Supreme Court of India — 1977
329 reported judgments.
Open in Lexace- A. P. M. MAYAKUTTY ETC. versus SECRETARY, PUBLIC SERVICE DEPARTMENT, ETC. — [1977] 2 S.C.R. 937
- ADONI COTTON MILLS ETC. ETC. versus THE ANDHRA PRADESH STATE ELECTRICITY BOARD & OTHERS — [1977] 1 S.C.R. 133
- ALEMBIC GLASS INDUSTRIES LTD. BARODA & OTHERS. versus THE WORKMEN & OTHERS — [1977] 1 S.C.R. 80
- AMRIT BHUSHAN GUPTA versus UNION OF INDIA AND ORS. — [1977] 2 S.C.R. 240
- AMRITLAL NATHUBHAI SHAH AND OTHERS versus UNION GOVERNMENT OF INDIA AND ANOTHER — [1977] 1 S.C.R. 372
- ANDHRA PRADESH STATE ROAD TRANSPORT CORP. HYDERABAD versus P. VENKATESWARA RAO ETC. — [1977] 1 S.C.R. 248
- ARUN KSHETRAPAL versus REGISTRAR, HIGH COURT, JABALPUR & ANR. — [1977] 1 S.C.R. 98
- ASHOK KUMAR versus STATE (DELHI ADMINISTRATION) — [1977] 3 S.C.R. 143
- ASSESSING AUTHORITY, PATIALA DISTRICT PATIALA AND ORS. versus M/S. PATIALA BISCUITS MFG. CO. NOW AS DALMIA BISCUIT PVT. LTD. — [1977] 3 S.C.R. 85
- ASSISTANT SALES TAX OFFICER AND ORS. versus B. C. KAME, PROPRIETOR KAME PHOTO STUDIO — [1977] 2 S.C.R. 435
- BAI NANI & OTHERS versus MANILAL LALLUBHAI & ORS. — [1977] 2 S.C.R. 920
- BALCHAND JAIN versus STATE OF MADHYA PRADESH — [1977] 2 S.C.R. 52
- BALDEV RAJ GULIANI & OTHERS versus THE PUNJAB & HARYANA HIGH COURT & OTHERS — [1977] 1 S.C.R. 425
- BALKRISHNA SOMNATH versus SADA DEVRAM KOLI & ANOTHER — [1977] 2 S.C.R. 678
- BASHIR AHMAD MAGREY versus GHULAM QUADIR MIR & ORS. — [1977] 2 S.C.R. 297
- BATA SHOE CO. versus CITY OF JABALPUR CORPORATION — [1977] 3 S.C.R. 182
- BEANT SINGH versus UNION OF INDIA & ORS. — [1977] 2 S.C.R. 122
- BHAGABANDAS AGARWALLA versus BHAGWANDAS KANU & ORS. — [1977] 3 S.C.R. 75
- BHAVNAGAR MUNICIPALITY versus ALIBHAI KARLMBHAI & OTHERS — [1977] 2 S.C.R. 932
- BHOPAL SUGAR INDUSTRIES LTD. versus SALES TAX OFFICER, BHOPAL — [1977] 3 S.C.R. 578
- BINDESHWARI PRASAD SINGH versus KALI SINGH — [1977] 1 S.C.R. 125
- BINDUMATI BAI versus NARBADA PRASAD — [1977] 1 S.C.R. 988
- BIRBAL SINGH versus KEDAR NATH SHARMA — [1977] 2 S.C.R. 1
- BOARD OF TRUSTEE OF THE PORT OF BOMBAY versus INDIAN GOODS SUPPLYING CO. — [1977] 3 S.C.R. 343
- BRAHMANAND versus SMT. KAUSHALYA DEVI & ANR. — [1977] 3 S.C.R. 485
- BURMA OIL CO. (I) TRADING .LTD. CALCUTTA versus COMMISSIONER OF WEALTH TAX (CENTRAL) CALCUTTA — [1977] 2 S.C.R. 295
- BUSCHING SCHMITZ PRIVATE LTD. versus P. T. MENGHANI AND ANR. — [1977] 3 S.C.R. 312
- C. MUNIYAPPA NAIDU ETC. versus STATE OF KARNATAKA AND ORS. — [1977] 1 S.C.R. 791
- C.I.T. WEST BENGAL III, CALCUTTA versus SRI JAGANNATH JEE (THROUGH SHEBAITS) — [1977] 2 S.C.R. 483
- CHAIRMAN, BOARD OF MINING EXAMINATION & ANOTHER versus RAMJEE — [1977] 2 S.C.R. 904
- CHANDER BHAN HARBHAJAN LAL versus STATE OF PUNJAB — [1977] 3 S.C.R. 38
- CHERAN TRANSPORT CO. LTD. versus KANAN LORRY SERVICE AND ANOTHER — [1977] 2 S.C.R. 389
- CHET SINGH versus STATE OF PUNJAB & ORS. — [1977] 3 S.C.R. 369
- CHHAGAN LAL versus MUNICIPAL CORPORATION, INDORE — [1977] 2 S.C.R. 871
- CHHOTAN PRASAD SINGH & ORS. versus HARI DUSADH & ORS. — [1977] 2 S.C.R. 174
- COMMISSIONER FOR HINDU RELIGIOUS & CHARITABLE ENDOWMENTS, MYSORE versus RATNAVARMA HEGGADE (DECEASED) BY HIS L.RS. — [1977] 1 S.C.R. 889
- COMMISSIONER OF INCOME TAX GUJARAT III, AHMEDABAD & ANOTHER versus KURJI JINABHAI KOTECHA — [1977] 3 S.C.R. 26
- COMMISSIONER OF INCOME TAX, GUJARAT-II, AHMEDABAD versus R. M. AMIN — [1977] 2 S.C.R. 220
- COMMISSIONER OF INCOME TAX, KANPUR versus M/S. J. K. COMMERCIAL CORPORATION LTD. ETC. — [1977] 1 S.C.R. 512
