Supreme Court of India — 1979

262 reported judgments.

Open in Lexace

A.K.A.CT.V.CT. MEENAKSHISUNDARAM CHETTIAR versus A.K.A.CT.V.CT. VENKATACHALAM CHETTIAR — [1979] 3 S.C.R. 385
ARUNACHALAM versus P. S. R. SADHANANTHAM — [1979] 3 S.C.R. 482
ASHADEVI WIFE OF GOPAL GHERMAL MEHTA (DETENU) versus K. SHIVERAJ, ADDL. CHIEF SECRETARY TO THE GOVERNMENT OF GUJARAT & ANR. — [1979] 2 S.C.R. 215
ATLAS CYCLE INDUSTRIES LTD. AND ORS. versus STATE OF HARYANA — [1979] 1 S.C.R. 1070
AVINDER SINGH ETC versus STATE OF PUNJAB & ANR. ETC. — [1979] 1 S.C.R. 845
AVON SERVICES (PRODUCTION AGENCIES) PVT. LTD. versus INDUSTRIAL TRIBUNAL, HARYANA FARIDABAD & ORS . — [1979] 2 S.C.R. 45
B. L. GOEL versus STATE OF U.P. & ORS. — [1979] 2 S.C.R. 82
B. N. MUTTO & ANR. versus T. K. NANDI — [1979] 2 S.C.R. 409
B. N. NAGARAJAN AND ORS. versus STATE OF KARNATAKA AND ORS. ETC. — [1979] 3 S.C.R. 937
BABBAR SEWING MACHINE CO. versus TRILOK NATH MAHAJAN — [1979] 1 S.C.R. 57
BABU RAM GUPTA versus SUDHIR BHASIN & ANR. — [1979] 3 S.C.R. 685
BABU RAM JAGDISH KUMAR & CO., ETC., ETC versus STATE OF PUNJAB & ORS., ETC., ETC. — [1979] 3 S.C.R. 952
BACHAN SINGH S/O SAUDAGAR SINGH versus STATE OF PUNJAB — [1979] 3 S.C.R. 1193
BADRI NATH & ANR. versus MST. PUNNA (DEAD) BY LRS & ORS. — [1979] 3 S.C.R. 209
BADRI PRASAD versus DY. DIRECTOR OF CONSOLIDATION AND ORS. — [1979] 1 S.C.R. 1
BAI TAHIRA versus ALI HUSSAIN FISSALLI CHOTHIA AND ANR . — [1979] 2 S.C.R. 75
BAI VAJIA (DEAD) BY L. RS . versus THAKORBHAI CHELABHAI AND ORS. — [1979] 3 S.C.R. 291
BAL KISHAN THAPER versus MUNICIPAL CORPORATION OF DELHI — [1979] 3 S.C.R. 551
BANARSI DASS CHADHA & BROS. versus LT. GOVERNOR, DELHI ADMN. & ORS. — [1979] 1 S.C.R. 271
BAREILLY HOLDINGS LTD. versus THEIR WORKMEN — [1979] 3 S.C.R. 236
BASTI SUGAR MILLS CO. LTD. versus STATE OF U.P. & ANR. — [1979] 1 S.C.R. 590
BEGA BEGUM AND ORS. versus ABDUL AHAD KHAN AND ORS. — [1979] 2 S.C.R. 1
BHAJAN SINGH versus STATE OF PUNJAB — [1979] 1 S.C.R. 527
BHAWARLAL GANESHMALJI versus STATE OF TAMIL NADU & ANR. — [1979] 2 S.C.R. 633
BHOPAL SUGAR INDUSTRIES LTD. versus STATE OF MADHYA PRADESH & ORS. — [1979] 2 S.C.R. 605
BHUPESH DEB GUPTA (DEAD) BY L.RS. versus STATE OF TRIPURA — [1979] 1 S.C.R. 906
BHUPINDER SINGH versus DALJIT KAUR — [1979] 2 S.C.R. 292
BISHNU DEO SHAW @ BISHNU DAYAL versus STATE OF WEST BENGAL — [1979] 3 S.C.R. 355
BISWANATH PRASAD RADHEY SHYAM versus HINDUSTAN METAL INDUSTRIES — [1979] 2 S.C.R. 757
BOARD OF MUSLIM WAKFS, RAJASTHAN versus RADHA KRISHNA & ORS. — [1979] 2 S.C.R. 148
BRIJ BHUSHAN LAL PARDUMAN KUMAR ETC. versus COMMISSIONER OF INCOME TAX, HARYANA, HIMACHAL PRADESH AND NEW DELHI-III — [1979] 2 S.C.R. 16
