Supreme Court of India — 2022

1017 reported judgments.

• A. VENUGOPAL versus TELANGANA HOUSING BOARD & ANR. — [2022] 4 S.C.R. 1056
• A.DHARMARAJ versus THE CHIEF EDUCATIONAL OFFICER, PUDUKKOTTAI & ORS. — [2022] 1 S.C.R. 1125
• A.G. PERARIVALAN versus STATE, THROUGH SUPERINTENDENT OF POLICE CBI/SIT/ MMDA, CHENNAI, TAMIL NADU AND ANR. — [2022] 7 S.C.R. 1048
• AARAV JAIN versus THE BIHAR PUBLIC SERVICE COMMISSION & ORS. — [2022] 4 S.C.R. 743
• ABDUL MATIN MALLICK versus SUBRATA BHATTACHARJEE (BANERJEE) AND ORS. — [2022] 3 S.C.R. 611
• ABDUL VAHAB versus STATE OF MADHYA PRADESH — [2022] 3 S.C.R. 311
• ABHAY JAIN versus THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AND ANR — [2022] 16 S.C.R. 693
• ABHIMANYU PARTAP SINGH versus NAMITA SEKHON & ANOTHER — [2022] 16 S.C.R. 1
• ABHISHEK versus STATE OF MAHARASHTRA & ORS — [2022] 4 S.C.R. 1128
• ABID-UL-ISLAM versus INDER SAIN DUA — [2022] 2 S.C.R. 1016
• ABU SALEM ABDUL KAYYUM ANSARI versus THE STATE OF MAHARASHTRA — [2022] 12 S.C.R. 169
• ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED versus THE BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT AUTHORITY & ORS — [2022] 13 S.C.R. 916
• ADIRAJ MANPOWER SERVICES PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE PUNE — [2022] 1 S.C.R. 1150
• ADVOCATE ASSOCIATION BENGALURU versus ANOOP KUMAR MENDIRATTA AND ANR — [2022] 3 S.C.R. 575
• AGRA DEVELOPMENT AUTHORITY, AGRA versus ANEK SINGH AND OTHERS — [2022] 3 S.C.R. 255
• AHMEDNAGAR MAHANAGAR PALIKA versus AHMEDNAGAR MAHANAGAR PALIKA KAMGAR UNION — [2022] 7 S.C.R. 195
• AIRPORT AUTHORITY OF INDIA versus CENTRE FOR AVIATION POLICY, SAFETY & RESEARCH (CAPSR) & OTHERS — [2022] 13 S.C.R. 451
• AISHAT SHIFA versus THE STATE OF KARNATAKA & ORS — [2022] 5 S.C.R. 426
• AJANTA LLP versus CASIO KEISANKI KABUSHIKI KAISHA D/B/A CASIO COMPUTER CO. LTD. — [2022] 16 S.C.R. 308
• AJAY GUPTA versus PRAMOD KUMAR SHARMA — [2022] 2 S.C.R. 196
• AJAY KUMAR PANDEY & ORS. versus STATE OF U.P. & ORS. — [2022] 6 S.C.R. 836
• AJAYA KUMAR DAS & ANR versus DIVISIONAL MANAGER & ANR — [2022] 1 S.C.R. 468
• AJMAL versus THE STATE OF KERALA — [2022] 14 S.C.R. 503
• AJWAR versus NIYAJ AHMAD & ANR. — [2022] 7 S.C.R. 356
• AKHILESH PRASAD versus JHARKHAND PUBLIC SERVICE COMMISSION & ORS. — [2022] 19 S.C.R. 400
• ALL INDIA FOOTBALL FEDERATION versus RAHUL MEHRA & ORS — [2022] 4 S.C.R. 768
• ALL INDIA HAJ UMRAH TOUR ORGANIZER ASSOCIATION MUMBAI versus UNION OF INDIA & ORS — [2022] 17 S.C.R. 92
• ALL INDIA JUDGES ASSOCIATION AND OTHERS versus UNION OF INDIA AND OTHERS — [2022] 5 S.C.R. 692
• ALL KERALA DISTRIBUTORS ASSOCIATION, KOTTAYAM UNIT, REPRESENTED BY ITS SECRETARY versus THE STATE OF KERALA & ANR. — [2022] 17 S.C.R. 971
• AMAR NATH (DEAD) THROUGH L.R. versus GIAN CHAND AND ORS. — [2022] 19 S.C.R. 281
• AMARENDRA KUMAR PANDEY versus UNION OF INDIA & ORS. — [2022] 12 S.C.R. 223
• AMINUDDIN versus STATE OF UTTAR PRADESH & ANR. — [2022] 19 S.C.R. 271
• AMIT KATYAL versus MEERA AHUJA AND OTHERS — [2022] 4 S.C.R. 389
• AMIT SINGH versus RAVINDRA NATH PANDEY & ORS. ETC. ETC — [2022] 8 S.C.R. 584
• AMRIK SINGH versus THE STATE OF PUNJAB — [2022] 7 S.C.R. 451
• AMRITLAL versus SHANTILAL SONI & ORS. — [2022] 1 S.C.R. 721
• ANIL KUMAR UPADHYAY versus THE DIRECTOR GENERAL, SSB AND OTHERS — [2022] 2 S.C.R. 1106
• ANJANA SARAIYA versus THE STATE OF U.P. & ORS. — [2022] 3 S.C.R. 174
• ANJU GARG & ANR versus DEEPAK KUMAR GARG — [2022] 5 S.C.R. 909
• ANJU KALSI versus HDFC ERGO GENERAL INSURANCE COMPANY LIMITED AND OTHERS — [2022] 2 S.C.R. 287
• ANUJ SINGH @ RAMANUJ SINGH @ SETH SINGH versus THE STATE OF BIHAR — [2022] 4 S.C.R. 1023
• ARAVINTH R.A. versus THE SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE & ORS. — [2022] 5 S.C.R. 921
• ARDHENDU KUMAR DAS versus THE STATE OF ODISHA AND ORS. — [2022] 15 S.C.R. 358
• ARMED FORCES EX OFFICERS MULTI SERVICES COOPERATIVE SOCIETY LTD. versus RASHTRIYA MAZDOOR SANGH (INTUC) — [2022] 6 S.C.R. 1057
• AROON PURIE versus STATE OF NCT OF DELHI & ORS. — [2022] 18 S.C.R. 311
• ARUN BHATIYA versus HDFC BANK & ORS. — [2022] 7 S.C.R. 91
• ARUNACHALA GOUNDER (DEAD) BY LRS. versus PONNUSAMY AND ORS. — [2022] 1 S.C.R. 269
• ASHA RANI GUPTA versus SRI VINEET KUMAR — [2022] 15 S.C.R. 402
• ASHISH SHELAR & ORS. versus THE MAHARASHTRA LEGISLATIVE ASSEMBLY & ANR. — [2022] 18 S.C.R. 762
• ASHOK G. RAJANI versus BEACON TRUSTEESHIP LTD. & ORS — [2022] 18 S.C.R. 133
• ASHOK KUMAR SINGH CHANDEL versus STATE OF U.P. — [2022] 12 S.C.R. 1035
• ASHUTOSH KUMAR versus THE FILM AND TELEVISION INSTITUTE OF INDIA & ANR. — [2022] 16 S.C.R. 1094
• ASHWINI KUMAR UPADHYAY versus UNION OF INDIA AND ANR. — [2022] 6 S.C.R. 1138
• ASIAN HOTELS (NORTH) LTD. versus ALOK KUMAR LODHA & ORS — [2022] 12 S.C.R. 124
• ASSET RECONSTRUCTION CO. (INDIA) LTD. versus CHIEF CONTROLLING REVENUE AUTHORITY — [2022] 4 S.C.R. 1095
• ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED versus S. P. VELAYUTHAM & ORS — [2022] 17 S.C.R. 637
• ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED versus TULIP STAR HOTELS LIMITED & ORS. — [2022] 5 S.C.R. 1112
• ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) versus AHMEDABAD URBAN DEVELOPMENT AUTHORITY — [2022] 15 S.C.R. 899
• ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) versus AHMEDABAD URBAN DEVELOPMENT AUTHORITY — [2022] 8 S.C.R. 581
• ATBIR versus STATE OF NCT OF DELHI — [2022] 8 S.C.R. 1166
• ATLANTA LIMITED THR. ITS MANAGING DIRECTOR versus UNION OF INDIA REPRESENTED BY CHIEF ENGINEER MILITARY ENGINEERING SERVICE — [2022] 1 S.C.R. 609
• AUGUSTAN TEXTILE COLOURS LIMITED (NOW AUGUSTAN TEXTILE COLOURS PVT LIMITED) versus DIRECTOR OF INDUSTRIES & ANR — [2022] 15 S.C.R. 104
• AYODHYA FAIZABAD DEVELOPMENT AUTHORITY AND ANR. versus RAM NEWAJ AND OTHERS — [2022] 3 S.C.R. 250
• AZGAR BARID (D) BY LRS. versus MAZAMBI @ PYAREMABI AND OTHERS — [2022] 3 S.C.R. 1099
• B. A. UMESH versus UNION OF INDIA & ORS. — [2022] 8 S.C.R. 628
• B. L. KASHYAP AND SONS LTD versus M/S JMS STEELS AND POWER CORPORATION & ANR. — [2022] 1 S.C.R. 1024
• B. R. PATIL versus TULSA Y. SAWKAR & ORS. — [2022] 13 S.C.R. 569
• B.B. PATEL & ORS versus DLF UNIVERSAL LTD — [2022] 8 S.C.R. 51
• B.L.A. INDUSTRIES PRIVATE LIMITED versus UNION OF INDIA AND ANOTHER — [2022] 11 S.C.R. 184
• B.R.K. AATHITHAN versus SUN GROUP & ANR. — [2022] 10 S.C.R. 87
• B.S. MURTHY & ORS versus A. RAVINDER SINGH & ORS. — [2022] 19 S.C.R. 1
• BAIJU K G & ORS versus DR V P JOY — [2022] 3 S.C.R. 569
• BALKRISHNA RAMA TARLE DEAD THR LRS & ANR versus PHOENIX ARC PRIVATE LIMITED & ORS — [2022] 13 S.C.R. 437
• BALRAM GARG versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2022] 4 S.C.R. 888
• BALRAM SINGH versus KELO DEVI — [2022] 7 S.C.R. 226
• BANGALORE DEVELOPMENT AUTHORITY & ANR. versus STATE OF KARNATAKA & ORS. — [2022] 1 S.C.R. 334
• BANK OF BARODA & ANR versus MBL INFRASTRUCTURES LIMITED & ORS. — [2022] 12 S.C.R. 761
• BANK OF BARODA versus M/S KARWA TRADING COMPANY & ANR. — [2022] 1 S.C.R. 1100
• BANK OF RAJASTHAN LTD. versus VCK SHARES & STOCK BROKING SERVICES LTD. — [2022] 17 S.C.R. 567
• BARUN CHANDRA THAKUR versus MASTER BHOLU & ANR. — [2022] 10 S.C.R. 595
• BARUN KUMAR & ORS versus STATE OF JHARKHAND & ORS. — [2022] 16 S.C.R. 16
• BBR (INDIA) PRIVATE LIMITED versus S.P. SINGLA CONSTRUCTIONS PRIVATE LIMITED — [2022] 19 S.C.R. 977
• BHADAR RAM (D) THR. LRS. versus JASSA RAM & ORS. — [2022] 2 S.C.R. 394
• BHAG SINGH ETC. versus UNION OF INDIA & ANR. — [2022] 3 S.C.R. 144
• BHAGWANI versus THE STATE OF MADHYA PRADESH — [2022] 8 S.C.R. 1
• BHAGYODAY COOPERATIVE BANK LTD. versus RAVINDRA BALKRISHNA PATEL DECEASED THROUGH HIS LRS & ORS — [2022] 18 S.C.R. 1
• BHARAT BHUSHAN GUPTA versus PRATAP NARAIN VERMA & ANR — [2022] 7 S.C.R. 1156
• BHARAT PETROLEUM CORPORATION LTD. (BPCL) & ORS versus NISAR AHMED GANAI & ORS. — [2022] 17 S.C.R. 360
• BHARAT SANCHAR NIGAM LIMITED & ANR. versus SANDEEP CHOUDHARY & ORS. — [2022] 4 S.C.R. 1002
• BHARAT SANCHAR NIGAM LIMITED versus M/S. NEMICHAND DAMODARDAS & ANR. — [2022] 6 S.C.R. 747
• BHARAT SANCHAR NIGAM LTD. AND OTHERS ETC versus M/S TATA COMMUNICATIONS LTD. ETC. — [2022] 18 S.C.R. 143
• BHOLA KUMHAR versus STATE OF CHHATTISGARH — [2022] 7 S.C.R. 1176
• BHURI BAI versus THE STATE OF MADHYA PRADESH — [2022] 10 S.C.R. 190
• BIJU K.K. versus COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, KOCHI & ORS. — [2022] 7 S.C.R. 596
• BIKRAM CHATTERJI & ORS versus UNION OF INDIA & ORS — [2022] 9 S.C.R. 207
• BIKRAM CHATTERJI & ORS. versus UNION OF INDIA & ORS — [2022] 9 S.C.R. 239
• BOARD OF CONTROL FOR CRICKET IN INDIA versus REGIONAL DIRECTOR EMPLOYEES’ STATE INSURANCE CORPORATION AND ANR — [2022] 17 S.C.R. 681
• BOARD OF GOVERNORS IN SUPERSESSION OF MEDICAL COUNCIL OF INDIA versus DR. PRIYAMBADA SHARMA & OTHERS — [2022] 14 S.C.R. 997
• BOHATTI DEVI versus THE STATE OF UTTAR PRADESH & ANR. — [2022] 7 S.C.R. 283
• BRIJ RAJ OBEROI versus THE SECRETARY, TOURISM AND CIVIL AVIATION DEPARTMENT & ANR. — [2022] 7 S.C.R. 78
• BRIJESH CHANDRA DWIVEDI (DEAD) THR. LRS. versus SANYA SAHAYAK AND ORS. — [2022] 1 S.C.R. 240
• BSES RAJDHANI POWER LTD. versus DELHI ELECTRICITY REGULATORY COMMISSION — [2022] 14 S.C.R. 790
• C.C., C.E. & S.T. – BANGALORE (ADJUDICATION) ETC. versus M/S NORTHERN OPERATING SYSTEMS PVT LTD. — [2022] 18 S.C.R. 901
• C.S. RAMASWAMY versus V. K. SENTHIL & ORS — [2022] 18 S.C.R. 221
• CANARA BANK versus G S JAYARAMA — [2022] 4 S.C.R. 162
• CDR AMIT KUMAR SHARMA ETC versus UNION OF INDIA & ORS ETC — [2022] 18 S.C.R. 625
• CENTRAL BANK OF INDIA & OTHERS versus DRAGENDRA SINGH JADON — [2022] 13 S.C.R. 93
• CENTRAL BANK OF INDIA versus NITIN — [2022] 6 S.C.R. 1076
• CENTRAL BUREAU OF INVESTIGATION versus P.S. JAYAPRAKASH ETC. ETC. — [2022] 16 S.C.R. 635
• CENTRAL COUNCIL FOR INDIAN MEDICINE versus KARNATAKA AYURVEDA MEDICAL COLLEGE AND OTHERS — [2022] 2 S.C.R. 1120
• CENTRAL INDUSTRIAL SECURITY FORCE versus OM PRAKASH — [2022] 2 S.C.R. 203
• CENTRAL WAREHOUSING CORPORATION versus ADANI PORTS SPECIAL ECONOMIC ZONE LIMITED (APSEZL) AND OTHERS — [2022] 9 S.C.R. 1003
• CENTRUM FINANCIAL SERVICES LIMITED versus STATE OF NCT OF DELHI AND ANR. — [2022] 8 S.C.R. 19
• CHAIRMAN-CUM-MANAGING DIRECTOR FERTILIZER CORPORATION OF INDIA LTD. AND ANR. versus RAJESH CHANDRA SRIVASTAVA AND ORS. — [2022] 3 S.C.R. 84
• CHAITU GOWALA AND ANOTHER versus THE STATE OF ASSAM — [2022] 7 S.C.R. 190
• CHANDI PULIYA versus THE STATE OF WEST BENGAL — [2022] 14 S.C.R. 566
• CHANDIGARH NURSING HOME AND ANR. versus SUKHDEEP KAUR — [2022] 7 S.C.R. 432
• CHANDRA PRAKASH MISHRA versus FLIPKART INDIA PRIVATE LIMITED & ORS. — [2022] 2 S.C.R. 876
• CHANDRA SEKHAR JHA versus UNION OF INDIA & ANR. — [2022] 1 S.C.R. 743
• CHANDRABHAN (DECEASED) THROUGH LRS. & ORS. versus SARASWATI & ORS. — [2022] 7 S.C.R. 295
• CHANDRAMMA versus MANAGER, REGIONAL OFFICE, NCC LIMITED AND ANR. — [2022] 17 S.C.R. 713
• CHANDRAPAL versus STATE OF CHHATTISGARH (EARLIER M.P.) — [2022] 3 S.C.R. 366
• CHECKMATE SERVICES P. LTD. versus COMMISSIONER OF INCOME TAX-1 — [2022] 10 S.C.R. 1065
• CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD versus CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION AND ANOTHER — [2022] 3 S.C.R. 798
• CHHERTURAM @ CHAINU versus STATE OF CHHATTISGARH — [2022] 7 S.C.R. 210
• CHIEF EXECUTIVE OFFICER, ZILA PARISHAD, THANE & ORS. versus SANTOSH TUKARAM TIWARE & ORS. — [2022] 15 S.C.R. 817
• CHOTKAU versus STATE OF UTTAR PRADESH — [2022] 9 S.C.R. 601
