Supreme Court of India — 1987

308 reported judgments.

Open in Lexace

"COMMON CAUSE" A REGISTERED SOCIETY AND OTHERS versus UNION OF INDIA — [1987] 1 S.C.R. 497
A. VISWANATHAN versus STATE TRANSPORT APPELLATE TRIBUNAL, PONDICHERRY & ANOTHER — [1987] 2 S.C.R. 179
A.K. SUBBAIAH & ORS. versus STATE OF KARNATAKA & ORS. — [1987] 3 S.C.R. 1128
A.L. AHUJA versus UNION OF INDIA — [1987] 3 S.C.R. 632
A.N. PATHAK AND 5 OTHERS versus SECRETARY TO THE GOVERNMENT, MINISTRY OF DEFENCE AND ANOTHER — [1987] 2 S.C.R. 281
A.R. ANTULAY versus R.S. NAIK & ORS. — [1987] 1 S.C.R. 91
A.S. SULOCHANA versus C. DHARMALINGAM — [1987] 1 S.C.R. 379
ABDUL LATIF ABDUL WAHAB SHEIKH versus B.K. JHA & ANR. — [1987] 2 S.C.R. 203
ABHAY SINGH SURANA & ORS versus SECRETARY MINISTRY OF COMMUNICATION & ORS. — [1987] 3 S.C.R. 1045
ABID HUSSAIN AND OTHERS ETC. versus UNION OF INDIA & ORS. — [1987] 2 S.C.R. 47
AJMER SINGH ETC. ETC. versus UNION OF INDIA & ORS. — [1987] 3 S.C.R. 84
ALIMENTA S.A. ETC. versus NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD. AND ANOTHER — [1987] 1 S.C.R. 957
ALL DELHI CYCLE RICKSHAW OPERATORS UNION ETC. versus MUNICIPAL CORPORATION OF DELHI & ORS. ETC. — [1987] 1 S.C.R. 905
AMARJIT SINGH versus SMT. KHATOON QUAMARAIN — [1987] 1 S.C.R. 275
AMBICA QUARRY WORKS & ANR. versus STATE OF GUJARAT & ORS. — [1987] 1 S.C.R. 562
ANANT SAKHARAM RAUT & ORS. versus STATE OF MAHARASHTRA AND ANR. ETC. — [1987] 1 S.C.R. 221
ASHARFI LAL & SONS versus STATE OF U.P. — [1987] 2 S.C.R. 722
ASHOK GULATI & ORS. versus B.S. JAIN & ORS. — [1987] 1 S.C.R. 603
ASSISTANT COLLECTOR OF CENTRAL EXCISE & OTHERS ETC. versus MADRAS RUBBER FACTORY LTD. — [1987] 1 S.C.R. 846
AUNDAL AMMAL versus SADASIVAN PILLAI — [1987] 1 S.C.R. 485
B. R. MEHTA versus SMT. ATMA DEVI & ORS. — [1987] 3 S.C.R. 1184
B.K. SRINIVASAN & ANOTHER ETC. ETC. versus STATE OF KARNATAKA & ORS. — [1987] 1 S.C.R. 1054
B.P. KHEMKA PVT. LID. versus BIRENDRA KUMAR BHOWMICK & ANR. — [1987] 2 S.C.R. 559
B.S. YADAV & ANR. versus CHIEF MANAGER, CENTRAL BANK OF INDIA & ORS. — [1987] 3 S.C.R. 165
BACHAN LAL KALGOTRA versus STATE OF JAMMU & KASHMIR AND OTHERS — [1987] 2 S.C.R. 369
BAKSHI SARDARI LAL (DEAD) THROUGH LRS & ORS. ETC. versus UNION OF INDIA & ANR. — [1987] 3 S.C.R. 704
BAKUL OIL INDUSTRIES & ANR. versus STATE OF GUJARAT & ANR. — [1987] 1 S.C.R. 185
BAL NIKETAN NURSERY SCHOOL versus KESARI PRASAD — [1987] 3 S.C.R. 510
BALBIR SINGH versus STATE OF HARYANA — [1987] 1 S.C.R. 1095
BALRAM GUPTA versus UNION OF INDIA & ANR. — [1987] 3 S.C.R. 1173
BANK OF INDIA versus YETURI MAREDI SHANKER RAO & ANR. — [1987] 2 S.C.R. 87
BANWASI SEWA ASHRAM versus STATE OF U.P. AND ORS. — [1987] 1 S.C.R. 336
BEGUM SUBANU ALIAS SAIRA BANU & ANR. versus A.M. ABDUL GAFOOR — [1987] 2 S.C.R. 773
BEOPAR SAHAYAK (P) LTD. & ORS. versus VISHWA NATH & ORS. — [1987] 3 S.C.R. 496
BHAGWAN DASS AND OTHERS versus STATE OF HARYANA & ORS. — [1987] 3 S.C.R. 714
BHARAT BARREL & DRUM MANUFACTURING COMPANY PVT. LIMITED versus BHARAT BARREL EMPLOYEES UNION — [1987] 2 S.C.R. 825
BIHAR LEGAL SUPPORT SOCIETY versus THE CHIEF JUSTICE OF INDIA & ANR. — [1987] 1 S.C.R. 295
BINOD MILLS CO. LTD, UJJAIN (M.P.) versus SURESH CHANDRA MAHAVEER PRASAD MANTRI, BOMBAY — [1987] 3 S.C.R. 247
