Supreme Court of India — 1963

270 reported judgments.

• A. L. V. R. S. T. VEERAPPA CHETTIAR versus S. MICHAEL ETC. — [1963] SUPP. 2 S.C.R. 244
• A. V. THOMAS & CO. LTD. versus DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX — [1963] SUPP. 2 S.C.R. 608
• A. V. THOMAS & CO., LTD., ALLEPPEY versus THE COMMISSIONER OF INCOME-TAX, (BANGALORE) KERALA — [1963] SUPP. 1 S.C.R. 776
• ABDUL MATEEN versus RAM KAILASH PANDEY AND OTHERS — [1963] 3 S.C.R. 523
• ABINASH CHANDRA BOSE versus BIMAL CHANDRA BOSE — [1963] 3 S.C.R. 564
• ACHYUT ADHICARY versus STATE OF WEST BENGAL — [1963] 2 S.C.R. 47
• ADHYAKSHA MATHUR BABU'S SAKTI OUSHADHALAYA DACCA (P) LTD. AND OTHERS versus UNION OF INDIA — [1963] 3 S.C.R. 957
• AJIT KUMAR P ALIT versus STATE OF WEST BENGAL — [1963] SUPP. 1 S.C.R. 953
• AKADASI PADHAN versus STATE OF ORISSA — [1963] SUPP. 2 S.C.R. 691
• AMAR NATH DOGRA versus UNION OF INDIA — [1963] 1 S.C.R. 657
• AMIR SINGH AND ANOTHER versus RAM SINGH AND OTHERS — [1963] 3 S.C.R. 884
• AMRITDHARA PHARMACY versus SATYADEO GUPTA — [1963] 2 S.C.R. 484
• AMRITSAR RA YON & SILK MILLS versus THEIR WORKMEN — [1963] 3 S.C.R. 558
• ANAKAPALLA CO-OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED versus WORKMEN — [1963] SUPP. 1 S.C.R. 730
• ANANGA BIJOY MITTRA versus TATA IRON & STEEL CO. LTD. — [1963] SUPP. 2 S.C.R. 1
• ANANT PRASAD LAKSHMINIVAS GENERIWAL versus STTE OF ANDHRA PRADESH AND OTHERS — [1963] SUPP. 1 S.C.R. 844
• AST INDIA COMMERCIAL CO., LTD., CALCUTTA AND ANOTHER versus THE COLLECTOR OF CUSTOMS, CALCUTTA — [1963] 3 S.C.R. 338
• B. M. RAMASWAMY versus B. M. KRISHNAMURTHY AND OTHERS — [1963] 3 S.C.R. 479
• BABU SINGH versus STATE OF PUNJAB — [1963] 3 S.C.R. 749
• BAGALKOT CITY MUNICIPALITY versus BAGALKOT CEMENT CO. — [1963] SUPP. 1 S.C.R. 710
• BALESHWAR RAI AND OTHERS versus THE STATE OF BIHAR — [1963] 2 S.C.R. 433
• BANWARI LAL JHUNJHUNWALA AND OTHERS versus UNION OF INDIA AND OTHERS — [1963] SUPP. 2 S.C.R. 338
• BEKARU SINGH versus STATE OF U. P. — [1963] 1 S.C.R. 55
• BHAGWANBHAI DULABHAI JADHAV versus STATE OF MAHARASHTRA — [1963] 3 S.C.R. 386
• BHAIYA PUNJALAL BHAGWANDDIN versus DAVE BHAGWATPRASAD PRABHUPRASAD — [1963] 3 S.C.R. 312
• BHIVA DOULU PATIL versus STATE OF MAHARASHTA — [1963] 3 S.C.R. 830
• BHOJU MANDAL versus DEBNATH BHAGAT — [1963] SUPP. 2 S.C.R. 82
• BIRICHH BHUIAN AND OTHERS versus STATE OF BIHAR — [1963] SUPP. 2 S.C.R. 328
• BIRLA COTTON SPINNING & WEAVING MILLS versus WORKMEN AND OTHERS — [1963] 2 S.C.R. 716
• BISWAMBHAR SINGH AND ORS. versus STATE OF ORISSA — [1963] SUPP. 2 S.C.R. 362
• BODHU RAM versus STATE OF RAJASTHAN — [1963] 3 S.C.R. 376
• BOOTAMAL versus UNION OF INDIA — [1963] 1 S.C.R. 70
• BRIDGE & ROOF CO.· (INDIA) LTD. versus UNION OF INDIA — [1963] 3 S.C.R. 978
• BRITISH INDIA CORPORATION LTD. versus COLLECTOR OF CENTRAL EXCISE — [1963] 3 S.C.R. 642
• BURMAH SHELL OIL STORAGE & DISTRIBUTING CO. INDIA LTD. versus THE BELGAUM BOROUGH MUNICIPALITY — [1963] SUPP. 2 S.C.R. 216
