Supreme Court of India — 1960

211 reported judgments.

Open in Lexace

1. R. MUTHAMMAL (DIED) 2. PARAMESW ARI THAYAMMAL versus SRI SUBRAMANIASWAMI DEVASTHANAM, TIRUCHENDUR — [1960] 2 S.C.R. 729
A. S. T. ARUNACHALAM PILLAI versus M/S. SOUTHERN ROADWAYS (PRIVATE) LTD. — [1960] 3 S.C.R. 764
ABDUL RAHIM ISMAIL RAHIMTOOLA versus THE STATE OF BOMBAY — [1960] 1 S.C.R. 285
ABDUL REHMAN MAHOMED YUSUF versus MAHOMED HAJI AHMAD AGBOTWALA AND ANOTHER — [1960] 1 S.C.R. 749
ALL INDIA STATION MASTERS' & ASSISTANT STATION MASTER'S ASSOCIATION & OTHERS versus GENERAL MANAGER, CENTRAL RAILWAYS AND OTHERS — [1960] 2 S.C.R. 311
ANANT CHINTAMAN LAGU versus THE STATE OF BOMBAY — [1960] 2 S.C.R. 460
ASSAM. OIL COMP ANY versus ITS WORKMEN — [1960] 3 S.C.R. 457
ASSOCIATED HOTELS OF INDIA LTD. versus R. N. KAPOOR — [1960] 1 S.C.R. 368
B. N. ELIAS AND CO., LTD., EMPLOYEES' UNION AND OTHERS versus B. N. ELIAS & CO., LTD., AND OTHERS. — [1960] 3 S.C.R. 382
BABULAL PARATE versus THE STATE OF BOMBAY AND ANOTHER — [1960] 1 S.C.R. 605
BALLAVDAS AGARWALA versus SHRIJ.C.CHAKRAVARTY — [1960] 2 S.C.R. 739
BASHIRBHAI MOHAMEDBHAI versus THE STATE OF BOMBAY. — [1960] 3 S.C.R. 554
BHAGWANTRAO versus VISHWASRAO AND ANOTHER — [1960] 2 S.C.R. 710
BHARAT BARREL AND DRUM MFG. CO PRIVATE LTD. versus GOVIND GOPAL WAGHMARE AND ANOTHER — [1960] 3 S.C.R. 378
BHARWAD MEPA DANA & ANOTHER versus STATE OF BOMBAY — [1960] 2 S.C.R. 172
BIBHUTI BHUSAN CHATTERJEE versus THE STATE OF BIHAR — [1960] 1 S.C.R. 935
BRITISH INDIA GENERAL INSURANCE CO., LTD . versus CAPTAIN ITBAR SINGH AND OTHERS — [1960] 1 S.C.R. 168
BRLJENDRALAL GUPTA AND ANOTHER versus JWALAPRASAD AND OTHERS. — [1960] 3 S.C.R. 650
C. S. D. SW AMY versus THE STATE — [1960] 1 S.C.R. 461
CHAMPALAL versus MST. SAMARATH BAI — [1960] 2 S.C.R. 810
CHARANDAS HARIDAS AND ANOTHER versus THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH, SAURASHTRA AND AHMEDABAD & ANOTHER — [1960] 3 S.C.R. 296
CHATURBHAI M. PATEL versus THE UNION OF INDIA AND OTHERS — [1960] 2 S.C.R. 362
CHHADAMI LAL JAIN AND OTHERS versus THE STATE OF UTTAR PRADESH AND ANOTHER — [1960] 1 S.C.R. 736
CHIMANLAL PREMCHAND versus THE STATE OF BOMBAY — [1960] 1 S.C.R. 764
CHINUBHAI HARIDAS versus THE STATE OF BOMBAY — [1960] 1 S.C.R. 654
COMMISSIONER OF INCOME-TAX, AHMEDABAD· versus KARAMCHAND PREMCHAND LTD., AHMEDABAD — [1960] 3 S.C.R. 727
COMMISSIONER OF INCOME-TAX, BOMBAY versus SMT. INDIRA BALKRISHNA — [1960] 3 S.C.R. 513