BISWANATH GHOSH versus STATE OF WEST BENGAL & ORS. — [1987] 2 S.C.R. 305
BOARD OF TRUSTEES OF THE PORT OF BOMBAY versus JAI HIND OIL MILLS COMPANY AND OTHERS — [1987] 1 S.C.R. 932
BRIJ MOHAN PARIHAR versus M.P. STATE ROAD TRANSPORT CORPORATION & ORS. — [1987] 1 S.C.R. 369
BRIJ MOHAN SINGH CHOPRA versus STATE OF PUNJAB — [1987] 2 S.C.R. 583
BUDHWANTI AND ANR. versus GULAB CHAND PRASAD — [1987] 2 S.C.R. 534
C.I.T. GUJARAT versus ELECON ENGINEERING CO. LTD. — [1987] 3 S.C.R. 588
CALCUTTA YOUTH FRONT & ORS. versus STATE OF WEST BENGAL & ORS. — [1987] 3 S.C.R. 987
CANARA BANK versus CANARA SALES CORPORATION & ORS — [1987] 2 S.C.R. 1138
CAPT. (NOW MAJOR) ASHOK KSHYAP versus MRS. SUDHA VASISHT & ANR. — [1987] 2 S.C.R. 151
CATERING CLEANERS OF SOUTHERN RAILWAY ETC. versus UNION OF INDIA & ORS. ETC. — [1987] 2 S.C.R. 164
CEMINDIA CO. LTD. versus BACHUBHAI N. RAVAL — [1987] 3 S.C.R. 784
CENTRAL WINES, HYDERABAD ETC. versus SPECIAL COMMERCIAL TAX OFFICER ETC. — [1987] 1 S.C.R. 945
CHAMAN LAL & ORS. ETC. ETC. versus STATE OF HARYANA ETC. ETC. — [1987] 2 S.C.R. 923
CHOWGULE & CO. PRIVATE LIMITED ETC. versus UNION OF INDIA & ORS. — [1987] 2 S.C.R. 351
COIMBATORE DISTRICT PODU THOZILLAR SAMGAM REPRESENTED BY ITS SECRETARY versus BALA SUBRAMANIA FOUNDARY AND ORS. — [1987] 3 S.C.R. 852
COLLECTOR OF CENTRAL EXCISE, CALCUTTA versus MULTIPLE FABRICS PVT. LTD. ETC. — [1987] 2 S.C.R. 1226
COLLECTOR, LAND ACQUISITION, ANANTNAG & ANR. versus MST. KATIJI & ORS. — [1987] 2 S.C.R. 387
COMMISSIONER OF INCOME TAX, KANPUR versus DR. R.S. GUPTA — [1987] 2 S.C.R. 121
COMMISSIONER OF EXCESS PROFIT TAX, KANPUR versus KALYAN MAL PHOOL CHAND, NAGAR GANJ, KANPUR — [1987] 2 S.C.R. 601
COMMISSIONER OF GIFT TAX GUJARAT versus CHHOTALAL MOHANLAL — [1987] 2 S.C.R. 1042
COMMISSIONER OF INCOME TAX versus MUSSADILAL RAM BHAROSE — [1987] 2 S.C.R. 67
COMMISSIONER OF INCOME TAX, CALCUTTA versus T.I. & M. SALES LTD. — [1987] 2 S.C.R. 883
COMMISSIONER OF INCOME TAX, U.P. versus SHAH SADIQ AND SONS. — [1987] 2 S.C.R. 942
COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW versus BRITISH INDIA CORPN. LTD., KANPUR — [1987] 2 S.C.R. 133
COMMISSIONER OF INCOME-TAX, KANPUR versus BEHARI LAL RAM CHARAN LTD. — [1987] 2 S.C.R. 1159
COMMISSIONER OF SALES TAX versus LEATHER FACTS CO. — [1987] 2 S.C.R. 630
COMMISSIONER, SALES TAX, U.P. versus AGRA BELTING WORKS, AGRA — [1987] 3 S.C.R. 93
COMMON CAUSE REGISTERED SOCIETY versus UNION OF INDIA & ORS. — [1987] 3 S.C.R. 996
CONAL BIHIMAPPA versus STATE OF KARNATAKA & ORS. — [1987] 3 S.C.R. 885
D. NAVINACHANDRA & CO., BOMBAY & ANR. ETC. versus UNION OF INDIA & ORS. — [1987] 2 S.C.R. 989
DAYA RAM TRIPATHI versus STATE OF UTTAR PRADESH & ANR. — [1987] 1 S.C.R. 574
DELHI POLICE NON-GAZETTED KARMCHARI SANGH & ORS. versus UNION OF INDIA & ORS. — [1987] 1 S.C.R. 347
DEV SINGH & ORS. versus REGISTRAR, PUNJAB & HARYANA HIGH COURT & ORS. — [1987] 2 S.C.R. 1005
DHARTIPAKAR MADAN LAL AGARWAL versus RAJIV GANDHI — [1987] 3 S.C.R. 369
DIPAK BANERJEE versus SMT. LILABATI CHAKRABORTY — [1987] 3 S.C.R. 680
DIPAK KUMAR BISWAS versus DIRECTOR OF PUBLIC INSTRUCTION & ORS. — [1987] 2 S.C.R. 572
DIPAK KUMAR GHOSH versus MIRA SEN — [1987] 1 S.C.R. 1108
DR. (MRS.) VIJAYA MANOHAR ARBAT versus KASHI RAO RAJARAM SAWAI AND ANR. — [1987] 2 S.C.R. 331
