Supreme Court of India — 2004

728 reported judgments.

• A JAYACHANDRA versus ANEEL KAUR — [2004] SUPP. 6 S.C.R. 599
• A. INFRASTRUCTURE LTD. versus COMMISSIONER OF CENTRAL EXCISE, JAIPUR — [2004] SUPP. 2 S.C.R. 108
• A.C. ANANTHASWAMY AND ORS. versus BORAIAH (D) BY LRS. — [2004] SUPP. 3 S.C.R. 649
• A.C. RAZIA versus GOVERNMENT OF KERALA AND ORS. — [2004] 1 S.C.R. 437
• A.P. GAS POWER CORPN. LTD. versus A.P. STATE REGULATORY COMMISSION AND ANR. — [2004] 3 S.C.R. 426
• A.S. KRISHNAN AND ANR. versus STATE OF KERALA — [2004] 3 S.C.R. 44
• ACHINTYA KUMAR SAHA versus M/S. NANEE PRINTERS AND ORS. — [2004] 2 S.C.R. 28
• ADU RAM versus MUKNA AND ORS. — [2004] SUPP. 5 S.C.R. 314
• AHMEDABAD ELECTRICITY CO. LTD. versus GUJARAT INNS. PVT. LTD. AND ORS. — [2004] 3 S.C.R. 23
• AHMEDABAD PVT. PRIMARY TEACHERS' ASSOCIATION versus ADMINISTRATIVE OFFICER AND ORS. — [2004] 1 S.C.R. 470
• AJAY GANDHI AND ANR. versus B. SINGH AND ORS — [2004] 1 S.C.R. 164
• AJMER KAUR versus STATE OF PUNJAB AND ORS. — [2004] SUPP. 2 S.C.R. 601
• AKKAYANAICKER versus A.A.A. KOTCHADAINAIDU AND ANR. — [2004] SUPP. 4 S.C.R. 638
• ALAKH RAM versus STATE OF U.P. — [2004] 1 S.C.R. 394
• ALLAHABAD BANK ETC. ETC. versus BENGAL PAPER MILLS CO. LTD. AND ORS. ETC. — [2004] SUPP. 5 S.C.R. 143
• ALLAHABAD DISTRICT CO-OPERATIVE BANK LTD., ALLAHABAD versus VIDHYA VARIDH MISHRA — [2004] SUPP. 3 S.C.R. 479
• AMAN KUMAR AND ANR. versus STATE OF HARYANA — [2004] 2 S.C.R. 237
• AMARJIT SINGH versus CHARANJIT SINGH AND ORS. — [2004] 1 S.C.R. 397
• ANDHRA BANK versus B. SATYANARAYANA AND ORS. — [2004] 2 S.C.R. 304
• ANDHRA BANK versus W.T. SESHACHALAM — [2004] 1 S.C.R. 145
• ANIL KUMAR SRIVASTAVA versus STATE OF U.P. AND ANR. — [2004] SUPP. 3 S.C.R. 675
• ANIL KUMAR versus STATE OF U.P. — [2004] SUPP. 4 S.C.R. 449
• ANIL SHARMA AND ORS. versus STATE OF JHARKHAND — [2004] SUPP. 1 S.C.R. 907
• ANTER SINGH versus STATE OF RAJASTHAN — [2004] 2 S.C.R. 123
• ANUMATI versus PUNJAB NATIONAL BANK — [2004] SUPP. 5 S.C.R. 610
• ANURAG PATEL versus U.P. PUBLIC SERVICE COMMISSION AND ORS. — [2004] SUPP. 4 S.C.R. 888
• ARUN GARG versus STATE OF PUNJAB AND ANR. — [2004] SUPP. 4 S.C.R. 852
• ASEA BROWN BOVERI LTD. versus INDUSTRIAL FINANCE CORPORATION OF INDIA AND ORS. — [2004] SUPP. 5 S.C.R. 671
• ASHIRWAD ENTERPRISES AND ORS. versus STATE OF BIHAR AND ANR. — [2004] 3 S.C.R. 300
• ASHOK LEYLAND LTD. versus STATE OF TAMIL NADU AND ANR. — [2004] 1 S.C.R. 306
• ASSOCIATED CEMENT CO. LTD. versus STATE OF M.P. AND ORS. — [2004] SUPP. 2 S.C.R. 176
• ASSOCIATED CEMENT COMPANIES LTD. versus STATE OF BIHAR AND ORS. — [2004] SUPP. 4 S.C.R. 868
• ASSOCIATION OF REGISTRATION PLATES versus UNION OF INDIA AND ORS. — [2004] SUPP. 2 S.C.R. 783
• ASSOCIATION OF REGISTRATION PLATES versus UNION OF INDIA AND ORS. — [2004] SUPP. 6 S.C.R. 496
• ASSTT. COMMISSIONER-CUM-LAND ACQUISITION OFFICER, BELLARY versus SRI S.T. POMPANNA SETTY — [2004] SUPP. 6 S.C.R. 1171
• B. SHASHIKALA versus STATE OF ANDHRA PRADESH — [2004] 1 S.C.R. 940
• B.R. CHOWDHURY versus INDIAN OIL CORPORATION LTD. AND ORS. — [2004] 1 S.C.R. 520
• B.S. ADITYAN AND ORS. versus B. RAMACHANDRAN ADITYAN AND ORS. — [2004] SUPP. 1 S.C.R. 216
• BABULAL BHAGWAN KHANDARE AND ANR. versus STATE OF MAHARASHTRA — [2004] SUPP. 6 S.C.R. 633
• BAJARANGLAL SHIVCHANDRAI RUIA versus SHASHIKANT N. RUIA AND ORS. — [2004] 3 S.C.R. 373
• BAL THACKREY versus HARISH PIMPALKHUTE AND ANR. — [2004] SUPP. 6 S.C.R. 477
• BALA SEETHARAMAIAH versus PERIKE S. RAO AND ORS. — [2004] 3 S.C.R. 28
• BALVANT N. VISWAMITRA AND ORS. versus YADAV SADASHIV MULE (D) THROUGH LRS. AND ORS. — [2004] SUPP. 3 S.C.R. 519
• BANKAT AND ANR. versus STATE OF MAHARASHTRA — [2004] SUPP. 6 S.C.R. 406
• BANNARI AMMAN SUGARS LTD. versus COMMERCIAL TAX OFFICER AND ORS. — [2004] SUPP. 6 S.C.R. 264
• BAPPA ALIAS BAPU versus THE STATE OF MAHARASHTRA AND ANR. — [2004] SUPP. 3 S.C.R. 352
• BAR COUNCIL OF INDIA versus HIGH COURT OF KERALA — [2004] SUPP. 1 S.C.R. 649
• BARELLLY DEVELOPMENT AUTHORITY versus VRINDA GUJARATI AND ORS. — [2004] 2 S.C.R. 728
• BASHEER@ N.P. BASHEER versus STATE OF KERALA — [2004] 2 S.C.R. 224
• [email protected]. BASHEET versus STATE OF KERALA — [2004] SUPP. 1 S.C.R. 485
• BATHUSINGH AND ORS. versus STATE OF M.P. — [2004] SUPP. 3 S.C.R. 785
• BERGER PAINTS INDIA LTD. versus COMMISSIONER OF INCOME TAX, CALCUTTA — [2004] 2 S.C.R. 502
• BHANU KUMAR JAIN versus ARCHANA KUMAR AND ANR. — [2004] SUPP. 6 S.C.R. 1104
• BHARAT COKING COAL LTD. versus L.K. AHUJA — [2004] 3 S.C.R. 1105
• BHARAT HYDRO POWER CORPN. LTD. AND ORS. versus STATE OF ASSAM AND ANR. — [2004] 1 S.C.R. 284
• BHARAT PETROLEUM CORPORATION LTD. versus P. KESAVAN AND ANR. — [2004] 3 S.C.R. 811
• BHARAT PETROLEUM LTD. AND ANR. versus N.R. VAIRAMANI AND ANR. — [2004] SUPP. 4 S.C.R. 923
• BHARATI VIDYAPEETH (DEEMED UNIVERSITY) AND ORS. versus STATE OF MAHARASHTRA AND ANR. — [2004] 2 S.C.R. 775
• BIHARI NATH GOSWAMI versus SHIV KUMAR SINGH AND ORS. — [2004] 2 S.C.R. 623
• BORGARAM DEURI versus PREMODHAR BORA AND ANR. — [2004] 1 S.C.R. 103
• BRAHMO SAMAJ EDUCATION SOCIETY AND ORS. versus STATE OF WEST BENGAL AND ORS. — [2004] SUPP. 2 S.C.R. 214
• C.M. BEENA AND ANR. versus P.N. RAMACHANDRA RAO — [2004] 3 S.C.R. 306
• CANBANK FINANCIAL SERVICES LTD. versus THE CUSTODIAN AND ORS. — [2004] SUPP. 4 S.C.R. 60
• CANBANK FINANCIAL SERVICES versus CUSTODIAN AND ANR. — [2004] 3 S.C.R. 1100
• CAPTAIN SUBE SINGH AND ORS. versus LT. GOVERNOR OF DELHI AND ORS. — [2004] SUPP. 1 S.C.R. 929
• CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY AND ANR. versus STATE OF MAHARASHTRA AND ANR. — [2004] SUPP. 6 S.C.R. 1054
• CENTRAL BUREAU OF INVESTIGATION versus AKHILESH SINGH — [2004] SUPP. 6 S.C.R. 780
• CHACKO @ ANIYAN KUNJU AND ORS. versus STATE OF KERALA — [2004] 1 S.C.R. 900
• CHADAT SINGH versus BAHADUR RAMA AND ORS. — [2004] SUPP. 3 S.C.R. 298
• CHAIN SINGH versus MATA VAISHNO DEVI SHRINE BOARD AND ANR. — [2004] SUPP. 4 S.C.R. 798
• CHAIRMAN AND M.D., N.T.P.C. LTD. versus M/S RESHMI CONSTRUCTIONS, BUILDERS & CONTRACTORS — [2004] 1 S.C.R. 62
• CHAIRMAN, LUDHIANA IMPROVEMENT TRUST versus KANWALJIT SINGH AND ORS. — [2004] 2 S.C.R. 88
• CHAMAN LAL versus STATE OF U.P. AND ANR. — [2004] SUPP. 3 S.C.R. 584
• CHANDA AND ORS. versus STATE OF U.P. AND ANR. — [2004] SUPP. 1 S.C.R. 885
• CHANDI PRASAD AND ORS. versus JAGDISH PRASAD AND ORS. — [2004] SUPP. 4 S.C.R. 942
• CHANDIGARH ADMINISTRATION AND ORS. versus NAMIT KUMAR AND ORS. — [2004] SUPP. 4 S.C.R. 764
• CHANDRAKANT UTTAM CHODANKAR versus SHRI DAYANAND RAYU MANDRAKAR AND ORS. — [2004] SUPP. 6 S.C.R. 916
• CHANDRAVATHI P.K. AND ORS. versus C.K. SAJI AND ORS. — [2004] 2 S.C.R. 331
• CHANDRIKA PRASAD YADAV versus STATE OF BIHAR AND ORS. — [2004] 3 S.C.R. 834
• CHARAN SINGH AND ORS. versus STATE OF UTTAR PRADESH — [2004] 2 S.C.R. 925
• CHATTISGARH RURAL AGRICULTURE EXTENSION OFFICERS versus STATE OF M.P. AND ORS. — [2004] 3 S.C.R. 821
• CHOLAN ROADWAYS LTD. versus G. THIRUGNANASAMBANDAM — [2004] SUPP. 6 S.C.R. 1123
• CITIBANK N.A. versus STANDARD CHARTERED BANK — [2004] SUPP. 3 S.C.R. 1
• CLARIANT INTERNATIONAL LTD. AND ANR. versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2004] SUPP. 3 S.C.R. 843
• COLLECTOR OF CENTRAL EXCISE, CALCUTTA versus M/S ALNOORI TOBACCO PRODUCTS AND ANR. — [2004] SUPP. 3 S.C.R. 109
• COLLECTOR OF CENTRAL EXCISE, JAIPUR versus M/S. HINDUSTAN ZINC LTD., SINC SMELTER, DEBARI DISTT. UDAIPUR, RAJASTHAN — [2004] 3 S.C.R. 525
• COLLECTOR OF CENTRAL EXCISE, PATNA versus M/S. TATA IRON AND STEEL CO. LTD. — [2004] 2 S.C.R. 712
• COLLECTOR OF CUSTOMS, BANGALORE versus M/S. MAESTRO MOTORS LTD. AND ANR. — [2004] SUPP. 6 S.C.R. 745
• COMMERCIAL TAX OFFICER AND ORS. versus SWASTIK ROADWAYS AND ANR. — [2004] 2 S.C.R. 373
• COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD versus M/S. SUSMA TEXTILE PVT. LTD. — [2004] SUPP. 2 S.C.R. 168
• COMMISSIONER OF CENTRAL EXCISE, BOMBAY versus M/S. RELIANCE INDUSTRIES LTD. — [2004] SUPP. 3 S.C.R. 628
• COMMISSIONER OF CENTRAL EXCISE, CALCUTTA versus M/S. EMKAY INVESTMENTS (P.) LTD. AND ANR. — [2004] SUPP. 6 S.C.R. 761