- COMMISSIONER OF INCOME TAX, MADRAS versus M/S. P. S. S. INVESTMENTS (P) LTD. — [1977] 2 S.C.R. 78
- COMMISSIONER OF INCOME TAX, WEST BENGAL versus TOLLYGUNGE CLUB LTD. — [1977] 3 S.C.R. 225
- COMMISSIONER OF INCOME-TAX, LUCKNOW versus MADHO PD. JATIA — [1977] 1 S.C.R. 202
- COMMISSIONER OF INCOME-TAX, MADRAS versus R. M. CHIDAMBARAM PILLAI ETC. — [1977] 2 S.C.R. 111
- COMMISSIONER OF INCOME-TAX, WEST BENGAL-I, CALCUTTA versus SIMON CARVES LMITED — [1977] 1 S.C.R. 207
- COMMISSIONER OF WEALTH TAX, ANDHRA PRADESH, HYDERABAD versus TRUSTEES OF H.E.H. NIZAMS FAMILY (REMAINDER WEALTH TRUST), HYDERABAD — [1977] 3 S.C.R. 735
- COMMISSIONER OF WEALTH TAX, NEW DELHI versus P. N. SIKAND — [1977] 3 S.C.R. 418
- COMMISSIONER OF WEALTH-TAX, ANDHRA PRADESH versus OFFICER-IN-CHARGE (COURT OF WARDS) PAIGAH — [1977] 1 S.C.R. 146
- COMMISSIONER, LUCKNOW DIVISION AND ORS. versus KUMARI PREM LATA MISRA — [1977] 1 S.C.R. 957
- COMMISSLONER OF SALES TAX, U.P. versus MADANLAL DAN & SONS, BAREILLY — [1977] 1 S.C.R. 683
- COMPANY LAW BOARD versus UPPER DOAB SUGAR MILLS LTD. ETC. — [1977] 2 S.C.R. 503
- CONTROLLER OF ESTATE DUTY MADRAS versus ALLADI KUPPUSWAMY — [1977] 3 S.C.R. 721
- CONTROLLER OF ESTATE DUTY, GUJARAT versus KANTILAL TRIKAMLAL — [1977] 1 S.C.R. 9
- CONTROLLER OF ESTATE DUTY, KERALA versus V. VENUGOPALA VARMA RAJAH — [1977] 1 S.C.R. 346
- CONTROLLER OF ESTATE DUTY, KERELA versus M/S. R. V. VISHWANATHAN & ORS. — [1977] 1 S.C.R. 649
- CORPORATION OF THE CITY OF BANGALORE versus B. T. KAMPANNA — [1977] 1 S.C.R. 269
- COX & KINGS (AGENTS) LTD. versus THEIR WORKMEN AND ORS. — [1977] 3 S.C.R. 332
- CUMBUM ROADWAYS (P) LTD. versus BALAGURU BUS SERVICE PVT. LTD. & ORS. — [1977] 2 S.C.R. 407
- CUSTODIAN OF EVACUEE PROPERTY versus SMT. RABIA BAI — [1977] 1 S.C.R. 255
- D. H. MANIAR & ORS. versus WAMAN LAXMAN KUDAV — [1977] 1 S.C.R. 403
- D. NAGARAJA ETC. versus STATE OF KARNATAKA & ORS. — [1977] 2 S.C.R. 626
- D.R. VENKATACHALAM & ORS. versus DY. TRANSPORT COMMISSIONER & OTHERS — [1977] 2 S.C.R. 392
- DADU YOGENDRENATH SINGH & ORS. versus THE COLLECTOR, SEONI — [1977] 2 S.C.R. 757
- DAGDU & OTHERS ETC. versus STATE OF MAHARASHTRA — [1977] 3 S.C.R. 636
- DALBIR KAUR & ORS. versus STATE OF PUNJAB — [1977] 1 S.C.R. 280
- DALMIA CEMENT LIMITED versus COMMISSIONER OF INCOME TAX, NEW DELHI — [1977] 1 S.C.R. 554
- DAMODAR VALLEY CORPORATION versus STATE OF BIHAR & ORS. — [1977] 1 S.C.R. 118
- DATTATRAYA GOVIND MAHAJAN & ORS. ETC. versus STATE OF MAHARASHTRA & ANR. — [1977] 2 S.C.R. 790
- DEPUTY COMMISSIONER OF COMMERCIAL TAXES versus H. R. SRI RAMULU — [1977] 2 S.C.R. 593
- EKNATH SHANKARRAO MUKKAWAR versus STATE OF MAHARASHTRA — [1977] 3 S.C.R. 513
- EMPLOYEES STATE INSURANCE CORPORATION, BHOPAL versus CENTRAL PRESS & ANR. — [1977] 3 S.C.R. 35
- ENGLISH ELECTRIC COMPANY OF INDIA LTD. versus THE DEPUTY COMMERCIAL TAX OFFICER & ORS. — [1977] 1 S.C.R. 631
- FARID AHMED ABDUL SAMAD & ANR. versus MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD & ANR. — [1977] 1 S.C.R. 71
- FATEHCHAND HIMMATLAL & OTHERS versus STATE OF MAHARASHTRA ETC. — [1977] 2 S.C.R. 828
- FIRM PANJUMAL DAULATRAM versus SAKHI GOPAL — [1977] 3 S.C.R. 767
- G. PONNIAH THEVAR versus NELLAYAM PERUMAL PILLAI AND OTHERS — [1977] 2 S.C.R. 446
- G. SARANA versus UNIVERSITY OF LUCKNOW & ORS. — [1977] 1 S.C.R. 64
- GEEP FLASHLIGHT INDUSTRIES LTD. versus UNION OF INDIA AND ORS. — [1977] 1 S.C.R. 983
- GOVERNMENT OF ANDHRA PRADESH AND ORS. versus SRI D. JANARDHANA RAO AND ANOTHER — [1977] 1 S.C.R. 702