CHANDRA BHAN SINGH versus LATAFAT ULLAH KHAN & ORS. — [1979] 1 S.C.R. 891
CHANDRAKANT SAHA & ORS. ETC . versus UNION OF INDIA & ORS. ETC. — [1979] 1 S.C.R. 751
CHANDRAN versus STATE OF TAMIL NADU — [1979] 1 S.C.R. 176
CHANDRASEKHAR SINGH & ORS. versus SIYA RAM SINGH & ORS. — [1979] 1 S.C.R. 947
CHARLES SOBRAJ versus THE SUPTD., CENTRAL JAIL, TIHAR, NEW DELHI — [1979] 1 S.C.R. 512
CHETTIAM VEETTIL AMMAD AND ANR. versus TALUK LAND BOARD AND ORS. — [1979] 3 S.C.R. 839
CHIEF COMMISSIONER UNION TERRITORY, CHANDIGARH versus SIALKOT SILK STORES, CHANDIGARH — [1979] 2 S.C.R. 134
CLOTH TRADERS (P) LTD., ETC versus ADDL. COMMR. OF INCOME TAX, GUJARAT-I, ETC. — [1979] 3 S.C.R. 984
COLLECTOR, RAIGARH versus DR. HARISINGH THAKUR & ANR. AND VICE VERSA — [1979] 2 S.C.R. 183
COLONEL HIS HIGHNESS SAWAI TEJ SINGHJI, MAHARAJA OF ALWAR versus THE UNION OF INDIA & ANR. — [1979] 2 S.C.R. 62
COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA versus B. N. BHATTACHARJEE & ANR. — [1979] 3 S.C.R. 1133
COMMISSIONER OF INCOME TAX, (CENTRAL) DELHI, NEW DELHI versus BIJLI COTTON MILLS (P) LTD., HATHRAS DISTT., ALIGARH — [1979] 2 S.C.R. 241
COMMISSIONER OF INCOME TAX, PATIALA versus M/S. GROZ BACKERT SABOO LTD. — [1979] 2 S.C.R. 371
COMMISSIONER OF INCOME TAX, PATIALA versus PATIALA FLOUR MILLS CO. PVT. LTD., PATIALA — [1979] 1 S.C.R. 1128
COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA versus RAJENDRA PRASAD MOODY, CALCUTTA ETC. — [1979] 1 S.C.R. 1047
COMMISSIONER OF SALES TAX, M.P. INDORE AND ORS. versus RADHAKRISHAN AND ORS. — [1979] 2 S.C.R. 33
COMMISSIONER OF WEALTH TAX, MYSORE versus HER HIGHNESS VIJAYABA, DOWGER MAHARANI SAHEB OF BHAVNAGAR PALACE, BHAVNAGAR & ORS. — [1979] 3 S.C.R. 545
CONCORD OF INDIA INSURANCE CO. L1D. versus NIRMALA DEVI AND ORS. — [1979] 3 S.C.R. 694
CONTROLLER OF ESTATE DUTY, KARNATAKA, BANGALORE versus UMESH RUDRA — [1979] 2 S.C.R. 951
D. NATARAJA MUDALIAR versus STATE TRANSPORT AUTHORITY, MADRAS — [1979] 1 S.C.R. 552
D.S. BIST & SONS, NAINITAL versus COMMISSIONER OF INCOME TAX, DELHI CENTRAL, NEW DELHI — [1979] 2 S.C.R. 224
DALBIR SINGH & ORS. versus STATE OF PUNJAB — [1979] 3 S.C.R. 1059
DEENA @ DEEN DAYAL versus STATE OF UTTAR PRADESH — [1979] 1 S.C.R. 107
DELHI ADMINISTRATION versus STATE OF HARYANA & ORS. — [1979] 1 S.C.R. 70
DELHI CLOTH & GENERAL MILLS CO. LID. versus STATE OF U.P. & ORS. — [1979] 2 S.C.R. 109
DESH BANDHU GUPTA & CO. & ORS. versus DELHI STOCK EXCHANGE ASSN. LTD. — [1979] 3 S.C.R. 373
DILBAG SINGH versus STATE OF PUNJAB — [1979] 2 S.C.R. 1134
DISTT. REGISTRAR PALGHAT & ORS. versus M.B. KOYYAKUTI & ORS. — [1979] 3 S.C.R. 242
DURGA PRASAD versus DEVI CHARAN — [1979] 1 S.C.R. 873