• C. ABDUL SHUKOOR SAHEB versus ARJI PAPA RAO AND OTHERS — [1963] SUPP. 2 S.C.R. 55
• CENTRAL POTTERIES LTD versus STATE OF MAHARASHTRA & OTHERS — [1963] 1 S.C.R. 166
• CHAIRMAN OF THE MUNICIPAL COMMISSIONERS OF HOWRAH versus SHALIMAR WOOD PRODUCTS & ANOTHER. — [1963] 1 S.C.R. 47
• CHAVALIER I.I. IYYAPPAN & ANOTHER versus THE DHARMODAYAM COMPANY — [1963] 1 S.C.R. 85
• CHIMANDAS BAGOMAL SINDHI versus JOGESHWAR AND ANOTHER — [1963] SUPP. 1 S.C.R. 968
• CHIMANLAL JAGJIVANDAS SHETH versus STATE OF MAHARASHTRA — [1963] SUPP. 1 S.C.R. 344
• CHINNA GOWDA versus STATE OF MYSORE — [1963] 2 S.C.R. 517
• CITY OF NAGPUR CORPORATION versus JOHN SERVAGE PHILLIP & ANR. — [1963] SUPP. 2 S.C.R. 600
• COLLECTOR OF CUSTOMS, CALCUTTA versus EAST INDIA COMMERCIAL CO. LTD. — [1963] 2 S.C.R. 563
• COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY versus AFCO (P) LTD., BOMBAY — [1963] SUPP. 1 S.C.R. 766
• COMMISSIONER OF INCOME-TAX, BOMBAY versus JUBILEE MILLS LTD., BOMBAY — [1963] SUPP. 1 S.C.R. 83
• COMMISSIONER OF INCOME-TAX, BOMBAY versus ROBERT J. SAS — [1963] SUPP. 2 S.C.R. 209
• CORPORATION OF THE CITY OF NAGPUR versus THE NAGPUR HANDLOOM CLOTH MARKET CO. LTD. — [1963] SUPP. 2 S.C.R. 796
• DAHYA LAL AND OTHERS versus RASUL MOHAMMED ABDUL RAHIM — [1963] 3 S.C.R. 1
• DAVA SON OF BHIMJI GOHIL versus JOINT CHIEF CONTROLLER OF IMPORTS & EXPORTS — [1963] 2 S.C.R. 73
• DHANVANTRAI BALWANTRAI DESAI versus STATE OF MAHARASHTRA — [1963] SUPP. 1 S.C.R. 485
• DOKKU BHUSHAYYA versus KATRAGADDA RAMAKRISHNAYYA — [1963] 2 S.C.R. 499
• DR. A. LAKSHMANASWAMI MUDALIAR AND OTHERS versus LIFE INSURANCE CORPORATION — [1963] SUPP. 2 S.C.R. 887
• DR. C. ANNACHERIAM AND ANOTHER versus ACHUTHA MENON AND OTHERS — [1963] 2 S.C.R. 986
• DR. INDRAMANI PYARELAL GUPTA versus W.R. NATHU AND OTHERS. — [1963] 1 S.C.R. 721
• DR. VIMLA versus DELHI ADMINISTRATION — [1963] SUPP. 2 S.C.R. 585
• EAST INDIA TOBACCO CO versus STATE OF ANDHRA PRADESH — [1963] 1 S.C.R. 404
• EXPRESS NEWSPAPERS (P) LTD. versus MICHAEL MARK AND ANOTHER — [1963] 3 S.C.R. 405
• FATEH MOHD. SON OF NATHU versus DELHI ADMINISTRATION — [1963] SUPP. 2 S.C.R. 560
• FIRM A. T. B. MEHTAB MAJID AND CO. versus STATE OF MADRAS AND ANOTHER — [1963] SUPP. 2 S.C.R. 435
• FIRM GULAM HUSSAIN HAJI YAKUB & SONS versus STATE OF RAJASTHAN — [1963] 2 S.C.R. 255
• FRENCH MOTOR CAR CO., LIMITED versus WORKMEN — [1963] SUPP. 2 S.C.R. 16
• G. GILDA TEXTILE AGENCY versus STATE OF ANDHRA PRADESH — [1963] 2 S.C.R. 248
• GAJENDRA NARAIN SINGH versus JOHRI MAL PRAHLAD RAI — [1963] SUPP. 2 S.C.R. 30
• GAMBHIR MAL PANDIYA versus J. K. JUTE MILLS CO., LTD., KANPUR AND ANOTHER — [1963] 2 S.C.R. 190
• GANDHARA TRANSPORT CO. LTD. versus THE STATE OF PUNJAB AND OTHERS — [1963] SUPP. 1 S.C.R. 800
• GOUR CHANDRA ROUT & ANOTHER versus THE PUBLIC PROSECUTOR, CUTTACK — [1963] SUPP. 2 S.C.R. 447
• GURBAKSH SINGH versus NIKKA SINGH — [1963] SUPP. 1 S.C.R. 55