- GOVIND PRASAD CHATURVEDI versus HARI DUTT SHASTRI AND ANOTHER — [1977] 2 S.C.R. 877
- GOVINDBHAI GORDHANBHAI PATEL & ORS. versus GULAM ABBAS MULLA ALLIBHAI & ORS. — [1977] 2 S.C.R. 511
- GOVT. OF ANDHRA PRADESH & ANR. ETC. versus ANNE VENKATESWARE ETC. ETC. — [1977] 3 S.C.R. 7
- GURDIT SINGH AND ORS. ETC. versus MUNSHA SINGH AND ORS. ETC. — [1977] 2 S.C.R. 250
- GURPUR GUNI VENKATARAYA NARASHIMA PRABHU & ORS. versus B. G. ACHIA, ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT MANGALORE AND ANR. — [1977] 3 S.C.R. 632
- GYAN CHAND versus K. B. LAL AND OTHERS — [1977] 2 S.C.R. 324
- HARGOVIND DAYAL SRIVASTAVA & ANR versus G. N. VERMA & ORS. — [1977] 2 S.C.R. 601
- HARSHAD SINGH@ BABA PAHALVAN SINGH THAKURA versus STATE OF GUJARAT — [1977] 1 S.C.R. 626
- HASMUKHALAL DAHAYABHAI & ORS. ETC. ETC. versus STATE OF GUJARAT — [1977] 1 S.C.R. 103
- HERBERTSONS LIMITED versus WORKMEN OF HERBERTSONS LIMITED AND ORS — [1977] 2 S.C.R. 15
- HINDUSTAN LEVER LTD., BOMBAY versus THE MONOPOLIES & RESTRICTIVE TRADE PRACTICES COMMISSION, NEW DELHI & ORS. — [1977] 3 S.C.R. 455
- HINDUSTAN STEEL LTD. versus THE PRESIDING OFFICER, LABOUR COURT, ORISSA AND ORS. — [1977] 1 S.C.R. 586
- IKRAM KHAN versus STATE TRANSPORT APPELLATE TRIBUNAL AND ORS. — [1977] 1 S.C.R. 459
- INCOME TAX OFFICER, LUCKNOW versus M/S. S. B. SINGHAR SINGH & SONS & ANR. — [1977] 1 S.C.R. 214
- INDIAN ALUMINIUM CABLES LTD. & ANR. versus EXCISE AND TAXATION OFFICER & ANR. — [1977] 1 S.C.R. 716
- INDIAN PERFORMING RIGHT SOCIETY LTD. versus EASTERN INDIA MOTION PICTURES ASSOCIATION — [1977] 3 S.C.R. 206
- JAGMAL SINGH YADA V versus M. RAMAYYA AND ORS — [1977] 2 S.C.R. 573
- JAI SINGH versus UNION OF INDIA & ORS. — [1977] 2 S.C.R. 137
- JAIPUR MINERAL DEVELOPMENT SYNDICATE, JAIPUR versus THE COMMISSIONER OF INCOME-TAX, NEW DELHI — [1977] 2 S.C.R. 460
- JANGBIR versus MAHAVIR PRASAD GUPTA — [1977] 1 S.C.R. 670
- JASRAJ INDER SINGH versus HEM RAJ MULTAN CHAND — [1977] 2 S.C.R. 973
- JASWANT KAUR versus AMRIT KAUR & ORS. — [1977] 1 S.C.R. 925
- JOINT DIRECTOR OF FOOD, VISAKAPATNAM versus THE STATE OF ANDHRA PRADESH — [1977] 1 S.C.R. 59
- JOSEPH PETER versus STATE OF GOA, DAMAN AND DIU — [1977] 3 S.C.R. 771
- JUGAL KISHORE PATNAIK versus RATNAKAR MOHANTY — [1977] 1 S.C.R. 49
- JUTHIKA BHATTACHARYA versus STATE OF MADHYA PRADESH & ORS. — [1977] 1 S.C.R. 477
- K. EAPEN CHACKO versus THE PROVIDENT INVESTMENT COMPANY (P) LTD. — [1977] 1 S.C.R. 1026
- K. VENKAMMA versus THE GOVT. OF ANDHRA PRADESH & ORS. — [1977] 3 S.C.R. 562
- KALUMIYA KARIMMIYA versus STATE OF GUJARAT AND ORS. — [1977] 2 S.C.R. 606
- KANTA GOEL versus B. P. PATHAK & ORS. — [1977] 3 S.C.R. 412
- KARAM CHAND THAPAR & BROS. (COAL SALES) LIMITED versus STATE OF UTTAR PRADESH AND ANOTHER — [1977] 1 S.C.R. 25
- KARNATAKA ELECTRICITY BOARD versus GULAM MOHIUDDIN — [1977] 3 S.C.R. 508
- KERALA STATE ELECTRICITY BOARD, TRIVANDRUM versus T. P. K. K. AMSOM AND BESOM, KERALA — [1977] 1 S.C.R. 996
- KESHEORAO versus NARNARAYAN & ANOTHER — [1977] 3 S.C.R. 14
- KHADYA PEYA VIKARETE MALAK SANGH versus THE CHIEF OFFICER, SANGLI MUNICIPAL COUNCIL & ANR. — [1977] 2 S.C.R. 139
- KHAZAN SINGH & ORS. versus HUKAM SINGH & ORS. — [1977] 1 S.C.R. 636
- KHUSHIRAM BEHARI LAL & CO. versus ASSESSING AUTHORITY, SANGRUR & ANR. — [1977] 1 S.C.R. 752
- KISAN TRIMBAK KOTHULA & ORS versus STATE OF MAHARASHTRA — [1977] 2 S.C.R. 102
- KRISHAN MURARI LAL SEHGAL versus STATE OF PUNJAB — [1977] 2 S.C.R. 956
- KRISHNA KUMAR MEDIRATTA versus PHULCHAND AGARWALA & ORS. — [1977] 2 S.C.R. 702
