Supreme Court of India — 1986

216 reported judgments.

Open in Lexace

A. P. CHRISTIANS MEDICAL EDUCATIONAL SOCIETY ETC. versus GOVERNMENT OF ANDHRA PRADESH & ANR. — [1986] 2 S.C.R. 749
A.K ROY & ANR. versus STATE OF PUNJAB AND ORS. — [1986] 3 S.C.R. 961
ANCHOR PRESSINGS (P) LTD. versus COMMISSIONER OF INCOME TAX, U.P. & ORS. — [1986] 3 S.C.R. 223
ANDHRA RE-ROLLING WORKS, HYDERABAD versus UNION OF INDIA & ORS. — [1986] 2 S.C.R. 1001
ANWAR versus IST ADDITIONAL DISTRICT JUDGE, BULANDSHAHR & ORS. — [1986] 3 S.C.R. 540
ARUN S/O MAHADEORAO DAMKA versus ADDITIONAL INSPECTOR GENERAL OF POLICE & ANR. — [1986] 2 S.C.R. 1101
ARYA SAMAJ, SAGAR & ORS. versus PINJAMAL & ANR. — [1986] 3 S.C.R. 514
ASHOK KUMAR MITTAL versus MARUTI UDYOG LTD, & ANR. — [1986] 1 S.C.R. 585
ASSOCIATED TANNERS VIZIANAGRAM, A.P. versus COMMERCIAL TAX OFFICER, VIZIANAGRAM, ANDHRA PRADESH & ORS. — [1986] 1 S.C.R. 969
ATAM PRAKASH versus STATE OF HARYANA & ORS. — [1986] 1 S.C.R. 399
ATUL GLASS INDUSTRIES (PVT) LTD. ETC. versus COLLECTOR OF CENTRAL EXCISE, ETC. — [1986] 3 S.C.R. 126
ATUL KHULLAR & ORS. ETC. ETC. versus STATE OF J & K AND ORS. ETC. ETC. — [1986] 2 S.C.R. 560
AZHAR HUSSAIN versus RAJIV GANDHI — [1986] 2 S.C.R. 782
BACHAN SINGH & ANR. ETC. versus CHHOTU RAM & ORS. ETC — [1986] 3 S.C.R. 378
BAJRANG GOPILAL GAJABI versus M.N. BALKUNDRI & ORS. — [1986] 3 S.C.R. 181
BAKUL CASHEW CO. & ORS. versus SALES TAX OFFICER QUILON & ANR. — [1986] 1 S.C.R. 610
BAL KISHAN versus OM PRAKASH & ANR. — [1986] 3 S.C.R. 622
BANSI LAL & ORS. versus LAXMAN SINGH — [1986] 3 S.C.R. 191
BASANT ROADWAYS versus STATE TRANSPORT APPELLATE TRIBUNAL & ORS. — [1986] 3 S.C.R. 1002
BASAVANTAPPA versus GANGADHAR NARAYAN DHARWADKAR & ANR. — [1986] 3 S.C.R. 734
BHAGWATI PRASAD DIXIT 'GHOREWALA' versus RAJEEV GANDHI — [1986] 2 S.C.R. 823
BHARAT SEVASHRAM SANGH ETC. ETC. versus STATE OF GUJARAT ETC. ETC. — [1986] 3 S.C.R. 602
BHARAT SINGH versus MANAGEMENT OF NEW DELHI TUBERCULOSIS CENTRE, JAWAHARLAL NEHRU MARG, NEW DELHI AND OTHERS — [1986] 2 S.C.R. 169
BHAVARLAL LABHCHAND SHAH versus KANAIYALAL NATHALAL INTAWALA — [1986] 1 S.C.R. 1
BHIMRAO TRIMBAKRAO INGLE versus STATE OF MAHARASHTRA — [1986] 3 S.C.R. 613
BIJOE EMMANUEL & ORS. versus STATE OF KERALA & ORS. — [1986] 3 S.C.R. 518
BINOD SINGH versus DISTRICT MAGISTRATE DHA_NBAD BIHAR & OTHERS — [1986] 3 S.C.R. 905
BIRA KISHORE NAIK versus COAL INDIA LTD. & ORS. — [1986] 2 S.C.R. 1044
