Supreme Court of India — 1967

293 reported judgments.

Open in Lexace

A.K. MALLU versus PURANACHANDRA RAO & ANR. — [1967] 2 S.C.R. 309
ABHINANDAN JHA & ORS. versus DINESH MISHRA — [1967] 3 S.C.R. 668
AHMEDABAD MANUFACTURING & CALICO. PRINTING CO., LTD., AHMEDABAD AND ORS. versus STATE OF GUJARAT & ORS. — [1967] 3 S.C.R. 595
AHMEDABAD MILLOWNERS' ASSOCIATION & ANR. versus I. G. THAKORE, PRESIDENT & ORS. — [1967] 2 S.C.R. 437
AJIT SINGH versus STATE OF PUNJAB & ANR — [1967] 2 S.C.R. 143
AMMATHAYEE AMMAL & ANR. versus KUMARESAN & OTHERS — [1967] 1 S.C.R. 353
ASHWIN NANUBHAI VYAS versus STATE OF MAHARASHTRA & ANR. — [1967] 1 S.C.R. 807
ATTAR SINGH versus INDER KUMAR — [1967] 2 S.C.R. 50
B. SHAMA RAO versus THE UNION TERRITORY OF PONDICHERRY — [1967] 2 S.C.R. 650
B.D.BHARUCHA,BOMBAY versus COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY — [1967] 3 S.C.R. 238
BABU LAL versus SHEONATH DAS — [1967] 2 S.C.R. 241
BABU MANMOHAN DAS SHAH & ORS. versus BISHUN DAS — [1967] 1 S.C.R. 836
BAKHSHISH SINGH DHALIWAL versus THE STATE OF PUNJAB — [1967] 1 S.C.R. 211
BANT SINGH GILL versus SHANTI DEVI & ORS. — [1967] 3 S.C.R. 59
BASANT SINGH versus JANKI SINGH AND ORS. — [1967] 1 S.C.R. 1
BEJOY LAKSHMI COTION MILLS LTD. versus STATE OF WEST BENGAL AND ORS. — [1967] 2 S.C.R. 406
BENGAL TIMBER TRADING CO. LTD. versus COMMISSIONER OF SALES TAX, MADHYA PRADESH — [1967] 2 S.C.R. 547
BHAGAT RAJA versus THE UNION OF INDIA & ORS. — [1967] 3 S.C.R. 302
BHAGAT RAM & ORS. versus STATE OF PUNJAB & ORS. — [1967] 2 S.C.R. 165
BHAWANI COTTON MILLS LTD. versus STATE OF PUNJAB & ANR. — [1967] 3 S.C.R. 577
BIHAR MINES LTD. versus UNION OF INDIA — [1967] 1 S.C.R. 707
BIHTA CO-OPERATIVE DEVELOPMENT CANE MARKETING UNION LTD., AND ANOTHER versus THE BANK OF BIHAR & ORS. — [1967] 1 S.C.R. 848
BISWABAHAN DAS versus GOPEN CHANDRA HAZARIKA & ORS. — [1967] 1 S.C.R. 447
BISWANATH AND ANR. versus SHRI THAKUR RADHABALLABHJI & ORS. — [1967] 2 S.C.R. 618
BUNGO STEEL FURNITURE PVT. LTD. versus UNION OF INDIA — [1967] 1 S.C.R. 633
CALCUTTA INSURANCE CO. LTD. versus THEIR WORKMEN — [1967] 2 S.C.R. 596
CAPITAL MULTI-PURPOSE CO-OPERATIVE SOCIETY BHOPAL AND OTHERS versus THE STATE OF M.P. & OTHERS — [1967] 3 S.C.R. 329
CENTRAL BANK OF INDIA versus SHRJ GOKAL CHAND — [1967] 1 S.C.R. 310
CHANDRA BHUSHAN & ANR. versus DEPUTY DIRECTOR OF CONSOLIDATION (REGIONAL), U.P. & ORS. — [1967] 2 S.C.R. 286
CHANDRA MOHAN versus STATE OF UTIAR PRADESH & ORS. — [1967] 1 S.C.R. 77
CHANDRA MOHINI SRIVASTAVA versus AVINASH PRASAD SRIVASTAVA & ANR. — [1967] 1 S.C.R. 864
CHANDRADHAR GOSWAMI & ORS. versus THE GAUHATL BANK LTD. — [1967] 1 S.C.R. 898
CHANDULAL HARJIVANDAS, JAMNAGAR versus COMMISSIONER OF INCOME-TAX, GUJARAT. — [1967] 1 S.C.R. 921
CHERUMANALIL LAKSHMI AND ORS. versus MULIVIL KUNNINAMKANDY NARAYANI AND ORS. — [1967] 1 S.C.R. 314
CHOUTHI PARSAD GUPTA versus UNION OF IND1A AND ORS. — [1967] 1 S.C.R. 207
COLLECTOR OF AURANGABAD & ANR versus CENTRAL BANK OF INDIA & ANR. — [1967] 3 S.C.R. 855
COMMISSIONER 01'' INCOME-TAX, WEST BENGAL, CALCUITA versus JUGGILAL KAMALAPAT — [1967] 1 S.C.R. 784