- KUMARI K. S. JAYASREE & ANR. versus THE STATE OF KERALA & ANR. — [1977] 1 S.C.R. 194
- LAKHANLAL ETC. versus THE STATE OF ORISSA & ORS. — [1977] 1 S.C.R. 811
- LAKSHMI CHAND KHAJURIA & ORS. versus SMT. ISHROO DEVI — [1977] 3 S.C.R. 400
- LAKSHMI RAMAN ACHARYA versus CHANDAN SINGH & ORS. — [1977] 2 S.C.R. 412
- LAL CHAND (DEAD) BY L.RS. & ORS. versus RADHA KISHAN — [1977] 2 S.C.R. 522
- LAND ACQUISITION OFFICER, CITY IMPROVEMENT TRUST BOARD versus H. NARAYANAIAH ETC. ETC. — [1977] 1 S.C.R. 178
- LIFE INSURANCE CORPORATION OF INDIA versus KOTA RAMABRAHMAM AND ORS. — [1977] 3 S.C.R. 683
- LINKS ADVERTISERS & BUSINESS PROMOTERS versus COMMISSIONER, CORPORATION OF THE CITY OF BANGALORE — [1977] 3 S.C.R. 670
- LOON KARAN SETHIA ETC. versus IVAN E. JOHN & ORS. ETC. — [1977] 1 S.C.R. 853
- M. L. MANCHANDA & ORS. versus UNION TERRITORY OF CHANDIGARH & ORS. — [1977] 3 S.C.R. 327
- M. MANIKLAL versus THE STATE OF MYSORE — [1977] 2 S.C.R. 165
- M. NARAYANA RAO versus G. VENKATA REDDY & OTHERS — [1977] 1 S.C.R. 490
- M. V. KURIAKOSE versus THE STATE OF KERALA AND OTHERS — [1977] 3 S.C.R. 389
- M/S. CARBORANDUM CO. versus C.I.T., MADRAS — [1977] 3 S.C.R. 475
- MADAN LAL LOHIA versus ASSISTANT CONTROLLER & ORS. — [1977] 3 S.C.R. 489
- MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION, BAIRAGARH, BHOPAL versus SUDHAKAR & ORS. ETC. — [1977] 3 S.C.R. 627
- MADRAS REFINERIES LTD. versus CHIEF CONTROLLING REVENUE AUTHORITY, BOARD OF REVENUE, MADRAS — [1977] 2 S.C.R. 565
- MAGAN BIHARI LAL versus STATE OF PUNJAB. — [1977] 2 S.C.R. 1007
- MAHABIR BEOPAR MANDAL LTD versus FORWARD MARKET COMMISSION — [1977] 2 S.C.R. 604
- MAHARAJ SINGH versus STATE OF UTTAR PRADESH & OTHERS — [1977] 1 S.C.R. 1072
- MANGAL ORAM & ORS. versus STATE OF ORISSA & ANR. — [1977] 2 S.C.R. 666
- MANI SUBRAT JAIN ETC. versus STATE OF HARYANA AND ORS. — [1977] 2 S.C.R. 361
- MANJUSRI RAHA & ORS ETC versus B. L. GUPTA & ORS. ETC. — [1977] 2 S.C.R. 944
- MANNALAL KHETAN ETC. ETC. versus KEDAR NATH KHETAN & ORS. ETC. — [1977] 2 S.C.R. 190
- MAYENGHOAN RAHAMOHAN SINGH versus THE CHIEF COMMISSIONER (ADMN.) MANIPUR AND OTHERS — [1977] 1 S.C.R. 1022
- MC DOWELL & COMPANY LTD. ETC. versus COMMERCIAL TAX OFFICER, VII CIRCLE, HYDERABAD ETC. — [1977] 1 S.C.R. 914
- MECHELEC ENGINEERS AND MANUFACTURCRS versus M/S. BASIC EQUIPMENT CORPORATION — [1977] 1 S.C.R. 1060
- MINU B. MEHTA AND ANOTHER versus BALKRISHNA RAMCHANDRA NAYAN AND ANOTHER — [1977] 2 S.C.R. 886
- MISRILAL JAIN ETC. ETC. versus STATE OF ORISSA & ANOTHER — [1977] 3 S.C.R. 714
- MISTRY PREMJIBHAI VITHALDAS versus GANESHBHAI KESHAVJI — [1977] 3 S.C.R. 569
- MODI SPINNING & WEAVING MILLS CO. LTD. & ANR. versus LADHA RAM & CO. — [1977] 1 S.C.R. 728
- MOHAMMAD ASLAM versus STATE OF UTTAR PRADESH — [1977] 1 S.C.R. 689
- MOHD. ASHFAQ versus STATE TRANSPORT APPELLATE TRIBUNAL U.P. AND ORS — [1977] 1 S.C.R. 563
- MOHD. SHAFI versus SEVENTH ADDITIONAL DISTRICT & SESSIONS JUDGE, ALLAHABAD & ORS. — [1977] 2 S.C.R. 464
- MOTI NATWARLAL & ORS. versus RAGHAVAYYA NAGINDAS & CO. — [1977] 3 S.C.R. 351
- MUNICIPAL BOARD MAUNATH BHANJAN versus SWADESHI COTTON MILLS CO. LTD. & ORS. — [1977] 2 S.C.R. 865
- MUNICIPAL CORPORATION OF DELHI versus SURESH CHANDRA JAIPURIA & ANR. — [1977] 2 S.C.R. 10
- MUNICIPAL CORPORATION, INDORE AND OTHERS versus SMT. RATNA PRABHA AND OTHERS — [1977] 1 S.C.R. 1017
- MUNSHI & ORS. versus RICHPAL & ORS. — [1977] 3 S.C.R. 1
- MURARILAL SARAWAGI ETC. versus THE STATE OF ANDHRA PRADESH — [1977] 2 S.C.R. 441
- MURLIDHAR MEGHRAJ LOYA ETC. versus STATE OF MAHARASHTRA ETC. — [1977] 1 S.C.R. 1
