Supreme Court of India — 1982

151 reported judgments.

• A. K. ROY, ETC. versus UNION OF INDIA AND ANR. — [1982] 2 S.C.R. 272
• A.V. NACHANE & ANOTHER versus UNION OF INDIA & ANOTHER — [1982] 2 S.C.R. 246
• AHURA CHEMICAL PRODUCTS PVT. LTD. versus UNION OF INDIA — [1982] 1 S.C.R. 621
• AIR INDJA ETC. ETC. versus NERGESH MEERZA & ORS. ETC. ETC. — [1982] 1 S.C.R. 438
• AMITABH SHRIVASTAVA versus STATE OF MADHYA PRADESH & ORS. — [1982] 3 S.C.R. 186
• ANIL YADAV & ORS. versus STATE OF BIHAR & ANR. — [1982] 3 S.C.R. 533
• ANNAPURNA BISCUIT MANUFACTURING CO., KANPUR versus COMMISSIONER OF SALES TAX, U.P., LUCKNOW — [1982] 1 S.C.R. 149
• ASHOK KUMAR BINNY AND HANSRAJ versus STATE OF JAMMU & KASHMIR & OTHERS — [1982] 2 S.C.R. 142
• ASHOK KUMAR versus DELHI ADMINISTRATION & ORS. — [1982] 3 S.C.R. 707
• ASSESSING AUTHORITY-CUM-EXCISE & TAXATION OFFICER, GURUGAON & ANR. versus M/S. EAST INDIA COTTON MFG. CO. LTD. FARIDABAD — [1982] 1 S.C.R. 55
• ASSOCIATED CEMENT CO. LTD. versus COMMERCIAL TAX OFFICER, KOTA & ORS. — [1982] 1 S.C.R. 563
• B.R. RAMABHADRIAH versus SECRETARY, FOOD & AGRICULTURE DEPARTMENT ANDHRA PRADESH & ORS. — [1982] 1 S.C.R. 159
• BABU LAL versus HAZARI LAL KISHORI LAL & ORS. — [1982] 3 S.C.R. 94
• BABU SINGH CHAUHAN versus RAJKUMARI JAIN & ORS. — [1982] 3 S.C.R. 114
• BALDEV SAHAI BANGIA versus R.C. BHASIN — [1982] 3 S.C.R. 670
• BEHARILAL RAMCHARAN versus INCOME-TAX OFFICER, SPECIAL CIRCLE B WARD, KANPUR AND ANR. — [1982] 1 S.C.R. 1
• BHAICHAND RATANSHI versus LAXMISHANKER TRIBHOYAN — [1982] 1 S.C.R. 153
• BHAIYA RAMANUJ PRATAP DEO versus LALU MAHESHANUJ PRATAP DEO & ORS. AND VICE-VERSA — [1982] 1 S.C.R. 417
• BHIKOBA SHANKAR DHUMAL (DEAD) BY LRS. & ORS. versus MOHAN LAL PUNCHAND TATHED & ORS. — [1982] 3 S.C.R. 218
• BHOPAL SUGAR INDUSTRIES LTD. versus STATE OF M.P. & OTHERS — [1982] 3 S.C.R. 543
• BIMAL CHAND JAIN versus SRI GOPAL AGARWAL — [1982] 1 S.C.R. 124
• BISHAMBHAR DAYAL CHANDRA MOHAN AND OTHERS ETC. ETC. versus STATE OF UTTAR PRADESH & ORS. — [1982] 1 S.C.R. 1137
• BROOKE BOND INDIA LTD. versus THE WORKMEN — [1982] 1 S.C.R. 29
• CHAMPALAL POONAJI SHAH versus STATE OF MAHARASHTRA — [1982] 3 S.C.R. 61
• CHHAGANLAL KESHAVLAL MEHTA versus PATEL NARANDAS HARIBHAI — [1982] 2 S.C.R. 166
• CHINNAMARKATHIAN ALIAS MUTHU GOUNDER & ANOTHER versus AYYAVOO ALIAS PERIANA GOUNDER & OTHERS — [1982] 2 S.C.R. 146
• CHOUDHARY SAHU (DEAD) BY LRS. versus STATE OF BIHAR — [1982] 2 S.C.R. 178
• COMMISSIONER OF INCOME TAX, DELHI versus DELHI SAFE DEPOSIT CO. LTD. — [1982] 3 S.C.R. 1
• D. RAMASWAMI versus STATE OF TAMIL NADU — [1982] 3 S.C.R. 75