• COMMISSIONER OF CENTRAL EXCISE, JAIPUR versus J.K. UDAIPUR UDYOG LTD. — [2004] SUPP. 4 S.C.R. 39
• COMMISSIONER OF CENTRAL EXCISE, JAIPUR versus M/S. HINDUSTAN ZINC LTD. — [2004] 3 S.C.R. 527
• COMMISSIONER OF CENTRAL EXCISE, LUCKNOW, U.P. versus M/S. CHHATA SUGAR CO. LTD. — [2004] 2 S.C.R. 790
• COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II versus M/S ALLIED PHOTOGRAHICS INDIA LTD. — [2004] 3 S.C.R. 261
• COMMISSIONER OF CENTRAL EXCISE, NEW DELHI versus M/S. MODI ALKALIES AND CHEMICALS LTD. — [2004] SUPP. 3 S.C.R. 619
• COMMISSIONER OF CENTRAL EXCISE, PONDICHERRY versus M/S. ACER INDIA LTD. — [2004] SUPP. 4 S.C.R. 676
• COMMISSIONER OF CENTRAL EXCISE, PUNE versus M/S. KRIPA CHEMICALS PVT. LTD. — [2004] SUPP. 5 S.C.R. 970
• COMMISSIONER OF CENTRAL EXCISE, SURAT versus M/S. SURAT TEXTILE MILLS LTD. AND ORS. — [2004] SUPP. 1 S.C.R. 640
• COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE AND ORS. versus M/S. CHARMINAR NONWOVENS LTD. — [2004] SUPP. 2 S.C.R. 222
• COMMISSIONER OF CUSTOMS, CALCUTTA ETC. ETC. versus M/S. INDIAN OIL CORPORATION LTD. AND ANR. — [2004] 2 S.C.R. 511
• COMMISSIONER OF CUSTOMS, KANDLA versus ESSAR OIL LTD. AND ORS. — [2004] SUPP. 5 S.C.R. 166
• COMMISSIONER OF CUSTOMS, KOLKATA versus M/S. RUPA AND CO. LTD. — [2004] SUPP. 3 S.C.R. 99
• COMMISSIONER OF CUSTOMS, MUMBAI versus M/S. B. V. JEWELS AND ORS. — [2004] SUPP. 4 S.C.R. 413
• COMMISSIONER OF ENDOWMENTS AND ORS. versus VITTAL RAO AND ORS. — [2004] SUPP. 6 S.C.R. 374
• COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENT (ADMN.), MADRAS AND ANR. versus VEDANTHA STHAPNA SABHA — [2004] SUPP. 2 S.C.R. 549
• COMMISSIONER OF INCOME TAX versus P.V.A.L. KULANDAGAN CHETTIAR (DEAD) THROUGH LRS. — [2004] SUPP. 2 S.C.R. 697
• COMMISSIONER OF INCOME TAX, CHANDIGARH versus M/S. PEARL MECH. ENGG AND FOUNDRY WORKS (P) LTD. — [2004] SUPP. 1 S.C.R. 339
• COMMISSIONER OF POLICE AND ORS. versus ACHARYA JAGADISHWARANANDA AVADHUTA AND ANR. — [2004] 2 S.C.R. 1019
• COMMISSIONER, COMMERCIAL AND SALES TAXES AND ORS. versus M/S. ORIENT PAPER MILLS AND ANR. — [2004] 2 S.C.R. 451
• COMMISSIONER, JALANDHAR DIVISION AND ORS. versus MOHAN KRISHAN ABROL AND ANR. — [2004] 3 S.C.R. 722
• COMMISSIONER, TRADE TAX, U.P. versus M/S. D.S.M. GROUP OF INDUSTRIES — [2004] SUPP. 6 S.C.R. 798
• COMMISSIONER, TRANSPORT-CUM-CHAIRMAN AND ORS. versus TAPAN KUMAR BISWAS — [2004] SUPP. 3 S.C.R. 907
• CRYSTAL DEVELOPERS ETC. ETC. versus SMT. ASHA LATA GHOSH (DEAD) THROUGH LRS. AND ORS., ETC. ETC. — [2004] SUPP. 5 S.C.R. 31
• CUSTOMS, NEW DELHI versus AHMADALIEVA NODIRA — [2004] 2 S.C.R. 1092
• CYRIL LASRADO (D) BY LRS. AND ORS. versus JULIANA MARIA LASRADO AND ANR. — [2004] SUPP. 3 S.C.R. 512
• D. GOPALAKRISHNAN versus SADANAND NAIK AND ORS. — [2004] SUPP. 5 S.C.R. 520
• D.D. SHARMA versus UNION OF INDIA — [2004] SUPP. 1 S.C.R. 767
• DALBIR SINGH versus STATE OF U.P. — [2004] 3 S.C.R. 941
• DAMOH PANNA SAGAR RURAL REGIONAL BANK AND ANR. versus MUNNA LAL JAIN — [2004] SUPP. 6 S.C.R. 1031
• DANI SINGH AND ORS. versus STATE OF BIHAR — [2004] 2 S.C.R. 1138
• DAROGA SINGH AND ORS. versus B.K. PANDEY — [2004] SUPP. 1 S.C.R. 113
• DASHRATH SINGH versus STATE OF U.P. — [2004] SUPP. 3 S.C.R. 561
• DASTAGIR SAB AND ANR. versus STATE OF KARNATAKA — [2004] 1 S.C.R. 952
• DATTARAJ NATHUJI THAWARE versus STATE OF MAHARASHTRA AND ORS. — [2004] SUPP. 6 S.C.R. 900
• DATTATREYA AND ORS. versus MAHAVEER AND ORS. — [2004] SUPP. 2 S.C.R. 811
• DAYAL SINGH versus STATE OF RAJASTHAN — [2004] SUPP. 1 S.C.R. 103
• DEB NARAYAN SHYAM AND ORS. versus STATE OF WEST BENGAL AND ORS. — [2004] SUPP. 6 S.C.R. 551
• DEELIP SINGH @ DILIP KUMAR versus STATE OF BIHAR — [2004] SUPP. 5 S.C.R. 909
• DEEPAK KUMAR PRAHLADKA versus CHIEF JUSTICE PRABHA SHANKER MISHRA AND ANR. — [2004] SUPP. 1 S.C.R. 835
• DEEPAK NITRITE LTD. versus STATE OF GUJARAT AND ORS. — [2004] SUPP. 2 S.C.R. 49
• DEEPAL GIRISHBHAI SONI AND ORS. versus UNITED INDIA ASSURANCE CO. LTD., BARODA — [2004] 3 S.C.R. 213
• DELHI DEVELOPMENT AUTHORITY AND ANR. versus M/S. UEE ELECTRICAL ENGG. (P) LTD. AND ANR. — [2004] 3 S.C.R. 286
• DELHI TRANSPORT CORPORATION versus SARDAR SINGH — [2004] SUPP. 3 S.C.R. 494
• DELHI TRANSPORT CORPORATION versus SHYAM LAL — [2004] SUPP. 3 S.C.R. 508
• DENTAL COUNCIL OF INDIA versus S.R.M. INSTITUTE OF SCIENCE AND TECHNOLOGY AND ANR. — [2004] 3 S.C.R. 755
• DEORAJ versus STATE OF MAHARASHTRA AND ORS. — [2004] 3 S.C.R. 920
• DES RAJ (DECEASED) THROUGH LRS. AND ORS. versus UNION OF INDIA AND ANR. — [2004] SUPP. 4 S.C.R. 934
• DEVENDER KUMAR SINGLA versus BALDEV KRISHAN SINGLA — [2004] 2 S.C.R. 459
• DHAIN SINGH AND ANR. versus STATE OF PUNJAB — [2004] SUPP. 3 S.C.R. 442
• DHANAJ SINGH @ SHERA AND ORS. versus STATE OF PUNJAB — [2004] 2 S.C.R. 938
• DHANRAJ versus NEW INDIA ASSURANCE CO. LTD. AND ANR. — [2004] SUPP. 4 S.C.R. 711
• DHARMA PRATHISHTHANAM versus M/S. MADHOK CONSTRUCTION PVT. LTD. — [2004] SUPP. 5 S.C.R. 866
• DINESH KUMAR versus STATE OF M.P. — [2004] SUPP. 5 S.C.R. 715
• DIPESH CHANDAK versus UNION OF INDIA — [2004] SUPP. 4 S.C.R. 493
• DIRECTORATE OF EDUCATION AND ORS. versus EDUCOMP DATAMATICS LTD. AND ORS. — [2004] 2 S.C.R. 1010
• DISTT. REGISTRAR & COLLECTOR, HYDERABAD AND ANR. versus CANARA BANK ETC. — [2004] SUPP. 5 S.C.R. 833
• DIVISIONAL MANAGER, PLANTATION DIVISION, ANDAMAN & NICOBAR ISLANDS versus MUNNU BARRICK AND ORS. — [2004] SUPP. 6 S.C.R. 1162
• DOLLY CHHANDA versus CHAIRMAN, JEE AND ORS. — [2004] SUPP. 5 S.C.R. 79
• DR. (MRS.) GURJEEWAN GAREWAL versus DR. (MRS.) SUMITRA DASH AND ORS. — [2004] 3 S.C.R. 1167
• DR. B. SINGH versus UNION OF INDIA AND ORS. — [2004] 2 S.C.R. 1061
• DR. KARAN SINGH versus STATE OF JAMMU AND KASHMIR AND ANR. — [2004] SUPP. 1 S.C.R. 43
• DR. MAHACHANDRA PRASAD SINGH versus CHAIRMAN, BIHAR LEGISLATIVE COUNCIL AND ORS. — [2004] SUPP. 5 S.C.R. 692
• DR. MANJU VARMA versus STATE OF U.P. AND ORS. — [2004] SUPP. 6 S.C.R. 22
• DR. PRODIP KUMAR BISWAS versus SUBRATA DAS AND ORS. — [2004] 3 S.C.R. 709
• DR. SAURABH CHOUDHARY AND ORS. versus UNION OF INDIA AND ORS. — [2004] SUPP. 2 S.C.R. 611
• DR. SURESH GUPTA versus GOVT. OF N.C.T. OF DELHI AND ANR. — [2004] SUPP. 3 S.C.R. 323
• DRAUPADI DEVI AND ORS. versus UNION OF INDIA AND ORS. — [2004] SUPP. 4 S.C.R. 223
• DY. COMMISSIONER OF PROHIBITION AND EXCISE, NIZAMABAD DIVISION, NIZAMABAD, ANDHRA PRADESH AND ANR. versus M/S. BALAJI CATTLE FEEDS AND ANR. — [2004] SUPP. 3 S.C.R. 1002
• E. V. CHINNAIAH versus STATE OF ANDHRA PRADESH AND ORS. — [2004] SUPP. 5 S.C.R. 972
• E.T. SUNUP versus C.A.N.S.S. EMPLOYEES ASSOCIATION AND ANR. — [2004] SUPP. 5 S.C.R. 413
• EAGLE FLASK INDUSTRIES LTD. versus TELEGAON DABHADE MUNICIPAL COUNCIL AND ORS. — [2004] SUPP. 5 S.C.R. 137
• EAGLE FLASK INDUSTRIES LTD. versus THE COMMISSIONER OF CENTRAL EXCISE, PUNE — [2004] SUPP. 4 S.C.R. 35
• ENGINEERING KAMGAR UNION versus M/S. ELECTRO STEELS CASTINGS LTD. AND ANR. — [2004] SUPP. 1 S.C.R. 301
• ESCORTS FARMS LTD., PREVIOUSLY KNOWN AS M/S. ESCORTS FARMS (RAM GARH) LTD. versus THE COMMISSIONER, KUMAON DIVISION, NAINITAL, U.P. AND ORS. — [2004] 2 S.C.R. 543
• ESCORTS LTD. versus COMMISSIONER OF CENTRAL EXCISE, DELHI-II — [2004] SUPP. 5 S.C.R. 603
• ESHER SINGH versus STATE OF ANDHRA PRADESH — [2004] 2 S.C.R. 1180
• ESSAR OIL LTD. versus HALAR UTKARSH SAMITI AND ORS. — [2004] 1 S.C.R. 808
• EXECUTIVE ENGINEER ZP ENGG. DIVN. AND ANR. versus DIGAMBARA RAO — [2004] SUPP. 4 S.C.R. 716
• EXPRESS PUBLICATIONS (MADURAI) LTD. AND ANR. versus UNION OF INDIA AND ANR. — [2004] 2 S.C.R. 1098
• FAIRGROWTH INVESTMENTS LTD. versus THE CUSTODIAN — [2004] SUPP. 5 S.C.R. 505
• FAKEERAPPA AND ANR. versus KARNATAKA CEMENT PIPE FACTORY AND ORS. — [2004] 2 S.C.R. 369
• FARGO FREIGHT LTD. versus THE COMMODITIES EXCHANGE CORPORATION AND ORS. — [2004] SUPP. 3 S.C.R. 309
• FIRM ASHOK TRADERS AND ANR. ETC. versus GURUMUKH DAS SALUJA AND ORS. ETC. — [2004] 1 S.C.R. 404
• FOOD CORPORATION OF INDIA versus ASSAM STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD. AND ORS. — [2004] SUPP. 5 S.C.R. 634