COMMISSIONER OF INCOME-TAX, DELHI versus MESSRS. P. M. RATHOD & CO. — [1960] 1 S.C.R. 401
CORN PRODUCTS REFINING CO. versus SHANGRILA FOOD PRODUCTS LTD. — [1960] 1 S.C.R. 968
CT. A. CT. NACHIAPPA CHETTIAR AND OTHERS versus CT. A . CT. SUBRAMANIAM CHETTIAR — [1960] 2 S.C.R. 209
DARBAR SHRI VIRA VALA SURAG'VALA, VADIA versus THE STATE OF SAURASHTRA (NO-W BOMBAY) — [1960] 3 S.C.R. 521
DHRANGADHRA CHEMICAL WORKS LTD. versus THE DHRANGADHRA MUNICIPALITY — [1960] 1 S.C.R. 388
DR. B. K. PAL CHAUDHRY versus THE STATE OE ASSAM — [1960] 1 S.C.R. 945
FEROZ DIN AND OTHERS versus THE STATE OF WEST BENGAL — [1960] 2 S.C.R. 319
GOHAR BEGAM versus SUGGI ALIAS NAZMA BEGAM AND OTHERS — [1960] 1 S.C.R. 597
GREAT INDIAN MOTOR WORKS LTD., AND ANOTHER versus THEIR EMPLOYEES AND OTHERS — [1960] 1 S.C.R. 13
GUEST, KEEN, WILLIAMS PRIVATE LTD. versus P. J. STERLING AND OTHERS — [1960] 1 S.C.R. 348
GULLAPALLI NAGESWARA RAO ETC. versus THE STATE OF ANDHRA PRADESH & OTHERS — [1960] 1 S.C.R. 580
H. C. NARAYANAPPA AND OTHERS versus THE STATE OF MYSORE AND OTHERS — [1960] 3 S.C.R. 742
HAMDARD DAWAKHANA (WAKF) LAL KUAN, DELHI AND ANOTHER versus UNION OF INDIA AND OTHERS — [1960] 2 S.C.R. 671
IN RE: SANT RAM versus . — [1960] 3 S.C.R. 499
IN RE: THE BERUBARI UNION AND EXCHANGE OF ENCLAVES REFERENCE UNDER ARTICLE 143(1) OF THE CONSTITUTION OF INDIA versus . — [1960] 3 S.C.R. 250
INDIA GENERAL NAVIGATION AND RAILWAY CO. LTD. versus THEIR WORKMEN — [1960] 2 S.C.R. 1
J. C. JAIN versus R. A. PATHAK AND OTHERS . — [1960] 2 S.C.R. 701
J. V. GOKAL & CO. (PRIVATE) LTD. versus THE ASSISTANT COLLECTOR OF SALES-TAX (INSPECTION) AND OTHERS — [1960] 2 S.C.R. 852
JADAB SINGH AND OTHERS versus THE HIMACHAL PRADESH ADMINISTRATION . AND ANOTHER — [1960] 3 S.C.R. 755
JAGAN NATH SATHU versus THE UNION OF INDIA — [1960] 2 S.C.R. 784
JAI KAUR & OTHERS versus SHER SINGH & OTHERS. — [1960] 3 S.C.R. 975
JAIKRISHNADAS MANOHARDAS DESAI AND ANOTHER versus THE STATE OF BOMBAY — [1960] 3 S.C.R. 319
JAMES ANDERSON, ADMINISTRATOR OF THE ESTATE OF THE LATE HENRY GANNON, BOMBAY versus THE COMMISSIONER OF INCOME-TAX, BOMBAY — [1960] 3 S.C.R. 167
JETHANAND BETAB versus THE STATE OF DELHI — [1960] 1 S.C.R. 755
JIBON KRISHNA MUKHERJEE,& ANOTHER versus NEW BHEERBHUM COAL CO. LTD. & ANOTHER — [1960] 2 S.C.R. 198
JNANENDRA NATH GHOSE versus THE STATE OF WEST BENGAL — [1960] 1 S.C.R. 126