• DEVJI VALLABHBHAI TANDEL ETC. versus THE ADMINISTRATOR OF GOA, DAMAN & DIU & ANR. — [1982] 3 S.C.R. 553
• DIVISIONAL PERSONNEL OFFICER, WESTERN RAILWAY, KOTA versus SUNDAR DASS — [1982] 1 S.C.R. 937
• DR. B. L. ASAWA versus STATE OF RAJASTHAN & ORS. — [1982] 3 S.C.R. 444
• DR. RAHAMATULLAH versus STATE OF BLHAR AND ANR. — [1982] 1 S.C.R. 836
• DR. S.P. KAPOOR ETC. versus STATE OF HIMACHAL PRADESH & ORS. ETC. — [1982] 1 S.C.R. 1043
• E. MAHBOOB SAHEB versus N. SUBBARAYAN CHOWDHARY & ORS. — [1982] 2 S.C.R. 238
• EX-CAPT. ASHOK KUMAR SAWHNEY versus UNION OF INDIA & OTHERS — [1982] 3 S.C.R. 38
• F.R. JESURATNAM versus UNION OF INDIA & OTHERS — [1982] 1 S.C.R. 40
• FIRESTONE TYRE AND RUBBER COMPANY OF INDIA PRIVATE LIMITED versus THE WORKMEN EMPLOYED REPRESENTED BY FIRESTONE TYRE EMPLOYEES UNION — [1982] 1 S.C.R. 20
• FIRM RAMDEO ONKARMAL & ANR. versus STATE OF U.P. & ANR. — [1982] 1 S.C.R. 14
• GANGABAI W/O RAMBILAS GILDA versus CHHABUBAI W/O PUKHARAJJI GANDHI — [1982] 1 S.C.R. 1176
• GOVERNMENT OF ANDHRA PRADESH versus THUMMALA KRISHNA RAO & ANR. — [1982] 3 S.C.R. 500
• GULAM ABBAS & ORS. versus STATE OF U.P. & ORS. — [1982] 1 S.C.R. 1077
• GURDAYAL SLNGH FIJI versus THE STATE OF PUNJAB AND ORS. — [1982] 1 S.C.R. 904
• GURU NANAK FOUNDATION versus RATTAN SINGH & SONS — [1982] 1 S.C.R. 842
• HANUMANT DASS versus VINAY KUMAR & ORS. — [1982] 3 S.C.R. 595
• HARBANS SINGH versus STATE OF U.P. & OTHERS — [1982] 3 S.C.R. 235
• HARNEK SINGH versus STATE OF PUNJAB & ORS — [1982] 2 S.C.R. 139
• HEMLATA KANTILAL SHAH versus STATE OF MAHARASHTRA & ORS. — [1982] 1 S.C.R. 1028
• HINDUSTAN ALUMINIUM CORPORATION LTD. versus STATE OF UTTAR PRADESH & ANR. — [1982] 1 S.C.R. 129
• IDANDAS versus ANANT RAMCHANDRA PHADKE DEAD BY L. RS. — [1982] 1 S.C.R. 1197
• INDU BALA BOSE & ORS. versus MANINDRA CHANDRA BOSE & ANR. — [1982] 1 S.C.R. 1188
• J. D. JAIN versus THE MANAGEMENT OF STATE BANK OF INDIA & ANR. — [1982] 2 S.C.R. 227
• JAIN MALLEABLES versus BHARAT SAHAY — [1982] 2 S.C.R. 53
• JEEWANTI PANDEY versus KISHAN CHANDRA PANDEY — [1982] 1 S.C.R. 1003
• JYOTI BASU & OTHERS. versus DEBI GHOSAL & OTHERS. — [1982] 3 S.C.R. 318
• K. C. KAPOOR versus RADHIKA DEVI (DEAD) BY L.RS. & OTHERS — [1982] 1 S.C.R. 907
• K. JAGANNADHA RAO versus STATE OF ANDHRA PRADESH & OTHERS — [1982] 1 S.C.R. 69
• K. RAJENDRAN & ORS. ETC. ETC. versus STATE OF TAMIL NADU & ORS. — [1982] 3 S.C.R. 628
• K.P. VARGHESE versus THE INCOME-TAX OFFICER, ERNAKULAM, AND ANOTHER — [1982] 1 S.C.R. 629
• KALLOOMAL TAPESWARI PRASAD (HUF), KANPUR versus THE C. I T., KANPUR — [1982] 3 S.C.R. 9