- MYSORE STATE ROAD TRANSPORT CORPORATION versus BABAJAN CONDUCTOR & ANR. — [1977] 2 S.C.R. 925
- MYSORE STATE ROAD TRANSPORT CORPORATION versus MIRJA KHASIM ALI BEG & ANR. — [1977] 2 S.C.R. 282
- N. K. CHAUHAN & ORS . versus STATE OF GUJARAT & ORS. — [1977] 1 S.C.R. 1037
- N. S. MEHTA & ORS. versus UNION OF INDIA & ORS. — [1977] 3 S.C.R. 664
- NANGTHOMBAM IBOMCHA SINGH versus LEISANGHEM CHANDRAMANI SINGH & ORS. — [1977] 1 S.C.R. 573
- NARANDAS KARSONDAS versus S. A. KAMTAM & ANR. — [1977] 2 S.C.R. 341
- NARAYAN GOVIND GAVATE ETC. versus STATE OF MAHARASHTRA — [1977] 1 S.C.R. 763
- NARAYANA PRABHU VENKATESWARA PRABHU versus NARA YAN PRABHU KRISHNA PRABHU & ORS. — [1977] 2 S.C.R. 636
- NARENDRA BAHADUR SINGH AND ANR. versus STATE OF U.P. AND ORS. — [1977] 2 S.C.R. 226
- NARENDRAKUMAR J. MODI versus COMMISSIONER OF INCOME TAX, GUJARAT II, AHMEDABAD — [1977] 1 S.C.R. 112
- NARPAL SINGH & OTHERS versus STATE OF HARYANA — [1977] 2 S.C.R. 901
- NATIONAL CO. LTD. CALCUTTA versus DEPUTY DIRECTOR OF TAX CREDIT (EXPORTS) CALCUTTA & ORS. — [1977] 3 S.C.R. 125
- NATIONAL TEXTILE CORPORATION AND ANOTHER versus STATE OF MAHARASHTRA AND OTHERS — [1977] 3 S.C.R. 525
- NAWN ESTATES (P) LTD. versus C. I. T., WEST BENGAL — [1977] 1 S.C.R. 798
- NEW DELHI MUNICIPAL COMMITTEE versus M. N. SOI AND ANOTHER — [1977] 1 S.C.R. 731
- NRISINGHA MURARI CHAKRABORTY & ORS versus STATE OF WEST BENGAL — [1977] 3 S.C.R. 521
- OFFICIAL LIQUIDATOR versus DHARTI DHAN (P) LTD. — [1977] 2 S.C.R. 964
- OIL AND NATURAL GAS COMMISSION versus STATE OF BIHAR AND OTHERS — [1977] 1 S.C.R. 354
- ONKAR NATH & ORS. versus THE DELHI ADMINISTRATION — [1977] 2 S.C.R. 991
- P. C. PATEL AND ORS. versus SMT. T. H. PATHAK AND ORS. — [1977] 1 S.C.R. 677
- P. CHITHARANJA MENON & ORS. versus A. BALAKRISHNAN & ORS — [1977] 3 S.C.R. 687
- P. K. BADIANI versus THE COMMISSIONER OF INCOME TAX, BOMBAY — [1977] 1 S.C.R. 638
- P. RADHAKRISHNA NAIDU & OTHERS versus GOVERNMENT OF ANDHRA PRADESH AND OTHERS — [1977] 2 S.C.R. 365
- PADMA UPPAL ETC. versus STATE OF PUNJAB & ORS. — [1977] 1 S.C.R. 329
- PALANIAPPA GOUNDER versus STATE OF TAMIL NADU & ORS. — [1977] 3 S.C.R. 132
- PARADIP PORT TRUST, PARADIP versus THEIR WORKMEN — [1977] 1 S.C.R. 537
- PARASHURAM POTTERY WORKS CO. LTD. versus INCOME TAX OFFICER, CIRCLE-1, WARD A, RAJKOT, GUJARAT — [1977] 2 S.C.R. 92
- PARMESHWARI DEVI versus STATE AND ANR. — [1977] 2 S.C.R. 160
- PATEL JETHABHAI CHATUR versus STATE OF GUJARAT — [1977] 1 S.C.R. 872
- PERFORMING RIGHT SOCIETY LTD. & ANR. versus COMMISSIONER OF INCOME-TAX & OTHERS — [1977] 1 S.C.R. 171
- PIAREY LAL versus HORI LAL — [1977] 2 S.C.R. 915
- PRABHAT KIRAN MAITHANI & ORS. versus UNION OF INDIA & ANR. — [1977] 2 S.C.R. 911
- PREM BALLAR & ANR versus THE STATE (DELHI ADMINISTRATION) — [1977] 1 S.C.R. 592
- PREM CHAND versus DISTRICT JUDGE, DEHRADUN & ANR. — [1977] 2 S.C.R. 170
- PRITHVI RAJ TANEJA versus STATE OF MADHYA PRADESH AND OTHERS — [1977] 2 S.C.R. 633
- PRIYA LAXMI MILLS LTD. versus MAZDOOR MAHAJAN MANDAL, BARODA — [1977] 1 S.C.R. 709
- PUSHPABAI PURSHOTTAM UDESHI & ORS. versus RANJIT GINNING & PRESSING CO, (P) LTD. & ANR. — [1977] 3 S.C.R. 372
- PUZHAKKAL KUTTAPPU versus C. BHARGAVI AND OTHERS — [1977] 1 S.C.R. 696
- R. DALMIA versus COMMISSIONER OF INCOME-TAX, NEW DELHI — [1977] 2 S.C.R. 654
- RA] KUMARI VIJH versus DEV RAJ VIJH — [1977] 2 S.C.R. 997
- RABINDRA KUMAR DEY versus STATE OF ORISSA — [1977] 1 S.C.R. 439
- RADHA KISHAN SAO versus GOPAL MODI & ORS. — [1977] 2 S.C.R. 984
