Supreme Court of India — 1989

397 reported judgments.

Open in Lexace

A.B.C. LAMINART PVT. LTD. & ANR. versus A.P. AGENCIES, SALEM — [1989] 2 S.C.R. 1
A.N. PARASURAMAN ETC. versus STATE OF TAMIL NADU — [1989] SUPP. 1 S.C.R. 371
A.R. KRISHNAMURTHY & ANR versus C.L.T. MADRAS — [1989] 1 S.C.R. 596
A.S. MITTAL & ORS. versus STATE OF U.P. & ORS. — [1989] 3 S.C.R. 241
ABDUL RAZAK ABDUL WAHAB SHEIKH versus S.N. SINHA, COMMISSIONER OF POLICE, AHMEDABAD AND ANOTHER — [1989] 1 S.C.R. 890
ABDUL RAZAK NANNEKHAN PATHAN versus POLICE COMMISSIONER, AHMEDABAD & ANR. — [1989] 3 S.C.R. 569
ABDULLA KABIR versus MD. NASIRUDDIN — [1989] 1 S.C.R. 396
ACHAL REDDI versus RAMAKRISHNA REDDIAR AND ORS. — [1989] SUPP. 2 S.C.R. 193
ADHUNIK GRAH NIRMAN SAHAKARI SAMITI LTD. ETC. versus STATE OF RAJAS1HAN & ANR. — [1989] 1 S.C.R. 848
AJIT SINGH versus CHIEF ELECTION COMMISSIONER OF INDIA & ORS. — [1989] SUPP. 1 S.C.R. 249
AJMER SINGH AND ORS. ETC. versus STATE OF HARYANA AND ORS. — [1989] SUPP. 2 S.C.R. 209
ALEMBIC CHEMICAL WORKS CO. LTD. versus COMMISSIONER OF INCOME TAX, GUJARAT — [1989] 2 S.C.R. 302
ALL INDIA BANK OFFICERS' CONFEDERATION AND ORS. versus UNION OF INDIA & ORS. — [1989] 3 S.C.R. 850
ALL INDIA DEMOCRATIC WOMEN'S ASSOCIATION AND JANWADI SAMITI versus UNION OF INDIA & ORS. — [1989] 2 S.C.R. 66
ALLAUDDIN MIAN & ORS. SHARIF MIAN & ANR. versus STATE OF BIHAR — [1989] 2 S.C.R. 498
AMBATI NARASAYYA versus M. SUBBA RAO & ANR. — [1989] SUPP. 1 S.C.R. 451
ANAND PRAKASH versus STATE OF U.P. AND ORS. — [1989] SUPP. 2 S.C.R. 479
ANANDI MUKTA SADGURU SHREE MUKTA JEEVANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARK TRUST & ORS. versus V.R. RUDANI & ORS. — [1989] 2 S.C.R. 697
APHALI PHARMACEUTICALS LTD. versus STATE OF MAHARASHTRA & ORS. — [1989] SUPP. 1 S.C.R. 129
ARJUN KHIAMAL MAKHIJANI ETC. versus JAMNADAS C. TULIANI & ORS. ETC. — [1989] SUPP. 1 S.C.R. 380
ASHOK CHAND SINGHVI versus UNIVERSITY OF JODHPUR & ORS. — [1989] 1 S.C.R. 230
ASIF HAMEED & ORS. ETC. ETC. versus STATE OF JAMMU & KASHMIR & ORS. ETC. ETC. — [1989] 3 S.C.R. 19
ASLAM AHMED ZAHIRE AHMED SHAIK versus UNION OF INDIA AND ORS. — [1989] 2 S.C.R. 415
ASSAM RIFLES MULTI-PURPOSE CO-OPERATIVE SOCIETY LTD & ANOTHER versus UNION OF INDIA & ANOTHER — [1989] 2 S.C.R. 853
ASSISTANT COLLECTOR OF CENTRAL EXCISE AND OTHERS ETC. ETC. versus MADRAS RUBBER FACTORY LTD. — [1989] 2 S.C.R. 817
ASSISTANT COLLECTOR OF CENTRAL EXCISE versus RAMAKRISHNAN KULWANT RAI — [1989] 2 S.C.R. 444
ATUL MATHUR, DIVISIONAL SALES MANAGER OF JENSON AND NICHOLSON (INDIA) LTD. versus ATUL KALRA AND ANR. — [1989] 3 S.C.R. 750
AUTO TRACTORS LIMITED, PRATAPGARH versus COLLECTOR OF CUSTOMS (APPEAL), BOMBAY — [1989] 1 S.C.R. 281
AYURVEDA PHARMACY & ANR. versus STATE OF TAMIL NADU — [1989] 2 S.C.R. 37
B. DANDAPANI PATRA versus RETURNING OFFICER-CUM-SUB-DIVISIONAL OFFICER, BERHAMPUR AND OTHERS — [1989] SUPP. 2 S.C.R. 100
B.K.C. MURUGA KONAR (DEAD)) BY LRS. & ORS. versus V. SETHA KONE & ORS. — [1989] SUPP. 1 S.C.R. 1
B.R. SINGH & ORS. ETC. ETC. versus UNION OF INDIA & ORS. — [1989] SUPP. 1 S.C.R. 257
BAIDYANATH MAHAPATRA versus STATE OF ORISSA & ANR. — [1989] 3 S.C.R. 803
BAJAJ AUTO LIMITED versus BEHARI LAL KOHLI — [1989] 3 S.C.R. 730
BALDEV RAJ SHARMA versus BAR COUNCIL OF INDIA & ORS. — [1989] 2 S.C.R. 862
BANSIDHAR AND OTHERS versus STATE OF RAJASTHAN AND OTHERS — [1989] 2 S.C.R. 152
BAREILLY DEVELOPMENT AUTHORITY & ANR. versus AJAI PAL SINGH & ORS. — [1989] 1 S.C.R. 743
BHAGWAT DUTT RISHI versus RAM KUMAR — [1989] SUPP. 2 S.C.R. 93
BHAGWATI PRASAD AND ORS. versus DELHI STATE MINERAL DEVELOPMENT CORPORATION — [1989] SUPP. 2 S.C.R. 513
BHARAT SURFACTANTS (PVT.) LTD. & ANR. versus UNION OF INDIA & ANR. — [1989] 3 S.C.R. 367
BHAT KALIDAS SHAMJI (DEAD) BY L.RS. & ORS. versus P.J. PATHAK & ORS. — [1989] SUPP. 1 S.C.R. 78
BHAVNAGAR MUNICIPALITY versus UNION OF INDIA AND ANR. — [1989] SUPP. 2 S.C.R. 219
BHOR INUDSTRIES LTD., BOMBAY versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [1989] 1 S.C.R. 382
BIHAR STATE ELECTRICITY BOARD & ANR. versus DHANAWAT RICE AND OIL MILLS — [1989] 1 S.C.R. 168
BIHAR STATE ELECTRICITY BOARD, PATNA AND ORS versus GREEN RUBBER INDUSTRIES AND ORS. — [1989] SUPP. 2 S.C.R. 275
BIHAR STATE MADARASA EDUCATION BOARD, PATNA, THROUGH ITS CHAIRMAN versus MANAGING COMMITTEE OF MADARASA HANFIA ARABIC COLLEGE JAMALIA AND ORS. — [1989] SUPP. 2 S.C.R. 399
BINDESHWARI RAM versus STATE OF BIHAR & ORS. — [1989] SUPP. 1 S.C.R. 201