COMMISSIONER OF INCOME TAX, HYDERABAD versus M/S. MOTOR AND GENERAL STORES (P.) LTD. — [1967] 3 S.C.R. 876
COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA & ANR. versus ANIL KUMAR ROY CHOWDHURY & ANR. — [1967] 3 S.C.R. 322
COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA versus MANAGER, COURT OF WARDS ESTATE, BETTIAH — [1967] 2 S.C.R. 748
COMMISSIONER OF INCOME-TAX CENTRAL, CALCUTTA & ANR. versus AMALGAMATED DEVELOPMENT, LTD. — [1967] 3 S.C.R. 263
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1 versus GODAVARI SUGAR MILLS LTD. — [1967] 1 S.C.R. 798
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1, BOMBAY versus NATIONAL STORAGE PVT. LTD., BOMBAY — [1967] 3 S.C.R. 813
COMMISSIONER OF INCOME-TAX, BOMBAY versus M/S. WALCHAND & CO. (PVT.) LTD., BOMBAY — [1967] 3 S.C.R. 214
COMMISSIONER OF INCOME-TAX, CALCUTTA versus BIDHU BHUSHAN SARKAR (DEAD) THROUGH HIS LEGAL REPRESENTATIVE MIHIR KUMAR SARKAR — [1967] 1 S.C.R. 685
COMMISSIONER OF INCOME-TAX, CALCUTTA versus RAI BAHADUR HARDUTROY MOTILAL CHAMARIA — [1967] 3 S.C.R. 508
COMMISSIONER OF INCOME-TAX, GUJARAT versus GIRDHARDAS & COMPANY PRIVATE LTD. — [1967] 1 S.C.R. 777
COMMISSIONER OF INCOME-TAX, GUJARAT versus JAYANTILAL AMRATLAL, AHMEDABAD — [1967] 3 S.C.R. 946
COMMISSIONER OF INCOME-TAX, KERALA versus GEMINI CASHEW SALES CORPORATION, QUILON — [1967] 3 S.C.R. 727
COMMISSIONER OF INCOME-TAX, MADRAS versus MAHALAKSHMI TEXTILE MILLS LTD. — [1967] 3 S.C.R. 957
COMMISSIONER OF INCOME-TAX, MADRAS versus PRITHVI INSURANCE CO. LTD. — [1967] 1 S.C.R. 943
COMMISSIONER OF INCOME-TAX, MYSORE versus THE CANARA BANK LTD. — [1967] 1 S.C.R. 859
COMMISSIONER OF INCOME-TAX, MYSORE, BANGALORE versus THE BANGALORE TRANSPORT COMPANY LTD., BANGALORE — [1967] 3 S.C.R. 393
COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR & HIMACHAL PRADESH, PATIALA versus M/S. ALPS THEATRE, PATIALA — [1967] 3 S.C.R. 181
COMMISSIONER OF INCOME-TAX, PUNJAB versus DAULAT RAM KHANNA — [1967] 3 S.C.R. 298
COMMISSIONER OF INCOME-TAX, U.P. versus NAINITAL BANK LTD. — [1967] 1 S.C.R. 348
COMMISSIONER OF INCOME-TAX, WEST BENGAL versus EAST COAST COMMERCIAL CO. LTD. — [1967] 1 S.C.R. 821
COMMISSIONER OF LNCOME-TAX, GUJARAT versus KANTILAL NATHUCHAND SAMI — [1967] 1 S.C.R. 813
COMMISSIONER OF SALES TAX, MADHYA PRADESH versus JASWANT SINGH CHARAN SINGH — [1967] 2 S.C.R. 720
COMMISSIONER OF TAXES ASSAM, SHILLONG versus PRABHAT MARKETING CO. LTD., GAUHATI — [1967] 1 S.C.R. 961
COMMISSIONER OF WEALTH TAX, MADRAS versus RAMARAJU SURGICAL COTTON MILLS, LTD. — [1967] 1 S.C.R. 761
CUSTODIAN OF EVACUEE PROPERTY PUNJAB & ORS. versus JAFRAN BEGUM — [1967] 3 S.C.R. 736
D. R. NIM, I. P. S. versus UNION OF INDIA — [1967] 2 S.C.R. 325
D. SANJEEVAYYA versus ELECTION TRIBUNAL, ANDHRA PRADESH & ORS. — [1967] 2 S.C.R. 489
D.S. REDDY versus CHANCELLOR, OSMANIA UNIVERSITY & ORS. — [1967] 2 S.C.R. 214
DELHI CLOTH & GENERAL MILLS CO. LTD. versus THE WORKMEN & ORS. — [1967] 1 S.C.R. 882
DEPUTY COMMERCIAL TAX OFFICER & ANR. versus SHA SUKHRAJ PEERAJEE — [1967] 3 S.C.R. 661
DEVI DAS GOPAL KRISHNAN & ORS. versus STATE OF PUNJAB & ORS. — [1967] 3 S.C.R. 557