• GURCHARAN SINGH versus STATE OF PUNJAB — [1963] 3 S.C.R. 585
• GURSAHAI SAIGAL versus COMMISSIONER OF INCOME-TAX, PUNJAB — [1963] 3 S.C.R. 893
• H. H. SUDHUNDRA THIRTHA SWAMIAR versus COMMISSIONER FOR HINDU RELIGIOUS & CHARITABLE ENDOWMENTS, MYSORE — [1963] SUPP. 2 S.C.R. 302
• HAJI T. J. ABDUL SHAKOOR AND OTHERS versus BIJAY KUMAR KAPUR AND OTHERS — [1963] SUPP. 2 S.C.R. 46
• HANSRAJ NATHU RAM versus LALJI RAJA & SONS OF BANKURA — [1963] 2 S.C.R. 619
• HAZARL LAL versus STATE OF BIHAR — [1963] SUPP. 1 S.C.R. 419
• HEGGADE JANARDHAN SUBBARYE versus THE STATE OF MYSORE AND ANOTHER — [1963] SUPP. 1 S.C.R. 475
• HINDUSTAN IDEAL INSURANCE CO. LTD. versus LIFE INSURANCE CORPORATION OF INDIA — [1963] 2 S.C.R. 56
• INCOME-TAX OFFICER & ANOTHER, BOMBAY versus THE SIMPLEX MILLS LTD., BOMBAY — [1963] SUPP. 2 S.C.R. 162
• INDIA MARINE SERVICE PRIVATE LTD. versus THEIR WORKMEN. — [1963] 3 S.C.R. 575
• ISHWARI PRASAD MISHRA versus MOHAMMAD ISA — [1963] 3 S.C.R. 722
• J. PANDURANGARAO versus ANDHRA PRADESH PUBLIC SERVICE COMMISSION — [1963] 1 S.C.R. 707
• JABALPUR ELECTRIC SUPPLY CO. versus SAMBHU PRASAD SRIVASTAVA & OTHERS — [1963] 3 S.C.R. 453
• JAGANNATH PRASAD versus THE STATE OF UTTAR PRADESH — [1963] 2 S.C.R. 850
• JAGANNATH SONU PARKAR versus STATE OF MAHARASHTRA — [1963] SUPP. 1 S.C.R. 573
• JAI DEV versus THE STATE OF PUNJAB — [1963] 3 S.C.R. 489
• JASWANT SUGAR MILLS LTD., MEERUT versus LAKSHMICHAND AND OTHERS — [1963] SUPP. 1 S.C.R. 242
• JAY ENGINEERING WORKS LTD. AND OTHERS versus THE UNION OF INDIA AND OTHERS — [1963] 3 S.C.R. 995
• JETMOLL BHOJRAJ versus THE DARJEELING HIMALAYAN RAILWAY CO. LTD. AND OTHERS — [1963] 2 S.C.R. 832
• JIA LAL versus THE DELHI ADMINISTRATION — [1963] 2 S.C.R. 864
• JYOTISH THAKUR AND OTHERS versus TARAKANT JHA AND OTHERS — [1963] SUPP. 1 S.C.R. 13
• K. CHINNASWAMY REDDY versus STATE OF ANDHRA PRADESH — [1963] 3 S.C.R. 412
• KALI PADA CHOWDHURY versus UNION OF INDIA — [1963] 2 S.C.R. 904
• KANWAL LAL versus STATE OF PUNJAB — [1963] SUPP. 1 S.C.R. 479
• KAPUR CHAND GODHA versus MIR NAWAB HIMAYATALIKHAN AZAMJAH — [1963] 2 S.C.R. 168
• KHANDIGE SHAM BHAT AND OTHERS versus THE AGRICULTURAL INCOME TAX OFFICER — [1963] 3 S.C.R. 809
• KHARDAH COMPANY LTD. versus RAYMON & CO. (INDIA) PRIVATE LTD. — [1963] 3 S.C.R. 183
• KHEM CHAND versus UNION OF INDIA — [1963] SUPP. 1 S.C.R. 229
• KISHINCHAND CHELLARAM versus COMMISSIONER OF INCOME-TAX CENTRAL BOMBAY — [1963] 2 S.C.R. 268
• KUMAR BIMAL CHANDRA SINHA versus STATE OF ORISSA — [1963] 2 S.C.R. 552
• KUNJ BEHARILAL AGARWAL versus UNION OF INDIA — [1963] 2 S.C.R. 1
• KURAPATI VENKATA MALLAYYA AND ANOTHER versus THONDEPU RAMASWAMI AND CO. AND ANOTHER — [1963] SUPP. 2 S.C.R. 995
• LACHHMAN DAS ON BEHALF OF FIRM TILAK RAM RAM BUX versus STATE OF PUNJAB AND OTHERS — [1963] 2 S.C.R. 353
• LAXMAN BALWANT BHOPATKAR (SINCE DECEASEAD ) BY ANOTHER TRUSTEE DR.DHANANJAYA RAMACHANDRA GADGIL AND OTHERS versus THE CHARITY COMMISSIONER, BOMBAY — [1963] 2 S.C.R. 625