• FOOD CORPORATION OF INDIA AND ORS. versus M/S. BABULAL AGRAWAL — [2004] 1 S.C.R. 129
• FRIENDS COLONY DEVELOPMENT COMMITTEE versus STATE OF ORISSA AND ORS. — [2004] SUPP. 5 S.C.R. 818
• FULCHAND BHAGWANDAS GUGALE AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [2004] SUPP. 6 S.C.R. 412
• GAJRAJ JAIN versus STATE OF BIHAR AND ORS. — [2004] SUPP. 2 S.C.R. 677
• GANESH SANTA RAM SIRUR versus STATE BANK OF INDIA AND ANR. — [2004] SUPP. 6 S.C.R. 101
• GANESHPRASAD BADRINARAYAN LAHOTI (D) BY LRS. versus SANJEEVPRASAD JAMNAPRASAD CHOURASIYA AND ANR. — [2004] SUPP. 3 S.C.R. 590
• GANGADHAR JANARDAN MHATRE versus STATE OF MAHARASHTRA AND ORS. — [2004] SUPP. 4 S.C.R. 772
• GAON SABHA AND ANR. versus NATHI AND ORS. — [2004] 3 S.C.R. 354
• GAYATRI DE versus MOUSUMI CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS. — [2004] SUPP. 1 S.C.R. 356
• GHAZIABAD DEVELOPMENT AUTHORITY versus BALBIR SINGH — [2004] 3 S.C.R. 68
• GILBERT PEREIRA versus STATE OF KARNATAKA — [2004] SUPP. 3 S.C.R. 711
• GIRIJA SHANKAR versus STATE OF U.P. — [2004] 2 S.C.R. 73
• GODAWAT PAN MASALA PRODUCTS I.P. LTD. AND ANR. versus UNION OF INDIA AND ORS. — [2004] SUPP. 3 S.C.R. 239
• GOPAL SARDAR versus KARUNA SARDAR — [2004] 2 S.C.R. 826
• GOPALDAS UDHAVDAS AHUJA AND ANR. versus UNION OF INDIA AND ORS. — [2004] SUPP. 2 S.C.R. 942
• GOUNI SATYA REDDI versus GOVERNMENT OF ANDHRA PRADESH AND ORS. — [2004] SUPP. 2 S.C.R. 484
• GOVERNMENT OF A.P. AND ANR. versus SYED AKBAR — [2004] SUPP. 6 S.C.R. 208
• GOVERNMENT OF INDIA versus G. LIMBADRI RAO AND ORS. — [2004] SUPP. 4 S.C.R. 618
• GOVERNMENT OF ORISSA versus M/S. ASHOK TRANSPORT AGENCY AND ORS. — [2004] SUPP. 5 S.C.R. 1081
• GUBBALA VENUGOPALASWAMY AND ORS. versus STATE OF ANDHRA PRADESH — [2004] 3 S.C.R. 909
• H.N. SHANKARA SHASTRY versus THE ASSTT. DIRECTOR OF AGRICULTURE, KARNATAKA — [2004] SUPP. 2 S.C.R. 406
• HANS RAJ versus STATE OF HARYANA — [2004] 2 S.C.R. 676
• HARDEEP SINGH SOHAL ETC. versus STATE OF PUNJAB THROUGH CBI — [2004] SUPP. 4 S.C.R. 783
• HARDESH ORES PVT. LTD. versus TIMBLO MINERALS PVT. LTD.,AND ORS. — [2004] 2 S.C.R. 1212
• HARI BADAN RAI AND ORS. versus STATE OF BIHAR — [2004] SUPP. 6 S.C.R. 776
• HARI MOHAN MANDAL versus STATE OF JHARKHAND — [2004] 3 S.C.R. 98
• HARI RAM versus STATE OF U.P. — [2004] SUPP. 3 S.C.R. 379
• HARINARAYAN G. BAJAJ versus RAJESH MEGHANI AND ANR. — [2004] SUPP. 6 S.C.R. 721
• HARYANA URBAN DEVELOPMENT AUTHORITY versus SAURABH AGGARWAL — [2004] SUPP. 4 S.C.R. 705
• HARYANA URBAN DEVELOPMENT AUTHORITY versus SOMA DEVI — [2004] SUPP. 4 S.C.R. 760
• HASANBHAI VALIBHAI QUERESHI versus STATE OF GUJARAT AND ORS. — [2004] 3 S.C.R. 762
• HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. versus SARVESH BERRY — [2004] SUPP. 6 S.C.R. 834
• HIRA TIKKOO versus UNION TERRITORY, CHANDIGARH AND ORS. — [2004] SUPP. 1 S.C.R. 65
• HPA INTERNATIONAL versus BHAGWANDAS FATEH CHAND DASWANI AND ORS. — [2004] SUPP. 3 S.C.R. 31
• HUDA AND ANR. versus BABESWAR KANHAR AND ANR. — [2004] SUPP. 6 S.C.R. 282
• I.T.C. LTD. versus THE PERSON INCHARGE, AGRICULTURAL MARKET COMMITTEE, KAKINADA AND ORS. — [2004] 2 S.C.R. 19
• IN THE MATTER OF; "RV", A JUDICIAL OFFICER versus — [2004] SUPP. 5 S.C.R. 129
• INDER PARKASH GUPTA versus STATE OF JAMMU & KASHMIR AND ORS. — [2004] SUPP. 1 S.C.R. 453
• INDIA AGENCIES (REGD.), BANGALORE versus ADDLITIONAL COMMISSIONER OF COMMERCIAL TAXES, BANGLORE — [2004] SUPP. 6 S.C.R. 987
• INDIAN BANKS' ASSOCIATION, BOMBAY AND ORS. versus M/S. DEVKALA CONSULTANCY SERVICE AND ORS. — [2004] SUPP. 1 S.C.R. 225
• IPCA LABORATORY LTD. versus DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI — [2004] 2 S.C.R. 1075
• ISRAR versus STATE OF U.P. — [2004] SUPP. 6 S.C.R. 695
• J.A. NAIKSATAM versus PROTHONOTARY & SENIOR MASTER, HIGH COURT OF BOMBAY AND ORS. — [2004] SUPP. 5 S.C.R. 287
• J.C. SEHGAL versus DEVI DASS AND ORS. — [2004] SUPP. 1 S.C.R. 723
• J.K. GUPTA versus D.G. INVESTIGATION AND REGISTRATION AND ORS. — [2004] SUPP. 5 S.C.R. 963
• J.P. SRIVASTAVA AND SONS PVT. LTD. AND ORS. versus M/S GWALIOR SUGAR CO. LTD. AND ORS. — [2004] SUPP. 5 S.C.R. 648
• JAGDISH RAM versus STATE OF RAJASTHAN AND ANR. — [2004] 2 S.C.R. 846
• JAIPAL SINGH versus SMT. SUMITRA MAHAJAN AND ANR. — [2004] 3 S.C.R. 683
• JAMSHED HORMUSJI WADIA versus BOARD OF TRUSTEES, PORT OF MUMBAI AND ANR. — [2004] 1 S.C.R. 483
• JANAK SINGH AND ANR. versus STATE OF UTTAR PRADESH — [2004] SUPP. 1 S.C.R. 378
• JANKI VASHDEO BHOJWANI AND ANR. versus INDUSIND BANK LTD. AND ORS. — [2004] SUPP. 6 S.C.R. 681
• JAYA CHANDRA MOHAPATRA versus LAND ACQUISITION OFFICER, RAYAGADA — [2004] SUPP. 6 S.C.R. 235
• JAYAMMA versus MARIA BAI DEAD BY PROPOSED LRS. AND ANR. — [2004] SUPP. 3 S.C.R. 175
• JAYARAMDAS AND SONS versus MIRZA RAFATULLAH BAIG AND ORS. — [2004] 3 S.C.R. 488
• JAYSHREE CHEMICALS AND ANR. versus ORISSA STATE ELECTRICITY BOARD AND ORS. — [2004] 2 S.C.R. 133
• JEET MOHINDER SINGH versus HARMINDER SINGH AND ANR. — [2004] SUPP. 3 S.C.R. 137
• JIMMY JAHANGIR MADAN versus BOLLY CARIYAPPA HINDLEY (D) BY LRS. — [2004] SUPP. 5 S.C.R. 955
• JOGINDER SINGH SODHI versus AMAR KAUR — [2004] SUPP. 5 S.C.R. 303
• JOSE PHILIP MAMPILLIL versus M/S. PREMIER AUTOMOBILES LTD. AND ANR. — [2004] 1 S.C.R. 1095
• K. HASHIM versus STATE OF TAMIL NADU — [2004] SUPP. 6 S.C.R. 1
• K. RAGHUNATH versus CHANDRASEKHAR AND ANR. — [2004] SUPP. 6 S.C.R. 590
• K. RUDRAPPA versus SHIVAPPA — [2004] SUPP. 3 S.C.R. 953
• K.ANBAZHAGAN versus SUPERINTENDENT OF POLICE, CHENNAI AND ORS. — [2004] 2 S.C.R. 495
• K.C. BUILDERS AND ANR. versus THE ASSISTANT COMMISSIONER OF INCOME TAX — [2004] 1 S.C.R. 1134
• K.KUNHAMBU versus SMT. CHANDRAMMA AND ORS. — [2004] 2 S.C.R. 249
• KACHRULAL BHAGBIRATH AGRAWAL AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2004] SUPP. 4 S.C.R. 597
• KARNAM RAM NARSAIAH AND ORS. versus STATE OF ANDHRA PRADESH — [2004] SUPP. 3 S.C.R. 361
• KARNATAKA BOARD OF WAKF versus GOVERNMENT OF INDIA AND ORS. — [2004] SUPP. 1 S.C.R. 255
• KARNATAKA RARE EARTH AND ANR. versus THE SENIOR GEOLOGIST, DEPARTMENT OF MINES AND GEOLOGY AND ANR. — [2004] 1 S.C.R. 965
• KAVERIPATNAM SUBBARAYA SETTY ANNAIAH SETTY CHARITIES TRUST versus S.K. VISWANATHA SETTY — [2004] SUPP. 3 S.C.R. 121
• KEDAR NATH AGRAWAL (DEAD) AND ANR. versus DHANRAJI DEVI (DEAD) BY LRS. AND ANR. — [2004] SUPP. 5 S.C.R. 422
• KENDRIYA VIDYALAYA SANGATHAN versus DAMODAR PRASAD PANDEY AND ORS. — [2004] SUPP. 4 S.C.R. 578
• KHUMAN SINGH AND ORS. versus STATE OF MADHYA PRADESH — [2004] SUPP. 6 S.C.R. 357
• KIRAN TANDON versus ALLAHABAD DEVELOPMENT AUTHORITY AND ANR. — [2004] 3 S.C.R. 467
• KISHORI LAL versus RUPA AND ORS. — [2004] SUPP. 4 S.C.R. 628
• KOPPULA VENKAT RAO versus STATE OF ANDHRA PRADESH — [2004] 2 S.C.R. 944
• KRISHNA BHADUR versus M/S. PURNA THEATRE AND ORS. — [2004] SUPP. 3 S.C.R. 833
• KRISHNAPPA versus STATE OF KARNATAKA — [2004] SUPP. 3 S.C.R. 894
• KULWANT SINGH AND ORS. versus STATE OF PUNJAB — [2004] 1 S.C.R. 1018
• KUMAR DHIRENDRA MULLICK AND ORS. versus TIVOLI PARK APARTMENTS (P) LTD. — [2004] SUPP. 5 S.C.R. 800
• KUMAR V. JAHGIRDAR versus CHETHANA RAMATHEERTHA — [2004] 1 S.C.R. 1203
• KUNHIABDULLA AND ANR. versus STATE OF KERALA — [2004] 2 S.C.R. 853
• KUNJAN NAIR SIVARAMAN NAIR versus NARAYANAN NAIR AND ORS. — [2004] 2 S.C.R. 202
• KUNTI DEVI versus SOM RAJ AND ANR. — [2004] SUPP. 4 S.C.R. 632
• L.I.C. OF INDIA versus ANURADHA — [2004] 3 S.C.R. 629
• L.S. SYNTHETICS LTD. versus FAIRGROWTH FINANCIAL SERVICES LTD. AND ANR. — [2004] SUPP. 4 S.C.R. 109
• LACCHMAN SINGH versus STATE OF H.P. AND ORS. — [2004] 1 S.C.R. 1192
• LALIT MOHAN PANDEY versus POORAN SINGH AND ORS. — [2004] SUPP. 1 S.C.R. 737
• LAXMAPPA BHIMAPPA HULSGERI BY LRS. AND ORS. versus HANUMAPPA SHETTEPPA KORWAR AND ORS. — [2004] SUPP. 1 S.C.R. 93
• LELLA SRINIVASA RAO versus STATE OF ANDHRA PRADESH — [2004] 2 S.C.R. 659
• LINCAI GAMANGO AND ORS. versus DAYANIDHI JENA AND ORS. — [2004] SUPP. 2 S.C.R. 825
• LOPCHAND NARUJI JAT AND ANR. versus STATE OF GUJARAT — [2004] SUPP. 4 S.C.R. 329
• M. AMANULLAH KHAN versus GOVERNMENT OF INDIA AND ORS. — [2004] SUPP. 3 S.C.R. 797