DIRECTOR OF SUPPLIES & DISPOSALS, CAI,CUTTA versus MEMBER, BOARD OF REVENUE, WEST BENGAL, CALCUTTA — [1967] 3 S.C.R. 778
ESTHURI ASWANTHIAH versus COMMISSIONER OF INCOME-TAX, MYSORE — [1967] 3 S.C.R. 681
FAQIR CHAND versus HARNAM KAUR & ANR. — [1967] 1 S.C.R. 68
FIRM MADANLAL ROSHANLAL MAHAJAN versus HUKUMCHAND MILLS LTD., INDORE — [1967] 1 S.C.R. 105
G. EKAMBARAPPA & ORS. versus EXCESS PROFITS TAX OFFICER, BELLARY — [1967] 3 S.C.R. 864
G. J. FERNANDEZ versus STATE OF MYSORE & ORS. — [1967] 3 S.C.R. 636
GAUDI RAMAMURTHY & ORS. versus THE STATE OF ANDHRA PRADESH & ORS. — [1967] 1 S.C.R. 181
GEORGE DA COSTA versus CONTROLLER OF ESTATE DUTY IN MYSORE, BANGALORE — [1967] 1 S.C.R. 1004
GHULAM SARWAR versus UNION OF INDIA & ORS. — [1967] 2 S.C.R. 271
GIRIJA NANDINI DEVI AND ORS. versus BIJENDRA NARAIN CHOUDHURY — [1967] 1 S.C.R. 93
GOMATHINAYAGAM PILLAI AND ORS. versus PALLANISWAMI NADAR — [1967] 1 S.C.R. 227
GOVIND DATTATRAY KELKAR & ORS. versus CHIEF CONTROLLER OF IMPORTS & EXPORTS & ORS. — [1967] 2 S.C.R. 29
GUJARAT POTTERY WORKS versus B. P. SOOD, CONTROLLER OF MINING LEASES FOR INDIA & ORS. — [1967] 1 S.C.R. 695
GULABHAI VALLABHBHAI DESAI ETC. versus UNION OF INDIA & ORS. — [1967] 1 S.C.R. 602
GUMMANNA SHETTY & ORS versus NAGA VENIAMMA — [1967] 3 S.C.R. 932
GURBAX SINGH versus STATE OF PUNJAB & ORS. — [1967] 1 S.C.R. 926
GURDLT SINGH versus MST. ANGREZ KAUR ALIAS GEJ KAUR ALIAS MALAN AND OTHERS — [1967] 3 S.C.R. 789
H. A. K. RAO, CHARTERED ACCOUNTANT versus COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA, NEW DELHI — [1967] 2 S.C.R. 256
HANS RAJ versus RATTAN CHAND, ETC. — [1967] 3 S.C.R. 365
HAR SWARUP & ANOTHER versus BRIJ BHUSHAN SARAN & OTHERS — [1967] 1 S.C.R. 342
HASAN NURANI MALAK versus ASSISTANT CHARITY COMMISSIONER, NAGPUR & ORS. — [1967] 1 S.C.R. 110
HINDUSTAN ANTIBIOTICS LTD. versus THE WORKMEN & ORS. — [1967] 1 S.C.R. 652
HIRALAL VALLABHRAM versus KASTORBHAI LALBHAI & ORS. — [1967] 3 S.C.R. 343
HLNDUSTAN CONSTRUCTION COMPANY LTD. versus UNION OF INDIA — [1967] 1 S.C.R. 843
HUKAMCHAND versus BANSILAL & ORS. — [1967] 3 S.C.R. 695
HUKUMCHAND MILLS LTD. versus COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY & ORS. — [1967] 1 S.C.R. 463
HULAS RAI BAIJ NATH versus FIRM K. B. BASS & CO .. — [1967] 3 S.C.R. 886
I. C. GOLAK NATH & ORS. versus STA TE OF PUNJAB & ANRS. — [1967] 2 S.C.R. 762
I. N. SAKSENA versus STATE OF MADHYA PRADESH — [1967] 2 S.C.R. 496
INCOME-TAX OFFICER, AGRA versus RADHA KRISHAN — [1967] 3 S.C.R. 821
INCOME-TAX OFFICER, MADRAS versus BUDHA PICTURES, MADRAS — [1967] 3 S.C.R. 425
INDER SINGH & ANR. versus STATE OF PUNJAB & ORS. — [1967] 3 S.C.R. 603
INDIAN & GENERAL INVESTMENT TRUST LTD. versus SHRI PURNA CHANDRA MARDARAJ & CO. — [1967] 2 S.C.R. 245
JAGIR SINGH versus STATE OF PUNJAB — [1967] 3 S.C.R. 256
JAI CHARAN LAL versus STATE OF U.P. & ORS. — [1967] 3 S.C.R. 981
JALAN TRADING CO. (PRIVATE LTDJ) versus MILL MAZDOOR UNION — [1967] 1 S.C.R. 15
JAMATRAJ KEWALJI GOVANI versus THE STATE OF MAHARASHTRA — [1967] 3 S.C.R. 415
JAMMU & KASHMIR BANK LTD. versus ATTAR-UL-NISSA & OTHERS — [1967] 1 S.C.R. 792