- RADHAKRISHNA AGARWAL & ORS. versus STATE OF BIHAR & ORS. — [1977] 3 S.C.R. 249
- RAJ RANI & ANR. versus KAILASH CHAND & ANR. — [1977] 3 S.C.R. 18
- RAJ RANI & ORS. ETC. versus DELHI ADMINISTRATION & ORS. — [1977] 2 S.C.R. 371
- RAJENDRA PRASAD versus STATE OF BIHAR — [1977] 3 S.C.R. 68
- RAM PARTAP SHARMA AND ORS. versus DAYA NAND AND ORS. — [1977] 1 S.C.R. 242
- RAM RATTAN AND ORS. versus STATE OF UTTAR PRADESH — [1977] 2 S.C.R. 232
- RAMESH CHANDRA MISRA versus MAHENDRA TRIPATHI & ORS. — [1977] 2 S.C.R. 128
- RAMJI PRASAD SINGH versus RAM BILAS JHA & FOUR ORS. — [1977] 1 S.C.R. 741
- RANA SHEO AMBAR SINGH versus ALLAHABAD BANK LTD. — [1977] 3 S.C.R. 33
- RANCHHODDAS CHHAGANLAL versus DEVAJI SUPADU DORIK AND ORS. — [1977] 2 S.C.R. 621
- RANGASWAMI, THE TEXTILE COMMISSIONER & ORS. versus SUGAR TEXTILE MILLS (P) LTD. & ANOTHER — [1977] 2 S.C.R. 825
- RANJEET MAL versus GENERAL MANAGER, NORTHERN RAILWAY BARODA HOUSE, NEW DELHI & ANR. — [1977] 2 S.C.R. 409
- RESERVE BANK OF INDIA versus N. C. PALIWAL & OTHERS — [1977] 1 S.C.R. 377
- RETTI DEENABANDHU & ORS. versus STATE OF ANDHRA PRADESH — [1977] 2 S.C.R. 599
- REV. STAINISLAUS versus STATE OF MADHYA PRADESH & ORS. — [1977] 2 S.C.R. 611
- ROSHAN-DI-HATTI versus COMMISSIONER OF INCOME TAX — [1977] 3 S.C.R. 153
- RUSTAMJI NASARVANJI DANGER versus JORAM KUNVERJI GANATRA AND ORS. — [1977] 1 S.C.R. 884
- S. B. PATWARDHAN & OTHERS ETC. ETC. versus STATE OF MAHARASHTRA & OTHERS — [1977] 3 S.C.R. 775
- S. K. KALE versus STATE OF MAHARASHTRA — [1977] 2 S.C.R. 533
- S. RAMASWAMY versus UNION OF INDIA & ORS. — [1977] 1 S.C.R. 221
- S.K. CHANDAN versus UNION OF INDIA & ORS. — [1977] 1 S.C.R. 785
- SALES TAX OFFICER, SECTOR I, KANPUR & ANR. versus M/S. DWARIKA PRASAD SHEO KARAN DASS — [1977] 2 S.C.R. 133
- SANTA SINGH versus STATE OF PUNJAB — [1977] 1 S.C.R. 229
- SARJOO PRASAD SINGH versus THE STATE OF BIHAR & ORS. — [1977] 1 S.C.R. 661
- SARWAN SINGH & ANR. versus KASTURI LAL — [1977] 2 S.C.R. 421
- SASHI PRASAD BAROOAH versus THE AGRICULTURE INCOME-TAX OFFICER, SHILLONG, ASSAM & ORS. — [1977] 2 S.C.R. 645
- SATBIR SINGH & ANR. ETC. ETC. versus STATE OF PUNJAB — [1977] 3 S.C.R. 195
- SETH BENI CHAND (SINCE DEAD) NOW BY L.RS. versus SMT. KAMLA KUNWAR AND OTHERS — [1977] 1 S.C.R. 578
- SHAHZADA NAND & SONS versus THE COMMISSIONER OF INCOME TAX, PATIALA — [1977] 3 S.C.R. 529
- SHAIK ABDUL AZEEZ versus STATE OF KARNATAKA — [1977] 3 S.C.R. 393
- SHANKAR GOPINATH APTE versus GANGABAI HARIHARRAO PATWARDHAN — [1977] 1 S.C.R. 411
- SHANTILAL THAKORDAS & ORS. versus CHIMANLAL MAGANLAL TELWALA — [1977] 1 S.C.R. 341
- SHARDA PRASAD SINHA versus STATE OF BIHAR — [1977] 2 S.C.R. 357
- SHIV MOHAN SINGH versus STATE (DELHI ADMINISTRATION) — [1977] 3 S.C.R. 172
- SINDHI SAHITI MULTIPURPOSE TRANSPORT CO-OPERATIVE SOCIETY LTD. versus STATE OF MADHYA PRADESH & ORS. — [1977] 2 S.C.R. 86
- SITA RAM BHAU PATIL versus RAMCHANDRA NAGO PATIL (DEAD) BY L.RS. & ANR. — [1977] 2 S.C.R. 671
- SMT. KASTURI DEVI versus DEPUTY DIRECTOR OF CONSOLIDATION & ORS. — [1977] 2 S.C.R. 25
- SONE VALLEY PORTLAND CEMENT CO. LTD. versus THE GENERAL MINING SYNDICATE PVT. LTD. — [1977] 1 S.C.R. 359
- SOUTH GUJARAT ROOFING TILES MANUFACTURERS ASSOCIATION AND ANR. versus STATE OF GUJARAT AND ANOTHER — [1977] 1 S.C.R. 878
- SPECIAL LAND ACQUISITION OFFICER CITY IMPROVEMENT TRUST BOARD, MYSORE versus P. GOVINDAN — [1977] 1 S.C.R. 549
- SREE GAJANANA MOTOR TRANSPORT CO. LTD. versus THE STATE OF KARNATAKA AND ORS. — [1977] 1 S.C.R. 665
- SRI RAM PASRICHA versus JAGANNATH & ORS. — [1977] 1 S.C.R. 395
