Supreme Court of India — 1965

245 reported judgments.

• A. VENKATA SUBBA RAO versus STATE OF ANDHRA PRADESH — [1965] 2 S.C.R. 577
• ABDUL KARIM KHAN AND ORS. versus MUNICIPAL COMMITTI:E, RAIPUR — [1965] 3 S.C.R. 300
• ADDITIONAL INCOME-TAX OFFICER, CUDDAPAH versus A. THIMMAYYA AND OTHERS — [1965] 2 S.C.R. 91
• ADMINISTRATOR-GENERAL OF WEST BENGAL versus COMMISSIONER OF INCOME-TAX, CALCUITA — [1965] 1 S.C.R. 650
• AJAIB SINGH versus STATE OF PUNJAB — [1965] 2 S.C.R. 845
• AJOY KUMAR MUKHERJEE versus LOCAL BOARD OF BARPETA — [1965] 3 S.C.R. 47
• ALAPATI VENKATARAMIAU versus COMMISSIONER OF INCOME TAX HYDERABAD — [1965] 3 S.C.R. 567
• AMIN LAL versus HUNNA MAL — [1965] 1 S.C.R. 393
• AMIREDDI RAJAGOPALA RAO AND OTHERS versus AMIREDDI SITHARAMAMMA AND OTHERS — [1965] 3 S.C.R. 122
• ASSOCIATED BANKING CORPORATION OF INDIA LTD versus COMMISSIONER OF INCOME-TAX, BOMBAY-1 — [1965] 1 S.C.R. 788
• ASSOCIATED CEMENT COMPANIES LTD. versus P. N. SHARMA AND ANOTHER — [1965] 2 S.C.R. 366
• AVTAR SINGH versus STATE OF PUNJAB — [1965] 1 S.C.R. 103
• B. BASAVALINGAPPA versus D. MUNICHINNAPPA — [1965] 1 S.C.R. 316
• B. N. TIWARI versus UNION OF INDIA & OTHERS — [1965] 2 S.C.R. 421
• BABU AND 3 OTHERS versus STATE OF UTIAR PRADESH — [1965] 2 S.C.R. 771
• BADRI PRASAD versus STATE OF MADHYA PRADESH AND ANOTHER — [1965] 3 S.C.R. 381
• BALMUKAND versus DIST. MAGISTRATE, DELHI & ANOTHER — [1965] 1 S.C.R. 58
• BHAIYALAL versus HARIKISHAN SINGH AND OTHERS — [1965] 2 S.C.R. 877
• BHARAT KALA BHANDAR LTD versus MUNICIPAL COMMITTEE, DHAMANGAON — [1965] 3 S.C.R. 499
• BHAURAO SHANKAR LOKHANDE & ANR. versus STATE OF MAHARASHTRA & ANR. — [1965] 2 S.C.R. 837
• BIDKARI versus STATE OF UITAR PRADESH — [1965] 3 S.C.R. 194
• BISHUN NARAIN MISHRA versus STATE OF UTTAR PRADESH AND OTHERS — [1965] 1 S.C.R. 693
• BISWANATH PRASAD versus UNION OF INDIA & OTHERS — [1965] 1 S.C.R. 49
• BOARD OF REVENUE, UTTAR PRADESH versus RAI SAHEB SIDHNATH MEHROTRA — [1965] 2 S.C.R. 269
• BOMBAY MUNICIPAL CORPORATION versus DHONDU NARAYAN CHOWDHARY — [1965] 2 S.C.R. 929
• BOMBAY STEAM NAVIGATION CO. (1953) PRIVATE LTD. versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1965] 1 S.C.R. 770
• BRAHMA NAND PURI versus NEKI PURI — [1965] 2 S.C.R. 233
• BRIJ KISHORE GUPTA versus VISHWAMITRA KAPUR — [1965] 2 S.C.R. 705
• BRU MOHAN SINGH versus PRIYA BRAT NARAIN SINHA AND ORS. — [1965] 3 S.C.R. 861
• BRUNDABAN NAYAK versus ELECTION COMMISSION OF INDIA AND ANOTHER — [1965] 3 S.C.R. 53
• BUILDERS SUPPLY CORPORATION versus THE UNION OF INDIA REPRESENTED BY THE COMMISSIONER OF INCOME-TAX, WEST BENGAL AND OTHERS — [1965] 2 S.C.R. 289
• C. CHANNABASAVAIAH versus STATE OF MYSORE & OTHERS — [1965] 1 S.C.R. 360