• M. CHOCKALINGAM & ANOTHER versus COMMISSIONER OF INCOME-TAX, MADRAS & ANOTHER — [1963] SUPP. 1 S.C.R. 599
• M. G. AGARWAL versus STATE OF MAHARASHTRA — [1963] 2 S.C.R. 405
• M. NARAYANAN NAMBIAR versus STATE OF KERALA — [1963] SUPP. 2 S.C.R. 724
• M.R. BALAJI AND OTHERS versus STATE OF MYSORE — [1963] SUPP. 1 S.C.R. 439
• M.S. ANIRUDHAN versus THE THOMCOS BANK LTD. — [1963] SUPP. 1 S.C.R. 63
• M/S . MANGALORE GANESH BEDI WORKS versus THE STATE OF MYSORE & ANOTHER — [1963] SUPP. 1 S.C.R. 275
• M/S NEW INDIA SUGAR MILLS LTD. versus COMMISSIONER OF SALES TAX, BIHAR — [1963] SUPP. 2 S.C.R. 459
• M/S. AMARCHAND LALITKUMAR versus SHREE AMBICA JUTE MILLS LTD. — [1963] 2 S.C.R. 953
• M/S. BHIKUSA YAMASA KAHATRIYA versus SANGAMNER AKOLA TALUKA BIDI KAMGAR UNION — [1963] SUPP. 1 S.C.R. 524
• M/S. CHHOTABHAI JETHABHAI PATEL & CO. versus STATE OF UTTAR PRADESH — [1963] 1 S.C.R. 991
• M/S. KHAN SAHEB M. HASSANJI & SONS versus STATE OF MADHYA PRADESH — [1963] SUPP. 2 S.C.R. 235
• M/S. KIRLOSKAR OIL ENGINES versus HANMANT LAXMAN BIBAWE — [1963] 3 S.C.R. 514
• M/S. L. H. SUGAR FACTORIES AND OIL MILLS (P) LTD versus THEIR WORKMEN — [1963] 3 S.C.R. 571
• M/S. SURAJMULL NAGARMULL versus STATE OF WEST BENGAL — [1963] 2 S.C.R. 163
• M/S. TULSIDAS KHIMJI versus THEIR WORKMEN — [1963] 1 S.C.R. 675
• M/S. WEST RAMNAD ELECTRIC DISTRIBUTION CO. LTD. versus STATE OF MADRAS — [1963] 2 S.C.R. 747
• M/S. WILLIAM JACKS & CO. LTD. versus THE STATE OF BIHAR — [1963] SUPP. 2 S.C.R. 352
• MADAN GOPAL versus STATE OF PUNJAB — [1963] 3 S.C.R. 716
• MAHABIIT GOPE versus STATE OF BIHAR — [1963] 3 S.C.R. 331
• MAHARAJA SHREE UMAID MILLS LTD. versus UNION OF INDIA — [1963] SUPP. 2 S.C.R. 515
• MAHENDRA LAL JAINI versus THE STATE OF UTTAR PRADESH AND OTHERS — [1963] SUPP. 1 S.C.R. 912
• MANAGEMENT OF RITZ THEATRE (P) LTD. versus ITS WORKMEN — [1963] 3 S.C.R. 461
• MANAGEMENT OF WENGER & CO. versus THEIR WORKMEN — [1963] SUPP. 2 S.C.R. 862
• MAULUD AHMAD versus STATE OF UTTAR PRADESH — [1963] SUPP. 2 S.C.R. 38
• MOHANLAL CHUNILAL KOTHARI versus TRIBHOVAN HARIBHAI TAMBOLI — [1963] 2 S.C.R. 707
• MOHMEDALLI AND OTHERS versus UNION OF INDIA AND ANOTHER — [1963] SUPP. 1 S.C.R. 993
• MRS. V.G. PATERSON versus MR. O. V. FORBES & OTHERS — [1963] SUPP. 1 S.C.R. 40
• MST. KHARBUJA KUER versus JANGBAHADUR RAI — [1963] 1 S.C.R. 456
• MUNICIPAL BOARD, PUSHKAR versus STATE TRANSPORT AUTHORITY, RAJASTHAN AND ORS. — [1963] SUPP. 2 S.C.R. 373
• MUNICIPAL CORPORATION OF THE CITY OF ,JABALPUR versus STATE OF MADHYA PRADESH — [1963] 2 S.C.R. 135
• NAND KUMAR & OTHERS versus STATE OF RAJASTHAN — [1963] 2 S.C.R. 890
• NARAIN SINGH versus STATE OF PUNJAB — [1963] 3 S.C.R. 678
• NATIONAL IRON AND STEEL CO. LTD. versus THEIR WORKMEN — [1963] 3 S.C.R. 660
• NAWAB ZAIN YAR JUNG AND OTHERS versus THE DIRECTOR OF ENDOWMENTS AND ANOTHER — [1963] 1 S.C.R. 469