BRIJ BEHARI SAHAI versus STATE OF UTTAR PRADESH — [1986] 3 S.C.R. 468
BROOKE BOND & COMPANY LTD. (NOW KNOWN AS BROOKE BOND LEIBIG LIMITED) versus C.I.T. WEST BENGAL-II, CALCUTTA — [1986] 3 S.C.R. 980
C.G. GHANSHAMDAS & ORS. versus COLLECTOR OF MADRAS — [1986] 3 S.C.R. 754
C.I.T (CENTRAL), MADRAS versus CANARA WORKSHOPS (P) LTD., KODIALBALL, MANGALORE — [1986] 3 S.C.R. 166
C.I.T. BOMBAY CITY versus BOMBAY BURMAH TRADING CORPORATION, BOMBAY — [1986] 3 S.C.R. 269
C.I.T., ANDHRA PRADESH versus TRUSTEES OF H.E.H., THE NIZAM'S FAMILY TRUST — [1986] 3 S.C.R. 973
CANTONMENT BOARD, DEHU ROAD & ANR. versus MAHINDRA OWEN LTD. & ANR. — [1986] 1 S.C.R. 961
CENTRAL INLAND WATER TRANSPORT CORPORATION LTD. & ANR. ETC. versus BROJO NATH GANGULY & ANR. — [1986] 2 S.C.R. 278
CENTRAL PROVINCES MANGANESE ORE CO. LTD. versus COMMISSIONER OF INCOME TAX — [1986] 3 S.C.R. 140
CHAGANTI SATYANARAYAN & ORS. versus STATE OF ANDHRA PRADESH — [1986] 2 S.C.R. 1128
CHAITANYA KUMAR versus STATE OF KARNATAKA & ORS. — [1986] 2 S.C.R. 409
CHANDAVARKAR SITA RATNA RAO versus ASHALATA S. GURAM — [1986] 3 S.C.R. 866
CHENCHU RAMI REDDY & ANR. versus GOVERNMENT OF ANDHRA PRADESH & ORS. — [1986] 1 S.C.R. 989
CHUNNI LAL PARSHADI LAL versus COMMISSIONER OF SALES TAX, U.P., LUCKNOW — [1986] 1 S.C.R. 891
COLLECTOR OF 24 PARGANAS AND ORS. versus LALIT MOHAN MULLICK & ORS. — [1986] 1 S.C.R. 271
COMMISSIONER OF SALES TAX, U.P. versus AURIAYA CHAMBER OF COMMERCE, ALLAHABAD — [1986] 2 S.C.R. 430
COMMISSIONER OF AGRICULTURAL INCOME-TAX, TRIVANDRUM versus KERALA ESTATE MOORIAD CHALAPURAM — [1986] 3 S.C.R. 161
COMMISSIONER OF INCOME -TAX ANDHRA PRADESH, HYDERABAD. versus ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, HYDERABAD. — [1986] 1 S.C.R. 570
COMMISSIONER OF INCOME -TAX, BOMBAY versus VANAZ ENGINEERING (P) LTD., BOMBAY — [1986] 2 S.C.R. 951
COMMISSIONER OF INCOME TAX versus SHIVAKAMI CO. PVT. LTD. — [1986] 1 S.C.R. 881
COMMISSIONER OF INCOME TAX U.P, LUCKNOW versus J.K. HOSIERY FACTORY, KANPUR — [1986] 1 S.C.R. 907
COMMISSIONER OF INCOME TAX, BIHAR, PATNA versus AMAR SINGH GOWAMAL & SONS, JHARIA, DHANBAD — [1986] 3 S.C.R. 308
COMMISSIONER OF INCOME TAX, BOMBAY versus H. HOLCK LARSEN — [1986] 2 S.C.R. 1072
COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH & DELHI & ORS. versus TARSEM KUMAR & ANR. — [1986] 3 S.C.R. 294
COMMISSIONER OF INCOME TAX, KANPUR versus SARAN ENGINEERING CO. LTD. — [1986] 3 S.C.R. 398