• M. SUBBA REDDY AND ANR. versus A.P. STATE ROAD TRANSPORT CORPORATION ANO ORS. — [2004] SUPP. 1 S.C.R. 7
• M.A. KUTTAPPAN versus E. KRLSHNAN NAYANAR AND ANR. — [2004] 2 S.C.R. 668
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [2004] 3 S.C.R. 126
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [2004] SUPP. 2 S.C.R. 504
• M.P. HIGH COURT BAR ASSOCIATION versus UNION OF INDIA AND ORS. — [2004] SUPP. 4 S.C.R. 520
• M.P. VIDYUT KARAMCHARI SANGH versus M.P. ELECTRICITY BOARD — [2004] 3 S.C.R. 105
• M.R.F. LTD. versus COLLECTOR OF CENTRAL EXCISE, MADRAS. — [2004] 1 S.C.R. 1117
• M.T. KHAN AND ORS. versus GOVERNMENT OF ANDHRA PRADESH AND ORS. — [2004] 1 S.C.R. 117
• M/S GUPTE CARDIAC CARE CENTRE AND HOSPITAL versus OLYMPIC PHARMA CARE PVT. LTD. — [2004] 3 S.C.R. 916
• M/S HANIL ERA TEXTILES LTD. versus M/S. PUROMATIC FILTERS (P) LTD. — [2004] SUPP. 1 S.C.R. 333
• M/S O.N.G.C. LTD. versus ASSN. OF NATURAL GAS CONSUMING INDUSTRIES AND ORS. — [2004] SUPP. 1 S.C.R. 1
• M/S ROLLATAINERS LIMITED versus COMMISSIONER OF CENTRAL EXCISE, DELHI-III — [2004] SUPP. 3 S.C.R. 216
• M/S ZANDU PHARMACEUTICAL WORKS LTD. AND ORS. versus MD. SHARAFUL HAQUE AND ORS. — [2004] SUPP. 5 S.C.R. 790
• M/S. AHAD BROTHERS versus STATE OF M.P. AND ANR. — [2004] SUPP. 6 S.C.R. 191
• M/S. ATMA RAM PROPERTIES (P) LTD. versus M/S. FEDERAL MOTORS PVT. LTD. — [2004] SUPP. 6 S.C.R. 843
• M/S. B.P.L. LTD. AND ORS. versus R. SUDHAKAR AND ORS. — [2004] SUPP. 2 S.C.R. 414
• M/S. BHARAT COKING COAL LTD. versus NEW GOVINDPUR COAL CO. PVT. LTD. — [2004] 3 S.C.R. 315
• M/S. BRITISH MOTOR CAR CO. versus MADAN LAL SAGGI (D) AND ANR. — [2004] SUPP. 6 S.C.R. 203
• M/S. DALE AND CARRINGTON INVT. P. LTD. AND ANOTHER versus P.K. PRATHAPAN AND OTHERS — [2004] SUPP. 4 S.C.R. 334
• M/S. ELPHINSTONE METAL ROLLING MILLS versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [2004] SUPP. 2 S.C.R. 163
• M/S. ESCORTS LTD. versus COMMISSIONER OF CENTRAL EXCISE, DELHI — [2004] SUPP. 3 S.C.R. 885
• M/S. GAURAV DISTRIBUTORS (P) LTD. versus COMMISSIONER OF CUSTOMS, NEW DELHI — [2004] SUPP. 3 S.C.R. 454
• M/S. GEM GRANITES versus COMMISSIONER OF INCOME TAX, TAMIL NADU — [2004] SUPP. 6 S.C.R. 332
• M/S. GEO MILLER AND CO. PVT. LTD. AND ORS. versus STATE OF M.P. AND ORS. — [2004] SUPP. 2 S.C.R. 27
• M/S. GIRNAR TRADERS versus STATE OF MAHARASHTRA AND ORS. — [2004] SUPP. 5 S.C.R. 490
• M/S. H.B.L. AIRCRAFT BATTERIES LTD. versus COMMISSIONER OF CENTRAL EXCISE, HYDERABAD — [2004] SUPP. 2 S.C.R. 94
• M/S. I.T.C. LTD. versus COMMISSIONER OF CENTRAL EXCISE, NEW DELHI AND ANR. — [2004] SUPP. 4 S.C.R. 293
• M/S. ICHALKARANJI MACHINE CENTRE PVT. LIMITED. versus COLLECTOR OF CENTRAL EXCISE, PUNE — [2004] SUPP. 6 S.C.R. 858
• M/S. ICPA HEALTH PRODUCTS (P) LTD. versus COMMISSIONER OF CENTRAL EXCISE, VADODARA — [2004] SUPP. 1 S.C.R. 409
• M/S. INDIA UMBRELLA MANUFACTURING CO. AND ORS. versus BHAGABANDEI AGARWALLA (DEAD) BY LRS. SMT. SAVITRI AGARWALLA AND ORS. — [2004] 1 S.C.R. 10
• M/S. JAI DURGA FINVEST PVT. LTD. versus STATE OF HARYANA AND ORS. — [2004] 1 S.C.R. 157
• M/S. K. GANESH SHET versus SRI A.K. JAYARAMA SHEKA AND ORS. — [2004] SUPP. 3 S.C.R. 949
• M/S. KORES INDIA LTD., CHENNAI versus COMMISSIONER OF CENTRAL EXCISE, CHENNAI — [2004] SUPP. 6 S.C.R. 320
• M/S. KURALI KHANDSARI UDYOG versus EXCISE COMMISSIONER AND CONTROLLER OF MOLASSES, U.P. AND ORS. — [2004] SUPP. 1 S.C.R. 413
• M/S. KUSUM INGOTS AND ALLOYS LTD. versus UNION OF INDIA AND ANR. — [2004] SUPP. 1 S.C.R. 841
• M/S. MAHENDRA SAREE EMPORIUM versus G.V. SRINIVASA MURTHY — [2004] SUPP. 3 S.C.R. 931
• M/S. MENTHA AND ALLIED PRODUCTS LTD. versus COMMISSIONER OF CENTRAL EXCISE, MEERUT — [2004] SUPP. 2 S.C.R. 157
• M/S. MONGA RICE MILL versus STATE OF HARYANA AND ANR. — [2004] SUPP. 1 S.C.R. 145
• M/S. MULLER AND PHIPPS (INDIA) LTD. versus THE COLLECTOR OF CENTRAL EXCISE, BOMBAY-I — [2004] SUPP. 2 S.C.R. 39
• M/S. NAHAR INDUSTRIAL ENTERPRISES LTD. AND ORS. versus UNION OF INDIA AND ORS. — [2004] SUPP. 3 S.C.R. 432
• M/S. NANDI INVESTMENTS AND ENTERPRISES versus L.M. SARAVAMANGALA — [2004] SUPP. 4 S.C.R. 657
• M/S. NATIONAL INSURANCE CO. LTD. versus BALJIT KAUR AND ORS. — [2004] 1 S.C.R. 274
• M/S. PARLE BISCUITS (P) LTD. versus THE STATE OF BIHAR AND ORS. — [2004] SUPP. 6 S.C.R. 954
• M/S. PEARLITE LINERS PVT. LTD. versus MANORAMA SIRSI — [2004] 1 S.C.R. 266
• M/S. PEICO ELECTRONICS AND ELECTRICALS AND ANR. versus UNION OF INDIA AND ANR. — [2004] 2 S.C.R. 883
• M/S. PRIYA BLUE INDUSTRIES LTD. versus COMMISSIONER OF CUSTOMS (PREVENTIVE) — [2004] SUPP. 4 S.C.R. 501
• M/S. RAJURESHWAR ASSOCIATES versus STATE OF MAHARASHTRA AND ORS. — [2004] SUPP. 2 S.C.R. 915
• M/S. S.J.S. BUSINESS ENTERPRISES (P) LTD. versus STATE OF BIHAR AND ORS. — [2004] 3 S.C.R. 56
• M/S. SANGHAM TAPE COMPANY versus HANS RAJ — [2004] SUPP. 4 S.C.R. 728
• M/S. SATYAM INFOWAY LTD. versus M/S. SIFFYNET SOLUTIONS PVT. LTD. — [2004] SUPP. 2 S.C.R. 465
• M/S. SHYAM OIL CAKE LTD. versus COLLECTOR OF CENTRAL EXCISE, JAIPUR — [2004] SUPP. 6 S.C.R. 346
• M/S. SONY INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, DELHI — [2004] SUPP. 2 S.C.R. 127
• M/S. SOUTHERN ISPAT LTD. versus STATE OF KERALA AND ORS. — [2004] 3 S.C.R. 570
• M/S. T.T.G. INDUSTRIES LTD., MADRAS versus COLLECTOR OF CENTRAL EXCISE, RAIPUR — [2004] SUPP. 2 S.C.R. 659
• M/S. TATA IRON AND STEEL CO. LTD. versus COMMISSIONER OF CENTRAL EXCISE, PATNA — [2004] SUPP. 2 S.C.R. 106
• M/S. TECUMSEH PRODUCTS INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, HYDERABAD — [2004] SUPP. 2 S.C.R. 202
• M/S. UPTRON INDIA LTD. versus UNION OF INDIA AND ANR. — [2004] 2 S.C.R. 199
• MADAN SINGH versus STATE OF BIHAR — [2004] 3 S.C.R. 692
• MADHAV M. BHOKARIKAR versus GANESH M. BHOKARIKAR (DEAD) THROUGH LRS. — [2004] 2 S.C.R. 1122
• MADHO SINGH AND ORS. versus MONI SINGH (D) BY LRS. AND ORS. — [2004] SUPP. 3 S.C.R. 960
• MADHU GARG versus UNION OF INDIA AND ANR. — [2004] SUPP. 4 S.C.R. 581
• MADHYA PRADESH SPECIAL POLICE ESTABLISHMENT versus STATE OF MADHYA PRADESH AND ORS. — [2004] SUPP. 5 S.C.R. 1020
• MAHADEORAO SUKAJI SHIVANKAR versus RAMARATAN BAPU AND ORS. — [2004] SUPP. 3 S.C.R. 553
• MAHANAGAR TELEPHONE NIGAM LTD. versus CHAIRMAN, CENTRAL BOARD DIRECT TAXES AND ANR. — [2004] SUPP. 2 S.C.R. 593
• MAHENDRA L. JAIN AND ORS. versus INDORE DEVELOPMENT AUTHORITY AND ORS. — [2004] SUPP. 6 S.C.R. 242
• MAHESHWARI FISH SEED FARM versus T. NADU ELECTRICITY BOARD AND ANR. — [2004] SUPP. 1 S.C.R. 285
• MAIN PAL AND ANR. versus STATE OF HARYANA AND ORS. — [2004] 3 S.C.R. 768
• MALLESHI versus STATE OF KARNATAKA — [2004] SUPP. 4 S.C.R. 441
• MAN ROLAND DRUCKIMACHINEN AG versus MULTICOLOUR OFFSET LTD. AND ANR. — [2004] SUPP. 1 S.C.R. 396
• MANDA JAGANATH versus K.S. RATHNAM AND ORS. — [2004] SUPP. 1 S.C.R. 204
• MANGILAL versus STATE OF MADHYA PRADESH — [2004] 1 S.C.R. 1
• MANIK LAL MAJUMDAR AND ORS. versus GOURANGA CHANDRA DEY AND ORS. — [2004] 2 S.C.R. 742
• MANORANJAN DAS versus STATE OF JHARKHAND — [2004] SUPP. 1 S.C.R. 601
• MARDIA CHEMICALS LTD. ETC. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [2004] 3 S.C.R. 982
• MATHAKALA KRISHNAIAH versus V. RAJAGOPAL — [2004] SUPP. 5 S.C.R. 547
• MAULAVI HUSSEIN HAJI ABRAHAM UMARI versus STATE OF GUJARAT AND ANR. — [2004] SUPP. 3 S.C.R. 202
• MEDICAL COUNCIL OF INDIA versus RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND ORS. — [2004] 3 S.C.R. 1119
• MEENAKSHIAMMAL (DEAD) THROUGH LRS. AND ORS. versus CHANDRASEKARAN AND ANR. — [2004] SUPP. 5 S.C.R. 898
• MEHBOOB DAWOOD SHAIKH versus STATE OF MAHARASHTRA — [2004] 1 S.C.R. 554
• MEHER RUSI DALAL versus UNION OF INDIA AND ORS. — [2004] SUPP. 1 S.C.R. 956
• MEHSANA DISTRICT CENTRAL COOPERATIVE BANK LTD. AND ORS. versus STATE OF GUJARAT AND ORS. — [2004] 1 S.C.R. 1125
• MGMT OF M/S DEVI THEATRE versus VISHWANATH RAJU — [2004] 3 S.C.R. 1039
• MILK FOOD LTD. versus M/S. GMC ICE CREAM (P) LTD. — [2004] 3 S.C.R. 854
• MILMENT OFTHO INDUSTRIES AND ORS. versus ALLERGAN INC. — [2004] SUPP. 2 S.C.R. 586
• MIR MOHAMMAD KHASIM versus UNION OF INDIA AND ORS. — [2004] 3 S.C.R. 613