BRIJ LAL versus PREM CHAND & ANR. — [1989] 2 S.C.R. 612
BROACH DISTT. CO-OPERATIVE COTTON SALES GINNING & PRESSING SOCIETY LTD. versus COMMISSIONER OF INCOME TAX, AHMEDABAD. — [1989] 2 S.C.R. 720
BUILDERS ASSOCIATION OF INDIA & ORS. ETC. ETC. versus UNION OF INDIA & ORS. ETC. ETC. — [1989] 2 S.C.R. 320
BUXA DOOARS TEA COMPANY LTD. ETC. versus STATE OF WEST BENGAL AND OTHERS — [1989] 3 S.C.R. 293
C. RADHAKRISHNA REDDY AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [1989] SUPP. 2 S.C.R. 140
CAPT. B.V. D' SOUZA versus ANTONIO FAUSTO FERNANDES — [1989] 3 S.C.R. 626
CARDAMOM PLANTERS ASSOCIATION BODINAYAKANUR versus DEPUTY COMMISSIONER OF SALES TAX (LAW) BOARD OF REVENUE (TAXES) ERNAKULAM — [1989] 3 S.C.R. 719
CARONA SHOE CO. LTD. AND ANR. versus K.C. BHASKARAN NAIR — [1989] 1 S.C.R. 974
CHARAN LAL SAHU ETC. ETC. versus UNION OF INDIA AND ORS. — [1989] SUPP. 2 S.C.R. 597
CHHAGAN BAGWAN KAHAR versus N.L. KALNA & ORS. — [1989] 2 S.C.R. 52
CLAGGETT BRACHI CO. LTD., LONDON versus COMMISSIONER OF INCOME-TAX, A.P. — [1989] 2 S.C.R. 731
COLLECTOR OF CENTRAL EXCISE versus PONDS INDIA LTD. — [1989] SUPP. 1 S.C.R. 479
COLLECTOR OF CENTRAL EXCISE, AHMEDABAD ETC. ETC. versus ASHOKA MILLS LTD. ETC. ETC. — [1989] SUPP. 1 S.C.R. 86
COLLECTOR OF CENTRAL EXCISE, BARODA versus AMBALAL SARABHAI ENTERPRISES — [1989] 3 S.C.R. 784
COLLECTOR OF CENTRAL EXCISE, CALCUTTA-II versus EASTEND PAPER INDUSTRIES LTD. & ANR. — [1989] 3 S.C.R. 1017
COLLECTOR OF CENTRAL EXCISE, CHANDIGARH versus DECENT DYEING CO. — [1989] SUPP. 2 S.C.R. 430
COLLECTOR OF CENTRAL EXCISE, CHANDIGARH versus PUNJAB ANAND LAMP INDUSTRIES MOHALI (PUNJAB) — [1989] SUPP. 1 S.C.R. 123
COLLECTOR OF CENTRAL EXCISE, HYDERABAD versus JAYANT OIL MILLS PVT. LTD . — [1989] 2 S.C.R. 291
COLLECTOR OF CENTRAL EXCISE, HYDERABAD. versus CHEMPHAR DRUGS & LINIMENTS, HYDERABAD. — [1989] 1 S.C.R. 711
COLLECTOR OF CENTRAL EXCISE, MADRAS versus STANDARD MOTOR PRODUCTS, ETC. — [1989] 1 S.C.R. 824
COLLECTOR OF CENTRAL EXCISE, NEW DELHI. versus BALLARPUR INDUSTRIES LTD. — [1989] SUPP. 1 S.C.R. 323
COLLECTOR OF CUSTOMS, BANGALORE & ANR. versus HANSUR PLYWOOD WORKS AND ANR. — [1989] SUPP. 1 S.C.R. 775
COLLECTOR OF CUSTOMS, BANGALORE versus WESTERN INDIA PLYWOOD MFG. CO. LTD. AND ANR. — [1989] SUPP. 1 S.C.R. 779
COLLECTOR OF CUSTOMS, BOMBAY versus K. MOHAN & CO. EXPORTS — [1989] SUPP. 1 S.C.R. 231
COMMISSIONER OF INCOME TAX, AMRITSAR versus STRAW BOARD MANUFACTURING CO. LTD. — [1989] 2 S.C.R. 772
COMMISSIONER OF INCOME TAX, BOMBAY versus RASIKLAL MANEKLAL (H.U.F.) & ORS. — [1989] 2 S.C.R. 179
COMMISSIONER OF INCOME TAX, CALCUTTA versus KARAM CHAND THAPAR & BROS. (P) LTD. — [1989] 1 S.C.R. 638
COMMISSIONER OF INCOME TAX, CALCUTTA versus PRAHALADRAI AGARWALA — [1989] 2 S.C.R. 737
COMMISSIONER OF INCOME TAX, LUCKNOW versus U.P. COOPERATIVE FEDERATION LTD. — [1989] 1 S.C.R. 586
COMMISSIONER OF INCOME-TAX, LUCKNOW versus BAZPUR CO-OPERATIVE SUGAR FACTORY LTD. — [1989] 2 S.C.R. 840
COMMISSIONER OF INCOME-TAX, NEW DELHI (NOW RAJASTHAN) versus EAST WEST IMPORT & EXPORT (P).LTD.,(NOW KNOWN AS ASIAN DISTRIBUTORS LTD), JAIPUR — [1989] 1 S.C.R. 570
COMMISSIONER OF SALES-TAX, U.P., LUCKNOW versus SUPER COTTON BOWL REFILLING WORKS & ANR. — [1989] 1 S.C.R. 421
COMMISSIONER OF WEALTH TAX BOMBAY AND ANOTHER versus MRS. KASTURBAI WALCHAND & OTIIERS — [1989] 2 S.C.R. 131
COMMISSIONER OF WEALTH-TAX versus SMT. HASHMATUNNISA BEGUM — [1989] 1 S.C.R. 155
CONTROLLER OF ESTATE DUTY, GUJARAT I, AHMEDABAD. versus M.A. MERCHANT ACCOUNTABLE PERSON OF LATE SHRI A.G MERCHANT, MAJIRAJWADI ROAD, BHAVNAGAR, ETC. — [1989] 2 S.C.R. 987
CORPORATION OF THE CITY OF BANGALORE versus KESORAM INDUSTRIES AND COTTON MILLS LTD. DUNLOP INDIA LTD. AND ORS. ETC. ETC. — [1989] SUPP. 2 S.C.R. 443
CUSTODIAN OF BRANCHES OF BANCO NATIONAL ULTRAMARINO. versus NALINI BAI NAIQUE — [1989] 2 S.C.R. 810
D.P. SHARMA & ORS. versus UNION OF INDIA & ANR. — [1989] 1 S.C.R. 791
DAMODAR ROPEWAYS & CONSTRUCTION CO. (P) LTD. versus CHRISTOPHER MARTIN DASGRANGES MARTIN & ORS. — [1989] SUPP. 1 S.C.R. 445
DANDASI SAHU versus STATE OF ORISSA — [1989] SUPP. 2 S.C.R. 348
DATTATRYA SHANKARBHAT AMBALGI & ORS. versus STATE OF MAHARASHTRA & ORS. — [1989] 3 S.C.R. 616
DEEPAK SIBAL & ORS versus PUNJAB UNIVERSITY AND ANOTHER — [1989] 1 S.C.R. 689
DHARAMDAS SHAMLAL AGARWAL versus POLICE COMMISSIONER & ANR. — [1989] 2 S.C.R. 43