JAMUNA SINGH versus STATE OF BIHAR — [1967] 1 S.C.R. 469
JANAK RAJ versus GURDIAL SINGH AND ANR. — [1967] 2 S.C.R. 77
JIWANLAL ACHARIYA versus RAMESHWARLAL AGARWALLA — [1967] 1 S.C.R. 190
JOHRIMAL versus DIRECTOR OF CONSOLIDATION OF HOLDINGS, PUNJAB — [1967] 3 S.C.R. 286
JOINT FAMILY OF UDAYAN CHINUBHAI ETC. versus COMMISSIONER OF INCOME-TAX, GUJARAT — [1967] 1 S.C.R. 913
JUGAL KISHORE BALDEO SAHAI versus COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW — [1967] 1 S.C.R. 416
K. GOPAUL versus UNION OF INDIA AND OTHERS — [1967] 3 S.C.R. 627
K. N. SHUKLA versus NAVNIT LAL MANILAL BHAT AND ANR. — [1967] 2 S.C.R. 290
K. V. RAJALAKSHMIAH SETTY & ANR. versus STATE OF MYSORE AND ANR. — [1967] 2 S.C.R. 70
KALAWATI DEVI HARLALKA versus COMMISSIONER OF INCOME-TAX, WEST BENGAL & ORS. — [1967] 3 S.C.R. 833
KAMANI METALS & ALLOYS LTD. versus THEIR WORKMEN — [1967] 2 S.C.R. 463
KAMLA PRASAD SINGH versus HARI NATH SINGH & ANR. — [1967] 3 S.C.R. 828
KANTAMANI VENKATA NARAYANA & SONS versus FIRST ADDITIONAL INCOME-TAX OFFICER, RAJAHMUNDRY — [1967] 1 S.C.R. 984
KHAMBALIA MUNICIPALITY & ANR. versus STATE OF GUJARAT — [1967] 2 S.C.R. 631
KHUB CHAND AND ORS. versus STATE OF RAJASTHAN & ORS. — [1967] 1 S.C.R. 120
KRISHNA COCONUT CO. & ANR versus EAST GODAVARI COCONUT & TOBACCO MARKET — [1967] 1 S.C.R. 974
KRISHNA KUMAR NARULA ETC. versus THE STATE OF JAMMU AND KASHMIR & ORS. — [1967] 3 S.C.R. 50
KRISHNAMURTHY @ TAILOR KRISHNAN versus PUBLIC PROSECUTOR, MADRAS — [1967] 1 S.C.R. 586
KUMARA NAND versus BRIJMOHAN LAL SHARMA — [1967] 2 S.C.R. 127
KUPPUSWAMY CHETTIAR versus A. S. P.A. ARUMUGAM CHETTIAR AND ANOTHER — [1967] 1 S.C.R. 275
LACHHI RAM versus STATE OF PUNJAB — [1967] 1 S.C.R. 243
LALA HARI CHAND SARDA versus MIZO DISTRICT COUNCIL & ANR. — [1967] 1 S.C.R. 1012
LALA RAM versus SUPREME COURT OF INDIA AND ORS — [1967] 2 S.C.R. 14
LALA SHANTI SWARUP versus MUNSHI SINGH & ORS. — [1967] 2 S.C.R. 312
LALLAN PRASAD versus RAHMAT ALI & ANR. — [1967] 2 S.C.R. 233
M. L. SETHI versus R. P. KAPUR & ANR. — [1967] 1 S.C.R. 520
M. P. SHREEVASTAVA versus MRS. VEENA — [1967] 1 S.C.R. 147
M.M.PARIKH INCOME TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B, AHMEDABAD versus NAVANAGAR TRANSPORT & INDUSTRIES LTD. & ANR — [1967] 2 S.C.R. 38
M/S. BHARAT BARREL & DRUM MFG. CO. versus L. K. BOSE & ORS. — [1967] 1 S.C.R. 739
M/S. GURUSWAMY & CO. ETC. versus STATE OF MYSORE & ORS. — [1967] 1 S.C.R. 548
M/S. HAJJ ESMAIL NOOR MOHAMMAD & CO. AND ORS. versus THE COMPETENT OFFICER, LUCKNOW & ORS. — [1967] 3 S.C.R. 134
M/S. KILLICK NIXON & COMPANY versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1967] 3 S.C.R. 971
MADAN LAL versus STATE OF PUNJAB — [1967] 3 S.C.R. 439
MADAN LAL versus SUNDERLAL & ANOTHER — [1967] 3 S.C.R. 147
MAHANT HARNAM SINGH, CHELA OF BHAI NARAIN SINGH versus GURDIAL SINGH & ANR. — [1967] 2 S.C.R. 739
MAHENDRA RAMBHAI PATEL versus CONTROLLER OF ESTATE DUTY, GUJARAT — [1967] 1 S.C.R. 991
MANAGEMENT OF NORTHERN RAILWAY CO-OPERATIVE SOCIETY LTD. versus INDUSTRIAL TRIBUNAL, RAJASTHAN, JAIPUR — [1967] 2 S.C.R. 476
MANEKLAL CHHOTALAL & ORS. versus M. G. MAKWANA & ORS. — [1967] 3 S.C.R. 65