• CHOWGULE & COMPANY LIMITED versus ASSISTANT DIRECTOR GENERAL OF FOREIGN TRADE & OTHERS — [2022] 8 S.C.R. 693
• COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, ROHTAK versus MERINO PANEL PRODUCT LTD. — [2022] 18 S.C.R. 28
• COMMISSIONER OF CENTRAL EXCISE, RAIPUR versus M/S SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION — [2022] 17 S.C.R. 1
• COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VADODARA versus M/S JYOTI LIMITED AND ORS. — [2022] 7 S.C.R. 534
• COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, AMRITSAR (PUNJAB) versus M/S D.L. STEELS ETC — [2022] 17 S.C.R. 151
• COMMISSIONER OF SERVICE TAX DELHI versus QUICK HEAL TECHNOLOGIES LIMITED — [2022] 17 S.C.R. 930
• COMPETITION COMMISSION OF INDIA versus STATE OF MIZORAM & ORS. — [2022] 13 S.C.R. 876
• COUNCIL OF ARCHITECTURE versus THE ACADEMIC SOCIETY OF ARCHITECTS (TASA) & ORS. — [2022] 16 S.C.R. 349
• COX AND KINGS LIMITED versus SAP INDIA PRIVATE LIMITED & ANOTHER — [2022] 15 S.C.R. 182
• D. SWAMY versus KARNATAKA STATE POLLUTION CONTROL BOARD AND ORS — [2022] 15 S.C.R. 547
• D.N. KRISHNAPPA versus THE DEPUTY GENERAL MANAGER — [2022] 17 S.C.R. 809
• DALPAT SINGH NARUKA & ANR. versus KARUNA BANSAL & ORS. — [2022] 3 S.C.R. 139
• DASHRATHBHAI TRIKAMBHAI PATEL versus HITESH MAHENDRABHAI PATEL & ANR — [2022] 16 S.C.R. 522
• DAUVARAM NIRMALKAR versus STATE OF CHHATTISGARH — [2022] 7 S.C.R. 5
• DAXABEN versus THE STATE OF GUJARAT & ORS. — [2022] 13 S.C.R. 295
• DAYALU KASHYAP versus THE STATE OF CHHATTISGARH — [2022] 1 S.C.R. 1020
• DEENADAYAL NAGARI SAHAKARI BANK LTD. & ANOTHER versus MUNJAJI AND OTHERS — [2022] 8 S.C.R. 948
• DEEPAK S/O LAXMAN DONGRE versus THE STATE OF MAHARASHTRA & ORS. — [2022] 8 S.C.R. 35
• DEEPAK YADAV versus STATE OF U.P. & ANR — [2022] 4 S.C.R. 1
• DEEPIKA SINGH versus CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS — [2022] 7 S.C.R. 557
• DELHI ADMINISTRATION THR. SECRETARY, LAND AND BUILDING DEPARTMENT & ORS. versus PAWAN KUMAR & ORS. — [2022] 3 S.C.R. 791
• DELHI AIRPORT METRO EXPRESS PRIVATE LIMITED versus DELHI METRO RAIL CORPORATION — [2022] 3 S.C.R. 716
• DELHI COMMISSION FOR PROTECTION OF CHILD RIGHTS versus UNION OF INDIA AND ANOTHER — [2022] 2 S.C.R. 908
• DELHI DEVELOPMENT AUTHORITY versus ASHA JAIN & ORS. — [2022] 15 S.C.R. 626
• DELHI DEVELOPMENT AUTHORITY versus BHAGWAT SINGH & ORS. — [2022] 16 S.C.R. 593
• DELHI DEVELOPMENT AUTHORITY versus BHIM SAIN GOEL AND ORS. — [2022] 2 S.C.R. 1164
• DELHI DEVELOPMENT AUTHORITY versus CHANDERMAL & ORS. — [2022] 17 S.C.R. 752
• DELHI DEVELOPMENT AUTHORITY versus DAMINI WADHWA & ORS. — [2022] 16 S.C.R. 602
• DELHI DEVELOPMENT AUTHORITY versus DAYANAND & ORS. — [2022] 17 S.C.R. 829
• DELHI DEVELOPMENT AUTHORITY versus DIWAN CHAND ANAND & ORS — [2022] 18 S.C.R. 1053
• DELHI DEVELOPMENT AUTHORITY versus GODFREY PHILLIPS (I) LTD AND ORS. — [2022] 19 S.C.R. 1193
• DELHI DEVELOPMENT AUTHORITY versus KRISHAN LAL ARORA & ORS. — [2022] 16 S.C.R. 598
• DELHI DEVELOPMENT AUTHORITY versus RAJ SINGH & ANR. — [2022] 17 S.C.R. 840
• DELHI DEVELOPMENT AUTHORITY versus RAJAN SOOD & ORS. — [2022] 14 S.C.R. 1060
• DELHI DEVELOPMENT AUTHORITY versus SUNIL KHATRI & ORS. — [2022] 4 S.C.R. 68
• DELHI INTERNATIONAL AIRPORT LTD. versus AIRPORT ECONOMIC REGULATORY AUTHORITY OF INDIA & ORS. — [2022] 11 S.C.R. 869
• DELHI TRANSPORT CORPORATION versus SANDEEP KAUSHIK AND ORS. — [2022] 6 S.C.R. 848
• DENTAL COUNCIL OF INDIA versus BIYANI SHIKSHAN SAMITI & ANR. — [2022] 13 S.C.R. 635
• DENTAL COUNCIL OF INDIA versus SAILENDRA SHARMA AND OTHERS — [2022] 13 S.C.R. 975
• DEPUTY COMMISSIONER OF GIFT TAX, CENTRAL CIRCLE-II versus M/S BPL LIMITED — [2022] 14 S.C.R. 938
• DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) CIRCLE 1(2) versus M/S. M. R. SHAH LOGISTICS PVT. LTD. — [2022] 14 S.C.R. 1078
• DESH DEEPAK KUMAR VIHANGAM@ DEEPAK KUMAR versus THE STATE OF BIHAR — [2022] 16 S.C.R. 886
• DESH RAJ & ORS. versus ROHTASH SINGH — [2022] 18 S.C.R. 65
• DEVADASSAN versus THE SECOND CLASS EXECUTIVE MAGISTRATE, RAMANATHAPURAM & ORS. — [2022] 1 S.C.R. 868
• DEVARAJAN RAMAN versus BANK OF INDIA LIMITED — [2022] 1 S.C.R. 975
• DEVAS MULTIMEDIA PRIVATE LTD. versus ANTRIX CORPORATION LTD. & ANR — [2022] 11 S.C.R. 291
• DEVENDER SINGH & ORS. versus THE STATE OF UTTARAKHAND — [2022] 4 S.C.R. 1037
• DEVENDRA NATH SINGH versus STATE OF BIHAR & ORS. — [2022] 15 S.C.R. 692
• DHANANJAY RAI @ GUDDU RAI versus STATE OF BIHAR — [2022] 6 S.C.R. 763
• DIBAKER NUNIA & ANR. versus THE STATE OF ASSAM — [2022] 6 S.C.R. 1151
• DILIP HARIRAMANI versus BANK OF BARODA — [2022] 4 S.C.R. 615
• DINESH CHANDRA SHUKLA versus STATE OF U.P. & ORS. — [2022] 1 S.C.R. 813
• DIRECTORATE OF ENFORCEMENT versus PADMANABHAN KISHORE — [2022] 13 S.C.R. 1064
• DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION versus KALAWATI PANDURANG FULZELE — [2022] 1 S.C.R. 399
• DIVYA versus THE NATIONAL INSURANCE CO. LTD. & ANR — [2022] 14 S.C.R. 956
• DKG BUILDCON PRIVATE LTD versus THE ADJUDICATING & ENQUIRY OFFICER, S.E.B.I. — [2022] 19 S.C.R. 242
• DR R. DINESH KUMAR REDDY & ORS versus MEDICAL COUNSELLING COMMITTEE (MCC) & ORS. — [2022] 4 S.C.R. 808
• DR. (MRS.) CHANDA RANI AKHOURI & ORS. versus DR. M.A. METHUSETHUPATHI & ORS. — [2022] 5 S.C.R. 812
• DR. A. SELVARAJ versus C.B. M. COLLEGE AND ORS. — [2022] 1 S.C.R. 749
• DR. ABRAHAM PATANI OF MUMBAI & ANR versus THE STATE OF MAHARASHTRA & ORS. — [2022] 19 S.C.R. 1045
• DR. ASTHA GOEL AND ORS. versus THE MEDICAL COUNSELLING COMMITTEE & ORS. — [2022] 7 S.C.R. 1078
• DR. GAJENDRA SINGH versus UNION OF INDIA & ORS. — [2022] 7 S.C.R. 1
• DR. J. VIJAYAN & OTHERS versus THE STATE OF KERALA & OTHERS — [2022] 6 S.C.R. 1027
• DR. JACOB THUDIPARA versus THE STATE OF MADHYA PRADESH & ORS. — [2022] 3 S.C.R. 68
• DR. JOE JOSEPH & ORS. versus STATE OF TAMIL NADU & ORS. — [2022] 3 S.C.R. 95
• DR. K. M. SHARMA & ORS. versus THE STATE OF CHHATTISGARH & ORS. — [2022] 4 S.C.R. 718
• DR. NTR UNIVERSITY OF HEALTH SCIENCES versus DR. YERRA TRINADH & OTHERS — [2022] 10 S.C.R. 77
• DR. Y. IBEHAIBI DEVI (D) BY LRS. & ORS. versus THE STATE OF MANIPUR REPRESENTED BY THE COMMISSIONER (HIGHER AND TECHICAL EDUCATION) GOVERNMENT OF MANIPUR & ANR. — [2022] 14 S.C.R. 777
• EASTERN COALFIELDS LIMITED & ORS. versus RABINDRA KUMAR BHARTI — [2022] 4 S.C.R. 1084
• ECGC LIMITED versus MOKUL SHRIRAM EPC JV — [2022] 2 S.C.R. 155
• EIH LIMITED versus NADIAVIRJI — [2022] 6 S.C.R. 1011
• ELLORA PAPER MILLS LIMITED versus THE STATE OF MADHYA PRADESH — [2022] 16 S.C.R. 399
• ESSAR HOUSE PRIVATE LIMITED versus ARCELLOR MITTAL NIPPON STEEL INDIA LIMITED — [2022] 11 S.C.R. 1001
• EVERGREEN LAND MARK PVT. LTD versus JOHN TINSON & COMPANY PVT. LTD. & ANR — [2022] 4 S.C.R. 879
• EX. CT. MAHADEV versus THE DIRECTOR GENERAL, BOARDER SECURITY FORCE & ORS. — [2022] 7 S.C.R. 1136
• EXECUTIVE ENGINEER (R AND B) AND OTHERS versus GOKUL CHANDRA KANUNGO (DEAD) THR. HIS LRS. — [2022] 7 S.C.R. 309
• EXPERION DEVELOPERS PVT. LTD versus SUSHMA ASHOK SHIROOR — [2022] 5 S.C.R. 590
• FAIZABAD-AYODHYA DEVELOPMENT AUTHORITY, FAIZABAD versus DR. RAJESH KUMAR PANDEY & ORS. — [2022] 3 S.C.R. 190
• FAROOQI BEGUM (D) BY LRS. versus THE STATE OF UTTAR PRADESH — [2022] 13 S.C.R. 227
• FERTILIZERS AND CHEMICALS TRAVANCORE LTD. & ORS versus ANUSREE K.B. — [2022] 7 S.C.R. 267
• FOOD CORPORATION OF INDIA & ORS. versus ABHIJIT PAUL — [2022] 8 S.C.R. 728
• FRANKLIN TEMPLETON TRUSTEE SERVICES PRIVATE LIMITED AND ANOTHER versus AMRUTA GARG AND OTHERS ETC. — [2022] 6 S.C.R. 880
• FUTURE COUPONS PRIVATE LIMITED & ORS. versus AMAZON.COM NV INVESTMENT HOLDINGS LLC & ORS — [2022] 9 S.C.R. 293
• FUTURE COUPONS PRIVATE LIMITED & ORS. versus AMAZON.COM NV INVESTMENT HOLDINGS LLC & ORS. — [2022] 12 S.C.R. 299
• G.N.R. BABU @ S.N. BABU versus DR. B.C. MUTHAPPA & ORS. — [2022] 11 S.C.R. 203
• G.T. GIRISH versus Y. SUBBA RAJU (D) BY LRS AND ANOTHER — [2022] 8 S.C.R. 991
• GAJUBHA JADEJA JESAR versus UNION OF INDIA & ORS. — [2022] 17 S.C.R. 282
• GALI JANARDHAN REDDY versus THE STATE OF ANDHRA PRADESH — [2022] 15 S.C.R. 656
• GAMBHIRDAN K GADHVI versus THE STATE OF GUJARAT & ORS — [2022] 4 S.C.R. 406
• GANGADHAR NARAYAN NAYAK @ GANGADHAR HIREGUTTI versus STATE OF KARNATAKA & ORS. — [2022] 2 S.C.R. 925
• GAURAV KUMAR BANSAL versus UNION OF INDIA & ORS. — [2022] 2 S.C.R. 568
• GEETA DEVI versus STATE OF U.P. & ORS. — [2022] 1 S.C.R. 428
• GENERAL MANAGER EAST COAST RAILWAY RAIL SADAN & ANR. versus HINDUSTAN CONSTRUCTION CO. LTD. — [2022] 6 S.C.R. 785
• GHULAM HASSAN BEIGH versus MOHAMMAD MAQBOOL MAGREY & ORS. — [2022] 13 S.C.R. 34
• GIREESAN NAIR & ORS. ETC. versus STATE OF KERALA — [2022] 8 S.C.R. 599
• GITABAI MARUTI RAUT (DEAD) THROUGH LR. & ORS. versus PANDURANG MARUTI RAUT (DEAD) THROUGH LRS. & ORS. — [2022] 6 S.C.R. 1068
• GOA PUBLIC SERVICE COMMISSION versus PANKAJ RANE & ORS. — [2022] 5 S.C.R. 657
• GOHAR MOHAMMED versus UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION & OTHERS — [2022] 9 S.C.R. 43
• GOKAL CHAND (D) THR. LRS. versus AXIS BANK LTD. & ANR. — [2022] 17 S.C.R. 739
• GOMANTAK MAZDOOR SANGH versus STATE OF GOA & ANR. — [2022] 3 S.C.R. 161
• GOPI @ GOVERDHANNATH (D) BY LRS. & ORS. versus SRI BALLABH VYAS — [2022] 19 S.C.R. 427
• GOVERNMENT OF NCT OF DELHI AND ANR. versus KARAMPAL AND ANR. — [2022] 15 S.C.R. 827
• GOVERNMENT OF NCT OF DELHI AND ANR. versus MOHD. ZUBAIR AND ANR. — [2022] 16 S.C.R. 625
• GOVERNMENT OF NCT OF DELHI AND ANR. versus SUDESH VERMA AND ANR. — [2022] 16 S.C.R. 620
• GOVERNMENT OF NCT OF DELHI versus KRISHNA SAINI & ORS. — [2022] 16 S.C.R. 615
• GOVERNMENT OF NCT OF DELHI versus SUBHASH JAIN AND ORS. — [2022] 16 S.C.R. 630
• GOVT OF NCT OF DELHI THROUGH SECRETARY, LAND AND BUILDING DEPARTMENT AND ANR versus RAM PRAKASH SEHRAWAT AND ORS. — [2022] 17 S.C.R. 759
• GOVT. OF NCT OF DELHI AND ANR. versus SHIV DUTT SHARMA AND ANR. — [2022] 15 S.C.R. 686
• GOVT. OF NCT OF DELHI versus MOHD. MAQBOOL & ORS — [2022] 17 S.C.R. 802
• GOWRAMMA C (DEAD) BY LRS versus MANAGER (PERSONNEL) HINDUSTAN AERONAUTICAL LTD. & ANR. — [2022] 1 S.C.R. 734
• GREGORY PATRAO AND ORS. versus MANGALORE REFINERY AND PETROCHEMICALS LIMITED & ORS. — [2022] 12 S.C.R. 97
• GUJARAT STATE CIVIL SUPPLIES CORPORATION LTD. versus MAHAKALI FOODS PVT. LTD. (UNIT 2) & ANR — [2022] 19 S.C.R. 1094
• GULF OIL CORPORATION LTD. versus THE STATE OF TELANGANA & ORS. — [2022] 17 S.C.R. 376
• GURMAIL SINGH & ANR versus STATE OF UTTAR PRADESH & ANR. — [2022] 13 S.C.R. 1011
• GURMEL SINGH versus BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. — [2022] 3 S.C.R. 563
• HAJABHAI RAJASHIBHAI ODEDARA versus STATE OF GUJARAT — [2022] 6 S.C.R. 971
• HAR NARAINI DEVI & ANR versus UNION OF INDIA & ORS. — [2022] 15 S.C.R. 500
• HARBHAJAN SINGH versus STATE OF HARYANA & ORS. — [2022] 12 S.C.R. 1113
• HARDEV SINGH versus PRESCRIBED AUTHORITY, KASHIPUR & ANR. — [2022] 1 S.C.R. 197
• HARDIAL SINGH versus BALBIR KAUR & ANR. — [2022] 2 S.C.R. 833
• HARI RAM (DECEASED) THR. HIS LRS. AND ANR. versus LAND ACQUISITION COLLECTOR CUM DISTRICT REVENUE OFFICER GURGAON AND ORS. — [2022] 15 S.C.R. 664
• HARIHARAN & ORS. versus HARSH VARDHAN SINGH RAO & ORS — [2022] 9 S.C.R. 944
• HARIS MARINE PRODUCTS versus EXPORT CREDIT GUARANTEE CORPORATION (ECGC) LIMITED — [2022] 17 S.C.R. 297
• HARISH CHANDRA SHRIVASTAVA versus THE STATE OF BIHAR AND OTHERS — [2022] 2 S.C.R. 1065
• HARKIRAT SINGH GHUMAN versus PUNJAB & HARYANA HIGH COURT & ORS. — [2022] 11 S.C.R. 124
• HARNEK SINGH & ORS. versus GURMIT SINGH & ORS. — [2022] 4 S.C.R. 209