K. SATW ANT SINGH versus THE STATE OF PUNJAB — [1960] 2 S.C.R. 89
KALINDI & OTHERS versus TATA LOCOMOTIVE & ENGINEERING CO., LTD. — [1960] 3 S.C.R. 407
KANGSARI HALDAR & ANOTHER versus THE STATE OF WEST BENGAL — [1960] 2 S.C.R. 646
KAVALAPPARA KOTTARATHIL KOCHUNI AND OTHERS versus THE STATE OF MADRAS AND OTHERS — [1960] 3 S.C.R. 887
KEDAR NATH MOTANI AND OTHERS versus PRAHLAD RAI AND OTHERS — [1960] 1 S.C.R. 861
KESHAV LAXMAN BORKAR versus DR. DEVRAO LAXMAN ANANDE — [1960] 1 S.C.R. 902
KHANDESH SPG. & WVG. MILLS CO. LTD. versus THE RASHTRIYA GIRNI KAMGAR SANGH, — [1960] 2 S.C.R. 841
KRISHAN KUMAR versus THE UNION OF INDIA — [1960] 1 S.C.R. 452
LILACHAND TULJARAM GUJAR AND OTHERS versus MALLAPPA TUKARAM BORGAVI AND OTHERS — [1960] 1 S.C.R. 693
LUHAR AMRIT LAL NAGJI versus DOSHI JYANTILAL JETHALAL AND OTHERS. — [1960] 3 S.C.R. 842
M. NARASIMHACHAR versus THE STATE OF MYSORE — [1960] 1 S.C.R. 981
M/S. ALOPI PARSHAD & SONS, LTD. versus THE UNION OF INDIA — [1960] 2 S.C.R. 793
M/S. BURN & CO. LTD. & OTHERS versus THEIR EMPLOYEES. — [1960] 3 S.C.R. 423
M/S. CHANDAJI KUBAJI & CO. versus THE STATE OF ANDHRA PRADESH. — [1960] 3 S.C.R. 804
M/S. HATISINGH MFG. CO. LTD. AND ANOTHER versus UNION OF INDIA AND OTHERS. — [1960] 3 S.C.R. 528
M/S. KUNDAN SUGAR MILLS versus ZIYAUDDIN AND OTHERS. — [1960] 2 S.C.R. 918
M/S. MULLER & PHIPPS (INDJA) LTD. versus K. C. SUD — [1960] 3 S.C.R. 508
M/S. NEW INDIA MOTORS (P) LTD. NEW DELHI versus K. T. MORRIS — [1960] 3 S.C.R. 350
M/S. NORTH BROOK JUTE CO. LTD. AND ANOTHER versus THEIR WORKMEN — [1960] 3 S.C.R. 364
M/S. PIYARE LAL ADISHWAR LAL versus THE COMMISSIONER OF INCOME-TAX, DELHI. — [1960] 3 S.C.R. 669
M/S. ROHTAS SUGAR LTD., & OTHERS versus THEIR WORKMEN — [1960] 2 S.C.R. 989
M/S. SW ADESAMLTRAN LIMITED, MADRAS versus THEIR WORKMEN — [1960] 3 S.C.R. 144
M/S. U. P. ELECTRIC SUPPLY CO., LTD. versus THE WORKMEN OF M/S. S. N. CHOUDHARY, CONTRACTORS AND ANOTHER — [1960] 3 S.C.R. 189
M:;S. PEIRCE LESLIE & CO., LTD., KOZHIKODE versus THEIR WORKMEN — [1960] 3 S.C.R. 194
MADHYA PR.ADESH MINERAL INDUSTR.Y ASSOCIATION versus THE REGIONAL LABOUR COMMISSIONER JABALPUR AND OTHERS — [1960] 3 S.C.R. 476
MAHADEOLAL KANODIA versus THE ADMINISTRATOR GENERAL OF WEST BENGAL — [1960] 3 S.C.R. 578
MAHARAJADHIRAJ SIR KAMESHWAR SINGH versus THE STATE OF BIHAR — [1960] 1 S.C.R. 332
MANAGEMENT OF KAIRBETTA ESTATE, KOTAGIRI versus RAJ AMANICKAM AND OTHERS. — [1960] 3 S.C.R. 371