• CALCUTTA DOCK LABOUR BOARD versus JAFFAR IMAM AND OTHERS — [1965] 3 S.C.R. 453
• CHHITARMAL versus M/S, SHAH PANNALAL CHANDULAL — [1965] 2 S.C.R. 751
• CHITTURI SUBBANNA versus KUDAPA SUBBANNA & OTHERS — [1965] 2 S.C.R. 661
• COCHIN STATE POWER AND UGBT CORPORATION LTD. versus STATE OF KERALA — [1965] 3 S.C.R. 187
• COLLECTOR OF KAMRUP AND OTHERS versus KAMAKHYA RAM BAROOAH AND OTHERS — [1965] 1 S.C.R. 265
• COLLECTOR OF SULTANPUR AND ANOTHER versus RAJA JAGDISH PRASAD SAHI — [1965] 2 S.C.R. 29
• COMMISSIONER INCOME-TAX, U. P. versus KUNWAR TRIVIKRAM NARAIN SINGH — [1965] 3 S.C.R. 700
• COMMISSIONER OF INCOME TAX versus MUGNEERAM BANGUR & CO. — [1965] 3 S.C.R. 611
• COMMISSIONER OF INCOME-TAX U.P. LUCKNOW versus THE MAHESHWARI DEVI JUTE MILLS LTD. KANPUR — [1965] 3 S.C.R. 765
• COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA versus CALCUTTA HOSPITAL AND NURSING HOME BENEFITS ASSOCIATION — [1965] 3 S.C.R. 632
• COMMISSIONER OF INCOME-TAX, AHMEDABAD versus A. ABDUL RAHIM & CO., BARODA — [1965] 2 S.C.R. 13
• COMMISSIONER OF INCOME-TAX, ASSAM ETC. versus THE PANBARI TEA CO. LTD. — [1965] 3 S.C.R. 811
• COMMISSIONER OF INCOME-TAX, BANGALORE versus SHAH MOHANDAS SADHURAM — [1965] 3 S.C.R. 771
• COMMISSIONER OF INCOME-TAX, GUJARAT versus ASHOKBHAI CHIMANBHAI — [1965] 1 S.C.R. 758
• COMMISSIONER OF INCOME-TAX, GUJARAT versus KESHAVLAL LALLUBHAI PATEL — [1965] 2 S.C.R. 100
• COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, A NAGPUR versus SETH GOVINDRAM SUGAR MILLS LTD. — [1965] 3 S.C.R. 488
• COMMISSIONER OF INCOME-TAX, MADRAS versus AJAX PRODUCTS LTD. THROUGH ITS LIQUIDATOR — [1965] 1 S.C.R. 700
• COMMISSIONER OF INCOME-TAX, MADRAS versus ANDHRA CHAMBER OF COMMERCE — [1965] 1 S.C.R. 565
• COMMISSIONER OF INCOME-TAX, MADRAS versus BAGYALAKSHMI & CO., UDAMALPET — [1965] 2 S.C.R. 22
• COMMISSIONER OF INCOME-TAX, MADRAS versus INDIAN BANK LTD. — [1965] 1 S.C.R. 833
• COMMISSIONER OF INCOME-TAX, MADRAS versus K. H. CHAMBERS, MADRAS — [1965] 2 S.C.R. 43
• COMMISSIONER OF INCOME-TAX, MADRAS versus M. K. STREMANN, MADRAS — [1965] 2 S.C.R. 106
• COMMISSIONER OF INCOME-TAX, MADRAS versus MANAGING TRUSTEES, NAGORE DURGHA, NAGORE — [1965] 3 S.C.R. 659
• COMMISSIONER OF INCOME-TAX, MADRAS versus S. RAMAN CHETTIAR — [1965] 1 S.C.R. 883
• COMMISSIONER OF INCOME-TAX, MADRAS versus V. MR. P. FIRM, MUAR — [1965] 1 S.C.R. 815
• COMMISSIONER OF INCOME-TAX, NEW DELHI versus RAO THAKUR NARAYAN SINGH — [1965] 1 S.C.R. 990
• COMMISSIONER OF INCOME-TAX, PUNJAB versus R. D. AGGARWAL & COMPANY — [1965] 1 S.C.R. 660
• COMMISSIONER OF INCOME-TAX, PUNJAB, .JAMMU & KASHMIR, HIMACHAL PRADESH, PATIALA versus RAGHBIR SINGH — [1965] 3 S.C.R. 684
