Supreme Court of India — 1955

177 reported judgments.

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.HANS MULLER OF NURENBURG versus SUPERINTENDENT, PRESIDENCY JAIL, CALCUTTA AND OTHERS. — [1955] 1 S.C.R. 1284
A. V. DCOSTA versus B. C. PATEL AND ANOTHER. — [1955] 1 S.C.R. 1353
A.THANGAL KUNJU MUSALIAR versus M. VENKITACHALAM.POTTI AND ANOTHER — [1955] 2 S.C.R. 1196
AFTAB AHMAD KHAN versus THE STATE OF HYDERABAD — [1955] 1 S.C.R. 588
AHER RAJA K.HIMA versus THE STATE OF SAURASHTRA — [1955] 2 S.C.R. 1285
AMRIK SINGH versus THE STATE OF PEPSU. — [1955] 1 S.C.R. 1302
ANANDA BEHERA AND ANOTHER versus THE STATE OF ORISSA AND ANOTHER — [1955] 2 S.C.R. 919
ANDERSON WRIGHT LTD versus MORAN AND COMPANY — [1955] 1 S.C.R. 862
ANIL BEHARI GHOSH versus SMT. LATIKA BALA DASSI AND OTHERS. — [1955] 2 S.C.R. 270
ASSAM BENGAL CEMENT CO. LTD. versus THE COMMISSIONER OF INCOME-TAX,WEST BENGAL — [1955] 1 S.C.R. 972
AUTOMOBILE PRODUCTS OF INDIA LTD. versus RUKL\IAJI BALA AND OTHERS — [1955] 1 S.C.R. 1241
BACHA F. GUZDAR versus COMMISSIONER OF INCOME-TAX, BOMBAY. — [1955] 1 S.C.R. 876
BED RAJ versus THE STATE OF UTTAR PRADESH. — [1955] 2 S.C.R. 583
BEHRAM KHURSHED PESIKAKA versus THE STATE OF BOMBAY. — [1955] 1 S.C.R. 613
BHATARAJU NAGESHWARA RAO versus THE HONBLE JUDGES OF THE MADRAS HIGH COURT AND OTHERS. — [1955] 1 S.C.R. 1055
BHIKAJI KESHAO JOSHI AND ANOTHER versus BRIJLAL NANDLAL BIYANI AND OTHERS. — [1955] 2 S.C.R. 428
BHIKAJI NARAIN DHAKRAS AND OTHERS versus THE STATE OF MADHYA PRADESH AND ANOTHER. — [1955] 2 S.C.R. 589
BHIM SEN versus THE STATE OF U.P — [1955] 1 S.C.R. 1444
BIJAY COTTON MILLS LTD. versus THE STATE OF AJMER — [1955] 1 S.C.R. 752
BISWABHUSAN NAIK versus THE STATE OF ORISSA. — [1955] 1 S.C.R. 92
BRAJNANDAN SINHA versus JYOTI NARAIN — [1955] 2 S.C.R. 955
BUDHAN CHOUDHRY AND OTHERS versus THE STATE OF BIHAR — [1955] 1 S.C.R. 1045
CAPTAIN GANP ATI SINGHJI versus THE STATE OF AJMER AND ANOTHER. — [1955] 1 S.C.R. 1065
CENTRAL BANK OF INDIA versus RAM NARAIN — [1955] 1 S.C.R. 697
CHANDI PRASAD SINGH versus THE ST ATE OF UTTAR PRADESH. — [1955] 2 S.C.R. 1035
CHATTANATHA KARAYALAR versus RAMACHANDRA IYER AND ANOTHER. — [1955] 2 S.C.R. 477
CHHOTE KHAN DECEASED REPRESENTED BY HIS SON, HARMAT, AND OTHERS versus MAL KHAN AND OTHERS. — [1955] 1 S.C.R. 60
CORPORATION OF CALCUTTA versus MULCHAND AGARWALLA. — [1955] 2 S.C.R. 995
D. P. JOSHI versus THE STATE OF MADHYA BHARAT AND ANOTHER — [1955] 1 S.C.R. 1215
DAJISAHEB MANE AND OTHERS versus SHANKAR RAO VITHAL RAO MANE AND ANOTHER. — [1955] 2 S.C.R. 872