COMMISSIONER OF INCOME TAX, KANPUR versus TIIE ELGIN MILLS LTD., KANPUR — [1986] 3 S.C.R. 408
COMMISSIONER OF INCOME-TAX, CALCUTTA versus BIJU PATNAIK — [1986] 3 S.C.R. 26
COMMISSIONER OF INCOME-TAX, DELHI versus MAHALAXMI SUGAR MILLS CO. LTD. — [1986] 3 S.C.R. 150
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH versus MAHARAJA BAHADUR SINGH & ORS. — [1986] 3 S.C.R. 1020
COMMISSIONER OF INCOME-TAX, ORISSA versus ORISSA CORPORATION (P) LTD. — [1986] 1 S.C.R. 979
COMMISSIONER OF INCOME-TAX, U.P. versus LAXMI SUGAR & OIL MILLS LTD. — [1986] 3 S.C.R. 214
COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, CALCUTTA versus HINDUSTAN HOUSING & LAND DEVELOPMENT TRUST LIMITED — [1986] 3 S.C.R. 390
COMMISSIONER OF WEALTH TAX, KANPUR ETC. ETC. versus CHANDER SEN ETC. — [1986] 3 S.C.R. 254
COMMISSIONER OF WEALTH-TAX, CALCUTTA versus O.M.M. KINNISON (DEAD) THROUGH HER EXECUTORS & TRUSTEES — [1986] 3 S.C.R. 674
COMPTROLLER AND AUDITOR GENERAL OF INDIA, GIAN PRAKASH, NEW DELHI & ANR. versus K.S. JAGANNATHAN & ANR. — [1986] 2 S.C.R. 17
CONTROLLER OF ESTATE DUTY GUJARAT-I, AHMEDABAD versus MRUDULA NARESHCHANDRA — [1986] 3 S.C.R. 45
CONTROLLER OF ESTATE DUTY, A.P., HYDERABAD versus SMT. GODAVARI BAI — [1986] 1 S.C.R. 348
D.K. TRIVEDI AND SONS AND ORS. ETC. ETC. versus STATE OF GUJARAT AND ORS. ETC. ETC. — [1986] 1 S.C.R. 479
DELHI CLOTH & GENERAL MILLS CO. LTD. versus UNION OF INDIA & ORS. — [1986] 1 S.C.R. 440
DELHI CLOTH & GENERAL MILLS COMPANY LTD. & ANR. versus RAJASTHAN STATE ELECTRICITY BOARD & ANR. — [1986] 1 S.C.R. 633
DEPUTY COMMISSIONER OF SALES TAX ETC.ETC. versus A. B. ISMAIL ETC. ETC. — [1986] 2 S.C.R. 522
DILHARSHANKAR C. BHACHECHA versus THE CONTROLLER OF ESTATE DUTY, AHMEDABAD — [1986] 1 S.C.R. 94
DINESH KUMAR & ORS. versus MOTILAL NEHRU MEDICAL COLLEGE, ALLAHABAD & ORS — [1986] 3 S.C.R. 345
DIRECTOR GENERAL, TELECOMMUNICATION & ANR. versus T.N. PEETHAMBARAM — [1986] 3 S.C.R. 828
DISHERGARH POWER SUPPLY COMPANY LTD., CALCUTTA & ANR. versus WORKMEN OF DISHERGARH SUPPLY CO. LTD. & ORS. — [1986] 3 S.C.R. 184
DISTRICT COUNCIL OF THE JOWAI versus DWET SINGH RYMBAI ETC. — [1986] 3 S.C.R. 569
DOBURG LAGER BREWERIES PVT. LTD. versus DHARIWAL BOTTLE TRADING CO. & ANR — [1986] 1 S.C.R. 841
DR. H.P. HAJELA versus N. S. VERMA & ORS. — [1986] 2 S.C.R. 967
FAKIRBHAI FULABHAI SOLANKI versus PRESIDING OFFICER & ANR. — [1986] 2 S.C.R. 1059