• COMMISSIONER OF INCOME-TAX, U.P. versus NAINITAL BANK LTD. — [1965] 1 S.C.R. 340
• COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA versus GUNGADHAR BANERJEE AND CO. (P) LTD — [1965] 3 S.C.R. 439
• COMMISSIONER OF INCOMETAX, ANDHRA PRADESH versus THE COCANADA BANK LTD. KAKINADA — [1965] 3 S.C.R. 619
• COMMISSIONER, MADRAS HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS versus NARAYANA AYYANGAR AND OTHERS — [1965] 3 S.C.R. 168
• COMMISSIONER, QUILON MUNICIPALITY, QUILON, AND ANOTHER versus M/S. HARRISONS & CROSFIELD LTD. — [1965] 1 S.C.R. 581
• CORPORATION OF CALCUTA AND ANOTHER versus LIBERTY CINEMA — [1965] 2 S.C.R. 477
• DAMJI V ALJI SHAH AND ANOTHER versus LIFE INSURANCE CORPORATION OF INDIA & ORS. — [1965] 3 S.C.R. 665
• DAYA RAM AND OTHERS versus SHYAM SUNDARI — [1965] 1 S.C.R. 231
• DEO CHAND versus SHIV RAM — [1965] 1 S.C.R. 109
• DEOKUER & ANR. versus SHEOPRASAD SINGH AND ORS. — [1965] 3 S.C.R. 655
• DEPUTY CUSTODIAN, EVACUEE PROPERTY, NEW DELHI AND OTHERS versus OFFICIAL RECEIVER OF THE ESTATE OF DAULAT RAM SURANA, DELHI — [1965] 1 S.C.R. 220
• DEVILAL MODI, PROPRIETOR, M/S. DALURAM PANNALAL MODI versus SALES TAX OFFICER, RATLAM AND OTHERS — [1965] 1 S.C.R. 686
• DR. ANUP SINGH versus SHRI ABDUL GHANI AND ANOTHER — [1965] 1 S.C.R. 38
• DR. G. B. GRANT versus STATE OF BIHAR — [1965] 3 S.C.R. 576
• DWARKA NATH versus SHRI LAL CHAND AND OTHERS — [1965] 3 S.C.R. 27
• DWARKANATH, HINDU UNDIVIDED FAMILY versus INCOME-TAX OFFICER, SPECIAL CIRCLE, KANPUR ANDANR. — [1965] 3 S.C.R. 536
• EMPLOYERS IN RELATION TO DIGWADIH COLLIERY versus THEIR WORKMEN — [1965] 3 S.C.R. 448
• FAZLUL RABBI PRADHAN versus STATE OF WEST BENGAL — [1965] 3 S.C.R. 307
• GAMINI KRISHNAYYA AND OTHERS versus CURZA SESHACHALAM AND OTHERS — [1965] 1 S.C.R. 195
• GOPISETTI VENKATARATNAM AND OTHERS versus THE VIJAYAWADA MUNICIPALITY AND OTHERS — [1965] 3 S.C.R. 276
• GOVERNMENT OF ANDHRA PRADESH versus GUNTUR TOBACCOS LTD. — [1965] 2 S.C.R. 167
• GULABCHAND CHHOTALAL PARIKH versus SIATE OF BOMBAY (NOW GUJARAT) — [1965] 2 S.C.R. 547
• GURBINDER SINGH AND ANOTHER versus LAL SINGH AND ANOTHER — [1965] 3 S.C.R. 63
• GYARSI BAI AND OTHERS versus DHANSUKH LAL AND OTHERS — [1965] 2 S.C.R. 154
• H. K. CHOUDHURY, REGIONAL SETTLEMENT COMMISSIONER versus SHRI ISSARDAS KUNDANMAL MOTIANI AND OTHERS — [1965] 3 S.C.R. 78
• HAMDARD DWAKHANA (WAKF), DELHI & ANR. versus UNION OF INDIA AND OTHERS — [1965] 2 S.C.R. 192
• HARBHAJAN SINGH versus STATE OF PUNJAB — [1965] 3 S.C.R. 235
• HARISHCHANDRA versus STATE OF MADHYA PRADESH — [1965] 1 S.C.R. 323
• HER HIGHNESS MAHARANI MANDALSA DEVI AND ORS. versus M. RAMNARAIN (P) LTD. AND ORS. — [1965] 3 S.C.R. 421
• HIND CONSTRUCTION & ENGINEERING CO. LTD. versus THEIR WORKMEN — [1965] 2 S.C.R. 85