ELECTLON COMMISSION OF INDIA versus N. G. RANGA AND ORS. — [1979] 1 S.C.R. 210
EXCEL WEAR ETC. versus UNION OF INDIA AND .ORS. — [1979] 1 S.C.R. 1009
FAZALBHOY CURRIMBHOY ETC. versus OFFICIAL TRUSTEE OF MAHARASHTRA & ORS., ETC. — [1979] 2 S.C.R. 699
FIRM SARDARILAL VISHWANATH A.ND ORS. versus PRITAM SINGH — [1979] 1 S.C.R. 111
FIRM SURAJMAL BANSHIDHAR, ETC. versus THE MUNICIPAL BOARD, GANGANAGAR — [1979] 2 S.C.R. 169
G. T. LAD & ORS versus CHEMICALS & FIBRES OF INDIA LTD. — [1979] 2 S.C.R. 613
GANESH BHAVAN PATEL & ANR. versus STATE OF MAHARASHTRA — [1979] 2 S.C.R. 94
GAYARAM PATEL & ORS. versus KAILASH CHAND P ANIGRAHI — [1979] 3 S.C.R. 320
GESTETNER DUPLICATORS (PVT.) LTD. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1979] 2 S.C.R. 788
GOBIND SINGH versus SHANTI SARUP — [1979] 1 S.C.R. 806
GOPAL LAL versus STATE OF RAJASTHAN — [1979] 2 S.C.R. 1171
GUJARAT STATE COOPERATIVE LAND DEVELOPMENT BANK LTD. versus P. R. MANDED AND ORS. — [1979] 2 S.C.R. 1023
GUJARAT STATE FINANCIAL CORPORATION versus M/S. NATSON MANUFACTURING CO. (P) LTD. & ORS. — [1979] 1 S.C.R. 372
GUJARAT STATE TRANSPORT CORPORATION, ETC. versus VALJI MULJI SONEJI AND ORS. — [1979] 3 S.C.R. 905
GUNDAJI SATWAJI SHINDE versus RAMCHANDRA BHIKAJI JOSHI — [1979] 2 S.C.R. 586
GURDIAL SINGH FIJJI versus STATE OF PUNJAB & OTHERS — [1979] 3 S.C.R. 518
H. D. DEVASIA & CO., KERALA versus COMMISSIONER OF INCOME TAX, KERALA — [1979] 3 S.C.R. 1271
H.P. GUPTA versus MANOHAR LAL A.ND ORS. — [1979] 2 S.C.R. 208
HAJI C.H. MOHAMMAD KOYA versus T. K. S. M. A. MUTHUKOYA — [1979] 1 S.C.R. 664
HARBANS KUMARI AND ORS. versus STATE OF UTTAR PRADESH — [1979] 2 S.C.R. 28
HARDIP SINGH & ANR. versus THE INCOME TAX OFFICER, AMRITSAR & ORS. — [1979] 3 S.C.R. 781
HARERAM SATPATHY versus TIKARAM AGARWALA AND 3 OTHERS — [1979] 1 S.C.R. 349
HARGOVIND PANT versus DR. RAGHUKUL TILAK & ORS. — [1979] 3 S.C.R. 972
HIGH COURT OF ANDHRA PRADESH AND ORS. versus V.V S. KRISHNAMURTHY AND ORS. — [1979] 1 S.C.R. 26
HIND CONSTRUCTION CONTRACTORS versus THE STATE OF MAHARASHTRA — [1979] 2 S.C.R. 1147
HINDUSTAN SUGAR MILLS ETC. versus STATE OF RAJASTHAN AND ORS. — [1979] 1 S.C.R. 276
HINDUSTAN TIN WORKS PVT. LTD versus EMPLOYEES OF HINDUSTAN TIN WORKS PVT. LTD. — [1979] 1 S.C.R. 563
HOSHNAK SINGH versus UNION OF INDIA & ORS. — [1979] 3 S.C.R. 399
HUKUM CHAND JUTE MILLS LTD. versus SECOND INDUSTRIAL TRIBUNAL, WEST BENGAL & ORS. — [1979] 3 S.C.R. 644
HUSSAINARA KHANTOON & ORS. versus HOME SECRETARY, STATE OF BIHAR, PATNA — [1979] 3 S.C.R. 760
HUSSAINARA KHATOON & ORS. versus HOME SECRETARY, STATE OF BIHAR, GOVT. OF BIHAR, PATNA — [1979] 3 S.C.R. 1276
HUSSAINARA KHATOON & ORS. versus HOME SECRETARY, STATE OF BIHAR, GOVT. OF BIHAR. PATNA — [1979] 3 S.C.R. 169