DEONANDAN MISHRA versus THE STATE OF BIHAR — [1955] 2 S.C.R. 570
DEWAN BAHADUR SETH GOPAL DAS MOHTA versus THE UNION OF INDIA AND ANOTHER. — [1955] 1 S.C.R. 773
DHAKESWARI COTTON MILLS LTD. versus COMMISSIONER OF INCOME TAX, WEST BENGAL — [1955] 1 S.C.R. 941
DHIRENDRA CHANDRA PAL versus ASSOCIATED BANK OF TRIPURA LTD. — [1955] 1 S.C.R. 1098
DHIRENDRA KUMAR MANDAL versus THE SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS TO THE GOVERNMENT OF WEST BENGAL AND ANOTHER. — [1955] 1 S.C.R. 224
DHIRUBHA DEVISINGH GOHIL versus THE STATE OF BOMBAY. — [1955] 1 S.C.R. 691
DINABANDHU SAHU versus JADUMONI MANGARAJ AND OTHERS. — [1955] 1 S.C.R. 140
DUNI CHAND RATARIA versus BHUWALKA BROTHERS LTD. — [1955] 1 S.C.R. 1071
DURGA SHANKAR MEHTA versus THAKUR RAGHURAJ SINGH AND OTHERS. — [1955] 1 S.C.R. 267
E. D. SASSOON AND COMPANY LTD. versus THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY — [1955] 1 S.C.R. 313
EDWARD EZRA AND ANOTHER versus THE STATE OF WEST BENGAL — [1955] 1 S.C.R. 1025
GENERAL FAMILY PENSION FUND versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1955] 1 S.C.R. 822
GOPAL SINGH AND OTHERS. versus UJAGAR SINGH AND OTHERS — [1955] 1 S.C.R. 86
GURUNATH ALIAS BHIMAJI versus KAMALABAI, KOM KENCHANGAUDA NADGAUDAR AND OTHERS — [1955] 1 S.C.R. 1135
H. N. RISHBUD AND INDER SINGH versus THE STATE OF DELHI — [1955] 1 S.C.R. 1150
HARI VISHNU KAMATH versus SYED AHMAD ISHAQUE AND OTHERS. — [1955] 1 S.C.R. 1104
HARISHANKAR BAGLA AND ANOTHER versus THE STATE OF MADHYA PRADESH. — [1955] 1 S.C.R. 380
HEM SINGH AND ANOTHER versus HARNAM SINGH AND ANOTHER. — [1955] 1 S.C.R. 44
IN RE HIRA LAL DIXIT AND TWO OTHERS versus - — [1955] 1 S.C.R. 677
IN THE MATTER OF AN ADVOCATE OF THE SUPREME COURT. • versus . — [1955] 2 S.C.R. 1006
IN THE MATTER OF MR. 'G', A SENIOR ADVOCATE OF THE SUPREME COURT. versus NO RESPONDENT — [1955] 1 S.C.R. 490
INDIA UNITED MILLS LTD versus COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY. — [1955] 1 S.C.R. 810
INDIRA SOHANLAL versus USTODIAN OF EVACUEE PROPERTY, DELHI & OTHERS. — [1955] 2 S.C.R. 1117
J. K. IRON AND STEEL CO. LTD., KANPUR versus THE IRON AND STEEL MAZDOOR UNION, KANPUR — [1955] 2 S.C.R. 1315
JAYARAM VITHOBA AND ANOTHER versus THE STATE OF BOMBAY. — [1955] 2 S.C.R. 1049
JUGAL KISHORE RAMESHWARDAS versus MRS. GOOLBAI HORMUSJI — [1955] 2 S.C.R. 857
JUGALKISHORE SARAF versus RAW COTTON CO. LTD. — [1955] 1 S.C.R. 1369
JUMUNA PRASAD MUKHARIYA AND OTHERS versus LACHHI RAM AND OTHERS. — [1955] 1 S.C.R. 608
K. N. GURUSWAMY versus THE STATE OF MYSORE AND OTHERS. — [1955] 1 S.C.R. 305