• HARPAL SINGH AND ANR. ETC. ETC. versus STATE OF PUNJAB ETC. ETC. — [2022] 4 S.C.R. 874
• HARPREET KAUR & ORS versus MOHINDER YADAV & ORS. — [2022] 18 S.C.R. 54
• HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. & ORS. versus MR. DEEPAK AGGARWAL & ORS. — [2022] 17 S.C.R. 1079
• HARYANA TOURISM LIMITED versus M/S KANDHARI BEVERAGES LIMITED — [2022] 2 S.C.R. 316
• HASMUKHLAL D. VORA & ANR. versus THE STATE OF TAMIL NADU — [2022] 16 S.C.R. 113
• HCMI EDUCATION versus NARENDRA PAL SINGH — [2022] 13 S.C.R. 86
• HDFC BANK LTD. & ORS versus UNION OF INDIA & ORS. — [2022] 13 S.C.R. 502
• HEERA TRADERS versus KAMLA JAIN — [2022] 10 S.C.R. 291
• HEMANT KUMAR VERMA & ORS. versus EMPLOYEES STATE INSURANCE CORPORATION & ORS. — [2022] 7 S.C.R. 184
• HEMANT NARAYAN RASNE versus THE COMMISSIONER AND ADMINISTRATOR OF PUNE MUNICIPAL CORPORATION & ORS. — [2022] 18 S.C.R. 180
• HEMANTHA KUMAR versus R. MAHADEVAIAH & ORS. — [2022] 12 S.C.R. 117
• HIGH COURT OF DELHI versus DEVINA SHARMA — [2022] 2 S.C.R. 513
• HIMANSHU KUMAR AND OTHERS versus STATE OF CHHATTISGARH AND OTHERS — [2022] 11 S.C.R. 724
• HINDUSTAN PETROLEUM CORPORATION LTD. versus AJAY BHATIA — [2022] 17 S.C.R. 527
• HONNAIAH T.H. versus STATE OF KARNATAKA AND OTHERS — [2022] 6 S.C.R. 1108
• HORTICULTURE EXPERIMENT STATION GONIKOPPAL, COORG versus THE REGIONAL PROVIDENT FUND ORGANIZATION — [2022] 16 S.C.R. 485
• HOTEL PRIYA, A PROPRIETORSHIP versus STATE OF MAHARASHTRA & ORS. — [2022] 16 S.C.R. 322
• HSBC PI HOLDINGS (MAURITIUS) LIMITED versus PRADEEP SHANTIPERSHAD JAIN & ORS — [2022] 15 S.C.R. 430
• HYUNDAI MOTOR INDIA LIMITED versus SHAILENDRA BHATNAGAR — [2022] 3 S.C.R. 107
• I-PAY CLEARING SERVICES PRIVATE LIMITED versus ICICI BANK LIMITED — [2022] 2 S.C.R. 893
• IBRAT FAIZAN versus OMAXE BUILDHOME PRIVATE LIMITED — [2022] 4 S.C.R. 632
• IC-56663X COL ANIL KUMAR GUPTA versus UNION OF INDIA & ORS. — [2022] 9 S.C.R. 700
• IMRAN versus MR. MOHAMMED BHAVA & ANR — [2022] 2 S.C.R. 1093
• IN RE FELLING OF TREES IN AAREY FOREST (MAHARASHTRA) versus IN RE FELLING OF TREES IN AAREY FOREST (MAHARASHTRA) — [2022] 14 S.C.R. 435
• IN RE: EXPEDITIOUS TRIAL OF CASES UNDER SECTION 138 OF N.I. ACT 1881 versus . — [2022] 3 S.C.R. 276
• IN RE: FRAMING GUIDELINES REGARDING POTENTIAL MITIGATING CIRCUMSTANCES TO BE CONSIDERED WHILE IMPOSING DEATH SENTENCES versus IN RE: FRAMING GUIDELINES REGARDING POTENTIAL MITIGATING CIRCUMSTANCES TO BE CONSIDERED WHILE IMPOSING DEATH SENTENCES — [2022] 16 S.C.R. 543
• IN RE: PERRY KANSAGRA versus IN RE: PERRY KANSAGRA — [2022] 13 S.C.R. 207
• IN RE: PERRY KANSAGRA versus IN RE: PERRY KANSAGRA — [2022] 8 S.C.R. 671
• IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS versus IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS — [2022] 6 S.C.R. 1089
• IN RE: T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA AND ORS. — [2022] 17 S.C.R. 1122
• INDEPENDENT SCHOOLS’ ASSOCIATION CHANDIGARH (REGD.) & ORS. versus UNION OF INDIA & ORS — [2022] 4 S.C.R. 773
• INDEPENDENT SCHOOLS’ FEDERATION OF INDIA (REGD.) versus UNION OF INDIA AND ANOTHER — [2022] 13 S.C.R. 776
• INDIAN EX SERVICEMEN MOVEMENT & ORS. versus UNION OF INDIA & ORS. — [2022] 9 S.C.R. 885
• INDIAN OIL CORPORATION LIMITED versus NCC LIMITED — [2022] 13 S.C.R. 660
• INDIAN OIL CORPORATION LTD. THROUGH ITS SENIOR MANAGER versus M/S SHREE GANESH PETROLEUM RAJGURUNAGAR THROUGH ITS PROPRIETOR MR. LAXMAN DAGDU THITE — [2022] 16 S.C.R. 450
• INDIAN OIL CORPORATION LTD. versus SUDERA REALTY PRIVATE LIMITED — [2022] 19 S.C.R. 462
• INDIAN OVERSEAS BANK & ORS. versus OM PRAKASH LAL SRIVASTAVA — [2022] 1 S.C.R. 246
• INDIAN OVERSEAS BANK versus M/S RCM INFRASTRUCTURE LTD. AND ANOTHER — [2022] 7 S.C.R. 1090
• INDRAJEET YADAV versus SANTOSH SINGH AND ANR. — [2022] 3 S.C.R. 73
• INDRESH KUMAR MISHRA AND ORS. versus THE STATE OF JHARKHAND & ORS. — [2022] 3 S.C.R. 323
• INSTITUTE OF COMPANY SECRETARIES OF INDIA versus BIMAN DEBNATH & ORS. — [2022] 15 S.C.R. 616
• INTERCONTINENTAL HOTELS GROUP (INDIA) PVT. LTD. & ANR. versus WATERLINE HOTELS PVT. LTD. — [2022] 13 S.C.R. 859
• IQRAM versus THE STATE OF UTTAR PRADESH & ORS — [2022] 16 S.C.R. 51
• ISHWARJI NAGAJI MALI versus STATE OF GUJARAT AND ANOTHER — [2022] 2 S.C.R. 694
• ISTKAR versus THE STATE OF UTTAR PRADESH & ANR. — [2022] 8 S.C.R. 854
• J. SEKAR @SEKAR REDDY versus DIRECTORATE OF ENFORCEMENT — [2022] 3 S.C.R. 698
• J. VEDHASINGH versus R.M. GOVINDAN & ORS. — [2022] 6 S.C.R. 888
• JACOB PULIYEL versus UNION OF INDIA & ORS. — [2022] 3 S.C.R. 471
• JAFARUDHEEN & ORS. versus STATE OF KERALA — [2022] 5 S.C.R. 721
• JAGDISH PRASAD SAINI & ORS. versus STATE OF RAJASTHAN & ORS. — [2022] 13 S.C.R. 463
• JAGJEET SINGH & ORS versus ASHISH MISHRA @ MONU & ANR. — [2022] 4 S.C.R. 536
• JAGJIT SINGH AND OTHERS ETC. ETC. versus STATE OF PUNJAB AND ANOTHER ETC. ETC — [2022] 11 S.C.R. 73
• JAHIR HAK versus THE STATE OF RAJASTHAN — [2022] 3 S.C.R. 101
• JAI BHAVANI SHIKSHAN PRASARAK MANDAL versus RAMESH & ORS. — [2022] 17 S.C.R. 601
• JAI NARAIN VYAS UNIVERSITY, JODHPUR AND ANR. versus MUKESH SHARMA ETC. ETC. — [2022] 1 S.C.R. 842
• JAI PARKASH ETC ETC versus UNION TERRITORY, CHANDIGARH ETC ETC — [2022] 1 S.C.R. 767
• JAI PRAKASH TIWARI versus STATE OF MADHYA PRADESH — [2022] 10 S.C.R. 198
• JAINA CONSTRUCTION COMPANY versus THE ORIENTAL INSURANCE COMPANY LIMITED & ANR. — [2022] 2 S.C.R. 175
• JANABAI WD/O DINKARRAO GHORPADE & ORS. versus M/S. I.C.I.C.I. LAMBORD INSURANCE COMPANY LTD — [2022] 6 S.C.R. 1041
• JANHIT ABHIYAN versus UNION OF INDIA — [2022] 14 S.C.R. 1
• JARNAIL SINGH & ANR versus STATE OF PUNJAB — [2022] 13 S.C.R. 196
• JARNAIL SINGH & ORS versus LACHHMI NARAIN GUPTA & ORS — [2022] 19 S.C.R. 711
• JASDEEP SINGH @ JASSU versus STATE OF PUNJAB — [2022] 2 S.C.R. 647
• JASPAL SINGH & OTHERS versus THE STATE OF HARYANA AND OTHERS — [2022] 15 S.C.R. 670
• JASWINDER SINGH (DEAD) THROUGH LEGAL REPRESENTATIVE versus NAVJOT SINGH SIDHU & ORS. — [2022] 4 S.C.R. 725
• JAYABEN versus TEJAS KANUBHAI ZALA & ANR — [2022] 1 S.C.R. 18
• JAYASHREE versus THE DIRECTOR COLLEGIATE EDUCATION — [2022] 2 S.C.R. 734
• JAYCEE HOUSING PVT. LTD. & ORS. versus REGISTRAR (GENERAL), ORISSA HIGH COURT, CUTTACK & ORS — [2022] 15 S.C.R. 800
• JEETU KHATIK versus STATE OF CHHATTISGARH — [2022] 3 S.C.R. 128
• JEETUBHA KHANSANGI JADEJA versus KUTCHH DISTRICT PANCHAYAT — [2022] 4 S.C.R. 854
• JIGAR @ JIMMY PRAVINCHANDRA ADATIYA versus STATE OF GUJARAT — [2022] 13 S.C.R. 367
• JOGI RAM versus SURESH KUMAR & ORS — [2022] 9 S.C.R. 766
• JOSEPH JOHNSON N. MAITHKURI versus SUBRAHMANYA & ANOTHER — [2022] 7 S.C.R. 505
• JOSEPH STEPHEN AND OTHERS versus SANTHANASAMY AND OTHERS — [2022] 8 S.C.R. 182
• JSK INDUSTRIES PVT. LTD versus ORIENTAL INSURANCE COMPANY LIMITED — [2022] 15 S.C.R. 581
• JYOTI NAGAR WELFARE ASSOCIATION versus AMIR CHAND (DEAD) THROUGH LRS & ANR. — [2022] 12 S.C.R. 802
• K. ARUMUGA VELAIAH versus P.R. RAMASAMY AND ANR. — [2022] 11 S.C.R. 692
• K. KUMARA GUPTA versus SRI MARKENDAYA AND SRI OMKARESWARA SWAMY TEMPLE & ORS — [2022] 8 S.C.R. 968
• K. MADAN MOHAN RAO versus BHEEMRAO BASWANTHRAO PATIL & ORS. — [2022] 7 S.C.R. 425
• K. PARAMASIVAM versus THE KARUR VYSYA BANK LTD. & ANR. — [2022] 18 S.C.R. 100
• K. RAMYA versus NATIONAL INSURANCE CO. LTD. & ANR. — [2022] 18 S.C.R. 238
• K. SRINIVASAPPA & ORS. versus M. MALLAMMA & ORS. — [2022] 4 S.C.R. 190
• K.C. LAXMANA versus K.C. CHANDRAPPA GOWDA & ANR. — [2022] 3 S.C.R. 40
• KAHKASHAN KAUSAR @ SONAM & ORS. versus STATE OF BIHAR & ORS. — [2022] 1 S.C.R. 558
• KALICHARAN & ORS versus STATE OF UTTAR PRADESH — [2022] 16 S.C.R. 56
• KALYAN DOMBIVALI MUNICIPAL CORPORATION versus SANJAY GAJANAN GHARAT AND ANOTHER — [2022] 4 S.C.R. 453
• KALYANI (DEAD) THROUGH LRS. & ORS versus THE SULTHAN BATHERY MUNICIPALITY & ORS. — [2022] 5 S.C.R. 849
• KAMATCHI versus LAKSHMI NARAYANAN — [2022] 5 S.C.R. 629
• KAMLA NETI (DEAD) THROUGH LRS. versus THE SPECIAL LAND ACQUISITION OFFICER & ORS. — [2022] 18 S.C.R. 441
• KANCHAN KUMAR versus THE STATE OF BIHAR — [2022] 16 S.C.R. 188
• KANCHAN KUMARI versus THE STATE OF BIHAR & ANR. — [2022] 7 S.C.R. 138
• KANTHA VIBHAG YUVA KOLI SAMAJ PARIVARTAN TRUST AND OTHERS versus STATE OF GUJARAT AND OTHERS — [2022] 1 S.C.R. 1006
• KAPIL KUMAR versus RAJ KUMAR — [2022] 13 S.C.R. 554
• KARAN KAPOOR versus MADHURI KUMAR — [2022] 16 S.C.R. 677
• KARAN SINGH versus THE STATE OF UTTAR PRADESH & ORS — [2022] 2 S.C.R. 473
• KARNATAKA POWER TRANSMISSION CORPORATION LIMITED versus JSW ENERGY LIMITED (EARLIER KNOWN AS JINDAL THERMAL POWER COMPANY LIMITED & JINDAL TRACTABEL POWER COMPANY LIMITED) & ORS. — [2022] 12 S.C.R. 937
• KASABAI TUKARAM KARVAR & ORS. versus NIVRUTI (DEAD) THROUGH LEGAL HEIRS & ORS — [2022] 5 S.C.R. 899
• KATTUKANDI EDATHIL KRISHNAN & ANR. versus KATTUKANDI EDATHIL VALSAN & ORS. — [2022] 7 S.C.R. 1120
• KAVI ARORA versus SECURITIES & EXCHANGE BOARD OF INDIA — [2022] 19 S.C.R. 323
• KAZI MOINUDDIN KAZI BASHIRODDIN & ORS. versus THE MAHARASHTRA TOURISM DEVELOPMENT CORPORATION, THROUGH ITS SENIOR REGIONAL MANAGER REGIONAL OFFICE, MTDC, AURANGABAD, MAHARASHTRA & ANR. — [2022] 7 S.C.R. 509
• KERALA LAND REFORMS & DEVELOPMENT COOPERATIVE SOCIETY LIMITED versus THE DISTRICT REGISTRAR (GENERAL) & ANOTHER — [2022] 13 S.C.R. 543
• KERALA STATE BEVERAGES MANUFACTURING & MARKETING CORPORATION LTD. versus THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1) — [2022] 1 S.C.R. 105
• KERALA STATE ELECTRICITY BOARD & ORS. versus THOMAS JOSEPH ALIAS THOMAS M. J. & ORS. — [2022] 9 S.C.R. 85
• KERALA STATE ELECTRICITY BOARD LTD. & ANR versus RUBFILA INTERNATIONAL LIMITED & ORS. — [2022] 8 S.C.R. 768
• KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION LIMITED versus BASIL T K & ORS — [2022] 3 S.C.R. 1008
• KESAR BAI versus GENDA LAL & ANR. — [2022] 13 S.C.R. 564
• KHEMA @ KHEM CHANDRA ETC. versus STATE OF UTTAR PRADESH — [2022] 13 S.C.R. 21
• KIRLOSKAR BROTHERS LIMITED versus RAMCHARAN AND ORS — [2022] 18 S.C.R. 330
• KIRPAL KAUR AND ANOTHER versus RITESH AND OTHERS — [2022] 1 S.C.R. 798
• KISHOR GHANSHYAMSA PARALIKAR (DEAD) versus BALAJI MANDIR SANSTHAN MANGRUL (NATH) AND ANR. — [2022] 3 S.C.R. 553
• KOLLI SATYANARAYANA (DEAD) BY LRS. versus VALURIPALLI KESAVA RAO CHOWDARY (DEAD) THR. LRS. AND OTHERS — [2022] 7 S.C.R. 330
• KOTAK MAHINDRA BANK LIMITED versus A. BALAKRISHNAN & ANR. — [2022] 5 S.C.R. 1072
• KOTAK MAHINDRA BANK LIMITED versus KEW PRECISION PARTS PRIVATE LIMITED & ORS. — [2022] 19 S.C.R. 212
• KOTAK MAHINDRA BANK LIMITED versus NARENDRA JAYANTILAL TRIVEDI & ANR. — [2022] 19 S.C.R. 360
• KRISHI UPAJ MANDI SAMITI, NEW MANDI YARD, ALWAR versus COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, ALWAR — [2022] 1 S.C.R. 700
• KRISHNA RAI (DEAD) THROUGH LRS & ORS versus BANARAS HINDU UNIVERSITY THROUGH REGISTRAR & ORS. — [2022] 7 S.C.R. 1104
• KRISHNAMURTHY @ GUNODU AND OTHERS versus STATE OF KARNATAKA — [2022] 2 S.C.R. 433
• KUMARI LAXMI SAROJ & ORS. versus STATE OF U.P. & ORS. — [2022] 17 S.C.R. 696
• LAKHAN SINGH versus AMARJEET SINGH & ANR — [2022] 17 S.C.R. 820
• LALANKUMAR SINGH & ORS. versus STATE OF MAHARASHTRA — [2022] 14 S.C.R. 573
• LAND ACQUISITION COLLECTOR (SOUTH EAST) versus DHARAMVIR AND ORS. — [2022] 17 S.C.R. 835
• LAND ACQUISITION COLLECTOR (SOUTH), NEW DELHI AND ANR. versus SURESH B. KAPUR & ORS. — [2022] 15 S.C.R. 832
• LAND AND BUILDING DEPARTMENT THROUGH SECRETARY, GOVERNMENT OF NCT OF DELHI & ANR. versus MAHIPAL SINGH & ORS — [2022] 16 S.C.R. 609
• LAWYERS VOICE versus THE STATE OF PUNJAB & OTHERS — [2022] 2 S.C.R. 673
