Supreme Court of India — 2020

571 reported judgments.

• A. MAHALAKSHMI versus BALA VENKATRAM (D) THROUGH LR. & ANR. — [2020] 1 S.C.R. 8
• AARIFABEN YUNUSBHAI PATEL & ORS. versus MUKUL THAKOREBHAI AMIN & ORS. — [2020] 4 S.C.R. 944
• ABHILASHA versus PARKASH & ORS. — [2020] 11 S.C.R. 244
• ACTION ISPAT AND POWER PVT. LTD. versus SHYAM METALICS AND ENERGY LTD. — [2020] 13 S.C.R. 783
• ADANI GAS LIMITED versus PETROLEUM AND NATURAL GAS REGULATORY BOARD AND ORS. — [2020] 8 S.C.R. 108
• ADDISSERY RAGHAVAN versus CHERUVALATH KRISHNADASAN — [2020] 6 S.C.R. 438
• ADDITIONAL COMMISSIONER REVENUE AND versus AKHALAQ HUSSAIN AND ANOTHER — [2020] 2 S.C.R. 1001
• AGRA DIOCESAN TRUST ASSOCIATION versus ANIL DAVID AND ORS. — [2020] 3 S.C.R. 944
• AHMAD ALI QURAISHI AND ANR. versus THE STATE OF UTTAR PRADESH & ANR. — [2020] 1 S.C.R. 170
• AISHWARYA ATUL PUSALKAR versus MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY & ORS. — [2020] 6 S.C.R. 342
• AKSHAY KUMAR SINGH versus UNION OF INDIA & ORS. — [2020] 4 S.C.R. 546
• ALEMBIC PHARMACEUTICALS LTD. versus ROHIT PRAJAPATI & ORS. — [2020] 10 S.C.R. 677
• ALLIANZ GENERAL INSURANCE CO LTD & ANR versus THE STATE OF MADHYA PRADESH — [2020] 6 S.C.R. 198
• AMAR SINGH versus THE STATE (NCT OF DELHI) — [2020] 8 S.C.R. 751
• AMBALAL SARABHAI ENTERPRISE LIMITED versus KS INFRASPACE LLP LIMITED AND ANOTHER — [2020] 1 S.C.R. 315
• AMERICAN METALLURGICAL COAL PTY LTD. versus MMTC LTD. — [2020] 14 S.C.R. 510
• AMISH DEVGAN versus UNION OF INDIA AND OTHERS — [2020] 14 S.C.R. 198
• AMIT SAHNI versus COMMISSIONER OF POLICE & ORS. — [2020] 12 S.C.R. 151
• AMYRA DWIVEDI (MINOR) THROUGH HER MOTHER, SMT. POOJA SHARMA versus ABHINAV DWIVEDI AND ANOTHER — [2020] 4 S.C.R. 687
• ANAND YADAV & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2020] 13 S.C.R. 925
• ANEESH KUMAR V.S. & ORS. versus STATE OF KERALA & ORS. — [2020] 5 S.C.R. 625
• ANIL BHARDWAJ versus THE HON’BLE HIGH COURT OF MADHYA PRADESH & ORS. — [2020] 9 S.C.R. 442
• ANITA SHARMA & ORS. versus THE NEW INDIA ASSURANCE CO. LTD. & ANR. — [2020] 12 S.C.R. 1118
• ANJUMAN E SHIATE ALI & ANR. versus GULMOHAR AREA SOCIETIES WELFARE GROUP & ORS. ETC. — [2020] 4 S.C.R. 706
• ANKIT ASHOK JALAN versus UNION OF INDIA AND ORS. — [2020] 2 S.C.R. 1047
• ANKITA KAILASH KHANDELWAL AND ORS. versus STATE OF MAHARASHTRA AND OTHERS — [2020] 8 S.C.R. 1007
• ANUJ JAIN INTERIM RESOLUTION PROFESSIONAL FOR JAYPEE INFRATECH LIMITED versus AXIS BANK LIMITED ETC. ETC. — [2020] 8 S.C.R. 291
• ANURADHA BHASIN versus UNION OF INDIA & ORS. — [2020] 1 S.C.R. 812
• ANWAR ALI AND ANOTHER versus THE STATE OF HIMACHAL PRADESH — [2020] 9 S.C.R. 878
• APS FOREX SERVICES PVT. LTD. versus SHAKTI INTERNATIONAL FASHION LINKERS & ORS. — [2020] 2 S.C.R. 811
• ARJUN PANDITRAO KHOTKAR versus KAILASH KUSHANRAO GORANTYAL AND ORS. — [2020] 7 S.C.R. 180
• ARNAB MANORANJAN GOSWAMI versus THE STATE OF MAHARASHTRA & ORS. — [2020] 11 S.C.R. 896
• ARNAB RANJAN GOSWAMI versus UNION OF INDIA AND ORS. — [2020] 8 S.C.R. 222
• ARUN KUMAR GUPTA versus STATE OF JHARKHAND & ANR. — [2020] 3 S.C.R. 1015
• ARUN SINGH & OTHERS versus STATE OF U.P. THROUGH ITS SECRETARY & ANOTHER — [2020] 3 S.C.R. 707
• ARUNA OSWAL versus PANKAJ OSWAL & ORS. — [2020] 7 S.C.R. 476
• ASHISH SETH versus SUMIT MITTAL AND OTHERS — [2020] 11 S.C.R. 525
• ASHISH SETH versus SUMIT MITTAL AND OTHERS — [2020] 9 S.C.R. 412
• ASHOK KUMAR GUPTA & ANR. versus M/S SITALAXMI SAHUWALA MEDICAL TRUST AND OTHERS — [2020] 2 S.C.R. 983
• ASSISTANT ENGINEER (D1), AJMER VIDYUT VITRAN NIGAM LIMITED & ANR. versus RAHAMATULLAH KHAN ALIAS RAHAMJULLA — [2020] 2 S.C.R. 929
• ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA & ORS. versus RADHEY SHYAM PANDEY — [2020] 4 S.C.R. 814
• ASSURANCE CO. LTD. versus HILLI MULTIPURPOSE COLD STORAGE PVT. LTD. — [2020] 5 S.C.R. 429
• ATMA RAM versus CHARANJIT SINGH — [2020] 3 S.C.R. 697
• AVITEL POST STUDIOZ LIMITED & ORS. versus HSBC PI HOLDINGS (MAURITIUS) LIMITED — [2020] 10 S.C.R. 791
• B. K. RAVICHANDRA & ORS. versus UNION OF INDIA & ORS. — [2020] 12 S.C.R. 974
• B. SANGEETHA & ANR. versus OMR TRAVEL ACCESS PVT. LTD. & ANR. — [2020] 5 S.C.R. 255
• B. SANTOSHAMMA & ANR. versus D. SARALA & ANR. — [2020] 11 S.C.R. 1
• B.B.M. ENTERPRISES versus THE STATE OF WEST BENGAL AND ANR. — [2020] 6 S.C.R. 8
• BABULAL VARDHARJI GURJAR versus VEER GURJAR ALUMINIUM INDUSTRIES PVT. LTD. & ANR. — [2020] 13 S.C.R. 368
• BAJRANG LAL SHARMA versus C. K. MATHEW AND ORS. — [2020] 1 S.C.R. 484
• BALASORE ALLOYS LIMITED versus MEDIMA LLC — [2020] 6 S.C.R. 1036
• BALKRISHNA RAM versus UNION OF INDIA AND ANR. — [2020] 2 S.C.R. 581
• BALWANT SINGH (D) THR. LR. versus DUNGAR SINGH (D) THR. LRS. — [2020] 1 S.C.R. 609
• BANGALORE MYSORE INFRASTRUCTURE CORRIDOR AREA PLANNING AUTHORITY & ANR. versus NANDI INFRASTRUCTURE CORRIDOR ENTERPRISE LIMITED & ORS. — [2020] 8 S.C.R. 782
• BANK OF BARODA versus KOTAK MAHINDRA BANK LTD. — [2020] 5 S.C.R. 492
• BANK OF INDIA versus M/S. BRINDAVAN AGRO INDUSTRIES PVT. LTD. — [2020] 3 S.C.R. 1071
• BASHEERA BEGAM versus MOHAMMED IBRAHIM & ORS. — [2020] 3 S.C.R. 562
• BASIR AHMED SISODIYA versus THE INCOME TAX OFFICER — [2020] 4 S.C.R. 581
• BCH ELECTRIC LIMITED versus PRADEEP MEHRA — [2020] 10 S.C.R. 1
• BELI RAM versus RAJINDER KUMAR & ANR. — [2020] 11 S.C.R. 31
• BENEDICT DENIS KINNY versus TULIP BRIAN MIRANDA & ORS. — [2020] 8 S.C.R. 1080
• BENGALURU DEVELOPMENT AUTHORITY versus MR. SUDHAKAR HEGDE & ORS. — [2020] 5 S.C.R. 755
• BHAGWAN SINGH versus STATE OF UTTARAKHAND — [2020] 4 S.C.R. 957
• BHAGWAT SHARAN (DEAD THR. LRS. versus PURUSHOTTAM & ORS. — [2020] 10 S.C.R. 579
• BHARAT COKING COAL LTD. & ORS. versus SHYAM KISHORE SINGH — [2020] 2 S.C.R. 597
• BHARAT PETROLEUM CORPORATION LIMITED AND OTHERS versus ANIL PADEGAONKAR — [2020] 5 S.C.R. 201
• BHARAT PETROLEUM CORPORATION LIMITED versus R. CHANDRAMOULEESWARAN AND OTHERS — [2020] 3 S.C.R. 436
• BHARTI AXA GENERAL INSURANCE CO. LTD. versus PRIYA PAUL & ANR. — [2020] 7 S.C.R. 583
• BIHAR STAFF SELECTION COMMISSION & ORS. versus ARUN KUMAR & ORS. — [2020] 4 S.C.R. 181
• BIHAR STATE ELECTRICITY BOARD ETC. versus M/S ICEBERG INDUSTRIES LTD. AND OTHERS ETC. — [2020] 6 S.C.R. 231
• BIKRAMJIT SINGH versus THE STATE OF PUNJAB — [2020] 12 S.C.R. 875
• BRAHAMPAL @ SAMMAY AND ANR. versus NATIONAL INSURANCE COMPANY — [2020] 9 S.C.R. 504
• C. BRIGHT versus THE DISTRICT COLLECTOR & ORS. — [2020] 7 S.C.R. 997
• C. DODDANARAYANA REDDY (DEAD) BY LRS. & ORS. versus C. JAYARAMA REDDY (DEAD) BY LRS. & ORS. — [2020] 1 S.C.R. 627