MANAGEMENT OF VISHNU SUGAR MILLS LIMITED, HARKHUA, DISTRICT SARAN, BIHAR versus THEIR WORKMEN REPRESENTED BY CHINI MILL MAZDOOR UNION, HARKHUA, DIST. SARAN, BIHAR — [1960] 3 S.C.R. 214
MESSRS. BRAHMACHARI RESEARCH INSTITUTE versus ITS WORKMEN — [1960] 2 S.C.R. 45
MESSRS. CALCUTTA COMPANY LTD. versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1960] 1 S.C.R. 185
MESSRS. FEDCO (P) LTD. & ANOTHER versus S. N. BILGRAMI & OTHERS — [1960] 2 S.C.R. 408
MESSRS. GODREJ & COMPANY, BOMBAY versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1960] 1 S.C.R. 527
MESSRS. ISPAHANI LTD. CALCUTTA versus ISPAHANI EMPLOYEES UNION — [1960] 1 S.C.R. 24
MESSRS. KAMARHATTY CO. LTD. versus SHRI USHNATH PAKRASHI — [1960] 1 S.C.R. 473
MESSRS. LALCHAND BHAGAT AMBICAL RAM versus THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA — [1960] 1 S.C.R. 301
MESSRS. SHALIMAR W'ORKS LIMITED. versus THEIR WORKMEN — [1960] 1 S.C.R. 150
MINERAL DEVELOPMENT LTD. versus THE STATE OF BIHAR AND ANOTHER — [1960] 2 S.C.R. 609
MOHAMED DASTAGIR versus THE STATE OF MADRAS — [1960] 3 S.C.R. 116
MOTI RAM versus SURAJ BHAN & OTHERS. — [1960] 2 S.C.R. 896
MRS. KUSUMBEN D. MAHADEVIA versus THE COMMISSIONER OF INCOME-TAX, BOMBAY. — [1960] 3 S.C.R. 417
MST. RUKHMABAI versus LALA LAXMINARAYAN AND OTHERS — [1960] 2 S.C.R. 253
MUIR MILLS CO. LTD., KANPUR versus ITS WORKMEN. — [1960] 3 S.C.R. 488
N ANDLAL MISRA versus K. L. MISRA — [1960] 3 S.C.R. 431
N. R. GROSE ALIAS NIKHIL RANJAN GROSE versus THE STATE OF WEST BENGAL — [1960] 2 S.C.R. 58
NANDURI YOGANANDA LAKSHMINARASIMACHARI AND ORS. versus SRI AGASTHESWARASW AMI VARU OF KOLAKALUR — [1960] 2 S.C.R. 768
NARAYAN BHAGWANTRAO GOSAVI BALAJIWALE versus GOPAL VINAYAK GOSAVI AND OTHERS — [1960] 1 S.C.R. 773
NARAYANDAS BHAGWANDAS MADHAVDAS versus THE STATE OF WEST BENGAL — [1960] 1 S.C.R. 93
NARENDRA KUMAR AND OTHERS versus THE UNION OF INDIA AND OTHERS — [1960] 2 S.C.R. 375
NARESH CHANDRA GANGULI versus THE STATE OF WEST BENGAL AND OTHERS — [1960] 1 S.C.R. 411
PARES NATH THAKUR versus SMT. MOHANI DASI AND OTHERS — [1960] 1 S.C.R. 271
PETLAD TURKEY RED DYE WORKS LTD. versus DYES & CHEMICAL WORKERS UNION, PETLAD & ANR. — [1960] 2 S.C.R. 906
PHULBARI TEA ESTATE versus ITS WORKMEN — [1960] 1 S.C.R. 32
PINGLE INDUSTRIES LTD., SECUNDERABAD versus COMMISSIONER OF INCOME TAX, HYDERABAD — [1960] 3 S.C.R. 681
PRAMATHA NATH MUKHERJEE versus THE STATE OF WEST BENGAL — [1960] 3 S.C.R. 245