• HINDUSTAN CONSTRUCTION CO. LTD. versus INCOME TAX OFFICER (COMPANIES CIRCLE) BOMBAY & ANR. — [1965] 2 S.C.R. 414
• HUKUMCHAND GULABCHAND JAIN versus FULCHAND LAKHMICHAND JAIN AND OTHERS — [1965] 3 S.C.R. 91
• IDOL OF THAKURJI SHRI GOVIND DEOJI MAHARAJ versus BOARD OF REVENUE, RAJASTHAN, AJMER & OTHERS — [1965] 1 S.C.R. 96
• INDORE MALWA UNITED MILLS LTD., INDORE versus STATE OF MADHYA BHARAT AND OTHERS — [1965] 1 S.C.R. 559
• INDRA KUMAR KARNANI versus ATUL CHANDRA PATITUNDI AND ANR. — [1965] 3 S.C.R. 329
• JAGDISH PRASAD versus STATE OF U.P. — [1965] 3 S.C.R. 806
• JANKI RAM BAHADUR RAM versus COMMISSIONER OF INCOME TAX, CALCUTTA — [1965] 3 S.C.R. 604
• JESHWANTRAI MULUKCHAND versus ANANDILAL BAPALAL — [1965] 2 S.C.R. 350
• JOHN DOUGLAS KEITH BROWN versus STATE OF WEST BENGAL — [1965] 2 S.C.R. 639
• JOSEPH POTHEN versus STATE OF KERALA — [1965] 2 S.C.R. 868
• JUGGANKHAN versus STATE OF MADHYA PRADESH — [1965] 1 S.C.R. 14
• JYOTI PROKASH MITTER versus HONBLE MR. JUSTICE HIMANSU KUMAR BOSE, CHIEF JUSTICE, HIGH COURT, CALCUTTA AND ANOTHER — [1965] 2 S.C.R. 53
• K. L. JOHAR AND COMPANY versus DEPUTY COMMERCIAL TAX OFFICER — [1965] 2 S.C.R. 112
• KALOORAM GOVINDRAM versus COMMISSIONER OF INCOMETAX, MADHYA PRADESH, NAGPUR — [1965] 3 S.C.R. 641
• KALURAM ONKARMAL AND ANOTHER versus BAIDYANATH GORAIN — [1965] 3 S.C.R. 34
• KANWAR SINGH versus DELHI ADMINISTRATION — [1965] 1 S.C.R. 7
• KAPUR CHAND JAIN versus B. S. GREWAL & OTHERS — [1965] 2 S.C.R. 36
• KARAN SINGH versus STATE OF MADHYA PRADESH — [1965] 2 S.C.R. 1
• KARPAGATHACID AND ORS. versus NAGARATHINATHACID — [1965] 3 S.C.R. 335
• KASHIRAM AGARWALA versus UNION OF INDIA AND OTHERS — [1965] 1 S.C.R. 671
• KASTURILAL RALIA RAM JAIN versus TIIE STATE OF UTTAR PRADESH — [1965] 1 S.C.R. 375
• KAVIRAJ PANDIT DURGA DUTT SHARMA versus NAVARATNA PHARMACEUTICAL LABORATORIES — [1965] 1 S.C.R. 737
• KAYS CONSTRUCTION CO. (P) LTD. versus STATE OF UITAR PRADESH AND OTHERS — [1965] 2 S.C.R. 276
• KEDAR PANDEY versus NARAIN BIKRAM SAH — [1965] 3 S.C.R. 793
• KEDARNATH ;JUTE MANUFACTURING CO. versus COMMERCIAL TAX OFFICER, CALCUTTA AND ORS. — [1965] 3 S.C.R. 626
• KESHARICHAND JAISUKHAL versus THE SHILLONG BANKING CORPORATION — [1965] 3 S.C.R. 110
• KUMARANAND versus BRIJ MOHAN LAL — [1965] 1 S.C.R. 116
• KUNWAR TRIVIKRAM NARAIN SINGH versus STATE OF UITAR PRADESH AND OTHERS — [1965] 1 S.C.R. 336
• KURBAN HUSSEIN MOHAMMEDALI RANGWALLA versus STATE OF MAHARASHTRA — [1965] 2 S.C.R. 622
• KYLASA SARABHIAH, BOMBAY CLOTH SHOP, SECUNDERABAD versus COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH — [1965] 2 S.C.R. 310
• LIFE INSURANCE CORPORATION OF INDIA versus CROWN LIFE INSURANCE CO. — [1965] 3 S.C.R. 474