• C. JAYACHANDRAN versus STATE OF KERALA & ORS. ETC. — [2020] 5 S.C.R. 398
• C.S. VENKATESH versus MURTHY (D) BY LRS. & ORS. — [2020] 2 S.C.R. 676
• CANARA BANK AND ORS. versus KAMESHWAR SINGH — [2020] 1 S.C.R. 36
• CANARA BANK versus M/S UNITED INDIA INSURANCE CO. LTD. & ORS. — [2020] 7 S.C.R. 498
• CANARA BANK versus P. SELATHAL AND ORS. ETC.ETC. — [2020] 2 S.C.R. 944
• CENTRE FOR PUBLIC INTEREST LITIGATION versus UNION OF INDIA — [2020] 11 S.C.R. 425
• CHAIRMAN-CUM-MANAGING DIRECTOR, MAHANADI COALFIELDS LIMITED versus SRI RABINDRANATH CHOUBEY — [2020] 8 S.C.R. 1
• CHAIRMAN/MANAGING DIRECTOR, U.P. POWER CORPORATION LTD. & OTHERS versus RAM GOPAL — [2020] 3 S.C.R. 514
• CHAMAN LAL versus THE STATE OF HIMACHAL PRADESH — [2020] 12 S.C.R. 1000
• CHANABASAPPA versus KARNATAKA NEERAVARI NIGAM LTD. & ANR. — [2020] 5 S.C.R. 24
• CHANDER MOHAN NEGI & ORS. versus STATE OF HIMACHAL PRADESH & ORS. — [2020] 4 S.C.R. 638
• CHANDESHWAR SAW versus BRIJ BHUSHAN PRASAD & ORS. — [2020] 1 S.C.R. 523
• CHANDIGARH CONSTRUCTION CO. PVT. LTD versus STATE OF PUNJAB & ANR. — [2020] 2 S.C.R. 825
• CHANDRA MOHAN VARMA versus STATE OF UTTAR PRADESH & ORS. — [2020] 1 S.C.R. 1158
• CHANDRAKANTA TIWARI versus NEW INDIA ASSURANCE COMPANY LTD. & ANR. — [2020] 5 S.C.R. 868
• CHEBROLU LEELA PRASAD RAO & ORS. versus STATE OF A.P. & ORS. — [2020] 6 S.C.R. 28
• CHHOTA AHIRWAR versus THE STATE OF MADHYA PRADESH — [2020] 3 S.C.R. 776
• CHIEF EXECUTIVE OFFICER AND VICE CHAIRMAN GUJARAT MARITIME BOARD versus ASIATIC STEEL INDUSTRIES LTD AND ORS. — [2020] 10 S.C.R. 375
• CHIEF INFORMATION COMMISSIONER versus HIGH COURT OF GUJARAT AND ANOTHER. — [2020] 5 S.C.R. 465
• CHIEF MANAGER, PUNJAB NATIONAL BANK & ANR.V. ANIT KUMAR DAS versus ANIT KUMAR DAS — [2020] 9 S.C.R. 925
• CHOWGULE AND COMPANY PRIVATE LIMITED versus GOA FOUNDATION & ORS. — [2020] 3 S.C.R. 533
• CHUNTHURAM versus STATE OF CHHATTISGARH — [2020] 8 S.C.R. 1071
• CLP INDIA PVT. LTD. versus GUJARAT URJA VIKAS NIGAM LTD. & ANR. — [2020] 6 S.C.R. 598
• COMMERCIAL TAXES OFFICER versus M/S. BOMBAY MACHINERY STORE — [2020] 6 S.C.R. 521
• COMMISSIONER (CT) LTU KAKINADA & ORS. versus M/S. GLAXO SMITH KLINE CONSUMER HEALTH CARE LIMITED — [2020] 4 S.C.R. 602
• COMMISSIONER OF CENTRAL EXCISE, DELHI-III versus M/S. UNI PRODUCTS INDIA LTD. — [2020] 13 S.C.R. 295
• COMMISSIONER OF CENTRAL EXCISE, NAGPUR versus M/S UNIVERSAL FERRO & ALLIED CHEMICALS LTD. & ANR.CE F G H — [2020] 4 S.C.R. 116
• COMMISSIONER OF CUSTOMS (PORT) KOLKATA versus M/S STEEL AUTHORITY OF INDIA LTD. — [2020] 9 S.C.R. 109
• COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GOA versus M/S ADANI EXPORTS LTD. — [2020] 3 S.C.R. 887
• COMMISSIONER OF INCOME TAX, UDAIPUR versus M/S. CHETAK ENTERPRISES PVT. LTD. — [2020] 4 S.C.R. 44
• COMMISSIONER OF POLICE AND ANR. versus UMESH KUMAR — [2020] 11 S.C.R. 583
• COMMISSIONER OF SERVICE TAX, versus M/S. ADANI GAS LTD. — [2020] 8 S.C.R. 875
• CORPORATION OF INDIA AND ANOTHER versus M/S. V.K. TRADERS AND OTHERS — [2020] 4 S.C.R. 110
• COUNCIL OF ARCHITECTURE versus MR. MUKESH GOYAL & ORS. — [2020] 7 S.C.R. 904
• D. DEVARAJA versus OWAIS SABEER HUSSAIN — [2020] 6 S.C.R. 453
• D. RAGHU AND OTHERS versus R. BASAVESWARUDU AND OTHERS ETC. — [2020] 5 S.C.R. 74
• D.B. BASNETT (D) THR. LRS. versus THE COLLECTOR & ANR. EAST DISTRICT, GANGTOK, SIKKIM & ANR. — [2020] 4 S.C.R. 513
• DAHIBEN versus ARVINDBHAI KALYANJI BHANUSALI (GAJRA) (D) THR LRS & ORS. — [2020] 5 S.C.R. 694
• DAULAT SINGH (D) THR. LRS. versus THE STATE OF RAJASTHAN & ORS — [2020] 11 S.C.R. 845
• DECCAN PAPER MILLS CO. LTD. versus REGENCY MAHAVIR PROPERTIES & ORS. — [2020] 13 S.C.R. 427
• DELHI TELEVISION LTD. versus DEPUTY COMMISSIONER OF INCOME TAX — [2020] 7 S.C.R. 649
• DESH RAJ versus BALKISHAN (D) THROUGH PROPOSED LR MS. ROHINI — [2020] 5 S.C.R. 14
• DHANPAT versus SHEO RAM (DECEASED) THROUGH LRS. & ORS. — [2020] 7 S.C.R. 131
• DHANSAI SAHU versus STATE OF CHHATTISGARH & ORS. — [2020] 1 S.C.R. 120
• DHARMENDRA KUMAR SINGH versus THE STATE OF UTTAR PRADESH & ORS. — [2020] 12 S.C.R. 557
• DHEERAJ MOR versus HON’BLE HIGH COURT OF DELHI — [2020] 2 S.C.R. 161
• DINESH KUMAR GUPTA AND OTHERS versus HIGH COURT OF JUDICATURE OF RAJASTHAN OTHERS — [2020] 10 S.C.R. 497
• DIRECTOR GENERAL OF POLICE, RAILWAY PROTECTION FORCE AND ORS. versus RAJENDRA KUMAR DUBEY — [2020] 13 S.C.R. 1191
• DIRECTOR OF INCOME TAX-II (INTERNATIONAL TAXATION) NEW DELHI & ANR. versus M/S. SAMSUNG HEAVY INDUSTRIES CO. LTD. — [2020] 6 S.C.R. 486
• DISTRICT BAR ASSOCIATION, DEHRADUN THROUGHITS SECRETARY versus ISHWAR SHANDILYA & ORS. — [2020] 7 S.C.R. 299
• DR NALLAPAREDDY SRIDHAR REDDY versus THE STATE OF ANDHRA PRADESH & ORS — [2020] 1 S.C.R. 1116
• DR NARESH KUMAR MANGLA versus SMT. ANITA AGARWAL & ORS. ETC. — [2020] 14 S.C.R. 294
• DR. AKB SADBHAVANA MISSION SCHOOL OF HOMOEO PHARMACY versus THE SECRETARY, MINISTRY OF AYUSH & ORS. — [2020] 13 S.C.R. 1074
• DR. ASWATHY R. S. KARTHIKA & ORS. versus DR. ARCHANA M. & ORS. — [2020] 6 S.C.R. 955
• DR. HIRA LAL versus STATE OF BIHAR & ORS. — [2020] 2 S.C.R. 907
• DR. SHAH FAESAL AND ORS. versus UNION OF INDIA AND ANR. — [2020] 3 S.C.R. 1115
• DR. THINGUJAM ACHOUBA SINGH & ORS. versus DR. H. NABACHANDRA SINGH & ORS. ETC. — [2020] 6 S.C.R. 332
• DR. VIJAY MALLYA versus STATE BANK OF INDIA AND ORS. — [2020] 13 S.C.R. 658
• DR. VIJAYAKUMARAN C.P.V. versus CENTRAL UNIVERSITY OF KERALA & ORS. — [2020] 3 S.C.R. 374
• DULESHWAR & ANR. versus THE STATE OF M.P. (NOW CHHATTISGARH) — [2020] 5 S.C.R. 1001
• ERUDHAYA PRIYA versus STATE EXPRESS TRANSPORT CORPORATION LTD. — [2020] 5 S.C.R. 299
• EX-GUNNER VIRENDER PRASAD versus UNION OF INDIA & ANR. — [2020] 4 S.C.R. 966
• FERRODOUS ESTATES (PVT.) LTD. versus P. GOPIRATHNAM (DEAD) & ORS. — [2020] 13 S.C.R. 673
• FICUS PAX PRIVATE LTD. & ORS. versus UNION OF INDIA & ORS. — [2020] 6 S.C.R. 564
• FIRM RAJASTHAN UDYOG & ORS. versus HINDUSTAN ENGINEERING & INDUSTRIES LTD. — [2020] 5 S.C.R. 813
• FOOD CORPORATION OF INDIA versus BRIHANMUMBAI MAHANAGAR PALIKA & ORS. — [2020] 4 S.C.R. 1075
• G H APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY & ANR. versus JAI BHARATH COLLEGE OF MANAGEMENT AND ENGINEERING TECHNOLOGY & ORS. — [2020] 13 S.C.R. 732
• G H MADHAVI versus CHAGAN & ORS. — [2020] 13 S.C.R. 1208
• G H QUIPPO CONSTRUCTION EQUIPMENT LIMITED versus JANARDAN NIRMAN PVT. LIMITED — [2020] 6 S.C.R. 272