FILTERCO & ANR versus COMMSSIONER OF SALES TAX, MADHYA PRADESH AND ANR. — [1986] 1 S.C.R. 239
G.K. DUDANI & ORS. ETC. versus S.D. SHARMA & ORS. — [1986] 2 S.C.R. 250
GANPAT GIRL versus IIND ADDITLONAL DISTRICT JUDGE, BALIA & ORS. — [1986] 1 S.C.R. 15
GENERAL MANAGER, SECURITY PAPER MILL, HOSHANGABAD versus R.S. SHARMA & ORS. — [1986] 1 S.C.R. 281
GENERAL RADIO & APPLIANCES CO. LTD. & ORS. versus M.A. KHADER (DEAD) BY LRS. — [1986] 2 S.C.R. 607
GIRDHARI LAL & SONS versus BALBIR NATH MATHUR & ORS. — [1986] 1 S.C.R. 383
GOPAL & ORS. versus STATE OF TAMIL NADU — [1986] 1 S.C.R. 199
GOVERNMENT MEDICAL STORE DEPOT, KARNAL versus STATE OF HARYANA AND ANOTHER — [1986] 3 S.C.R. 450
HARI CHAND @ HARISH CHANDRA versus SHRI DAULAT RAM — [1986] 3 S.C.R. 1029
HARMINDER SINGH ARORA versus UNION OF INDIA & ORS. — [1986] 3 S.C.R. 63
HAZI USMANBHAI HASANBHAI QURESHI & ORS. versus STATE OF GUJARAT — [1986] 2 S.C.R. 719
HEIR OF DECEASED MAHARAJ PURSHOTTAMLALJI MAHARAJ, JUNAGAD versus COLLECTOR OF JUNAGAD DISTRICT & OTHERS — [1986] 3 S.C.R. 705
HINDUSTAN PAPER CORPORATION LTD. versus GOVERNMENT OF KERALA & OTHERS — [1986] 2 S.C.R. 581
HINDUSTAN WIRES PRODUCTS LIMITED versus COMMISSIONER OF INCOME-TAX, PATIALA — [1986] 3 S.C.R. 478
INDIAN OIL CORPORATION LTD. versus STATE OF BIHAR & ORS. — [1986] 3 S.C.R. 553
INDIAN OIL CORPORATION versus INCOME TAX OFFICER, CENTRAL CIRCLE V, CALCUTTA & ORS. — [1986] 2 S.C.R. 1107
INDO AFGHAN CHAMBERS OF COMMERCE & ANR. ETC. versus UNION OF INDIA & ORS. ETC. — [1986] 3 S.C.R. 88
INDO- ADEN SALT MFG. & TRADING CO. PVT. LTD. versus COMMISSIONER OF INCOME TAX, BOMBAY — [1986] 1 S.C.R. 627
INDRAVADAN SHAH versus STATE OF GUJARAT & ANR. — [1986] 1 S.C.R. 926
INDU BHUSAN DE & ORS. versus THE STATE OF WEST BENGAL — [1986] 3 S.C.R. 547
INSTITUTE OF CHARTERED ACCOUNTANTS versus L.K. RATNA & OTHERS — [1986] 3 S.C.R. 1049
J.P. SHARMA versus VINOD KUMAR JAIN — [1986] 2 S.C.R. 388
JAGBIR SINGH & ORS. versus GENERAL MANAGER, PUNJAB ROADWAYS & ORS. — [1986] 3 S.C.R. 1095
JARNAIL SINGH & ORS. ETC. versus STATE OF PUNJAB & ORS. — [1986] 2 S.C.R. 1022
JAYANTRAO AMRATRAO PRADHAN versus PARTHASARTHY, COLLECTOR OF KAIRA DISTRICT AND OTHERS — [1986] 2 S.C.R. 1
K. GEORGE THOMAS versus COMMISSIONER OF INCOME- TAX, KERALA — [1986] 2 S.C.R. 874
K.R. MUDGAL & ORS. versus R.P. SINGH & ORS. — [1986] 3 S.C.R. 993
KARAN SINGH AND ANR, versus STATE OF M.P & ORS. — [1986] 2 S.C.R. 530