DIBYASINGH MALANA versus STATE OF ORISSA & ORS. — [1989] 2 S.C.R. 604
DINAJI AND ORS. versus DADDI AND ORS. — [1989] SUPP. 2 S.C.R. 144
DINESHCHANDRA JAMNADAS GANDHI versus STATE OF GUJARAT AND ANR. — [1989] 1 S.C.R. 138
DISTRICT COLLECTOR CHITTOOR & ORS. versus CHITTOOR DISTRICT GROUNDNUT TRADERS ASSOCIATION & ORS. ETC. ETC. — [1989] 1 S.C.R. 243
DR. MS. O.Z. HUSSAIN versus UNION OF INDIA AND ORS. — [1989] SUPP. 2 S.C.R. 177
DR. SUBRAMANIAM SWAMY versus RAMAKRISHNA HEGDE — [1989] SUPP. 1 S.C.R. 469
DULI CHAND (DEAD) BY L.RS. versus JAGMENDER DASS — [1989] SUPP. 2 S.C.R. 465
DUNLOP INDIA LTD. versus UNION OF INDIA AND ORS. — [1989] SUPP. 2 S.C.R. 370
DURAND DIDIER versus CHIEF SECRETARY, UNION TERRITORY OF GOA — [1989] 3 S.C.R. 1025
DWARKA NATH SHARMA versus UNION OF INDIA & ORS. — [1989] 3 S.C.R. 767
DWARKADAS MARFATIA & SONS versus BOARD OF TRUSTEES OF THE PORT OF BOMBAY — [1989] 2 S.C.R. 751
ELECTRONICS CORPORATION OF INDIA LTD. versus COMMISSIONER OF INCOME TAX & ANR. — [1989] 2 S.C.R. 994
ELEL HOTELS AND INVESTMENTS LIMITED AND ANR. ETC. ETC. versus UNION OF INDIA — [1989] 2 S.C.R. 880
ESS DEE CARPET ENTERPRISES versus UNION OF INDIA AND ORS. — [1989] SUPP. 2 S.C.R. 417
EXPRESS HOTELS PRIVATE LIMITED versus STATE OF GUJARAT & ANR. — [1989] 2 S.C.R. 893
FEDERATION OF HOTEL & RESTAURANT ASSOCIATION OF INDIA, ETC. versus UNION OF INDIA & ORS. — [1989] 2 S.C.R. 918
FIRM GANPAT RAM RAJKUMAR versus KALU RAM & ORS. — [1989] SUPP. 1 S.C.R. 223
FOOD CORPORATION OF INDIA versus JOGINDERPAL MOHINDERPAL — [1989] 1 S.C.R. 880
FOOD CORPORATION OF INDIA versus PROVIDENT FUND COMMISSIONER AND ANR. — [1989] SUPP. 1 S.C.R. 755
FRANCIS JOHN versus DIRECTOR OF EDUCATION AND ORS. — [1989] SUPP. 2 S.C.R. 252
FRICK INDIA LTD. versus UNION OF INDIA AND OTHERS — [1989] SUPP. 2 S.C.R. 570
GAJANAN JAIKISHAN JOSHI versus PRABHAKAR MOHANLAL KALWAR — [1989] SUPP. 2 S.C.R. 474
GAURAV JAIN versus UNION OF INDIA AND ORS. — [1989] SUPP. 2 S.C.R. 173
GHANSHYAM DAS GUPTA versus DEVI LAL AND OTHERS — [1989] 1 S.C.R. 552
GOODYEAR INDIA LTD. ETC. ETC. versus STATE OF HARYANA & ANR. ETC. ETC. — [1989] SUPP. 1 S.C.R. 510
GOPAL SARAN versus SATYANARAYANA — [1989] 1 S.C.R. 767
GOPIKA RANJAN CHOUDHARY versus UNION OF INDIA AND ORS. — [1989] SUPP. 1 S.C.R. 727
GOURANGA CHAKRABORTY versus STATE OF TRIPURA AND ANR. — [1989] 2 S.C.R. 271
GOVERNMENT OF INDIA versus CITEDAL FINE PHARMACEUTICALS MADRAS & ORS. ETC. ETC. — [1989] 3 S.C.R. 465
GRAM PANCHAYAT, VILLAGE KANONDA, TEHSIL BAHADURGARH, DISTRICT ROHTAK, THROUGH ITS SARPANCH versus DIRECTOR, CONSOLIDATION OF HOLDINGS, HARYANA, CHANDIGARH AND ORS. — [1989] SUPP. 1 S.C.R. 576
GUJARAT ELECTRICITY BOARD & ANR. versus ATMARAM SUNGOMAL POSHANI — [1989] 2 S.C.R. 357
GUJARAT STEEL TUBES LTD. ETC. versus STATE OF KERALA & ORS. — [1989] 3 S.C.R. 210
GUJARAT TRAVANCORE AGENCY, COCHIN versus COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM — [1989] 2 S.C.R. 1000
GUJARAT WATER SUPPLY & SEWERAGE BOARD versus UNIQUE ERECTORS {GUJARAT) (P) LTD. & ANR. — [1989] 1 S.C.R. 318
GURBACHAN SINGH versus SATPAL SINGH & ORS. — [1989] SUPP. 1 S.C.R. 292
GURDIAL BATRA versus RAJ KUMAR JAIN — [1989] 3 S.C.R. 423
H.C. PANDEY versus G.C. PAUL — [1989] 2 S.C.R. 769
HALLI GOWDA & ORS. versus MANAGING DIRECTOR, K.S.R.T.C. & ANR. — [1989] 1 S.C.R. 936
HARBANS LAL & ORS. versus STATE OF HIMACHAL PRADESH & ORS. — [1989] 3 S.C.R. 662
HARI DUTI BHARDWAJ versus HARYANA STATE AGRICULTURE MARKETING BOARD, PUNCHKULA & ANR. — [1989] 2 S.C.R. 849
HARIBANS MISRA AND OTHERS versus RAILWAY BOARD AND OTHERS — [1989] 1 S.C.R. 78
HARIDEV MISRA versus JAMUNADAS AGARWAL & ORS — [1989] 1 S.C.R. 756
HINDUSTAN POLYMERS ETC. ETC. versus COLLECTOR OF CENTRAL EXCISE, ETC. ETC. — [1989] 3 S.C.R. 974
HMM LIMITED & ANR. versus ADMINISTRATOR BANGALORE CITY CORPORATION, BANGALORE & ANR. — [1989] SUPP. 1 S.C.R. 353
I.J. ASSISTANT COLLECTOR OF CUSTOMS & ORS. versus BIBHUTI BHUSHAN BAGH & ANR. — [1989] 3 S.C.R. 282
I.T.C. LIMITED versus GEORGE JOSEPH FERNANDES & ANR. — [1989] 1 S.C.R. 469
IDUL HASAN & ORS. versus RAJINDRA KUMAR JAIN — [1989] SUPP. 1 S.C.R. 8
INCOME TAX OFFICER, AZAMGARH & ANR. versus MEWALAL DWARKA PRASAD & VICE VERSA — [1989] 1 S.C.R. 604
INDIA CARAT. PVT. LTD. versus STATE OF KARNATAKA & ANR. — [1989] 1 S.C.R. 718
INDIA CEMENT LTD. versus STATE OF TAMIL NADU ETC. — [1989] SUPP. 1 S.C.R. 692
INDIA CEMENTS LTD. versus COLLECTOR OF CENTRAL EXCISE — [1989] 2 S.C.R. 715