• MMRDA OFFICERS ASSOCIATION, KEDARNATH RAO GHORPADE versus MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY AND ANR. — [2004] SUPP. 6 S.C.R. 866
• MODERN SCHOOL versus UNION OF INDIA AND ORS. — [2004] SUPP. 1 S.C.R. 668
• MODERN TERRY TOWEL LTD. versus SOLANKI MULJIBHAI REVABHAI HARIJAN VYAS AND ORS. — [2004] SUPP. 2 S.C.R. 102
• MOHAN LAL AGGARWAL versus ATINDER MOHAN KHOSLA — [2004] 2 S.C.R. 1174
• MOHANNAN versus PRABHA G. NAIR AND ANR. — [2004] 2 S.C.R. 112
• MOHD. EKRAM KHAN AND SONS versus COMMISSIONER OF TRADE TAX, U.P., LUCKNOW — [2004] SUPP. 3 S.C.R. 116
• MOHINDER KUMAR versus STATE OF HARYANA — [2004] 1 S.C.R. 529
• MOLY AND ANR. versus STATE OF KERALA — [2004] 3 S.C.R. 346
• MONABEN KETANBHAI SHAH AND ANR. versus STATE OF GUJARAT AND ORS. — [2004] SUPP. 3 S.C.R. 411
• MOOL SHANKAR SINGH versus REGIONAL MANAGER, P.N.B. AND ANR. — [2004] 2 S.C.R. 1178
• MOTI LAL versus STATE OF M.P. (NOW CHHATTISGARH) — [2004] 1 S.C.R. 854
• MR. PRAMOD MALHOTRA AND ORS. versus UNION OF INDIA AND ORS. — [2004] 2 S.C.R. 688
• MUKAND LTD. versus MUKAND STAFF AND OFFICERS ASSOCIATION — [2004] 2 S.C.R. 951
• MUKESH K. TRIPATHI versus SR. DIVISIONAL MANAGER, LIC AND ORS. — [2004] SUPP. 4 S.C.R. 127
• MUNICIPAL CORPORATION, AMRITSAR versus THE SENIOR SUPERINTENDENT OF POST OFFICES, AMRITSAR DIVISION AND ANOTHER — [2004] 1 S.C.R. 913
• MUNICIPAL CORPORATION, FARIDABAD versus SIRI NIWAS — [2004] SUPP. 4 S.C.R. 145
• MUNICIPAL CORPORATION, LUDHIANA AND ANR. versus BALINDER BACHAN SINGH (D) BY LRS. AND ORS. — [2004] SUPP. 1 S.C.R. 855
• MUNSHI SINGH GAUTAM (D) AND ORS. versus STATE OF M.P. — [2004] SUPP. 5 S.C.R. 1092
• MUTHU KUTTY AND ANR. versus STATE BY INSPECTOR OF POLICE, TAMIL NADU — [2004] SUPP. 6 S.C.R. 222
• N. BALAJI versus VIRENDRA SINGH AND ORS. — [2004] SUPP. 5 S.C.R. 96
• N. BHARGAVAN PILLAI (DEAD) BY LRS. AND ANR. versus STATE OF KERALA — [2004] SUPP. 1 S.C.R. 444
• N. SOMASHEKAR (DEAD) BY LRS. versus STATE OF KARNATAKA — [2004] SUPP. 2 S.C.R. 379
• N.D.P. NAMBOODRIPAD versus UNION OF INDIA AND ORS. — [2004] SUPP. 1 S.C.R. 349
• N.K. PRASADA versus GOVERNMENT OF INDIA AND ORS. — [2004] 3 S.C.R. 1178
• NANDKISHORE GANESH JOSHI versus COMMISSIONER, MUNICIPAL CORPORATION OF KALYAN AND DOMBIVALI AND ORS. — [2004] SUPP. 5 S.C.R. 584
• NARAIN SINGH AND ANR. versus STATE OF HARYANA — [2004] 2 S.C.R. 115
• NARAIN versus STATE OF MADHYA PRADESH — [2004] 2 S.C.R. 82
• NARAYANAN versus KUMARAN AND ORS. — [2004] 3 S.C.R. 11
• NARCOTICS CONTROL BUREAU versus DILIP PRALHAD NAMADE — [2004] 3 S.C.R. 92
• NARENDER SINGH versus JAI BHAGWAN AND ORS. — [2004] SUPP. 6 S.C.R. 828
• NARENDRA SINGH AND ANR. versus STATE OF M.P. — [2004] 3 S.C.R. 1148
• NARESH KUMAR AND ANR. versus UNION OF INDIA AND ORS. — [2004] 3 S.C.R. 777
• NATHI DEVI versus RADHA DEVI GUPTA — [2004] SUPP. 6 S.C.R. 1141
• NATIONAL CONFEDERATION OF OFFICERS ASSON. OF CENTRAL PUBLIC SECTOR UNDERTAKING AND ORS. versus UNION OF INDIA AND ORS. — [2004] SUPP. 6 S.C.R. 489
• NATIONAL HYDROELECTRIC POWER CORPORATION AND ANR. versus NANAK CHAND AND ANR. — [2004] SUPP. 5 S.C.R. 596
• NATIONAL INSURANCE CO. LTD. versus BHAGWANI AND ORS. — [2004] 1 S.C.R. 128
• NATIONAL INSURANCE CO. LTD. versus CHALLA UPENDRA RAO AND ORS. — [2004] SUPP. 4 S.C.R. 587
• NATIONAL INSURANCE CO. LTD. versus KESHAV BAHADUR AND ORS. — [2004] 1 S.C.R. 861
• NATIONAL INSURANCE CO. LTD. versus RAM KALI AND ORS. — [2004] 1 S.C.R. 176
• NATIONAL INSURANCE CO. LTD. versus SAVITRI DEVI AND ORS. — [2004] 1 S.C.R. 178
• NATIONAL INSURANCE CO. LTD. versus SWARAN SINGH AND ORS. — [2004] 1 S.C.R. 180
• NATIONAL INSURANCE CO. LTD. versus V. CHINNAMMA AND ORS. — [2004] SUPP. 3 S.C.R. 898
• NATIONAL MINERAL DEVELOPMENT CORPN. LTD. versus STATE OF M.P. AND ANR. — [2004] SUPP. 2 S.C.R. 1
• NATIONAL TEXTILE CORPN. LTD. AND ORS. versus M/S. HARIBOX SWALRAM AND ORS. — [2004] 3 S.C.R. 738
• NAVAL KISHORE SINGH versus STATE OF BIHAR — [2004] SUPP. 3 S.C.R. 344
• NEW INDIA ASSURANCE CO. LTD. versus KIRAN SINGH AND ORS. — [2004] SUPP. 1 S.C.R. 795
• NEW INDIA ASSURANCE CO. LTD. versus MANJIT KAUR AND ORS. — [2004] 1 S.C.R. 126
• NEW MOGA TRANSPORT COMPANY, THROUGH ITS PROPRIETOR KRISHANLAL JHANWAR versus UNITED INDIA INSURANCE CO. LTD. AND ORS. — [2004] SUPP. 1 S.C.R. 623
• NIRMAL JEET KAUR versus THE STATE OF MADHYA PRADESH AND ANR. — [2004] SUPP. 3 S.C.R. 1006
• NIRMAL SINGH AND ANR. versus STATE OF BIHAR — [2004] SUPP. 6 S.C.R. 140
• NORATANMAL CHOURARIA versus M.R. MURLI AND ANR. — [2004] SUPP. 1 S.C.R. 266
• OM HEMRAJANI versus STATE OF U.P. AND ANR. — [2004] SUPP. 6 S.C.R. 365
• OM PRAKASH AND ORS. versus STATE OF U.P. AND ORS. — [2004] 2 S.C.R. 900
• ORIENTAL INSURANCE CO. LTD. versus SHRI NANJAPPAN AND ORS. — [2004] 2 S.C.R. 365
• P. D'SOUZA versus SHONDRILO NAIDU — [2004] SUPP. 3 S.C.R. 186
• P. JANARDHANA RAO. versus KANNAN AND ORS. — [2004] SUPP. 5 S.C.R. 344
• P. SRINIVAS versus M. RADHAKRISHNA MURTHY AND ORS. — [2004] 2 S.C.R. 11
• P. VARADARAJULU versus AGRICULTURAL PRODUCE MARKET COMMITTEE — [2004] 3 S.C.R. 679
• P.M. BHARGAVA AND ORS. versus UNIVERSITY GRANTS COMMISSION AND ORS. — [2004] SUPP. 2 S.C.R. 186
• P.S. PAREED KAKA AND ORS. versus SHAFEE AHMED SAHEB — [2004] 3 S.C.R. 412
• P.S. SAIRAM AND ANR. versus P.S. RAMA RAO PISEY AND ORS. — [2004] 2 S.C.R. 98
• P.S. SATHAPPAN (DEAD) BY LRS versus ANDHRA BANK LTD. AND ORS. — [2004] SUPP. 5 S.C.R. 188
• PALITANA SUGAR MILLS PVT. LTD. AND ANR. versus STATE OF GUJARAT AND ORS. — [2004] SUPP. 5 S.C.R. 552
• PANDURANG SITARAM BHAGWAT versus STATE OF MAHARASHTRA — [2004] SUPP. 6 S.C.R. 1046
• PANKAJ GUPTA AND ORS. ETC. versus STATE OF JAMMU AND KASHMIR AND ORS. — [2004] SUPP. 4 S.C.R. 459
• PARMANANDA PEGU versus STATE OF ASSAM — [2004] SUPP. 4 S.C.R. 1
• PARSURAM PANDEY AND ORS. versus THE STATE OF BIHAR — [2004] SUPP. 5 S.C.R. 475
• PARVINDER SINGH versus RENU GAUTAM AND ORS. — [2004] SUPP. 1 S.C.R. 610
• PAWAN KUMAR JAIN versus THE PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION OF U.P. LTD. AND ORS. — [2004] SUPP. 3 S.C.R. 447
• PENSIONERS' ASSOCIATION, EX-ASSAM OIL OFFICERS AND ORS. versus UNION OF INDIA AND ORS. — [2004] 2 S.C.R. 479
• PEPOLE'S UNION FOR CIVIL LIBERTIES AND ANR. versus UNION OF INDIA AND ORS. — [2004] 1 S.C.R. 232
• PIEDADE FILOMENA GONSALVES versus STATE OF GOA AND ORS. — [2004] 2 S.C.R. 1135
• POHLA SINGH @ POHLA RAM (D) BY LRS. AND ORS. versus STATE OF PUNJAB AND ORS. — [2004] SUPP. 2 S.C.R. 360
• POLYMAT INDIA P. LTD. AND ANR. versus NATIONAL INSURANCE CO. LTD. AND ORS. — [2004] SUPP. 6 S.C.R. 535
• POONAM CHAND JAIN AND ANR. versus FAZRU — [2004] SUPP. 5 S.C.R. 525
• PRAHALAD SHARMA versus STATE OF U.P. AND ORS. — [2004] 2 S.C.R. 594
• PRAKASH BABU RAGHUVANSHI versus STATE OF MADHYA PRADESH — [2004] SUPP. 4 S.C.R. 390
• PRAKASH CHAND versus STATE OF H.P. — [2004] SUPP. 3 S.C.R. 389
• PRAKASH NATH KHANNA AND ANR. versus COMMISSIONER OF INCOME TAX AND ANR. — [2004] 2 S.C.R. 434
• PRAMOD KUMAR SRIVASTAVA versus CHAIRMAN, BIHAR PUBLIC SERVICE COMMISSION, PATNA AND ORS. — [2004] SUPP. 3 S.C.R. 372
• PRAMOD MANDAL versus STATE OF BIHAR — [2004] SUPP. 4 S.C.R. 479
• PRATAP RAI TANWANI AND ANR. versus UTTAM CHAND AND ANR. — [2004] SUPP. 4 S.C.R. 197
• PRINCIPAL SECY. GOVT. OF A.P. AND ANR. versus M. ADINARAYANA — [2004] SUPP. 5 S.C.R. 115
• PRITAM SINGH versus UNION OF INDIA AND ORS. — [2004] SUPP. 4 S.C.R. 608
• PRITHAWI NATH RAM versus STATE OF JHARKHAND AND ORS. — [2004] SUPP. 3 S.C.R. 740
• PRITHVI (MINOR) versus MAM RAJ AND ORS. — [2004] 2 S.C.R. 530
• PRITHVI RAJ AND ORS. versus KAMLESH KUMAR AND ANR. — [2004] SUPP. 4 S.C.R. 571
• PUBLIC UNION OF CLVIL LIBERTIES versus STATE OF TAMIL NADU AND ORS. — [2004] SUPP. 2 S.C.R. 64
• PUKHRAJ D. JAIN AND ORS. versus G. GOPALAKRISHNA — [2004] SUPP. 1 S.C.R. 324
• PUNAM DEVI AND ANR. versus DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. AND ORS. — [2004] 2 S.C.R. 354
• PUNE MUNICIPAL CORPORATION versus PROMOTERS AND BUILDERS ASSOCIATION AND ANR. — [2004] SUPP. 2 S.C.R. 207
• PUNJAB AND SIND BANK AND ANR. versus S. RANVEER SINGH BAWA AND ANR. — [2004] SUPP. 1 S.C.R. 524