MANEKLAL JINABHAJ KOT versus STATE OF GUJARAT & ORS. — [1967] 2 S.C.R. 507
MANGAL SINGH & ANR. versus UNION OF INDIA — [1967] 2 S.C.R. 109
MANGAL SINGH & ORS. versus SHRIMATI RATTNO & ANR. — [1967] 3 S.C.R. 454
MANGRU MAHTO & ORS. versus SHRI THAKUR TARAKNATHJI TARAKESHWAR MATH & ORS. — [1967] 3 S.C.R. 125
MANUJENDRA DUIT versus PURENDU PROSAD ROY CHOWDHURY & ORS . — [1967] 1 S.C.R. 475
MEGHRAJ KOTHARI versus DELIMITATION COMMISSION & ORS. — [1967] 1 S.C.R. 400
MESSRS. ASSOCIATED CLOTHIERS LTD. versus COMMISSIONER OF INCOME-TAX, CALCUTTA — [1967] 1 S.C.R. 512
MISS DHUN DADABHOY KAPADIA versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1967] 2 S.C.R. 1
MOHANLAL HARGOVINDDAS versus STATE OF MADHYA PRADESH & ORS. — [1967] 2 S.C.R. 88
MRS. MANORAMA S. MASUREKAR versus MRS. DHANLAXMI G. SHAH AND ANR. — [1967] 1 S.C.R. 135
MST. RAMRATI KUER versus DWARIKA PRASAD SINGH AND ORS. — [1967] 1 S.C.R. 153
MULRAJ versus MURTI RAGHONATHJI MAHARAJ — [1967] 3 S.C.R. 84
MUNICIPAL COMMITIEE, AKOT versus MANILAL MANEKJI PVT. LTD. AND ANOTHER — [1967] 2 S.C.R. 100
MUNICIPAL CORPORATION OF' DELHI versus GHISA RAM — [1967] 2 S.C.R. 116
N. S. SHETHNA versus VINUBHAI HARILAL PANCHAL — [1967] 1 S.C.R. 174
NAGPUR ELECTRIC LIGHT & POWER CO., LTD. versus REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION, ETC. — [1967] 3 S.C.R. 92
NAND KISHORE versus RAM KISHAN &: ANR. — [1967] 1 S.C.R. 167
NARAIN LAL & ORS. versus SUNDER LAL (DEAD) & ORS. — [1967] 3 S.C.R. 916
NATIONAL IRON AND STEEL CO. LTD. & ORS. versus THE STATE OF WEST BENGAL & ANR. — [1967] 2 S.C.R. 391
NEW MANEK CHOWK SPINNING AND WEAVING MILLS CO. LTD. AND ORS. versus MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD AND ORS. — [1967] 2 S.C.R. 679
NIRANJAN SHANKAR GOLIKARI versus TIIE CENTURY SPINNING AND MFG. CO. LTD. — [1967] 2 S.C.R. 378
NORTHERN INDIA CATERERS PRIVATE LTD., & ANR. versus STATE OF PUNJAB AND ANOTHER — [1967] 3 S.C.R. 399
O. RM. M. SP. SV. FIRM versus THE COMMISSIONER OF INCOME-TAX-MADRAS — [1967] 1 S.C.R. 905
ORIENT PAPER MILLS LTD. versus UNION OF INDIA. — [1967] 3 S.C.R. 205
P. L. LAKHANPAL versus UNION OF INDIA & ORS. — [1967] 1 S.C.R. 433
P.L. LAKHANPAL versus THE UNION OF INDIA AND ANOTHER — [1967] 3 S.C.R. 114
PANNALAL versus MURARILAL — [1967] 2 S.C.R. 757
PAREKH WADILAL JIVANBHAI versus COMMISSIONER OF INCOME TAX, M. P. NAGPUR AND BHANDARA, NAGPUR — [1967] 1 S.C.R. 998
PARULSWAMI versus THE STATE OF MADRAS — [1967] 1 S.C.R. 201
PERIYASAMY versus STATE OF MADRAS — [1967] 2 S.C.R. 122
PHOOLCHAND AND ANR. versus GOPAL LAL — [1967] 3 S.C.R. 153
PREM BALLABH KHULBE versus MATHURA DATT BHATT — [1967] 2 S.C.R. 298
PREM DULARI versus RAJ KUMARI — [1967] 3 S.C.R. 273
PREM NATH & ORS. versus STATE OF RAJASTHAN & ORS. — [1967] 3 S.C.R. 186
PRITAM SINGH CHAHIL versus STATE OF PUNJAB AND ORS. — [1967] 2 S.C.R. 536
PUSHALAL MANSINGHKA (P) LTD. versus COMMISSIONER OF INCOME-TAX, DELHI, RAJASTHAN & M.P. — [1967] 3 S.C.R. 961
PYARE LAL ETC versus NEW DELHI MUNICIPAL COMMITTEE & ANR. — [1967] 3 S.C.R. 747
R. B. CHAUDHARY RAGHURAJ SINGH versus MURARI LAL & ORS. — [1967] 3 S.C.R. 199