• KAPURCHAND SHRIMAL versus COMMISSIONER OF INCOME TAX, ANDHRA PRADESH,HYDERABAD — [1982] 1 S.C.R. 505
• KAVITA W/O SUNDER SHANKARDAS DEVIDASANI ETC. versus STATE OF MAHARASHTRA & ORS. ETC. ETC. — [1982] 1 S.C.R. 138
• KOOPILAN UNEEN'S DAUGHTER PATHUMMA & ORS. versus KOOPILAN UNEENS SON KUNTALAN KUTTY DEAD BY LRS. & ORS, — [1982] 1 S.C.R. 183
• KULJIT SINGH ALIAS RANGA versus LT. GOVERNOR OF DELHI & ORS. — [1982] 3 S.C.R. 58
• L. ROBERT D'SOUZA versus THE EXECUTIVE ENGINEER SOUTHERN RAILWAY & ANR. — [1982] 3 S.C.R. 251
• LILA DHAR versus STATE OF RAJASTHAN & ORS. — [1982] 1 S.C.R. 320
• LINGO SULPHITE CORPORATION OF INDIA LTD. & ORS. versus U.P. STATE SUGAR CORPORATION LTD., UNIT, BIJNOR & ORS. — [1982] 3 S.C.R. 66
• LUDHICHEM AGENCIES ETC. versus AHMED R.V. PEER MOHAMED AND ANR. — [1982] 1 S.C.R. 712
• MADHYA PRADESH RATION VIKRETA SANGH SOCIETY & ORS. ETC. ETC. versus STATE OF MADHYA PRADESH & ANR. — [1982] 1 S.C.R. 750
• MAHABIR PRASAD VERMA versus DR. SURINDER KAUR — [1982] 3 S.C.R. 607
• MANGAL SEN versus KANCHHID MAL — [1982] 1 S.C.R. 331
• MATH SAUNA AND ORS. versus KEDAR NATH @ UMA SHANKAR & ORS. — [1982] 1 S.C.R. 659
• MOHANLAL GANGARAM GEHANI versus STATE OF MAHARASHTRA — [1982] 3 S.C.R. 277
• MOTOR OWNERS INSURANCE CO. LTD. versus JADAVJI KESHAVJI MODI & ORS. — [1982] 1 S.C.R. 860
• MUNICIPAL COUNCIL DAMOH versus VRAJ LAL MANILAL & CO. & OTHERS — [1982] 3 S.C.R. 307
• MUNNA & OTHERS ETC. versus STATE OF U.P. AND OTHERS ETC. — [1982] 3 S.C.R. 47
• NAGESH BISTO DESAI ETC. ETC. versus KHANDO TIRMAL DESAI ETC. ETC. — [1982] 3 S.C.R. 341
• NAND LAL BAJAJ versus THE STATE OF PUNJAB AND ANR. — [1982] 1 S.C.R. 718
• O. N. BHATNAGAR versus SMT. RUKIBAI NARSINDAS & ORS. — [1982] 3 S.C.R. 681
• OM PRAKASH GUPTA ETC. versus DIG VIJENDRAPAL GUPTA ETC. — [1982] 3 S.C.R. 491
• P. VENKAIAH versus G. KRISHNA RAO & OTHERS. — [1982] 1 S.C.R. 380
• P.P. ENTERPRISES ETC. ETC. versus UNION OF INDIA & OTHERS ETC. — [1982] 3 S.C.R. 510
• PADMA SRINLVASAN versus PREMIER INSURANCE CO. LTD. — [1982] 3 S.C.R. 244
• PANDURANG JIVAJI versus RAMCHANDRA GANGADHAR ASHTEKAR (DEAD) BY LRS. & ORS. — [1982] 1 S.C.R. 1020
• PARASHRAM THAKUR DASS & OTHERS versus RAM CHAND S/O SHRI RADHUMAL & OTHERS — [1982] 3 S.C.R. 288
• PHILLIPPA ANNE DUKE versus THE STATE OF TAMIL NADU — [1982] 3 S.C.R. 769
• PRABHA DUTT versus UNION OF INDIA & ORS. — [1982] 1 S.C.R. 1184
• PRAKASH AMICHAND SHAH versus STATE OF GUJARAT — [1982] 1 S.C.R. 81
• PRASAD & ORS. versus V. GOVINDASWAMI MUDALIAR & ORS. — [1982] 2 S.C.R. 109
