Supreme Court › 1983Supreme Court of India — 1983 174 reported judgments.
Open in Lexace A. JANARDHANA versus UNION OF INDIA AND OTHERS — [1983] 2 S.C.R. 936 A.A CALTON versus THE DIRECTOR OF EDUCATION & ANOTHER — [1983] 2 S.C.R. 598 AGENCIA COMMERCIAL INTERNATIONAL LTD. & OTHERS versus CUSTODIAN OF THE BRANCHES OF BANCO NACIONAL ULTRAMARINO — [1983] 1 S.C.R. 16 AJIT SINGH & OTHERS ETC. versus STATE OF PUNJAB & ANOTHER — [1983] 2 S.C.R. 517 AJOOMAL LILARAM AND ANOTHER versus UNION OF INDIA AND OTHERS — [1983] 2 S.C.R. 1 ALIJAN MIAN AND ANOTHER versus DISTRICT MAGISTRATE, DHANBAD — [1983] 3 S.C.R. 939 AMRIT BHIKAJI KALE & ORS. versus KASHINATH JANARDHAN TRADE & ANR. — [1983] 3 S.C.R. 237 APOORVA SHANTILAL SHAH versus COMMISSIONER OF INCOME TAX GUJARAT-I, AHMEDABAD — [1983] 2 S.C.R. 492 ASHARAM M. JAIN versus A. T. GUPTA AND OTHERS — [1983] 3 S.C.R. 719 ASHOK SERVICE CENTRE & ANOTHER ETC. versus STATE OF ORISSA — [1983] 2 S.C.R. 363 ASSISTANT COLLECTOR OF CENTRAL EXCISE, CALICUT versus V.P. SAYED MOHAMMED — [1983] 2 S.C.R. 225 ASSISTANT COLLECTOR OF CUSTOMS (PREVENTIVE) BOMBAY versus BABU MIYA SHEIKH IMAM AND ORS. ETC. — [1983] 3 S.C.R. 500 AZAD SINGH & OTHERS versus BARKAT ULLAH KHAN & OTHERS — [1983] 2 S.C.R. 927 B. A. JAYARAM AND OTHERS ETC. versus UNION OF INDIA AND OTHERS — [1983] 3 S.C.R. 624 B. VENKATA REDDY AND OTHERS ETC versus STATE OF ANDHRA PRADESH AND OTHERS — [1983] 3 S.C.R. 545 BABU RAM AND OTHERS versus STATE OF UTTAR PRADESH — [1983] 2 S.C.R. 328 BACHAN SINGH ETC. ETC. versus STATE OF PUNJAB ETC. ETC. — [1983] 1 S.C.R. 145 BALRAM & OTHERS versus THE IIIRD ADDITIONAL DISTRICT. JUDGE & ANR. — [1983] 2 S.C.R. 734 BEGULLA BAPI RAJU ETC. ETC. versus STATE OF ANDHRA PRADESH ETC. ETC. — [1983] 3 S.C.R. 701 BHAGWAN DASS ARORA versus FIRST ADDL. DISTT. JUDGE, RAMPUR — [1983] 3 S.C.R. 493 BHAGWANT SINGH versus COMMISSIONER OF POLICE, DELHI — [1983] 3 S.C.R. 109 BHARWADA BHOGINBHAI HIRJIBHAI versus STATE OF GUJARAT — [1983] 3 S.C.R. 280 BINOY KUMAR CHATTERJEE versus M/S JUGANTAR LTD. AND OTHERS — [1983] 2 S.C.R. 684 BIRU MAHATO versus DISTRICT MAGISTRATE, DHANBAD. — [1983] 1 S.C.R. 584 BOARD OF TRUSTEES OF THE PORT OF BOMBAY versus DILIPKUMAR RAGHAVENDRANATH NADKARNI AND OTHERS — [1983] 1 S.C.R. 828 BRITISH INDIA CORPORATION LTD. versus MARKET COMMITTEE, DHARIWAL & ANOTHER — [1983] 2 S.C.R. 159 COL. D.D. JOSHI AND OTHERS versus UNION OF INDIA