• LAXMIKANT & ORS. versus STATE OF MAHARASHTRA & ORS. — [2022] 3 S.C.R. 297
• LIFE INSURANCE CORPORATION OF INDIA versus SANJEEV BUILDERS PRIVATE LIMITED & ANR. — [2022] 8 S.C.R. 1121
• LOOP TELECOM AND TRADING LIMITED versus UNION OF INDIA AND ANR. — [2022] 4 S.C.R. 329
• LUCKNOW DEVELOPMENT AUTHORITY versus MEHDI HASAN (DECEASED) THR. LRS. & ORS. — [2022] 16 S.C.R. 672
• LUCKOSE ZACHARIAH @ ZAK NEDUMCHIRA LUKE AND OTHERS versus JOSEPH JOSEPH AND OTHERS — [2022] 2 S.C.R. 917
• M N G BHARATEESH REDDY versus RAMESH RANGANATHAN AND ANOTHER — [2022] 6 S.C.R. 1097
• M. KENDRA DEVI versus THE GOVERNMENT OF TAMIL NADU AND OTHERS — [2022] 9 S.C.R. 255
• M. MOHAN versus THE STATE GOVERNMENT OF TAMIL NADU & ORS. — [2022] 16 S.C.R. 139
• M. NAGESWARA REDDY versus THE STATE OF ANDHRA PRADESH AND OTHERS — [2022] 2 S.C.R. 501
• M. P. POWER MANAGEMENT COMPANY LIMITED, JABALPUR versus M/S. SKY POWER SOUTHEAST SOLAR INDIA PRIVATE LIMITED & OTHERS — [2022] 5 S.C.R. 1
• M. V CHANDRAKANTH versus SANGAPPPA & ORS — [2022] 17 S.C.R. 222
• M.P. HOUSING BOARD & ANR. versus SATISH KUMAR BATRA AND ORS — [2022] 1 S.C.R. 545
• M.P. MEDICAL OFFICERS ASSOCIATION versus THE STATE OF MADHYA PRADESH & ORS. — [2022] 7 S.C.R. 67
• M.P. RAJYA TILHAN UTPADAK SAHAKARI SANGH MARYADIT, PACHAMA, DISTRICT SEHORE AND OTHERS versus M/S. MODI TRANSPORT SERVICE — [2022] 4 S.C.R. 647
• M/S AGMATEL INDIA PVT. LTD. versus M/S RESOURSYS TELECOM & ORS. — [2022] 18 S.C.R. 861
• M/S APEX LABORATORIES PVT. LTD. versus DEPUTY COMMISSIONER OF INCOME TAX, LARGE TAX PAYER UNIT - II — [2022] 2 S.C.R. 126
• M/S ARAVALI POWER CO PVT LTD versus VEDPRAKASH AND ANOTHER — [2022] 4 S.C.R. 753
• M/S BAWA PAULINS PVT. LTD. versus UPS FREIGHT SERVICES (INDIA) PVT. LTD. AND ANOTHER — [2022] 9 S.C.R. 1162
• M/S BHAGWANDAS B. RAMCHANDANI versus BRITISH AIRWAYS — [2022] 11 S.C.R. 539
• M/S BHARAT COKING COAL LTD. versus MAHENDRA PAL BHATIA AND ORS. — [2022] 13 S.C.R. 287
• M/S BOMBAY CHEMICAL INDUSTRIES versus DEPUTY LABOUR COMMISSIONER & ANR. — [2022] 1 S.C.R. 523
• M/S CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED versus M/S HITRO ENERGY SOLUTIONS PRIVATE LIMITED — [2022] 2 S.C.R. 212
• M/S DELHI AIRTECH SERVICES PVT. LTD & ANR. versus STATE OF U.P. & ANR — [2022] 19 S.C.R. 757
• M/S FROST INTERNATIONAL LIMITED versus M/S MILAN DEVELOPERS AND BUILDERS (P) LIMITED & ANR. — [2022] 14 S.C.R. 1100
• M/S HERO MOTOCORP LTD versus UNION OF INDIA & ORS. — [2022] 13 S.C.R. 592
• M/S INDIAN OIL CORPORATION LTD. versus SHRI RAJENDRA D. HARMALKAR — [2022] 5 S.C.R. 678
• M/S INTERNATIONAL MERCHANDISING COMPANY, LLC (EARLIER KNOWN AS INTERNATIONAL MERCHANDISING CORPORATION) versus COMMISSIONER, SERVICE TAX, NEW DELHI — [2022] 8 S.C.R. 872
• M/S IREO PRIVATE LIMITED versus ALOKE ANAND AND OTHERS — [2022] 2 S.C.R. 411
• M/S KNIT PRO INTERNATIONAL versus THE STATE OF NCT OF DELHI & ANR. — [2022] 3 S.C.R. 290
• M/S MITRA S.P. (P) LTD. & ANR. versus DHIREN KUMAR — [2022] 6 S.C.R. 871
• M/S MONGIA REALTY AND BUILDWELL PRIVATE LIMITED versus MANIK SETHI — [2022] 1 S.C.R. 998
• M/S NEW NOBLE EDUCATIONAL SOCIETY versus THE CHIEF COMMISSIONER OF INCOME TAX 1 AND ANR. — [2022] 18 S.C.R. 1082
• M/S NKD MARITIME LIMITED versus THE BOARD OF TRUSTEES OF THE PORT OF MUMBAI & ORS. — [2022] 7 S.C.R. 286
• M/S PAHWA PLASTICS PVT. LTD. AND ANR versus DASTAK NGO AND ORS. — [2022] 16 S.C.R. 855
• M/S POLYFLEX (INDIA) PVT. LTD. versus THE COMMISSIONER OF INCOME TAX & ANOTHER — [2022] 10 S.C.R. 127
• M/S PRIME PROPERTIES versus SANA LAKSHMI DEVI (DIED) THROUGH HER LRS. & ORS. — [2022] 15 S.C.R. 569
• M/S PURI INVESTMENTS versus M/S YOUNG FRIENDS AND CO. & ORS. — [2022] 9 S.C.R. 280
• M/S R. D. JAIN AND CO. versus CAPITAL FIRST LTD. & ORS. — [2022] 13 S.C.R. 57
• M/S RAVI RANJAN DEVELOPERS PVT. LTD versus ADITYA KUMAR CHATTERJEE — [2022] 15 S.C.R. 1117
• M/S S.S. ENGINEERS versus HINDUSTAN PETROLEUM CORPORATION LTD. & ORS. — [2022] 18 S.C.R. 391
• M/S SHIVRAM CHANDRA JAGARNATH COLD STORAGE & ANR. versus NEW INDIA ASSURANCE COMPANY LIMITED & ORS. — [2022] 2 S.C.R. 363
• M/S STEEL AUTHORITY OF INDIA LIMITED versus COMMISSIONER, CENTRAL EXCISE & CUSTOMS, BHUBANESWAR — [2022] 12 S.C.R. 50
• M/S TECH SHARP ENGINEERS PVT. LTD. versus SANGHVI MOVERS LIMITED — [2022] 13 S.C.R. 922
• M/S TEXCO MARKETING PVT. LTD. versus TATA AIG GENERAL INSURANCE COMPANY LTD. & ORS. — [2022] 9 S.C.R. 1031
• M/S THERMAX LTD. THROUGH ITS DIRECTOR versus COMMISSIONER OF CENTRAL EXCISE, PUNE-1 — [2022] 16 S.C.R. 165
• M/S TIRUPATI STEELS versus M/S SHUBH INDUSTRIAL COMPONENT & ANR. — [2022] 3 S.C.R. 356
• M/S TRIMURTHI FRAGRANCES (P) LTD. THROUGH ITS DIRECTOR SHRI PRADEEP KUMAR AGRAWAL versus GOVERNMENT OF N.C.T. OF DELHI THROUGH ITS PRINCIPAL SECRETARY (FINANCE) & ORS. — [2022] 15 S.C.R. 516
• M/S TRL KROSAKI REFRACTORIES LTD versus M/S SMS ASIA PRIVATE LIMITED & ANR. — [2022] 2 S.C.R. 268
• M/S WIZAMAN IMPEX PVT. LTD. versus KEDRION BIOPHARMA INC. — [2022] 2 S.C.R. 120
• M/S. DAIICHI SANKYO COMPANY LIMITED versus OSCAR INVESTMENTS LIMITED & ORS. — [2022] 11 S.C.R. 1020
• M/S. EMAAR INDIA LTD. versus TARUN AGGARWAL PROJECTS LLP & ANR. — [2022] 13 S.C.R. 933
• M/S. FASHION WORLD versus BANSHIDHAR MULTI BUILDERS PVT. LTD. — [2022] 14 S.C.R. 993
• M/S. JAGAN SINGH & CO. versus LUDHIANA IMPROVEMENT TRUST & ORS. — [2022] 14 S.C.R. 747
• M/S. JINDAL STEEL AND POWER LIMITED versus THE CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION AND ORS. — [2022] 7 S.C.R. 378
• M/S. M.S.P.L. LIMITED versus THE STATE OF KARNATAKA AND ORS. — [2022] 14 S.C.R. 591
• M/S. MARTIN & HARRIS PRIVATE LIMITED & ANR. versus RAJENDRA MEHTA & ORS. — [2022] 16 S.C.R. 38
• M/S. MEENAKSHI SOLAR POWER PVT. LTD. versus M/S. ABHYUDAYA GREEN ECONOMIC ZONES PVT. LTD. AND ORS. — [2022] 8 S.C.R. 756
• M/S. MUNJAL SHOWA LTD versus COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE (DELHI – IV) — [2022] 5 S.C.R. 893
• M/S. OCL INDIA LTD versus STATE OF ORRISA AND ORS. — [2022] 18 S.C.R. 669
• M/S. PATIL AUTOMATION PRIVATE LIMITED AND ORS. versus RAKHEJA ENGINEERS PRIVATE LIMITED — [2022] 11 S.C.R. 808
• M/S. PEACOCK INDUSTRIES LTD. versus UNION OF INDIA AND ORS. — [2022] 11 S.C.R. 220
• M/S. R.K. INDUSTRIES (UNIT-II) LLP versus M/S. H.R. COMMERCIALS PRIVATE LIMITED AND OTHER — [2022] 12 S.C.R. 667
• M/S. R.S. INFRA-TRANSMISSION LTD. versus SAURININDUBHAI PATEL AND ORS. — [2022] 6 S.C.R. 930
• M/S. SHIVALI ENTERPRISES versus SMT. GODAWARI (DECEASED) THR. LRS. AND OTHERS — [2022] 11 S.C.R. 273
• M/S. SREE SURYA DEVELOPERS AND PROMOTERS versus N. SAILESH PRASAD AND ORS. — [2022] 3 S.C.R. 1081
• M/S. TOTAL ENVIRONMENT BUILDING SYSTEMS PVT. LTD versus THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES & ORS — [2022] 17 S.C.R. 883
• M/S. VAISHNO ENTERPRISES versus HAMILTON MEDICAL AG & ANR. — [2022] 1 S.C.R. 771
• MADHYA PRADESH HIGH COURT ADVOCATES BAR ASSOCIATION AND ANR versus UNION OF INDIA AND ANR — [2022] 15 S.C.R. 299
• MAHA P. & ORS. versus THE STATE OF KERALA & ORS. — [2022] 4 S.C.R. 90
• MAHA P. & ORS. versus THE STATE OF KERALA & ORS. — [2022] 6 S.C.R. 817
• MAHADEO & ORS versus SMT. SOVAN DEVI & ORS — [2022] 11 S.C.R. 153
• MAHANADI COAL FIELDS LTD. & ANR. versus MATHIAS ORAM & ORS. — [2022] 19 S.C.R. 1140
• MAHANADI COALFIELDS LTD & ANR versus M/S IVRCL AMR JOINT VENTURE — [2022] 7 S.C.R. 522
• MAHANAGAR TELEPHONE NIGAM LTD. (EAST-I) versus THE ASSISTANT COMMISSIONER BIHANMUMBAI MAHANAGARPALIKA AND ORS. — [2022] 16 S.C.R. 1045
• MAHARANI DEEPINDER KAUR (SINCE DECEASED) THROUGH LRS. & ORS. versus RAJKUMARI AMRIT KAUR AND ORS. — [2022] 11 S.C.R. 1117
• MAHARASHTRA STATE BOARD OF WAKFS versus SHAIKH YUSUF BHAI CHAWLA & ORS. — [2022] 12 S.C.R. 482
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION versus DILIP UTTAM JAYABHAY — [2022] 1 S.C.R. 148
• MAHARISHI MARKANDESHWAR UNIVERSITY AND ANOTHER versus AKRITI SHARMA AND OTHERS — [2022] 13 S.C.R. 1113
• MAHENDRA SINGH AND ORS. versus STATE OF M.P. — [2022] 6 S.C.R. 737
• MAHESH GOVINDJI TRIVEDI versus BAKUL MAGANLAL VYAS & ORS. — [2022] 16 S.C.R. 565
• MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD versus STATE OF U.P. AND ORS — [2022] 16 S.C.R. 428
• MAITREYA DOSHI versus ANAND RATHI GLOBAL FINANCE LTD. AND ANR. — [2022] 15 S.C.R. 536
• MAJOR SINGH versus STATE OF PUNJAB & ANR. — [2022] 6 S.C.R. 800
• MAKHAN SINGH versus THE STATE OF HARYANA — [2022] 13 S.C.R. 357
• MALAYA NANDA SETHY versus STATE OF ORISSA AND OTHERS — [2022] 4 S.C.R. 707
• MALLADA K SRI RAM versus THE STATE OF TELANGANA & ORS. — [2022] 3 S.C.R. 5
• MALTI SAHU versus RAHUL & ANR. — [2022] 7 S.C.R. 440
• MAMTA & ANR versus THE STATE (NCT OF DELHI) & ANR — [2022] 3 S.C.R. 548
• MAMTAZ & ORS. versus GULSUMA ALIAS KULUSUMA — [2022] 1 S.C.R. 984
• MANDEEP KUMAR AND OTHERS versus U.T. CHANDIGARH & OTHERS — [2022] 2 S.C.R. 820
• MANENDRA PRASAD TIWARI versus AMIT KUMAR TIWARI & ANR. — [2022] 13 S.C.R. 174
• MANHARLAL SHIVLAL PANCHAL & OTHERS versus THE DEPUTY COLLECTOR & SPECIAL LAND ACQUISITION OFFICER & OTHERS — [2022] 18 S.C.R. 343
• MANIBEN MAGANBHAI BHARIYA versus DISTRICT DEVELOPMENT OFFICER DAHOD & ORS. — [2022] 5 S.C.R. 760
• MANJIT SINGH SODHI versus THE CUSTODIAN & ORS. — [2022] 7 S.C.R. 165
• MANNO LAL JAISWAL versus THE STATE OF UTTAR PRADESH & ANR. — [2022] 1 S.C.R. 990
• MANOJ & ORS versus STATE OF MADHYA PRADESH — [2022] 9 S.C.R. 452
• MANOJ @ MONU @ VISHAL CHAUDHARY versus STATE OF HARYANA & ANR — [2022] 8 S.C.R. 279
• MANOJ KUMAR TIWARI versus MANISH SISODIA & ORS — [2022] 19 S.C.R. 820
• MANOJ PARIHAR & ORS. versus STATE OF JAMMU & KASHMIR & ORS — [2022] 7 S.C.R. 611
• MANOJ PRATAP SINGH versus THE STATE OF RAJASTHAN — [2022] 16 S.C.R. 743
• MANUSHA SREEKUMAR & ORS. versus THE UNITED INDIA INSURANCE CO. LTD. — [2022] 18 S.C.R. 455
• MARIANO ANTO BRUNO & ANR. versus THE INSPECTOR OF POLICE — [2022] 14 S.C.R. 889
• MARINGMEI ACHAM versus M MARINGMET KHURIPOU — [2022] 10 S.C.R. 148
• MASTER AYUSH versus THE BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD. & ANR. — [2022] 1 S.C.R. 831
• MATA PRASAD versus THE STATE OF U.P. & ANR. — [2022] 1 S.C.R. 1052
• MBL AND COMPANY LIMITED versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2022] 4 S.C.R. 817
• MD. ANOWAR HUSSAIN versus STATE OF ASSAM — [2022] 18 S.C.R. 721
• MD. ISLAM & ORS. versus THE BIHAR STATE ELECTRICITY BOARD & ORS. — [2022] 7 S.C.R. 57
• MD. JABBAR ALI & ORS. versus THE STATE OF ASSAM — [2022] 15 S.C.R. 773
• MEENA DEVI versus NUNU CHAND MAHTO @ NEMCHAND MAHTO & ORS — [2022] 18 S.C.R. 449
• MEENA DEVI versus THE STATE OF U.P. AND ANOTHER — [2022] 4 S.C.R. 23
• MEERA versus STATE BY THE INSPECTOR OF POLICE THIRUVOTRIYUR POLICE STATION CHENNAI — [2022] 1 S.C.R. 223
• MEHMOOD PRACHA versus CENTRAL ADMINISTRATIVE TRIBUNAL — [2022] 7 S.C.R. 20
• MEKALA SIVAIAH versus THE STATE OF ANDHRA PRADESH — [2022] 6 S.C.R. 989
• MEKHA RAM AND OTHERS ETC. ETC. versus STATE OF RAJASTHAN AND OTHERS ETC. ETC. — [2022] 15 S.C.R. 287
• MESSER GRIESHEIM GMBH (NOW CALLED AIR LIQUIDE DEUTSCHLAND GMBH) versus GOYAL MG GASES PVT. LTD. — [2022] 8 S.C.R. 93
• MIHAN INDIA LTD. versus GMR AIRPORTS LTD. & ORS — [2022] 19 S.C.R. 523
• MOHAMED ALI versus V. JAYA & ORS. — [2022] 13 S.C.R. 274
• MOHAMMAD IRFAN versus STATE OF KARNATAKA — [2022] 10 S.C.R. 827
• MOHAMMAD LATIEF MAGREY versus THE UNION TERRITORY OF JAMMU AND KASHMIR & ORS. — [2022] 11 S.C.R. 236
• MOHAMMED ZUBAIR versus STATE OF NCT OF DELHI & ORS — [2022] 18 S.C.R. 494
• MOHD. ABDULLAH AZAM KHAN versus NAWAB KAZIM ALI KHAN — [2022] 12 S.C.R. 391