K.C.MATHEW AND OTHERS versus THE STATE OF TRAVANCORE-COCHIN. — [1955] 2 S.C.R. 1057
KALIDAS DHANJIBHAI versus THE STATE OF BOMBAY. — [1955] 1 S.C.R. 887
KALISHANKER DAS AND ANOTHER versus DHIRENDRA NA TH P ATRA AND OTHERS. — [1955] 1 S.C.R. 467
KIRAN SINGH AND OTHERS versus CHAMAN P ASWAN AND OTHERS. — [1955] 1 S.C.R. 117
KISHAN LAL AND ANOTHER versus BHANW AR LAL — [1955] 1 S.C.R. 439
KUNJILAL AND ANOTHER versus THE STATE OF MADHYA PRADESH. — [1955] 1 S.C.R. 872
LAKSHMINARAYAN RAM GOPAL AND SON LTD. versus THE GOVERNMENT OF HYDERABAD — [1955] 1 S.C.R. 393
LAXMANAPPA HANUMANTAPPA JAMKHANDI versus THE UNION OF INDIA AND ANOTHER — [1955] 1 S.C.R. 769
M. K. GOPALAN AND ANOTHER versus THE STATE OF MADHYA PRADESH — [1955] 1 S.C.R. 168
M. Y. SHAREEF AND ANOTHER versus THE HONBLE JUDGES OF THE HIGH COURT OF NAGPUR AND OTHERS — [1955] 1 S.C.R. 757
M.CT.MUTHIAH & 2 OTHERS versus THE COMMISSIONER OF INCOME-TAX, MADRAS &, ANOTHER — [1955] 2 S.C.R. 1247
M.K.RANGANATHAN AND ANOTHER versus GOVERNMENT OF MADRAS AND OTHERS. — [1955] 2 S.C.R. 374
M/S. RAM NARAIN SONS LTD. versus ASST. COMMISSIONER OF SALES TAX AND OTHERS — [1955] 2 S.C.R. 483
MACHANDER, SON OF PANDURANG versus STATE OF HYDERABAD — [1955] 2 S.C.R. 524
MAHANT SALIG RAM versus MUSAMMAT MAYA DEVI. — [1955] 1 S.C.R. 1191
MAHARAJ UMEG SINGH AND OTHERS versus THE STATE OF BOMBAY AND OTHERS. — [1955] 2 S.C.R. 164
MAHESH PRASAD versus THE STATE OF UTTAR PRADESH — [1955] 1 S.C.R. 965
MANILAL MOHANLAL SHAH AND OTHERS versus SARDAR SAYED AHMED SAYED MAHAMAD AND ANOTHER — [1955] 1 S.C.R. 108
MATAJOG DOBEY versus H. C. BHARI — [1955] 2 S.C.R. 925
MERLA RAMANNA versus NALLAPARAJU AND OTHERS. — [1955] 2 S.C.R. 938
MESSRS CHATTURAM HORILRAM LTD. versus COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA. — [1955] 2 S.C.R. 290
MESSRS MOHANLAL HARGOVIND DAS, BIDI MERCHANTS, JABALPUR (M.P.) versus THE STATE OF MADHYA PRADESH & ANOTHER. — [1955] 2 S.C.R. 509
MORAN MAR BASSELIOS CATHOLICOS AND ANOTHER versus MOST REV. MAR POULOSE ATHANASIUS AND OTHERS — [1955] 1 S.C.R. 520
MR. 'G', A SENIOR ADVOCATE OF THE SUPREME COURT versus THE HONBLE CHIEF JUSTICE AND JUDGES OF THE HIGH COURT OF JUDICATURE AT BOMBAY — [1955] 1 S.C.R. 501
MUIR MILLS CO., LTD. versus SUTI MILLS MAZDOOR UNION, KANPUR. — [1955] 1 S.C.R. 991
N.SATYANATHAN versus K. SUBRAMANYAN AND OTHERS. — [1955] 2 S.C.R. 83
NANAK CHAND versus THE STATE OF PUNJAB — [1955] 1 S.C.R. 1201
NAR SINGH AND ANOTHER versus THE STATE OF UTTAR PRADESH. — [1955] 1 S.C.R. 238