AND OTHERS — [1983] 2 S.C.R. 448 COMMISSIONER OF INCOME TAX, BOMBAY AND OTHERS versus MAHINDRA AND MAHINDRA LIMITED & ORS. — [1983] 3 S.C.R. 773 COMMISSIONER OF INCOME-TAX BOMBAY CITY-III, BOMBAY versus SHANTILAL PRIVATE LIMITED BOMBAY — [1983] 3 S.C.R. 470 COTTON CORPORATION OF INDIA versus UNITED INDUSTRIAL BANK — [1983] 3 S.C.R. 962 D. P. MAHESHWARI versus DELHI ADMN. & ORS. — [1983] 3 S.C.R. 949 D.S. NAKARA & OTHERS versus UNION OF INDIA — [1983] 2 S.C.R. 165 DARSHAN SINGH @ BHASURI & ORS. versus STATE OF PUNJAB — [1983] 2 S.C.R. 605 DELHI CLOTH AND GENERAL MILLS ETC. versus UNION OF INDIA ETC. — [1983] 3 S.C.R. 438 DEPUTY COMMISSIONER OF SALES TAX (LAW), BOARD OF REVENUE (TAXES), ERNAKULAM versus MOTOR INDUSTRIES CO., ERNAKULAM — [1983] 2 S.C.R. 384 DEVAKI NANDAN PRASAD versus STATE OF BIHAR & ORS. — [1983] 2 S.C.R. 921 DEVI LAL MAHTO versus STATE OF BIHAR AND ANR. — [1983] 1 S.C.R. 630 DHANANJOY DAS versus DISTRICT MAGISTRATE & ANR. — [1983] 1 S.C.R. 122 DISTRICT MAGISTRATE, NOWGONG & ANR. versus SARAT MUDOI — [1983] 3 S.C.R. 957 DR. ASIM KUMAR BOSE versus UNION OF INDIA & OTHERS — [1983] 2 S.C.R. 16 DR. RAMJI DWIVEDI versus STATE OF U. P. & OTHERS — [1983] 2 S.C.R. 971 DR. S.S. KHANNA versus CHIEF SECRETARY, PATNA & OTHERS — [1983] 2 S.C.R. 724 DR. V. K. SAXENA versus STATE OF UTTAR PRADESH AND VICE VERSA — [1983] 3 S.C.R. 758 DR. VIJAY KUMAR KATHURIA & ANR. versus STATE OF HARYANA & ORS. — [1983] 2 S.C.R. 1037 EARABHADRAPPA ALIAS KRISHNAPPA versus STATE OF KARNATAKA — [1983] 2 S.C.R. 552 EXECUTIVE COMMITTEE OF MEERUT COLLEGE, MEERUT & ORS. versus VICE CHANCELLOR, MEERUT UNIVERSITY, MEERUT & ANR. — [1983] 2 S.C.R. 622 FATEH SINGH AND ANOTHER ETC. versus SEWA RAM AND OTHERS ETC. — [1983] 3 S.C.R. 929 FOOD CORPORATION OF INDIA & ANR. versus YADAV ENGINEER & CONTRACTOR — [1983] 1 S.C.R. 95 FOOD INSPECTOR, MUNICIPAL CORPORATION, BARODA versus MADANLAL RAMLAL SHARMA AND ANOTHER — [1983] 2 S.C.R. 9 GEETA ENTERPRISES AND OTHERS versus STATE OF U.P. AND OTHERS — [1983] 3 S.C.R. 812 GOPALAKRISHNA MENON AND ANOTHER versus D. RAJA REDDY AND ANOTHER — [1983] 3 S.C.R. 836 GUNENDRA PRASAD SEN GUPTA versus UNION OF INDIA AND OTHERS — [1983] 3 S.C.R. 6 H. C. SHARMA AND OTHERS versus MUNICIPAL CORPORATION OF DELHI AND OTHERS — [1983] 3 S.C.R. 372 H.M.M LIMITED versus DIRECTOR OF ENTRY TAX, WEST BENGAL & OTHERS — [1983] 2 S.C.R. 754 HAJI SIDDIK HAJI UMAR & OTHERS