• MOHD. ARIF @ ASHFAQ versus STATE (NCT OF DELHI) — [2022] 7 S.C.R. 792
• MOHD. FIROZ versus STATE OF MADHYA PRADESH — [2022] 13 S.C.R. 1027
• MOHD. FIROZ versus STATE OF MADHYA PRADESH — [2022] 19 S.C.R. 168
• MOHD. SABEER @ SHABIR HUSSAIN versus REGIONAL MANAGER, U. P. STATE ROAD TRANSPORT CORPORATION — [2022] 18 S.C.R. 427
• MORESHAR S/O YADAORAO MAHAJAN versus VYANKATESH SITARAM BHEDI (D) THR. LRS. AND OTHERS — [2022] 7 S.C.R. 259
• MORGAN SECURITIES AND CREDITS PVT. LTD. versus VIDEOCON INDUSTRIES LTD. — [2022] 9 S.C.R. 819
• MR. VINAY PRAKASH SINGH versus SAMEER GEHLAUT & ORS. IN THE MATTER OF:- SHIVINDER MOHAN SINGH — [2022] 8 S.C.R. 660
• MRS. AKELLA LALITHA versus SRI KONDA HANUMANTHA RAO & ANR. — [2022] 6 S.C.R. 790
• MRS. ETHEL LOURDES D’SOUZA LOBO versus LUCIO NEVILLE JUDE DE SOUZA & ORS. — [2022] 18 S.C.R. 115
• MRS. LEELAMMA MATHEW versus M/S INDIAN OVERSEAS BANK & ORS. — [2022] 18 S.C.R. 696
• MRS. UMADEVI NAMBIAR versus THAMARASSERI ROMAN CATHOLIC DIOCESE REP BY ITS PROCURATOR DEVSSIA’S SON REV. FATHER JOSEPH KAPPIL — [2022] 5 S.C.R. 579
• MS SARITA SINGH versus M/S SHREE INFOSOFT PRIVATE LIMITED — [2022] 1 S.C.R. 1044
• MS. P XXX versus STATE OF UTTARAKHAND & ANR — [2022] 15 S.C.R. 324
• MS. P versus THE STATE OF MADHYA PRADESH AND ANOTHER — [2022] 3 S.C.R. 823
• MS. X versus REGISTRAR GENERAL, HIGH COURT OF MADHYA PRADESH AND ANOTHER — [2022] 15 S.C.R. 57
• MS.Y versus STATE OF RAJASTHAN AND ANR. — [2022] 3 S.C.R. 27
• MUKESH KUMAR & ANR versus THE UNION OF INDIA & ORS. — [2022] 1 S.C.R. 644
• MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS versus PROPERTY OWNERS’ ASSOCIATION & ORS. — [2022] 14 S.C.R. 679
• MUNICIPAL COUNCIL GONDIA versus DIVI WORKS & SUPPLIERS, HUF & ORS. — [2022] 2 S.C.R. 426
• MUNIKRISHNA @ KRISHNA ETC. versus STATE BY ULSOOR PS — [2022] 13 S.C.R. 415
• MUNNI DEVI ALIAS NATHI DEVI (DEAD) THR LRS. & ORS. versus RAJENDRA ALIAS LALLU LAL (DEAD) THR LRS. & ORS. — [2022] 3 S.C.R. 876
• MUNUWA @ SATISH ETC. versus THE STATE OF UTTAR PRADESH — [2022] 12 S.C.R. 86
• MUSSTT REHANA BEGUM versus STATE OF ASSAM & ANR. — [2022] 3 S.C.R. 962
• MUZAFFAR HUSAIN versus STATE OF UTTAR PRADESH AND ANR. — [2022] 7 S.C.R. 939
• N. RAJENDRAN versus S. VALLI — [2022] 16 S.C.R. 498
• N. S. MADHANAGOPAL & ANR. versus K. LALITHA — [2022] 15 S.C.R. 649
• N.C.V. AISHWARYA versus A.S. SARAVANA KARTHIK SHA — [2022] 6 S.C.R. 1085
• NADAKERAPPA SINCE DECEASED BY LRS. & ORS. versus PILLAMMA SINCE DECEASED BY LRS. & ORS. — [2022] 14 S.C.R. 1046
• NAGAR PANCHAYAT MOONAK AND ORS. versus STATE OF PUNJAB AND ORS. — [2022] 6 S.C.R. 876
• NAGPUR METRO RAIL CORPORATION LIMITED versus ORBIT MOTELS AND INNS PRIVATE LIMITED, NAGPUR & ORS. — [2022] 16 S.C.R. 650
• NAHAR SINGH versus THE STATE OF UTTAR PRADESH & ANR. — [2022] 2 S.C.R. 795
• NANDA DULAL PRADHAN & ANR. versus DIBAKAR PRADHAN & ANR. — [2022] 7 S.C.R. 483
• NANDINI SHARMA AND ANR. versus REGISTRAR SUPREME COURT OF INDIA AND ORS. — [2022] 9 S.C.R. 760
• NARAYANA MEDICAL COLLEGE versus THE STATE OF ANDHRA PRADESH & ORS. — [2022] 8 S.C.R. 777
• NARCOTICS CONTROL BUREAU versus MOHIT AGGARWAL — [2022] 7 S.C.R. 600
• NARENDER SINGH versus THE STATE OF HARYANA & ORS. — [2022] 1 S.C.R. 311
• NARENDRA HIRAWAT AND CO. versus SHOLAY MEDIA ENTERTAINMENT PVT. LTD. & ANR. — [2022] 1 S.C.R. 857
• NARINDER SINGH & ORS. versus DIVESH BHUTANI & ORS. — [2022] 15 S.C.R. 1066
• NARMADA BACHAO ANDOLAN AND ORS. versus UNION OF INDIA & ORS. — [2022] 18 S.C.R. 708
• NARSINGH ISPAT LTD versus ORIENTAL INSURANCE COMPANY LTD. & ANR. — [2022] 3 S.C.R. 151
• NATIONAL COMPANY LAW TRIBUNAL BAR ASSOCIATION versus UNION OF INDIA — [2022] 6 S.C.R. 1121
• NATIONAL HIGH SPEED RAIL CORPORATION LIMITED versus MONTECARLO LIMITED & ANR — [2022] 12 S.C.R. 810
• NATIONAL HIGHWAY AUTHORITY OF INDIA versus TRANSSTROY (INDIA) LIMITED — [2022] 6 S.C.R. 948
• NATIONAL HIGHWAYS AUTHORITY OF INDIA versus SHEETAL JAIDEV VADE & ORS. — [2022] 11 S.C.R. 118
• NATIONAL HIGHWAYS AUTHORITY OF INDIA versus SRI P. NAGARAJU @ CHELUVAIAH & ANR — [2022] 8 S.C.R. 1070
• NATIONAL PETROLEUM CONSTRUCTION COMPANY versus DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(2), INTERNATIONAL TAXATION, NEW DELHI & ANR. — [2022] 17 S.C.R. 236
• NAVIKA KUMAR versus UNION OF INDIA & OTHERS — [2022] 16 S.C.R. 182
• NAWABUDDIN versus STATE OF UTTARAKHAND — [2022] 1 S.C.R. 1083
• NEDUMPILLI FINANCE COMPANY LIMITED versus STATE OF KERALA & ORS. — [2022] 7 S.C.R. 1005
• NEERAJ DUTTA versus STATE (GOVT. OF N.C.T. OF DELHI) — [2022] 5 S.C.R. 104
• NEIL AURELIO NUNES & ORS. versus UNION OF INDIA & ORS — [2022] 11 S.C.R. 585
• NEIL AURELIO NUNES & ORS. versus UNION OF INDIA & ORS. — [2022] 1 S.C.R. 970
• NEMAI CHANDRA DEY (DEAD) THROUGH LRS. versus PRASANTA CHANDRA (DEAD) THROUGH LRS. & ANR. — [2022] 4 S.C.R. 1076
• NEMAI CHANDRA KUMAR (D) THR. LRS. & ORS versus MANI SQUARE LTD. & ORS — [2022] 11 S.C.R. 416
• NEPA LIMITED THROUGH ITS SENIOR MANAGER (LEGAL) versus MANOJ KUMAR AGRAWAL — [2022] 14 S.C.R. 446
• NEPPALI SAI VIKASH & ORS versus UNION OF INDIA & ORS — [2022] 3 S.C.R. 591
• NET RAM YADAV versus THE STATE OF RAJASTHAN & ORS. — [2022] 7 S.C.R. 101
• NEW DELHI MUNICIPAL COUNCIL versus MINOSHA INDIA LIMITED — [2022] 16 S.C.R. 1072
• NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) versus YUNUS & ORS. — [2022] 11 S.C.R. 923
• NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY versus ANAND SONBHADRA — [2022] 5 S.C.R. 319
• NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY versus OMVIR SINGH & ORS. — [2022] 17 S.C.R. 729
• NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY versus RAMESHWAR @ RAMESH CHANDRA SHARMA (DEAD) THROUGH LEGAL HEIR & ANR. — [2022] 15 S.C.R. 609
• NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY versus RAVINDRA KUMAR SINGHVI (DEAD) THR. LRS — [2022] 1 S.C.R. 1113
• NIMS UNIVERSITY versus UNION OF INDIA AND OTHERS — [2022] 3 S.C.R. 584
• NIPUN TAWARI & ORS versus THE STATE OF MAHARASHTRA & ORS. — [2022] 15 S.C.R. 591
• NKGSB COOPERATIVE BANK LIMITED versus SUBIR CHAKRAVARTY & ORS. — [2022] 1 S.C.R. 1177
• NOEL HARPER & ORS. versus UNION OF INDIA & ANR. — [2022] 19 S.C.R. 879
• NOOR MOHAMMED versus KHURRAM PASHA — [2022] 6 S.C.R. 860
• OIL AND NATURAL GAS CORPORATION LTD versus AFCONS GUNANUSA JV — [2022] 10 S.C.R. 660
• OIL AND NATURAL GAS CORPORATION LTD. versus M/S DISCOVERY ENTERPRISES PVT. LTD. & ANR. — [2022] 4 S.C.R. 926
• OIL AND NATURAL GAS CORPORATION LTD. versus THE PRESIDENT, OIL FIELD EMPLOYEES ASSOCIATION & ORS. — [2022] 19 S.C.R. 376
• OMKAR SINGH versus JAIPRAKASH NARAIN SINGH & ANR. — [2022] 1 S.C.R. 550
• OMKAR SINHA & ANR versus SAHADAT KHAN & ORS — [2022] 16 S.C.R. 1029
• ORIENTAL BANK OF COMMERCE versus PRABODH KUMAR TEWARI — [2022] 7 S.C.R. 72
• OWNERS AND PARTIES INTERESTED IN THE VESSEL M.V. POLARIS GALAXY versus BANQUE CANTONALE DE GENEVE — [2022] 10 S.C.R. 1
• P R ADIKESAVAN versus THE REGISTRAR GENERAL, HIGH COURT OF MADRAS AND ANOTHER — [2022] 4 S.C.R. 779
• P. DAIVASIGAMANI versus S. SAMBANDAN — [2022] 18 S.C.R. 199
• P. DHARAMARAJ versus SHANMUGAM & ORS. — [2022] 9 S.C.R. 972
• P. NAZEER ETC. versus SALAFI TRUST & ANR. ETC. — [2022] 14 S.C.R. 1070
• P. PONNUSAMY versus THE STATE OF TAMIL NADU — [2022] 15 S.C.R. 265
• P. RAMASUBBAMMA versus V. VIJAYALAKSHMI & OTHERS — [2022] 16 S.C.R. 1002
• PADHIYAR PRAHLADJI CHENAJI (DECEASED) THROUGH L.R.S versus MANIBEN JAGMALBHAI (DECEASED) THROUGH L.R.S AND ORS. — [2022] 2 S.C.R. 455
• PAPPU TIWARY versus STATE OF JHARKHAND — [2022] 8 S.C.R. 121
• PAPPU versus THE STATE OF UTTAR PRADESH — [2022] 2 S.C.R. 13
• PARIVAR SEVA SANSTHA versus AHMEDABAD MUNICIPAL CORPORATION — [2022] 18 S.C.R. 648
• PARSI ZOROASTRIAN ANJUMAN, MHOW versus THE SUB DIVISIONAL OFFICER/THE REGISTRAR OF PUBLIC TRUSTS & ANR. — [2022] 1 S.C.R. 405
• PATTALI MAKKAL KATCHI versus A. MAYILERUMPERUMAL & ORS. — [2022] 19 S.C.R. 42
• PAWAN KUMAR GOEL versus STATE OF U. P. & ANOTHER — [2022] 10 S.C.R. 102
• PAWAN KUMAR versus UNION OF INDIA & ANR. — [2022] 7 S.C.R. 928
• PHARMACY COUNCIL OF INDIA versus RAJEEV COLLEGE OF PHARMACY AND ORS. — [2022] 12 S.C.R. 61
• PHOENIX ARC PRIVATE LIMITED versus VISHWA BHARATI VIDYA MANDIR & ORS. — [2022] 1 S.C.R. 950
• PR. COMMISSIONER OF INCOME TAX 6 versus KHYATI REALTORS PVT. LTD. — [2022] 7 S.C.R. 37
• PR. COMMISSIONER OF INCOME TAX – I, CHANDIGARH versus M/S. ABC PAPERS LIMITED — [2022] 17 S.C.R. 1058
• PRABHA TYAGI versus KAMLESH DEVI — [2022] 5 S.C.R. 970
• PRADEEP GOYAL versus UNION OF INDIA — [2022] 6 S.C.R. 1143
• PRADEEP KUMAR AND ANOTHER versus POST MASTER GENERAL AND OTHERS — [2022] 19 S.C.R. 583
• PRAGNESH SHAH versus DR. ARUN KUMAR SHARMA & ORS. — [2022] 8 S.C.R. 154
• PRAHLAD versus STATE OF MADHYA PRADESH & ANR. — [2022] 16 S.C.R. 82
• PRAKASH CORPORATES versus DEE VEE PROJECTS LIMITED — [2022] 8 S.C.R. 889
• PRAMOD SINGH KIRAR versus STATE OF MADHYA PRADESH & ORS. — [2022] 15 S.C.R. 841
• PRAVEEN KUMAR C.P versus KERALA PUBLIC SERVICE COMMISSION & ORS. — [2022] 1 S.C.R. 1056
• PREMLATA @ SUNITA versus NASEEB BEE & ORS. — [2022] 1 S.C.R. 826
• PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) – 2 versus M/S. MAHAGUN REALTORS (P) LTD. — [2022] 4 S.C.R. 502
• PRINCIPAL COMMISSIONER OF INCOME TAX-III, BANGALORE AND ANOTHER versus M/S WIPRO LIMITED — [2022] 17 S.C.R. 36
• PRINCIPAL DIRECTOR OF INCOME TAX (INVESTIGATION) & ORS. versus LALJIBHAI KANJIBHAI MANDALIA — [2022] 15 S.C.R. 232
• PROF. NARENDRA SINGH BHANDARI versus RAVINDRA JUGRAN AND OTHERS — [2022] 17 S.C.R. 545
• PROFESSOR (DR.) SREEJITH P.S. versus DR. RAJASREE M.S. & ORS. — [2022] 18 S.C.R. 252
• PTC INDIA FINANCIAL SERVICES LIMITED versus VENKATESWARLU KARI AND ANOTHER — [2022] 9 S.C.R. 1063
• PUNJAB NATIONAL BANK versus MR. VIJAY SITARAM DANDNAIK & ANR. — [2022] 18 S.C.R. 380
• PUNJAB NATIONAL BANK versus UNION OF INDIA & ORS. — [2022] 1 S.C.R. 661
• PURAN MAL versus STATE OF HARYANA & ANR. — [2022] 2 S.C.R. 859
• PUSHPALATA versus VIJAY KUMAR (DEAD) THR. LRS. & ORS. — [2022] 18 S.C.R. 85
• PUSHPENDRA KUMAR SINHA versus STATE OF JHARKHAND — [2022] 11 S.C.R. 25
• R. D. KAUSHAL AND ORS. versus UNION OF INDIA AND ORS. — [2022] 7 S.C.R. 418
• R. KRSNA MURTII versus R. R. JAGADESAN — [2022] 7 S.C.R. 490
• R. M. SUNDARAM @ MEENAKSHISUNDARAM versus SRI KAYAROHANASAMY AND NEELAYADHAKSHI AMMAN TEMPLE (THROUGH ITS EXECUTIVE OFFICER) NAGAPATTINAM, TAMIL NADU — [2022] 11 S.C.R. 475
• R. MUTHUKUMAR & ORS. versus THE CHAIRMAN AND MANAGING DIRECTOR TANGEDCO & ORS. — [2022] 1 S.C.R. 577
• R. VALLI & ORS versus TAMIL NADU STATE TRANSPORT CORPORATION LTD. — [2022] 1 S.C.R. 570
• RADHEY SHAM versus THE STATE OF HARYANA AND OTHERS — [2022] 14 S.C.R. 1022
• RAGHAVAN SASIKUMAR versus PARAMESWARAN NADAR SATHYANANADHAN NADAR KANAKOTTU PADIPPURA VEEDU AND ORS. — [2022] 6 S.C.R. 830
• RAHUL versus STATE OF DELHI MINISTRY OF HOME AFFAIRS & ANR. — [2022] 9 S.C.R. 1129
• RAJ BALA & ORS. versus RAKEJA BEGAM & ORS. — [2022] 14 S.C.R. 1031
• RAJARAM versus STATE OF MADHYA PRADESH & ORS — [2022] 16 S.C.R. 99
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION & OTHERS versus SADHU SINGH — [2022] 1 S.C.R. 1130
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION versus BHARAT SINGH JHALA (DEAD) SON OF SHRI NATHU SINGH, THROUGH LEGAL HEIRS & ANR. — [2022] 7 S.C.R. 276
• RAJBIR SINGH versus THE STATE OF PUNJAB — [2022] 11 S.C.R. 80
• RAJBIR versus SURAJ BHAN & ANR — [2022] 16 S.C.R. 932
• RAJENDRA BHAGAT versus STATE OF JHARKHAND & ANR. — [2022] 1 S.C.R. 473