QAMAR SHAFFI TYABJI versus THE COI\LI\JLSSLONER, EXCESS PROFITS TAX, HYDERABAD — [1960] 3 S.C.R. 546
R. P. KAPUR versus THE STATE OF PUNJAB — [1960] 3 S.C.R. 388
RABARI GHELA JADAV versus THE STATE OF BOMBAY — [1960] 3 S.C.R. 130
RADHA PRASAD SINGH versus GAJADHAR SINGH & OTHERS — [1960] 1 S.C.R. 663
RAJKUMARI KAUSHALYA DEVI versus BAWA PRITMA SINGH AND ANOTHER. — [1960] 3 S.C.R. 570
RAMNAGAR CANE AND SUGAR CO. LTD. versus JATIN CHAKRAVORTY AND OTHERS. — [1960] 3 S.C.R. 968
RANI DRIG RAJ KUER versus RAJA SRI AMAR KRISHNA NARAIN SINGH — [1960] 2 S.C.R. 431
RATHOD BHIMJIBHAI MASRUBHAI RAJPUT AND ANOTHER versus THE STATE OF BOMBAY AND OTHERS — [1960] 2 S.C.R. 393
REHMAN SHAGOO AND OTHERS versus STATE OF JAMMU AND KASHMIR — [1960] 1 S.C.R. 680
RM. NL. RAMASWAMI CHETTIAR AND OTHERS. versus THE OFFICIAL RECEIVER, RAMANATHAPURAM AT MADURAI & OTHERS — [1960] 1 S.C.R. 616
ROMESH CHANDRA ARORA versus THE STATE — [1960] 1 S.C.R. 924
S. GANGOLI versus THE STATE OF UTTAR PRADESH — [1960] 1 S.C.R. 290
S. M. BANERJI versus SRI KRISHNA AGARWAL — [1960] 2 S.C.R. 289
S. N. NAMASIVAYAM CHETTIAR versus THE COMMISSIONER OF INCOME-TAX, MADRAS — [1960] 2 S.C.R. 885
S.S. LIGHT RAILWAY CO., LTD. versus UPPERDOAB SUGAR MILLS LTD. & ANOTHER — [1960] 2 S.C.R. 926
SAHEBZADA MOHAMMAD KAMGAR SHAH versus JAGDISH CHANDRA DEO DHABAL DEO AND OTHERS. — [1960] 3 S.C.R. 604
SAHIBZADA SAIYED MUHAMMED AMIRABBAS ABBASI & OTHERS versus THE STATE OF MADHYA BHARAT & OTHERS — [1960] 3 S.C.R. 138
SARDAR GURMEJ SINGH versus SARDAR PARTAP SINGH KAIRON — [1960] 1 S.C.R. 909
SARDAR KAPUR SINGH versus THE UNION OF INDIA — [1960] 2 S.C.R. 569
SARWARLAL AND OTHERS versus THE STATE OF HYDERABAD — [1960] 3 S.C.R. 311
SATYADHYAN GHOSAL AND OTHERS versus SM. DEORAJIN DEBI AND ANOTHER. — [1960] 3 S.C.R. 590
SATYANARAYAN LAXMINARAYAN HEGDE AND OTHERS versus MILLIKARJUN BHAVANAPPA TIRUMALE — [1960] 1 S.C.R. 890
SHIVA JUTE BALING LIMITED versus HINDLEY AND COMPANY LIMITED — [1960] 1 S.C.R. 569
SHIVJI NATHUBHAI versus THE UNION OF INDIA & . OTHERS — [1960] 2 S.C.R. 775
SHOORJI VALLABHDAS & CO., BOMBAY versus THE COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY. — [1960] 3 S.C.R. 557
SHRI B. P. HIRA, WORKS MANAGER, CENTRAL RAILWAY, PAREL, BOMBAY ETC versus SHRI C. M. PRADHAN ETC. — [1960] 1 S.C.R. 137
SHRI BALWAN SINGH versus SHRI LAKSHMI NARAIN & OTHERS — [1960] 3 S.C.R. 91