HUSSAINARA KHATOON & ORS. versus HOME SECRETARY, STATE OF BIHAR, PATNA — [1979] 3 S.C.R. 393
HUSSAINARA KHATOON & ORS. versus HOME SECRETARY, STATE OF BIHAR, PATNA — [1979] 3 S.C.R. 532
IN RE THE SPECIAL COURTS BILL, 1978 versus - — [1979] 2 S.C.R. 476
INCOME TAX OFFICER & ORS. versus M/S. MADNANI ENGINEERING WORKS LTD., CALCUTTA — [1979] 2 S.C.R. 905
INDIAN HARD METALS (P) LTD. versus UNION OF INDIA — [1979] 2 S.C.R. 469
INDIAN OVERSEAS BANK, MADRAS versus CHEMICAL CONSTRUCTION COMPANY & ORS — [1979] 3 S.C.R. 920
INDIAN OXYGEN LTD. versus THE WORKMEN AS REPRESENTED BY INDIAN OXYGEN KARAMCHARI UNION — [1979] 2 S.C.R. 911
JAGAT SINGH KISHOR SINGH DARBAR ETC. versus THE STATE OF GUJARAT — [1979] 3 S.C.R. 33
JAGDISH versus STATE OF RAJASTHAN — [1979] 3 S.C.R. 428
JAGIR SINGH versus RANBIR SINGH & ANR. — [1979] 2 S.C.R. 282
JAI DUTT versus STATE OF U.P. & ORS. — [1979] 2 S.C.R. 175
JANARDAN DATTUAPPA BONDRE, ETC. versus GOVINDPRASAD SHIVPRASAD CHOUDHARY & ORS. ETC. — [1979] 3 S.C.R. 897
JANKI SUGAR MILLS & CO. versus COMMISSIONER OF MEERUT DIVISION, MEERUT — [1979] 2 S.C.R. 778
JASWANT SINGH versus STATE (DELHI ADMN.) — [1979] 1 S.C.R. 777
JAYARAMA REDDY & ANR. versus REVENUE DIVISIONAL OFFICER & LAND ACQUISITION OFFICER,KURNOOL — [1979] 3 S.C.R. 599
JIT SINGH & ORS. versus STATE OF PUNJAB & ORS. — [1979] 3 S.C.R. 194
JOGINDER SINGH & ANR. versus STATE OF PUNJAB & ANR. — [1979] 2 S.C.R. 306
JUSTINIANO AUGUSTO DE PIEDADA BARRETO versus ANTONIO VICENTE DE FONSECA AND ORS. — [1979] 3 S.C.R. 494
K. GOPAL REDDY versus STATE OF ANDHRA PRADESH — [1979] 2 S.C.R. 363
K. L. SUBBAYYA versus STATE OF KARNATAKA — [1979] 2 S.C.R. 1131
K. M. MANI ETC. versus P. J. ANTONY AND OTHERS — [1979] 1 S.C.R. 701
K.N.BAHL versus STATE OF PUNJAB & ORS. — [1979] 1 S.C.R. 1089
K.S DHARMADATAN versus CENTRAL GOVERNMENT AND ORS. — [1979] 3 S.C.R. 832
KAMLAPATI TRIVEDI versus STATE OF WEST BENGAL — [1979] 2 S.C.R. 717
KEWAL KRISHAN PURI & ANR. versus STATE OF PUNJAB & OTHERS — [1979] 3 S.C.R. 1217
KHATKI AHMED MUSHABHAI versus LIMDI MUNICIPALITY — [1979] 2 S.C.R. 338
KISHAN CHAND versus DELHI ADMINISTRATION AND ANR. — [1979] 3 S.C.R. 313
L. KOCHIVAREED versus P. MERIAPPA GOUNDER AND ORS. — [1979] 3 S.C.R. 58
LAKSHMI AMMAL versus MADHA VAKRISHNAN (K. N.) AND ORS. — [1979] 1 S.C.R. 68
LAKSHMI NARAIN AND OTHERS versus DISTRICT EXCISE OFFICER, FATEHPUR & ORS . — [1979] 1 S.C.R. 161
LAKSHMI SHANKAR SRIVASTAVA versus STATE (DELHI ADMINISTRATION) — [1979] 2 S.C.R. 348
LIFE INSURANCE CORPORATION OF INDIA versus RAJMATA SAHEB CHOWHANJI & ORS. — [1979] 1 S.C.R. 11
LILLY KURIAN versus SR. LEWINA AND ORS. — [1979] 1 S.C.R. 820