DR. (SMT.) KESHAV DEVI versus SHRI GIRDHARI LAL PAHWA & ORS. — [1987] 1 S.C.R. 126
DR. AMBESH KUMAR ETC. ETC. versus PRINCIPAL, LLRM MEDICAL COLLEGE MEERUT AND ORS. ETC. ETC. — [1987] 1 S.C.R. 661
DR. D.C. SAXENA versus STATE OF HARYANA & ORS. — [1987] 3 S.C.R. 346
DR. D.C. WADHWA & ORS. versus STATE OF BIHAR & ORS. — [1987] 1 S.C.R. 798
DR. DINESH KUMAR & ORS. versus MOTILAL NEHRU MEDICAL COLLEGE, ALLAHABAD & ORS. — [1987] 3 S.C.R. 744
DR. SAROJ KUMAR DAS versus ARJUN PRASAD JOGANI — [1987] 3 S.C.R. 1164
DUGGI VEERA VENKATA GOPALA SATYANARAYANA versus SAKALA VEERA RAGHAVAIAH & ANR. — [1987] 1 S.C.R. 674
DUKHTARJAHAN versus MOHAMMED FAROOQ — [1987] 1 S.C.R. 1086
DURGACHARAN MISRA versus STATE OF ORISSA & ORS. — [1987] 3 S.C.R. 1097
E. S. REDDI versus CHIEF SECRETARY, GOVT. OF A.P. & ANR. — [1987] 3 S.C.R. 146
EAST INDIA COAL COMPANY LIMITED versus EAST BULLIAREE KENDWADIH COLLIERY CO. P. LIMITED AND OTHERS — [1987] 2 S.C.R. 484
EVEREST INDUSTRIAL CORPORATION & OTHERS versus GUJARAT STATE FINANCIAL CORPORATION — [1987] 3 S.C.R. 607
FAZAL GHOSI, WAHID, AYAZ AHMAD AND RIAZ AHMAD versus STATE OF U.P. & ORS. — [1987] 3 S.C.R. 471
FRANK ANTHONY PUBLIC SCHOOL EMPLOYEES ASSOCIATION versus UNION OF INDIA & ORS. — [1987] 1 S.C.R. 238
GALIB BIN AWAZ versus MOHD. ABDUL KHADER AND ORS. — [1987] 2 S.C.R. 1229
GANPAT RAM SHARMA & ORS. versus SMT. GAYATRI DEVI — [1987] 3 S.C.R. 539
GANPAT SINGH (DEAD) BY LRS. versus KAILASH SHANKAR & ORS. — [1987] 3 S.C.R. 355
GAYA PRASAD versus SURENDRA BAHADUR SINGH, (DEAD) BY L.RS. & ORS. — [1987] 2 S.C.R. 542
GENERAL ELECTRIC COMPANY versus RENUSAGAR POWER COMPANY — [1987] 3 S.C.R. 858
GIAN CHAND KAPUR (DEAD) BY LRS. versus RABINDRA MOHAN KAPUR & ORS. — [1987] 1 S.C.R. 398
GOKAK PATEL VOLKART LIMITED versus COLLECTOR OF CENTRAL EXCISE, BELGAUM — [1987] 2 S.C.R. 309
GOVERNMENT OF TAMIL NADU versus AHOBILA MATAM — [1987] 1 S.C.R. 232
GOVIND POTTI GOVINDAN NAMBOODIRI versus KESAVAN GOVINDAN POTTI & ORS. — [1987] 3 S.C.R. 615
GUJARAT STATE ROAD TRANSPORT CORPORATION, AHMEDABAD. versus RAMANBHAI PRABHATBHAI & ANOTHER — [1987] 3 S.C.R. 404
H.S. SRINIVASA RAGHAVACHAR ETC. ETC. versus STATE OF KARNATAKA & ORS. — [1987] 2 S.C.R. 1189
HARBANS LAL versus M.L. WADHAWAN & ORS. — [1987] 1 S.C.R. 425
HARBHAJAN SINGH DHALLA versus UNION OF INDIA — [1987] 1 S.C.R. 114
HARDEEP SINGH versus STATE OF HARYANA & ORS. — [1987] 3 S.C.R. 1138
HARI OM GAUTAM versus DISTRICT MAGISTRATE, MATHURA & ANR. — [1987] 2 S.C.R. 714
HAVA SINGH versus STATE OF HARYANA & ANR. — [1987] 3 S.C.R. 1061
HELPER GIRDHARBHAI versus SAIYED MOHMAD MIRASAHEB KADRI AND OTHERS — [1987] 3 S.C.R. 289
HEM LALL BHANDARI versus STATE OF SIKKIM AND OTHERS — [1987] 2 S.C.R. 78
HINDU JEA BAND, JAIPUR versus REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, JAIPUR ETC. — [1987] 2 S.C.R. 377
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. versus C. RAJASEKHAR RAO — [1987] 3 S.C.R. 653
I.L. DHINGRA & ORS. versus STATE OF U.P. & ORS. — [1987] 2 S.C.R. 792
INCOME-TAX OFFICER, CALCUTTA & ORS. versus RADHESHYAM LADIA — [1987] 2 S.C.R. 1102
INDER MOHAN LAL versus RAMESH KHANNA — [1987] 3 S.C.R. 765
INDER SINGH & ORS. versus VYAS MUNI MISHRA & ORS. — [1987] 3 S.C.R. 972