• PUNJAB NATIONAL BANK AND ORS. versus ASHWINI KUMAR TANEJA — [2004] SUPP. 3 S.C.R. 597
• PUNJAB NATIONAL BANK versus R.L. VAID AND ORS. — [2004] SUPP. 3 S.C.R. 692
• PUNJAB NATIONAL BANK versus VIRENDER KUMAR GOEL AND ORS. — [2004] 1 S.C.R. 920
• PUNJAB STATE ELECTRICITY BOARD versus MALKAIT SINGH — [2004] SUPP. 5 S.C.R. 329
• R. PRAKASH versus STATE OF KARNATAKA — [2004] 2 S.C.R. 281
• R. SULOCHANA DEVI versus D.M. SUJATHA AND ORS. — [2004] SUPP. 5 S.C.R. 1
• R. VISHWANATHA PILLAI versus STATE OF KERALA AND ORS. — [2004] 1 S.C.R. 360
• R.L. JAIN (D) BY LRS. versus DDA AND ORS. — [2004] 2 S.C.R. 1156
• RAICHURMATHAM PRABHAKAR AND ANR. versus RAWATMAL DUGAR — [2004] 3 S.C.R. 1130
• RAJ KUMAR versus SARDARI LAL — [2004] 1 S.C.R. 838
• RAJASTHAN STATE GANGANAGAR S. MILLS LTD. versus STATE OF RAJASTHAN AND ANR. — [2004] SUPP. 4 S.C.R. 363
• RAJASTHAN STATE ROAD TRANSPORT CORPN. AND ANR. versus TILLA RAM — [2004] SUPP. 3 S.C.R. 792
• RAJINDER SINGH versus STATE OF HARYANA AND ORS. — [2004] SUPP. 6 S.C.R. 613
• RAJU PANDURANG MAHALE versus STATE OF MAHARASHTRA AND ANR. — [2004] 2 S.C.R. 287
• RAM BALI versus STATE OF UTTAR PRADESH — [2004] SUPP. 1 S.C.R. 195
• RAM DASS versus DAVINDER — [2004] 3 S.C.R. 518
• RAM KISHAN AND ORS. versus STATE OF UTTAR PRADESH — [2004] SUPP. 4 S.C.R. 287
• RAM PHAL KUNDU versus KAMAL SHARMA — [2004] 1 S.C.R. 977
• RAMAKRISHNA VIVEKANANDA MISSION versus STATE OF WEST BENGAL AND ORS. — [2004] SUPP. 6 S.C.R. 423
• RAMESH CHANDRA RAMPRATAPJI DAGA versus RAMESHWARI RAMESH CHANDRA DAGA — [2004] SUPP. 6 S.C.R. 888
• RAMESH MEHTA versus SANWAL CHAND SINGHVI AND ORS. — [2004] SUPP. 1 S.C.R. 418
• RAMIAH versus N. NARAYANA REDDY (DEAD) BY LRS. — [2004] SUPP. 3 S.C.R. 425
• RAMRAO AND ORS. versus ALL INDIA BACKWARD CLASS BANK EMPLOYEES WELFARE ASSOCIATION AND ORS. — [2004] 1 S.C.R. 19
• RANDHIR SINGH AND ANR. versus STATE OF PUNJAB — [2004] SUPP. 5 S.C.R. 351
• RANGANAYAKI versus STATE BY INSPECTOR OF POLICE — [2004] SUPP. 5 S.C.R. 452
• RANJEET SINGH versus RAVI PRAKASH — [2004] 3 S.C.R. 250
• RAVI versus STATE REP. BY INSPECTOR OF POLICE — [2004] SUPP. 3 S.C.R. 484
• REEMA AGGARWAL versus ANUPAM AND ORS. — [2004] 1 S.C.R. 378
• REGISTRAR, HIGH COURT OF GUJARAT AND ANR. versus C.G. SHARMA — [2004] SUPP. 6 S.C.R. 77
• RESERVE BANK OF INDIA AND ANR. versus C.L. TOORA AND ORS. — [2004] 3 S.C.R. 847
• RUPADHAR PUJARI versus GANGADHAR BHATRA — [2004] SUPP. 5 S.C.R. 86
• S. JEEVANANTHAM versus THE STATE THROUGH INSPECTOR OF POLICE, TN — [2004] SUPP. 1 S.C.R. 607
• S.I. PARAS KUMAR AND ORS. versus S.I. RAM CHARAN AND ORS. — [2004] 3 S.C.R. 1207
• SACHCHEY LAL TIWARI versus STATE OF UTTAR PRADESH — [2004] SUPP. 5 S.C.R. 107
• SAHDEO AND ORS. versus STATE OF U.P. — [2004] SUPP. 1 S.C.R. 918
• SAJAN ABRAHAM versus STATE OF KERALA — [2004] 2 S.C.R. 653
• SAKSHI versus UNION OF INDIA — [2004] SUPP. 2 S.C.R. 723
• SAMARENDRA DAS, ADVOCATE versus THE STATE OF WEST BENGAL AND ORS. — [2004] 1 S.C.R. 532
• SANJAY K. SINHA-II AND ORS. versus STATE OF BIHAR AND ORS. — [2004] SUPP. 2 S.C.R. 834
• SANJAY KUMAR PANDEY AND ORS. versus GULBAHAR SHEIKH AND ORS. — [2004] 3 S.C.R. 735
• SANJEEV GUPTA AND ORS. versus UNION OF INDIA AND ANR. — [2004] SUPP. 6 S.C.R. 49
• SARABHAI M. CHEMICALS versus COMMISSIONER OF CENTRAL EXCISE, VADODARA — [2004] SUPP. 6 S.C.R. 1010
• SARAVANAN AND ANR. versus STATE OF PONDICHERRY — [2004] SUPP. 5 S.C.R. 890
• SARDAR HARCHARAN SINGH BRAR versus SUKH DARSHAN SINGH AND ORS. — [2004] SUPP. 5 S.C.R. 682
• SARDAR KHAN versus STATE OF KARNATAKA — [2004] 1 S.C.R. 891
• SARGUNAM (D) BY LR. versus CHIDAMBARAM AND ANR. — [2004] SUPP. 5 S.C.R. 156
• SASHI JENA AND ORS. versus KHADAL SWAIN AND ANR. — [2004] 2 S.C.R. 260
• SATICHIDANANDA MISHRA versus STATE OF ORISSA AND ORS. — [2004] SUPP. 4 S.C.R. 505
• SATYAJIT BANERJEE AND ORS. versus STATE OF WEST BENGAL AND ORS. — [2004] SUPP. 6 S.C.R. 294
• SAVITA GARG versus THE DIRECTOR, NATIONAL HEART INSTITUTE — [2004] SUPP. 5 S.C.R. 359
• SECRETARY, DEPARTMENT OF EXCISE & COMMERCIAL TAXES AND ORS. versus M/S SUN BRIGHT MARKETING PVT. LTD., CHHATTISGARH AND ANR. — [2004] 2 S.C.R. 313
• SECUR INDUSTRIES LTD. versus M/S. GODREJ AND BOYCE MFG. CO. LTD. AND ANR. — [2004] 2 S.C.R. 705
• SEEDSMAN ASSOCIATION, HYDERABAD AND ORS. versus PRINCIPAL SECRETARY TO GOVT., A.P. AND ORS. — [2004] 2 S.C.R. 272
• SHAHAZADA BI AND ORS. versus HALIMABI (SINCE DEAD) BY HER LRS. — [2004] SUPP. 3 S.C.R. 222
• SHAKUNTALA BAI AND ORS. versus NARAYAN DAS AND ORS. — [2004] SUPP. 2 S.C.R. 114
• SHAMSU SUHARA BEEVI versus G. ALEX AND ANR. — [2004] SUPP. 3 S.C.R. 653
• SHANKAR NARAYAN BHADOLKAR versus STATE OF MAHARASHTRA — [2004] 2 S.C.R. 868
• SHASHIDHAR PURANDHAR HEGDE AND ANR. versus STATE OF KARNATAKA — [2004] SUPP. 5 S.C.R. 536
• SHEO SHYAM AND ORS. versus STATE OF U.P. AND ORS. — [2004] 2 S.C.R. 406
• SHIPPING CORPORATION OF INDIA LTD. versus MACHADO BROTHERS AND ORS. — [2004] 3 S.C.R. 584
• SHIVAPPA BUDAPPA KOLKAR @ BUDDAPPAGOL versus STATE OF KARNATAKA AND ORS. — [2004] SUPP. 4 S.C.R. 880
• SHRI ASHOK TANWAR AND ANR. versus STATE OF H.P. AND ORS. — [2004] SUPP. 6 S.C.R. 1065
• SHRI BHAGWAN LAL ARYA versus COMMISSIONER OF POLICE, DELHI AND ORS. — [2004] 3 S.C.R. 1
• SHRI GOPAL AND ANR . versus SUBHASH AND ORS. — [2004] 1 S.C.R. 1085
• SHRI KAILASH CHAND AND ANR. versus SHRI DHARAM DASS — [2004] SUPP. 5 S.C.R. 295
• SHRI S.K. ZUTSHI AND ANR. versus SHRI BIMAL DEBNATH AND ANR. — [2004] SUPP. 3 S.C.R. 400
• SHYAM SUNDAR SARMA versus PANNALAL JAISWAL AND ORS. — [2004] SUPP. 5 S.C.R. 931
• SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD. versus C.I.T., KOLHAPUR AND ORS. — [2004] SUPP. 4 S.C.R. 155
• SIMON AND ORS. versus STATE OF KARNATAKA — [2004] 1 S.C.R. 1164
• SINGER INDIA LTD. versus CHANDER MOHAN CHADHA AND ORS. — [2004] SUPP. 3 S.C.R. 535
• SIRI RAM BATRA AND ORS. versus FINANCIAL COMMISSIONER, DELHI AND ORS. — [2004] SUPP. 4 S.C.R. 470
• SITU SAHU AND ORS. versus THE STATE OF JHARKHAND AND ORS. — [2004] SUPP. 4 S.C.R. 258
• SMT. DAYAMATHI BAI versus SRI K.M. SHAFFI — [2004] SUPP. 3 S.C.R. 336
• SMT. GORABAI AND ORS. versus UMMED SINGH (DEAD) BY LRS. AND ORS. — [2004] SUPP. 1 S.C.R. 385
• SMT. KRISHNA KANWAR@ THAKURAEEN versus STATE OF RAJASTHAN — [2004] 1 S.C.R. 1101
• SMT. SHAIL versus SHRI MANOJ KUMAR AND ORS. — [2004] 3 S.C.R. 649
• SMT. SUDHA RANI GARG versus SRI JAGDISH KUMAR (DEAD) AND ORS. — [2004] SUPP. 4 S.C.R. 206
• SMT. SWARNAM RAMACHANDRAN AND ANR. versus ARAVACODE CHAKUNGAL JAYAPALAN — [2004] SUPP. 3 S.C.R. 806
• SONA CHANDI OAL COMMITTEE AND ORS. versus STATE OF MAHARASHTRA — [2004] SUPP. 6 S.C.R. 971
• SOPAN SUKHDEO SABLE AND ORS. versus ASSISTANT CHARITY COMMISSIONER AND ORS. — [2004] 1 S.C.R. 1004
• SPECIAL LAND ACQUISITION OFFICER versus INDIAN STANDARD METAL CO. LTD. — [2004] SUPP. 4 S.C.R. 895
• SPECIAL REFERENCE NO. 1 OF 2001 versus - — [2004] 3 S.C.R. 534
• SRI BHIMSEN GUPTA versus SRI BISHWANATH PRASAD GUPTA — [2004] 2 S.C.R. 65
• SRI INDER SAIN BEDI (DEAD) BY LRS. versus M/S. CHOPRA ELECTRICALS — [2004] SUPP. 3 S.C.R. 914
• SRI NARAYAN SAHA AND ANR. versus STATE OF TRIPURA — [2004] SUPP. 4 S.C.R. 213
• SRI PRAMOD KUMAR AGRAWAL AND ORS. versus SMT. MUSHTARI BEGUM AND ORS. — [2004] SUPP. 3 S.C.R. 613
• SRI RAM SAHA versus STATE OF WEST BENGAL AND ORS. — [2004] SUPP. 5 S.C.R. 459
• SRIDHAR BHUYAN versus STATE OF ORISSA — [2004] SUPP. 3 S.C.R. 395
• STATE (ANTI CORRUPTION BRANCH) GOVT. OF N.C.T. OF DELHI AND ANR. versus DR. R.C. ANAND AND ANR. — [2004] SUPP. 1 S.C.R. 161
• STATE BANK OF INDIA versus R.B. SHARMA — [2004] SUPP. 3 S.C.R. 417
• STATE BANK OF PATIALA versus ROMESH CHANDER KANOJI AND ORS. — [2004] 2 S.C.R. 615
• STATE BY POLICE INSPECTOR versus T. VENKATESH MURTHY — [2004] SUPP. 4 S.C.R. 279
• STATE LEGAL AID COMMITTEE, J & K versus STATE OF J & K AND ORS. — [2004] SUPP. 5 S.C.R. 1090
• STATE OF A.P. versus FARMERS SERVICE COOP. SOCIETY AND ORS. — [2004] SUPP. 3 S.C.R. 580
• STATE OF A.P. versus K. PUNARDANA RAO — [2004] SUPP. 4 S.C.R. 104
• STATE OF A.P. versus S. JANARDHANA RAO — [2004] SUPP. 6 S.C.R. 38