KARNATAKA STATE TOURISM DEVELOPMENT CORPN. LTD. ETC.ETC. versus KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL & ORS. ETC.ETC. — [1986] 3 S.C.R. 1008
KERALA STATE ELECTRICITY BOARD, ETC. versus S.N GOVINDA PRABHU & BROTHERS AND OTHERS ETC. — [1986] 3 S.C.R. 628
KIRTI BHUSAN SINGH versus STATE OF BIHAR & ORS. — [1986] 3 S.C.R. 230
KONKAN TRADING COMPANY versus SURESH GOVIND KAMAT TARKAR & ORS. — [1986] 2 S.C.R. 182
KUMARI SUNEETA RAMCHANDRA versus STATE OP MAHARASHTRA & ANR. — [1986] 1 S.C.R. 697
LAGDISH SUGAR MILLS LTD. versus THE C.I.T LUCKNOW — [1986] 3 S.C.R. 198
LATE NAWAB SIR MIR OSMAN ALI KHAN versus COMMISSIONER OF WEALTH TAX, HYDERABAD — [1986] 3 S.C.R. 1072
M. CT. MUTHIAH & ANOTHER ETC. versus THE CONTROLLER OF ESTATE DUTY, MADRAS ETC. (AND VICE VERSA) — [1986] 3 S.C.R. 315
M. DURAISWAMI versus MURUGAN BUS SERVICE & ORS. — [1986] 2 S.C.R. 68
M. NIRMALA & ORS. versus STATE OF ANDHRA PRADESH & ORS. — [1986] 3 S.C.R. 507
M.C. MEHTA & ANR. ETC. versus UNION OF INDIA & ORS. ETC. — [1986] 1 S.C.R. 312
MADNANI DEVELOPMENT CORPN. (P) LTD. versus COMMISSIONER OF INCOME-TAX, ORISSA — [1986] 3 S.C.R. 219
MADRAS MARINE & CO. versus STATE OF MADRAS — [1986] 3 S.C.R. 236
MAIKU versus VILAYAT HUSSAIN THROUGH L.RS. — [1986] 2 S.C.R. 461
MAJ. GENL. A.S. GAURAYA & ANR. versus S.N. THAKUR AND ANR. — [1986] 2 S.C.R. 771
MEWA RAM (DECEASED) BY HIS L.RS. AND ORS. versus STATE OF HARYANA THROUGH THE LAND ACQUISITION COLLECTOR,GURGAON — [1986] 3 S.C.R. 660
MINERVA MILLS LTD. & ORS. ETC. ETC. versus UNION OF INDIA & ORS. — [1986] 3 S.C.R. 718
MOHAN MEAKIN BREWERIES LTD. versus COMMISSIONER OF EXCISE, BIHAR AND ORS. — [1986] 2 S.C.R. 547
MOHD. SALIMUDDIN versus MISRI LAL AND ANOTHER — [1986] 1 S.C.R. 622
MONSANTO COMPANY BY THEIR PATENT AGENT, DE PENNING AND DE PENNING versus CORAMANDAL INDAG PRODUCTS (P) LTD. — [1986] 1 S.C.R. 120
MONTHLY-RATED WORKMEN AT THE WADALA FACTORY OF THE INDIAN HUME PIPE COMPANY LTD. versus INDIAN HUME PIPE COMPANY LTD., BOMBAY — [1986] 2 S.C.R. 484
MRS. MARY ROY ETC. ETC. versus STATE OF KERALA & ORS. — [1986] 1 S.C.R. 371
MUMBAI MAZDOOR SABHA versus BENNET COLEMAN & COMPANY LTD. & ORS. — [1986] 2 S.C.R. 1008
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD & ORS. versus JAN MOHAMMED USMANBHAI & ANR. — [1986] 2 S.C.R. 700
N. SATYANARAYANA versus THE STATE OF KARNATAKA & ANR. — [1986] 1 S.C.R. 692