• NEDUNURI KAMESWARAMMA versus SAMPATI SUBBA RAO — [1963] 2 S.C.R. 208
• NIBARAN CHANDRA BAG ETC. versus MAHENDRA NATH GHUGHU — [1963] SUPP. 2 S.C.R. 570
• O.K. GHOSH AND ANOTHER versus E. X. JOSEPH — [1963] SUPP. 1 S.C.R. 789
• OFFICIAL ASSIGNEE, HIGH COURT, BOMBAY versus HARADAGIRI BASAVANNA GOWD AND OTHERS — [1963] SUPP. 1 S.C.R. 809
• P. H. DIVECHA AND ANOTHER versus COMMISSIONER OF INCOME-TAX, BOMBAY I — [1963] SUPP. 2 S.C.R. 949
• PADMA VITHOBA CHAKKAYYA versus MOHD. MULTAN! — [1963] 3 S.C.R. 229
• PARMANAND AND OTHERS versus GANPATRAO AND OTHERS — [1963] SUPP. 1 S.C.R. 28
• PATNA IMPROVEMENT TRUST versus SMT. LAKSHMI DEVI & OTHERS — [1963] SUPP. 2 S.C.R. 812
• PEAREY LAL versus RAMESHWAR DAS — [1963] SUPP. 2 S.C.R. 834
• PFIZER (P) LTD. BOMBAY versus THE WORKMEN — [1963] SUPP. 2 S.C.R. 627
• PHOOL CHAND SHARMA AND OTHERS versus CHANDRA SHANKER PATHAK AND OTHERS — [1963] SUPP. 2 S.C.R. 828
• PIONEER TRADERS AND OTHERS versus CHIEF CONTROLLER OF IMPORTS AND EXPORTS PONDICHERRY — [1963] SUPP. 1 S.C.R. 349
• POORAN CHAND versus MOTILAL & OTHERS — [1963] SUPP. 2 S.C.R. 906
• PRABHU versus STATE OF U. P. — [1963] 2 S.C.R. 881
• PREM CHAND GARG versus EXCISE COMMISSIONER, U.P. ALLAHABAD — [1963] SUPP. 1 S.C.R. 885
• PRITHI NATH SINGH AND OTHERS versus SURAJ AHIR AND OTHERS — [1963] 3 S.C.R. 302
• PURSHOTTAMDAS THAKURDAS versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1963] SUPP. 2 S.C.R. 668
• PYARE LAL BHARGAVA versus STATE OF RAJASTHAN — [1963] SUPP. 1 S.C.R. 689
• R. K. DALM.IA versus DELHI ADMINISTRATION — [1963] 1 S.C.R. 253
• R. RAMACHANDRAN A YYAR 10-08-1962 versus RAMALINGAM CHETTIAR — [1963] 3 S.C.R. 604
• R. S. PANDIT versus STATE OF BIHAR — [1963] SUPP. 2 S.C.R. 652
• R. VISWANATHAN versus RUKN-UL-M.ULK SYED ABDUL WAJID — [1963] 3 S.C.R. 22
• R.G. JACOB versus UNION OF INDIA — [1963] 3 S.C.R. 800
• R.R. CHARI versus STATE OF U. P. — [1963] 1 S.C.R. 121
• RADHAKISHAN versus STATE OF U. P. — [1963] SUPP. 1 S.C.R. 408
• RADHAKRISHNADAS versus KALURAM — [1963] 1 S.C.R. 648
• RAGHAV PRAP._ANNA TRIPATHI versus THE STATE OF UTTAR PRADESH — [1963] 3 S.C.R. 239
• RAI BAHADUR DIWAN BADRI DAS versus THE INDUSTRIAL TRIBUNAL, PUNJAB — [1963] 3 S.C.R. 930
• RAI SAHIB RAMDAYAL GHASIRAM OIL MILLS versus THE LABOUR APPELLATE TRIBUNAL AND ANOTHER — [1963] SUPP. 2 S.C.R. 845
• RAJ RAJENDRA SARDAR MALOJI versus SRI SHANKAR SARAN AND UH.S. — [1963] 2 S.C.R. 577
• RAJA BAHADURI DHANRAJ GIRJI versus RAJA P. PARTHASARATHY RAYANIMVARU AND OTHERS. — [1963] 3 S.C.R. 921
• RAJA JAGANNATH BAKSH SINGH versus THE STATE OF UTTAR PRADESH AND ANOTHER — [1963] 1 S.C.R. 220
• RAJA MUVVA GOPALAKRISHNA YACHENDRA AND OTHERS versus RAJA V. V. SARVAGNA KRISHNA YACHENDRA AND OTHERS — [1963] SUPP. 2 S.C.R. 280
• RAJINDER KUMAR AND ANOTHER versus THE STATE OF PUNJAB — [1963] 3 S.C.R. 281
• RAM AUTAR versus STATE OF U. P. — [1963] 3 S.C.R. 9
• RAM LAL KAPUR AND SONS (P)LTD versus RAM NATH AND OTHERS — [1963] 2 S.C.R. 242
