Supreme Court of India — 2005

631 reported judgments.

• A. MAIMOONA versus STATE OF TAMIL NADU AND ORS. — [2005] SUPP. 5 S.C.R. 877
• A.P. PUBLIC SERVICE COMMISSION versus KONETI VENKATESWARULU AND ORS. — [2005] SUPP. 2 S.C.R. 1050
• A.P.S.R.T.C. versus REGIONAL TRANSPORT AUTHORITY AND ORS. — [2005] 3 S.C.R. 931
• AANAIMUTHU THEVAR (DEAD) BY LRS. versus ALAGAMMAL AND ORS. — [2005] SUPP. 1 S.C.R. 549
• ABDUL RAIS AND ORS. versus MADHYA PRADESH WAKF BOARD AND ORS. — [2005] 1 S.C.R. 1
• ACHAL MISRA versus RAMA SHANKER SINGH AND ORS. — [2005] 3 S.C.R. 439
• ADMINISTRATOR KAMALA NEHRU MEMORIAL HOSPITAL versus VINOD KUMAR — [2005] SUPP. 5 S.C.R. 572
• ADMINISTRATOR OF THE SPECIFIED UNDERTAKING OF THE UNIT TRUST OF INDIA versus GARWARE POLYSTER LTD. — [2005] SUPP. 1 S.C.R. 192
• ADRI DHARAN DAS versus STATE OF WEST BENGAL — [2005] 2 S.C.R. 188
• AGASTYAR TRUST versus COMMISSIONER AND SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AND ANR. — [2005] 2 S.C.R. 824
• AHMED NOORMOHMED BHATTI versus STATE OF GUJARAT AND ORS. — [2005] 2 S.C.R. 879
• AIR INDIA EMPLOYEES SELF CONTRIBUTORY SUPERANNUATION PENSION SCHEME versus KURIAKOSE V. CHERIAN AND ORS. — [2005] SUPP. 3 S.C.R. 867
• AIR INDIA LTD. AND ORS. versus VISHAL KAPOOR AND ORS. — [2005] SUPP. 3 S.C.R. 670
• AJAI AGRAWAL AND ORS. versus HAR GOVIND PRASAD SINGHAL AND ORS. — [2005] SUPP. 5 S.C.R. 21
• AJENDRAPRASADJI NARENDRAPRASADJI PANDEY versus SWAMI K. NARAYANDASJI AND ORS. — [2005] SUPP. 1 S.C.R. 392
• AJIT KUMAR NAG versus GENERAL MANAGER, INDIAN OIL CORPORATION LTD. AND ORS. — [2005] SUPP. 3 S.C.R. 314
• ALLAHABAD JAL SANSTHAN versus DAYA SHANKAR RAI AND ANR. — [2005] 3 S.C.R. 1077
• AMAR SINGH RAMJIBHAI BAROT versus STATE OF GUJARAT — [2005] SUPP. 3 S.C.R. 272
• AMARENDRA KOMALAM AND ANR. versus USHA SINHA AND ANR. — [2005] 3 S.C.R. 326
• AMIT KUMAR SHAW AND ANR. versus FARIDA KHATOON AND ANR. — [2005] 3 S.C.R. 509
• AMITA versus UNION OF INDIA AND ORS. — [2005] SUPP. 2 S.C.R. 565
• ANANTLAL GHOSH versus STATE OF WEST BENGAL — [2005] SUPP. 3 S.C.R. 113
• ANDHRA BANK versus OFFICIAL LIQUIDATOR AND ANR. — [2005] 2 S.C.R. 776
• ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ORS. versus ABDUL KAREEM — [2005] SUPP. 1 S.C.R. 918
• ANGREJ KAUR versus UNION OF INDIA AND ANR. — [2005] 3 S.C.R. 1140
• ANIGLASE YOHANNAN versus RAMLATHA AND ORS. — [2005] SUPP. 3 S.C.R. 440