INDIAN OVERSEAS BANK versus INDUSTRIAL CHAIN CONCERN — [1989] SUPP. 2 S.C.R. 27
JACKSON CO-OPERATIVE CREDIT SOCIETY LIMITED versus CO-OPERATIVE BANKS & SOCIETIES EMPLOYEES FEDERATION & ORS. — [1989] 2 S.C.R. 266
JAGDISH PARSAD SINHA & ORS. versus BHAGWAT PRASAD & ORS. — [1989] 3 S.C.R. 658
JAGRIT MAZDOOR UNION (REGD.) & ORS. ETC. ETC. versus MAHANAGAR TELEPHONE NIGAM LTD. & ANR. ETC. ETC. — [1989] SUPP. 2 S.C.R. 329
JAHANGIRKHAN FAZALKHAN PATHAN versus POLICE COMMISSIONER, AHMEDABAD & ANOTHER — [1989] 3 S.C.R. 583
JAISHRI ENGINEERING CO. (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [1989] 1 S.C.R. 870
JAMMU & KASHMIR STATE FOREST CORPORATION versus ABDUL KARIM WANI — [1989] 2 S.C.R. 380
JANAK LAL versus STATE OF MAHARASHTRA & ORS. — [1989] 3 S.C.R. 830
JANTA MACHINE TOOLS versus STATE OF U.P. & ORS. — [1989] 1 S.C.R. 273
JAWAHARLAL NEHRU UNIVERSITY versus DR. K.S. JAWATKAR & ORS. — [1989] 3 S.C.R. 273
JAYANTBHAI MANUBHAI PATEL AND OTHERS versus ARUN SUBODHBHAI MEHTA AND OTHERS — [1989] 2 S.C.R. 110
JITENDER TYAGI versus DELHI ADMINISTRATION & ANR. — [1989] SUPP. 1 S.C.R. 341
JITENDRA NATH BISWAS versus EMPIRE OF INDIA & CEYLONE TEA CO. & ANR. — [1989] 3 S.C.R. 640
JOHRI SINGH versus SUKH PAL SINGH & ORS. — [1989] SUPP. 1 S.C.R. 17
K. SARASWATHY ALIAS K. KALPANA (DEAD) BY LRS. versus P.S.S. SOMASUNDARAM CHETTIAR — [1989] 2 S.C.R. 819
K. SRINIVASA RAO versus K.M. NARASIMHAIAH GOPAL KRISHNA — [1989] 1 S.C.R. 577
K.B. DADDARAJJIAPPA & ORS. versus STATE OF KARNATAKA & ORS. — [1989] 1 S.C.R. 108
K.V. GEORGE versus SECRETARY TO GOVT., WATER AND POWER DEPARTMENT, TRIVANDRUM & ANR. — [1989] SUPP. 1 S.C.R. 398
KAILASH CHANDER SHARMA versus STATE OF HARYANA AND ORS. — [1989] SUPP. 2 S.C.R. 189
KALI PRASAD AGARWALLA & OTHERS versus BHARAT COKING COAL LIMITED & OTHERS — [1989] 2 S.C.R. 283
KALLU ETC. versus STATE OF U.P. AND ORS. — [1989] SUPP. 1 S.C.R. 567
KALYAN SINGH, LONDON TRAINED, CUTTER, JOHRI BAZAR, JAIPUR versus SMT. CHHOTI AND ORS. — [1989] SUPP. 2 S.C.R. 356
KALYANI SUNDARAM versus ASSISTANT CONTROLLER OF ESTATE DUTY MADRAS & ANOTHER — [1989] 3 S.C.R. 233
KAMALA DEVI BUDHIA & ORS. versus RAM PRABHA GANGULI & ORS. — [1989] 2 S.C.R. 970
KANTHIMATHY PLANTATIONS PVT. LTD. versus STATE OF KERALA & ORS. — [1989] SUPP. 1 S.C.R. 206
KARNAL LEATHER KARAMCHARI SANGHATAN (REGD.) versus LIBERTY FOOTWEAR COMPANY (REGD.) & ORS. — [1989] 3 S.C.R. 1065
KASHIRAM YADAV & ANR. versus ORIENTAL FIRE & GEN. INSURANCE CO. & ORS. — [1989] 3 S.C.R. 811
KAYASTHA PATHSHALA, ALLAHABAD AND ANR. ETC. ETC. versus RAJENDRA PRASAD AND ANR. — [1989] SUPP. 2 S.C.R. 450
KESHO RAM & CO. & ORS. ETC. versus UNION OF INDIA & ORS. — [1989] 2 S.C.R. 1005
KIRAN BEDI & ORS. versus COMMITTEE OF INQUIRY & ANR. — [1989] 1 S.C.R. 20
KISHEN PATTNAYAK & ANR. versus STATE OF ORISSA — [1989] 1 S.C.R. 57
KOCH NAVIGATION INC. versus HINDUSTAN PETROLEUM CORPN. LTD. — [1989] SUPP. 1 S.C.R. 70
KOTAIAN AND ANR. versus PROPERTY ASSOCIATION OF BAPTIST CHURCHES (PVT.) LTD. — [1989] 3 S.C.R. 472
KOTHANDRAN SPG. MILLS PVT. LTD. & ANR. versus UNION OF INDIA & ORS. — [1989] 2 S.C.R. 127
KUMARI ANAMICA MISHRA AND ANR. ETC. ETC. versus U.P. PUBLIC SERVICE COMMISSION, ALLAHABAD AND ORS. — [1989] SUPP. 2 S.C.R. 124
KUNDAN MAL versus GURUDUTTA — [1989] 1 S.C.R. 330
LACHHMAN DASS versus RAM LAL & ANR. — [1989] 2 S.C.R. 250
LAKHANPAL NATIONAL LTD. versus M.R.T.P. COMMISSION AND ANOTHER — [1989] 2 S.C.R. 979
LALJI & ORS. versus STATE OF U.P. — [1989] 1 S.C.R. 130
LAXMI NARAYAN NAYAK versus RAMRATAN CHATURVEDI AND ORS. — [1989] SUPP. 2 S.C.R. 581
LIFE INSURANCE CORPORATION OF INDIA & ANR. versus GANGADHAR VISHWANATH RANADE (DEAD) BY LRS. — [1989] SUPP. 1 S.C.R. 97
LT. COLONEL K.D. GUPTA versus UNION OF INDIA & ORS. — [1989] 2 S.C.R. 370
LUXMI TEA COMPANY LIMITED versus PRADIP KUMAR SARKAR — [1989] SUPP. 2 S.C.R. 82
M. JHANGIR BHATUSHA ETC. ETC. versus UNION OF INDIA & ORS. ETC. ETC. — [1989] 3 S.C.R. 356
MADAN LAL ANAND ETC. versus UNION OF INDIA AND ORS. — [1989] SUPP. 1 S.C.R. 733
MADANLAL MANOHARLAL AND ORS. ETC. ETC. versus STATE OF HARYANA AND ANR. — [1989] SUPP. 2 S.C.R. 293
MADHU MEHTA versus UNION OF INDIA — [1989] 3 S.C.R. 774
MAFATLAL FINE SPINNING & MFG. CO. LTD versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [1989] 1 S.C.R. 204
MAGANLAL ETC. versus JAISWAL INDUSTRIES NEEMACH & ORS. — [1989] 3 S.C.R. 696
MAHABIR KISHORE & ORS. versus STATE OF MADHYA PRADESH — [1989] 3 S.C.R. 596