LINGALA VIJAYAKUMAR & ORS. versus PUBLIC PROSECUTOR, ANDHRA PRADESH — [1979] 1 S.C.R. 2
LLNGARI OBULAMMA versus L. VENKATA REDDY & ORS. — [1979] 2 S.C.R. 1019
M. A. KOCHU DEVASSY ETC. versus STATE OF KERALA — [1979] 1 S.C.R. 797
M. C. GUPTA ETC. versus A. K. GUPTA & ORS., ETC. — [1979] 2 S.C.R. 853
M. KARUNANIDHI versus UNION OF INDIA — [1979] 3 S.C.R. 254
M. N. SAMRATH versus MAROTRAO AND ORS. — [1979] 3 S.C.R. 1078
M. V. RAMASUBBIER AND OTHERS versus MANICKA NARASIMHACHARI AND OTHERS — [1979] 2 S.C.R. 1177
M/S MOTILAL PADAMPAT SUGAR MILLS CO. (P.) LTD. versus STATE OF UTTAR PRADESH AND ORS . — [1979] 2 S.C.R. 641
MADHAV PRASAD JATIA versus COMMISSIONER OF INCOME TAX, U.P., LUCKNOW — [1979] 3 S.C.R. 745
MADRAY HAYAWADANRAO HOSKOT versus STATE OF MAHARASHTRA — [1979] 1 S.C.R. 192
MAHANT AMAR PARKASH & ORS. versus PARKASHA NAND & ORS. — [1979] 2 S.C.R. 1012
MAHANT SRI SRINIVAS RAMNUJ DAS, MAHANT OF EMAR MATH, PURI versus THE AGRICULTURAL INCOME TAX OFFICER, PURI & ANR. — [1979] 1 S.C.R. 656
MAHARAJA BOOK DEPOT versus STATE OF GUJARAT — [1979] 2 S.C.R. 138
MAHINDRA & MAHINDRA LTD. versus UNION OF INDIA & ANR. — [1979] 2 S.C.R. 1038
MANAGER GOVT. BRANCH PRESS & ANR. versus D. B. BELLIAPPA — [1979] 2 S.C.R. 458
MANEKA SANJAY GANDHI AND ANR. versus RANI JETHMALANI — [1979] 2 S.C.R. 378
MARGARET LALITA SAMUEL versus INDO COMMERCIAL BANK LTD. — [1979] 1 S.C.R. 914
MARKAND SAROOP AGGARWAL AND ORS. versus M. M. BAJAJ AND ANR. — [1979] 1 S.C.R. 784
MAULANA SHAMSUDDIN versus KHUSHI LAL AND ORS. — [1979] 1 S.C.R. 582
METALWARE & CO. ETC. versus BANSILAL SHARMA AND ORS. ETC. — [1979] 3 S.C.R. 1107
MOHAMMAD HASNUDDIN versus STAIB OF MAHARASHTRA — [1979] 2 S.C.R. 265
MOHD RASHID AHMAD ETC. versus STATE OF U.P. & ANR. — [1979] 2 S.C.R. 826
MOHD. IQBAL AHMAD versus STATE OF ANDHRA PRADESH — [1979] 2 S.C.R. 1007
MOHD. SHABIR versus STATE OF MAHARASHTRA — [1979] 2 S.C.R. 997
MOHINDER PAL JOLLY versus STATE OF PUNJAB — [1979] 2 S.C.R. 805
MORCHA versus THE STATE OF RAJASTHAN — [1979] 1 S.C.R. 744
MOTI RAM & ORS. versus STATE OF M.P. — [1979] 1 S.C.R. 335
MUDDADA CHAYANA versus KARNAM NARAYANA AND ANR. ETC. — [1979] 3 S.C.R. 201
MUNICIPAL CORPORATION FOR THE CITY OF POONA ETC. versus BIJLEE PRODUCTS (INDIA) LTD. ETC. ETC. — [1979] 1 S.C.R. 765
MUNICIPAL CORPORATION OF DELHI versus R. SAHARI,GENL.MANAGER, DAURALA SUGAR MILLS, DAURALA & ORS ETC. — [1979] 3 S.C.R. 625
MUNSHI RAM & ORS. versus FINANCIAL COMMISSIONER, HARYANA & PRS. — [1979] 2 S.C.R. 846
MUNSHI RAM AND ORS. versus MUNICIPAL COMMITTEE, CHHEHARTA — [1979] 3 S.C.R. 463
N. KRISHNAMMAL versus R. EKAMBARAM & ORS. — [1979] 3 S.C.R. 700
NARENDRA PURSHOTAM UMRAO ETC. versus B. B. GUJRAL & ORS. — [1979] 2 S.C.R. 315