• G H SOUTH EAST ASIA MARINE ENGINEERING AND CONSTRUCTIONS LTD. (SEAMEC LTD.) versus OIL INDIA LIMITED — [2020] 4 S.C.R. 254
• GAJENDRA SHARMA versus UNION OF INDIA AND ANR. — [2020] 13 S.C.R. 835
• GANESAN versus STATE REPRESENTED BY ITS INSPECTOR OF POLICE — [2020] 8 S.C.R. 768
• GANGADHAR ALIAS GANGARAM versus STATE OF MADHYA PRADESH — [2020] 7 S.C.R. 173
• GELUS RAM SAHU AND OTHERS versus DR. SURENDRA KUMAR SINGH AND OTHERS — [2020] 4 S.C.R. 794
• GHANSHYAM UPADHYAY versus STATE OF U.P. & ORS. — [2020] 6 S.C.R. 983
• GHAT TALAB KAULAN WALA versus BABA GOPAL DASS CHELA SURTI DASS (DEAD) BY LR RAM NIWAS — [2020] 1 S.C.R. 602
• GOPAL PRASAD versus BIHAR SCHOOL EXAMINATION BOARD AND OTHERS — [2020] 11 S.C.R. 170
• GOVERNMENT OF INDIA & ORS. versus ISRO DRIVERS ASSOCIATION — [2020] 7 S.C.R. 941
• GOVERNMENT OF INDIA & ORS. versus SITAKANT S. DUBHASHI & ANR. — [2020] 3 S.C.R. 736
• GOVERNMENT OF INDIA versus 1.VEDANTA LIMITED (FORMERLY CAIRN INDIA LTD.) 2. RAVVA OIL (SINGAPORE) PTE. LTD. 3. VIDEOCON INDUSTRIES LIMITED — [2020] 12 S.C.R. 1
• GUJARAT MAZDOOR SABHA & ANR. versus THE STATE OF GUJARAT — [2020] 13 S.C.R. 886
• GURCHARAN SINGH & ORS. versus ANGREZ KAUR & ANR. — [2020] 14 S.C.R. 332
• GURCHARAN SINGH versus THE STATE OF PUNJAB — [2020] 8 S.C.R. 742
• GURSHINDER SINGH versus SHRIRAM GENERAL INSURANCE CO. LTD. & ANR. — [2020] 2 S.C.R. 564
• GURUSIMRAN SINGH NARULA versus UNION OF INDIA & ANR. — [2020] 12 S.C.R. 351
• HANUMAN LAXMAN AROOSKAR versus UNION OF INDIA & ORS. — [2020] 1 S.C.R. 1030
• HARI KRISHNA MANDIR TRUST versus STATE OF MAHARASHTRA AND OTHERS — [2020] 13 S.C.R. 318
• HEMIBEN LADHABHAI BHANDERI versus SAURASHTA GRAMIN BANK & ANR — [2020] 3 S.C.R. 818
• HINDUSTAN UNILEVER LIMITED versus THE STATE OF MADHYA PRADESH — [2020] 9 S.C.R. 455
• HIRA SINGH AND ANOTHER versus UNION OF INDIA AND ANOTHER — [2020] 4 S.C.R. 1130
• HITESH VERMA versus THE STATE OF UTTARAKHAND & ANR. — [2020] 9 S.C.R. 593
• HOSPITALITY ASSOCIATION OF MUDUMALAI versus IN DEFENCE OF ENVIRONMENT AND ANIMALS AND ORS. ETC. — [2020] 10 S.C.R. 273
• ILANGOVAN versus STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE — [2020] 6 S.C.R. 1132
• IN RE : PROBLEMS AND MISERIES OF MIGRANT LABOURERS versus IN RE: — [2020] 9 S.C.R. 1
• IN RE : THE PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC. versus RE: — [2020] 6 S.C.R. 844
• IN RE: PRASHANT BHUSHAN AND ANR. versus IN RE: — [2020] 8 S.C.R. 443
• IN RE: PRASHANT BHUSHAN AND ANR. versus IN RE: — [2020] 8 S.C.R. 510
• IN RE: PROPER TREATMENT OF COVID 19 PATIENTS AND DIGNIFIED HANDLING OF DEAD BODIES IN THE HOSPITALS ETC. versus . — [2020] 13 S.C.R. 762
• INDERJIT SINGH SODHI AND OTHERS versus THE CHAIRMAN, PUNJAB STATE ELECTRICITY BOARD AND ANOTHER — [2020] 11 S.C.R. 966
• INDIAN BANK & ORS. versus PROMILA & ANR. — [2020] 1 S.C.R. 408
• INDIAN COMMODITY EXCHANGE LIMITED versus NEPTUNE OVERSEAS LIMITED & ORS. — [2020] 13 S.C.R. 129
• INDIAN SOCIAL ACTION FORUM (INSAF) versus UNION OF INDIA — [2020] 4 S.C.R. 903
• INDORE DEVELOPMENT AUTHORITY versus MANOHARLAL & ORS. ETC. — [2020] 3 S.C.R. 1
• INDU BAI & ORS. versus STATE OF TELANGANA & ORS. — [2020] 1 S.C.R. 453
• INFINITY INFOTECH PARKS LIMITED versus SHIVA JUTE MILLS PRIVATE LIMITED THROUGH CHIEF EXECUTIVE (AUTHORISED SIGNATORY) & ANR. — [2020] 2 S.C.R. 625
• INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA versus J.R. WILLIAM SINGH — [2020] 2 S.C.R. 464
• INTERNET AND MOBILE ASSOCIATION OF INDIA versus RESERVE BANK OF INDIA — [2020] 2 S.C.R. 297
• JAGMAIL SINGH & ANR. versus KARAMJIT SINGH & ORS. — [2020] 4 S.C.R. 1163
• JAIPUR VIDYUT VITARAN NIGAM LTD. & ORS. versus ADANI POWER RAJASTHAN LIMITED & ANR. — [2020] 12 S.C.R. 301
• JANHIT ABHIYAN versus UNION OF INDIA & ORS. — [2020] 7 S.C.R. 158
• JAYANT ETC. versus THE STATE OF MADHYA PRADESH — [2020] 11 S.C.R. 665
• JAYANTILAL VERMA versus STATE OF M.P. (NOW CHHATTISGARH) — [2020] 12 S.C.R. 411
• JEET RAM versus THE NARCOTICS CONTROL BUREAU, CHANDIGARH — [2020] 7 S.C.R. 558
• JEETENDRA versus STATE OF MADHYA PRADESH & ANR. — [2020] 4 S.C.R. 954
• JINOFER KAWASJI BHUJWALA versus THE STATE OF GUJARAT — [2020] 5 S.C.R. 383
• JOSE versus JOHNSON — [2020] 2 S.C.R. 975
• JUGUT RAM versus THE STATE OF CHHATTISGARH — [2020] 6 S.C.R. 1140
• K PAVITHRA AND ORS. versus UNION OF INDIA AND ORS. — [2020] 4 S.C.R. 1041
• K SIVARAMAN & ORS. versus P SATHISHKUMAR & ANR. — [2020] 4 S.C.R. 480
• K. LUBNA & ORS. versus BEEVI & ORS. — [2020] 1 S.C.R. 967
• K. VIRUPAKSHA & ANR. versus THE STATE OF KARNATAKA & ANR. — [2020] 2 S.C.R. 1020
• KAJAL versus JAGDISH CHAND & ORS. — [2020] 3 S.C.R. 622
• KALINDI DAMODAR GARDE (D) BY LRS. versus MANOHAR LAXMAN KULKARNI (D) BY LRS. & ORS. ETC. — [2020] 2 S.C.R. 632
• KAPICO KERALA RESORTS PVT. LTD. versus STATE OF KERALA & ORS. — [2020] 1 S.C.R. 909
• KAPILABEN AMBALAL PATEL & ORS. versus STATE OF GUJARAT & ANR. — [2020] 8 S.C.R. 1117
• KARULAL & ORS. versus THE STATE OF MADHYA PRADESH — [2020] 9 S.C.R. 494
• KASHMIRA DEVI versus STATE OF UTTARAKHAND & ORS. — [2020] 1 S.C.R. 152
• KAVITA KANWAR versus MRS. PAMELA MEHTA & ORS. — [2020] 6 S.C.R. 357
• KEISHAM MEGHACHANDRA SINGH versus THE HON’BLE SPEAKER MANIPUR LEGISLATIVE ASSEMBLY & ORS. — [2020] 2 S.C.R. 132
• KERALA STATE ELECTRICITY BOARD REP. BY ITS SECRETARY & ANR. versus PRINCIPAL SIR SYED INSTITUTE FOR TECHNICAL STUDIES & ORS. — [2020] 7 S.C.R. 885
• KIRPA RAM (DECEASED) THROUGH LEGAL REPRESENTATIVES & ORS. versus SURENDRA DEO GAUR & ORS. — [2020] 13 S.C.R. 1030
• KIRPAL SINGH & ORS. versus KAMLA DEVI & ORS. — [2020] 3 S.C.R. 418
• KRISHNAVENI RAI versus PANKAJ RAI & ANR. — [2020] 1 S.C.R. 682
• KUSH KALRA versus UNION OF INDIA AND ORS. — [2020] 12 S.C.R. 1133
• LAXMIBAI versus THE COLLECTOR, NANDED & ORS. — [2020] 2 S.C.R. 880
• LIFE INSURANCE CORPORATION OF INDIA versus MUKESH POONAMCHAND SHAH — [2020] 3 S.C.R. 986
• M. ARUMUGAM versus AMMANIAMMAL AND ORS. — [2020] 1 S.C.R. 41
• M. C. MEHTA versus UNION OF INDIA & ORS. — [2020] 2 S.C.R. 500
• M. H. UMA MAHESHWARI & ORS. versus UNITED INDIA INSURANCE CO. LTD. & ANR. — [2020] 5 S.C.R. 259
• M. RAVINDRAN versus THE INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE — [2020] 12 S.C.R. 915
• M.C. MEHTA versus UNION OF INDIA & ORS. — [2020] 10 S.C.R. 718
• M.E. SHIVALINGAMURTHY versus CENTRAL BUREAU OF INVESTIGATION, BENGALURU — [2020] 1 S.C.R. 794
• M/S BANDEKAR BROTHERS PVT. LTD. & ANR versus PRASAD VASSUDEV KENI, ETC. ETC — [2020] 10 S.C.R. 1075
• M/S BANGALORE CLUB versus THE COMMISSIONER OF WEALTH TAX & ANR. — [2020] 13 S.C.R. 488
