Supreme Court of India — 1953
85 reported judgments.
Open in Lexace- AJMER SINGH versus THE STATE OF PUNJAB — [1953] 1 S.C.R. 418
- AMEERUNNISSA BEGUM AND OTHERS versus MAHBOOB BEGUM AND OTHERS — [1953] 1 S.C.R. 404
- ANGLO-FRENCH TEXTILE CO. LTD. versus COMMISSIONER OF INCOME-TAX, MADRAS — [1953] 1 S.C.R. 454
- ANGLO-FRENCH TEXTILE CO., LTD. versus COMMISSIONER OF INCOME-TAX, MADRAS. — [1953] 1 S.C.R. 448
- ASRUMATI DEBI versus KUMAR REPENDRA DEB RAIKOT — [1953] 1 S.C.R. 1159
- ASWINI KUMAR GHOSH AND ANOTHER versus ARABINDA BOSE AND ANOTHER — [1953] 1 S.C.R. 1
- ATHERTON WEST & CO. LTD versus SUTI MILL MAZDOOR UNION AND OTHERS — [1953] 1 S.C.R. 780
- BASIR-UL-HUQ AND OTHERS versus THE STATE OF WEST BENGAL — [1953] 1 S.C.R. 836
- BEJOY GOPAL MUKHERJI versus PRATUL CHANDRA GHOSE — [1953] 1 S.C.R. 930
- BHATIA CO-OPERATIVE HOUSING SOCIETY LTD versus D. C. PATEL — [1953] 1 S.C.R. 185
- BOPANNA VENKATESWARALOO AND OTHERS versus SUPERINTENDENT, CENTRAL JAIL, HYDERABAD STATE — [1953] 1 S.C.R. 905
- BRAHMA PRAKASH SHARMA AND OTHERS versus THE STATE OF UTTAR PRADESH — [1953] 1 S.C.R. 1169
- BUCKINGHAM AND CARNATIC CO. LTD. versus WORKERS OF THE BUCKINGHAM AND CARNATIC CO. LTD. — [1953] 1 S.C.R. 219
- BUDDU SATYANARAYANA AND OTHERS versus KONDURU VENKATAPAYYA AND OTHERS — [1953] 1 S.C.R. 1001
- CHAIRMAN OF THE BANKURA MUNICIPALITY versus LALJI RAJA AND SONS — [1953] 1 S.C.R. 767
- CHERUVU NAGESWARASWAMI versus RAJAH VADREVU VISWASUNDARA RAO AND OTHERS — [1953] 1 S.C.R. 894
- CHHOTABHAI JETHABAI PATEL AND CO. versus THE STATE OF MADHYA PRADESH — [1953] 1 S.C.R. 476
- COMMISSIONER OF INCOME-TAX, MADRAS versus K. SRINIVASAN AND K. GOIALAN — [1953] 1 S.C.R. 486
- COMMISSIONER OF INCOME-TAX, WEST BENGAL versus H. HIRJEE — [1953] 1 S.C.R. 714
- COMMISSIONER OF INCOME-TAX; MADRAS versus MTT. AR. S. AR. ARUNACHALAM CHETTIAR — [1953] 1 S.C.R. 463
- D. N. BANERJI versus P. R. MUKHERJEE AND OTHERS — [1953] 1 S.C.R. 302
- DARSHAN SINGH versus STATE OF PUNJAB — [1953] 1 S.C.R. 319
- DR. RAM KRISHAN BHARDWAJ versus THE STATE OF DELHI AND OTHERS — [1953] 1 S.C.R. 708
- EBRAHIM ABOOBAKER AND ANOTHER versus TEK CHAND DOLWANI — [1953] 1 S.C.R. 691
- ELECTION COMMISSION, INDIA versus SAKA VENKATA SUBBA RAO — [1953] 1 S.C.R. 1144
- GANESHI LAL versus JOTI PERSHAD — [1953] 1 S.C.R. 243
- GANPAT RAI HIRALAL AND ANOTHER versus AGGARWAL CHAMBER OF COMMERCE LTD — [1953] 1 S.C.R. 752
- GAYA ELECTRIC SUPPLY CO. LTD versus THE STATE OF BIHAR — [1953] 1 S.C.R. 572