NAVINCHANDRA RAMANLAL versus KALIDAS BHUDARBHAI AND ANR. — [1979] 3 S.C.R. 329
NAYYAR (G. P.) versus STATE (DELHI ADMN.) — [1979] 2 S.C.R. 816
NIMEON SANGMA & ORS. versus HOME SECRETARY, GOVT. OF MEGHALAYA & ORS — [1979] 3 S.C.R. 785
NORTHERN INDIA CATERERS (INDIA) LTD. versus LT. GOVERNOR OF DELHI — [1979] 1 S.C.R. 557
ORIENTAL GAS CO. LTD. & ORS. versus STATE OF WEST BENGAL — [1979] 1 S.C.R. 617
P. N. KAUSHAL ETC. versus UNION OF INDIA — [1979] 1 S.C.R. 122
P. VIJAYAPAL REDDY & ORS. versus GOVERNMENT OF INDIA — [1979] 1 S.C.R. 92
PARAMJIT SINGH SANDHU AND ORS. ETC. versus RAM RAKHA AND ORS. ETC. — [1979] 3 S.C.R. 584
PARMANAND DASS versus STATE OF ANDHRA PRADESH — [1979] 1 S.C.R. 792
PORRITTS & SPENCER (ASIA) LTD. versus STATE OF HARYANA — [1979] 1 S.C.R. 545
POTTERY MAZDOOR PANCHAYAT versus THE PERFECT POTTERY CO. LTD. & ANR. — [1979] 2 S.C.R. 126
PRAKASH CHAND versus STATE (DELHI ADMINISTRATION) — [1979] 2 S.C.R. 330
PRAKASH COTTON MILLS (P) LTD. versus B. SEN & ORS. — [1979] 2 S.C.R. 1142
PROFULLA CHORONE REQUITTE & ORS. versus SATYA CHORONE REQUITTE — [1979] 3 S.C.R. 431
PUSHPABEN & ANR. versus NARANDAS V. BADIANI & ANR. — [1979] 3 S.C.R. 636
R.G.ANAND versus M/S. DELUX FILMS & ORS. — [1979] 1 S.C.R. 218
RAGHUNATI PRADHANI versus DAMODRA MAHAPATRA AND ORS. — [1979] 2 S.C.R. 196
RAJAPALAYAM MILLS LTD. versus COMMISSIONER OF INCOME TAX, MADRAS — [1979] 1 S.C.R. 1138
RAJENDERA NATH KAR versus GANGADAS & GANGADHAR RATHI & ORS. — [1979] 2 S.C.R. 945
RAJENDRA PRASAD ETC. ETC. versus STATE OF UTTAR PRADESH — [1979] 3 S.C.R. 78
RAM LAL NARANG ETC. ETC. versus STATE OF DELHI (ADMN.) — [1979] 2 S.C.R. 923
RAM LAL versus STATE OF U.P. — [1979] 3 S.C.R. 448
RAM SINGH & SONS ENG. WORKS versus COMMISSIONER OF SALES TAX, U.P. — [1979] 2 S.C.R. 621
RAMANA DAYARAM SHETTY versus THE INTERNATIONAL AIRPORT AUTHORITY OF INDIA AND ORS. — [1979] 3 S.C.R. 1014
RANI RATNESH KUMARI versus STATE OF U.P. & ORS. — [1979] 1 S.C.R. 17
RATILAL BHANJI MITHANI versus THE STATE OF MAHARASHTRA & ORS. — [1979] 1 S.C.R. 993
REKHABEN VIRENDRA KAP ADJA versus STATE OF GUJARAT & ORS. — [1979] 2 S.C.R. 257
ROYAL TALKIES, HYDERABAD & ORS. versus EMPLOYEES STATE INSURANCE CORP. — [1979] 1 S.C.R. 80
RT. REV. MAGR. MARK NETTO versus GOVT. OF KERALA & ORS. — [1979] 1 S.C.R. 609
S. K. GUPTA & ANR. versus K. P. JAIN & ANR. — [1979] 2 S.C.R. 1184
S. L. GOSWAMI versus HIGH COURT OF MADHYA PRADESH AT JABALPUR — [1979] 2 S.C.R. 385
S. MOHAN LAL versus R. KONDIAH — [1979] 3 S.C.R. 12
S. N. BANERJEE versus BABU LAL GUPTA (DHANUKA) & ORS. — [1979] 3 S.C.R. 679
S. P. BHATNAGAR ETC. versus STATE OF MAHARASHTRA — [1979] 2 S.C.R. 875