• STATE OF A.P. versus V. VENKATASWARA RAO (DEAD) BY LR. — [2004] 1 S.C.R. 538
• STATE OF ANDHRA PRADESH AND ORS. versus B. NOORULLA KHAN AND ORS. — [2004] SUPP. 2 S.C.R. 432
• STATE OF ANDHRA PRADESH versus C. UMA MAHESWARA RAO AND ANR. — [2004] 3 S.C.R. 665
• STATE OF ANDHRA PRADESH versus GOLOCONDA LINGA SWAMY AND ANR. — [2004] SUPP. 3 S.C.R. 147
• STATE OF ANDHRA PRADESH versus R. JEEVARATNAM — [2004] SUPP. 3 S.C.R. 232
• STATE OF ANDHRA PRADESH versus RAJ GOPAL ASAWA AND ANR. — [2004] 3 S.C.R. 32
• STATE OF BIHAR AND ORS. versus BIHAR RAJYA M.S.E.S.K.K. MAHASANGH AND ORS. — [2004] SUPP. 5 S.C.R. 376
• STATE OF BIHAR AND ORS. versus RAJENDRA SINGH AND ANR. — [2004] SUPP. 3 S.C.R. 735
• STATE OF GUJARAT AND ORS. versus AKHIL GUJARAT PRAVASI V.S. MAHAMANDAL AND ORS. — [2004] 3 S.C.R. 956
• STATE OF H.P. AND ORS. versus RAJ KUMAR BRIJENDER SINGH AND ORS. — [2004] SUPP. 1 S.C.R. 618
• STATE OF H.P. versus NARENDRA KUMAR AND ANR. — [2004] 2 S.C.R. 413
• STATE OF HARYANA versus HASMAT — [2004] SUPP. 3 S.C.R. 132
• STATE OF HARYANA versus JARNAIL SINGH AND ORS. — [2004] SUPP. 1 S.C.R. 864
• STATE OF HARYANA versus STATE OF PUNJAB AND ANR. — [2004] SUPP. 2 S.C.R. 849
• STATE OF HIMACHAL PRADESH AND ORS. versus M/S. SHIVALIK AGRO POLY PRODUCTS AND ORS. — [2004] SUPP. 4 S.C.R. 393
• STATE OF HIMACHAL PRADESH versus DHANWANT SINGH — [2004] 2 S.C.R. 297
• STATE OF HIMACHAL PRADESH versus MAST RAM — [2004] SUPP. 4 S.C.R. 269
• STATE OF HIMACHAL PRADESH versus SHREE KANT SHEKARI — [2004] SUPP. 4 S.C.R. 380
• STATE OF JHARKHAND AND ANR. versus GOVIND SINGH — [2004] SUPP. 6 S.C.R. 651
• STATE OF JHARKHAND AND ORS. versus AMBAY CEMENTS AND ANR. — [2004] SUPP. 6 S.C.R. 125
• STATE OF KARNATAKA versus BHASKAR KUSHALI KOTHARKAR AND ORS. — [2004] SUPP. 3 S.C.R. 635
• STATE OF KARNATAKA versus DR. PRAVEEN BHAI THOGADIA — [2004] 3 S.C.R. 652
• STATE OF KERALA AND ANR versus CHANDRAMOHANAN — [2004] 1 S.C.R. 1155
• STATE OF KERALA AND ANR. versus M/S. POPULAR ESTATES AND ANR. — [2004] SUPP. 5 S.C.R. 943
• STATE OF KERALA versus ALEX GEORGE AND ANR. ETC. — [2004] SUPP. 6 S.C.R. 163
• STATE OF M.P. versus DESHRAJ AND ORS. — [2004] 1 S.C.R. 1185
• STATE OF M.P. versus S.P. SALES AGENCIES AND ORS. — [2004] 3 S.C.R. 640
• STATE OF MADHYA PRADESH versus DHARKOLE @ GOVIND SINGH AND ORS. — [2004] SUPP. 5 S.C.R. 780
• STATE OF MADHYA PRADESH versus RAMESH — [2004] SUPP. 6 S.C.R. 152
• STATE OF MADHYA PRADESH versus SANJAY RAI — [2004] 3 S.C.R. 560
• STATE OF MAHARASHTRA AND ORS. versus ASHA ARUN GAWALI AND ANR. — [2004] SUPP. 1 S.C.R. 708
• STATE OF MAHARASHTRA AND ORS. versus RAGHUNATH GAJANAN WAINGANKAR — [2004] SUPP. 3 S.C.R. 365
• STATE OF MAHARASHTRA AND ORS. versus SHRI RAMCHANDRA RAMMILAN MISHRA @ PANDEY — [2004] 3 S.C.R. 295
• STATE OF MAHARASHTRA versus SANJAY S/O DIGAMBARRAO RAJHANS — [2004] SUPP. 5 S.C.R. 619
• STATE OF MAHARASHTRA versus SITARAM POPAT VETAL AND ANR. — [2004] SUPP. 3 S.C.R. 696
• STATE OF MIZORAM AND ANR. versus MIZORAM ENGINEERING SERVICE ASSOCIATION AND ANR. — [2004] SUPP. 2 S.C.R. 496
• STATE OF ORISSA THROUGH KUMAR RAGHVENDRA SINGH AND ORS. versus GANESH CHANDRA JEW — [2004] 3 S.C.R. 504
• STATE OF ORISSA versus DEVENDRA NATH PADHI — [2004] SUPP. 6 S.C.R. 460
• STATE OF ORISSA versus DHANIRAM LUHAR — [2004] 2 S.C.R. 68
• STATE OF ORISSA versus RAJENDRA TRIPATHY AND ORS. — [2004] SUPP. 2 S.C.R. 387
• STATE OF ORRISA versus NALINIKANTA MUDULI — [2004] SUPP. 3 S.C.R. 503
• STATE OF PUNJAB AND ORS. versus BALBIR SINGH — [2004] SUPP. 4 S.C.R. 368
• STATE OF PUNJAB AND ORS. versus BHUPINDER SINGH AND ORS. — [2004] 3 S.C.R. 718
• STATE OF PUNJAB AND ORS. versus PHULAN RANI AND ANR. — [2004] SUPP. 3 S.C.R. 303
• STATE OF PUNJAB AND ORS. versus S.L. CHADHA — [2004] 2 S.C.R. 216
• STATE OF PUNJAB AND ORS. versus SAVINDERJIT KAUR — [2004] 3 S.C.R. 243
• STATE OF PUNJAB versus BALBIR SINGH AND ORS. — [2004] SUPP. 5 S.C.R. 643
• STATE OF PUNJAB versus BALKAR SINGH AND ANR. — [2004] 3 S.C.R. 25
• STATE OF PUNJAB versus JAGIR SINGH — [2004] SUPP. 4 S.C.R. 734
• STATE OF PUNJAB versus KASTURI LAL AND ORS. — [2004] SUPP. 3 S.C.R. 158
• STATE OF PUNJAB versus M/S. GURANDITTA MAL SHANTI PRAKASH ETC. — [2004] SUPP. 2 S.C.R. 23
• STATE OF PUNJAB versus M/S. NESTLE INDIA LTD. AND ANR. — [2004] SUPP. 2 S.C.R. 135
• STATE OF RAJASTHAN AND ANR. versus J.K. UDAIPUR UDYOG LTD. AND ANR. — [2004] SUPP. 4 S.C.R. 812
• STATE OF RAJASTHAN versus BHANWAR SINGH — [2004] SUPP. 4 S.C.R. 409
• STATE OF RAJASTHAN versus IKBAL HUSSEN — [2004] SUPP. 4 S.C.R. 189
• STATE OF RAJASTHAN versus KHUMA — [2004] SUPP. 4 S.C.R. 219
• STATE OF RAJASTHAN versus MOOL CHAND AND ANR. — [2004] SUPP. 5 S.C.R. 498
• STATE OF RAJASTHAN versus SHAMBHOOGIRI — [2004] SUPP. 5 S.C.R. 337
• STATE OF RAJASTHAN versus SOHAN LAL AND ORS. — [2004] SUPP. 1 S.C.R. 480
• STATE OF RAJASTHAN versus TEG BAHADUR AND ORS. — [2004] SUPP. 4 S.C.R. 840
• STATE OF TAMIL NADU AND ANR. versus KETHIYAN PERUMAL — [2004] SUPP. 5 S.C.R. 322
• STATE OF TAMIL NADU AND ANR. versus S.V. BRATHEEP (MINOR) AND ORS. — [2004] 2 S.C.R. 1218
• STATE OF U.P AND ANR. versus JOHRI MAL — [2004] SUPP. 1 S.C.R. 560
• STATE OF U.P versus ABHAI RAJ SINGH AND ANR. — [2004] 2 S.C.R. 818
• STATE OF U.P versus NAWAB SINGH (DEAD) AND ORS. — [2004] 2 S.C.R. 52
• STATE OF U.P. AND ANR. versus SANJAI PRATAP GUPTA@ PAPPU AND ORS. — [2004] SUPP. 4 S.C.R. 561
• STATE OF U.P. AND ORS. versus DR. OM PRAKASH SINGH — [2004] SUPP. 4 S.C.R. 53
• STATE OF U.P. AND ORS. versus GOBARDHAN LAL — [2004] 3 S.C.R. 337
• STATE OF U.P. AND ORS. versus MANOHAR — [2004] SUPP. 6 S.C.R. 911
• STATE OF U.P. AND ORS. versus NETRA PAL SINGH AND ORS. — [2004] SUPP. 1 S.C.R. 530
• STATE OF U.P. AND ORS. versus SIYA RAM AND ANR. — [2004] SUPP. 3 S.C.R. 348
• STATE OF U.P. versus KISHAN — [2004] SUPP. 6 S.C.R. 530
• STATE OF U.P. versus KISHAN CHAND AND ORS. — [2004] SUPP. 3 S.C.R. 640
• STATE OF U.P. versus PAPPU @ YUNUS AND ANR. — [2004] SUPP. 6 S.C.R. 585
• STATE OF U.P. versus VEER SINGH AND ORS. — [2004] SUPP. 1 S.C.R. 790
• STATE OF U.P. versus VIRENDRA PRASAD — [2004] 2 S.C.R. 39
• STATE OF UTTAR PRADESH AND ORS. versus RAM SUKHI DEVI — [2004] SUPP. 5 S.C.R. 74
• STATE OF UTTAR PRADESH versus DEVENDRA SINGH — [2004] SUPP. 1 S.C.R. 38
• STATE OF UTTAR PRADESH versus GIR PRASAD AND ORS. — [2004] 2 S.C.R. 637
• STATE OF UTTAR PRADESH versus JALAL UDDIN AND ORS. — [2004] SUPP. 5 S.C.R. 92
• STATE OF UTTAR PRADESH versus SECTION OFFICER BROTHERHOOD AND ANR. — [2004] SUPP. 4 S.C.R. 744
• STATE OF UTTARANCHAL THROUGH COLLECTOR, DEHRADUN AND ANR. versus AJIT SINGH BHOLA AND ANR. — [2004] SUPP. 2 S.C.R. 627
• STATE OF WEST BENGAL AND ORS. versus SUJIT KUMAR RANA — [2004] 1 S.C.R. 870
• STATE OF WEST BENGAL versus ASHISH KUMAR ROY AND ORS. — [2004] SUPP. 6 S.C.R. 665
• STATE OF WEST BENGAL versus HARESH C. BANERJEE AND ORS. — [2004] SUPP. 2 S.C.R. 781
• STATE OF WEST BENGAL versus KAILASH CHANDRA PANDEY — [2004] SUPP. 5 S.C.R. 437
• STATE OF WEST BENGAL versus SADAN K. BORMAL AND ANR. — [2004] SUPP. 1 S.C.R. 870
• STATE REP. BY INSPECTOR OF POLICE AND ORS. versus N.M.T. JOY IMMACULATE — [2004] SUPP. 2 S.C.R. 71
• STATE REP. BY INSPECTOR OF POLICE, VIGILANCE & ANTI-CORRUPTION, TIRUCHIRAPALLI, TAMIL NADU versus V. JAYAPAUL — [2004] 3 S.C.R. 330
• STATE THROUGH S.P., NEW DELHI versus RATAN LAL ARORA — [2004] SUPP. 1 S.C.R. 631
• SUBBEGOWDA (DEAD) BY LR. versus THIMMEGOWDA (DEAD) BY LRS. — [2004] SUPP. 1 S.C.R. 277
• SUBRAMANI AND ORS. versus M. CHANDRALEKHA — [2004] SUPP. 6 S.C.R. 285
• SUDHANGSHU MOHAN DEB (DEAD) BY LRS. versus NIRODA SUNDARI DEBIDHUP AND ORS — [2004] 2 S.C.R. 581
• SUDHIR JAGGI AND ANR. versus SUNIL AKASH SINHA CHOUDHURY AND ORS. — [2004] SUPP. 3 S.C.R. 471
• SULTAN SADIQ versus SANJAY RAJ SUBBA AND ORS. — [2004] 1 S.C.R. 82
• SUMAN VERMA versus UNION OF INDIA AND ORS. — [2004] SUPP. 4 S.C.R. 647
• SUMATIDEVI M. DHANWATAY versus UNION OF INDIA AND ORS. — [2004] 3 S.C.R. 928
• SUNITA DEVI versus STATE OF BIHAR AND ORS. — [2004] SUPP. 6 S.C.R. 707