• ANIL BALUNI versus SURENDRA SINGH NEGI — [2005] SUPP. 1 S.C.R. 595
• ANWARI BEGUM versus SHER MOHAMMAD AND ANR. — [2005] SUPP. 3 S.C.R. 287
• ANWARUL HAQ versus THE STATE OF UTTAR PRADESH — [2005] 3 S.C.R. 917
• ANZ GRINDLAYS BANK LTD. (NOW KNOWN AS STANDARD CHARTERED GRINDLAYS BANK LTD.) versus UNLON OF INDIA AND ORS. — [2005] SUPP. 5 S.C.R. 63
• ARVIND MOHAN JOHARI AND ANR. versus STATE OF U.P. AND ANR. — [2005] 3 S.C.R. 1204
• ASHOK LANKA AND ANR. versus RISHI DIXIT AND ORS. — [2005] SUPP. 1 S.C.R. 299
• ASHUTOSH versus STATE OF RAJASTHAN AND ORS. — [2005] SUPP. 2 S.C.R. 1057
• ASSAM SMALL SCALE IND. DEV. CORPN. LTD. AND ORS. versus M/S J.D. PHARMACEUTICALS AND ANR. — [2005] SUPP. 4 S.C.R. 232
• ASSOCIATED CEMENT COMPANIES LTD. versus STATE OF MADHYA PRADESH AND ANR. — [2005] 3 S.C.R. 258
• ATEEF NASIR MULLA versus STATE OF MAHARASHTRA — [2005] SUPP. 2 S.C.R. 919
• ATMA RAM versus SHAKUNTALA RANI — [2005] SUPP. 2 S.C.R. 1071
• B LEELAVATHI versus HONNAMMA AND ANR. — [2005] SUPP. 1 S.C.R. 146
• B.P. ACHALA ANAND versus S. APPI REDDY AND ANR. — [2005] 2 S.C.R. 3
• BABUBHAI ODHAVJI PATEL, ETC. ETC. versus STATE OF GUJARAT — [2005] SUPP. 4 S.C.R. 844
• BAGIRATH SINGH AND ANR. versus STATE OF HARYANA AND ORS. — [2005] SUPP. 2 S.C.R. 1161
• BAGIRATH SINGH AND ANR. versus STATE OF HARYANA AND ORS. — [2005] SUPP. 2 S.C.R. 1179
• BAL PATIL AND ANR. versus UNION OF INDIA AND ORS. — [2005] SUPP. 2 S.C.R. 459
• BALDEV SINGH BAJWA versus MONISH SAINI — [2005] SUPP. 4 S.C.R. 26
• BALDEV SINGH versus UNION OF INDIA AND ORS. — [2005] SUPP. 4 S.C.R. 961
• BANGALORE DEVELOPMENT AUTHORITY AND ORS. versus R. HANUMAIAH AND ORS. — [2005] SUPP. 3 S.C.R. 901
• BANK OF INDIA AND ANR. versus AVINASH D. MANDIVIKAR AND ORS. — [2005] SUPP. 3 S.C.R. 170
• BANK OF PATIALA versus PHOOLPATI — [2005] 2 S.C.R. 345
• BATALA COOPERATIVE SUGAR MILLS LTD. versus SOWARAN SINGH — [2005] SUPP. 4 S.C.R. 304
• BHAGAWATI OXYGEN LTD. versus HINDUSTAN COPER LTD. — [2005] 3 S.C.R. 232
• BHAGWAN DASS AND ANR. versus KAMAL ABROL AND ORS. — [2005] SUPP. 1 S.C.R. 342
• BHAGWATI DEVELOPERS versus PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. AND ORS. — [2005] SUPP. 2 S.C.R. 502
• BHARAT FORGE CO. LTD. versus UTTAM MANOHAR NAKATE — [2005] 1 S.C.R. 545
• BHARTI TELENET LTD. versus UNION OF INDIA AND ORS. — [2005] 3 S.C.R. 54