SHRI BHASKAR WAMAN JOSHI (DECEASED) AND OTHERS versus SHRI NARAYAN RAMBILAS AGARWAL (DECEASED) AND OTHERS — [1960] 2 S.C.R. 117
SHRI JAGDISH MILLS LTD. versus THE COMMISSIONEB OF INCOME-TAX, BOMBAY NORTH, KUTCH AND SAURASHTRA, AHMEDABAD — [1960] 1 S.C.R. 236
SHRI V. V. GIRI versus DIPPALA SURI DORA AND OTHERS — [1960] 1 S.C.R. 426
SHRIMANT DATTAJIRAO BAHIROJIRAO GHORPADE versus SHRIMANT VIJAYASINHRAO AND ANOTHER. — [1960] 3 S.C.R. 789
SHRINIVASA REDDY AND OTHERS versus THE STATE 0F MYSORE AND OTHERS — [1960] 2 S.C.R. 130
SHUBNATH DEOGRAM versus RAM NARAIN PRASAD AND OTHERS — [1960] 1 S.C.R. 953
SITARAM RAMCHARAN ETC. versus M. N. NAGARSHANA & OTHERS — [1960] 1 S.C.R. 875
SMT. NAGINDRA BALA MITRA AND ANOTHER versus SUNIL CHANDRA ROY AND ANOTHER — [1960] 3 S.C.R. 1
SRI C. I. EMDEN versus THE STATE OF U. P. — [1960] 2 S.C.R. 592
SRI RAJAH VELUGOTI VENKATA SESHA VARDA RAJA GOPALA KRISHNA YACHANDRA BAHADUR KUMAR RAJAH, VENKATAGIRI versus THE STATE OF ANDHRA PRADESH — [1960] 1 S.C.R. 552
STATE 0]' BOMBAY & OTHERS versus THE HOSPITAL MAZDOOR SABHA & OTHER — [1960] 2 S.C.R. 866
STATE OF BOMBAY versus SUPREME GENERAL FILMS EXCHANGE LTD. — [1960] 3 S.C.R. 640
STATE OF JAMMU & KASHMIR AND OTHERS versus THAKUR GANGA SINGH AND ANOTHER — [1960] 2 S.C.R. 346
TEA DISTRICTS LABOUR ASSOCIATION, CALCUTTA versus EX-EMPLOYEES OF TEA DISTRICTS LABOUR ASSOCIATION AND ANOTHER — [1960] 3 S.C.R. 207
THE ASSOCIATED CEMENT COMPANIES LIMITED, CHAIBASSA CEMENT WORKS, JHINKPANI versus THEIR WORKMEN — [1960] 1 S.C.R. 703
THE ASSOCIATED CEMENT COMPANIES LTD. versus THEIR WORKMEN — [1960] 3 S.C.R. 157
THE ASSOCIATED CEMENT COMPANY LTD. versus SHRI P. D. VYAS AND OTHERS. — [1960] 2 S.C.R. 974
THE BHARATKHAND TEXTILE MFG. CO. LTD. & OTHERS versus THE TEXTILE LABOUR ASSOCIATION, AHMED ABAD. — [1960] 3 S.C.R. 329
THE BIHAR STATE CO-OPERATIVE BANK LTD. versus THE COMMISSIONER OF INCOME-TAX — [1960] 3 S.C.R. 58
THE BIJAY COTTON MILLS LTD. versus THEIR WORKMEN & ANOTHER — [1960] 2 S.C.R. 982
THE BRIHAN MAHARASHTRA SUGAR SYNDICATE LTD. versus JANARDAN RAMCHANDRA KULKARNI AND OTHERS — [1960] 3 S.C.R. 85
THE CENTRAL BANK OF INDIA versus THEIR WORKMEN — [1960] 1 S.C.R. 200
THE CHAIRMAN OF THE BANKURA MUNICIPALITY versus LALJI RAJA AND SONS. — [1960] 3 S.C.R. 358
THE CHARTERED BANK, BOMBAY versus THE CHARTERED BANK EMPLOYEES UNION. — [1960] 3 S.C.R. 441
THE COMMISSIONER 0]' INCOME TAX, BOMBAY CITY I, BOMBAY versus M/S. NARSEE NAGSEE AND CO., BOMBAY. — [1960] 3 S.C.R. 988