INDIAN METALS AND FERRO ALLOYS LIMITED AND ANR. ETC versus STATE OF ORISSA & ORS. ETC. ETC. — [1987] 3 S.C.R. 265
INTERNATIONAL ORE & FERTILIZERS (INDIA) PVT. LTD. versus EMPLOYEES STATE INSURANCE CORPORATION — [1987] 3 S.C.R. 981
ISHA STEEL TREATMENT, BOMBAY versus ASSOCIATION OF ENGINEERING WORKERS, BOMBAY & ANR. — [1987] 2 S.C.R. 414
ISHWAR SINGH BAGGA & ORS. ETC. versus STATE OF RAJASTHAN ETC. — [1987] 1 S.C.R. 300
JAGANNATHAN PILLAI versus KUNJITHAPADAM PILLAI & ORS. — [1987] 2 S.C.R. 1070
JAGAT SINGH versus KARAN SINGH (DEAD) BY LRS. & ORS. — [1987] 2 S.C.R. 616
JAGDISH & ORS. versus NATHI MAL KEJRIWAL & ORS. — [1987] 1 S.C.R. 68
JAGJIT BUS SERVICE (REGD.) AMRITSAR, THROUGH ITS MANAGING PARTNER SHRI JAGJIT SINGH, SON OF SHRI KARTAR SINGH, RESIDENT OF SHARIFPURA, AMRITSAR (PUNJAB) versus STATE TRANSPORT COMMISSIONER, PUNJAB AND ANR. — [1987] 3 S.C.R. 661
JAI MAHAVIR CO-OPERATIVE HOUSING SOCIETY LTD. versus PANCHAL KESHAVLAL NARBHERAM & ORS. — [1987] 2 S.C.R. 894
JAI PRAKASH AND ORS. versus STATE OF HARYANA & ORS. — [1987] 3 S.C.R. 1107
JAMANA FLOUR & OIL MILL (P) LTD. versus STATE OF BIHAR — [1987] 2 S.C.R. 1047
JAWAHAR LAL SINGH versus NARESH SINGH & ORS. — [1987] 2 S.C.R. 220
JOGINDER KUMAR BUTAN versus R.P. OBEROI — [1987] 3 S.C.R. 937
JOINT DIRECTOR OF MINES SAFETY versus TANDUR & NAYANDGI STONE QUARRIES (P) LTD. — [1987] 2 S.C.R. 800
K. CH. PRASAD versus SMT. J.VANALATHA DEVI AND ORS. — [1987] 2 S.C.R. 216
K. RAJAIAH versus STATE OF ANDHRA PRADESH AND ORS. — [1987] 3 S.C.R. 1010
K.P. SUBBARAMA SASTRI & ORS. ETC. versus K.S. RAGHAVAN & ORS. ETC. — [1987] 2 S.C.R. 767
KAILASH KAUR versus STATE OF PUNJAB — [1987] 2 S.C.R. 1221
KALYAN MILLS LTD. versus UNION OF INDIA & ORS. — [1987] 1 S.C.R. 362
KAMESHWAR SINGH SRIVASTAVA versus IV ADDL. DIST. JUDGE LUCKNOW & ORS. — [1987] 1 S.C.R. 224
KANSA BEHERA versus STATE OF ORISSA — [1987] 2 S.C.R. 1096
KANUBHAI BRAHMBHATT versus STATE OF GUJARAT — [1987] 2 S.C.R. 314
KASHI RAM versus RAKESH ARORA — [1987] 3 S.C.R. 1001
KASTURJ LAL HARLAL versus STATE OF U.P. & ORS. — [1987] 1 S.C.R. 86
KEWAL RAM versus SMT. RAM LUBHAI & ORS. AND VICE VERSA — [1987] 2 S.C.R. 685
KEWAL RAM versus SMT. RAM LUBHAI & ORS. AND VICE VERSA — [1987] 2 S.C.R. 691
KHALID HUSSAIN (MINOR), REPRESENTED BY FATHER DR. AKTHAR HUSSAIN versus COMMISSIONER & SECRETARY TO GOVERNMENT OF TAMIL NADU, HEALTH DEPARTMENT, MADRAS & ORS. — [1987] 3 S.C.R. 1049
KHARGRAM PANCHAYAT SAMITY & ANR. versus STATE OF WEST BENGAL & ORS. — [1987] 2 S.C.R. 1207
KOTAK & CO. versus STATE OF U.P. — [1987] 1 S.C.R. 926
KOTHI SATYANARAYANA versus GALLA SITHAYYA & OTHERS — [1987] 1 S.C.R. 359
KRISHNA DISTRICT CO-OPERATIVE MARKETING SOCIETY LIMITED, VIJAYAWADA versus N.V. PURNACHANDRA RAO & ORS. — [1987] 3 S.C.R. 728
KUNDAN LAL SRIKISHAN MATHURA (U.P.) versus COMMISSIONER OF SALES TAX, U.P. AND ANOTHER — [1987] 2 S.C.R. 140
LACHMAN SINGH versus KIRPA SINGH & OTHERS — [1987] 2 S.C.R. 933
LAKSHMICHAND & BALCHAND versus STATE OF ANDHRA PRADESH — [1987] 1 S.C.R. 108
LAXMI KANT PANDEY versus UNION OF INDIA — [1987] 1 S.C.R. 383
LIFE INSURANCE CORPORATION OF INDIA & ANOTHER ETC. versus S.S. SRIVASTAVA & OTHERS — [1987] 3 S.C.R. 180
M. SATYANANDAM versus DEPUTY SECRETARY TO THE GOVERNMENT OF ANDHRA PRADESH & ANR. — [1987] 3 S.C.R. 566