R. S. SETH GOPIKRISHAN AGARWAL versus R. N. SEN, ASSISTANT COLLECTOR OF CUSTOMS & ORS. — [1967] 2 S.C.R. 340
R. SANTHANKUMAR NADAR versus INDIAN BANK LTD., MADRAS & ORS. — [1967] 2 S.C.R. 613
R.B. SETH JESSARAM FATEHCHAND versus OM NARAIN TANKHA & ANR. — [1967] 2 S.C.R. 429
RAGHUBANS DUBEY versus STATE OF BIHAR — [1967] 2 S.C.R. 423
RAGHUBANS NARAIN SINGH versus THE UITAR PRADESH GOVERNMENT THROUGH COLLECTOR OF BIJNOR — [1967] 1 S.C.R. 489
RAJ KISHORE PRASAD NARAIN SINGH versus RAM PARTAP PANDEY & ORS. — [1967] 2 S.C.R. 56
RAJA ANAND BRAHMA SHAH versus STATE OF UTTAR PRADESH & ORS — [1967] 1 S.C.R. 373
RAJA BAHADUR GIRIWAR PRASAD NARAIN SINGH versus DUKHU LAL DAS & ORS. — [1967] 3 S.C.R. 759
RAJA MOHAN RAJA BAHADUR versus THE COMMISSIONER OF INCOME-TAX, U.P. — [1967] 3 S.C.R. 482
RAJASTHAN STATE ELECTRICITY BOARD, JAIPUR versus MOHAN LAL & ORS. — [1967] 3 S.C.R. 377
RAJENDRA PRASAD JAIN versus SHEEL BHADRA YAJEE & ORS. — [1967] 3 S.C.R. 19
RAM BACHAN LAL versus THE STATE OF BIHAR — [1967] 3 S.C.R. 1
RAM KUMAR AGARWALLA AND BROTHERS versus COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA — [1967] 1 S.C.R. 955
RAMBARAN PROSAD versus RAM MOHIT HAZRA & ORS. — [1967] 1 S.C.R. 293
RAMCHANDRA SPG. & WVG. MILLS versus BIJLI COTTON MILLS & ORS. — [1967] 2 S.C.R. 301
RAMEKBAL TIWARY versus MADAN MOHAN TIWARY & ANR. — [1967] 2 S.C.R. 368
RATILAL BHANJI MITHANI versus ASSTT. COLLECTOR OF CUSTOMS, BOMBAY & ANR. — [1967] 3 S.C.R. 926
RENTALA LATCHAIAH & ORS. versus CHIMMAPUDI SUBRAHMANYAM — [1967] 3 S.C.R. 712
RM. AR. AR. RM. AR. RAMANATHAN CHETIIAR versus COMMISSIONER OF INCOME-TAX, MADRAS — [1967] 1 S.C.R. 965
S. GOVINDA MENON versus THE UNION OF INDIA & ANR. — [1967] 2 S.C.R. 566
S. NARAYANAPPA & ORS. versus COMMISSIONER OF INCOME-TAX, BANGALORE — [1967] 1 S.C.R. 590
S. S. RAJALINGA RAJA versus STATE OF MADRAS — [1967] 1 S.C.R. 950
S. SRINIVASAN versus COMMISSIONER OF INCOME-TAX, MADRAS — [1967] 1 S.C.R. 727
S.G. JAISINGHANI versus UNION OF INDIA AND ORS. — [1967] 2 S.C.R. 703
SALES TAX OFFICER versus K. I. ABRAHAM — [1967] 3 S.C.R. 518
SALES-TAX OFFICER, CIRCLE-I, JABALPUR versus HANUMAN PRASAD — [1967] 1 S.C.R. 831
SAMARENDRA NATH SINHA & ANR. versus KRISHNA KUMAR NAG — [1967] 2 S.C.R. 18
SAMYUKTA SOCIALIST PARTY versus ELECTION COMMISSION OF INDIA & ANR. — [1967] 1 S.C.R. 643
SARPANCH, . LONAND GRAMPANCHAYAT versus RAMGIRI GOSAVI & ANR. — [1967] 3 S.C.R. 774
SATRUGHAN ISSER versus SUBUJPARI & OTHERS — [1967] 1 S.C.R. 7
SATWANT SINGH SAWHNEY versus D. RAMARATHNAM, ASSISTANT PASSPORT OFFICER GOVERNMENT OF INDIA, NEW DELHI AND OTHERS — [1967] 3 S.C.R. 525
SAWAN RAM & OTHERS versus KALA WANTI & OTHERS — [1967] 3 S.C.R. 687
SECRETARY, HOME (ENDOWMENTS), ANDHRA PRADESH versus DIGYADARSAM RAJINDRA RAM DASJEE — [1967] 3 S.C.R. 891
SHAH & CO. BOMBAY versus THE STATE OF MAHARASHTRA & ANR. — [1967] 3 S.C.R. 466
SHAHDARA (DELHI) SAHARANPUR LIGHT RAILWAY CO. LTD. versus THE MUNICIPAL BOARD, SAHARANPUR — [1967] 3 S.C.R. 243
SHER SINGH & ORS. versus STATE OF UTTAR PRADESH — [1967] 2 S.C.R. 727
SHEW BUX MOHATO & ORS. versus AJJT NATH DUTTA — [1967] 1 S.C.R. 162