• RAJESH GUPTA versus STATE THROUGH CENTRAL BUREAU OF INVESTIGATION — [2022] 2 S.C.R. 864
• RAJESH PRASAD versus THE STATE OF BIHAR AND ANR. ETC. — [2022] 3 S.C.R. 1046
• RAJESH YADAV & ANR versus STATE OF U.P. — [2022] 16 S.C.R. 967
• RAJESWARI CHANDRASEKAR GANESH versus THE STATE OF TAMIL NADU & ORS. — [2022] 5 S.C.R. 232
• RAJHAN NARENDRA ROUT AND OTHERS versus THE STATE OF MAHARASHTRA, THROUGH SECRETARY, URBAN DEVELOPMENT DEPARTMENT AND OTHERS — [2022] 10 S.C.R. 263
• RAJIV SHUKLA versus GOLD RUSH SALES AND SERVICES LTD. & ANR — [2022] 11 S.C.R. 213
• RAJPAL SINGH versus SAROJ (DECEASED) THROUGH LRS AND ANR — [2022] 19 S.C.R. 202
• RAJRATAN BABULAL AGARWAL versus SOLARTEX INDIA PVT. LTD.& ORS. — [2022] 7 S.C.R. 755
• RAJU @ RAJENDRA PRASAD versus STATE OF RAJASTHAN — [2022] 7 S.C.R. 241
• RAJWATI @ RAJJO & ORS. versus UNITED INDIA INSURANCE COMPANY LTD. & ORS. — [2022] 17 S.C.R. 845
• RAM CHANDER versus THE STATE OF CHHATTISGARH & ANR. — [2022] 4 S.C.R. 1103
• RAM KUMAR versus STATE OF UTTAR PRADESH AND ORS. — [2022] 7 S.C.R. 231
• RAM NIWAS versus STATE OF HARYANA — [2022] 13 S.C.R. 138
• RAM SHARAN CHATURVEDI versus THE STATE OF MADHYA PRADESH — [2022] 11 S.C.R. 1
• RAMA NEGI versus UNION OF INDIA & ORS. — [2022] 2 S.C.R. 487
• RAMABORA @ RAMABORAIAH & ANR versus STATE OF KARNATAKA — [2022] 4 S.C.R. 827
• RAMAN (DEAD) BY LRS. versus R. NATARAJAN — [2022] 11 S.C.R. 227
• RAMANAND @ NANDLAL BHARTI versus STATE OF UTTAR PRADESH — [2022] 5 S.C.R. 162
• RAMESH versus KARAN SINGH & ANR — [2022] 18 S.C.R. 110
• RAMESHWAR AND ORS versus STATE OF HARYANA & ORS. — [2022] 13 S.C.R. 711
• RAMJHAN GANI PALANI versus NATIONAL INVESTIGATING AGENCY AND ANR — [2022] 4 S.C.R. 1050
• RAMRAO SHANKAR TAPASE versus MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPN. AND OTHERS — [2022] 19 S.C.R. 149
• RAMVEER UPADHYAY & ANR. versus STATE OF U.P. & ANR. — [2022] 3 S.C.R. 336
• RANBIR SINGH versus SK ROY, CHAIRMAN, LIFE INSURANCE CORP. OF INDIA & ANR. — [2022] 10 S.C.R. 986
• RASHIDUL JAFAR @ CHOTA versus STATE OF UTTAR PRADESH & ANR — [2022] 8 S.C.R. 475
• RATHISH BABU UNNIKRISHNAN versus THE STATE (GOVT. OF NCT OF DELHI) & ANR. — [2022] 4 S.C.R. 989
• RATILAL S. PUJARA (SINCE DECEASED) THR. HIS LRS. versus MUNICIPAL COMMISSIONER, MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS. — [2022] 16 S.C.R. 200
• RATNAMBAR KAUSHIK versus UNION OF INDIA — [2022] 18 S.C.R. 326
• RAVI NAMBOOTHIRI versus K.A. BAIJU & ORS — [2022] 18 S.C.R. 273
• RAVI SHARMA versus STATE (GOVERNMENT OF NCT OF DELHI) AND ANR. — [2022] 12 S.C.R. 257
• RAVINDER SINGH @ KAKU versus STATE OF PUNJAB — [2022] 4 S.C.R. 589
• RAVINDER SINGH CHANA versus KHANNA PROPERTIES AND INFRASTRUCTURES PVT. LTD. — [2022] 7 S.C.R. 136
• RAZA AHMAD versus STATE OF CHHATTISGARH & ORS. — [2022] 2 S.C.R. 850
• RE: VIJAY KURLE & ORS. versus . — [2022] 2 S.C.R. 819
• REDDY VEERANA versus STATE OF UTTAR PRADESH AND OTHERS — [2022] 3 S.C.R. 663
• REGIONAL TRANSPORT AUTHORITY & ANR. versus SHAJU ETC — [2022] 9 S.C.R. 785
• REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS versus THE STATE, REPRESENTED BY THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, CHENNAI & ANOTHER — [2022] 1 S.C.R. 715
• REGISTRAR OF ASSURANCES & ANR. versus ASL VYAPAR PRIVATE LTD. & ANR — [2022] 11 S.C.R. 1098
• REKHA JAIN versus THE STATE OF KARNATAKA & ANR. — [2022] 3 S.C.R. 558
• RELIANCE INDUSTRIES LIMITED versus SECURITIES AND EXCHANGE BOARD OF INDIA & ORS. — [2022] 15 S.C.R. 730
• RENAISSANCE HOTEL HOLDINGS INC. versus B. VIJAYA SAI AND OTHERS — [2022] 2 S.C.R. 321
• RESHMA SULTANA versus THE STATE OF KARNATAKA & ORS. — [2022] 3 S.C.R. 184
• RITU MAHESHWARI versus M/S. PROMOTIONAL CLUB — [2022] 3 S.C.R. 597
• ROHITH THAMMANA GOWDA versus RAJINI NALINI RAMESH — [2022] 5 S.C.R. 919
• ROHITH THAMMANA GOWDA versus STATE OF KARNATAKA & ORS. — [2022] 4 S.C.R. 784
• ROOPWATI & ORS. versus RAM KISHAN & ORS. — [2022] 13 S.C.R. 561
• RUCHI RAWAT versus PRINCIPAL JUDGE, FAMILY COURT ETAH & ANR. — [2022] 6 S.C.R. 1148
• RUSHIBHAI JAGDISHCHANDRA PATHAK versus BHAVNAGAR MUNICIPAL CORPORATION — [2022] 16 S.C.R. 1014
• S. CHANDRASEKHARAN & ORS. versus M. DINAKAR & ANR — [2022] 12 S.C.R. 288
• S. KALEESWARAN versus STATE BY THE INSPECTOR OF POLICE POLLACHI TOWN EAST POLICE STATION, COIMBATORE DISTRICT, TAMIL NADU — [2022] 10 S.C.R. 38
• S. KULDEEP SINGH & ANR versus S. PRITHPAL SINGH — [2022] 13 S.C.R. 100
• S. MADHUSUDHAN REDDY versus V. NARAYANA REDDY AND OTHERS — [2022] 11 S.C.R. 42
• S. P. MANI AND MOHAN DAIRY versus DR.SNEHALATHA ELANGOVAN — [2022] 9 S.C.R. 634
• S. RAMACHANDRA RAO versus S. NAGABHUSHANA RAO & ORS. — [2022] 17 S.C.R. 451
• S. RUKMINI MADEGOWDA versus THE STATE ELECTION COMMISSION & ORS — [2022] 12 S.C.R. 1
• S. SHANKARAIAH THR. GPA HOLDER & ORS versus THE LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER PEDDAPALI KARIMNAGAR DIST. & ORS. — [2022] 10 S.C.R. 95
• S.P. VELUMANI versus ARAPPOR IYAKKAM AND ORS. — [2022] 7 S.C.R. 1067
• SABITRI SAMANTARAY versus STATE OF ODISHA — [2022] 4 S.C.R. 276
• SADHNA CHAUDHARY versus THE STATE OF RAJASTHAN & ANR. — [2022] 13 S.C.R. 239
• SAKHARAM SINCE DECEASED THROUGH LRS & ANR. versus KISHANRAO — [2022] 6 S.C.R. 901
• SAMAJ PARIVARTANA SAMUDAYA & ORS. versus STATE OF KARNATAKA & ORS — [2022] 7 S.C.R. 539
• SAMAJ PARIVARTANA SAMUDAYA AND ORS. versus STATE OF KARNATAKA AND ORS. — [2022] 4 S.C.R. 110
• SAMARPAN VARISHTHA JAN PARISAR & ORS. versus RAJENDRA PRASAD AGARWAL & ORS. — [2022] 3 S.C.R. 625
• SAMRUDDHI CO-OPERATIVE HOUSING SOCIETY LTD. versus MUMBAI MAHALAXMI CONSTRUCTION PVT. LTD. — [2022] 2 S.C.R. 376
• SANDEEP ALIAS KALA versus SUPREME COURT OF INDIA — [2022] 18 S.C.R. 468
• SANDHYA PANT versus DEEPAK RUWALI & ORS. — [2022] 18 S.C.R. 407
• SANDOZ PRIVATE LIMITED versus UNION OF INDIA & OTHERS — [2022] 2 S.C.R. 601
• SANGHI INDUSTRIES LIMITED versus RAVIN CABLES LTD., AND ANR — [2022] 4 S.C.R. 850
• SANJAY GUPTA & ORS versus STATE OF UTTAR PRADESH THROUGH ITS CHIEF SECRETARY & ORS — [2022] 15 S.C.R. 137
• SANJAY PURAN BAGDE & ANR. versus THE STATE OF MAHARASHTRA — [2022] 7 S.C.R. 178
• SANJEET KUMAR SINGH @ MUNNA KUMAR SINGH versus STATE OF CHHATTISGARH — [2022] 11 S.C.R. 166
• SANSERA ENGINEERING LIMITED versus DEPUTY COMMISSIONER, LARGE TAX PAYER UNIT, BENGALURU — [2022] 9 S.C.R. 709
• SARANPAL KAUR ANAND versus PRADUMAN SINGH CHANDHOK AND OTHERS — [2022] 19 S.C.R. 100
• SARDAR MEENA versus THE STATE OF RAJASTHAN AND ORS. — [2022] 2 S.C.R. 114
• SARUP SINGH @ RAM SARUP versus HDFC ERGO GENERAL INSURANCE COMPANY LTD. AND ORS. — [2022] 14 S.C.R. 1008
• SATENDER KUMAR ANTIL versus CENTRAL BUREAU OF INVESTIGATION & ANR. — [2022] 10 S.C.R. 351
• SATHYANATH & ANR. versus SAROJAMANI — [2022] 4 S.C.R. 46
• SATISH CHANDRA YADAV versus UNION OF INDIA & ORS — [2022] 10 S.C.R. 537
• SATISH KUMAR JATAV versus THE STATE OF U.P. & ORS. — [2022] 3 S.C.R. 270
• SATYAJIT KUMAR & ORS. versus THE STATE OF JHARKHAND & ORS. — [2022] 12 S.C.R. 873
• SATYE SINGH & ANOTHER versus STATE OF UTTARAKHAND — [2022] 1 S.C.R. 1137
• SATYENDER AND ORS. versus SAROJ AND ORS — [2022] 13 S.C.R. 342
• SAU RAJANI versus SAU SMITA & ANR — [2022] 16 S.C.R. 126
• SECURITIES AND EXCHANGE BOARD OF INDIA versus ABHIJIT RAJAN — [2022] 9 S.C.R. 669
• SECURITIES AND EXCHANGE BOARD OF INDIA versus MEGA CORPORATION LIMITED — [2022] 2 S.C.R. 546
• SECURITIES AND EXCHANGE BOARD OF INDIA versus NATIONAL STOCK EXCHANGE MEMBERS ASSOCIATION AND ANR — [2022] 14 S.C.R. 911
• SECURITIES AND EXCHANGE BOARD OF INDIA versus RAJKUMAR NAGPAL & ORS — [2022] 15 S.C.R. 1
• SECURITIES AND EXCHANGE BOARD OF INDIA versus SUNIL KRISHNA KHAITAN AND OTHERS — [2022] 18 S.C.R. 987
• SEETHAKATHI TRUST MADRAS versus KRISHNAVENI — [2022] 1 S.C.R. 322
• SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION versus POWER MECH PROJECTS LTD. — [2022] 7 S.C.R. 343
• SERIOUS FRAUD INVESTIGATION OFFICE AND OTHERS versus SAHARA HOUSING INVESTMENT CORPORATION LIMITED AND OTHERS — [2022] 16 S.C.R. 1060
• SERIOUS FRAUD INVESTIGATION OFFICE versus RAHUL MODI & ORS. — [2022] 1 S.C.R. 597
• SH. RAM CHANDER (DEAD) THR LRS versus UNION OF INDIA — [2022] 17 S.C.R. 614
• SHABBIR MOHAMMAD SAYED versus MRS. NOOR JEHAN MUSHTER SHAIKH & ORS. — [2022] 13 S.C.R. 123
• SHAHAJA @ SHAHAJAN ISMAIL MOHD. SHAIKH versus STATE OF MAHARASHTRA — [2022] 12 S.C.R. 196
• SHAKEEL AHMED versus UNION OF INDIA & ORS. — [2022] 8 S.C.R. 705
• SHAMBHU KHARWAR versus STATE OF UTTAR PRADESH & ANR. — [2022] 7 S.C.R. 156
• SHANKAR LAL versus HINDUSTAN COPPER LTD. & ORS — [2022] 5 S.C.R. 704
• SHANKARLAL NADANI versus SOHANLAL JAIN — [2022] 13 S.C.R. 841
• SHARAFAT ALI versus STATE OF UTTAR PRADESH AND ANOTHER — [2022] 1 S.C.R. 696
• SHARDA ASSOCIATES versus UNITED INDIA INSURANCE COMPANY LTD — [2022] 7 S.C.R. 548
• SHENBAGAM & ORS. versus KK RATHINAVEL — [2022] 1 S.C.R. 346
• SHIKHAR & ANR. versus NATIONAL BOARD OF EXAMINATION & ORS. — [2022] 6 S.C.R. 918
• SHISHPAL @ SHISHU versus THE STATE (NCT OF DELHI) — [2022] 12 S.C.R. 275
• SHIV DEVELOPERS THROUGH ITS PARTNER SUNILBHAI SOMABHAI AJMERI versus AKSHARAY DEVELOPERS & ORS. — [2022] 8 S.C.R. 135
• SHIV KUMAR & ORS versus GAINDA LAL & ORS. — [2022] 14 S.C.R. 1042
• SHIV KUMAR SHARMA versus STATE OF RAJASTHAN — [2022] 13 S.C.R. 403
• SHIV KUMAR versus THE STATE OF MADHYA PRADESH — [2022] 7 S.C.R. 493
• SHOBHA & ORS. versus THE CHAIRMAN, VITHALRAO SHINDE SAHAKARI SAKHAR KARKHANA LTD. & ORS. — [2022] 1 S.C.R. 761
• SHOBHABAI NARAYAN SHINDE versus THE DIVISIONAL COMMISSIONER, NASHIK DIVISION, NASHIK & ORS. — [2022] 3 S.C.R. 1035
• SHRADDHA GUPTA versus THE STATE OF UTTAR PRADESH AND OTHERS — [2022] 17 S.C.R. 622
• SHRI CHATRAPATI SHIVAJI GAUSHALA versus STATE OF MAHARASHTRA AND OTHERS — [2022] 13 S.C.R. 1129
• SHRI KSHETRIMAYUM MAHESHKUMAR SINGH AND ANR.V. THE MANIPUR UNIVERSITY AND ORS. versus THE MANIPUR UNIVERSITY AND ORS. — [2022] 1 S.C.R. 479
• SHRI M.L. PATIL (DEAD) THROUGH LRS versus THE STATE OF GOA AND ANR. — [2022] 3 S.C.R. 362
• SHRIKANT G. MANTRI versus PUNJAB NATIONAL BANK — [2022] 5 S.C.R. 945
• SHRIPATI LAKHU MANE versus THE MEMBER SECRETARY, MAHARASHTRA WATER SUPPLY AND SEWERAGE BOARD & ORS. — [2022] 2 S.C.R. 839
• SHYAM SEL AND POWER LIMITED AND versus SHYAM STEEL INDUSTRIES LIMITED — [2022] 3 S.C.R. 1173
• SIDDHARTH MUKESH BHANDARI versus THE STATE OF GUJARAT AND ANR. — [2022] 6 S.C.R. 853
• SIDRAM versus THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ANR. — [2022] 8 S.C.R. 403
• SINGAPORE AIRLINES LTD. versus C.I.T., DELHI — [2022] 9 S.C.R. 1
• SK NAUSAD RAHAMAN & ORS versus UNION OF INDIA AND ORS — [2022] 12 S.C.R. 591
• SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA versus M/S. SIBCO INVESTMENT PVT. LTD. — [2022] 1 S.C.R. 913
• SMRUTI TUKARAM BADADE versus STATE OF MAHARASHTRA & ANR — [2022] 1 S.C.R. 443
• SMT. ANJALI & ORS versus LOKENDRA RATHOD & ORS. — [2022] 16 S.C.R. 661
• SMT. IMLIKOKLA LONGCHAR & ORS versus THE STATE OF NAGALAND & ORS. — [2022] 17 S.C.R. 491
• SMT. KAITHUAMI [L] THROUGH L.RS. versus SMT. RALLIANI AND OTHERS — [2022] 4 S.C.R. 978
• SMT. KALAVATI & ORS versus MIRZA KAISAR BAIG & ANR. — [2022] 5 S.C.R. 889
• SMT. KATTA SUJATHA REDDY & ANR. versus SIDDAMSETTY INFRA PROJECTS PVT. LTD.& ORS. — [2022] 17 S.C.R. 416
• SMT. REKHA JAIN AND ANR. versus THE STATE OF UTTAR PRADESH AND ORS. — [2022] 1 S.C.R. 509
• SOLOMON SELVARAJ & ORS. versus INDIRANI BHAGAWAN SINGH & ORS. — [2022] 16 S.C.R. 642
• SOM DUTT & ORS. versus THE STATE OF HIMACHAL PRADESH — [2022] 3 S.C.R. 1