versus UNION OF INDIA — [1983] 2 S.C.R. 249 HIRA LAL versus DISTRICT JUDGE, GHAZIABAD & OTHERS — [1983] 2 S.C.R. 739 HOECHST PHARMACEUTICALS LTD. AND ANOTHER ETC. versus STATE OF BIHAR AND OTHERS — [1983] 3 S.C.R. 130 IBRAHIM AHMAD BATTI versus STATE OF GUJARAT & OTHERS — [1983] 1 S.C.R. 540 JHARIA S/O MANIYA versus STATE OF RAJASTHAN AND ANOTHER — [1983] 3 S.C.R. 475 JOGDHAYAN versus BABU RAM AND OTHERS — [1983] 1 S.C.R. 844 KAMALUDDIN ANSARI & CO. versus UNION OF INDIA — [1983] 3 S.C.R. 607 KARTAR SINGH AND OTHERS versus STATE OF HARYANA THROUGH INSPECTOR GENERAL OF PRISON, CHANDIGARH — [1983] 1 S.C.R. 445 KHEMCHAND SHANKAR CHOUDHARY AND ANOTHER versus VISHNU HARI PATIL AND OTHERS — [1983] 1 S.C.R. 898 KISHAN CHAND MANGAL versus STATE OF RAJASTHAN — [1983] 1 S.C.R. 569 KRISHNABAI ANAJI GHULE AND OTHERS versus NIVRUTTI RAMCHANDRA RAYKAR AND ANOTHER — [1983] 3 S.C.R. 822 KUNWAR RAM NATH AND OTHERS versus THE MUNICIPAL BOARD, PILIBHIT — [1983] 3 S.C.R. 321 L. V. JADHAV versus SHANKARRAO ABASAHEB PAWAR & OTHERS — [1983] 3 S.C.R. 762 LABOURERS WORKING ON SALAL HYDRO-PROJECT versus STATE OF JAMMU & KASHMIR AND OTHERS — [1983] 2 S.C.R. 473 LAKSHMAN AND ORS. versus STATE OF MADHYA PRADESH — [1983] 3 S.C.R. 124 LT. COL. PRITHI PAL SINGH BEDI ETC. versus UNION OF INDIA & OTHERS — [1983] 1 S.C.R. 393 M. G. BROTHERS LORRY SERVICE versus PRASAD TEXTILES — [1983] 2 S.C.R. 1027 M. KARUNANIDHI ETC. versus H.V. HANDE & ORS. ETC. — [1983] 2 S.C.R. 629 M. RAMNARAIN PRIVATE LTD. AND ANR. versus STATE TRADING CORPORATION OF INDIA LTD. — [1983] 3 S.C.R. 25 M.M. GUPTA AND ORS. ETC. ETC. versus STATE OF JAMMU & KASHMIR & ORS. — [1983] 1 S.C.R. 593 MACHHL SINGH AND OTHERS versus STATE OF PUNJAB — [1983] 3 S.C.R. 413 MADHUSUDAN DAS versus SMT. NARAYANI BAI AND OTHERS — [1983] 1 S.C.R. 851 MAHARASHTRA STATE ELECTRICITY BOARD, BOMBAY versus OFFICIAL LIQUIDATOR, HIGH COURT, ERNAKULAM, ANR. — [1983] 1 S.C.R. 561 MALWA BUS SERVICE (P) LTD. versus STATE OF PUNJAB & OTHERS — [1983] 2 S.C.R. 1009 MANGE RAM versus BRIJ MOHAN AND OTHERS — [1983] 3 S.C.R. 525 MANOHAR NATH KAUL versus STATE OF JAMMU & KASHMIR — [1983] 2 S.C.R. 791 MAQSOODAN & OTHERS versus STATE OF UTTAR PRADESH [AND VICE-VERSA] — [1983] 2 S.C.R. 45 MERUGU SATYANARAYANA ETC. ETC. versus STATE OF ANDHRA PRADESH AND OTHERS — [1983] 1 S.C.R. 635 MITHU, ETC., ETC. versus STATE OF PUNJAB ETC. ETC. — [1983] 2 S.C.R. 690 