• BHAURAO DAGDU PARALKAR versus STATE OF MAHARASHTRA AND ORS. — [2005] SUPP. 2 S.C.R. 774
• BHAVNESH MOHANLAL AMIN AND ANR. versus NIRMA CHEMICALS WORKS LTD. AND ANR. — [2005] SUPP. 5 S.C.R. 12
• BHUNA COOP. SUGAR MILLS LTD. versus COMMISSIONER OF INCOME TAX, ROHTAK AND ANR. — [2005] 2 S.C.R. 83
• BIHAR STATE HOUSING BOARD versus ARUN DAKSHY — [2005] SUPP. 2 S.C.R. 819
• BIJENDER SINGH versus STATE OF HARYANA AND ANR. — [2005] 2 S.C.R. 1131
• BINNY LTD. AND ANR. versus V. SADASIVAN AND ORS. — [2005] SUPP. 2 S.C.R. 421
• BISHNA@ BHISWADEB MAHATO AND ORS. versus STATE OF WEST BENGAL — [2005] SUPP. 4 S.C.R. 892
• BOARD OF CONTROL FOR CRICKET, INDIA AND ANR. versus NETAJI CRICKET CLUB AND ORS. — [2005] 1 S.C.R. 173
• BOLIN CHETIA versus JOGADISH BHUYAN AND ORS. — [2005] 2 S.C.R. 692
• BOMBAY DYEING AND MANUFACTURING CO. LTD. versus BOMBAY ENVIRONMENTAL ACTION GROUP AND ORS. — [2005] SUPP. 1 S.C.R. 282
• BOMBAY ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING versus LAFFANS (I) PVT. LTD. AND ANR. — [2005] 3 S.C.R. 785
• BRIJ MOHAN LAL versus UNION OF INDIA AND ORS. — [2005] 3 S.C.R. 103
• BRIJ PAL SHARMA versus GHAZIABAD DEVELOPMENT AUTHORITY — [2005] SUPP. 2 S.C.R. 768
• BRITANNIA INDUSTRIES LTD. versus COMMISSIONER OF INCOME TAX, WEST BENGAL, KOLKATA AND ANR. — [2005] SUPP. 4 S.C.R. 1
• C. ALBERT MORRIS versus K. CHANDRASEKARAN AND ORS. — [2005] SUPP. 4 S.C.R. 779
• C.K. JIDHEESH versus UNION OF INDIA AND ORS. — [2005] SUPP. 4 S.C.R. 862
• C.S. KRISHNAMURTHY versus STATE OF KARNATAKA — [2005] 2 S.C.R. 1163
• CALCUTTA MUNICIPAL CORPORATION AND ORS. versus M/S. SHREY MERCANTILE PVT. LTD. AND ORS. — [2005] 2 S.C.R. 584
• CANARA BANK versus V.K. AWASTHY — [2005] 3 S.C.R. 81
• CENTER FOR PUBLIC INTEREST LITIGATION AND ANR . versus UNION OF INDIA AND ANR. — [2005] SUPP. 4 S.C.R. 77
• CENTRAL COALFIELDS LTD. versus STATE OF JHARKHAND AND ORS. — [2005] SUPP. 2 S.C.R. 1128
• CENTRAL MINE PLANNING AND DESIGN INSTITUTE LTD. versus RAMU PASI AND ANR. — [2005] SUPP. 5 S.C.R. 690
• CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES versus TAMIL NADU ELECTRICITY BOARD — [2005] SUPP. 4 S.C.R. 407
• CHAIRMAN, LIFE INSURANCE CORPORATION AND ORS. versus RAJIV KUMAR BHASKER — [2005] SUPP. 1 S.C.R. 867
• CHAIRMAN, M.P. ELECTRICITY BOARD AND ORS. versus SHIV NARAYAN AND ANR. — [2005] SUPP. 2 S.C.R. 958