• SOMAKKA (DEAD) BY LRS versus K.P. BASAVARAJ (DEAD) BY LRS — [2022] 17 S.C.R. 668
• SOUTH DELHI MUNICIPAL CORPORATION versus FEDERATION OF RESIDENTS WELFARE ASSOCIATION, VASANT KUNJ (REGD.) AND ORS. — [2022] 13 S.C.R. 988
• SOUTHERN POWER DISTRIBUTION POWER COMPANY LIMITED OF ANDHRA PRADESH (APSPDCL) & ANR. versus M/S HINDUJA NATIONAL POWER CORPORATION LIMITED & ANR — [2022] 8 S.C.R. 198
• SPECIAL LAND ACQUISITION OFFICER AND ORS. versus N. SAVITHA — [2022] 1 S.C.R. 807
• SRI BISWANATH BANIK & ANR. versus SMT. SULANGA BOSE & ORS. — [2022] 3 S.C.R. 302
• SRI NARENDRA KUMAR A. BALDOTA versus THE STATE OF KARNATAKA — [2022] 2 S.C.R. 969
• SRI. BENSON GEORGE versus RELIANCE GENERAL INSURANCE CO. LTD.& ANR. — [2022] 1 S.C.R. 653
• SRS ADVERTISING & MARKETING PVT. LTD. ORS versus MR. KAMAL GARG & ANR. — [2022] 2 S.C.R. 254
• ST. MARY’S EDUCATION SOCIETY & ANR. versus RAJENDRA PRASAD BHARGAVA & ORS. — [2022] 8 S.C.R. 301
• STATE BANK OF INDIA & ANR. versus K.S. VISHWANATH — [2022] 4 S.C.R. 143
• STATE BANK OF INDIA AND ANOTHER versus AJAY KUMAR SOOD — [2022] 17 S.C.R. 507
• STATE BANK OF INDIA AND ORS versus DR. VIJAY MALLYA — [2022] 15 S.C.R. 384
• STATE BANK OF INDIA versus ARVINDRA ELECTRONICS PVT. LTD. — [2022] 13 S.C.R. 1073
• STATE BANK OF INDIA versus ASSISTANT COMMISSIONER OF INCOME TAX — [2022] 10 S.C.R. 51
• STATE BANK OF INDIA versus KRISHIDHAN SEEDS PRIVATE LIMITED — [2022] 2 S.C.R. 1155
• STATE BY (NCB) BENGALURU versus PALLULABID AHMAD ARIMUTTA & ANR. — [2022] 1 S.C.R. 422
• STATE OF ANDHRA PRADESH (NOW STATE OF TELANGANA) versus A. P. STATE WAKF BOARD & ORS. — [2022] 19 S.C.R. 1226
• STATE OF BIHAR & ORS. versus SHYAMA NANDAN MISHRA — [2022] 11 S.C.R. 1136
• STATE OF GUJARAT versus ARCELOR MITTAL NIPPON STEEL INDIA LIMITED — [2022] 12 S.C.R. 720
• STATE OF GUJARAT versus CADILA HEALTHCARE LTD. — [2022] 6 S.C.R. 819
• STATE OF HIMACHAL PRADESH & ORS. versus RAJ KUMAR & ORS. — [2022] 15 S.C.R. 847
• STATE OF HIMACHAL PRADESH versus NIRMAL KAUR @ NIMMO AND OTHERS — [2022] 11 S.C.R. 369
• STATE OF JHARKHAND AND OTHERS versus LINDE INDIA LIMITED AND ANOTHER — [2022] 17 S.C.R. 858
• STATE OF JHARKHAND versus SHIV SHANKAR SHARMA AND ORS. — [2022] 18 S.C.R. 1144
• STATE OF KARNATAKA & ANR. ETC. versus STATE OF MEGHALAYA & ANR. ETC. — [2022] 18 S.C.R. 516
• STATE OF KERALA & ANOTHER versus ANIE LUKOSE — [2022] 2 S.C.R. 729
• STATE OF M.P. versus RAMJI LAL SHARMA & ANR. — [2022] 1 S.C.R. 754
• STATE OF MADHYA PRADESH & ANR. versus RADHESHYAM & ORS — [2022] 9 S.C.R. 743
• STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY & ORS. versus SEEMA SHARMA — [2022] 4 S.C.R. 798
• STATE OF MADHYA PRADESH versus JOGENDRA & ANR. — [2022] 2 S.C.R. 295
• STATE OF MADHYA PRADESH versus R.D. SHARMA AND ANR. — [2022] 2 S.C.R. 707
• STATE OF ODISHA & ORS. ETC.ETC versus SULEKH CHANDRA PRADHAN ETC.ETC. — [2022] 19 S.C.R. 343
• STATE OF ODISHA & ORS. versus M/S PANDA INFRAPROJECT LIMITED — [2022] 2 S.C.R. 183
• STATE OF PUNJAB AND OTHERS versus DEV BRAT SHARMA — [2022] 2 S.C.R. 528
• STATE OF RAJASTHAN & ANR. versus MANGAT LAL SIDANA — [2022] 14 S.C.R. 765
• STATE OF RAJASTHAN & ORS. versus CHETAN JEFF — [2022] 4 S.C.R. 692
• STATE OF RAJASTHAN & OTHERS versus O.P. GUPTA — [2022] 7 S.C.R. 321
• STATE OF RAJASTHAN versus ASHOK KHETOLIYA & ANR — [2022] 2 S.C.R. 777
• STATE OF RAJASTHAN versus BANWARI LAL AND ANOTHER — [2022] 5 S.C.R. 613
• STATE OF U.P. & ORS. versus VIRENDRA KUMAR & ORS. — [2022] 14 S.C.R. 638
• STATE OF U.P. THR. SECRETARY AND ORS. versus PREM CHOPRA — [2022] 2 S.C.R. 990
• STATE OF U.P. versus JAI DUTT AND ANR. — [2022] 1 S.C.R. 215
• STATE OF U.P. versus VEERPAL & ANR. — [2022] 1 S.C.R. 1163
• STATE OF UP THROUGH SECRETARY (EXCISE) & ORS. versus M/S MCDOWELL AND COMPANY LIMITED — [2022] 3 S.C.R. 899
• STATE OF UTTAR PRADESH & ANR. versus AKHIL SHARDA & ORS. — [2022] 6 S.C.R. 772
• STATE OF UTTAR PRADESH & ORS. versus ATUL KUMAR DWIVEDI & ORS — [2022] 1 S.C.R. 28
• STATE OF UTTAR PRADESH AND OTHERS versus ANAND ENGINEERING COLLEGE AND ANOTHER — [2022] 13 S.C.R. 80
• STATE OF UTTAR PRADESH AND OTHERS versus MOHD REHAN KHAN — [2022] 7 S.C.R. 141
• STATE OF UTTAR PRADESH AND OTHERS versus SHANTI DEVI — [2022] 6 S.C.R. 1051
• STATE OF UTTARAKHAND & ANR. versus MAYAN PAL SINGH VERMA — [2022] 3 S.C.R. 79
• STATE OF UTTARAKHAND versus SUDHIR BUDAKOTI — [2022] 16 S.C.R. 913
• STATE OF WEST BENGAL versus ANINDYA SUNDAR DAS & ORS. — [2022] 13 S.C.R. 946
• STATE OF WEST BENGAL versus RAKESH SINGH @ RAKESH KUMAR SINGH — [2022] 14 S.C.R. 538
• STATE TAX OFFICER (1) versus RAINBOW PAPERS LIMITED — [2022] 13 S.C.R. 808
• STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE versus R. SOUNDIRARASU ETC. — [2022] 7 S.C.R. 630
• STATE THROUGH THE INSPECTOR OF POLICE versus LALY @ MANIKANDAN & ANOTHER ETC — [2022] 15 S.C.R. 633
• SUBHASH CHANDER & ORS. versus M/S BHARAT PETROLEUM CORPORATION LTD.(BPCL) & ANR. — [2022] 8 S.C.R. 108
• SUBHASH versus STATE OF UTTAR PRADESH — [2022] 2 S.C.R. 258
• SUBRAMANYA versus STATE OF KARNATAKA — [2022] 14 S.C.R. 828
• SUBRATA ROY SAHARA versus PRAMOD KUMAR SAINI & ORS. — [2022] 7 S.C.R. 122
• SUDESH CHHIKARA versus RAMTI DEVI & ANR — [2022] 17 S.C.R. 876
• SUDHIR RANJAN PATRA (DEAD) THR. LRS. & ANR. versus HIMANSU SEKHAR SRICHANDAN & ORS. — [2022] 3 S.C.R. 381
• SUKH DUTT RATRA & ANR. versus STATE OF HIMACHAL PRADESH & ORS. — [2022] 2 S.C.R. 1041
• SUKHBIRI DEVI & ORS versus UNION OF INDIA & ORS. — [2022] 13 S.C.R. 523
• SUKHDARSHAN SINGH versus THE STATE OF PUNJAB & ORS. — [2022] 3 S.C.R. 1132
• SUKHPAL SINGH KHAIRA versus THE STATE OF PUNJAB — [2022] 10 S.C.R. 156
• SUMER CORPORATION versus VIJAY ANANT GANGAN & ORS. — [2022] 9 S.C.R. 690
• SUMITHA PRADEEP versus ARUN KUMAR C.K & ANR. — [2022] 14 S.C.R. 1012
• SUNDARESH BHATT, LIQUIDATOR OF ABG SHIPYARD versus CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS — [2022] 12 S.C.R. 641
• SUNEEL KUMAR versus STATE OF U.P. & ORS. — [2022] 7 S.C.R. 114
• SUNEETHA NARREDDY & ANOTHER versus THE CENTRAL BUREAU OF INVESTIGATION AND OTHERS — [2022] 8 S.C.R. 745
• SUNIL KUMAR JAIN AND OTHERS versus SUNDARESH BHATT AND OTHERS — [2022] 17 S.C.R. 318
• SUNIL KUMAR MAITY versus STATE BANK OF INDIA AND ANR. — [2022] 1 S.C.R. 258
• SUNIL KUMAR RAI & ORS. versus THE STATE OF BIHAR & ORS. — [2022] 3 S.C.R. 1111
• SUNIL KUMAR versus THE STATE OF BIHAR AND ANR. — [2022] 1 S.C.R. 229
• SUNIL SIKRI versus GURU HARKRISHAN PUBLIC SCHOOL & ANR. — [2022] 11 S.C.R. 505
• SUNITA BURMAN versus THE COMMISSIONER, M.P. HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD AND OTHERS — [2022] 14 S.C.R. 973
• SUNITA PALITA & OTHERS versus M/S PANCHAMI STONE QUARRY — [2022] 14 S.C.R. 458
• SURENDRAN versus STATE OF KERELA — [2022] 4 S.C.R. 675
• SURESH G. RAMNANI versus AURELIA ANA DE PIEDADE MIRANDA @ ARIYA ALVARES (DEAD THR. LRS) & ORS. — [2022] 10 S.C.R. 69
• SURESH MAHAJAN versus STATE OF MADHYA PRADESH AND ANR. — [2022] 3 S.C.R. 813
• SURESH PASWAN versus M/S. KLA CONSTRUCTION TECHNOLOGIES PVT. LTD. & ORS. — [2022] 7 S.C.R. 218
• SURESH SRIVASTAVA & ORS. versus SUNDEEP BHUTORIA — [2022] 1 S.C.R. 875
• SURJEET SINGH SAHNI versus STATE OF U.P. AND ORS. — [2022] 1 S.C.R. 728
• SURYAVIR versus STATE OF HARYANA — [2022] 2 S.C.R. 1
• SUSHANTA KUMAR BANIK versus STATE OF TRIPURA & ORS. — [2022] 13 S.C.R. 484
• SUSHIL KUMAR versus THE STATE OF HARYANA & ORS — [2022] 16 S.C.R. 279
• SWADESH KUMAR AGARWAL versus DINESH KUMAR AGARWAL & ORS, ETC., ETC. — [2022] 7 S.C.R. 901
• SWAMI SAMARTH SUGARS AND AGRO INDUSTRIES LTD. versus LOKNETE MARUTRAO GHULE PATIL DNYANESHWAR SAHAKARI SAKHAR KARKHANA LTD & ORS. — [2022] 17 S.C.R. 54
• SWAMINATHAN & ORS. versus ALANKAMONY (DEAD) THROUGH LRS. — [2022] 1 S.C.R. 878
• SWAMINATHAN KUNCHU ACHARYA versus STATE OF GUJARAT & ORS. — [2022] 6 S.C.R. 727
• SWARNALATHA & ORS. versus KALAVATHY & ORS. — [2022] 1 S.C.R. 847
• T. J. PARAMESHWARAPPA@PARAMESHWARAPPA@J. T. PARAMESHWARAPPA@TALALKENA GOWDRA PARAMESHWARAPPA versus THE BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. & ORS. — [2022] 10 S.C.R. 136
• T. TAKANO versus SECURITIES AND EXCHANGE BOARD OF INDIA & ANR. — [2022] 16 S.C.R. 212
• T.P. GOPALAKRISHNAN versus STATE OF KERALA — [2022] 14 S.C.R. 478
• TALLI GRAM PANCHAYAT versus UNION OF INDIA AND OTHERS — [2022] 7 S.C.R. 126
• TARLOCHAN SINGH @ RANA versus STATE OF PUNJAB — [2022] 2 S.C.R. 961
• TATA MOTORS LIMITED versus CENTRAL SALES TAX APPELLATE AUTHORITY & OTHERS — [2022] 4 S.C.R. 870
• TEDHI SINGH versus NARAYAN DASS MAHANT — [2022] 4 S.C.R. 442
• THE AGRICULTURAL PRODUCE MARKETING COMMITTEE BANGALORE versus THE STATE OF KARNATAKA & ORS — [2022] 4 S.C.R. 309
• THE BENGAL SECRETARIAT COOPERATIVE LAND MORTGAGE BANK AND HOUSING SOCIETY LTD. versus SRI ALOKE KUMAR & ANR — [2022] 13 S.C.R. 1084
• THE BOARD OF CONTROL FOR CRICKET IN INDIA versus CRICKET ASSOCIATION OF BIHAR & ORS — [2022] 14 S.C.R. 519
• THE CHIEF EXECUTIVE OFFICER, BHILAI STEEL PLANT, BHILAI versus MAHESH KUMAR GONNADE & ORS. — [2022] 6 S.C.R. 979
• THE COMMISSIONER OF INCOME TAX – 23 versus M/S. MANSUKH DYEING AND PRINTING MILLS — [2022] 8 S.C.R. 785
• THE COMMISSIONER, TRADE TAX, U.P. versus M/S RADICO KHETAN LTD — [2022] 12 S.C.R. 797
• THE DIRECTOR, DIRECTORATE OF ENFORCEMENT & ANR. versus K. SUDHEESH KUMAR & ORS. — [2022] 2 S.C.R. 720
• THE EMPLOYEES PROVIDENT FUND ORGANISATION & ANR. ETC. versus SUNIL KUMAR B. & ORS. ETC. — [2022] 11 S.C.R. 959
• THE EMPLOYEES STATE INSURANCE CORPORATION & ORS. versus M/S KEY DEE COLD STORAGE PVT. LTD. — [2022] 3 S.C.R. 842
• THE EMPLOYEES’ STATE INSURANCE CORPORATION versus UNION OF INDIA & ORS. — [2022] 1 S.C.R. 373
• THE INSPECTOR OF PANCHAYATS AND DISTRICT COLLECTOR, SALEM versus S. ARICHANDRAN & ORS — [2022] 4 S.C.R. 864
• THE KARNATAKA HOUSING BOARD & ANR versus STATE OF KARNATAKA & ORS — [2022] 19 S.C.R. 998
• THE KHASGI (DEVI AHILYABAI HOLKAR CHARITIES) TRUST, INDORE & ANR. versus VIPIN DHANAITKAR & ORS. — [2022] 17 S.C.R. 173
• THE KOLHAPUR MUNICIPAL CORPORATION & ORS. versus VASANT MAHADEV PATIL (DEAD) THROUGH L.R.S & ORS. — [2022] 16 S.C.R. 358
• THE MAHATMA GANDHI UNIVERSITY AND ORS. versus RINCYMOL MATHEW — [2022] 15 S.C.R. 642
• THE MUNICIPAL COMMITTEE, BARWALA, DISTRICT HISAR, HARYANA THROUGH ITS SECRETARY/PRESIDENT versus JAI NARAYAN AND COMPANY & ANR — [2022] 16 S.C.R. 897
• THE NATIONAL MEDICAL COMMISSION versus POOJA THANDU NARESH & ORS. — [2022] 17 S.C.R. 344
• THE PUNJAB STATE COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD. versus THE REGISTRAR,COOPERATIVE SOCIETIES AND OTHERS — [2022] 5 S.C.R. 291
• THE RAJASTHAN MARUDHARA GRAMIN BANK (RMGB) & ANR. versus RAMESH CHANDRA MEENA & ANR. — [2022] 1 S.C.R. 182
• THE REVENUE DIVISIONAL OFFICER & ANR. versus ISMAIL BHAI AND OTHERS — [2022] 8 S.C.R. 837
• THE SECRETARY TO GOVT. OF KERALA, IRRIGATION DEPARTMENT AND OTHERS versus JAMES VARGHESE AND OTHERS — [2022] 3 S.C.R. 389
• THE SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT & ORS. ETC. versus K. CHANDRAN ETC. — [2022] 4 S.C.R. 287
• THE SECRETARY, THE DEPARTMENT OF LAND AND BUILDING AND ORS. versus ANJEET SINGH (DEAD) THROUGH LRS. AND ANR. — [2022] 15 S.C.R. 678
• THE STATE GOVERNMENT OF TAMIL NADU & ORS. versus M/S. SAMARTH BUILDERS & DEVELOPERS & ANR. — [2022] 16 S.C.R. 151
• THE STATE OF ANDHRA PRADESH versus RAGHU RAMAKRISHNA RAJU KANUMURU (M.P.) — [2022] 6 S.C.R. 810
• THE STATE OF BIHAR & ORS. versus RAJMATI DEVI & ANR. — [2022] 3 S.C.R. 284
• THE STATE OF GUJARAT AND OTHERS versus R.J. PATHAN AND OTHERS — [2022] 1 S.C.R. 780