• PRATAP SINGH versus PREETAM SINGH & ANR. — [1982] 3 S.C.R. 776
• R. S. MAKASHI & ORS. versus I. M. MENON & ORS. — [1982] 2 S.C.R. 69
• R.K. GARG ETC. ETC. versus UNION OF INDIA & ORS. ETC. — [1982] 1 S.C.R. 947
• R.K. KHANDELWAL versus STATE OF U.P. & OTHERS — [1982] 1 S.C.R. 283
• RAGHBIR versus STATE OF HARYANA — [1982] 1 S.C.R. 686
• RAJAMMAL AND ANR. versus MOOKAN @ PERIA PERUMAL THEVAL & ORS. — [1982] 1 S.C.R. 174
• RAM KARAN & ORS. versus STATE OF UTTAR PRADESH — [1982] 3 S.C.R. 395
• RAM PYARE CHAUDHARY & ANR. versus STATE OF UTTAR PRADESH & ORS. — [1982] 3 S.C.R. 207
• RANDHIR SINGH versus UNION OF INDIA & ORS. — [1982] 3 S.C.R. 298
• RATTAN SINGH ETC. ETC. versus STATE OF PUNJAB & ORS. ETC. ETC. — [1982] 1 S.C.R. 1010
• RESERVE BANK OF INDIA, BOMBAY versus C.T. DIGHE AND OTHERS — [1982] 1 S.C.R. 107
• RICHPAL SINGH & ANR. versus DESH RAJ SINGH & ORS. — [1982] 1 S.C.R. 368
• S. GOPA KUMAR versus STATE OF KERALA & KERALA PUBLIC SERVICE COMMISSION — [1982] 1 S.C.R. 744
• S.P. GUPTA & ORS. ETC. ETC. versus UNION OF INDIA & ORS. ETC. ETC. — [1982] 2 S.C.R. 365
• SANTOSHI TEL UTPADAK KENDRA versus DEPUTY COMMISSIONER OF SALES TAX — [1982] 1 S.C.R. 97
• SARDAR GOVINDRAO & ORS. versus STATE OF MADHYA PRADESH & ORS. — [1982] 3 S.C.R. 729
• SARDAR GOVINDRAO MAHADIK & ANR. versus DEVI SAHAI & ORS. — [1982] 2 S.C.R. 186
• SAT PAL GUPTA & ANR. versus STATE OF HARYANA & ANR. — [1982] 3 S.C.R. 196
• SAYED MOHOMED BAQUIR EL-EDROOS (DEAD) BY LRS. versus STATE OF GUJARAT — [1982] 1 S.C.R. 882
• SHAH BABULAL KHIMJI versus JAYABEN D. KANIA AND ANR. — [1982] 1 S.C.R. 187
• SHIELA KAUSHISH versus COMMISSIONER OF INCOME-TAX, DELHI — [1982] 1 S.C.R. 309
• SIRAJMOHMEDKHAN JANMOHAMADKHAN versus HAFIZUNNISA YASINKHAN & ANR. — [1982] 1 S.C.R. 695
• SMT. ANAND KAUR versus PRITAM LAL — [1982] 3 S.C.R. 43
• SMT. KALLOO & ORS. versus DHAKADEVI & ORS . — [1982] 3 S.C.R. 201
• SMT. MASUMA versus STATE OF MAHARASHTRA & ANR. — [1982] 1 S.C.R. 288
• SMT. RUKHAMANBAI versus SHIVRAM & ORS. — [1982] 1 S.C.R. 607
• SOUTH INDIA VISCOSE LTD. versus STATE OF TAMIL NADU — [1982] 1 S.C.R. 44
• SOUTHERN PHARMACEUTICALS & CHEMICALS TRICHUR & ORS. ETC. versus STATE OF KERALA & ORS. ETC. — [1982] 1 S.C.R. 519
• STATE BANK OF TRAVANCORE versus MOHAMMED MOHAMMED KHAN — [1982] 1 S.C.R. 338
• STATE OF ANDHRA PRADESH versus MOHD. ASHRAFUDDIN — [1982] 3 S.C.R. 482
• STATE OF ASSAM & ORS versus BANSHIDHAR SHEWBHAGWAN & CO. — [1982] 1 S.C.R. 554
• STATE OF BIHAR versus DR. YOGENDRA SINGH COL. (RETD.) AND OTHER — [1982] 3 S.C.R. 332
• STATE OF GUJARAT versus ADAM KASAM BHAYA — [1982] 1 S.C.R. 740