S. P. KOHLI, CIVIL SURGEON, FEROZEPUR versus HIGH COURT OF PUNJAB & HARY ANA — [1979] 1 S.C.R. 722
SADHU SINGH (DECEASED) & ORS. versus UNION OF INDIA & ORS. — [1979] 3 S.C.R. 1279
SALIM ZIA versus STATE OF U.P. — [1979] 2 S.C.R. 394
SAMBHU DAYAL versus STATE OF U.P. — [1979] 2 S.C.R. 341
SANT RAM versus RAJINDER LAL AND ORS. — [1979] 1 S.C.R. 900
SARWAN SINGH & ORS ETC versus STATE OF PUNJAB — [1979] 1 S.C.R. 383
SASSOON J. DAVLD & CO. (P) LTD., BOMBAY versus C.L.T., BOMBAY — [1979] 3 S.C.R. 878
SATPAL & CO. ETC versus LT. GOVERNOR OF DELHI AND ORS — [1979] 3 S.C.R. 651
SATTO & OTHERS versus STATE OF U.P. — [1979] 3 S.C.R. 768
SENTINEL ROLLING SHUTTERS & ENGINEERJNG CO. (P) LTD. versus COMMISSIONER OF SALES TAX, MAHARASHTRA — [1979] 1 S.C.R. 644
SEVANTILAL KARSONDAS MODI versus STATE OF MAHARASHTRA & ANOTHER — [1979] 2 S.C.R. 1160
SHAKUNTALA SAWHNEY versus KAUSHALYA SAWHNEY — [1979] 3 S.C.R. 639
SHAKUNTLA ETC. ETC. versus STATE OF HARYANA — [1979] 3 S.C.R. 232
SHAM LAL ETC. versus UNION OF INDIA AND OTHERS — [1979] 1 S.C.R. 159
SHANKAR CHAKRAVARTI versus BRITANNIA BISCUIT CO. LTD. & ANR. — [1979] 3 S.C.R. 1165
SHIV CHAND versus UJAGAR SINGH & ANR. — [1979] 1 S.C.R. 520
SHIVESHWAR PRASAD NARAIN SINGH & ANR versus GHARAHU & ANR. ETC. — [1979] 2 S.C.R. 296
SITA RAM & ORS. versus STATE OF U.P. — [1979] 2 S.C.R. 1085
SMT. S. R. VENKATARAMAN versus UNION OF INDIA & ANR. — [1979] 2 S.C.R. 202
STATE (DELHI ADMINISTRATION) versus PALI RAM — [1979] 1 S.C.R. 931
STATE OF GUJARAT & ANR. ETC. ETC. versus PATEL RANJIBHAI DHANBHAI & ORS. ETC. — [1979] 3 S.C.R. 788
STATE OF HARYANA versus DARSHANA DEVI & ORS. — [1979] 3 S.C.R. 184
STATE OF JAMMU & KASHMIR versus RAJ DULARI RAZDAN & ORS. — [1979] 2 S.C.R. 870
STATE OF KERALA versus KUMARI T. P. ROSHANA & ANR. — [1979] 2 S.C.R. 974
STATE OF KERALA versus M/S. VIJAYA STORES — [1979] 1 S.C.R. 538
STATE OF KERALA versus MATHEW (M. M.) AND ANR. — [1979] 1 S.C.R. 264
STATE OF M.P. & ANR. ETC. versus RAM RAGHUBIR PRASAD AGARWAL & ORS. — [1979] 3 S.C.R. 41
STATE OF MADHYA PRADESH versus LAXMISHANKAR MISHRA AND ORS. ETC. — [1979] 3 S.C.R. 630
STATE OF MAHARASHTRA & ANR. versus DIGAMBAR BALWANT KULKARNI — [1979] 3 S.C.R. 188
STATE OF MAHARASHTRA AND ORS. versus ATMA RAM SADASHIV DONGARWAR AND ORS. — [1979] 1 S.C.R. 163
STATE OF ORISSA versus NAKULA SAHU & ORS. — [1979] 2 S.C.R. 442
STATE OF ORISSA versus RAM CHANDER AGARWALA ETC. — [1979] 1 S.C.R. 1114
STATE OF PUNJAB & ORS. versus DEWANS MODERN BREWERIES LTD. — [1979] 3 S.C.R. 568
STATE OF RAJASTHAN versus RAGHUVEER SINGH & ORS. — [1979] 3 S.C.R. 6
STATE OF RAJASTHAN versus RAO RAJA SARDAR SINGH — [1979] 1 S.C.R. 95
STATE OF TAMIL NADU versus V. KRISHNNASWAMI NAIDU & ANR. — [1979] 3 S.C.R. 928