• RAM LOCHAN AHIR versus STATE OF WEST BENGAL — [1963] SUPP. 2 S.C.R. 852
• RAM SARUP versus MUNSHI AND OTHERS — [1963] 3 S.C.R. 858
• RAMESH versus THE STATE OF MAHARASHTRA — [1963] 3 S.C.R. 396
• RAMJI MISSIR AND ANOTHER versus THE STATE OF BIHAR — [1963] SUPP. 2 S.C.R. 745
• RAMKISHORE LAL versus KAMAL NARAIN — [1963] SUPP. 2 S.C.R. 417
• RAMNATH VER.MA versus STATE OF RAJASTHAN — [1963] 2 S.C.R. 152
• RAMRAO JANKIRAM KADAM versus STATE OF BOMBAY — [1963] SUPP. 1 S.C.R. 322
• REV. SIDHAJBHAI SABHAI AND OTHERS versus STATE OF BOMBAY AND ANOTHER — [1963] 3 S.C.R. 837
• ROOP CHAND versus STATE OF PUNJAB — [1963] SUPP. 1 S.C.R. 539
• S.S. GAREWAL versus MESSRS. BHOWRA KANKANEE COLLERIES — [1963] 2 S.C.R. 475
• SETH BANARSI DAS versus THE CANE COMMISSIONER & ANOTHER — [1963] SUPP. 2 S.C.R. 760
• SEWA SINGH versus STATE OF PUNJAB — [1963] 2 S.C.R. 545
• SHABIR HUSSEIN BHOLU versus STATE OF MAHARASHTRA — [1963] SUPP. 1 S.C.R. 501
• SHALIGRAM versus DAULAT RAM — [1963] 2 S.C.R. 574
• SHAM KARTIK SINGH versus MATHURA — [1963] 3 S.C.R. 904
• SHANTI PRASAD JAIN AND ANOTHER versus DIRECTOR OF ENFORCEMENT, FOREIGN EXCHANGE REGULATION AND ANOTHER — [1963] SUPP. 1 S.C.R. 514
• SHANTI PRASAD JAIN versus THE DIRECTOR OF ENFORCEMENT — [1963] 2 S.C.R. 297
• SHEIKH ABDUL. KA YUM versus MULLA ALIBHAI — [1963] 3 S.C.R. 623
• SHIVDEV SINGH versus THE STATE OF PUNJAB — [1963] 3 S.C.R. 426
• SHRI RAJA DURGA SINGH OF SOLAN versus THOLU — [1963] 2 S.C.R. 693
• SMT. SOMAVANTI AND OTHERS versus THE STATE OF PUNJAB AND OTHERS — [1963] 2 S.C.R. 774
• SMT. UJJAM BAI versus STATE OF UTTAR PRADESH — [1963] 1 S.C.R. 778
• SOBHRAJ ODHARMAL versus STATE OF RAJASTHAN — [1963] SUPP. 1 S.C.R. 99
• SREE RAGHUTHILAKATHIRTHA SREEPADANGALAVARU SWAMIJI versus THE STATE OF MYSORE AND OTHERS — [1963] 2 S.C.R. 226
• STAT.E OF ANDHRA PRADESH versus DUVVURU BALARAMI REDDY — [1963] 1 S.C.R. 173
• STATE OF ANDHRA PRADESH versus KANNAPALLI CHINNA VENKATA CHALAMAYYA SASTRI — [1963] 1 S.C.R. 155
• STATE OF ANDHRA PRADESH versus KOLLA SREERAMA MURTHY — [1963] 1 S.C.R. 184
• STATE OF BIHAR versus KAMESHWAR PRASAD VERMA — [1963] 2 S.C.R. 183
• STATE OF BIHAR versus MANGAL SAO — [1963] 1 S.C.R. 148
• STATE OF BOMBAY versus SAR,DAR VENKAT RAO KRISHNA RAO GUJAR — [1963] 1 S.C.R. 428
• STATE OF KERALA versus SHRI M. APPUKUTTY — [1963] SUPP. 1 S.C.R. 563
• STATE OF MADHYA PRADESH versus ABDEALT — [1963] 3 S.C.R. 704
• STATE OF MADHYA PRADESH versus PEER MOHD. & ANOTHER — [1963] SUPP. 1 S.C.R. 429
• STATE OF MADHYA PRADESH versus YAKINUDDIN — [1963] 3 S.C.R. 13
• STATE OF MYSORE versus S. S. MAKAPUR — [1963] 2 S.C.R. 943
• STATE OF ORISSA versus BIDYABHUSHAN MOHAPATRA — [1963] SUPP. 1 S.C.R. 648
• STATE OF PUNJAB versus JOGINDER SINGH — [1963] SUPP. 2 S.C.R. 169
• STATE OF UTTAR PRADESH versus DR. VIJAY ANAND MAHARAJ — [1963] 1 S.C.R. 1
• STATE OF WEST BENGAL versus S. N. BASAK — [1963] 2 S.C.R. 52