• M/S BASPA ORGANICS LIMITED versus UNITED INDIA INSURANCE COMPANY LTD. — [2020] 2 S.C.R. 843
• M/S DHARMARATNAKARA RAI BAHADUR ARCOT NARAINSWAMY MUDALIAR CHATTRAM & OTHER CHARITIES & ORS. versus M/S BHASKAR RAJU & BROTHERS & ORS. — [2020] 3 S.C.R. 798
• M/S EXL CAREERS AND ANOTHER versus FRANKFINN AVIATION SERVICES PRIVATE LIMITED — [2020] 6 S.C.R. 289
• M/S FAIR COMMUNICATION AND CONSULTANTS & ANR. versus SURENDRA KERDILE — [2020] 1 S.C.R. 441
• M/S KALEDONIA JUTE AND FIBRES PVT. LTD. versus M/S AXIS NIRMAN AND INDUSTRIES LTD. & ORS. — [2020] 11 S.C.R. 800
• M/S NANDAN BIOMATRIX LTD. versus S.AMBIKA DEVI & ORS. — [2020] 5 S.C.R. 344
• M/S RAJANKUMAR AND BROTHERS (IMPEX) versus ORIENTAL INSURANCE COMPANY LTD. — [2020] 6 S.C.R. 163
• M/S SUPER MALLS PRIVATE LIMITED versus PRINCIPAL COMMISSIONER OF INCOME TAX 8, NEW DELHI — [2020] 4 S.C.R. 676
• M/S WRITERS AND PUBLISHERS PVT. LTD. versus DR. AK MISHRA, OFFICIAL LIQUIDATOR — [2020] 4 S.C.R. 78
• M/S. ANANDA SOCIAL AND EDUCATIONAL TRUST versus THE COMMISSIONER OF INCOME TAX & ANR. — [2020] 1 S.C.R. 721
• M/S. CENTROTRADE MINERALS AND METALS INC. versus HINDUSTAN COPPER LTD. — [2020] 9 S.C.R. 73
• M/S. EDELWEISS ASSET CONSTRUCTION COMPANY LIMITED versus R. PERUMALSWAMY AND ORS. — [2020] 3 S.C.R. 1161
• M/S. FERTICO MARKETING AND INVESTMENT PVT. LTD AND ORS. ETC. versus CENTRAL BUREAU OF INVESTIGATION AND ANOTHER ETC. — [2020] 12 S.C.R. 956
• M/S. GALAXY TRANSPORT AGENCIES, CONTRACTORS, TRADERS, TRANSPORTS AND SUPPLIERS versus M/S. NEW J.K. ROADWAYS, FLEET OWNERS AND TRANSPORT CONTRACTORS & ORS. — [2020] 12 S.C.R. 1090
• M/S. GRANULES INDIA LTD. versus UNION OF INDIA AND OTHERS — [2020] 2 S.C.R. 1182
• M/S. IMPERIA STRUCTURES LTD. versus ANIL PATNI AND ANOTHER — [2020] 12 S.C.R. 373
• M/S. L. R. BROTHERS INDO FLORA LTD. versus COMMISSIONER OF CENTRAL EXCISE — [2020] 10 S.C.R. 1043
• M/S. MAGMA FINCORP LTD. versus RAJESH KUMAR TIWARI — [2020] 11 S.C.R. 59
• M/S. MSD REAL ESTATE LLP versus THE COLLECTOR OF STAMPS & ANR. — [2020] 6 S.C.R. 1027
• M/S. NOLA RAM DULICHAND DAL MILLS & ANR. versus UNION OF INDIA & ORS. — [2020] 2 S.C.R. 870
• M/S. OUDH SUGAR MILLS LTD. versus UNION OF INDIA & ANR. — [2020] 2 S.C.R. 619
• M/S. PAWAN HANS LIMITED & ORS. versus AVIATION KARMACHARI SANGHATANA & ORS. — [2020] 1 S.C.R. 728
• M/S. RADHA EXPORTS (INDIA) PVT. LIMITED versus K.P. JAYARAM & ANR. — [2020] 8 S.C.R. 272
• M/S. SS GROUP PVT. LTD. versus AADITIYA J. GARG & ANR. — [2020] 13 S.C.R. 779
• M/S. TRIPOWER ENTERPRISES (PRIVATE) LIMITED versus STATE BANK OF INDIA & ORS. — [2020] 7 S.C.R. 626
• M/S. ULTRATECH CEMENT LTD. & ANR. versus STATE OF RAJASTHAN & ORS. — [2020] 7 S.C.R. 392
• M/S. Z. ENGINEERS CONSTRUCTION PVT. LTD. & ANR versus BIPIN BIHARI BEHERA & ORS. — [2020] 1 S.C.R. 644
• M/S. ZEE TELEFILMS LTD. (NOW KNOWN AS ZEE ENTERTAINMENT ENTERPRISES LTD.) versus SURESH PRODUCTIONS & ORS. — [2020] 3 S.C.R. 975
• MADHYA PRADESH HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD AND ANOTHER versus VIJAY BODANA AND OTHERS — [2020] 3 S.C.R. 1207
• MADRAS BAR ASSOCIATION versus UNION OF INDIA & ANR. — [2020] 2 S.C.R. 246
• MAHARASHTRA SEAMLESS LIMITED versus PADMANABHAN VENKATESH & ORS. — [2020] 2 S.C.R. 1157
• MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. versus UNION OF INDIA AND OTHER — [2020] 3 S.C.R. 1048
• MAHESHWAR TIGGA versus THE STATE OF JHARKHAND — [2020] 9 S.C.R. 482
• MALLURU MALLAPPA (D) THR. LRS. versus KURUVATHAPPA & ORS. — [2020] 2 S.C.R. 789
• MANAGING DIRECTOR CHHATTISGARH STATE CO-OPERATIVE BANK MARYADIT versus ZILA SAHKARI KENDRIYA BANK MARYADIT & ORS. — [2020] 5 S.C.R. 307
• MANGAYARKARASI versus M. YUVARAJ — [2020] 2 S.C.R. 1036
• MANKASTU IMPEX PRIVATE LIMITED versus AIRVISUAL LIMITED — [2020] 4 S.C.R. 565
• MANOHAR LAL JAT & ORS. ETC. versus THE STATE OF RAJASTHAN & ORS. ETC. — [2020] 11 S.C.R. 948
• MANOJ SURYAVANSHI versus STATE OF CHHATTISGARH — [2020] 4 S.C.R. 1
• MARUTI SUZUKI INDIA LTD. versus COMMISSIONER OF INCOME TAX, DELHI — [2020] 2 S.C.R. 658
• MARUTI TUKARAM BAGAWE AND ORS. versus THE STATE OF MAHARASHTRA AND ANR. — [2020] 3 S.C.R. 1034
• MEDICAL COLLEGE VELLORE ASSOCIATION versus UNION OF INDIA AND OTHERS — [2020] 5 S.C.R. 516
• MISS ‘A versus STATE OF UTTAR PRADESH AND ANR. — [2020] 11 S.C.R. 515
• MOHAMMADE YUSUF & ORS. versus RAJKUMAR & ORS. — [2020] 3 S.C.R. 649
• MOHAMMED SIDDIQUE & ANR. versus NATIONAL INSURANCE COMPANY LTD. & ORS. — [2020] 1 S.C.R. 931
• MOHANDAS AND OTHERS versus THE STATE OF MAHARASHTRA AND OTHERS — [2020] 3 S.C.R. 472
• MOHD. ANWAR versus THE STATE (N.C.T. OF DELHI) — [2020] 7 S.C.R. 150
• MOHD. ASIF NASEER versus WEST WATCH COMPANY THROUGH ITS PROPRIETOR — [2020] 4 S.C.R. 1173
• MOHD. INAM versus SANJAY KUMAR SINGHAL & ORS. — [2020] 7 S.C.R. 64
• MOHD. RASHID versus THE DIRECTOR, LOCAL BODIES, NEW SECRETARIAT & ORS. — [2020] 1 S.C.R. 76
• MONU KUMAR & ORS. versus M/S. METROMAX INFRASTRUCTURE PVT. LTD. — [2020] 3 S.C.R. 815
• MOTAMARRI APPANNA VEERRAJU @ MAV RAJU versus THE STATE OF WEST BENGAL — [2020] 3 S.C.R. 970
• MR. RAJENDRA K. BHUTTA versus MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN & ANR. — [2020] 4 S.C.R. 305
• MRS RITIKA SHARAN versus MR SUJOY GHOSH — [2020] 10 S.C.R. 363
• MUKESH KUMAR versus UNION OF INDIA AND OTHERS — [2020] 1 S.C.R. 761
• MUKESH SINGH versus STATE (NARCOTIC BRANCH OF DELHI) — [2020] 9 S.C.R. 245
• MUKESH versus STATE OF NCT OF DELHI — [2020] 4 S.C.R. 550
• MUNICIPAL COMMISSIONER, MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS. versus PANNA MAHESH CHANDRA DAVE AND ANR. — [2020] 5 S.C.R. 59
• MUNISH KUMAR versus STATE OF HIMACHAL PRADESH AND ANOTHER — [2020] 5 S.C.R. 426
• MUSTAK @ KANIO AHMED SHAIKH versus STATE OF GUJARAT — [2020] 5 S.C.R. 360
• N. C. SANTHOSH versus STATE OF KARNATAKA & ORS. — [2020] 3 S.C.R. 1177
• N. MOTILAL & ORS. versus FAISAL BIN ALI & ANR. — [2020] 1 S.C.R. 556
• NAND RAM (D) THROUGH LRS. & ORS. versus JAGDISH PRASAD (D) THROUGH LRS. — [2020] 4 S.C.R. 1009
• NANDKISHORE SHRAVAN AHIRRAO versus KOSAN INDUSTRIES (P) LTD. — [2020] 1 S.C.R. 90
• NARASAMMA & ORS. versus A. KRISHNAPPA (DEAD) THROUGH LRS. — [2020] 7 S.C.R. 528
• NARAYAN YADAV (D) THR. LRS. versus THE STATE OF BIHAR & ORS. — [2020] 3 S.C.R. 999
• NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA versus ALIMENTA S.A. — [2020] 7 S.C.R. 789
• NATIONAL ALLIANCE FOR PEOPLE’S MOVEMENTS & ORS. versus THE STATE OF MAHARASHTRA & ORS. — [2020] 8 S.C.R. 997