STATE OF U. P. & ANR. versus RAZA BULAND SUGAR CO. LTD., RAMPUR — [1979] 3 S.C.R. 419
STATE OF U.P. & ORS. versus HINDUSTAN ALUMINIUM CORPN. LTD. & ORS. — [1979] 3 S.C.R. 709
STATE OF U.P. versus ASHOK KUMAR & ANOTHER — [1979] 3 S.C.R. 1
STATE OF U.P. versus BOOTA SINGH & OTHERS — [1979] 1 S.C.R. 298
STATE OF UTTAR PRADESH versus BHOOP SINGH VERMA — [1979] 2 S.C.R. 1126
SUKHRANI (DEAD) BY L.RS. & ORS. versus HARI SHANKER & OTHERS — [1979] 3 S.C.R. 671
SUNIL BATRA ETC. versus DELHI ADMINISTRATION AND ORS. ETC. — [1979] 1 S.C.R. 392
SUPERINTENDENT AND LEGAL REMEMBRANCER OF LEGAL AFFAIRS TO THE GOVT. OF WEST BENGAL versus ABANI MAITY — [1979] 3 S.C.R. 472
SUPERINTENDENT OF POLICE, LUDHIANA & ANR. versus DWARKA DAS ETC. — [1979] 2 S.C.R. 405
SUPERINTENDENT, CENTRAL EXCISE, BANGALORE versus BAHUBALI — [1979] 1 S.C.R. 1104
SUTLEJ COTTON MILLS LTD versus COMMR. OF INCOME TAX, WEST BENGAL, CALCUTTA — [1979] 1 S.C.R. 976
SWARAN LATA versus UNION OF INDIA & ORS . — [1979] 2 S.C.R. 953
SYED ABDUL KHADER versus RAMI REDDY & ORS. — [1979] 2 S.C.R. 424
TAMAL LAHIRI versus KUMAR P. N. TAGORE — [1979] 1 S.C.R. 739
TARINIKAMAL PANDIT AND ORS. versus PERFULLA KUMAR CHATTERJEE (DEAD) BY L.RS. — [1979] 3 S.C.R. 340
TARKESHWAR SIO THAKUR JIU versus BAR DASS DEY & CO. AND ORS. — [1979] 3 S.C.R. 18
TATA ENGINEERING & LOCOMOTIVE CO. LTD versus THE SALES TAX OFFICER & REGIONAL TRANSPORT OFFICER, POONA AND ANR. — [1979] 2 S.C.R. 357
THE AUTHORISED OFFICER, THANJAVUR & ANR. versus S. NAGANATHA AYYAR — [1979] 3 S.C.R. 1121
TUKA RAM AND ANR. versus STATE OF MAHARASHTRA — [1979] 1 S.C.R. 810
U.P STATE ELECTRICITY BOARD AND ORS. versus HARL SHANKER JAIN AND ORS. — [1979] 1 S.C.R. 355
UNION OF INDIA & ANR. versus K. G. KHOSLA & CO. (P) LTD. & OTHERS — [1979] 3 S.C.R. 453
UNION OF INDIA & ANR. versus SWADESHI COTTON MILLS & ANR. — [1979] 1 S.C.R. 735
UNION OF INDIA & ORS. versus J. AHMED — [1979] 3 S.C.R. 504
UNION OF INDIA ETC. versus VALLURI BASAVAIAH CHAUDHARY ETC. ETC. — [1979] 3 S.C.R. 802
UNION OF INDIA versus CITY MUNICIPAL COUNCIL, BELLARY — [1979] 1 S.C.R. 573
UNION OF INDIA versus JARDINE HENDERSON AND ORS. — [1979] 3 S.C.R. 555
UNION OF INDIA versus PRAFULLA KUMAR SAMAL & ANR. — [1979] 2 S.C.R. 229
UNION OF INDIA versus SURJIT SINGH ATWAL — [1979] 2 S.C.R. 1002
V. C RANGADURAI versus D. GOPALAN AND ORS. — [1979] 1 S.C.R. 1054
VIMAL CHAND JAWANTRAJ JAIN versus SHRI PRADHAN AND ORS. — [1979] 3 S.C.R. 1007
VITHAL DATTATRAYA KULKARNI & ORS. versus SHAMRAO TUKARAM POWER & ORS. — [1979] 3 S.C.R. 572
VYANKATES DHONDDEO DESHPANDE versus SOU. KUSUM DATTATRAYA KULKARNI & ORS. — [1979] 1 S.C.R. 955
ZILA SLNGH & ORS. versus HAZARI & ORS. — [1979] 3 S.C.R. 222