• STATE OF WEST BENGAL versus TULSIDAS MUNDHRA — [1963] SUPP. 1 S.C.R. 1
• STATE OF WEST BENGAL versus HEMANT KUMAR BHATTACHARJEE AND OTHERS — [1963] SUPP. 2 S.C.R. 542
• STATE OF WEST BENGAL versus S. K. GHOSH — [1963] 2 S.C.R. 111
• STATE TRADING CORPORATION OF INDIA LTD. versus STATE OF MYSORE — [1963] 3 S.C.R. 792
• SUKHBANS SINGH versus STATE OF PUNJAB — [1963] 1 S.C.R. 416
• SURAJNATH AHIR AND OTHERS versus PRITHINATH SINGH AND OTHERS — [1963] 3 S.C.R. 290
• SWAMI MOTOR TRANSPORT (P) LTD. AND ANOTHER versus SRI SANKARASWAMIGAL MUTT AND ANOTHER — [1963] SUPP. 1 S.C.R. 282
• T. R. BHAVANI SHANKAR JOSHI versus SOMASUNDARA MOOPANAR — [1963] 2 S.C.R. 421
• T. V. V. NARASIMHAM AND OTHERS versus THE STATE OF ORISSA — [1963] SUPP. 1 S.C.R. 750
• TATA IRON AND STEEL CO. LTD. versus THE STATE OF BIHAR — [1963] SUPP. 1 S.C.R. 199
• THAKUR MOHD. ISMAIL versus THAKUR SABIR ALI — [1963] 1 S.C.R. 20
• THAKUR SUKHPAL SINGH versus THAKUR KALYAN SINGH — [1963] 2 S.C.R. 733
• THE AHMEDABAD MFG. & CALICO PRINTING CO. LTD. versus S. C. MEHTA, INCOME-TAX OFFICER AND ANOTHER — [1963] SUPP. 2 S.C.R. 92
• THE AMALGAMATED COALFIELDS LTD. AND ANOTHER versus THE JANAPADA SABHA, CHHINDWARA — [1963] SUPP. 1 S.C.R. 172
• THE AUTOMOBILE TRANSPORT (RAJASTHAN) LTD. versus THE STATE OF RA.JASTHAN AND OTHERS — [1963] 1 S.C.R. 491
• THE BOARD OF HIGH SCHOOL & INTER MEDIATE EDUCATION U.P. versus BAGLESHWAR PRASAD & OTHERS — [1963] 3 S.C.R. 767
• THE CANTONMENT BOARD, AMBALA CANTT. versus DIPAK PARKASH AND OTHEHS — [1963] 1 S.C.R. 196
• THE CEMENT MARKETING CO., OF INDIA LTD. AND ANOTHER versus THE STATE OF MYSORE AND ANOTHER — [1963] 3 S.C.R. 777
• THE CHIEF COMMISSIONER, AJMER versus BRIJ NIWAS DAS — [1963] 2 S.C.R. 145
• THE COLLECTOR OF CUSTOMS, MADRAS versus K. GANGA SETTY — [1963] 2 S.C.R. 277
• THE COLLECTOR OF MONGHYR AND OTHERS versus KESHAV PRASAD GOENKA AND OTHERS — [1963] 1 S.C.R. 98
• THE COMMISSIONER OF INCOME-TAX versus THE MYSORE SUGAR CO., LTD. — [1963] 2 S.C.R. 976
• THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY versus AMARCHAND N. SHROFF, BY HIS HEIRS AND LEGAL REPRESENTATIVES — [1963] SUPP. 1 S.C.R. 699
• THE COMMISSJONER OF INCOME-TAX, BOMBAY CITY II, BOMBAY versus M/S. JADAVJI NARSIDAS & CO. — [1963] SUPP. 1 S.C.R. 609
• THE ENGINEERING MAZDOOR SABHA REPRESENTING WORKMEN EMPLOYED UNDER THE HIND CYCLES LTD. AND ANOTHER versus THE HIND CYCLES LTD., BOMBAY — [1963] SUPP. 1 S.C.R. 625
• THE GUJARAT UNIVERSITY, AHMEDABAD versus KRISHNA RANGANATH MUDHOLKAR AND OTHERS — [1963] SUPP. 1 S.C.R. 112
• THE GURU ESTATE THROUGH DWARKADAS GURU AND OTHERS versus THE COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA — [1963] SUPP. 1 S.C.R. 667
• THE HIGH COURT, CALCUTTA versus AMAL KUMAR ROY — [1963] 1 S.C.R. 437
• THE INDIAN OXYGEN LIMITED versus WORKMEN AND OTHERS — [1963] SUPP. 2 S.C.R. 736
• THE KALYAN PEOPLE'S CO-OPERATIVE BANK versus DULHANBIBI, AQUAL AMINSAHEB PATIL — [1963] 2 S.C.R. 348