• STATE OF GUJARAT versus ISMAIL JUMA & ORS. — [1982] 1 S.C.R. 1014
• STATE OF GUJARAT versus SAYED MOHD. BAQUIR EL EDROSS — [1982] 1 S.C.R. 551
• STATE OF M.P. AND ANR. versus KUMARI NIVEDITA JAIN AND ORS. — [1982] 1 S.C.R. 759
• STATE OF MADHYA PRADESH versus DEWADAS & ORS. — [1982] 3 S.C.R. 81
• STATE OF MAHARASHTRA & ANR. versus CHANDRAKANT ANANT KULKARNI & ORS. — [1982] 1 S.C.R. 665
• STATE OF MAHARASHTRA versus CHAMPALAL PUNJAJI SHAH — [1982] 1 S.C.R. 299
• STATE OF U.P. versus JAIRAM ETC. — [1982] 2 S.C.R. 24
• STATE OF WEST BENGAL & ORS. versus SWAPAN KUMAR GUHA & ORS. — [1982] 3 S.C.R. 121
• STATE OF WEST BENGAL versus SHEW MANGAL SINGH & ORS. — [1982] 1 S.C.R. 360
• SUKHNANDAN SARAN DINESH KUMAR & ANOTHER ETC. ETC. versus UNION OF INDIA & ANOTHER ETC. ETC. — [1982] 3 S.C.R. 371
• SUKHVINDER PAL BIPAN KUMAR versus STATE OF PUNJAB & ORS. — [1982] 2 S.C.R. 31
• SWASTIK RUBBER PRODUCTS LTD. ETC. ETC. versus MUNICIPAL CORPORATION OF THE CITY OF POONA & ANR. — [1982] 1 S.C.R. 729
• SYED ASADULLAH KAZMI versus THE ADDL. DISTRICT JUDGE,I ALLAHABAD AND OTHERS — [1982] 1 S.C.R. 77
• SYED ISRAR MASOOD, FOREST CONTRACTOR. RET GHAT, BHOPAL versus STATE OF MADHYA PRADESH — [1982] 1 S.C.R. 894
• T.N. SAXENA & OTHERS versus STATE OF U.P. & OTHERS — [1982] 3 S.C.R. 719
• TATA ENGINEERING & LOCOMOTIVE CO. LTD. versus THEIR WORKMEN — [1982] 1 S.C.R. 929
• THAKUR NARAIN SINGH versus STATE OF RAJASTHAN — [1982] 3 S.C.R. 474
• TRADE LINKS LTD., NEW DELHI AND ANR. ETC. ETC. versus STATE OF UTTAR PRADESH AND ANR. ETC. ETC. — [1982] 3 S.C.R. 755
• UMA CHARAN versus STATE OF MADHYA PRADESH AND ANR. — [1982] 1 S.C.R. 353
• UMESH CHANDRA versus STATE OF RAJASTHAN — [1982] 3 S.C.R. 583
• UNION OF INDIA versus GURNAM SINGH — [1982] 3 S.C.R. 700
• V.T. KHANZODE & ORS. versus RESERVE BANK OF INDIA & ANR. — [1982] 3 S.C.R. 411
• VAZIR SULTAN TOBACCO CO. LTD. ETC. ETC. versus COMMISSIONER OF INCOME-TAX ANDHRA PRADESH, HYDERABAD — [1982] 1 S.C.R. 789
• VIJAY KUMAR versus STATE OF J & K & OTHERS — [1982] 3 S.C.R. 522
• VINODKUMAR SHANTILAL GOSALIA versus GANGADHAR NARSINGDAS AGARWAL & ORS. — [1982] 1 S.C.R. 392
• WESTERN COALFIELDS LTD. versus SPECIAL AREA DEVELOPMENT AUTHORITY, KORBA AND ANR. — [1982] 2 S.C.R. 1
• WING COMMANDER J. KUMAR versus UNION OF INDIA AND OTHERS — [1982] 3 S.C.R. 453
• WORKMEN OF METRO THEATRE LTD., BOMBAY versus METRO THEATRE LTD., BOMBAY — [1982] 1 S.C.R. 164
• WORKMEN OF WILLIAMSON MAGOR & CO. LTD. versus WILLIAMSON MAGOR & CO. LTD. & ANR. — [1982] 2 S.C.R. 42

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