SHIBSANKAR NANDY versus PRABARTAK SANGHA AND ORS. — [1967] 2 S.C.R. 558
SHIVNARAYAN KABRA versus THE STATE OF MADRAS — [1967] 1 S.C.R. 138
SHREE MEENAKSHI MILLS LTD., MADURAI versus COMMISSIONER OF INCOME-TAX, MADRAS — [1967] 1 S.C.R. 392
SHYAM SUNDER versus SATYA KETU & ORS. — [1967] 1 S.C.R. 752
SINDHI LOHANA CHAITHRAM versus THE STATE OF GUJARAT — [1967] 3 S.C.R. 351
SITAL PARSHAD versus KISHORILAL — [1967] 3 S.C.R. 101
SMT. SITABATI DEBI & ANR. versus STATE OF WEST BENGAL & ANR. — [1967] 2 S.C.R. 949
SOLANA RAMACHANDRA RAO & ORS. versus MADDI KUTUMBA RAO & ANR. — [1967] 3 S.C.R. 703
SONI LALJI JETHA & ORS. versus SONI KALIDAS DEVCHAND & ORS. — [1967] 1 S.C.R. 873
SRI VEDAGIRI LAKSHMI NARASIMHA SWAMI TEMPLE versus INDURU PATTABHIRAMI REDDY — [1967] 1 S.C.R. 280
SRICHAND K. KHETWANI versus STATE OF MAHARASHTRA — [1967] 1 S.C.R. 595
SRINIVASA VARDACHARIAR AND ORS. versus GOPALA MENON AND ORS. — [1967] 1 S.C.R. 721
STANDARD MILLS CO. LTD. versus COMMISSIONER OF WEALTH-TAX, BOMBAY CITY — [1967] 1 S.C.R. 768
STATE OF ANDHRA PRADESH & ANR. versus NALLA RAJA REDDY & ORS. — [1967] 3 S.C.R. 28
STATE OF ANDHRA PRADESH versus MADIGA BOOSENA & ORS. — [1967] 3 S.C.R. 871
STATE OF ASSAM & ANR. versus BHARAT KALA BHANDAR LTD. & ORS. — [1967] 3 S.C.R. 490
STATE OF ASSAM & ANR. versus GAUHATI MUNICIPAL BOARD — [1967] 2 S.C.R. 732
STATE OF ASSAM & ORS. versus LABANYA PROBHA DEBI — [1967] 3 S.C.R. 611
STATE OF ASSAM & ORS. versus SHRI KANAK CHANDRA DUTTA — [1967] 1 S.C.R. 679
STATE OF ASSAM ETC. versus KRIPANATH SARMA & ORS. ETC. — [1967] 1 S.C.R. 499
STATE OF ASSAM versus HORIZON UNION & ANR — [1967] 1 S.C.R. 484
STATE OF ASSAM versus RANGA MAHAMMAD AND ORS. — [1967] 1 S.C.R. 454
STATE OF BOMBAY (NOW GUJARAT) versus MEMON MAHOMED HAJI HASAM — [1967] 3 S.C.R. 938
STATE OF GUJARAT versus M/S. KAILASH ENGINEERING CO. — [1967] 1 S.C.R. 543
STATE OF GUJARAT versus M/S. RAIPUR MANUFACTURING COMPANY LTD. — [1967] 1 S.C.R. 618
STATE OF GUJARAT versus VINAYA CHANDRA CHHOTA LAL PATNI — [1967] 1 S.C.R. 249
STATE OF MADHYA PRADESH & ANR. versus THAKUR BHARAT SINGH — [1967] 2 S.C.R. 454
STATE OF MADHYA PRADESH versus KALURAM — [1967] 1 S.C.R. 266
STATE OF MADRAS versus MADURAI MILLS CO., LTD. — [1967] 1 S.C.R. 732
STATE OF MADRAS versus P. M. BATCHA & COMPANY — [1967] 3 S.C.R. 617
STATE OF MADRAS versus R. NAND LAL & CO. — [1967] 3 S.C.R. 645
STATE OF MADRAS versus T. NARAYANASWAMI NAIDU AND ANR. — [1967] 3 S.C.R. 622
STATE OF MAHARASHTRA versus DR. R. B. CHOWDHARY & 2 ORS. — [1967] 3 S.C.R. 708
STATE OF MAHARASHTRA versus JAMNABHAI PURSHOTTAM ASSAR — [1967] 3 S.C.R. 808
STATE OF MYSORE & ANR. versus S.V.NARAYANAPPA — [1967] 1 S.C.R. 128
STATE OF MYSORE versus GUDUTHUR THIMMAPPA & SON, & ANR. — [1967] 1 S.C.R. 627
STATE OF MYSORE versus H. SANJEEVIAH — [1967] 2 S.C.R. 361
STATE OF MYSORE versus SYED IBRAHIM — [1967] 2 S.C.R. 673
STATE OF ORISSA versus DR. (MISS) BINAPANI DEI & ORS. — [1967] 2 S.C.R. 625
STATE OF PUNJAB & ORS. versus M/S. TARA CHAND LAJPAT RAI — [1967] 3 S.C.R. 10
STATE OF PUNJAB versus SURJIT SINGH & ANOTHER — [1967] 2 S.C.R. 347