M.C. MEHTA AND ANR. versus UNION OF INDIA & ORS. — [1987] 1 S.C.R. 819
M.G. WAGH & ORS. versus JAY ENGINEERING WORKS LTD. — [1987] 1 S.C.R. 981
M.K. KUNHIMOHAMMED versus P.A. AHMEDKUITY & ORS. — [1987] 3 S.C.R. 1149
M.P. SINGH, DY. SUPDT. OF POLICE C.B.I. & ORS. versus UNION OF INDIA AND ORS. — [1987] 1 S.C.R. 1014
MACKINNON MACKENZIE & CO. LTD. versus AUDREY DCOSTA & ANR. — [1987] 2 S.C.R. 659
MADHUKAR S/O M. LAPALIKAR versus D.V. HINGWE & ORS. — [1987] 1 S.C.R. 402
MAHABIR PRASAD SANTUKA & ORS. versus COLLECTOR, CUTTACK & ORS. — [1987] 2 S.C.R. 289
MAHARAJ DHIRAJ HIMMATSINGHJI & ORS. versus STATE OF RAJASTHAN & ANR. — [1987] 1 S.C.R. 209
MAHENDRA KUMAR & ANR. versus STATE OF MADHYA PRADESH & ORS. — [1987] 3 S.C.R. 155
MAHESH S/O. RAM NARAIN ETC. versus STATE OF MADHYA PRADESH — [1987] 2 S.C.R. 710
MAKHAN SINGH versus NARAINPURA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. & ANR. — [1987] 3 S.C.R. 527
MANIK VINAYAK PATHARE (DEAD) BY RASIK KARSANDAS MAKHECHA versus PANDURANG GANPAT THAKAR & ORS. — [1987] 1 S.C.R. 867
MD. SALIM versus MD. ALI SINCE DECEASED THROUGH HIS LRS. MD. ASSIM & ORS. — [1987] 3 S.C.R. 1087
MISS LENA KHAN versus UNION OF INDIA & ORS. — [1987] 2 S.C.R. 727
MODERN INDUSTRIAL CORPORATION versus COLLECTOR OF CENTRAL EXCISE & ORS. — [1987] 3 S.C.R. 1068
MOHD. MUMTAZ versus NANDINI SATPATHY AND ORS. — [1987] 1 S.C.R. 680
MOHD. MUMTAZ versus NANDINI SATPATHY AND ORS. — [1987] 1 S.C.R. 691
MOHINUDDIN @ MOIN MASTER versus DISTRICT MAGISTRATE, BEED & ORS. — [1987] 3 S.C.R. 668
MRS. ELIZABETH DINSHAW versus ARVAND M. DINSHAW AND ANR. — [1987] 1 S.C.R. 175
MRS. Y. THECLAMMA versus UNION OF INDIA & ORS. — [1987] 2 S.C.R. 974
MUNICIPAL CORPORATION OF HYDERABAD versus HYDERABAD RACE CLUB — [1987] 1 S.C.R. 195
MUNICIPAL CORPORATION OF HYDERABAD versus P.N. MURTHY & ORS. — [1987] 2 S.C.R. 107
MYSORE ROLLING MILLS (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, BELGAUM — [1987] 2 S.C.R. 318
N.C. DALWADI versus STATE OF GUJARAT — [1987] 3 S.C.R. 640
NANCY JOHN LYNDON versus PRABHATI LAL CHOWDHURY & ORS. — [1987] 3 S.C.R. 1038
NEW CENTRAL JUTE MILLS CO. LTD. versus UTTAR PRADESH ELECTRICITY BOARD, LUCKNOW & ORS. — [1987] 1 S.C.R. 331
OIL & NATURAL GAS COMMISSION versus WESTERN COMPANY OF NORTH AMERICA — [1987] 1 S.C.R. 1024
OM PRAKASH versus AMAR SINGH & ANR. — [1987] 1 S.C.R. 968
OSMANIA UNIVERSITY TEACHERS ASSOCIATION versus STATE OF ANDHRA PRADESH & ANR. — [1987] 3 S.C.R. 949
P. ANANTHAKRISHNAN NAIR & ANR. versus DR. G. RAMAKRISHNAN & ANR. — [1987] 2 S.C.R. 734
P. SAMBAMURTHY & ORS. ETC. ETC. versus STATE OF ANDHRA PRADESH & ANR. — [1987] 1 S.C.R. 879
P.D. AGGARWAL & ORS. versus STATE OF U.P. & ORS. — [1987] 3 S.C.R. 427
PALA SINGH (DECEASED) BY LRS. versus UNION OF INDIA & ORS. — [1987] 3 S.C.R. 624
PALAYI KIZHAKKEKARA MATHAIY'S SON K.M. MATHEW & ANR. versus POTHIYILL MOMMUTTYS SON HAMSA HAJI & ORS. — [1987] 3 S.C.R. 109
PANDIYAN ROADWAYS CORPORATION LTD. versus THIRU M.A. EGAPPAN — [1987] 2 S.C.R. 391
PARAM HANS YADAV & SADANAND TRIPATHI versus STATE OF BIHAR & ORS. — [1987] 2 S.C.R. 405
PEOPLES' UNION FOR DEMOCRATIC RIGHTS versus STATE OF BIHAR & ORS. — [1987] 1 S.C.R. 631
POURNAMI OIL MILLS, ETC. versus STATE OF KERALA & ANR. — [1987] 1 S.C.R. 654