MOHD. SHAKEEL WAHID AHMED versus STATE OF MAHARASHTRA & ORS. — [1983] 2 S.C.R. 614 MRS. ARUNA BASU MULLICK versus MRS. DOROTHEA MITRA — [1983] 3 S.C.R. 516 MUNICIPAL CORPORATION OF DELHI AND OTHERS versus MOHD. YASIN ETC. — [1983] 2 S.C.R. 999 MUNICIPAL CORPORATION OF DELHI versus PURSHOTAM DASS JHUNJUNWALA AND OTHERS — [1983] 1 S.C.R. 895 MUNICIPAL CORPORATION OF DELHI versus RAM KISHAN ROHTAGI AND OTHERS — [1983] 1 S.C.R. 884 MUNSHI RAM versus NARSI RAM & ANOTHER — [1983] 2 S.C.R. 233 N. R. SRINIVASA IYER versus NEW INDIA ASSURANCE CO., LTD. — [1983] 3 S.C.R. 479 NAIB SINGH versus STATE OF PUNJAB & ORS. — [1983] 2 S.C.R. 770 NATIONAL TEXTILE WORKERS' UNION ETC. versus P.R. RAMKRISHNAN AND OTHERS — [1983] 1 S.C.R. 922 NATIONAL TEXTILE WORKERS' UNION versus P. R. RAMAKRISHNAN & OTHERS — [1983] 3 S.C.R. 12 OM PRAKASH AND OTHERS versus STATE OF UTTAR PRADESH — [1983] 2 S.C.R. 564 OSWAL WOOLLEN MILLS LTD. & ANR. versus UNION OF INDIA & ORS. — [1983] 3 S.C.R. 362 PATEL ISHWERBHAI PRAHLADBHAI ETC. ETC. versus TALUKA DEVELOPMENT OFFICER & OTHERS — [1983] 2 S.C.R. 322 PATEL SURESHBHAI JASHBHAI versus PATEL SATABHAI MATHURBHAI — [1983] 2 S.C.R. 992 PEOPLE'S UNION FOR DEMOCRATIC RIGHTS AND OTHERS versus UNION OF INDIA & OTHERS — [1983] 1 S.C.R. 456 PRECISION STEEL AND ENGINEERING WORKS AND ANOTHER versus PREM DEVA NIRANJAN DEVA TAYAL — [1983] 1 S.C.R. 498 PREM NATH RAINA AND OTHERS versus STATE OF JAMMU AND KASHMIR AND OTHERS — [1983] 3 S.C.R. 536 PREM THAKUR versus STATE OF PUNJAB — [1983] 1 S.C.R. 822 PUNJAB ENGINEERING COLLEGE ETC. ETC. versus SANJAY GULATI AND ORS. — [1983] 2 S.C.R. 801 R. VISWAN & OTHERS versus UNION OF INDIA & OTHERS — [1983] 3 S.C.R. 60 RAJINDER PERSHAD versus STATE OF HARYANA — [1983] 3 S.C.R. 355 RAM CHANDER AND ORS. versus STATE OF HARYANA — [1983] 3 S.C.R. 257 RAM KUMAR MISRA versus STATE OF BIHAR AND OTHERS — [1983] 3 S.C.R. 1011 RAM NARAYAN AGARWAL ETC ETC. versus STATE OF UTTAR PRADESH & OTHERS — [1983] 3 S.C.R. 684 RAMA KANT MISRA versus STATE OF U.P. AND OTHERS — [1983] 1 S.C.R. 648 RAMESHWAR PRASAD ETC., ETC. versus STATE OF UTTAR PRADESH & OTHERS — [1983] 2 S.C.R. 418 RAMJI SURJYA & ANOTHER versus STATE OF MAHARASHTRA — [1983] 3 S.C.R. 268 RANI CHOUDHURY versus LT. COL. SURAJ JIT CHOUDHURY — [1983] 1 S.C.R. 372 RANJAN DWIVEDI versus UNION OF INDIA — [1983] 2 S.C.R. 982 RAVINDRA ISHWARDAS SETHNA AND ANR. versus OFFICIAL