MAHARANA MILLS PVT. LTD. versus INCOME TAX TRIBUNAL, AHMEDABAD & ORS. — [1989] 3 S.C.R. 1
MAHARASHTRA STATE ELECTRICITY BOARD versus THANA ELECTRIC SUPPLY CO. & OTHERS. — [1989] 2 S.C.R. 518
MAHESH TRAVELS & TOURS & ANR. ETC. versus COMMISSIONER OF POLICE & ORS. — [1989] 2 S.C.R. 825
MAJATI SUBBARAO versus P.K.K. KRISHNA RAO (DECEASED) BY LRS. — [1989] SUPP. 1 S.C.R. 153
MANAGING COMMITTEE OF BHAGWAN BUDH PRIMARY TEACHERS TRAINING COLLEGE AND ANR. versus STATE OF BIHAR AND ORS. — [1989] SUPP. 2 S.C.R. 23
MANTRI SHRI THOLOK GOGOI AND ANOTHER versus STATE OF ASSAM AND OTHERS — [1989] SUPP. 1 S.C.R. 160
MARATHWADA UNIVERSITY versus SESHRAO BALWANT RAO CHAVAN — [1989] 2 S.C.R. 454
MARWAR TENT FACTORY versus UNION OF INDIA AND ORS. — [1989] SUPP. 2 S.C.R. 127
MEENAKSHI MALIK versus UNIVERSITY OF DELHI & ORS. — [1989] 2 S.C.R. 858
MEHTA RAVINDRARAI AJITRAI (DECEASED) THROUGH HIS HEIRS AND LEGAL REPRESENTATIVES & ORS. versus STATE OF GUJARAT — [1989] 3 S.C.R. 743
MEMBER BOARD OF REVENUE, WEST BENGAL versus CONTROLLER OF STORES EASTERN RAILWAY CALCUTTA, ETC. — [1989] 2 S.C.R. 777
MEWA RAM KANOJIA versus ALL INDIA INSTITUTE.OF MEDICAL SCIENCES & ORS. — [1989] 1 S.C.R. 957
MIR MOHD OMAR & ORS versus STATE OF WEST BENGAL — [1989] 3 S.C.R. 735
MITHILESH KUMARI & ANR. versus PREM BEHARI KHARE — [1989] 1 S.C.R. 621
MODERN HOTEL, GUDUR REPRESENTED BY M.N. NARAYANAN versus K. RADHAKRISHNAIAH & ORS. — [1989] 2 S.C.R. 725
MOHAN MEAKINS BREWERIES LTD. DALIGANJ LUCKNOW ETC. versus CONTROLLER OF WEIGHTS AND MEASURES, U.P. LUCKNOW & ORS. — [1989] 1 S.C.R. 375
MOHD. ZAINULABUDEEN (SINCE DECEASED) BY L.RS. versus SAYED AHMED MOHINDEEN AND ORS. — [1989] SUPP. 2 S.C.R. 519
MOHINDER SINGH versus STATE OF HARYANA & ORS. — [1989] 2 S.C.R. 437
MRS. ARUNDHATI BALKRISHNA versus COMMISSIONER OF INCOME TAX — [1989] 1 S.C.R. 865
MRS. DHANALAKSHMI versus R. PRASANNA KUMAR AND ORS. — [1989] SUPP. 2 S.C.R. 165
MUGAJI LAXMAN PADULE THROUGH HIS HEIRS versus TRIMBAK WASUDEO KULKARNI & ORS. — [1989] 1 S.C.R. 238
MUNICIPAL BOARD, BAREILLY versus BHARAT OIL COMPANY AND ORS. — [1989] SUPP. 2 S.C.R. 376
MUNICIPAL CORPORATION OF GREATER BOMBAY & ORS. versus THUKRAL ANJALI DEOKUMAR & ORS. — [1989] 1 S.C.R. 919
MUNICIPAL CORPORATION OF THE CITY OF BARODA versus BABUBHAI HIMATLAL — [1989] 3 S.C.R. 862
MUNICIPAL COUNCIL, JODHPUR versus PAREKH AUTOMOBILES LTD. AND ORS. — [1989] SUPP. 2 S.C.R. 49
MUNSHI SINGH (DEAD) BY LRS. AND ORS. versus SMT. SOHAN BAI (DEAD) BY LRS. — [1989] 1 S.C.R. 1012
N. ABDUL BASHEER & ORS. ETC. ETC. versus K.K. KARUNAKARAN & ORS. — [1989] 3 S.C.R. 201
N. MEERA RANI versus GOVERNMENT OF TAMIL NADU & ANR. — [1989] 3 S.C.R. 901
N.D.M.C. versus STATESMAN LTD. — [1989] SUPP. 1 S.C.R. 591
N.P. VERMA & ORS. versus UNION OF INDIA & ORS. — [1989] 1 S.C.R. 362
NARENDRA KUMAR MAHESHWARI versus UNION OF INDIA & ORS. — [1989] 3 S.C.R. 43
NOORALI BABUL THANEWALA versus K.M.M. SHETTY AND ORS. — [1989] SUPP. 2 S.C.R. 561
OSSEIN AND GELATINE MANUFACTURERS' ASSOCIATION OF INDIA versus MODI ALKALIES AND CHEMICALS LTD. & ANR. — [1989] 3 S.C.R. 815
OWNERS AND PARTIES INTERESTED IN M.V. "VALI PERO" ETC. ETC. versus FERNANDEO LOPEZ & ORS. — [1989] SUPP. 1 S.C.R. 187
P. M. PAUL versus UNION OF INDIA — [1989] 1 S.C.R. 115
P. MAHENDRAN versus STATE OF KARNATAKA — [1989] SUPP. 2 S.C.R. 385
P.C. RAJA RATNAM INSTITUTION versus MUNICIPAL CORPORATION OF DELHI & ORS. — [1989] SUPP. 1 S.C.R. 66
P.L. SHAH versus UNION OF INDIA & ANR. — [1989] 1 S.C.R. 224
PADMINI PRODUCTS versus COLLECTOR OF CENTRAL EXCISE, BANGALORE — [1989] 3 S.C.R. 873
PAL SINGH versus SUNDER SINGH (DEAD) BY LRS. & ORS. — [1989] 1 S.C.R. 67
PALURU RAMKRISHNAIAH & ORS. ETC. versus UNION OF INDIA & ANR. — [1989] 2 S.C.R. 92
PANDURANG RAMCHANDRA MANDLIK (SINCE DEAD) BY HIS LRS. AND ANR. versus SMT. SHANTABAI RAMCHANDRA GHATGE AND ORS. — [1989] SUPP. 2 S.C.R. 1
PARAS NATH AND ANR. MAMMAN SINGH AND ORS. versus UNION OF INDIA AND ORS. — [1989] SUPP. 2 S.C.R. 323
PRABHA MANUFACTURING INDUSTRIAL CO-OPERATIVE SOCIETY versus BANWARI LAI — [1989] 1 S.C.R. 647
PRAKASH ROADLINES (PVT.) LTD. versus UNION OF INDIA & ANOTHER — [1989] 3 S.C.R. 650
PRATHAMA BANK, HEAD OFFICE MORADABAD, THROUGH ITS CHAIRMAN versus VIJAY KUMAR GOEL & ANR. — [1989] 3 S.C.R. 935
PRITHI CHAND versus STATE OF HIMACHAL PRADESH — [1989] 1 S.C.R. 123
PROF. C.D TASE versus UNIVERSITY OF BOMBAY & ORS. — [1989] 1 S.C.R. 736