PRAKASH CHANDER MANCHANDA AND ANR. versus SMT. JANKI MANCHANDA — [1987] 1 S.C.R. 288
PRASUN ROY versus CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY & ANR. — [1987] 3 S.C.R. 569
PRATAPSINHJI N. DESAI versus DEPUTY CHARITY COMMISSIONER, GUJARAT & ORS. — [1987] 3 S.C.R. 909
PREMIER TYRES LTD. versus COLLECTOR OF CENTRAL EXCISE, COCHIN — [1987] 2 S.C.R. 198
PUNJAB STATE ELECTRICITY BOARD, PATIALA & ANR. ETC. versus RAVINDER KUMAR SHARMA & ORS., ETC. — [1987] 1 S.C.R. 72
PUSHPADEVI M. JATIA versus M.L. WADHAVAN, ADDL. SECRETARY GOVERNMENT OF INDIA & ORS. — [1987] 3 S.C.R. 46
R.D. GUPTA & ORS. ETC. versus LT. GOVERNOR. DELHI ADMN. & ORS. ETC. — [1987] 3 S.C.R. 808
R.K.UPADHYAYA versus SHANABHAI P. PATEL — [1987] 3 S.C.R. 42
R.L. MARWAHA versus UNION OF INDIA & ORS. — [1987] 3 S.C.R. 928
R.S DASS ETC. ETC. versus UNION OF INDIA & ORS. — [1987] 1 S.C.R. 527
RAI BAHADUR SETH SHREERAM DURGAPRASAD versus DIRECTOR OF ENFORCEMENT — [1987] 3 S.C.R. 137
RAJA SATYENDRA NARAYAN SINGH & ANR. versus STATE OF BIHAR & ORS. — [1987] 3 S.C.R. 224
RAKESH SAXENA versus STATE THROUGH C.B.I. — [1987] 1 S.C.R. 173
RAM ADHAR SINGH (DEAD) THROUGH LRS. & ORS. versus BANSI (DEAD) THROUGH LRS. & ORS. — [1987] 2 S.C.R. 595
RAM KUMAR versus STATE OF HARYANA — [1987] 1 S.C.R. 991
RAM KUMAR versus STATE OF HARYANA — [1987] 3 S.C.R. 1057
RAM SARUP GUPTA (DEAD) BY LRS. versus BISHUN NARAIN INTER COLLEGE & ORS. — [1987] 2 S.C.R. 805
RAMCHANDRA GOVERDHAN PANDIT versus CHARITY COMMISSIONER OF STATE OF GUJARAT — [1987] 2 S.C.R. 1083
RAMESH LAXMAN PARDESHI versus STATE OF MAHARASHTRA — [1987] 2 S.C.R. 901
RANJIT PRASAD SINHA versus STATE OF BIHAR & ANOTHER — [1987] 3 S.C.R. 523
RESERVE BANK OF INDIA versus PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. ORS. AND VICE VERSA — [1987] 2 S.C.R. 1
RURAL LITIGATION & ENTITLEMENT KENDRA, DEHRADUN versus STATE OF U.P. & ORS. — [1987] 1 S.C.R. 637
RURAL LITIGATION AND ENTITLEMENT KENDRA & ORS. ETC. versus STATE OF UTTAR PRADESH & ORS. ETC. — [1987] 1 S.C.R. 641
S.K. VISWAMBARAN versus E. KOYAKUNJU & ORS. — [1987] 2 S.C.R. 501
S.P. JAIN versus KRISHNA MOHAN GUPTA & ORS. — [1987] 1 S.C.R. 411
S.P. SAMPATH KUMAR ETC. versus UNION OF INDIA & ORS. — [1987] 1 S.C.R. 435
S.P. SAMPATH KUMAR versus UNION OF INDIA & ORS. — [1987] 3 S.C.R. 233
SACHIDANANDA PANDEY versus STATE OF WEST BENGAL & ORS. — [1987] 2 S.C.R. 223
SAKHARAM SHRIPATI JADHAV, DECEASED THROUGH HIS LEGAL REPRESENTATIVES AND OTHERS versus CHANDRAKANT ALIAS MADHAV LAXMAN AGNIHOTRI AND OTHERS — [1987] 1 S.C.R. 913
SAMARJIT GHOSH versus BENNETT COLEMAN & COMPANY AND ANOTHER — [1987] 3 S.C.R. 475
SAMUNDER SINGH versus STATE OF RAJASTHAN & OTHERS — [1987] 1 S.C.R. 979
SARGUJA TRANSPORT SERVICE versus STATE TRANSPORT APPELLATE TRIBUNAL, M.P., GWALIOR AND OTHERS — [1987] 1 S.C.R. 200
SATISH SABHARWAL & ORS. ETC. versus STATE OF MAHARASHTRA ETC. — [1987] 1 S.C.R. 892
SECURITY GUARDS BOARD FOR GREATER BOMBAY & THANA DISTT. ETC. versus SECURITY & PERSONNEL SERVICE PVT. LTD. & ORS. ETC. — [1987] 3 S.C.R. 19
SETH BANARSI DASS GUPTA & ANR. ETC. versus COMMISSIONER OF INCOME-TAX, DELHI. — [1987] 3 S.C.R. 101
SHAFAIT ALI THROUGH SUPREME COURT LEGAL AID COMMITTEE versus SHIVA MAL (DEAD) BY LRS. — [1987] 3 S.C.R. 689