LIQUIDATOR, HIGH COURT, BOMBAY AND ANOTHER — [1983] 3 S.C.R. 657 REYNOLD RAJAMANI & ANR. versus UNION OF INDIA & ANR. — [1983] 1 S.C.R. 32 ROOP LAL SINGH versus NACHHATTAR SINGH — [1983] 1 S.C.R. 702 RUDUL SAH versus STATE OF BIHAR AND ANOTHER — [1983] 3 S.C.R. 508 RUPINDER SINGH SODHL AND ANOTHER versus UNION OF INDIA AND OTHERS — [1983] 1 S.C.R. 841 S. K. BHATIA & OTHERS versus STATE OF U.P. & OTHERS — [1983] 3 S.C.R. 595 S. K. VERMA versus MAHESH CHANDRA AND ANOTHER — [1983] 3 S.C.R. 799 S. KANNAN & OTHERS ETC. versus SECRETARY, KARNATAKA STATE ROAD TRANSPORT AUTHORITY — [1983] 3 S.C.R. 740 S. L. AHMED & OTHERS versus UNION OF INDIA & OTHERS — [1983] 1 S.C.R. 1 S.P. MITTAL ETC. ETC. versus UNION OF INDIA AND OTHERS — [1983] 1 S.C.R. 729 SADHU RAM versus DELHI TRANSPORT CORPORATION — [1983] 3 S.C.R. 725 SANJEEV COKE MANUFACTURING COMPANY versus BHARAT COKING COAL LTD. AND ANOTHER — [1983] 1 S.C.R. 1000 SANJIT ROY versus STATE OF RAJASTHAN — [1983] 2 S.C.R. 271 SHEELA BARSE versus STATE OF MAHARASHTRA — [1983] 2 S.C.R. 337 SHEIKH ZAKIR versus STATE OF BIHAR — [1983] 3 S.C.R. 312 SHEONANDAN PASWAN versus STATE OF BIHAR — [1983] 2 S.C.R. 61 SHER SINGH & OTHERS versus THE STATE OF PUNJAB — [1983] 2 S.C.R. 582 SHIV DUTT RAI FATEH CHAND ETC. ETC. versus UNION OF INDIA & ANR. ETC. — [1983] 3 S.C.R. 198 SHIVAJI NARAYAN BACHHAV versus STATE OF MAHARASHTRA — [1983] 3 S.C.R. 651 SHRADHA DEVI versus KRISHNA CHANDRA PANT & OTHERS — [1983] 1 S.C.R. 681 SMT. BIMLA DEWAN versus LIEUTENANT GOVERNOR OF DELHI — [1983] 1 S.C.R. 42 SMT. DIPO versus WASSAN SINGH & OTHERS — [1983] 3 S.C.R. 20 SMT. KANWAL SOOD versus NAWAL KISHORE AND ANOTHER — [1983] 1 S.C.R. 871 SMT. P. GROVER versus STATE OF HARYANA AND ANR. — [1983] 3 S.C.R. 654 SMT. PERIYAKKAL & OTHERS versus SMT. DAKSHYANI — [1983] 2 S.C.R. 467 SPECIAL REFERENCE CASE NO. 1 OF 1983 versus SPECIAL REFERENCE CASE NO. 1 OF 1983 — [1983] 3 S.C.R. 639 SREENIVASA GENERAL TRADERS & ORS. ETC. versus STATE OF ANDHRA PRADESH & ORS. ETC. — [1983] 3 S.C.R. 843 STATE OF ANDHRA PRADESH versus S.R. RANGADAMAPPA — [1983] 1 S.C.R. 496 STATE OF ASSAM versus MAFIZUDDIN AHMED — [1983] 2 S.C.R. 241 STATE OF BIHAR versus RADHA KRISHNA SINGH & ORS. — [1983] 2 S.C.R. 808 STATE OF GUJARAT & ANOTHER versus RAMAN LAL KESHAV LAL SONI & OTHERS — [1983] 2 S.C.R. 287 STATE OF HARYANA versus JAGE RAM — [1983] 3 S.C.R. 917 STATE OF KARNATAKA AND