STATE OF UTTAR PRADESH & ANR. versus SRI C. S. SHARMA — [1967] 3 S.C.R. 848
STATE OF UTTAR PRADESH versus RAJA ANAND BRAHMA SHAH — [1967] 1 S.C.R. 362
SUBHAS CHANDRA DAS MUSHIB versus GANGA PROSAD DAS MUSHIB AND ORS. — [1967] 1 S.C.R. 331
SUKH LAL AND ORS. versus STATE BANK OF INDIA AND ORS. — [1967] 1 S.C.R. 317
SUNDARAM & COMPANY (P,) LTD. MADURAI versus COMMISSIONER OF INCOME-TAX, MADRAS — [1967] 3 S.C.R. 798
SUPERINTENDENT & LEGAL REMEMBRANCER, STATE OF WEST BENGAL versus CORPORATION OF CALCUTTA — [1967] 2 S.C.R. 170
SYED KHAWAJA MOINUDDIN versus GOVERNMENT OF INDIA AND 3 ORS. — [1967] 2 S.C.R. 401
SYED YOUSUF YARKHAN & ORS. versus SYED MOHAMMED YARKHAN & ORS. — [1967] 2 S.C.R. 318
T. N. K. GOVINDARAJULU CHETTY versus COMMISSIONER OF INCOME-TAX, MADRAS — [1967] 3 S.C.R. 653
TATA ENGINEERING AND LOCOMOTIVE COMPANY versus ASSISTANT COMMISSIONER OF COMMERCIAL TAXES & ANR. — [1967] 2 S.C.R. 751
THAKUR JUGAL KISHORE SINHA versus SITAMARHI CENTRAL CO-OPERATIVE BANK LTD. & ANR. — [1967] 3 S.C.R. 163
THE ANDHRA PRABHA LTD. & ORS versus SECRETARY, MADRAS UNION OF JOURNALISTS & ORS . — [1967] 3 S.C.R. 901
THE COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD versus K. ADINARAYANA MURTY — [1967] 3 S.C.R. 388
THE COMMISSIONER OF INCOME-TAX, BOMBAY versus SMT. KASTURBAI WALCHAND TRUST, BOMBAY — [1967] 2 S.C.R. 7
THE COMMISSIONER OF INCOME-TAX, MADRAS versus SRI MEENAKSHI MILLS LTD. & ORS. — [1967] 1 S.C.R. 934
THE EAST INDIA INDUSTRIES (MADRAS) PRIVATE LTD., MADRAS & ANR. versus THE COMMISSIONER OF INCOME TAX, MADRAS — [1967] 3 S.C.R. 356
THE EMPLOYERS OF AZAM JAHI MILLS LTD. versus THE WORKMEN — [1967] 2 S.C.R. 520
THE STATE OF MAHARASHTRA & ANR. versus B. K. TAKKAMORE & ORS. — [1967] 2 S.C.R. 583
THE STATE OF UTTAR PRADESH versus MADAN MOHAN NAGAR — [1967] 2 S.C.R. 333
THE VISHNU PRATAP SUGAR WORKS (P) LTD. versus THE CHIEF INSPECTOR OF STAMPS, U.P. — [1967] 3 S.C.R. 920
TIIE UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, NORTH-EASTERN RAILWAY, GORAKHPUR versus THE INDIAN SUGAR MILLS ASSOCIATION, CALCUTTA & ANOTHER — [1967] 3 S.C.R. 219
TRAVANCORE SUGARS AND CHEMICALS LTD. versus COMMISSIONER OF INCOME-TAX, KERALA — [1967] 1 S.C.R. 423
TRAVANCORE-COCHIN CHEMICALS (P.) LTD. versus COMMISSIONER OF WEALTH-TAX, KERALA — [1967] 3 S.C.R. 448
TRILOKI NATH TIKU & ANR. versus STATE OF JAMMU & KASHMIR & ORS. — [1967] 2 S.C.R. 265
UNIKAT SANKUNNI MENON versus THE STATE OF RAJASTHAN — [1967] 3 S.C.R. 430
UNION CO-OPERATIVE INSURANCE SOCIETY LTD., BOMBAY versus COMMISSIONER OF INCOME TAX, BOMBAY — [1967] 3 S.C.R. 279
UNION OF INDIA versus BUNGO STEEL FURNITURE PVT. LTD. — [1967] 1 S.C.R. 324
UNION OF INDIA versus THE METAL CORPORATION OF INDIA LTD. & ANR. — [1967] 1 S.C.R. 255
V ALLIAMMAI ACHI versus NAGAPPA CHETTIAR & ORS. — [1967] 2 S.C.R. 448
VIJENDRA NATH & ORS. versus JAGDISH RAI AGGARWAL & ORS. — [1967] 2 S.C.R. 138
WAZIRCHAND MAHAJAN AND ANR. versus UNION OF INDIA — [1967] 1 S.C.R. 303
WORKMEN OF SHRI RANGAVILAS MOTORS (P) LTD. & ANR versus SHRI RANGAVILAS MOTORS (PJ LTD. AND ORS. — [1967] 2 S.C.R. 528
YUSUFALLI ESMAIL NAGREE versus THE STATE OF MAHARASHTRA — [1967] 3 S.C.R. 720