SHAHZAD HASAN KHAN versus ISHTIAQ HASAN KHAN & ANR. — [1987] 3 S.C.R. 34
SHAM LAL (DEAD) BY LRS. versus ATME NAND JAIN SABHA (REGD.) DAL BAZAR — [1987] 1 S.C.R. 509
SHAMMA BHATT & ORS. versus T. RAMAKRISHNA BHATT — [1987] 2 S.C.R. 700
SHEELA BARSE versus SECRETARY, CHILDREN AID SOCIETY & OTHERS — [1987] 1 S.C.R. 870
SHEO NANDAN PASWAN versus STATE OF BIHAR & ORS. — [1987] 1 S.C.R. 702
SHIVAJIRAO NILANGEKAR PATIL versus DR. MAHESH MADHAV GOSAVI & ORS. AND VICE VERSA — [1987] 1 S.C.R. 458
SHRI BALAGANESAN METALS versus SHRI M.N. SHANMUGHAM CHETTY & ORS. — [1987] 2 S.C.R. 1173
SHYAM LAL SHARMA & ORS. versus UNION OF INDIA — [1987] 1 S.C.R. 898
SIDHOSONS & ANR. ETC. ETC. versus UNION OF INDIA & ORS. ETC. ETC. — [1987] 1 S.C.R. 82
SIR SHADI LAL SUGAR AND GENERAL MILLS LTD. & ANR. versus COMMISSIONER OF INCOME TAX, DELHI — [1987] 3 S.C.R. 692
SITARAM JIVYABHAI GAVALI versus RAMJIBHAI PETIYABHAI MAHALA & ORS. — [1987] 2 S.C.R. 635
SKANDIA INSURANCE CO. LTD. versus KOKILABEN CHANDRAVADAN & ORS. — [1987] 2 S.C.R. 752
SMT. GULWANT KAUR & ANOTHER versus MOHINDER SINGH & ORS. — [1987] 3 S.C.R. 576
SMT. MARY OOMMEN versus MANAGER, M.G.M. HIGH SCHOOL, KURUPPAMPADDY, KERALA & ORS. — [1987] 2 S.C.R. 436
SMT. NANDITA BOSE versus RATANLAL NAHATA — [1987] 3 S.C.R. 792
SMT. PADMAVATI JAIKRISHNA versus ADDL. COMMISSIONER OF INCOME TAX, GUJARAT AHMEDABAD — [1987] 2 S.C.R. 1167
SMT. POONAM LATA versus M.L. WADHAWAN & ANR. — [1987] 3 S.C.R. 840
SMT. POONAM LATA versus M.L. WADHAWAN & ORS. — [1987] 2 S.C.R. 1123
SMT. SHAKUNTALA S. TIWARI versus HEM CHAND M. SINGHANIA — [1987] 3 S.C.R. 306
SMT. SHANTI SHARMA & ORS. versus SMT. VED PRABHA & ORS. — [1987] 3 S.C.R. 1075
STATE BANK OF INDIA & ORS. versus MOHD. MYNUDDIN — [1987] 3 S.C.R. 532
STATE BANK OF INDIA & ORS. versus YOGENDRA KUMAR SRIVASTAVA & ORS. — [1987] 3 S.C.R. 115
STATE OF ANDHRA PRADESH versus GOWTHU RANGHUNAYAKULU AND ORS. — [1987] 1 S.C.R. 327
STATE OF ANDHRA PRADESH versus Y. PRABHAKARA REDDY — [1987] 2 S.C.R. 513
STATE OF BIHAR AND ORS.ETC. versus ASHOK INDUSTRIES & ANR. ETC. — [1987] 2 S.C.R. 210
STATE OF BIHAR ETC. ETC. versus KRIPALU SHANKER ETC. ETC. — [1987] 3 S.C.R. 1
STATE OF GUJARAT versus AKHILESH C. BHARGAV & ORS. — [1987] 3 S.C.R. 1091
STATE OF GUJARAT versus MOHANLAL JITAMALJI PORWAL & ANR. — [1987] 2 S.C.R. 677
STATE OF HARYANA versus SHRI P.C. WADHWA, IPS INSPECTOR GENERAL OF POLICE & ANR. — [1987] 2 S.C.R. 1030
STATE OF HARYANA versus UTTAM ALIAS CHEAKU — [1987] 2 S.C.R. 1064
STATE OF KARNATAKA ETC. versus SHRI RAMESHWARA RICE MILLS THIRTHAHALLI ETC. — [1987] 2 S.C.R. 398
STATE OF KARNATAKA versus K. GOPALAKRISHNA SHENOY & ANR. — [1987] 3 S.C.R. 481
STATE OF KARNATAKA versus KRISHNA ALIAS RAJU — [1987] 1 S.C.R. 1103
STATE OF KARNATAKA versus KUPPUSWAMY GOWNDER — [1987] 2 S.C.R. 295
STATE OF KARNATAKA versus NARSA REDDY — [1987] 3 S.C.R. 968
STATE OF KERALA versus A. LAKSHMIKUTTY & ORS. — [1987] 1 S.C.R. 136
STATE OF KERALA versus MATHAI VERGHESE & ORS. — [1987] 1 S.C.R. 317
STATE OF MADHYA PRADESH & ORS. versus NANDLAL JAISWAL & ORS. — [1987] 1 S.C.R. 1
STATE OF MYSORE versus B. BASAVALINGAPPA — [1987] 1 S.C.R. 579
STATE OF ORISSA versus BHAGABAN BARIK — [1987] 2 S.C.R. 785
STATE OF PUNJAB & ORS. versus MANOHAR LAL — [1987] 1 S.C.R. 503