THE COMMISSIONER OF INCOME TAX, BOMBAY versus THE ELPHINSTONE SPINNING AND WEAVING MILLS LTD. — [1960] 3 S.C.R. 953
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY versus THE KHATAU MAKANJI SPINNING AND WEAVING CO. LTD., BOMBAY. — [1960] 3 S.C.R. 873
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY versus NANDLAL GANDALAL. — [1960] 3 S.C.R. 620
THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH & OTHERS. versus M/S. HARIVALLABHDAS KALIDAS AND CO., — [1960] 3 S.C.R. 50
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL versus KALU BABU LAL CHAND — [1960] 1 S.C.R. 320
THE COMMISSIONER OF INCOME-TAX, BOMBAY versus CHANDULAL KESHAVLAL & CO., PETLAD — [1960] 3 S.C.R. 38
THE COMMISSIONER OF INCOME-TAX, BOMBAY versus RANCHHODDAS KARSONDAS, BOMBAY — [1960] 1 S.C.R. 114
THE COMMISSIONER OF INCOME-TAX, BOMBAY versus THE JALGAON ELECTRICITY SUPPLY CO., LTD. — [1960] 3 S.C.R. 880
THE CORPORATION OF THE CITY OF NAGPUR versus ITS EMPLOYEES — [1960] 2 S.C.R. 942
THE COTTON AGENTS LTD., BOMBAY versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1960] 3 S.C.R. 810
THE DELHI CLOTH AND GENERAL MILLS LTD. versus KUSHAL BHAN — [1960] 3 S.C.R. 227
THE DUNLOP RUBBER CO. (INDIA) LTD. versus WORKMEN AND OTHERS — [1960] 2 S.C.R. 51
THE EAST AND WEST STEAMSHIP COMP ANY, GEORGE TOWN, MADRAS versus S. K. RAMALINGAM CHETTIAR. — [1960] 3 S.C.R. 820
THE GODAVARI SUGAR MILLS LTD. versus SHRI D. K. WORLIKAR — [1960] 3 S.C.R. 305
THE GRAHAM TRADING CO. (INDIA) LTD. versus ITS WORKMEN — [1960] 1 S.C.R. 107
THE HINDUSTAN FOREST COMPANY versus LAL CHAND AND OTHERS — [1960] 1 S.C.R. 563
THE INDIAN HUME PIPE CO. LTD. versus THE WORKMEN AND ANOTHER — [1960] 2 S.C.R. 32
THE LORD KRISHNA SUGAR MILLS LTD., AND ANOTHER versus THE UNION OF INDIA AND ANOTHER — [1960] 1 S.C.R. 39
THE MANAGEMENT OF CHANDRAMALAI ESTATE, ERNAKULAM versus ITS WORKMEN AND ANOTHER. — [1960] 3 S.C.R. 451
THE MANAGEMENT OF HOTEL IMPERIAL, NEW DELHI & OTHERS versus HOTEL WORKERS UNION — [1960] 1 S.C.R. 476
THE MANAGEMENT OF PRAGA INDUSTRIES LTD., COIMBATORE versus THE WORKERS — [1960] 1 S.C.R. 161
THE MANAGER, HOTEL IMPERIAL versus THE CHIEF COMMISSIONER AND OTHERS — [1960] 1 S.C.R. 279
THE MUNICIPAL BOARD, MAINPURI versus KANHAIYA LAL — [1960] 1 S.C.R. 941
THE NEW JEHANGIR VAKIL MILLS LTD. versus THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH AND SAURASHTRA. — [1960] 1 S.C.R. 249