NANAKRAM ETC. versus KUNDALRAI ETC. — [1986] 2 S.C.R. 839
NARENDER CHADHA & ORS. versus UNION OF INDIA & ORS. — [1986] 1 S.C.R. 211
NATIONAL TEXTILE CORPORATION LTD. & ORS. versus SITARAM MILLS LTD. & ORS. ETC. — [1986] 2 S.C.R. 187
NEELIMA SHANGLA PH.D. CANDIDATE versus STATE OF HARYANA & ORS. — [1986] 3 S.C.R. 785
NIDAMARTI MAHESHKUMAR versus STATE OF MAHARASHTRA & ORS. — [1986] 2 S.C.R. 230
NIRANJAN & CO. P. LTD. versus COMMISSIONER OF INCOME TAX, WEST BENGAL-I & OTHERS — [1986] 1 S.C.R. 916
NIRANJAN PATNAIK versus SASHIBHUSAN KAR & ANR. — [1986] 2 S.C.R. 470
O.P. BHANDARI versus INDIAN TOURISM DEVELOPMENT CORPORATION LTD.& ORS. — [1986] 3 S.C.R. 923
OM PARKASH AGARWAL ETC.ETC. versus GIRL RAJ KISHORI & ORS. ETC.ETC. — [1986] 1 S.C.R. 149
OM PRAKASH MAURYA versus U.P. COOPERATIVE SUGAR FACTORIES FEDERATION, LUCKNOW & ORS. — [1986] 3 S.C.R. 78
OM PRAKASH RANA ETC. ETC. versus SWARUP SINGH TOMAR & ORS. ETC. ETC. — [1986] 3 S.C.R. 1
OM PRAKASH SHUKLA versus AKHILESH KUMAR SHUKLA & ORS. — [1986] 1 S.C.R. 855
OM PRAKASH versus BHAGWAN DAS — [1986] 1 S.C.R. 598
ONKAR SINGH & OTHERS versus REGIONAL TRANSPORT AUTHORITY, AGRA & OTHERS — [1986] 2 S.C.R. 735
PANDURANG & ORS. versus STATE OF MAHARASHTRA — [1986] 3 S.C.R. 1004
PANIPAT WOOLLEN & GENERAL MILLS CO. LTD. & ANOTHER versus UNION OF INDIA & OTHERS — [1986] 3 S.C.R. 937
PARVATI & ORS. versus FATEHSINHRAO PRATAPSINHRAO GAEKWAD — [1986] 3 S.C.R. 793
PATHUMMA versus MUHAMMAD — [1986] 2 S.C.R. 731
PATNAIK & CO. LTD. versus THE COMMISSIONER OF INCOME TAX, ORISSA — [1986] 3 S.C.R. 207
PRABHU DAYAL SESMA versus STATE OF RAJASTHAN & ANR. — [1986] 3 S.C.R. 665
PRAKASH COTION MILLS PVT. LTD. versus RASHTRIYA MILLS MAZDOOR SANGH — [1986] 3 S.C.R. 419
R.S. NAYAK versus A.R. ANTULAY & ANR. — [1986] 2 S.C.R. 621
RAGHUBIR SINGH & OTHERS ETC. versus STATE OF BIHAR — [1986] 3 S.C.R. 802
RAGHUNANDAN SARAN ASHOK SARAN & ORS. ETC.ETC. versus PEAREY LAL WORKSHOP (P) LTD. ETC. — [1986] 2 S.C.R. 537
RAJ KUMAR SINGH versus STATE OF BIHAR & ORS. — [1986] 3 S.C.R. 913
RAJ PRAKASH CHEMICALS LTD. & ANR. versus UNION OF INDIA & ORS. — [1986] 1 S.C.R. 448
RAJENDRA PRASAD MATHUR ETC. ETC versus KARNATAKA UNIVERSITY & ANR. — [1986] 2 S.C.R. 912
RAJINDER KAUR versus PUNJAB STATE & ANR. — [1986] 3 S.C.R. 500
RAM CHAND BHATIA versus HARDYAL — [1986] 1 S.C.R. 177
RAM CHANDER versus UNION OF INDIA & ORS. — [1986] 2 S.C.R. 980
RAM SINGH & ORS. versus GRAM PANCHAYAT MEHAL KALAN & ORS. — [1986] 3 S.C.R. 831