• THE KARIMTHARUVI TEA ESTATES LTD., KOTTAYAM & ANR. versus STATE OF KERALA & ORS. — [1963] SUPP. 1 S.C.R. 823
• THE MANAGEMENT OF NEWSPAPER EXPRESS LTD. versus WORKERS & STAFF EMPLOYED UNDER IT AND OTHERS . — [1963] 3 S.C.R. 540
• THE MYSORE STATE ELECTRICITY BOARD versus BANGALORE WOOLLEN, COTTON AND SILK MILLS LTD. & ORS. — [1963] SUPP. 2 S.C.R. 127
• THE NATIONAL STEEL WORKS LTD. versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1963] 2 S.C.R. 937
• THE NEPTUNE ASSURANCE CO. LTD. versus THE LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER — [1963] SUPP. 1 S.C.R. 980
• THE PETLAD TURKEY RED DYE WORKS CO. LTD., PETLAD versus THE COMMISSIONER OF INCOME-TAX, BOMBAY, AHMEDABAD — [1963] SUPP. 1 S.C.R. 871
• THE PROVINCIAL TRANSPORT SERVICE versus STATE INDUSTRIAL COURT — [1963] 3 S.C.R. 650
• THE REGIONAL SETTLEMENT COMMISSIONER versus SUNDERDAS BHASIN — [1963] 2 S.C.R. 534
• THE STATE OF MADHYA PRADESH versus BINOD MILLS COMPANY LTD. — [1963] 1 S.C.R. 205
• THE TRUSTEES OF THE PORT OF MADRAS BY ITS CHAIRMAN versus K. P. V. SHEIK MOHAMED ROWTHER & CO. AND OTHERS — [1963] SUPP. 2 S.C.R. 915
• THE WORKMEN OF WESTERN INDIA MATCH CO. LTD. versus THE WESTERN INDIA MATCH CO. LTD., — [1963] 2 S.C.R. 27
• TRAVANCORE RUBBER & TEA CO. LTD. & ANR. versus STATE OF KERALA & ANR. — [1963] SUPP. 1 S.C.R. 836
• TRUST MAI LACHMI SIALKOTI BRADRI versus THE CHAIRMAN, AMRITSAR IMPROVEMENT TRUST — [1963] 1 S.C.R. 242
• TULSI RAM versus STATE OF U. P. — [1963] SUPP. 1 S.C.R. 382
• UDIT NARAIN SINGH MALPAHARIA versus ADDITIONAL MEMBER, BOARD OF REVENUE, BIHAR — [1963] SUPP. 1 S.C.R. 676
• UNION OF INDIA versus DELHI CLOTH & GENERAL MILLS — [1963] SUPP. 1 S.C.R. 586
• UNION OF INDIA versus M/S. UDHO RAM & SONS — [1963] 2 S.C.R. 702
• UNION TERRITORY OF TRIPURA, AGARTALA versus GOPAL CHANDER DUTTA CHOUDHURY — [1963] SUPP. 1 S.C.R. 266
• UPPER DOAB SUGAR MILLS LTD versus SHAHDARA (DELHI) SAHARANPUR LIGHT RAILWAY COMPANY LTD. — [1963] 2 S.C.R. 333
• V. NARASIMHA RAJU versus V. GURUMURTHY RAJU AND OTH.T£RS — [1963] 3 S.C.R. 687
• V. S MENON versus UNION OF INDIA — [1963] SUPP. 2 S.C.R. 404
• V. T. S. CHANDARASEKHARA MUDALIAR (DIED) AND OTHERS. versus KULANDAIVELU MUDALIAR AND OTHERS. — [1963] 2 S.C.R. 440
• VENKATA REDDI AND OTHERS versus POTHI REDDI — [1963] SUPP. 2 S.C.R. 616
• VIRUPAXAPPA VEERAPPA KADAMPUR versus THE STATE OF MYSORE — [1963] SUPP. 2 S.C.R. 6
• VITHAL KRISHNA JI NIVENDKAR versus PARDUMAN RAM SINGH & ANOTHER — [1963] 1 S.C.R. 63
• VLTHAL YESHWANT JATHAR versus SHIKANDARKHAN MAKHTUMKHAN SARDESAI — [1963] 2 S.C.R. 285
• WAVERLY JUTE MILLS CO. LTD versus RAYMON & CO. (INDIA) PRIVATE LTD — [1963] 3 S.C.R. 209
• Y. LAKSHMINARAYANA REDDY AND OTHERS versus THE STATE OF ANDHRA PRADESH — [1963] SUPP. 1 S.C.R. 308
• ~A TI ON AL INSURANCE CO. LTD., CALCUTT A versus LIFE INSURANCE CORPORATION OF INDIA — [1963] SUPP. 2 S.C.R. 971

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