PROVASH CHANDRA DALUI & ANR. versus BISWANATH BANERJEE & ANR. — [1989] 2 S.C.R. 401
PT. PARMANAND KATARA versus UNION OF INDIA & ORS. — [1989] 3 S.C.R. 997
PUNJAB NATIONAL BANK versus P.K. MITTAL — [1989] 1 S.C.R. 612
PYARE LAL SHARMA versus MANAGING DIRECTOR, JAMMU & KASHMIR INDUSTRIES LTD. & ORS. & VICE VERSA. — [1989] 3 S.C.R. 428
R. B. SHREERAM DURGA PRASAD & FATEHCHAND NURSING DAS versus SETTLEMENT COMMISSION (IT & WT) & ANR. — [1989] 1 S.C.R. 335
R. NARAYANAN versus UNION OF INDIA AND ANR. — [1989] SUPP. 1 S.C.R. 720
R. VENUGOPALA NAIDU AND ORS. versus VENKATARAYULU NAIDU CHARITIES AND ORS. — [1989] SUPP. 1 S.C.R. 760
RAIPUR DEVELOPMENT AUTHORITY ETC. ETC. versus CHOKHAMAL CONTRACTORS ETC. ETC. — [1989] 3 S.C.R. 144
RAJ STEEL & ORS. ETC. ETC. versus STATE OF A.P. & ANR. ETC. ETC. — [1989] 3 S.C.R. 305
RAJATHA ENTERPRISES versus S.K. SHARMA & ORS. — [1989] 1 S.C.R. 457
RAJNIKANT JIVANLAL PATEL & ANOTHER versus INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU NEW DELHI. — [1989] 3 S.C.R. 377
RAKAPALLI RAJA RAMA GOPALA RAO versus NARAGANI GOVINDA SEHARARAO & ANR. — [1989] SUPP. 1 S.C.R. 115
RAM PRASAD YADAV & ORS. versus CHAIRMAN, BOMBAY PORT TRUST & ORS. — [1989] 2 S.C.R. 173
RAMA DHONDU BORADE versus V.K. SARAF, COMMISSIONER OF POLICE & ORS. — [1989] 3 S.C.R. 191
RAMESH BIRCH & ORS. ETC. versus UNION OF INDIA & ORS. ETC. — [1989] 2 S.C.R. 629
RAMESH CHAND versus PRESCRIBED AUTHORITY & ANR. — [1989] 3 S.C.R. 560
RAMLAL KHURANA (DEAD) BY LRS. versus STATE OF PUNJAB & ORS. — [1989] 3 S.C.R. 680
RAMZAN versus SMT. HUSSAINI — [1989] SUPP. 2 S.C.R. 287
RAOJIBHAI JIVABHAI PATEL AND ORS. ETC. ETC. versus STATE OF GUJARAT AND ORS. ETC. ETC. — [1989] SUPP. 2 S.C.R. 406
RASHIDMIYA @ CHHAVA AHMEDMIYA SHAIK versus POLICE COMMISSIONER, AHMEDABAD & ANR. — [1989] 3 S.C.R. 182
RASHIK LAL AND OTHERS versus SHAH GOKULDAS & ANR. — [1989] 1 S.C.R. 439
RATAN LAL ADUKIA & ANR. versus UNION OF INDIA — [1989] 3 S.C.R. 440
REET MOHINDER SINGH SEKHON versus MOHINDER PARKASH & ORS. — [1989] 3 S.C.R. 610
ROCHE PRODUCTS LIMITED versus COLLECTOR OF CUSTOMS AND ANOTHER — [1989] SUPP. 1 S.C.R. 495
ROOP CHAND versus GOPI CHAND THALIA — [1989] 2 S.C.R. 184
RUBBER HOUSE versus EXCELLSIOR NEEDLE INDUSTRIES PVT. LTD. — [1989] 1 S.C.R. 986
RUP DIAMONDS & ORS. versus UNION OF INDIA AND ORS. — [1989] 1 S.C.R. 13
S. BANERJEE versus UNION OF INDIA AND ORS. — [1989] SUPP. 1 S.C.R. 562
S. RANGARAJAN ETC. versus P. JAGJIVAN RAM & ORS. — [1989] 2 S.C.R. 204
S.M.D. KIRAN PASHA versus GOVERNMENT OF ANDHRA PRADESH AND ORS. — [1989] SUPP. 2 S.C.R. 105
S.S. RATHORE versus STATE OF MADHYA PRADESH — [1989] SUPP. 1 S.C.R. 43
SAHELI, A WOMEN'S RESOURCES CENTRE, THROUGH MS. NALINI BHANOT AND ORS. versus COMMISSIONER OF POLICE, DELHI POLICE HEAD QUARTERS AND ORS. — [1989] SUPP. 2 S.C.R. 488
SAILEN KRISHNA MAJUMDAR versus MALIK LABHU MASIH (DECEASED) REPRESENTED BY SMT. JASSI & ORS. — [1989] 1 S.C.R. 817
SANKAR MUKHERJEE AND ORS. versus UNION OF INDIA AND ORS. — [1989] SUPP. 2 S.C.R. 182
SARDHA RAM (DEAD) BY L.RS. versus NAKLI SINGH AND ORS. — [1989] SUPP. 1 S.C.R. 769
SAU ASHABAI KATE versus VITHAL BHIKA NADE — [1989] SUPP. 1 S.C.R. 464
SECRETARY TO THE GOVT. OF ORISSA & ANR. versus SARBESWAR ROUT — [1989] SUPP. 1 S.C.R. 366
SENIOR SUPDT. OF POST OFFICE & ORS. versus IZHAR HUSSAIN — [1989] 3 S.C.R. 796
SHAFIQ AHMAD versus DISTRICT MAGISTRATE, MEERUT & ORS. — [1989] SUPP. 1 S.C.R. 56
SHAH PHOOLCHAND LALCHAND versus PARVATHI BAI — [1989] 1 S.C.R. 417
SHAKUNTALABAI & ANR. versus L.V. KULKARNI & ANR. — [1989] 2 S.C.R. 70
SHAM SUNDAR & ORS. versus STATE OF HARYANA — [1989] 3 S.C.R. 886
SHANTILAL RAMPURIA & ORS. versus VEGA TRADING CORPORATION & ORS. — [1989] 3 S.C.R. 632
SHARAD KUMAR TYAGI versus STATE OF UTTAR PRADESH & ORS. — [1989] 1 S.C.R. 257
SHIV CHANDER KAPOOR versus AMAR BOSE — [1989] SUPP. 2 S.C.R. 299
SHIVAJI DAYANU PATIL versus STATE OF MAHARASHTRA — [1989] 3 S.C.R. 400
SHREERAM FINANCE CORPORATION versus YASIN KHAN AND OTHERS — [1989] 3 S.C.R. 484
SHRIDHAR SON OF RAM DULAR versus NAGAR PALIKA, JAUNPUR AND ORS. — [1989] SUPP. 2 S.C.R. 201
SHUBHLAXMI MILLS LIMITED versus ADDITIONAL COMMISSIONER OF INCOME-TAX, GUJARAT — [1989] 2 S.C.R. 86
SIDDESHWARI COTTON MILLS (P) LTD. versus UNION OF INDIA & ANR. — [1989] 1 S.C.R. 214
SMT. ANNAPOORANI AMMAL versus G. THANGAPALAM — [1989] 2 S.C.R. 833
SMT. BHAGWANTI AND ANR. versus UNION OF INDIA — [1989] 3 S.C.R. 1010