- GODAVARI PARULEKAR versus STATE OF BOMBAY AND OTHERS — [1953] 1 S.C.R. 210
- GUNENDRA NATH MITRA versus SATISH CHANDRA HUI AND OTHERS — [1953] 1 S.C.R. 277
- HABEEB MOHAMED versus THE STATE OF HYDERABAD — [1953] 1 S.C.R. 661
- HIRALAL AND OTHERS versus BADKULAL AND OTHERS — [1953] 1 S.C.R. 758
- HOOSEIN KASAM DADA (INDIA) LTD versus THE STATE OF MADHYA PRADESH AND OTHERS — [1953] 1 S.C.R. 987
- IMPORTERS AND MANUFACTURERS LTD. versus PHEROZE FRAMROZE TARAPOREWALA AND OTHERS. — [1953] 1 S.C.R. 226
- IN RE THE EDITOR, PRINTER AND PUBLISHER OF THE TIMES OF INDIA AND IN RE ASWINI KUMAR GHOSE AND ANOTHER versus ARABINDA BOSE AND ANOTHER — [1953] 1 S.C.R. 215
- K. M. S. LAKSHMANIER AND SONS versus COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS — [1953] 1 S.C.R. 1057
- KALAWATI AND ANOTHER versus THE STATE OF HIMACHAL PRADESH — [1953] 1 S.C.R. 546
- KALIPADA CHAKRABORTI AND ANOTHER versus PALANI BALA DEVI AND OTHERS — [1953] 1 S.C.R. 503
- KESHARDEO CHAMRIA versus RADHA KISSEN CHAMHIA AND OTHERS — [1953] 1 S.C.R. 136
- KESHAV MILLS LTD versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1953] 1 S.C.R. 950
- KUMBA MAWJI versus UNION OF INDIA — [1953] 1 S.C.R. 878
- LAKSHMANA NADAR AND OTHERS versus R. RAMIER — [1953] 1 S.C.R. 848
- LAL BHAGWANT SINGH versus RAI SAHIB LALA SRI KISHAN DAS — [1953] 1 S.C.R. 559
- MAGGA AND ANOTHER versus THE STATE OF RAJASTHAN — [1953] 1 S.C.R. 973
- MAQBOOL HUSSAIN versus THE STATE OF BOMBAY — [1953] 1 S.C.R. 730
- MOHANLAL GOENKA versus BENOY KRISHNA MUKHERJEE AND OTHERS — [1953] 1 S.C.R. 377
- MOTIPUR ZAMIDARI CO. LTD versus THE STATE OF BIHAR AND ANOIHER — [1953] 1 S.C.R. 720
- MUSHTAK HUSSEIN versus THE STATE OF BOMBAY — [1953] 1 S.C.R. 809
- NAIN SUKH DAS AND ANOTHER versus THE STATE OF UTTAR PRADESH AND OTHERS — [1953] 1 S.C.R. 1184
- NALINAKHYA BYSACK versus SHYAM SUNDER HALDAR AND OTHERS — [1953] 1 S.C.R. 533
- NAMDEO LOKMAN LODHI versus NARMADABAI AND OTHERS — [1953] 1 S.C.R. 1009
- NATIONAL SEWING THREAD CO. LTD. versus JAMES CHADVICK & BROS. LTD. — [1953] 1 S.C.R. 1028
- NEMI CHAND AND ANOTHER versus THE EDWARD MILLS CO. LTD. AND OTHERS — [1953] 1 S.C.R. 197
- PALVINDER KAUR versus IHE STATE OF PUNJAB — [1953] 1 S.C.R. 94
- PAYYAVULA VENGAMMA versus PAYYAVULA KESANNA AND OTHERS — [1953] 1 S.C.R. 119
- POPPATLAL SHAH versus THE STATE OF MADRAS — [1953] 1 S.C.R. 677
- PUNJAB NATIONAL BANK LTD versus EMPLOYEES OF THE BANK — [1953] 1 S.C.R. 686