NARAIN SWADESHI WEAVING MILLS versus THE COMMISSIONER OF EXCESS PROFITS TAX — [1955] 1 S.C.R. 952
NARESH CHARAN DAS GUPTA versus PARESH CHARAN DAS GUPTA — [1955] 1 S.C.R. 1035
NATHOO LAL versus DURGA PRASAD — [1955] 1 S.C.R. 51
NAVINCHANDRA MAFATLAL versus THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY — [1955] 1 S.C.R. 829
OM PRAKASH GUPTA versus THE STATE OF UTTAR PRADESH — [1955] 2 S.C.R. 391
P. JOSEPH JOHN versus THE STATE OF TRAVANCORE-COCHIN. — [1955] 1 S.C.R. 1011
P. L. LAKHANPAL versus THE STATE OF JAMMU AND KASHMIR. — [1955] 2 S.C.R. 1101
PANDIT CHUNCHUN JHA versus SHEIKH EBADAT ALI AND ANOTHER — [1955] 1 S.C.R. 174
PANDURANG, TUKIA AND BHILLIA versus THE ST ATE OF HYDERABAD — [1955] 1 S.C.R. 1083
PRADYAT KUMAR BOSE versus THE HONBLE THE CHIEF JUSTICE OF CALCUTTA HIGH COURT. — [1955] 2 S.C.R. 1331
PURSHOTTAM GOVINDJI HALAI versus SHREE B.M ADDITIONAL COLLECTOR OF BOMBAY & OTHERS. — [1955] 2 S.C.R. 887
R. M. SESHADRI versus THE DISTRICT MAGISTRATE, TANJORE, AND ANOTHER. — [1955] 1 S.C.R. 686
RAI SAHIB RAM JAWAYA KAPUR AND OTHERS versus THE STATE OF PUNJAB — [1955] 2 S.C.R. 225
RAJ BAHADUR KANWAR RAJ NATH AND OTHERS versus PRAMOD C. BHATT, CUSTODIAN OF EVACUEE PROPERTY. — [1955] 2 S.C.R. 977
RAJ KALI KUER versus RAM RATTAN PANDEY — [1955] 2 S.C.R. 186
RAJA BAHADUR KAMAKSHYA NARAIN SINGH AND OTHERS versus THE COLLECTOR AND DEPUTY COMMIS SIONER OF HAZARIBAGH AND OTHERS. — [1955] 2 S.C.R. 988
RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LTD. versus A. NAGESWARA RAO AND OTHERS. — [1955] 2 S.C.R. 1066
RAJNARAIN SINGH versus THE CHAIRMAN, PATNA ADMINISTRATION COMMITTEE, PATNA, AND ANOTHER. — [1955] 1 S.C.R. 290
RAMKISHAN MITHANLAL SHARMA versus THE STATE OF BOMBAY — [1955] 1 S.C.R. 903
RANANJAYA SINGH versus BAIJNATH SINGH AND OTHERS — [1955] 1 S.C.R. 671
RAO SHIVA BAHADUR SINGH versus THE STATE OF VINDHYA PRADESH AND ANOTHER — [1955] 2 S.C.R. 206
RATTAN ANMOL SINGH AND ANOTHER versus ATMA RAM AND OTHERS — [1955] 1 S.C.R. 481
RONALD WOOD MATHAMS versus STATE OF WEST BENGAL. — [1955] 1 S.C.R. 216
S. KHADER SHERIFF versus MUNNUSWAMI GOUNDER AND OTHERS. — [1955] 2 S.C.R. 469
SADHU RAM versus THE CUSTODIAN-GENERAL OF EVACUEE PROPERTY — [1955] 2 S.C.R. 1113
SAGHIR AHMAD versus THE STATE OF U. P. AND OTHERS. — [1955] 1 S.C.R. 707
SAHU MADHO DAS AND OTHERS versus PANDIT MUKAND RAM AND ANOTHER — [1955] 2 S.C.R. 22
SAKHA WAT ALI versus THE STATE OF ORISSA — [1955] 1 S.C.R. 1004
SATYA DEV BUSHAHRI versus PADAM DEVAND OTHERS — [1955] 1 S.C.R. 561
SATYA DEV BUSHAHRI* versus PADAM DEV AND OTHERS. — [1955] 1 S.C.R. 549