SMT. BIMLA RANI versus UNION OF INDIA AND OTHERS — [1989] SUPP. 1 S.C.R. 241
SMT. CHANDRAKANTABEN ETC. versus VADILAL BAPALAL MODI & OTHERS. — [1989] 2 S.C.R. 232
SMT. KASTURI (DEAD) BY L.RS. versus GAON SABHA — [1989] 3 S.C.R. 591
SMT. KAZI NAJMUNISSA BEGUM versus YUSUF KHAN & ORS. — [1989] SUPP. 1 S.C.R. 217
SMT. LATA DEVI (MALI) versus HARU RAJWAR — [1989] 3 S.C.R. 921
SMT. LATA KAMAT versus VILAS — [1989] 2 S.C.R. 137
SMT. MAINIA versus DEPUTY DIRECTOR OF CONSOLIDATION & OTHERS — [1989] 3 S.C.R. 685
SMT. MOHINI BADHWAR versus RAGHUNANDAN SARAN ASHOK SARAN — [1989] 2 S.C.R. 748
SMT. PRAKASH MEHRA versus K.L. MALHOTRA — [1989] 2 S.C.R. 744
SMT. PREM DEVI & ANOTHER versus DELHI ADMINISTRATION & ORS. — [1989] 2 S.C.R. 600
SMT. PUJARI BAI versus MADAN GOPAL — [1989] 3 S.C.R. 383
SMT. RAJENDRA KUMARI & ANR. versus SMT. SHANTA TRIVEDI & ORS. — [1989] 1 S.C.R. 761
SMT. SREELATHA BHUPAL ETC. ETC. versus GOVT. OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, HYDERABAD AND OTHERS ETC. ETC. — [1989] SUPP. 2 S.C.R. 314
SMT. TRIVENIBEN & -ORS. versus STATE OF GUJARAT & ORS. — [1989] 1 S.C.R. 509
SNOW WHITE INDUSTRIAL CORPORATION, MADRAS versus COLLECTOR OF CENTRAL EXCISE, MADRAS — [1989] 2 S.C.R. 782
SODAN SINGH ETC. ETC. versus NEW DELHI MUNICIPAL COMMITTEE & ANR. ETC. — [1989] 3 S.C.R. 1038
SOUTHERN ROADWAYS LTD., MADURAI, BY ITS SECRETARY. versus S.M. KRISHNAN — [1989] SUPP. 1 S.C.R. 410
SRI B. RAJGOPALA RAO & ANR. versus SRI APPAYYA DORA HANUMANTHU & ORS. — [1989] SUPP. 1 S.C.R. 335
SRI DADU DAYAL MAHASABHA versus SUKHDEV ARYA AND ANOTHER — [1989] SUPP. 2 S.C.R. 233
SRI DOKI CHINA GURUVULU SON & CO. AND ANR. versus GOVT. OF ANDHRA PRADESH AND ANR. — [1989] SUPP. 2 S.C.R. 422
STAR PAPER MILLS LTD. versus COLLECTOR OF CENTRAL EXCISE, MEERUT — [1989] 3 S.C.R. 892
STATE OF ANDHRA PRADESH & ORS. ETC. ETC. versus G. SREENIVASA RAO & ORS. ETC. ETC. — [1989] 1 S.C.R. 1000
STATE OF ANDHRA PRADESH & ORS. versus V. SADANANDAM & ORS. ETC. ETC. — [1989] 3 S.C.R. 342
STATE OF BIHAR & ORS. versus HARIHAR PRASAD DEBUKA ETC. — [1989] 1 S.C.R. 796
STATE OF BIHAR AND ORS versus DR. SANJAY KUMAR SINHA AND ORS. — [1989] SUPP. 2 S.C.R. 168
STATE OF GUJARAT & ANR. versus KAMLABEN JIVABHAI & ORS. — [1989] 2 S.C.R. 687
STATE OF GUJARAT & ANR. versus PATEL NARANBHAI NATHUBAI & ORS. — [1989] SUPP. 1 S.C.R. 247
STATE OF HARYANA versus PREM CHAND AND ORS. — [1989] SUPP. 2 S.C.R. 496
STATE OF JAMMU & KASHMIR & ORS. versus MAHMOOD AHMED & ORS. — [1989] 2 S.C.R. 470
STATE OF M.P. versus GANEKAR MOTGHARE — [1989] SUPP. 2 S.C.R. 248
STATE OF MADHYA PRADESH AND ORS. versus ORIENT PAPER MILLS LTD. — [1989] SUPP. 2 S.C.R. 436
STATE OF MADHYA PRADESH versus NARAYAN SINGH & ORS. — [1989] 3 S.C.R. 549
STATE OF MAHARASHTRA & ANR versus SALEM HASAN KHAN — [1989] 1 S.C.R. 970
STATE OF MAHARASHTRA versus CAPTAIN BUDDHIKOTA SUBHA RAO — [1989] SUPP. 1 S.C.R. 315
STATE OF MAHARASHTRA versus JAGANNATH ACHYUT KARANDIKAR — [1989] 1 S.C.R. 947
STATE OF MAHARASHTRA versus MINOO NOAZER KAVARANA & ORS. — [1989] 2 S.C.R. 710
STATE OF ORISSA versus NIRANJAN SWAIN — [1989] 3 S.C.R. 821
STATE OF PUNJAB versus SUKHPAL SINGH — [1989] SUPP. 1 S.C.R. 420
STATE OF RAJASTHAN & ANR. versus SHANTILAL ETC. — [1989] 3 S.C.R. 670
STATE OF TAMIL NADU versus ANANDAM VISWANATHAN — [1989] 1 S.C.R. 301
STATE OF TAMIL NADU versus MAHI TRADERS & ORS. ETC. ETC. — [1989] 1 S.C.R. 445
STATE OF TAMIL NADU versus SHAKTI ESTATES & ANR. — [1989] 1 S.C.R. 408
STATE OF U.P. & ORS. versus MAHARAJA DHARMANDER PRASAD SINGH ETC — [1989] 1 S.C.R. 176
STATE OF U.P. THROUGH C.B.I. S.P.E. LUCKNOW versus R.K. SRIVASTAVA AND ANOTHER. — [1989] 3 S.C.R. 834
STATE OF UITAR PRADESH & ORS. versus RADHEY SHYAM NIGAM & ORS. ETC. ETC. — [1989] 1 S.C.R. 92
STATE OF UTTAR PRADESH & ORS. versus SURINDER PAL SINGH — [1989] 1 S.C.R. 347
STATE OF UTTAR PRADESH AND ORS. versus EX. PILOT OFFICER ARUN GOVIL — [1989] SUPP. 2 S.C.R. 239
STREE ATYACHAR VIRODHI PARISHAD ETC. ETC. versus DILIP NATHUMAL CHORDIA & ANR. — [1989] 1 S.C.R. 560
SUBHASH CHAND JAIN versus 1ST ADDITIONAL DISTRICT & SESSIONS JUDGE SAHARANPUR AND OTHERS — [1989] 1 S.C.R. 837
SUBHASH CHANDRA versus MOHAMMAD SHARIT AND ORS. — [1989] SUPP. 2 S.C.R. 534
SUDARSAN TRADING CO. versus GOVT. OF KERALA & ANR. — [1989] 1 S.C.R. 665
SUKHDARSHAN SINGH ETC. ETC. versus STATE OF RAJASTHAN — [1989] SUPP. 2 S.C.R. 246
SUNDARJAS KANYALAL BHATIJA & ORS. versus COLLECTOR, THANE, MAHARASHTRA & ORS. — [1989] 3 S.C.R. 405