• THE STATE OF GUJARAT versus SANDIP OMPRAKASH GUPTA — [2022] 17 S.C.R. 765
• THE STATE OF HARYANA & ORS versus A NISHANTH GEORGE — [2022] 16 S.C.R. 289
• THE STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT OF HARYANA versus JAI SINGH & ORS. — [2022] 10 S.C.R. 903
• THE STATE OF HARYANA versus ANAND KINDO & ANR. ETC. — [2022] 7 S.C.R. 337
• THE STATE OF JAMMU & KASHMIR (NOW U.T. OF JAMMU & KASHMIR) & ORS. versus SHUBAM SANGRA — [2022] 8 S.C.R. 349
• THE STATE OF JHARKHAND versus SHAILENDRA KUMAR RAI @ PANDAV RAI — [2022] 13 S.C.R. 1033
• THE STATE OF KARNATAKA & ANR versus B. R. MURALIDHAR & ORS. — [2022] 10 S.C.R. 448
• THE STATE OF KARNATAKA & ANR versus UMESH — [2022] 2 S.C.R. 574
• THE STATE OF KARNATAKA & ORS. versus G. RAMANARAYANA JOSHI — [2022] 4 S.C.R. 128
• THE STATE OF MADHYA PRADESH AND ANOTHER versus M/S COMMERCIAL ENGINEERS AND BODY BUILDING COMPANY LIMITED — [2022] 14 S.C.R. 985
• THE STATE OF MADHYA PRADESH versus M/S SEW CONSTRUCTION LIMITED & ORS. — [2022] 9 S.C.R. 731
• THE STATE OF MADHYA PRADESH versus NANDU @ NANDUA — [2022] 7 S.C.R. 487
• THE STATE OF MAHARASHTRA & ANR. versus BHAGWAN & ORS. — [2022] 1 S.C.R. 129
• THE STATE OF MAHARASHTRA & ANR. versus DR. MAROTI S/O KASHINATH PIMPALKAR — [2022] 8 S.C.R. 821
• THE STATE OF MAHARASHTRA AND ANR. versus MS. MADHURI MARUTI VIDHATE (SINCE AFTER MARRIAGE SMT. MADHURI SANTOSH KOLI) — [2022] 7 S.C.R. 251
• THE STATE OF MAHARASHTRA AND OTHERS versus GREATSHIP (INDIA) LIMITED — [2022] 4 S.C.R. 840
• THE STATE OF MAHARASHTRA versus 63 MOONS TECHNOLOGIES LTD. — [2022] 10 S.C.R. 465
• THE STATE OF MAHARASHTRA versus SHAIKH MAHEMUD & ANR. — [2022] 3 S.C.R. 134
• THE STATE OF MAHARASHTRA versus SHRI VILE PARLE KELVANI MANDAL & ORS. — [2022] 1 S.C.R. 160
• THE STATE OF MANIPUR & ORS versus BUYAMAYUM ABDUL HANAN @ ANAND & ANR. — [2022] 15 S.C.R. 760
• THE STATE OF MANIPUR & ORS. versus SURJAKUMAR OKRAM & ORS. — [2022] 1 S.C.R. 1057
• THE STATE OF NAGALAND & ORS. versus NISHEVI ACHUMI — [2022] 7 S.C.R. 592
• THE STATE OF PUNJAB AND ANOTHER versus ANSHIKA GOYAL AND OTHERS — [2022] 8 S.C.R. 77
• THE STATE OF RAJASTHAN & ANR. versus ANJU RINI SAINI — [2022] 13 S.C.R. 898
• THE STATE OF RAJASTHAN & ORS. versus PHOOL SINGH — [2022] 11 S.C.R. 140
• THE STATE OF RAJASTHAN AND ANOTHER versus ULTRATECH CEMENT LTD — [2022] 13 S.C.R. 1
• THE STATE OF RAJASTHAN versus GURBACHAN SINGH & OTHERS — [2022] 16 S.C.R. 73
• THE STATE OF SIKKIM versus JASBIR SINGH & ANR. — [2022] 8 S.C.R. 242
• THE STATE OF TELANGANA & ANR versus B. SUBBA RAYUDU AND OTHERS — [2022] 18 S.C.R. 351
• THE STATE OF TRIPURA & ORS versus SMT. ANJANA BHATTACHARJEE & ORS. — [2022] 11 S.C.R. 14
• THE STATE OF UTTAR PRADESH & ORS. ETC. ETC versus UDAY EDUCATION AND WELFARE TRUST AND ANR. ETC — [2022] 19 S.C.R. 781
• THE STATE OF UTTAR PRADESH & ORS. versus RAJMATI SINGH — [2022] 14 S.C.R. 410
• THE STATE OF UTTAR PRADESH AND ORS. versus RAJIT SINGH — [2022] 1 S.C.R. 790
• THE STATE OF UTTAR PRADESH versus KARUNESH KUMAR & ORS — [2022] 18 S.C.R. 1174
• THE STATE OF UTTAR PRADESH versus SUBHASH @ PAPPU — [2022] 5 S.C.R. 832
• THE STATE OF UTTARAKHAND versus NALANDA COLLEGE OF EDUCATION AND OTHERS — [2022] 10 S.C.R. 60
• THE STATE OF UTTARAKHAND versus SACHENDRA SINGH RAWAT — [2022] 1 S.C.R. 529
• THE STATE OF WEST BENGAL & ORS. versus GITASHREE DUTTA (DEY) — [2022] 4 S.C.R. 1061
• THE SURAT PARSI PANCHAYAT BOARD AND ANOTHER versus UNION OF INDIA AND OTHERS — [2022] 1 S.C.R. 631
• THE TATA POWER COMPANY LIMITED TRANSMISSION versus MAHARASHTRA ELECTRICITY REGULATORY COMMISSION AND ORS. — [2022] 19 S.C.R. 620
• THE VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY versus NARENDER KUMAR & ORS — [2022] 4 S.C.R. 480
• THOMAS DANIEL versus STATE OF KERALA AND ORS. — [2022] 4 S.C.R. 606
• TUSHAR ARUN GANDHI versus STATE OF GUJARAT AND ORS — [2022] 13 S.C.R. 911
• U.N. KRISHNAMURTHY (SINCE DECEASED) THR. LRS. versus A. M. KRISHNAMURTHY — [2022] 13 S.C.R. 250
• U.P. AWAS EVAM VIKAS PARISHAD THROUGH HOUSING COMMISSIONER versus RAM SINGH (D) TH. LRS. & ORS. — [2022] 19 S.C.R. 853
• UHL POWER COMPANY LTD. versus STATE OF HIMACHAL PRADESH — [2022] 1 S.C.R. 1
• UMESH KUMAR PAHWA versus THE BOARD OF DIRECTORS UTTARAKHAND GRAMIN BANK & ORS. — [2022] 16 S.C.R. 420
• UNION OF INDIA & ANR versus M/S MOHIT MINERALS PVT. LTD. THROUGH DIRECTOR — [2022] 9 S.C.R. 300
• UNION OF INDIA & ANR. versus CITI BANK, N. A. — [2022] 10 S.C.R. 279
• UNION OF INDIA & ANR. versus M/S. GANPATI DEALCOM PVT. LTD. — [2022] 12 S.C.R. 320
• UNION OF INDIA & ANR. versus MANPREET SINGH POONAM ETC. — [2022] 2 S.C.R. 764
• UNION OF INDIA & ANR. versus SHAIKH ISTIYAQ AHMED & ORS. — [2022] 2 S.C.R. 679
• UNION OF INDIA & ANR. versus SUBHASH CHANDER SEHGAL & ORS. — [2022] 7 S.C.R. 151
• UNION OF INDIA & ORS versus M/S. WILLOWOOD CHEMICALS PVT. LTD. & ANR. — [2022] 14 S.C.R. 1138
• UNION OF INDIA & ORS. versus ANIL PRASAD — [2022] 3 S.C.R. 260
• UNION OF INDIA & ORS. versus ASHISH AGARWAL — [2022] 3 S.C.R. 638
• UNION OF INDIA & ORS. versus BRIGADIER JAVED IQBAL — [2022] 3 S.C.R. 860
• UNION OF INDIA & ORS. versus DILIP KUMAR MALLICK — [2022] 2 S.C.R. 1056
• UNION OF INDIA & ORS. versus EX. SEP. R. MUNUSAMY — [2022] 7 S.C.R. 473
• UNION OF INDIA & ORS. versus GOPAL MEENA & ORS. — [2022] 17 S.C.R. 1106
• UNION OF INDIA & ORS. versus MAJOR R. METRI NO. 08585N — [2022] 9 S.C.R. 581
• UNION OF INDIA & ORS. versus MANJU ARORA & ANR. — [2022] 2 S.C.R. 591
• UNION OF INDIA & ORS. versus SHRI C.R. MADHAVA MURTHY & ANR. — [2022] 3 S.C.R. 22
• UNION OF INDIA & OTHERS versus BHARAT FORGE LTD. & ANOTHER — [2022] 17 S.C.R. 1012
• UNION OF INDIA AND ORS versus G.R. MEGHWAL — [2022] 15 S.C.R. 481
• UNION OF INDIA AND ORS. versus MUKESH KUMAR MEENA — [2022] 3 S.C.R. 121
• UNION OF INDIA AND ORS. versus PROBIR GHOSH AND ORS. — [2022] 8 S.C.R. 931
• UNION OF INDIA AND ORS. versus SHARVAN KUMAR — [2022] 19 S.C.R. 445
• UNION OF INDIA AND OTHERS versus EX. HC/GD VIRENDER SINGH — [2022] 10 S.C.R. 215
• UNION OF INDIA AND OTHERS versus LT. GEN. (RETD.) S.K. SAHNI — [2022] 16 S.C.R. 946
• UNION OF INDIA AND OTHERS versus M. DURAISAMY — [2022] 3 S.C.R. 51
• UNION OF INDIA AND OTHERS versus MUNSHI RAM — [2022] 10 S.C.R. 1135
• UNION OF INDIA AND OTHERS versus SUBRATA NATH — [2022] 18 S.C.R. 605
• UNION OF INDIA ETC. versus THE UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA ETC. & ORS. — [2022] 6 S.C.R. 905
• UNION OF INDIA versus ALAPAN BANDYOPADHYAY — [2022] 16 S.C.R. 259
• UNION OF INDIA versus KRISHNA MODI & ANR. — [2022] 1 S.C.R. 638
• UNION OF INDIA versus MAHENDRA SINGH — [2022] 6 S.C.R. 1001
• UNION OF INDIA versus PREMLATA AND OTHERS — [2022] 2 S.C.R. 1001
• UNION OF INDIA versus RAMCHANDRA & ORS. — [2022] 17 S.C.R. 263
• UNITED BANK OF INDIA versus BISWANATH BHATTACHARJEE — [2022] 3 S.C.R. 988
• UNITED INDIA INSURANCE CO. LTD versus LEVIS STRAUSS (INDIA) PVT. LTD — [2022] 10 S.C.R. 231
• UNIVERSITY OF DELHI versus SMT. SHASHI KIRAN & ORS. ETC. — [2022] 7 S.C.R. 957
• UNIVERSITY OF KERALA AND ORS. ETC. versus MERLIN J. N. AND ANR. ETC. ETC. — [2022] 13 S.C.R. 323
• URBAN INFRASTRUCTURE REAL ESTATE FUND versus DHARMESH S. JAIN AND ANOTHER — [2022] 3 S.C.R. 180
• URBAN INFRASTRUCTURE REAL ESTATE FUND versus DHARMESH S. JAIN AND ANR. — [2022] 3 S.C.R. 1148
• UTPAL TREHAN versus DLF HOME DEVELOPERS LTD. — [2022] 15 S.C.R. 458
• UTTAM versus THE STATE OF MAHARASHTRA — [2022] 5 S.C.R. 863
• UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND versus ADANI POWER (MUNDRA) LIMITED AND ANOTHER — [2022] 11 S.C.R. 102
• V G JAGDISHAN versus M/S. INDOFOS INDUSTRIES LIMITED — [2022] 3 S.C.R. 61
• V. P. SINGH ETC versus THE STATE OF PUNJAB & ORS. — [2022] 8 S.C.R. 847
• V. PRAKASH @ G.N.V. PRAKASH versus M/S. P.S. GOVINDASWAMY NAIDU & SONS’ CHARITIES REPRESENTED BY ITS MANAGING TRUSTEE & ORS. — [2022] 18 S.C.R. 948
• VALLAL RCK versus M/S SIVA INDUSTRIES AND HOLDINGS LIMITED AND OTHERS — [2022] 7 S.C.R. 577
• VALLAMPATI SATHISH BABU versus THE STATE OF ANDHRA PRADESH & ORS. — [2022] 2 S.C.R. 1080
• VARIMADUGU OBI REDDY versus B. SREENIVASULU & ORS. — [2022] 16 S.C.R. 1108
• VARSHA GARG versus THE STATE OF MADHYA PRADESH & ORS. — [2022] 13 S.C.R. 150
• VASUDEV versus STATE OF M.P. — [2022] 1 S.C.R. 514
• VEENA SINGH (DEAD) THROUGH LR versus THE DISTRICT REGISTRAR/ADDITIONAL COLLECTOR (F/R) AND ANOTHER — [2022] 3 S.C.R. 736
• VEERENDRA versus STATE OF MADHYA PRADESH — [2022] 4 S.C.R. 225
• VELAGACHARLA JAYARAM REDDY & ORS. versus M.VENKATA RAMANA & ORS. ETC — [2022] 3 S.C.R. 1021
• VELAYUDHAN versus NATIONAL INSURANCE CO. LTD. & ANR. — [2022] 7 S.C.R. 222
• VENKATESH @ CHANDRA & ANR. ETC versus STATE OF KARNATAKA — [2022] 4 S.C.R. 556
• VIDARBHA INDUSTRIES POWER LIMITED versus AXIS BANK LIMITED — [2022] 12 S.C.R. 139
• VIJAY KUMAR GHAI & ORS. versus THE STATE OF WEST BENGAL & ORS. — [2022] 1 S.C.R. 884
• VIJAY KUMAR GOYAL (DEAD) THR. LR. versus NEENA RANI & ORS. — [2022] 7 S.C.R. 207
• VIJAY MADANLAL CHOUDHARY & ORS. versus UNION OF INDIA & ORS. — [2022] 6 S.C.R. 382
• VIJAY RAJMOHAN versus STATE REPRESENTED BY THE INSPECTOR OF POLICE, CBI, ACB, CHENNAI, TAMIL NADU — [2022] 19 S.C.R. 563
• VIJAYA versus STATE REP BY THE INSPECTOR OF POLICE — [2022] 7 S.C.R. 367
• VIKAS SINGH versus GOVT. OF NCT OF DELHI & ORS — [2022] 7 S.C.R. 833
• VILLAGE OFFICER AND OTHERS versus CHUNAYAMAKKAL JOSEPH AND ANOTHER — [2022] 3 S.C.R. 977
• VINOD KATARA versus STATE OF UTTAR PRADESH — [2022] 9 S.C.R. 836
• VIRENDRA versus STATE OF MADHYA PRADESH — [2022] 7 S.C.R. 464
• VISHAL ASHWIN PATEL versus ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(3) & ORS. — [2022] 2 S.C.R. 814
• VODAFONE IDEA CELLULAR LTD. versus AJAY KUMAR AGARWAL — [2022] 2 S.C.R. 748
• WAHEED-UR-REHMAN PARRA versus UNION TERRITORY OF JAMMU & KASHMIR — [2022] 2 S.C.R. 102
• WALCHANDNAGAR INDUSTRIES LTD. versus THE STATE OF MAHARASHTRA & ANR — [2022] 18 S.C.R. 826
• WAQF BOARD, RAJASTHAN versus JINDAL SAW LIMITED & ORS — [2022] 5 S.C.R. 803
• WAVE INDUSTRIES PVT. LTD. versus STATE OF U.P. & ORS. — [2022] 16 S.C.R. 1130
• WEATHERFORD OIL TOOL MIDDLE EAST LIMITED versus BAKER HUGHES SINGAPORE PTE — [2022] 13 S.C.R. 996
• WG CDR A U TAYYABA (RETD) AND OTHERS versus UNION OF INDIA AND OTHERS — [2022] 8 S.C.R. 800
• WIPRO FINANCE LTD. versus COMMISSIONER OF INCOME TAX — [2022] 2 S.C.R. 1146
• WYETH LIMITED & ORS. versus STATE OF BIHAR & ANR. — [2022] 6 S.C.R. 1132
• X versus THE PRINCIPAL SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT & ANR. — [2022] 12 S.C.R. 246
• X versus THE PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVT. OF NCT OF DELHI & ANR — [2022] 7 S.C.R. 686
• XYZ versus ABHISHEIK & ANR — [2022] 14 S.C.R. 420
• XYZ versus STATE OF MADHYA PRADESH & ORS — [2022] 18 S.C.R. 163
• Y. SAI SATYA PRASAD & ORS. versus D. PRABHAKARA RAO & ORS. — [2022] 10 S.C.R. 1106
• YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY ETC. versus SHAKUNTLA EDUCATION AND WELFARE SOCIETY & ORS. ETC. — [2022] 5 S.C.R. 1034
• YASHODA (ALIAS SODHAN) versus SUKHWINDER SINGH AND OTHERS — [2022] 12 S.C.R. 31
• YASHPAL SINGH versus STATE OF UTTAR PRADESH & ANR — [2022] 4 S.C.R. 835
• YENDAPALLI SRINIVASULU REDDY versus VEMIREDDY PATTABHIRAMI REDDY & ORS. — [2022] 17 S.C.R. 701
• YERUVA SAYIREDDY versus THE STATE OF ANDHRA PRADESH & ANR. — [2022] 1 S.C.R. 882
• ZAKIA AHSAN JAFRI versus STATE OF GUJARAT & ANR. — [2022] 6 S.C.R. 1
• ZAKIR ABDUL MIRAJKAR versus THE STATE OF MAHARASHTRA & ORS. — [2022] 9 S.C.R. 150