SETH JAGJIVAN MAVJI VITHLANI versus MESSRS RANCHHODDAS MEGHJI. — [1955] 1 S.C.R. 503
SETH THAWARDAS PHERUMAL versus THE UNION OF INDIA — [1955] 2 S.C.R. 48
SHANK.AR SITARAM SONTAKKE AND ANOTHER versus BALKRISHNA SITARMI SONTAKKE AND. OTHERS — [1955] 1 S.C.R. 99
SHIROMANJ GURDWARA PARBANDHAK COMMITTEE versus LT. SARDAR RAGHBIR SINGH AND OTHERS — [1955] 2 S.C.R. 67
SHIVA JUTE BALING LTD. versus HINDLEY & CO. LTD. — [1955] 2 S.C.R. 243
SHIVNANDAN SHARLIA versus THE PUNJAB NATIONAL BANK LTD. — [1955] 1 S.C.R. 1427
SHREE MEENAKSHI MILLS LTD., MADURAI versus SRI A. V. VISVANATHA SASTRI AND ANOTHER. — [1955] 1 S.C.R. 787
SHREEKANTIAH RAMA YYA MUNIPALLI versus THE STATE OF BOMBAY — [1955] 1 S.C.R. 1177
SHRI AUDI BEHAR SINGH versus GAJADHAR JAIPURIA AND OTHERS — [1955] 1 S.C.R. 70
SHRI KISHAN SINGH AND OTHERS versus THE STATE OF RAJASTHAN AND OTHERS. — [1955] 2 S.C.R. 531
SHRI VIRINDAR KUMAR SATYAWADI versus THE STATE OF PUNJAB. — [1955] 2 S.C.R. 1013
SHRIMATI VIDYA VERMA, THROUGH NEXT FRIEND R>V>S MANI versus DR. SHIV NARAIN VERMA. — [1955] 2 S.C.R. 983
SHYABUDDINSAB MOHIDINSAB, AKKI versus THE GADAG-BETGERI MUNICIPAL BOROUGH AND OTHERS. — [1955] 1 S.C.R. 1268
SHYAM LAL versus THE STATE OF UTTAR PRADESH ,THE UNION OF INDIA — [1955] 1 S.C.R. 26
SRI MONOHAR DAS MOHANTA versus CHARU CHANDRA PAL AND OTHERS — [1955] 1 S.C.R. 1168
SRIMA ASHRLATA DEBI AND OTHERS versus SRI JADU NATH ROY AND OTHERS — [1955] 1 S.C.R. 150
STATE OF MADRAS AND ANOTHER versus K.M.RAJAGOPALAN — [1955] 2 S.C.R. 541
STATE OF PUNJAB versus MOHAR SINGH — [1955] 1 S.C.R. 893
SUCHETA KRIPALANI versus SHRI S.S. DULAT, I.C.S., CHAIRMAN OF THE TRIBUNAL, DELHI AND OTHERS. — [1955] 2 S.C.R. 450
SURAJ MALL MORTA AND CO. versus A. V. VISVANA THA SASTRI AND ANOTHER. — [1955] 1 S.C.R. 448
SURAJ PAL versus THE STATE OF UTTAR PRADESH. — [1955] 1 S.C.R. 1332
T. C. BASAPPA versus T. NAGAPPA AND ANOTHER. — [1955] 1 S.C.R. 250
THAIVALAPPIL KUNJUVARU VAREED versus THE STATE OF TRAVANCORE-COCHIN. — [1955] 2 S.C.R. 1022
THAKUR AMAR SINGHJI versus STATE OF RAJASTHAN — [1955] 2 S.C.R. 303
THAKUR PRATAP SINGH versus SHRI KRISHNA GUPTA AND OTHERS. — [1955] 2 S.C.R. 1029
THE SANGRAM SINGH versus ELECTION TRIBUNAL, KOTAH, BHUREY LAL BAYA — [1955] 2 S.C.R. 1
THE SHRINIVAS KRISHNARAO KANGO versus NARAYAN DEVJI KANGO AND OTHERS — [1955] 1 S.C.R. 1
THE BENGAL IMMUNITY COMPANY LIMITED versus THE STATE OF BIHAR AND OTHERS. — [1955] 2 S.C.R. 603
THE CHAMBER OF COMMERCE, HAPUR, AND THREE OTHERS versus THE STATE OF UTTAR PRADESH AND TWO OTHERS. — [1955] 1 S.C.R. 838