STATE OF U.P. versus CIVIL JUDGE, NAINITAL & ORS. — [1987] 1 S.C.R. 99
STATE OF U.P. versus HARI SHANKAR TEWARI — [1987] 2 S.C.R. 426
STATE OF U.P. versus NIYAMAT & ORS. — [1987] 2 S.C.R. 953
STATE OF UTTAR PRADESH & ORS. versus KASTURI LAL HAR LAL — [1987] 3 S.C.R. 756
STATE OF UTTAR PRADESH versus BRAHMA DATT SHARMA AND ANR. — [1987] 2 S.C.R. 444
STATE OF WEST BENGAL & ORS. ETC. versus LAL CHAND AGARWALLA & ORS. ETC. — [1987] 2 S.C.R. 621
SUBASH SHIV SHANKAR versus STATE OF U.P. — [1987] 2 S.C.R. 962
SUBRAMANIAM SHANMUGHAM versus M.L. RAJENDRAN & ORS. — [1987] 3 S.C.R. 1146
SUSHIL KUMAR PORWAL AND ORS. versus VIPIN MANEKLAL AND ORS. — [1987] 3 S.C.R. 1116
T.R. KAPUR & ORS. versus STATE OF HARYANA & ORS. — [1987] 1 S.C.R. 584
TARSEM LAL versus STATE OF HARYANA — [1987] 2 S.C.R. 115
TEKCHAND & ANR. versus TEKCHAND, SUPDT. OF POLICE & ORS. — [1987] 1 S.C.R. 376
TELECOMMUNICATION RESEARCH CENTRE SCIENTIFIC OFFICERS (CLASS I) ASSOCIATION AND OTHERS versus UNION OF INDIA & OTHERS — [1987] 1 S.C.R. 1007
THAMMA VENKATA SUBBAMMA (DEAD) BY L.R. versus THAMMA RATTAMMA & ORS. — [1987] 3 S.C.R. 236
TIRATH RAM GUPTA versus GURBACHAN SINGH & ANR. — [1987] 2 S.C.R. 190
TOTA SINGH & ANR. versus STATE OF PUNJAB — [1987] 2 S.C.R. 747
TSERING DOLKAR versus ADMINISTRATOR, UNION TERRITORY OF DELHI & ORS. — [1987] 2 S.C.R. 323
U.P. POLLUTION CONTROL BOARD versus MODI DISTILLERY & ORS. — [1987] 3 S.C.R. 798
U.P. PUBLIC SERVICE COMMISSION AT ALLAHABAD versus SURESH CHANDRA TEWARI & ANR. — [1987] 3 S.C.R. 833
U.P. STATE ELECTRICITY BOARD, LUCKNOW versus P.L. KELKAR, ETC. ETC. — [1987] 3 S.C.R. 335
UNION OF INDIA & ANR. versus CYNAMIDE INDIA LID. & ANR. — [1987] 2 S.C.R. 841
UNION OF INDIA & ANR. versus R.C. DSOUZA — [1987] 2 S.C.R. 382
UNION OF INDIA & ANR. versus WING COMMANDER R.R. HINGORANI (RETD.) — [1987] 2 S.C.R. 94
UNION OF INDIA & ORS. versus MANOHARLAL NARANG — [1987] 2 S.C.R. 454
UNION OF INDIA & ORS. versus N. HARGOPAL & ORS. — [1987] 2 S.C.R. 910
UNION OF INDIA & ORS. versus SMT. CHARANJIT KAUR — [1987] 1 S.C.R. 1080
UNION OF INDIA & ORS. versus VISVESWARAYA IRON & STEEL LTD. — [1987] 1 S.C.R. 367
UNION OF INDIA THROUGH MAJOR GENERAL H.C. PATHAK versus MAJOR S.K. SHARMA — [1987] 3 S.C.R. 456
UNION OF INDIA versus A.R. SHINDE & ANR. — [1987] 2 S.C.R. 339
UNION OF INDIA versus M.A. CHOWDHARY — [1987] 3 S.C.R. 424
UNION OF INDIA versus NIHAR KANTA SEN & ORS. — [1987] 2 S.C.R. 1108
UNITED BANK OF INDIA versus SMT. KANAN BALA DEVI & ORS. — [1987] 2 S.C.R. 1090
UTKAL CONTRACTORS & JOINERY PRIVATE LIMITED & ORS. ETC. versus STATE OF ORISSA & ORS. — [1987] 3 S.C.R. 317
V. VEERARAJAN & ORS. versus GOVERNMENT OF TAMIL NADU & ORS. — [1987] 1 S.C.R. 997
VENKATLAL G. PITTIE & ANR. versus BRIGHT BROS. (PVT.) LTD. — [1987] 3 S.C.R. 593
VINCENT PANIKURLANGARA versus UNION OF INDIA & ORS. — [1987] 2 S.C.R. 468
VINOD KUMAR ARORA versus SMT. SURJIT KAUR — [1987] 3 S.C.R. 552
VINOD KUMAR versus STATE OF U.P. — [1987] 2 S.C.R. 1053
WORKERS OF M/S ROHTAS INDUSTRIES LTD. versus M/S ROHTAS INDUSTRIES LTD. — [1987] 2 S.C.R. 1216
YASHBIR SINGH & ORS., ETC. versus UNION OF INDIA & ORS. — [1987] 3 S.C.R. 1018
YOGENDER PAL SINGH & OTHERS versus UNION OF INDIA & ORS. — [1987] 2 S.C.R. 49
YUDHISHTER versus ASHOK KUMAR — [1987] 1 S.C.R. 516