RATTAN ARYA ETC. ETC. versus STATE OF TAMIL NADU & ANR. — [1986] 2 S.C.R. 596
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION, MADRAS, ETC. ETC. versus SOUTH INDIA FLOUR MILLS (P) LTD. ETC. ETC. — [1986] 2 S.C.R. 863
RESERVE BANK OF INDIA & ORS. versus C.N. SAHASRANAMAN & ORS. — [1986] 2 S.C.R. 881
RIB TAPES (INDIA) PVT. LTD. & ANR. versus UNION OF INDIA & ORS. — [1986] 3 S.C.R. 697
ROJASARA RAMJIBHAI DAHYABHAI versus JANI NAROTTAMDAS LALLUBHAI (DEAD) BY LRS. & ANR. — [1986] 2 S.C.R. 447
S. GOVINDARAJU versus K.S.R.T.C. & ANR. — [1986] 2 S.C.R. 509
S. THENAPPA CHETTIAR ETC. versus STATE OF TAMIL NADU — [1986] 1 S.C.R. 421
S.G. CHEMICAL AND DYES TRADING EMPLOYEES' UNION versus S.G. CHEMICALS AND DYES TRADING LIMITED AND ANOTHER — [1986] 2 S.C.R. 126
S.P. GRAMOPHONE COMPANY versus C.I.T PATIALA — [1986] 1 S.C.R. 164
SANTOSH KUMAR & ORS. versus CENTRAL WAREHOUSING CORPORATION & ANR. — [1986] 1 S.C.R. 603
SAWAI SINGH versus STATE OF RAJASTHAN — [1986] 2 S.C.R. 957
SECRETARY, CENTRAL BOARD OF EXCISE AND CUSTOMS & ORS. versus K.S. MAHALINGAM — [1986] 2 S.C.R. 742
SHEELA BARSE & ANR. versus UNION OF INDIA & ORS. — [1986] 3 S.C.R. 443
SHEELA BARSE & ORS. versus UNION OF INDIA & ORS. — [1986] 3 S.C.R. 562
SHITLA PRASAD SHUKLA versus STATE OF U.P. & ORS. — [1986] 3 S.C.R. 106
SHIVAJI ATMAJI & ANR. versus STATE OF MAHARASHTRA AND ORS. — [1986] 1 S.C.R. 300
SMT. DHANWANTI versus D.D. GUPTA — [1986] 3 S.C.R. 18
SODHI TRANSPORT CO. & ANR, ETC. ETC. versus STATE OF U.P, & ANR. ETC, ETC. — [1986] 1 S.C.R. 939
SONIK INDUSTRIES, RAJKOT versus MUNICIPAL CORPORATION OF THE CITY OF RAJKOT — [1986] 2 S.C.R. 59
STAR DIAMOND CO. INDIA versus UNION OF INDIA & ORS. — [1986] 3 S.C.R. 781
STATE BANK OF INDIA versus SAKSARIA SUGAR MILLS LTD. AND ORS. — [1986] 1 S.C.R. 290
STATE BANK OF TRAVANCORE versus COMMISSIONER OF INCOME TAX, KERALA — [1986] 1 S.C.R. 25
STATE GOVERNMENT PENSIONERS' ASSOCIATION & OTHERS versus STATE OF ANDHRA PRADESH — [1986] 3 S.C.R. 383
STATE OF ASSAM versus MUHIM BARKATAKI & ANR — [1986] 3 S.C.R. 1038
STATE OF GUJARAT versus THAKOR SHRI PRAVINSINHJI BHARATSINHJI & ORS. — [1986] 3 S.C.R. 99
STATE OF HIMACHAL PRADESH & ANR. versus UMED RAM SHARMA & ORS. — [1986] 1 S.C.R. 251
STATE OF MAHARASHTRA & ANR. versus BASANTIBAL MOHANLAL KHETAN & ORS. — [1986] 1 S.C.R. 707
STATE OF TAMIL NADU versus KODAIKANAL MOTOR UNION (P) LID. — [1986] 2 S.C.R. 927