• NATIONAL CO-OPERATIVE DEVELOPMENT CORPORATION versus COMMISSIONER OF INCOME TAX, DELHI-V — [2020] 13 S.C.R. 517
• NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS & ORS. versus DR. RAJESH KUMAR & ORS. — [2020] 1 S.C.R. 976
• NATIONAL INSURANCE COMPANY LIMITED versus BIRENDER AND ORS. — [2020] 1 S.C.R. 946
• NAVIN CHANDRA DHOUNDIYAL versus STATE OF UTTARAKHAND AND ORS. — [2020] 7 S.C.R. 572
• NAZIR MOHAMED versus J. KAMALA AND ORS. — [2020] 7 S.C.R. 763
• NEETU KUMAR NAGAICH versus THE STATE OF RAJASTHAN AND OTHERS — [2020] 6 S.C.R. 1015
• NILAY GUPTA versus CHAIRMAN NEET PG MEDICAL AND DENTAL ADMISSION/ COUNSELLING BOARD 2020 AND PRINCIPAL GOVT. DENTAL COLLEGE & ORS. — [2020] 12 S.C.R. 161
• NIMAY SAH versus STATE OF JHARKHAND — [2020] 13 S.C.R. 566
• NIRBHAY KUMAR & ORS. versus STATE OF BIHAR & ORS. — [2020] 5 S.C.R. 656
• NIRMAL KUMAR PARSAN versus COMMISSIONER OF COMMERCIAL TAXES & ORS. — [2020] 1 S.C.R. 1132
• NIRMALA KOTHARI versus UNITED INDIA INSURANCE CO. LTD. — [2020] 3 S.C.R. 1189
• NISHA PRIYA BHATIA versus UNION OF INDIA & ANR. — [2020] 10 S.C.R. 596
• NITESH KUMAR PANDEY versus THE STATE OF MADHYA PRADESH AND ORS. — [2020] 2 S.C.R. 646
• NORTH DELHI MUNICIPAL CORPORATION versus KAVINDER AND OTHERS — [2020] 6 S.C.R. 13
• NOY VALLESINA ENGINEERING SPA, (NOW KNOWN AS NOY AMBIENTE S.P.A.) versus JINDAL DRUGS LIMITED & ORS. — [2020] 12 S.C.R. 1019
• NTPC LTD. (SIMHADRI PROJECT) versus RAJIV CHAKRABORTY — [2020] 13 S.C.R. 1090
• OIL AND NATURAL GAS CORPORATION versus KRISHAN GOPAL & ORS. — [2020] 3 S.C.R. 661
• OM PRAKASH versus SURESH KUMAR — [2020] 1 S.C.R. 565
• ONGC EMPLOYEES MAZDOOR SABHA versus THE EXECUTIVE DIRECTOR BASIN MANAGER, OIL & NATURAL GAS CORPORATION (INDIA) LTD. — [2020] 3 S.C.R. 961
• ORIENTAL INSURANCE CO. LTD. versus NATIONAL BULK HANDLING CORPORATION PVT. LTD. — [2020] 3 S.C.R. 757
• ORIENTAL INSURANCE COMPANY LIMITED versus M/S. J.K. CEMENT WORKS — [2020] 5 S.C.R. 50
• P. GOPINATHAN PILLAI versus UNIVERSITY OF KERALA & ORS. — [2020] 4 S.C.R. 239
• PADMA MISHRA versus STATE OF UTTARAKHAND & ANR. — [2020] 7 S.C.R. 1010
• PADUM KUMAR versus STATE OF UTTAR PRADESH — [2020] 1 S.C.R. 57
• PANDURANG GANPATI CHAUGULE versus VISHWASRAO PATIL MURGUD SAHAKARI BANK LIMITED — [2020] 5 S.C.R. 1038
• PANKJESHWAR SHARMA AND OTHERS versus STATE OF JAMMU & KASHMIR AND OTHERS — [2020] 13 S.C.R. 198
• PAPPU DEO YADAV versus NARESH KUMAR AND ORS. — [2020] 7 S.C.R. 968
• PARAMVIR SINGH SAINI versus BALJIT SINGH & ORS. — [2020] 13 S.C.R. 770
• PARMESHWAR NANDA ETC. versus THE STATE OF JHARKHAND THROUGH CHIEF SECRETARY & ORS. ETC. — [2020] 3 S.C.R. 680
• PARMINDER KAUR @ P.P. KAUR @ SONI versus STATE OF PUNJAB — [2020] 6 S.C.R. 508
• PARTAP SINGH (DEAD) THROUGH LRS. & ORS. versus SHIV RAM (DEAD) THROUGH LRS. — [2020] 1 S.C.R. 694
• PARVAT SINGH & ORS. versus STATE OF MADHYA PRADESH — [2020] 2 S.C.R. 964
• PARVEZ NOORDIN LOKHANDWALLA versus STATE OF MAHARASHTRA & ANR. — [2020] 11 S.C.R. 117
• PATEL ENGINEERING LTD. versus NORTH EASTERN ELECTRIC POWER CORPORATION LTD. (NEEPCO) — [2020] 4 S.C.R. 156
• PATRAM versus GRAM PANCHAYAT KATWAR & ORS. — [2020] 3 S.C.R. 1196
• PAUL versus STATE OF KERALA — [2020] 1 S.C.R. 1091
• PAWAN KUMAR ARYA AND OTHERS versus RAVI KUMAR ARYA AND OTHERS — [2020] 4 S.C.R. 770
• PAWAN KUMAR GUPTA versus STATE OF NCT OF DELHI — [2020] 1 S.C.R. 69
• PAWAN KUMAR GUPTA versus STATE OF NCT OF DELHI — [2020] 4 S.C.R. 1055
• PILCOM versus WEST BENGAL- — [2020] 6 S.C.R. 620
• POONAM DEVI AND OTHERS versus ORIENTAL INSURANCE CO. LTD. — [2020] 4 S.C.R. 922
• POPATRAO VYANKATRAO PATIL versus THE STATE OF MAHARASHTRA & ORS. — [2020] 3 S.C.R. 789
• PRADEEP KUMAR SONTHALIA versus DHIRAJ PRASAD SAHU @ DHIRAJ SAHU & ANR. — [2020] 14 S.C.R. 480
• PRANEETH K. AND ORS. versus UNIVERSITY GRANTS COMMISSION (UGC) AND ORS. — [2020] 8 S.C.R. 917
• PRASAD @ SANTOSH KUMAR versus THE STATE OF BIHAR — [2020] 2 S.C.R. 798
• PRATHVI RAJ CHAUHAN versus UNION OF INDIA & OTHERS — [2020] 2 S.C.R. 727
• PRAVAKAR MALLICK & ANR. versus THE STATE OF ORISSA & ORS. — [2020] 5 S.C.R. 222
• PRAVASI LEGAL CELL & ORS. versus UNION OF INDIA & ORS. — [2020] 12 S.C.R. 102
• PRAVIN KUMAR versus UNION OF INDIA AND ORS. — [2020] 7 S.C.R. 1078
• PREET PAL SINGH versus THE STATE OF UTTAR PRADESH & ANR. — [2020] 6 S.C.R. 967
• PUNJAB AND SIND BANK AND ORS. versus MRS. DURGESH KUWAR — [2020] 4 S.C.R. 207
• PUNJAB NATIONAL BANK & ORS. versus ATMANAND SINGH & ORS. — [2020] 7 S.C.R. 674
• PURSHOTTAM CHOPRA & ANR. versus STATE (GOVT. OF NCT DELHI) — [2020] 1 S.C.R. 341
• PYARE LAL versus STATE OF HARYANA — [2020] 6 S.C.R. 249
• R. PALANISAMY & ORS. versus THE REGISTRAR GENERAL, HIGH COURT OF MADRAS & ORS. — [2020] 6 S.C.R. 588
• R. POORNIMA AND ORS. versus UNION OF INDIA AND ORS. — [2020] 8 S.C.R. 89
• RAGHUNATH (D) BY LRS. versus RADHA MOHAN (D) THR. LRS & ORS. — [2020] 14 S.C.R. 462
• RAHNA JALAL versus STATE OF KERALA AND ANOTHER — [2020] 13 S.C.R. 621
• RAJ PAL SINGH versus COMMISSIONER OF INCOME-TAX, HARYANA, ROHTAK — [2020] 9 S.C.R. 185
• RAJA @ AYYAPPAN versus STATE OF TAMIL NADU — [2020] 4 S.C.R. 1112
• RAJASTHAN HIGH COURT versus VED PRIYA & ANR. — [2020] 4 S.C.R. 971
• RAJASTHAN STATE ELECTRICITY BOARD versus THE DY. COMMISSIONER OF INCOME TAX (ASSESSMENT) & ANR. — [2020] 4 S.C.R. 995
• RAJASTHAN STATE ROAD TRANSPORT CORP. MANAGING DIRECTOR & ANR. versus RAMESH KUMAR SHARMA — [2020] 1 S.C.R. 113
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS versus GOVERDHAN LAL SONI AND ANR. — [2020] 10 S.C.R. 238
• RAJASTHAN STATE WAREHOUSING CORPORATION versus STAR AGRIWAREHOUSING AND COLLATERAL MANAGEMENT LIMITED & ORS. — [2020] 5 S.C.R. 391
• RAJENDRA SINGH AND OTHERS versus NATIONAL INSURANCE COMPANY LIMITED AND OTHERS — [2020] 6 S.C.R. 579
• RAJESH @ SARKARI & ANR versus STATE OF HARYANA — [2020] 14 S.C.R. 1
• RAJESH DHIMAN versus STATE OF HIMACHAL PRADESH — [2020] 8 S.C.R. 1057
• RAJESHBHAI MULJIBHAI PATEL AND OTHERS ETC. versus STATE OF GUJARAT AND ANOTHER ETC. — [2020] 2 S.C.R. 687
• RAJNEESH KHAJURIA versus M/S. WOCKHARDT LTD. & ANR. — [2020] 1 S.C.R. 1005
• RAJNESH versus NEHA & ANR. — [2020] 13 S.C.R. 1093
• RAKESH KUMAR AGARWALLA & ANR. versus NATIONAL LAW SCHOOL OF INDIA UNIVERSITY, BENGALURU & ORS. — [2020] 10 S.C.R. 299
• RAM CHANDRA PRASAD SINGH versus SHARAD YADAV — [2020] 4 S.C.R. 1061
• RAM SHARAN MAURYA AND OTHERS versus STATE OF U.P. AND OTHERS — [2020] 12 S.C.R. 466
• RAMA NAND AND ORS. versus CHIEF SECRETARY, GOVT. OF NCT OF DELHI & ANR. — [2020] 6 S.C.R. 19