THE OFFICIAL LIQUIDATORS, U. P. UNION BANK •LTD. versus SHRI RAMESHWAR NATH AGGARWAL — [1960] 2 S.C.R. 189
THE OKARA ELECTRIC SUPPLY CO. LTD., AND ANOTHER versus THE STATE OF PUNJAB AND ANOTHER — [1960] 2 S.C.R. 239
THE PARBHANI TRANSPORT CO-OPERATIVE SOCIETY LTD. versus THE REGIONAL TRANSPORT AUTHORITY, AURANGABAD AND OTHERS — [1960] 3 S.C.R. 177
THE PRINTERS (MYSORE) PRIVATE LTD. versus POTHAN JOSEPH — [1960] 3 S.C.R. 713
THE PUNJAB NATIONAL BANK, LTD. versus ITS WORKMEN — [1960] 1 S.C.R. 806
THE RASHTRIYA MILL MAZDOOR SANGH, PAREL, BOMBAY AND ANOTHER versus THE APOLLO MILLS LIMITED AND OTHERS — [1960] 3 S.C.R. 231
THE STANDARD.VACUUM REFINING CO. OF INDIA LTD. versus ITS WORKMEN AND OTHERS. — [1960] 3 S.C.R. 466
THE STATE OF BIHAR versus HIRALAL KEJRIWAL AND ANOTHER — [1960] 1 S.C.R. 726
THE STATE OF BIHAR versus RAI BAHADUR HURDUT ROY MOTI LALL JUTE MILLS & ANOTHER — [1960] 2 S.C.R. 331
THE STATE OF BOMBAY versus M/S. S. S. MIRANDA LIMITED — [1960] 3 S.C.R. 397
THE STATE OF RAJASTHAN versus REHMAN — [1960] 1 S.C.R. 991
THE STATE OF SAURASHTRA versus MEMON HAJI ISMAIL HAJL — [1960] 1 S.C.R. 537
THE STATE OF UTTAR PRADESH versus KHUSHI RAM — [1960] 3 S.C.R. 427
THE STATE OF UTTAR PRADESH versus HAFIZ MOHAMMAD ISMAIL AND HAFIZ JAWED ALI — [1960] 2 S.C.R. 911
THE STATE OF UTTAR PRADESH versus M. P. SINGH AND OTHERS — [1960] 2 S.C.R. 605
THE STATE OF VINDHYA PRADESH (NOW MADHYA PRADESH) versus MORADHWAJ SINGH AND OTHERS — [1960] 3 S.C.R. 106
THE STATE versus HIRALAL G. KOTHARI AND OTHERS — [1960] 2 S.C.R. 355
THE SUPERINTENDENT, CENTR.AL PRISON, FATEHGARH versus RAM MANOHAR LOHIA — [1960] 2 S.C.R. 821
THE TATA OIL MILLS CO. LTD versus ITS WORKMEN AND OTHERS — [1960] 1 S.C.R. 1
THE TINNEVELLY-TUTICORIN ELECTRIC SUPPLY CO. LTD., versus ITS WORKMEN — [1960] 3 S.C.R. 68
THE UNION OF INDIA & OTHERS versus MESSRS. BHAN MAL GULZARI MAL AND OTHERS — [1960] 2 S.C.R. 627
THE UNION OF INDIA versus KISHORILAL GUPTA AND BROS. — [1960] 1 S.C.R. 493
THE VANGUARD FIRE AND GENERAL INSURANCE CO. LTD., MADRAS versus M/S. FRASER AND ROSS AND ANOTHER. — [1960] 3 S.C.R. 857
UNION OF INDIA versus AMAR SINGH — [1960] 2 S.C.R. 75
VISHWANATH versus THE STATE OF UTTAR PRADESH — [1960] 1 S.C.R. 646
Y. MAHABOOB SHERIFF AND OTHERS versus MYSORE STATE TRANSPORT AUTHORITY — [1960] 2 S.C.R. 146
YELLAPPAGOUDA SHANKARGOUDA PATIL versus BASANGOUDA SHIDDANGOUDA PATIL — [1960] 3 S.C.R. 221