STATE OF U.P. ETC. versus SMT. PISTA DEVI & ORS. — [1986] 3 S.C.R. 743
STATE OF WEST BENGAL & ANR. versus SARAL KUMAR SEN GUPTA & ANR. — [1986] 2 S.C.R. 515
STATE OF WEST BENGAL & ORS. versus CALCUTTA HARDWARE STORES AND ORS. — [1986] 1 S.C.R. 364
STERLING FOODS, A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER SHRI RAMESH DALPATRAM versus THE STATE OF KARNATAKA & ANR. — [1986] 3 S.C.R. 367
SUDHAN SINGH AND ORS. versus UNIVERSITY OF DELHI AND ORS. — [1986] 1 S.C.R. 131
SUK DAS & ANR. versus UNION TERRITORY OF ARUNACHAL PRADESH — [1986] 1 S.C.R. 590
SUMER CHAND SHARMA & ANR. versus STATE OF U.P AND ANR. ETC.ETC. — [1986] 2 S.C.R. 766
SUPDT. & REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL versus USHA RANJAN ROY CHOUDHURY & ANR. — [1986] 3 S.C.R. 113
SURAJ MAL AND ANOTHER versus RAM SINGH AND OTHERS — [1986] 3 S.C.R. 487
SURAJ PAL SAHU versus STATE OF MAHARASHTRA &ORS. — [1986] 3 S.C.R. 837
SURINDER SINGH versus CENTRAL GOVERNMENT & ORS. — [1986] 3 S.C.R. 946
TARLOK SINGH versus MUNICIPAL CORPORATION OF AMRITSAR AND ANOTHER. — [1986] 3 S.C.R. 617
TEJ PAL SINGH (DEAD) THROUGH LRS. versus STATE OF U.P. & ANR. — [1986] 3 S.C.R. 428
TEJINDER SINGH AND ANOTHER ETC. versus M/S. BHARAT PETROLEUM CORPORATION LIMITED AND ANOTHER — [1986] 3 S.C.R. 739
TULSIPUR SUGAR CO. LTD. ETC. versus SECRETARY TO THE GOVERNMENT OF U.P. & ORS. — [1986] 2 S.C.R. 942
UMAJI KESHAO MESHRAM & ORS. versus RADHIKABAI W/O ANANDRAO BANAPURKAR & ANR. — [1986] 1 S.C.R. 731
UNION CARBIDE INDIA LIMITED versus UNION OF INDIA AND ORS. — [1986] 2 S.C.R. 162
UNION OF INDIA versus RAJESWARI AND CO, & ORS. — [1986] 3 S.C.R. 175
UNION OF INDIA & ANR. versus SHIROMANI GURDWARA PRABANDHAK COMMITEE & ORS. — [1986] 3 S.C.R. 472
UNION OF INDIA & ORS. versus M/S MODI RUBBER LIMITED — [1986] 3 S.C.R. 587
UNION OF INDIA AND ORS. versus ARUN KUMAR ROY — [1986] 1 S.C.R. 136
UNION OF INDIA versus M/S. GODREJ SOAPS PVT. LTD. AND ANR. — [1986] 3 S.C.R. 771
UNIVERSITY OF ALLAHABAD AND ORS. versus AMRIT CHAND TRIPATHI AND ORS. — [1986] 3 S.C.R. 687
V. SRIDHARAN NAIR versus STATE OF KERALA & ORS. — [1986] 3 S.C.R. 1098
VASUDEO VISHWANATH SARAF versus NEW EDUCATION INSTITUTE & ORS. — [1986] 3 S.C.R. 458
VRAJLAL MANILAL AND CO. AND ANOTHER versus STATE OF MADHYA PRADESH AND ANOTHER — [1986] 2 S.C.R. 98
VRINDAVAN GOVERDHAN LAL PITTIE versus UNION OF INDIA & ORS. — [1986] 2 S.C.R. 851