SUNIL FULCHAND SHAH versus UNION OF INDIA & OTHERS — [1989] 2 S.C.R. 867
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION ETC. ETC. versus UNION OF INDIA & ANR. ETC. ETC. — [1989] 3 S.C.R. 488
SUPREME COURT LEGAL AID COMMITTEE versus UNION OF INDIA & ORS. — [1989] 2 S.C.R. 60
SUPREME COURT LEGAL AID COMMITTEE versus UNION OF INDIA & ORS. — [1989] SUPP. 1 S.C.R. 34
SURESH KUMAR versus TOWN IMPROVEMENT TRUST, BHOPAL — [1989] 1 S.C.R. 908
SURINDER KUMAR versus UNION TERRITORY, CHANDIGARH — [1989] 1 S.C.R. 941
SUSHIL KUMAR METHA versus GOBIND RAM BOHRA — [1989] SUPP. 2 S.C.R. 149
SWADESHI POLYTEX LTD. versus COLLECTOR OF CENTRAL EXCISE — [1989] SUPP. 2 S.C.R. 262
SYNTHETICS & CHEMICALS LTD. ETC. versus STATE OF U.P. AND ORS. — [1989] SUPP. 1 S.C.R. 623
T.A. ABDUL RAHMAN versus STATE OF KERALA AND ORS. — [1989] 3 S.C.R. 945
T.R. KAPOOR & ORS. versus STATE OF HARYANA & ORS. — [1989] 3 S.C.R. 1079
TADUR BALA GOUD versus M. NARAYAN REDDY & ORS. — [1989] 1 S.C.R. 840
TAKHATRY SHIVADATTRAY MANKAD versus STATE OF GUJARAT — [1989] 3 S.C.R. 214
TATA OIL MILLS CO. LTD. versus COLLECTOR OF CENTRAL EXCISE — [1989] 3 S.C.R. 839
TEK CHAND versus SAT NARAYAN — [1989] SUPP. 1 S.C.R. 121
TELCO CONVOY DRIVERS MAZDOOR SANGH & ANR. versus STATE OF BIHAR & ORS. — [1989] 2 S.C.R. 802
TESTEELS LTD. versus UNION OF INDIA — [1989] 1 S.C.R. 502
TINSUKHIA ELECTRIC SUPPLY CO. LTD. versus STATE OF ASSAM AND ORS. — [1989] 2 S.C.R. 544
TRIDESHWAR DAYAL AND ANR. versus MAHESHWAR DAYAL AND ORS. — [1989] SUPP. 2 S.C.R. 529
U.S. SASIDHARAN versus K. KARUNAKARAN & ANR — [1989] 3 S.C.R. 958
UJAGAR PRINTS ETC. ETC. versus UNION OF INDIA & ORS. — [1989] 1 S.C.R. 344
UNION CARBIDE CORPORATION versus UNION OF INDIA AND OTHERS, ETC. — [1989] 1 S.C.R. 730
UNION CARBIDE CORPORATION versus UNION OF INDIA ETC. — [1989] 3 S.C.R. 128
UNION OF INDIA & ANR. versus RAGHUBIR SINGH (DEAD) BY LRS. ETC. — [1989] 3 S.C.R. 316
UNION OF INDIA & ORS versus NORTH TELUMER COLLIERY & ORS. — [1989] 3 S.C.R. 455
UNION OF INDIA & ORS. ETC. ETC. versus DR. S. KRISHNA MURTHY & ORS. ETC. ETC. — [1989] SUPP. 1 S.C.R. 275
UNION OF INDIA & ORS. versus H.N. KIRTANIA — [1989] 3 S.C.R. 394
UNION OF INDIA & ORS. versus H.N. KIRTANIA — [1989] 3 S.C.R. 397
UNION OF INDIA & ORS. versus HIND LAMP LTD. — [1989] 2 S.C.R. 873
UNION OF INDIA & ORS. versus PLAYWORLD ELECTRONICS PVT. LTD. & ANR. — [1989] 2 S.C.R. 1023
UNION OF INDIA & ORS. versus PUROLATOR INDIA LTD. — [1989] 2 S.C.R. 871
UNION OF INDIA & ORS. versus SHAIK ALI — [1989] SUPP. 1 S.C.R. 456
UNION OF INDIA & ORS. versus SUKSHA INTERNATIONAL AND NUTAN GEMS & ANR. — [1989] 1 S.C.R. 1
UNION OF INDIA AND ORS versus FILIP TIAGO DE GAMA OF VEDEM VASCO DE GAMA — [1989] SUPP. 2 S.C.R. 336
UNION OF INDIA AND ORS. versus K.K. VADERA AND ORS. — [1989] SUPP. 1 S.C.R. 751
UNION OF INDIA AND ORS. versus NAIK SUBEDAR CLK(S) BALESHWAR RAM AND ORS. — [1989] SUPP. 2 S.C.R. 19
UNION OF INDIA ETC. versus PARMA NAND ETC. — [1989] 2 S.C.R. 19
UNION OF INDIA. AND OTHERS ETC. versus N.S. SEKHAWAT AND OTHERS ETC. — [1989] 2 S.C.R. 14
V. MARKENDEYA & ORS. versus STATE OF ANDHRA PRADESH — [1989] 2 S.C.R. 422
V. PARUKUTTY MANNADISSIAR & ANR. versus STATE OF KERALA & ORS. — [1989] SUPP. 1 S.C.R. 37
V.K. RAMA RAO AND ORS. versus NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT THROUGH ITS MANAGING DIRECTOR, POONAM CHAMBERS, WORLI, BOMBAY AND 18 ORS. — [1989] SUPP. 2 S.C.R. 501
VATAN MAL versus KAILASH NATH — [1989] 2 S.C.R. 192
VELLORE ELECTRIC CORPORATION LTD. & ANR. versus STATE OF TAMIL NADU & ORS. — [1989] 2 S.C.R. 475
VIBHUTI GLASS WORKS versus COMMISSIONER OF INCOME TAX, LUCKNOW — [1989] 2 S.C.R. 797
VIDEO ELECTRONICS PVT. LTD. AND ANR. ETC. ETC. versus STATE OF PUNJAB & ANR. ETC. ETC . — [1989] SUPP. 2 S.C.R. 731
VIJ RESINS PVT. LTD. & ANR. ETC. versus STATE OF JAMMU & KASHMIR & ORS. — [1989] 3 S.C.R. 257
VIMLA BAI (DEAD) BY LRS. versus HIRALAL GUPTA AND ORS. — [1989] SUPP. 2 S.C.R. 759
VISHWANATH SOOD versus UNION OF INDIA & ANR. — [1989] 1 S.C.R. 288
WALI MOHAMMAD (DECEASED) BY L.RS. versus RAM SURAT & ORS. — [1989] SUPP. 1 S.C.R. 211
WALLACE FLOUR MILLS COMPANY LTD. versus COLLECTOR OF CENTRAL EXCISE, BOMBAY, DIVISION III. — [1989] SUPP. 1 S.C.R. 311
WORKERS OF ROHTAS INDUSTRIES LTD. versus ROHTAS INDUSTRIES LTD. — [1989] SUPP. 1 S.C.R. 615
WORLD WIDE AGENCIES PVT. LTD. AND ANR . versus MRS. MARGARAT T. DESOR AND ORS. — [1989] SUPP. 2 S.C.R. 545