- RAGHUVANSHI MILLS LTD. versus COMMISSIONER OF INCOME-TAX, BOMBAY CITY — [1953] 1 S.C.R. 177
- RAJ BAJRANG BAHADUR SINGH versus THAKURAIN BAKHTRAJ KUER — [1953] 1 S.C.R. 232
- RAJ LAKSHMI DASI AND OTHERS versus BANAMALI SEN AND OTHERS — [1953] 1 S.C.R. 154
- RAJA KAMAKSHYA NARAYAN SINGH BAHADUR versus CHOHAN RAM AND ANOTHER — [1953] 1 S.C.R. 108
- RAM NARAYAN SINGH versus THE STATE OF DELHI AND OTHERS — [1953] 1 S.C.R. 652
- RAM PRASAD NARAYAN SAHI AND ANOTHER versus THE STATE OF BIHAR AND OTHERS — [1953] 1 S.C.R. 1129
- RAMESHWAR BHARTIA versus THE STATE OF ASSAM — [1953] 1 S.C.R. 126
- RAO SHIV BAHADUR SINGH AND ANOTHER versus THE STATE OF VINDHYA PRADESH — [1953] 1 S.C.R. 1188
- RIZWAN-UL-HASAN AND ANOTHER versus THE STATE OF UTTAR PRADESH — [1953] 1 S.C.R. 581
- SARASWATHI AMMAL versus JAGADAMBAL AND ANOTHER — [1953] 1 S.C.R. 939
- SATISH CHANDRA ANAND versus THE UNION OF INDIA — [1953] 1 S.C.R. 655
- SHA MULCHAND & CO. LTD. (IN LIQUIDATION) versus JAWAHAR MILLS LTD. — [1953] 1 S.C.R. 351
- SISIR KUMAR DUTTA versus STATE OF WEST BENGAL — [1953] 1 S.C.R. 644
- STATE OF MADRAS versus C. P. SARATHY AND ANOTHER — [1953] 1 S.C.R. 334
- STRAWBOARD MANUFACTURING CO., LTD. versus GUTTA MILL WORKERS UNION — [1953] 1 S.C.R. 439
- SYED QASIM RAZVI versus THE STATE OF HYDERABAD AND OTHERS — [1953] 1 S.C.R. 589
- T. B. IBRAHIM versus REGIONAL TRANSPORT AUTHORITY, TANJORE — [1953] 1 S.C.R. 290
- THAKUR RAGHUBIR SINGH versus COURT OF WARDS, AJMER, AND ANOTHER — [1953] 1 S.C.R. 1049
- THAKURAIN RAJ RANI AND OTHERS versus THAKUR DWARKA NATH SINGH AND OTHERS — [1953] 1 S.C.R. 913
- THE SEKSARIA COTTON MILLS LTD. versus THE STATE OF BOMBAY — [1953] 1 S.C.R. 825
- THE STATE OF ASSAM versus KESHAB PRASAD SINGH AND ANOTHER — [1953] 1 S.C.R. 865
- THE STATE OF BOMBAY AND ANOTHER versus THE UNITED MOTORS (INDIA) LTD. AND OTHERS — [1953] 1 S.C.R. 1069
- THE STATE OF BOMBAY versus PANDURANG VINAYAR CHAPHALKAR AND OTHERS — [1953] 1 S.C.R. 773
- THE STATE OF PUNJAB versus AJAIB SINGH AND ANOTHER — [1953] 1 S.C.R. 254
- TROJAN & CO. LTD. versus RM. N. N. NAGAPPA CHETTIAR — [1953] 1 S.C.R. 789
- TURNER MORRISON & CO. LTD versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1953] 1 S.C.R. 520
- VISHWAMITRA PRESS KARYALAYA versus THE WORKERS OF VISHWAMILRA PRESS. — [1953] 1 S.C.R. 272
- WORKERS OF THE INDUSTRY COLLIERY, DHANBAD versus MANAGEMENT OF THE INDUSTRY COLLIERY — [1953] 1 S.C.R. 428
Lex