- STATE OF ANDHRA PRADESH versus RAYAVARAPU PUNNAYYA & ANOTHER — [1977] 1 S.C.R. 601
- STATE OF ANDHRA PRADESH versus S. N. NIZAMUDDIN ALI KHAN — [1977] 1 S.C.R. 128
- STATE OF BIHAR & ANR. ETC. versus KHAS KARANPURA COLLIERIES LTD. ETC. — [1977] 1 S.C.R. 157
- STATE OF GUJARAT versus RAMESH CHANDRA MASHRUWALA — [1977] 2 S.C.R. 710
- STATE OF HARYANA versus HARYANA CO-OPERATIVE TRANSPORT LTD. & ORS. — [1977] 2 S.C.R. 306
- STATE OF HARYANA versus N.C.TANDON — [1977] 3 S.C.R. 593
- STATE OF KARNATAKA AND ANOTHER versus M. FARIDA AND OTHERS — [1977] 1 S.C.R. 323
- STATE OF KARNATAKA versus K. H. ANNEGOWDA & ANR. — [1977] 2 S.C.R. 350
- STATE OF KARNATAKA versus L. MUNISWAMY & ORS. — [1977] 3 S.C.R. 113
- STATE OF KERALA AND ORS. versus PHILOMINA ETC. ETC. & ORS. — [1977] 1 S.C.R. 273
- STATE OF KERALA versus GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS — [1977] 1 S.C.R. 419
- STATE OF KERALA versus K. T. SHADULI YUSUFF ETC. — [1977] 3 S.C.R. 233
- STATE OF KERALA versus M. T. JOSEPH — [1977] 2 S.C.R. 178
- STATE OF KERALA.AND ORS. versus K.A. GANGADHARAN — [1977] 1 S.C.R. 960
- STATE OF MADHYA PRADESH & ORS. versus GALLA TILHAN VYAPARI SANGH & ORS. — [1977] 2 S.C.R. 619
- STATE OF MADHYA PRADESH & ORS. versus ORIENT PAPER MILLS LTD — [1977] 2 S.C.R. 149
- STATE OF MADHYA PRADESH versus STATE OF MAHARASHTRA & ORS. — [1977] 2 S.C.R. 555
- STATE OF MAHARASHTRA & ANR. versus VINAYAK — [1977] 2 S.C.R. 587
- STATE OF MAHARASHTRA AND ANR. versus SHRI CHANDER KANT — [1977] 1 S.C.R. 993
- STATE OF MAHARASHTRA ETC. versus THE CENTRAL PROVINCES MANGANESE ORE CO. LTD. — [1977] 1 S.C.R. 1002
- STATE OF MAHARASHTRA versus BHALCHANDRA KHANDERAO JOSHI & ANR. — [1977] 2 S.C.R. 782
- STATE OF MAHARASHTRA versus HANS RAJ DEPAR ETC. — [1977] 3 S.C.R. 78
- STATE OF MYSORE versus FAKRUSAB BABUSAB KARANANDI — [1977] 2 S.C.R. 544
- STATE OF ORISSA & ANR. versus N. N. SWAMY & ORS. ETC. — [1977] 2 S.C.R. 774
- STATE OF ORISSA AND ORS. versus ARAKHITA BISOI — [1977] 3 S.C.R. 556
- STATE OF ORISSA versus CHANDRIKA MOHAPATRA & ORS. — [1977] 1 S.C.R. 335
- STATE OF PUNJAB & ANR. versus PREM SUKHDAS & ORS. — [1977] 3 S.C.R. 408
- STATE OF PUNJAB & ANR. versus V. P. DUGGAL & OTHERS — [1977] 1 S.C.R. 96
- STATE OF PUNJAB & ORS. versus LABHU RAM & ORS. — [1977] 1 S.C.R. 832
- STATE OF RAJASTHAN versus RAMDEEN & OTHERS — [1977] 3 S.C.R. 139
- STATE OF U.P. & OTHERS versus M/S. INDIAN HUME PIPE CO. LTD. — [1977] 3 S.C.R. 120
- STATE OF U.P. versus RAM CHANDRA TRIVEDI — [1977] 1 S.C.R. 462
- STATE OF UTTAR PRADESH AND ORS. versus MODI INDUSTRIES LIMITED — [1977] 2 S.C.R. 548
- STATE OF UTTAR PRADESH versus LALAI SINGH YADAV — [1977] 1 S.C.R. 616
- STATE OF UTTAR PRADESH versus M/S. KORES (INDIA) LTD. — [1977] 1 S.C.R. 837
- STATE OF UTTAR PRADESH versus NAWAB HUSSAIN — [1977] 3 S.C.R. 428
- STATE OF WEST BENGAL & ORS. versus WASHI AHMED ETC. — [1977] 3 S.C.R. 149
- STATE OF WEST BENGAL ETC. versus MANMAL BHUTORIA & ORS. ETC. — [1977] 3 S.C.R. 758
- STATE OF WEST BENGAL versus SUDHIR CHANDRA GHOSE & ORS. — [1977] 2 S.C.R. 71
- STRAW BOARD MFG. CO LTD. versus THE WORKMEN — [1977] 3 S.C.R. 91
- SUKHDEV SINGH & ORS. versus GRAM SABHA BARI KHAD & ORS. — [1977] 2 S.C.R. 862
- SUNDER DASS versus RAM PRAKASH — [1977] 3 S.C.R. 60
- SUPERINTENDENT OF POST OFFICES ETC. ETC. versus P. K. RAJAMMA ETC. ETC. — [1977] 3 S.C.R. 678
- TAKASEELA PEDDA SUBBA REDDY versus PUJARI PADMAVATHAMMA & ORS. — [1977] 3 S.C.R. 692
- TARA CHAND KHATRI versus MUNICIPAL CORPORATION OF DELHI & ORS. — [1977] 2 S.C.R. 198