• LIFE INSURANCE CORPORATION OF INDIA versus S. V. OAK AND ANOTHER — [1965] 1 S.C.R. 403
• LOTUS LINE (P) LTD. versus THE STATE OF MAHARASHTRA — [1965] 2 S.C.R. 699
• M. R. PATEL versus STATE OF BIHAR AND OTHERS — [1965] 2 S.C.R. 693
• M/S. J. K. COTTON SPINNING & WEAVING MILLS CO. LTD. versus SALES TAX OFFICER, KANPUR AND ANOTHER — [1965] 1 S.C.R. 900
• M/S. JAIPURIA BROTHERS CO. versus STATE OF UTTAR PRADESH & OTHERS — [1965] 1 S.C.R. 780
• M/S. MODI SPINNING & WEAVING MILLS CO., LTD. versus COMMISSIONER OF INCOME-TAX, PUNJAB & ANR. — [1965] 1 S.C.R. 592
• M/S. OUCHTERLONEY VALLEY ESTATES LTD. versus STATE OF KERALA — [1965] 1 S.C.R. 803
• MADAMSETTY SATYANARAYANA versus G. YELLOGI RAO AND TWO OTHERS — [1965] 2 S.C.R. 221
• MAHJIBHAI MOHANBHAI BAROT versus PATEL MANIBHAI GOKALBHAI & ORS. — [1965] 2 S.C.R. 436
• MALLAPPA BASAPPA DESAI versus MALLAPPA VEERABHADRAPPA DESAI AND OTHERS — [1965] 1 S.C.R. 168
• MANAGEMENT OF DELHI TRANSPORT UNDERTAKING versus INDUSTRIAL TRIBUNAL, DELHI AND ANOTHER — [1965] 1 S.C.R. 998
• MANAGEMENT OF MURGUGAN MILLS L1D. versus INDUSTRIAL TRIBUNAL MADRAS AND ANOTHER — [1965] 2 S.C.R. 148
• MANAGEMENT OF THE HINDUSTAN COMMERCIAL BANK LTD., KANPUR versus BHAGWAN DASS — [1965] 2 S.C.R. 265
• MANGALDAS RAGHAVJI RUPAREL & ANR. versus THE STATE OF MAHARASHTRA & ANR. — [1965] 2 S.C.R. 894
• MOHAMMAD SAFI versus THE STATE OF WEST BENGAL — [1965] 3 S.C.R. 467
• MOHD. AYUB KHAN versus COMMISSIONER OF POLICE, MADRAS AND ANOTHER — [1965] 2 S.C.R. 884
• MOHD. SULAIMAN versus MOHD. AYUB & ANR. — [1965] 2 S.C.R. 398
• MUGNEERAM BANGUR & CO. versus SARDAR GURBACHAN SINGH — [1965] 2 S.C.R. 630
• MUNICIPAL BOARD, MANGLAUR versus SRI MAHADEOJI. MAHARAJ — [1965] 2 S.C.R. 242
• MUNICIPAL CORPORATION FOR GREATER BOMBAY versus LALA PANCHAM OF BOMBAY & OTHERS — [1965] 1 S.C.R. 542
• MUNICIPAL COUNCIL, KHURAI AND ANOTHER versus KAMAL KUMAR & ANOTHER — [1965] 2 S.C.R. 653
• MUSAMMAT MURTI DUSSADHIN AND OTHERS versus SURAJDEO SINGH AND OTHERS — [1965] 1 S.C.R. 20
• N. B. JEEJEEBHOY versus ASSISTANT COLLECTOR, THANA PRANT, TRANA — [1965] 1 S.C.R. 636
• NAND KISHORE SARAF versus STATE OF RAJASTHAN AND ANOTHER — [1965] 3 S.C.R. 173
• NARAYANDAS SHREERAM SOMANI versus THE SANGLI BANK LTD. — [1965] 3 S.C.R. 777
• NATIONAL BANK OF LAHORE LTD versus SOHANLAL SEHGAL AND OTHERS — [1965] 3 S.C.R. 293
• NAVNITLAL C. JAVERI versus K. K. SEN, APPELLATE ASSISTANT COMMISSIONER OF INCOME-TAX, D RANGE, BOMBAY — [1965] 1 S.C.R. 909
• NAWAB USMANALI KHAN versus SAGARMAL — [1965] 3 S.C.R. 201
• NIRMALA BALA GLLOSE AND ANOTHER versus BALAI CHAND GHQSE AND ORS. — [1965] 3 S.C.R. 550