• SURENDRA PAL SHIVBALAKPAL versus STATE OF GUJARAT — [2004] SUPP. 4 S.C.R. 464
• SURJIT SINGH versus NAHARA RAM AND ANR. — [2004] SUPP. 3 S.C.R. 356
• SWEDISH MATCH AB AND ANR. versus SECURITIES AND EXCHANGE BOARD, INDIA AND ANR. — [2004] SUPP. 3 S.C.R. 745
• T. SHANKAR PRASAD versus STATE OF ANDHRA PRADESH — [2004] 1 S.C.R. 419
• T.N. ALLOY FOUNDRY CO. LTD. versus T.N. ELECTRICITY BOARD AND ORS. — [2004] 2 S.C.R. 352
• T.P. MOIDEEN KOYA versus GOVERNMENT OF KERALA AND ORS. — [2004] SUPP. 4 S.C.R. 904
• T.T. HANEEFA versus STATE OF KERALA — [2004] SUPP. 1 S.C.R. 604
• TALCHER MUNICIPALITY versus TALCHER REGULATED MKT. COMMITTEE AND ANR. — [2004] SUPP. 3 S.C.R. 167
• TAMIL NADU KALYANA MANDAPAM ASSN. versus UNION OF INDIA AND ORS. — [2004] SUPP. 1 S.C.R. 169
• TARAK SINGH AND ANR. versus JYOTI BASU AND ORS. — [2004] SUPP. 6 S.C.R. 176
• TATA CONSULTANCY SERVICES versus STATE OF ANDHRA PRADESH — [2004] SUPP. 5 S.C.R. 1040
• TATA MOTORS LTD. versus STATE OF MAHARASHTRA AND ORS. — [2004] SUPP. 2 S.C.R. 452
• TEKABA AO AND ANR. versus SAKUMEREN AO AND ANR. — [2004] SUPP. 1 S.C.R. 897
• TESSTA SETALVAD AND ANR. versus STATE OF GUJARAT AND ORS. — [2004] 3 S.C.R. 1042
• TEXTILE LABOUR ASSOCIATION AND ANR. versus THE OFFICIAL LIQUIDATOR AND ANR. — [2004] 3 S.C.R. 1161
• THANGAIYA versus STATE OF TAMIL NADU — [2004] SUPP. 6 S.C.R. 786
• THAYARAMMAL (DEAD) BY LR. versus KANAKAMMAL AND ORS. — [2004] SUPP. 6 S.C.R. 734
• THE CHIEF OF MARKETING (MARKETING DIVISION), COAL INDIA LTD. AND ANR. versus MEWAT CHEMICALS & TINY S.S.I. COAL PULVERISATION UNIT AND ORS. — [2004] 3 S.C.R. 597
• THE COMMISSIONER OF COMMERCIAL TAX, RANCHI AND ANR. versus M/S. SWARN REKHA COKES AND COALS PVT. LTD. AND ORS. — [2004] SUPP. 2 S.C.R. 633
• THE COMMISSIONER OF POLICE AND ORS. versus SMT. C. ANITA — [2004] SUPP. 3 S.C.R. 701
• THE DIVISIONAL MANAGER, APSRTC AND ORS. versus P. LAKSHMOJI RAO AND ORS. — [2004] 1 S.C.R. 929
• THE GOA URBAN CO-OPERATIVE BANK LTD. versus NOOR MOHD. SHEIKH MUSSA AND ANR. — [2004] SUPP. 2 S.C.R. 902
• THE KERALA STATE CO-OPERATIVE MARKETING FEDERATION versus STATE BANK OF INDIA AND ORS. — [2004] 2 S.C.R. 1
• THE MANAGEMENT OF THE TATA IRON & STEEL CO. LTD. versus CHIEF INSPECTING OFFICER AND ORS. — [2004] SUPP. 6 S.C.R. 1088
• THE NEW FRIENDS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. versus RAJESH CHAWLA AND ORS. — [2004] SUPP. 1 S.C.R. 489
• THE PRINTERS (MYSORE) LTD. versus M.A. RASHEED AND ORS. — [2004] 3 S.C.R. 799
• THE SPECIAL DIRECTOR AND ANR. versus MOHD. GHULAM GHOUSE AND ANR. — [2004] 1 S.C.R. 399
• THE STATE OF KERALA ETC. ETC. versus M/S. ARYA REFRIGERATION & A/C CO. ETC. ETC. — [2004] SUPP. 3 S.C.R. 291
• THE STATE OF WEST BENGAL AND ORS. versus BABU CHAKRABORTY — [2004] SUPP. 4 S.C.R. 17
• THE STATE OF WEST BENGAL AND ORS. versus KESORAM INDUSTRIES LTD. AND ORS. — [2004] 1 S.C.R. 564
• THIAGARAJAN AND ORS. versus SRI VENUGOPALASWAMY B. KOIL AND ORS. — [2004] 2 S.C.R. 1229
• TIRUPATI BALAJI DEVELOPERS PVT. LTD. AND ORS. versus STTE OF BIHAR AND ORS. — [2004] SUPP. 1 S.C.R. 494
• TRANSMISSION CORPORATION OF A.P. versus CH. PRABHAKAR AND ORS. — [2004] SUPP. 2 S.C.R. 759
• U.P. COOPERATIVE CANE UNION FEDERATION versus WEST U.P. SUGAR MILL ASSOCIATION AND ORS. — [2004] SUPP. 2 S.C.R. 238
• U.P. STATE BRIDGE CORPORATION LTD. AND ORS. versus U.P. RAJYA SETU NIGAM S. KARAMCHARI SANGH — [2004] 2 S.C.R. 391
• U.P. STATE ELECTRICITY BOARD versus SHRI SHIV MOHAN SINGH AND ANR. — [2004] SUPP. 4 S.C.R. 953
• U.P. STATE ROAD TRANSPORT CORPORATION versus STATE OF U.P. AND ANR. — [2004] SUPP. 6 S.C.R. 442
• U.P. STATE SUGAR CORPN. LTD. versus JAIN CONSTRUCTION CO. AND ANR. — [2004] SUPP. 3 S.C.R. 826
• U.P. STATE SUGAR CORPORATION AND ANR. versus M/S. MAHALCHAND M. MOTHARI AND ORS. — [2004] SUPP. 5 S.C.R. 762
• U.P. STATE SUGAR CORPORATION versus BURWAL SUGAR MILLS CO. LTD. AND ORS. — [2004] 2 S.C.R. 605
• UCO BANK AND ORS. versus SANWAR MAL — [2004] 2 S.C.R. 1125
• UGAM CHAND BHANDARI versus COMMISSIONER OF CENTRAL EXCISE, MADRAS — [2004] SUPP. 2 S.C.R. 58
• UGRE GOWDA versus NAGEGOWDA (DEAD) BY LRS. AND ORS. — [2004] SUPP. 3 S.C.R. 141
• UNION OF INDIA AND ANR versus C. DINAKAR, L.P.S. AND ORS. — [2004] SUPP. 1 S.C.R. 470
• UNION OF INDIA AND ANR. versus MANU DEV ARYA — [2004] SUPP. 1 S.C.R. 717
• UNION OF INDIA AND ANR. versus S.B. VOHRA AND ORS. — [2004] 1 S.C.R. 36
• UNION OF INDIA AND ANR. versus SHRIMATI CHAYA GHOSHAL AND ANR. — [2004] SUPP. 6 S.C.R. 869
• UNION OF INDIA AND ANR. versus SNEHA KHEMKA AND ANR. — [2004] 1 S.C.R. 1074
• UNION OF INDIA AND ANR. versus STATE OF ASSAM — [2004] SUPP. 4 S.C.R. 324
• UNION OF INDIA AND ORS. versus GURNAM SINGH — [2004] 3 S.C.R. 494
• UNION OF INDIA AND ORS. versus K.S. JOSEPH AND ORS. ETC. — [2004] 2 S.C.R. 196
• UNION OF INDIA AND ORS. versus KRISHAN LAL ARNEJA AND ORS. — [2004] SUPP. 1 S.C.R. 801
• UNION OF INDIA AND ORS. versus M/S. BANWARI LAL AND SONS (P) LTD. — [2004] 3 S.C.R. 1194
• UNION OF INDIA AND ORS. versus MOHAN LAL LIKUMAL PUNJABI AND ORS. — [2004] 2 S.C.R. 468
• UNION OF INDIA AND ORS. versus SRI JANARDHAN DEBANATH AND ANR. — [2004] 2 S.C.R. 356
• UNION OF INDIA AND ORS. versus VIDYA BAGARIA — [2004] SUPP. 1 S.C.R. 949
• UNION OF INDIA AND ORS. versus WEST COAST PAPER MILLS LTD. AND ANR. — [2004] 2 S.C.R. 145
• UNION OF INDIA versus AMRIT LAL MANCHANDA AND ANR. — [2004] 2 S.C.R. 422
• UNION OF INDIA versus KARAM CHAND THAPAR AND BRS. (COAL SALES) LTD. AND ORS. — [2004] 2 S.C.R. 997
• UNION OF INDIA versus KISHAN K. SHARMA AND ORS. — [2004] 1 S.C.R. 113
• UNION OF INDIA versus NAVEEN JINDAL AND ANR. — [2004] 1 S.C.R. 1038
• UNION OF INDIA versus SANJAY KUMAR JAIN — [2004] SUPP. 3 S.C.R. 463
• UNION OF INDIA versus WEST COAST PAPER MILLS LTD. AND ANR. — [2004] 2 S.C.R. 642
• UNITED INDIA INSURANCE CO. LTD. versus M/S. HARCHAND RAI CHANDAN LAL — [2004] SUPP. 4 S.C.R. 662
• UNITED INDIA INSURANCE CO. LTD. versus M/S. PUSHPALYA PRINTERS — [2004] 2 S.C.R. 631
• USHA MEHTA AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2004] SUPP. 2 S.C.R. 226
• USMAN MIAN AND ORS. versus STATE OF BIHAR — [2004] SUPP. 5 S.C.R. 21
• V. RAJA KUMARI versus P. SUBHARAMA NAIDU AND ANR. — [2004] SUPP. 5 S.C.R. 882
• VALLIAMMAL (D) BY LRS. versus SUBRAMANIAM AND ORS. — [2004] SUPP. 3 S.C.R. 966
• VAREED JACOB versus SOSAMMA GEEVARGHESE AND ORS. — [2004] SUPP. 1 S.C.R. 534
• VASANT VITHU JADHAV versus STATE OF MAHARASHTRA — [2004] 2 S.C.R. 861
• VASANTIBEN PRAHLADJI NAYAK AND ORS. versus SOMNATH JUIJIBHAI NAYAK AND ORS. — [2004] 2 S.C.R. 918
• VIDHYA DEVI AND ANR. versus STATE OF HARYANA — [2004] 1 S.C.R. 846
• VIJAY KUMAR PRASAD versus STATE OF BIHAR AND ORS. — [2004] 3 S.C.R. 935
• VILAS PANDURANG PATIL versus STATE OF MAHARASHTRA — [2004] SUPP. 2 S.C.R. 395
• VINOD KUMAR versus THE COMMISSIONER AND ORS. — [2004] SUPP. 1 S.C.R. 779
• VIRENDER SINGH HOODA AND ORS. versus STATE OF HARYANA AND ANR. — [2004] SUPP. 5 S.C.R. 720
• VIRENDRA KUMAR SRIVASTAVA versus U.P. RAJYA KARMACHARI KALYAN NIGAM AND ANR. — [2004] SUPP. 6 S.C.R. 304
• VIRENDRA NATH THR. P.A. HOLDER R.R. GUPTA versus MOHD. JAMIL AND ORS. — [2004] SUPP. 3 S.C.R. 93
• VISHWANATH JHUNJHUNWALA versus STATE OF UTTAR PRADESH AND ANR. — [2004] SUPP. 1 S.C.R. 296
• VISHWANT KUMAR versus MADAN LAL SHARMA AND ANR. — [2004] 3 S.C.R. 254
• WEST BENGAL FREEDOM FIGHTERS' ORGANIZATION versus UNION OF INDIA AND ORS. — [2004] SUPP. 3 S.C.R. 665
• WORKMEN OF NILGIRI COOP. MKT. SOCIETY LTD. versus STATE OF TAMIL NADU AND ORS. — [2004] 2 S.C.R. 159
• Y. ABRAHAM AJITH AND ORS. versus INSPECTOR OF POLICE, CHENNAI AND ANR. — [2004] SUPP. 3 S.C.R. 604
• YAKUB ISMAILBHAI PATEL versus STATE OF GUJARAT — [2004] SUPP. 3 S.C.R. 978
• ZAHIRA HABIBULLA H SHEIKH AND ANR. versus STATE OF GUJARAT AND ORS. — [2004] 3 S.C.R. 1050
• ZAHIRA HABIBULLAH SHEIKH AND ANR. ETC. versus STATE OF GUJARAT AND ORS. ETC. — [2004] SUPP. 2 S.C.R. 571
• ZILE SINGH versus STATE OF HARYANA AND ORS. — [2004] SUPP. 5 S.C.R. 272

Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Judgment excerpt for general information; verify against the official record.