- TARLOK SINGH versus STATE OF PUNJAB — [1977] 3 S.C.R. 711
- TARULATA SYAM AND ORS. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1977] 3 S.C.R. 697
- TATA ENGINEERING & LOCOMOTIVE CO. LTD., BOMBAY versus THE REGISTRAR OF THE RESTRICTIVE TRADE AGREEMENT, NEW DELHI — [1977] 2 S.C.R. 685
- TATA ENGINEERING & LOCOMOTIVE COMPANY LTD. versus GRAM PANCHAYAT PIMPRI WAGHERE — [1977] 1 S.C.R. 306
- TEG SINGH AND OTHERS versus CHARAN SINGH AND ANOTHER — [1977] 3 S.C.R. 365
- TEXTILE MACHINERY CORPORATION LIMITED, CALCUTTA versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA — [1977] 2 S.C.R. 762
- THAKUR VIRENDRA SINGH versus VIMAL KUMAR — [1977] 1 S.C.R. 525
- THIRU JOHN & ANR. versus RETURNING OFFICER & ORS. — [1977] 3 S.C.R. 538
- THIRU MANICKAM AND CO. versus THE STATE OF TAMIL NADU — [1977] 1 S.C.R. 950
- TIMBER KASHMIR PVT. LTD. ETC. ETC. versus CONSERVATOR OF FORESTS, JAMMU & ORS. ETC. — [1977] 1 S.C.R. 937
- TIMBLO IRMAOS LID., MARGO versus JORGE ANIBAL MATOS SEQUEIRA & ANR. — [1977] 2 S.C.R. 451
- TOWN MUNICIPAL COUNCIL versus URMILLA KOTHARI — [1977] 2 S.C.R. 660
- TRAVANCORE COCHIN CHEMICALS LIMITED versus COMMISSIONER OF INCOME-TAX, KERALA — [1977] 2 S.C.R. 715
- TRAVANCORE TEA ESTATES CO. LTD. versus STATE OF KERALA — [1977] 1 S.C.R. 755
- TRIVENI PRASAD RAMKARAN VERMA versus THE STATE OF MAHARASHTRA — [1977] 1 S.C.R. 519
- UNION OF INDIA & ANOTHER versus DHRANGADHRA CHEMICAL WORKS & ANR. — [1977] 2 S.C.R. 479
- UNION OF INDIA & ANR. versus K. S. SUBRAMANIAN — [1977] 1 S.C.R. 87
- UNION OF INDIA & ANR. versus MAJUR MAHAJAN MANDAL & ORS. — [1977] 2 S.C.R. 472
- UNION OF INDIA & ORS. versus MURASOLI MARAN — [1977] 2 S.C.R. 314
- UNION OF INDIA AND ANOTHER versus VIJAY CHAND JAIN — [1977] 2 S.C.R. 952
- UNION OF INDIA AND ORS. versus GUJARAT WOOLLEN FELT MILLS — [1977] 3 S.C.R. 472
- UNION OF INDIA ETC. versus BHANUDAS KRISHNA GAWDE AND ORS. ETC. — [1977] 2 S.C.R. 719
- UNION OF INDIA ETC. versus MAJJI JANGAMAYYA ETC. — [1977] 2 S.C.R. 28
- UNION OF INDIA versus CENTRAL INDIA MACHINERY MANUFACTURING CO. LTD. & OTHERS — [1977] 3 S.C.R. 437
- UNION OF INDIA versus D. M. REVRI & CO. — [1977] 1 S.C.R. 483
- UNION OF INDIA versus DR. R. D. NANJIAH AND ORS. — [1977] 1 S.C.R. 827
- UNION OF INDIA versus MOKSH BUILDERS AND FINANCERS LTD. AND ORS. ETC. — [1977] 1 S.C.R. 967
- UNION OF INDIA versus SITA RAM JAISWAL — [1977] 1 S.C.R. 979
- UNION OF INDIA versus STATE OF MYSORE — [1977] 1 S.C.R. 842
- V. GURUVIAH NAIDU AND SONS ETC. versus STATE OF TAMIL NADU AND ANR. ETC. — [1977] 1 S.C.R. 1065
- V. TULASAMMA & ORS. versus V. SESHA REDDI (DEAD) BY L.RS. — [1977] 3 S.C.R. 261
- VANGUARD ROLLING SHUTTERS AND STEEL WORKS LTD. versus COMMISSIONER OF SALES TAX, U.P. — [1977] 3 S.C.R. 165
- VARANASAYA SANSKRIT VISHWAVIDYALAYA AND ANR. versus DR. RAJKISHORE TRIPATHI AND ANR. — [1977] 2 S.C.R. 213
- VASUDEO KULKARNI versus SURYAKANT BHATT & ANR. — [1977] 3 S.C.R. 102
- VASUDEO KULKARNI versus SURYAKANT BHATT & ANR. — [1977] 3 S.C.R. 109
- VELJI LAKSHMI & CO. ETC. versus BENETT COLEMAN & CO. ETC. — [1977] 3 S.C.R. 603
- VICE-CHANCELLOR, JAMMU UNIVERSITY & ANR. versus DUSHIANT KUMAR RAMPAL — [1977] 3 S.C.R. 43
- VIDYA VATI versus DEVI DAS — [1977] 2 S.C.R. 182
- VIJAYAWADA MUNICIPAL COUNCIL versus ANDHRA PRADESH STATE ELECTRICITY BOARD & ANR. — [1977] 1 S.C.R. 846
- WILFRED D'SOUZA versus FRANCIS MENINO JESUS FERRAO — [1977] 1 S.C.R. 942
- Y. B. PATIL AND ORS. versus Y. L. PATIL — [1977] 1 S.C.R. 320
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