THE COLLECTOR OF BOMBAY versus NUSSERWANJLRATTANJI MISTRI & OTHERS — [1955] 1 S.C.R. 1311
THE COMMISSIONER OF INCOME-TAX BOMBAY SOUTH BA,Y BOMBAY versus MESSRS OGALE GLASS WORKS LTD OGALE WADL — [1955] 1 S.C.R. 185
THE COMMISSIONER OF INCOME-TAX, MADRAS versus MYSORE CHROMITE LIMITED. — [1955] 1 S.C.R. 849
THE DELHI CLOTH AND GENERAL MILLS CO., LTD. versus HARNAM SINGH AND OTHERS. — [1955] 2 S.C.R. 402
THE DOMINION OF INDIA AND ANOTHER versus SHRINBAI A. IRANI AND ANOTHER — [1955] 1 S.C.R. 206
THE DVISIONAL ENGINEER, G.I.P. RAILWAY, versus MAHADEO RAGHOO AND ANOTHER — [1955] 1 S.C.R. 1345
THE EDWARD MILLS CO. LTD., BEAWAR, AND OTHERS versus THE STATE OF AJMER AND ANOTHER. — [1955] 1 S.C.R. 735
THE MEMBER, BOARD OF REVENUE versus ARTHUR PAUL BENTHALL. — [1955] 2 S.C.R. 842
THE REGISTRAR OF TRADE MARKS versus ASHOK CHANDRA RAKHIT LTD. — [1955] 2 S.C.R. 252
THE SALES TAX OFFICER, PILIBHIT versus MESSRS. BUDH PRAKASH JAI PRAKASH. — [1955] 1 S.C.R. 243
THE STATE OF BIHAR versus KUMAR AMAR SINGH AND OTHERS — [1955] 1 S.C.R. 1259
THE STATE OF BIHAR versus M. HOMI AND ANOTHER — [1955] 2 S.C.R. 78
THE STATE OF BOMBAY versus ALI GULSHAN — [1955] 2 S.C.R. 867
THE STATE OF BOMBAY versus BHANJI MUNJI AND ANOTHER — [1955] 1 S.C.R. 777
THE STATE OF BOMBAY versus BOMBAY EDUCATION SOCIETY AND OTHERS. — [1955] 1 S.C.R. 568
THE STATE OF MADHYA PRADESH versus G. C. MANDAWAR. — [1955] 1 S.C.R. 599
THE STATE OF MADRAS AND ANOTHER versus V. SRINIVASA AYYANGAR. — [1955] 2 S.C.R. 907
THE STATE OF MADRAS versus C. G. MENON AND ANOTHER. — [1955] 1 S.C.R. 280
THE TROPICAL INSURANCE CO LTD. & OTHERS versus THE UNION OF INDIA & ANOTHER — [1955] 2 S.C.R. 517
THE UNION OF INDIA versus THE COMMERCIAL TAX OFFICER, WEST BENGAL AND OTHERS — [1955] 2 S.C.R. 1076
TILKESHWAR SINGH AND OTHERS versus THE STATE OF BIHAR. — [1955] 2 S.C.R. 1043
TIRATH SINGH versus BACHITTAR SINGH AND OTHERS — [1955] 2 S.C.R. 457
TOLARAM RELUMAL AND ANOTHER versus THE STATE OF BOMBAY — [1955] 1 S.C.R. 158
TOPANDAS versus THE STATE OF BOMBAY — [1955] 2 S.C.R. 881
U.J.S. CHOPRA versus STATE OF BOMBAY — [1955] 2 S.C.R. 94
VASHIT NARAIN SHARMA versus DEV CHANDRA AND OTHERS — [1955] 1 S.C.R. 509
VIRENDRA SINGH AND OTHERS versus THE STATE OF UTTAR PRADESH — [1955] 1 S.C.R. 415
WAZIR CHAND versus THE STATE OF HIMACHAL PRADESH. — [1955] 1 S.C.R. 408
WILLIE (WILLIAM) SLANEY versus THE STATE OF MADHYA PRADESH. — [1955] 2 S.C.R. 1140
WUNTAKAL YALPI CHENABASAVANA GOWD versus RAO BAHADUR Y. MAHABALESHWARAPPA AND ANOTHER — [1955] 1 S.C.R. 131
ZAVERBHAI AMAIDAS versus THE STATE OF BOMBAY — [1955] 1 S.C.R. 799