• OFFICIAL RECEIVER, KANPUR AND ANOTHER versus ABDUL SHAKUR AND OTHERS — [1965] 1 S.C.R. 254
• P. VAJRA VELU MUDALIAR versus SPECIAL DEPUTY COLLECTOR, MADRAS & ANR. — [1965] 1 S.C.R. 614
• PADMAVATI R. SARAIYA AND OTHERS versus COMMISSIONER OF INCOME-TAX BOMBAY CITY-1 — [1965] 1 S.C.R. 307
• PANDHYAN INSURANCE CO. LTD. versus COMMISSIONER OF INCOME-TAX, MADRAS — [1965] 1 S.C.R. 367
• PATEL CHUNIBHAI DAJIBHAI ETC. versus NARAYANRAO KHANDERAO JAMBEKAR AND ANOTHER — [1965] 2 S.C.R. 328
• PATNAIK & COMPANY versus STATE OF ORISSA — [1965] 2 S.C.R. 782
• PENTAKOTA SRIRAKULU versus THE CO-OPERATIVE MARKETING SOCIETY LTD. — [1965] 1 S.C.R. 186
• POONA ELECTRIC SUPPLY CO. LTD. versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1965] 3 S.C.R. 818
• POORAN SINGH AND ANOTHER versus STATE OF MADHYA PRADESH — [1965] 2 S.C.R. 853
• POTTI LAKSHMI PERUMALLU versus POTTI KRISHNA VENAMMA — [1965] 1 S.C.R. 26
• PR. AL. M. M. ANNAMALAI CHETTIAR versus COMMISSIONER OF INCOME-TAX, MADRAS — [1965] 1 S.C.R. 827
• PRABHAKAR RAMAKRISHNA JODH versus A. L. PANDE AND ANOTHER — [1965] 2 S.C.R. 713
• PRABHAKAR RAO N. MAWLE versus STATE OF ANDHRA PRADESH — [1965] 3 S.C.R. 743
• PRAVIN CHANDRA MODY versus STATE OF ANDHRA PRADESH — [1965] 1 S.C.R. 269
• PUNJAB DISTILLING INDUSTRIES LID. versus COMMISSIONER OF INCOME-TAX, PUNJAB — [1965] 3 S.C.R. 1
• PUNJAB RAO versus D. P. MESHRAM & OTIIERS — [1965] 1 S.C.R. 849
• R. S. MADANAPPA AND ORS. versus CHANDRAMMA AND ANR. — [1965] 3 S.C.R. 283
• RADHA KISHAN BHATIA versus UNION OF INDIA AND OTHERS — [1965] 2 S.C.R. 213
• RAI SAHIB DR. GURDITIAMAL KAPUR versus MAHANT AMAR DAS CHELA MAHANT RAM SARAN AND ORS. — [1965] 3 S.C.R. 433
• RAJA SOAP FACTORY AND OTHERS versus S. P. SHANTHARAJ AND OTHERS — [1965] 2 S.C.R. 800
• RAM CHARAN DAS versus GIRJANANDINI DEVI AND ORS. — [1965] 3 S.C.R. 841
• RAM DIAL AND OTHERS versus THE STATE OF PUNJAB — [1965] 2 S.C.R. 858
• RAM KRISSEN SINGH versus DIVISIONAL FOREST OFFICER, BANKURA DIVISION & OTHERS — [1965] 1 S.C.R. 1
• RAM RATAN ALIAS RATAN AHIR AND OTHERS versus THE STATE OF BIHAR AND ANOTHER — [1965] 1 S.C.R. 293
• RAMANBHAI ASHABHAI PATEL versus DABHI AJITKUMAR FULSINJI AND OTHERS — [1965] 1 S.C.R. 712
• RAMKARANDAS RADHAVALLABH versus BHAGWANDAS DWARKADAS — [1965] 2 S.C.R. 186
• RAMLAL ONKARMAL FIRM versus MOHANLAL JOGANI RICE AND ATIA MILLS — [1965] 3 S.C.R. 103
• RANCHHODLAL versus STATE OF MADHYA PRADESH — [1965] 2 S.C.R. 283
• RANGUBAI KOM SHANKAR JAGTAP versus SUNDERABAI BHRATAR SAKHARAM JEDHE AND ORS. — [1965] 3 S.C.R. 211
• RANJIT D. UDESHI versus STATE OF MAHARASHTRA — [1965] 1 S.C.R. 65
• RANJIT SINGH AND OTHERS versus STATE OF PUNJAB AND OTHERS — [1965] 1 S.C.R. 82
• RAZA BULAND SUGAR CO.LTD. versus MUNICIPAL BOARD, RAMPUR — [1965] 1 S.C.R. 970