• RAMBABU SINGH THAKUR versus SUNIL ARORA & ORS. — [2020] 2 S.C.R. 925
• RAMESAN (DEAD) THROUGH LR. GIRIJA A versus THE STATE OF KERALA — [2020] 1 S.C.R. 94
• RAMESH SINGH versus THE STATE OF UTTAR PRADESH AND ANR. — [2020] 2 S.C.R. 1117
• RAMJIT SINGH KARDAM & ORS. versus SANJEEV KUMAR & ORS. — [2020] 7 S.C.R. 1096
• RAMKHILADI & ANR. versus THE UNITED INDIA INSURANCE COMPANY & ANR. — [2020] 1 S.C.R. 19
• RAMNATH & CO. versus THE COMMISSIONER OF INCOME TAX — [2020] 6 S.C.R. 719
• RAMNATH AGRAWAL & ORS. versus FOOD CORPORATION OF INDIA & ORS. — [2020] 4 S.C.R. 552
• RANA NAHID @ RESHMA @ SANA & ANR. versus SAHIDUL HAQ CHISTI — [2020] 7 S.C.R. 324
• RATNAGIRI NAGAR PARISHAD versus GANGARAM NARAYAN AMBEKAR & ORS. — [2020] 6 S.C.R. 303
• RATTAN SINGH & ORS. versus NIRMAL GILL & ORS. ETC. — [2020] 12 S.C.R. 422
• RAVEEN KUMAR versus STATE OF HIMACHAL PRADESH — [2020] 8 S.C.R. 1044
• RAVINDER KAUR GREWAL & ORS. versus MANJIT KAUR & ORS. — [2020] 8 S.C.R. 1138
• RE : VIJAY KURLE & ORS. versus RE: — [2020] 7 S.C.R. 1014
• REEPAK KANSAL versus SECRETARY GENERAL, & ORS. — [2020] 4 S.C.R. 459
• REGISTRAR KARNATAKA UNIVERSITY & ANR.V. DR. PRABHUGOUDA & ANR. versus DR. PRABHUGOUDA & ANR — [2020] 9 S.C.R. 859
• RIZWAN KHAN versus THE STATE OF CHHATTISGARH — [2020] 7 S.C.R. 546
• ROHTAS & ANR. versus STATE OF HARYANA — [2020] 11 S.C.R. 983
• RUSODAY SECURITIES LTD. versus NATIONAL STOCK EXCHANGE OF INDIA LTD. & ORS. — [2020] 13 S.C.R. 218
• S. D. CONTAINERS INDORE versus M/S. MOLD TEK PACKAGING LTD. — [2020] 12 S.C.R. 1104
• S. KASI versus STATE THROUGH THE INSPECTOR OF POLICE SAMAYNALLUR POLICE STATION MADURAI DISTRICT — [2020] 5 S.C.R. 277
• SADHNA CHAUDHARY versus STATE OF U.P. & ANR. — [2020] 4 S.C.R. 888
• SAGUFA AHMED & ORS. versus UPPER ASSAM PLYWOOD PRODUCTS PVT. LTD. & ORS. — [2020] 9 S.C.R. 472
• SAJAN SETHI versus RAJAN SETHI — [2020] 3 S.C.R. 1082
• SAJAN versus STATE OF MAHARASHTRA AND OTHERS — [2020] 4 S.C.R. 930
• SAKKUBAI ETC. ETC. versus STATE OF KARNATAKA & ORS. ETC. ETC. — [2020] 2 S.C.R. 763
• SAMIR AGRAWAL versus COMPETITION COMMISSION OF INDIA & ORS. — [2020] 13 S.C.R. 1044
• SAMTA NAIDU & ANR. versus STATE OF MADHYA PRADESH & ANR. — [2020] 2 S.C.R. 1127
• SANDEEP KUMAR AND OTHERS versus STATE OF UTTARAKHAND AND ANOTHER — [2020] 13 S.C.R. 848
• SANGRUR SALES CORPORATION versus UNITED INDIA INSURANCE COMPANY LIMITED & ANR. — [2020] 5 S.C.R. 44
• SANJAI TIWARI versus THE STATE OF UTTAR PRADESH & ANR. — [2020] 9 S.C.R. 966
• SANJAY MARUTIRAO PATIL versus UNION OF INDIA AND OTHERS — [2020] 3 S.C.R. 329
• SANJEEV KAPOOR versus CHANDANA KAPOOR & ORS. — [2020] 1 S.C.R. 663
• SANKATH PRASAD versus STATE OF UTTAR PRADESH — [2020] 1 S.C.R. 1002
• SARAVANAN versus STATE REP. BY THE INSPECTOR OF POLICE — [2020] 8 S.C.R. 1035
• SARDAR ALI KHAN versus THE STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY HOME DEPARTMENT & ANR. — [2020] 1 S.C.R. 145
• SARDAR BAHGINDER SINGH S/O GURUCHARAN SINGH versus SARDAR MANJIEETH SINGH JAGAN SINGH AND ORS. — [2020] 14 S.C.R. 349
• SARIKA versus ADMINISTRATOR, MAHAKALESHWAR MANDIR COMMITTEE, UJJAIN (M.P.) & ORS. — [2020] 9 S.C.R. 303
• SARITHA S. NAIR versus HIBI EDEN — [2020] 13 S.C.R. 635
• SATISH @ SABBE versus THE STATE OF UTTAR PRADESH — [2020] 9 S.C.R. 21
• SATISH CHANDER AHUJA versus SNEHA AHUJA — [2020] 12 S.C.R. 189
• SATISHKUMAR NYALCHAND SHAH versus STATE OF GUJARAT & ORS. — [2020] 3 S.C.R. 1106
• SATPAL AND ANR. versus BANK OF INDIA AND ORS. — [2020] 5 S.C.R. 34
• SATYA DEO @ BHOOREY versus STATE OF UTTAR PRADESH — [2020] 12 S.C.R. 128
• SATYAMA DUBEY & ORS. versus UNION OF INDIA & ORS. — [2020] 9 S.C.R. 517
• SAURAV YADAV & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2020] 11 S.C.R. 281
• SECURITIES AND EXCHANGE BOARD OF versus UDAYANT MALHOUTRA — [2020] 14 S.C.R. 327
• SEELAN @ JEYASEELAN versus THE INSPECTOR OF POLICE — [2020] 13 S.C.R. 1235
• SHAILENDRA SWARUP versus THE DEPUTY DIRECTOR, ENFORCEMENT DIRECTORATE — [2020] 7 S.C.R. 89
• SHAKTI BHOG FOOD INDUSTRIES LTD. versus THE CENTRAL BANK OF INDIA & ANR. — [2020] 6 S.C.R. 538
• SHAMSHER SINGH SANDHU versus UNION OF INDIA AND OTHERS — [2020] 1 S.C.R. 1024
• SHANKAR SAKHARAM KENJALE (DIED) THROUGH HIS LEGAL HEIRS versus NARAYAN KRISHNA GADE AND ANOTHER — [2020] 4 S.C.R. 223
• SHANTI DEVI ALIAS SHANTI MISHRA versus UNION OF INDIA & ORS. — [2020] 12 S.C.R. 279
• SHATRUGHNA BABAN MESHRAM versus STATE OF MAHARASHTRA — [2020] 13 S.C.R. 1
• SHILPA MITTAL versus STATE OF NCT OF DELHI & ANR. — [2020] 2 S.C.R. 478
• SHIV RAJ GUPTA versus COMMISSIONER OF INCOME-TAX, DELHI-IV — [2020] 5 S.C.R. 874
• SHIVAKUMAR & ORS. versus SHARANABASAPPA & ORS. — [2020] 6 S.C.R. 666
• SHIVRAJ SINGH CHOUHAN & ORS. versus SPEAKER MADHYA PRADESH LEGISLATIVE ASSEMBLY & ORS. — [2020] 9 S.C.R. 787
• SHREE AMBICA MEDICAL STORES & ORS. versus THE SURAT PEOPLE’S CO-OPERATIVE BANK LIMITED & ORS. — [2020] 3 S.C.R. 359
• SHREE CHOUDHARY TRANSPORT COMPANY versus INCOME TAX OFFICER — [2020] 8 S.C.R. 165
• SHREYAS SINHA versus THE WEST BENGAL NATIONAL UNIVERSITY OF JURIDICAL SCIENCES & ORS. — [2020] 9 S.C.R. 869
• SHRI GOVINDA CHANDRA TIRIA versus SIBAJI CHARAN PANDA & ORS. — [2020] 1 S.C.R. 709
• SHRI RAM SAHU (DEAD) THROUGH LRS. versus VINOD KUMAR RAWAT & ORS. — [2020] 11 S.C.R. 865
• SHRI SATISH KUMAR & ANR. versus THE STATE OF HIMACHAL PRADESH & ANR. — [2020] 3 S.C.R. 1144
• SHRI UTTAM CHAND (D) THROUGH LRS. versus NATHU RAM (D) THROUGH LRS. & ORS. — [2020] 5 S.C.R. 1
• SHRIDHAR C. SHETTY (DECEASED) THR. LRS. versus THE ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY AND ORS. — [2020] 6 S.C.R. 1003
• SHRIPAL BHATI AND ANR. versus STATE OF U.P. AND ORS. — [2020] 1 S.C.R. 542
• SHYAM LAL JAYASWAL versus BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED AND ANOTHER — [2020] 1 S.C.R. 54
• SHYAM SAHNI versus ARJUN PRAKASH AND OTHERS — [2020] 7 S.C.R. 117
• SHYAMLAL DEVDA AND OTHERS versus PARIMALA — [2020] 1 S.C.R. 125
• SIDDARAJU versus STATE OF KARNATAKA & ORS. — [2020] 1 S.C.R. 1175
• SIRI CHAND (DECEASED) THR. LRS. versus SURINDER SINGH — [2020] 5 S.C.R. 265
• SITABAI SHANTARAM TALAWNEKAR & ORS. versus CUSTODIAN OF EVACUEE PROPERTY & ORS. — [2020] 3 S.C.R. 1007
• SK. MD. RAFIQUE versus MANAGING COMMITTEE, CONTAI RAHAMANIA HIGH MADRASAH AND OTHERS — [2020] 1 S.C.R. 185
• SKILL LOTTO SOLUTIONS PVT. LTD. versus UNION OF INDIA & ORS. — [2020] 13 S.C.R. 151
• SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED versus THE STATE OF UTTAR PRADESH AND ORS. — [2020] 11 S.C.R. 786