ANR. versus H. GANESH KAMATH ETC. ETC. — [1983] 2 S.C.R. 665 STATE OF KARNATAKA versus ADIMURTHY ALIAS B. MOORTHY — [1983] 3 S.C.R. 249 STATE OF KERALA versus JAY ENGINEERING WORKS LTD., ERNAKULAM — [1983] 2 S.C.R. 361 STATE OF MADHYA PRADESH versus RAMASHANKAR RAGHUVANSHI & ANOTHER — [1983] 2 S.C.R. 393 STATE OF MAHARASHTRA versus CHANDRABHAN TALE — [1983] 3 S.C.R. 337 STATE OF MAHARASHTRA versus NARAYAN SHAMRAO PURANIK AND OTHERS — [1983] 1 S.C.R. 655 STATE OF MAHARASHTRA versus RAMDAS SHRINIVAS NAYAK & ANR. — [1983] 1 S.C.R. 8 STATE OF MAHARASHTRA versus VYASENDRA — [1983] 3 S.C.R. 1 STATE OF MYSORE ETC. versus M. L. NAGADE AND GADAG & ORS. — [1983] 3 S.C.R. 93 STATE OF PUNJAB versus DEVINDER KUMAR & ORS. — [1983] 2 S.C.R. 714 STATE OF RAJASTHAN versus SUKHPAL SINGH & OTHERS — [1983] 2 S.C.R. 53 STATE OF U.P. versus LAXMI BRAHMAN & ANR. — [1983] 2 S.C.R. 537 STATE OF U.P. AND OTHERS ETC. versus L.J. JOHNSON AND ANOTHER ETC. — [1983] 3 S.C.R. 897 STATE OF U.P. versus DR. G. K. GHOSH — [1983] 3 S.C.R. 993 STATE OF U.P. versus HARI RAM AND OTHERS — [1983] 3 S.C.R. 885 STATE OF U.P. versus PUSSU @ RAM KISHORE — [1983] 3 S.C.R. 294 SUMAN GUPTA AND OTHERS ETC. versus STATE OF J & K AND OTHERS — [1983] 3 S.C.R. 985 SWAROOP VEGETABLE PRODUCTS INDUSTRIES ETC versus STATE OF U. P. AND OTHERS ETC. — [1983] 3 S.C.R. 666 SYEDABAD TEA CO. LTD. versus STATE OF BIHAR — [1983] 1 S.C.R. 878 T. BARAI versus HENRY AH HOE AND ANOTHER — [1983] 1 S.C.R. 905 T. V. VATHEESWARAN versus STATE OF TAMIL NADU — [1983] 2 S.C.R. 348 THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD versus BEN HIRABEN MANILAL — [1983] 2 S.C.R. 676 THE OFFICIAL LIQUIDATOR versus PARTHASARATHI SINHA & OTHERS — [1983] 2 S.C.R. 211 THRITY HOSHIE DOLIKUKA versus HOSHIAM SHAVAKSHA DOLIKUKA — [1983] 1 S.C.R. 49 TITAGHUR PAPER MILLS CO. LTD. versus STATE OF ORISSA — [1983] 2 S.C.R. 743 TRANSPORT COMMISSIONER, ANDHRA PRADESH versus SARDAR ALI, BUS OWNER — [1983] 3 S.C.R. 729 V. S. MURTY & OTHERS versus THE DEPUTY CHIEF ACCOUNTS OFFICER & OTHERS — [1983] 2 S.C.R. 404 VED GUPTA versus APSARA THEATRES — [1983] 3 S.C.R. 575 VIRBHAN SINGH AND ANR. versus STATE OF U.P. — [1983] 3 S.C.R. 600 WELCOME HOTEL AND OTHERS versus STATE OF ANDHRA PRADESH AND OTHERS — [1983] 3 S.C.R. 674 Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Judgment excerpt for general information; verify against the official record.