• REGIONAL PROVIDENT FUND COMMISSIONER versus SHIBU METAL WORKS — [1965] 2 S.C.R. 72
• ROSHAN LAL & ORS. versus STATE OF PUNJAB — [1965] 2 S.C.R. 316
• S. CHATTANATHA KARAYALAR versus THE CENTRAL BANK OF INDIA AND OTHERS — [1965] 3 S.C.R. 318
• S. P. JAIN versus KALINGA TUBES LTD. — [1965] 2 S.C.R. 720
• S. VARADARAJAN versus STATE OF MADRAS — [1965] 1 S.C.R. 243
• SAHIB SINGH MEHRA versus STATE OF ULTAR PRADESH — [1965] 2 S.C.R. 823
• SAHOO versus STATE OF U.P. — [1965] 3 S.C.R. 86
• SAJJAN SINGH versus STATE OF RAJASTHAN — [1965] 1 S.C.R. 933
• SALES TAX OFFICER, JODHPUR AND ANOTHER versus M/S. SHIV RATAN G. MOHATTA — [1965] 3 S.C.R. 71
• SARDAR GOVINDRAO AND OTHERS versus STATE OF MADHYA PRADESH — [1965] 1 S.C.R. 678
• SBRI U. R. MAVINKURVE versus THAKOR MADHAVSINGHJI GAMBHIRSINGH AND OTHERS — [1965] 3 S.C.R. 177
• SETH BANARSI DAS ETC. versus WEALTH TAX OFFICER, SPECIAL CIRCLE MEERUT, ETC. — [1965] 2 S.C.R. 355
• SHAH CHHOTALAL LALLUBHAI AND OTHERS versus CHARITY COMMISSIONER, BOMBAY, AND OTHERS — [1965] 2 S.C.R. 811
• SHANKARLAL KACHRABHAI AND OTHERS versus STATE OF GUJARAT — [1965] 1 S.C.R. 287
• SHEIKH GULFAN AND OTHERS versus SANAT KUMAR GANGULI — [1965] 3 S.C.R. 364
• SHEOPAT SINGH versus RAM PRATAP — [1965] 1 S.C.R. 175
• SHRI BHAGWAN AND ANR. versus RAM CHAND AND ANR. — [1965] 3 S.C.R. 218
• SHRI ROSHANLAL GAUTAM versus STATE OF UTTAR PRADESH AND OTHERS — [1965] 1 S.C.R. 841
• SHRI SHANKAR BABAJI SA VANT versus SHRI SAKHARAM. VITHOBA SALUNKHE AND OTHERS — [1965] 2 S.C.R. 403
• SHYAMLAL MOBANLAL versus STATE OF GUJARAT — [1965] 2 S.C.R. 457
• SITA RAM JHUNJHUNWALA versus BOMBAY BULLION ASSOCIATION LTD. & ORS. — [1965] 2 S.C.R. 249
• SMT. LAXMI DEVI versus SETHANI MUKAND KANWAR & TWO OTHERS — [1965] 1 S.C.R. 726
• SMT. SURASAIBALINI DEBI versus PHANINDRA MOHAN MAJUMDAR — [1965] 1 S.C.R. 861
• SOUTH ASIA INDUSTRIES PRIVATE LTD. versus S. B. SARUP SINGH AND OTHERS — [1965] 2 S.C.R. 756
• SOUTH ASIA INDUSTRIES PRIVATE. LTD. versus S. SARUP SINGH AND OTHERS — [1965] 3 S.C.R. 829
• SPECIAL REFERENCE NO. 1 OF 1964 versus . — [1965] 1 S.C.R. 413
• SREE BANK LID. versus SARKAR DUTI ROY AND CO. — [1965] 3 S.C.R. 708
• SRI LA SRI SUBRAMANIA DESIGA GNANASAMBANDA PANDARA SANNADHI, TRUSTEE OF SRI VAIDYANATHASWAMI TEMPLE, VAITHEESWARANKOIL versus STATE OF MADRAS — [1965] 2 S.C.R. 934
• SRI-LA.SRI SUBRAMANIA DESIKA GNANASAMBANDA PANDARASANNADHI versus STATE OF MADRAS AND ANOTHER — [1965] 3 S.C.R. 17
• STATE OF ASSAM AND ANOTHER versus AJIT KUMAR SHARMA AND OTHERS — [1965] 1 S.C.R. 890
• STATE OF BOMBAY (MAHARASHTRA) versus SHIVBALAK GOURISHANKER DUBE & OTHERS — [1965] 1 S.C.R. 211
• STATE OF BOMBAY (NOW MAHARASHTRA) versus NARUL LATIF KHAN — [1965] 3 S.C.R. 135