• SMT. S. VANITHA versus THE DEPUTY COMMISSIONER, BENGALURU URBAN DISTRICT & ORS. — [2020] 12 S.C.R. 1057
• SOBHA HIBISCUS CONDOMINIUM versus MANAGING DIRECTOR, M/S. SOBHA DEVELOPERS LTD. & ANR — [2020] 3 S.C.R. 824
• SOMASUNDARAM @ SOMU versus THE STATE REP. BY THE DEPUTY COMMISSIONER OF POLICE — [2020] 10 S.C.R. 27
• SONU @ SUNIL versus STATE OF MADHYA PRADESH — [2020] 4 S.C.R. 269
• SRI ANTHONY ALIAS ANTHONY SWAMY versus THE MANAGING DIRECTOR, K.S.R.T.C. — [2020] 5 S.C.R. 860
• SRI MARTHANDA VARMA (D) THR. LRS. & ANR. versus STATE OF KERALA & ORS. — [2020] 9 S.C.R. 974
• SRI NILANJAN BHATTACHARYA versus THE STATE OF KARANATAKA AND OTHERS — [2020] 14 S.C.R. 445
• SRI V.N. KRISHNA MURTHY & ANR. ETC. ETC. versus SRI RAVIKUMAR & ORS. ETC. ETC. — [2020] 7 S.C.R. 1148
• SRIDHAR & ANR. versus N. REVANNA & ORS. — [2020] 3 S.C.R. 723
• STALIN versus STATE REPRESENTED BY THE INSPECTOR OF POLICE — [2020] 7 S.C.R. 283
• STANDARD CHARTERED BANK versus MSTC LIMITED — [2020] 2 S.C.R. 444
• STAR INDIA (P) LTD. versus SOCIETY OF CATALYSTS & ANR. — [2020] 2 S.C.R. 1188
• STATE OF GOA versus NARAYAN V. GAONKAR & ORS. — [2020] 4 S.C.R. 526
• STATE OF GUJARAT THROUGH CHIEF SECRETARY & ANR. versus AMBER BUILDERS — [2020] 1 S.C.R. 779
• STATE OF GUJARAT versus MANSUKHBHAI KANJIBHAI SHAH — [2020] 9 S.C.R. 330
• STATE OF KERALA & ANR. ETC. ETC. versus M/S RDS PROJECT LIMITED & ORS. ETC. ETC. — [2020] 6 S.C.R. 837
• STATE OF KERALA ETC. versus RAJESH ETC. — [2020] 3 S.C.R. 348
• STATE OF M.P. & ORS. versus RAKESH SETHI & ANR. — [2020] 7 S.C.R. 734
• STATE OF MADHYA PRADESH & ORS. versus AMIT SHRIVAS — [2020] 11 S.C.R. 46
• STATE OF MADHYA PRADESH versus CENTRE FOR ENVIRONMENT PROTECTION RESEARCH AND DEVELOPMENT & ORS. — [2020] 12 S.C.R. 1139
• STATE OF MADHYA PRADESH versus YOGENDRA SINGH JADON & ANR. — [2020] 5 S.C.R. 70
• STATE OF ODISHA & ORS. versus GANESH CHANDRA SAHOO — [2020] 4 S.C.R. 755
• STATE OF ODISHA & ORS. versus M/S. JINDAL STEEL AND POWER LTD. & ORS. — [2020] 3 S.C.R. 525
• STATE OF ODISHA AND ORS. versus GOBINDA BEHERA — [2020] 3 S.C.R. 643
• STATE OF ORISSA versus M/S. B. ENGINEERS & BUILDERS LTD. & ORS. — [2020] 6 S.C.R. 801
• STATE OF RAJASTHAN versus MEHRAM & ORS. — [2020] 5 S.C.R. 234
• STATE OF U.P. & ORS. versus VIRENDRA KUMAR & ORS. — [2020] 2 S.C.R. 699
• STATE OF U.P. versus GAYATRI PRASAD PRAJAPATI — [2020] 7 S.C.R. 959
• STATE OF U.P. versus SUDHIR KUMAR SINGH AND ORS. — [2020] 13 S.C.R. 571
• STATE OF UTTAR PRADESH & ORS. versus VIJAY SHANKAR DUBEY — [2020] 4 S.C.R. 984
• STATE REP. BY THE INSPECTOR OF POLICE versus M. MURUGESAN & ANR. — [2020] 2 S.C.R. 553
• SUBED ALI AND OTHERS versus THE STATE OF ASSAM — [2020] 8 S.C.R. 731
• SUBHECHHA WELFARE SOCIETY versus M/S. EARTH INFRASTRUCTURE PVT. LTD. — [2020] 3 S.C.R. 811
• SUBORNO BOSE versus ENFORCEMENT DIRECTORATE & ANR. — [2020] 4 S.C.R. 60
• SUJATA KOHLI versus REGISTRAR GENERAL, HIGH COURT OF DELHI & ORS. — [2020] 9 S.C.R. 361
• SUKH SAGAR MEDICAL COLLEGE & HOSPITAL versus STATE OF MADHYA PRADESH & ORS. — [2020] 11 S.C.R. 397
• SUKHWINDER SINGH versus JAGROOP SINGH & ANR. — [2020] 1 S.C.R. 512
• SUMEDH SINGH SAINI versus STATE OF PUNJAB AND ANOTHER — [2020] 13 S.C.R. 812
• SURENDRA KUMAR BHILAWE versus THE NEW INDIA ASSURANCE COMPANY LIMITED — [2020] 7 S.C.R. 39
• SURESH CHAND AND ANR. versus SURESH CHANDER (D) THR LRS. AND ORS. — [2020] 3 S.C.R. 891
• SURESH SHAH versus HIPAD TECHNOLOGY INDIA PRIVATE LIMITED — [2020] 13 S.C.R. 821
• SURINDER KUMAR versus STATE OF PUNJAB — [2020] 1 S.C.R. 307
• SURINDER NATH KESAR versus BOARD OF SCHOOL EDUCATION & ORS. — [2020] 1 S.C.R. 329
• SURINDER SINGH DESWAL @ COL. S. S. DESWAL & ORS. versus VIRENDER GANDHI & ANR. — [2020] 1 S.C.R. 395
• SUSHIL SETHI AND ANOTHER versus THE STATE OF ARUNACHAL PRADESH AND OTHERS — [2020] 1 S.C.R. 582
• SUSHILA AGGARWAL AND OTHERS versus STATE (NCT OF DELHI) AND ANOTHER — [2020] 2 S.C.R. 1
• SUSHILABEN INDRAVADAN GANDHI & ANR. versus THE NEW INDIA ASSURANCE COMPANY LIMITED & ORS. — [2020] 9 S.C.R. 32
• T. K. DAVID versus KURUPPAMPADY SERVICE CO-OPERATIVE BANK LTD. & ORS. — [2020] 13 S.C.R. 663
• TAMIL NADU MEDICAL OFFICERS ASSOCIATION & ORS versus UNION OF INDIA & OTHERS — [2020] 8 S.C.R. 583
• TEJ BAHADUR versus SHRI NARENDRA MODI — [2020] 13 S.C.R. 554
• TELANGANA POWER GENERATION CORPORATION LTD. (TSGENCO) versus ANDHRA PRADESH POWER GENERATION CORPORATION LTD. MISCELLANEOUS APPLICATION NO (S). 1270/2020 IN — [2020] 13 S.C.R. 987
• TELANGANA STATE SOUTHERN POWER DISTRIBUTION COMPANY LIMITED & ANR. versus M/S SRIGDHAA BEVERAGES — [2020] 4 S.C.R. 295
• THAN KUNWAR versus STATE OF HARYANA — [2020] 3 S.C.R. 1090
• THE BHARAT COKING COAL LTD. & ORS. versus AMR DEV PRABHA & ORS. — [2020] 7 S.C.R. 603
• THE CHAIRMAN, BOARD OF TRUSTEES, COCHIN PORT TRUST versus M/S AREBEE STAR MARITIME AGENCIES PVT. LTD. & ORS. — [2020] 11 S.C.R. 706
• THE CHIEF REGIONAL OFFICER THE ORIENTAL INSURANCE CO LTD versus PRADIP AND ANR — [2020] 3 S.C.R. 459
• THE COMMERCIAL TAX OFFICER & ANR. versus MOHAN BREWERIES AND DISTILLERIES LIMITED — [2020] 6 S.C.R. 865
• THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX, CALICUT versus M/S. CERA BOARDS AND DOORS, KANNUR KERALA & ORS. — [2020] 11 S.C.R. 471
• THE DESIGNATED AUTHORITY AND ORS. versus M/S. THE ANDHRA PETROCHEMICALS LIMITED — [2020] 7 S.C.R. 1158
• THE DIRECTOR GENERAL (ROAD DEVELOPMENT) NATIONAL HIGHWAYS AUTHORITY OF INDIA versus AAM AADMI LOKMANCH & ORS. — [2020] 6 S.C.R. 1050
• THE DIRECTOR, DEPARTMENT OF ARCHAEOLOGY AND MUSEUMS, JAIPUR & ANR. versus ASHISH GAUTAM & ORS. — [2020] 4 S.C.R. 173
• THE EXECUTIVE ENGINEER, NIMNA DUDHNA PROJECT, SELU, DISTRICT PARBHANI, MAHARASHTRA THE STATE OF MAHARASHTRA & OTHERS ETC. ETC. versus THE STATE OF MAHARASHTRA & OTHERS ETC. — [2020] 1 S.C.R. 84
• THE IDOL OF SRI RENGANATHASWAMY REPRESENTED BY ITS EXECUTIVE OFFICER, JOINT COMMISSIONER versus PK THOPPULAN CHETTIAR, RAMANUJA KOODAM ANANDHANA TRUST, REP. BY ITS MANAGING TRUSTEE AND ORS. — [2020] 10 S.C.R. 410
• THE INSPECTOR GENERAL OF REGISTRATION, TAMIL NADU AND ORS. versus K. BASKARAN — [2020] 11 S.C.R. 345
• THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & ORS. versus SHAJI POULOSE & ORS. — [2020] 9 S.C.R. 851
• THE JOINT LABOUR COMMISSIONER AND REGISTERING OFFICER & ANR. versus KESAR LAL — [2020] 5 S.C.R. 176
• THE KARAD URBAN COOPERATIVE BANK LTD. versus SWWAPNIL BHINGARDEVAY & ORS. — [2020] 13 S.C.R. 465
• THE NEW INDIA ASSURANCE CO. LTD. versus SRI BUCHIYYAMMA RICE MILL & ANR. — [2020] 3 S.C.R. 549
• THE NEW INDIA ASSURANCE COMPANY LIMITED versus SMT. SOMWATI AND OTHERS — [2020] 10 S.C.R. 1132
• THE PHARMACY COUNCIL OF INDIA versus DR. S.K. TOSHNIWAL EDUCATIONAL TRUSTS VIDARBHA INSTITUTE OF PHARMACY AND ORS. ETC. — [2020] 5 S.C.R. 718
• THE PROJECT DIRECTOR, PROJECT IMPLEMENTATION UNIT versus P.V. KRISHNAMOORTHY AND ORS. — [2020] 14 S.C.R. 86
• THE SECRETARY, MINISTRY OF DEFENCE versus BABITA PUNIYA & ORS. — [2020] 3 S.C.R. 833
• THE STATE OF ANDHRA PRADESH versus M/S LINDE INDIA LTD. — [2020] 5 S.C.R. 838
• THE STATE OF JHARKHAND AND ORS. versus BRAHMPUTRA METALLICS LTD., RANCHI AND ANR. — [2020] 14 S.C.R. 45
• THE STATE OF KARNATAKA & ANR. versus N. GANGARAJ — [2020] 1 S.C.R. 616
• THE STATE OF MADHYA PRADESH & ANR. versus U.P. STATE BRIDGE CORPORATION LTD.& ANR. — [2020] 11 S.C.R. 821
• THE STATE OF MAHARASHTRA & ANR. versus KESHAO VISHWANATH SONONE & ANR. — [2020] 11 S.C.R. 597
• THE STATE OF MAHARASHTRA & ORS. versus PAN INDIA PARYATAN LIMITED & ANR. — [2020] 1 S.C.R. 652
• THE STATE OF MEGHALAYA versus MELVIN SOHLANGPIAW — [2020] 4 S.C.R. 501
• THE STATE OF PUNJAB & ORS. versus DAVINDER SINGH & ORS. — [2020] 10 S.C.R. 857
• THE STATE OF RAJASTHAN & ORS. versus HEEM SINGH — [2020] 13 S.C.R. 951
• THE STATE OF TAMIL NADU & ANR. versus K. FAZLUR RAHMAN & ANR. — [2020] 9 S.C.R. 906
• THE SUPERINTENDENT OF POST OFFICE, BOLANGIR DIVISION, BOLANGIR, ODISHA versus JAMBU KUMAR JAIN — [2020] 2 S.C.R. 1148
• THE WORKMEN THROUGH THE CONVENER FCI LABOUR FEDERATION versus RAVUTHAR DAWOOD NASEEM — [2020] 6 S.C.R. 642
• THOMAS LAWRENCE versus THE STATE OF KERALA & ORS. — [2020] 9 S.C.R. 325
• TITTY ALIAS GEORGE KURIAN versus THE DEPUTY RANGE FOREST OFFICER REVIEW PETITION (CRIMINAL) NO. 593 OF 2018 IN — [2020] 13 S.C.R. 1230
• TODAY MERCHANDISE PVT LTD & versus ANIL KUMAR LUTHRA — [2020] 4 S.C.R. 471
• TOFAN SINGH versus STATE OF TAMIL NADU — [2020] 12 S.C.R. 583
• TRILOKI NATH SINGH versus ANIRUDH SINGH (D) THR. LRS. & ORS. — [2020] 4 S.C.R. 650
• TRUSTEES OF H.C. DHANDA TRUST versus STATE OF MADHYA PRADESH & ORS. — [2020] 11 S.C.R. 268
• U.P. STATE ROAD TRANSPORT CORPORATION versus RAJENDRI DEVI & ORS. — [2020] 4 S.C.R. 199
• UCO BANK versus NATIONAL TEXTILE CORPORATION LTD. & ANR. — [2020] 4 S.C.R. 692
• UMC TECHNOLOGIES PRIVATE LIMITED versus FOOD CORPORATION OF INDIA AND ANR. — [2020] 13 S.C.R. 1175
• UNION OF INDIA & ANOTHER ETC. ETC. versus M/S V.V.F LIMITED & ANOTHER ETC. ETC. — [2020] 7 S.C.R. 695
• UNION OF INDIA & ANR. versus EXCHANGE CENTRE — [2020] 4 S.C.R. 719
• UNION OF INDIA & ANR. versus M/S. K.C. SHARMA & CO. & ORS. — [2020] 6 S.C.R. 854
• UNION OF INDIA & ANR. versus N. R. SRIVASTA & ORS. — [2020] 6 S.C.R. 1
• UNION OF INDIA & ORS versus G RAMESH — [2020] 4 S.C.R. 476
• UNION OF INDIA & ORS. versus EXIDE INDUSTRIES LIMITED & ANR. — [2020] 7 S.C.R. 1
• UNION OF INDIA & ORS. versus GOPALDAS BHAGWAN DAS & ORS. — [2020] 3 S.C.R. 765
• UNION OF INDIA & ORS. versus LT. CDR. ANNIE NAGARAJA & ORS. — [2020] 10 S.C.R. 433
• UNION OF INDIA & ORS. versus M/S G S CHATHA RICE MILLS & ANR. — [2020] 14 S.C.R. 571
• UNION OF INDIA & ORS. versus M/S. ASSOCIATED CONTAINER TERMINAL LTD. — [2020] 2 S.C.R. 859
• UNION OF INDIA & ORS. versus R. KARTHIK — [2020] 1 S.C.R. 105
• UNION OF INDIA & ORS. versus R. THIYAGARAJAN — [2020] 4 S.C.R. 146
• UNION OF INDIA AND OTHERS versus AGRICAS LLP AND OTHERS ETC. — [2020] 14 S.C.R. 372
• UNION OF INDIA AND OTHERS versus M. V. MOHANAN NAIR — [2020] 7 S.C.R. 851
• UNION OF INDIA versus ASHOK KUMAR SHARMA AND OTHERS — [2020] 10 S.C.R. 923
• UNION OF INDIA versus ASSOCIATION OF UNIFIED TELECOM SERVICE PROVIDERS OF INDIA ETC. ETC. — [2020] 11 S.C.R. 541
• UNION OF INDIA versus RELIANCE COMMUNICATION LIMITED & ANR. — [2020] 1 S.C.R. 1
• UNITED INDIA INSURANCE CO. LTD. versus SATINDER KAUR @ SATWINDER KAUR & ORS. — [2020] 5 S.C.R. 669
• URMILA DEVI & ORS. versus BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. & ANR. — [2020] 3 S.C.R. 498
• USHA ANANTHASUBRAMANIAN versus UNION OF INDIA — [2020] 3 S.C.R. 882
• UTTAR BHARTIYA RAJAK SAMAJ PANCHAYAT BANGANGA RAJAK SAMAJ CO-OPERATIVE HOUSING SOCIETY (PROPOSED) & ANR. versus STATE OF MAHARASHTRA THROUGH SECRETARY & ORS. — [2020] 2 S.C.R. 576
• V. KALYANASWAMY (D) BY LRS. & ANR. versus L. BAKTHAVATSALAM (D) BY LRS. & ORS. — [2020] 9 S.C.R. 619
• V. SUKUMARAN versus STATE OF KERALA & ANR. — [2020] 6 S.C.R. 991
• VARADARAJAN versus KANAKAVALLI & ORS. — [2020] 1 S.C.R. 132
• VENKATESAN BALASUBRAMANIYAN versus THE INTELLIGENCE OFFICER, D.R.I. BANGALORE — [2020] 9 S.C.R. 942
• VETINDIA PHARMACEUTICALS LIMITED versus STATE OF UTTAR PRADESH AND ANOTHER — [2020] 9 S.C.R. 607
• VIDYA DEVI versus THE STATE OF HIMACHAL PRADESH & ORS. — [2020] 1 S.C.R. 749
• VIDYA DROLIA AND OTHERS versus DURGA TRADING CORPORATION — [2020] 11 S.C.R. 1001
• VIJAY KARIA & ORS. versus PRYSMIAN CAVI E SISTEMI SRL & ORS. — [2020] 4 S.C.R. 336
• VINAY SHARMA versus UNION OF INDIA AND OTHERS — [2020] 10 S.C.R. 393
• VINEETA SHARMA versus RAKESH SHARMA & ORS. — [2020] 10 S.C.R. 135
• VINOD RAVJIBHAI RAJPUT versus STATE OF GUJARAT & ORS. — [2020] 4 S.C.R. 664
• VINODCHANDRA SAKARLAL KAPADIA versus STATE OF GUJARAT AND ORS. — [2020] 5 S.C.R. 897
• VITHALDAS JAGANNATH KHATRI (DEAD) THROUGH SMT. SHAKUNTALA ALIAS SUSHMA & ORS. versus THE STATE OF MAHARASHTRA REVENUE AND FOREST DEPARTMENT & ORS. — [2020] 3 S.C.R. 913
• VODAFONE IDEA LTD. (EARLIER KNOWN AS VODAFONE MOBILE SERVICES LIMITED) versus ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 26 (2) & ANR. — [2020] 11 S.C.R. 200
• VUNDAVALLI RATNA MANIKYAM & versus V.P.P.R.N. PRASADA RAO — [2020] 2 S.C.R. 607
• WEST BENGAL SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. & ORS. versus M/S. SONA PROMOTERS PVT. LTD. & ORS. — [2020] 5 S.C.R. 209
• WEST U.P. SUGAR MILLS ASSOCIATION & ORS. versus THE STATE OF UTTAR PRADESH & ORS. — [2020] 9 S.C.R. 530
• WG. CDR. ARIFUR RAHMAN KHAN AND ALEYA SULTANA AND ORS. versus DLF SOUTHERN HOMES PVT LTD. (NOW KNOWN AS BEGUR OMR HOMES PVT. LTD.) AND ORS. — [2020] 9 S.C.R. 136
• YASHITA SAHU versus STATE OF RAJASTHAN & ORS. — [2020] 1 S.C.R. 417
• YASODHAR KAMAT versus THE DIRECTOR GENERAL, BORDER SECURITY FORCE AND OTHERS — [2020] 4 S.C.R. 766
• YUM! RESTAURANTS (MARKETING) PRIVATE LIMITED versus COMMISSIONER OF INCOME TAX, DELHI — [2020] 11 S.C.R. 136

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