• STATE OF KERALA versus K. M. CHARIA ABDULLAH & CO. — [1965] 1 S.C.R. 601
• STATE OF MAHARASHTRA versus MAYER HANS GEORGE — [1965] 1 S.C.R. 123
• STATE OF MAHARASHTRA versus MOHANLAL DEVICHAND SHAH — [1965] 3 S.C.R. 461
• STATE OF MYSORE versus YADDALAM LAKSHMINARASIMHAIAH SETTY AND SONS — [1965] 2 S.C.R. 129
• STATE OF RAJASTHAN AND OTHERS versus GHASILAL — [1965] 2 S.C.R. 805
• STATE OF RAJASTHAN versus LEELA JAIN — [1965] 1 S.C.R. 276
• STATE OF U.P. AND OTHERS versus SRI NARAIN — [1965] 3 S.C.R. 130
• STATE OF UTTAR PRADESH versus RAMAGYA SHARMA VAIDYA — [1965] 3 S.C.R. 161
• SUBHAS CHANDRA AND OTHERS versus MUNICIPAL CORPORATION OF DELHI AND ANOTHER — [1965] 1 S.C.R. 350
• SYED BASHIRUDDIN ASHRAF versus BIHAR SUBAI SUNNI MAJLIS-E-A WQAF AND OTHERS — [1965] 2 S.C.R. 205
• TANSUKH RAI JAIN versus NILRATAN PRASAD SHAW AND OTHERS — [1965] 2 S.C.R. 6
• TATA IRON AND STEEL CO. LTD versus S. N. MODAK — [1965] 3 S.C.R. 411
• THE CALCUTTA TRAMWAYS CO. LTD. versus THE CORPORATION OF CALCUTTA — [1965] 3 S.C.R. 354
• THE CANTONMENT BOARD, AMBALA versus PYARELAL — [1965] 3 S.C.R. 341
• THE COMMISSIONER OF INCOME-TAX, MADRAS versus CHARI AND CHARI LTD. — [1965] 3 S.C.R. 692
• THE DUNLOP RUBBER CO. versus WORKMEN — [1965] 2 S.C.R. 139
• THE KESHAV MILLS CO. LTD. versus COMMISSIONER OF INCOME-TAX, BOMBAY NORTH — [1965] 2 S.C.R. 908
• THE MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION versus THE REGIONAL TRANSPORT AUTHORITY, RAIPUR — [1965] 3 S.C.R. 786
• THE MORVI MERCANTILE BANK LTD. AND ANR. versus UNION OF INDIA, THROUGH THE GENERAL MANAGER, CENTRAL RAILWAY, BOMBAY — [1965] 3 S.C.R. 254
• THE TATA IRON AND STEEL CO. LTD. versus D.R. SINGH — [1965] 3 S.C.R. 429
• THE TATA OIL MILLS CO. LTD. versus K. V. GOPALAN AND ORS. — [1965] 3 S.C.R. 760
• UNION OF INDIA AND ANR. versus INDIA FISHERIES (P) LTD. — [1965] 3 S.C.R. 679
• UNION OF INDIA versus MAHADEOLAL PRABHUDAYAL — [1965] 3 S.C.R. 145
• UNION OF INDIA versus SREE RAM BOHRA AND OTHERS — [1965] 2 S.C.R. 830
• UNIVERSITY OF MYSORE versus GOPAL GOWDA AND ANOTHER — [1965] 3 S.C.R. 229
• V. K. A. RANGANATHA KONAR versus THE TIRUCHIRAPPALLI MUNICIPAL COUNCIL, BY ITS COMMISSIONER AND ANOTHER — [1965] 2 S.C.R. 645
• VAJ,LABHDAS LILADBAR AND ORS. versus ASSISTANT COLLECTOR OF CUSTOMS — [1965] 3 S.C.R. 854
• VELJI RAGHAVJI PATEL versus STATE OF MAHARASIITRA — [1965] 2 S.C.R. 429
• VIJAY SINGH versus STATE OF MAHARASHTRA — [1965] 3 S.C.R. 358
• WORKMEN OF M/S DHARAMPAL PREMCHAND (SAUGHANDHI) versus MIS. DHARAMPAL PREMCHAND (SAUGHANDHI) — [1965] 3 S.C.R. 394
• WORKMEN OF MOTIPUR SUGAR FACTORY (PRIVATE) . LIMITED versus MOTIPUR SUGAR FACTORY — [1965] 3 S.C.R. 588