• CHAIRMAN, OIL AND NATURAL GAS CORPORATION LTD. AND ANR. versus SHYAMAL CHANDRA BHOWMIK — [2005] SUPP. 5 S.C.R. 406
• CHAIRMAN/M.D. MAHANADI COALFIELDS LTD. AND ORS. versus SRI SADASHIB BEHERA AND ORS. — [2005] 1 S.C.R. 60
• CHARANJIT LAL MEHRA AND ORS. versus SMT. KAMAL SAROJ MAHAJAN AND ANR. — [2005] 2 S.C.R. 661
• CHENNAMMAL versus MUNLMALALYAN AND ORS. — [2005] SUPP. 4 S.C.R. 341
• CHURCH OF NORTH OF INDIA versus LAVAJIBHAI RATANJIBHAI AND ORS. — [2005] 3 S.C.R. 1037
• CIFCO PROPERTIES PVT. LTD. AND ORS. versus CUSTODIAN AND ORS. — [2005] 3 S.C.R. 76
• COAL INDIA LTD. AND ORS. versus IMENK SOU AND ORS. — [2005] 2 S.C.R. 490
• COLLECTOR OF CENTRAL EXCISE versus M/S. MATADOR FOAM AND ORS. — [2005] 1 S.C.R. 145
• COLLECTOR OF CENTRAL EXCISE, PUNE versus M/S. BAJAJ TEMPO LTD. — [2005] 1 S.C.R. 1118
• COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD versus M/S. CEAT LTD., MUMBAI — [2005] 2 S.C.R. 165
• COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD versus M/S. CEAT LTD., NASIK — [2005] 2 S.C.R. 164
• COMMISSIONER OF CENTRAL EXCISE versus M/S. ESWARAN AND SONS ENGINEERS LTD. — [2005] 1 S.C.R. 108
• COMMISSIONER OF CENTRAL EXCISE versus M/S. RATAN MELTING AND WIRE INDUSTRIES, CALCUTTA — [2005] 2 S.C.R. 329
• COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD versus M/S. GINNI FILAMENTS LTD. — [2005] 2 S.C.R. 137
• COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD versus M/S. HINDUSTAN SAFETY GLASS WORKS LTD . — [2005] 2 S.C.R. 229
• COMMISSIONER OF CENTRAL EXCISE, BELGAUM versus M/S. AKAY COSMETIC (P) LTD., HUMBLI — [2005] 3 S.C.R. 141
• COMMISSIONER OF CENTRAL EXCISE, BELGAUM versus M/S. AKAY COSMETICS PVT. LTD. — [2005] 3 S.C.R. 118
• COMMISSIONER OF CENTRAL EXCISE, BHUBANESHWAR-11 versus M/S IFGT REFRACTORIES LTD. — [2005] SUPP. 2 S.C.R. 480
• COMMISSIONER OF CENTRAL EXCISE, CALCUTTA versus M/S. HINDUSTAN NATIONAL GLASS AND INDUSTRIES LTD. — [2005] 2 S.C.R. 744
• COMMISSIONER OF CENTRAL EXCISE, GHAZIABAD versus M/S. APEX TRADERS, SAHIBABAD — [2005] SUPP. 1 S.C.R. 829
• COMMISSIONER OF CENTRAL EXCISE, GOA AND CHENNAI versus M.R.F. LTD., CHENNAI — [2005] 1 S.C.R. 814
• COMMISSIONER OF CENTRAL EXCISE, HYDERABAD versus M/S. ALDEC CORPORATION — [2005] SUPP. 3 S.C.R. 536
• COMMISSIONER OF CENTRAL EXCISE, INDORE versus M/S. S. KUMARS LTD. AND ORS. — [2005] SUPP. 5 S.C.R. 370
• COMMISSIONER OF CENTRAL EXCISE, MEERUT versus M/S. MAHARSHI AYURVEDA CORPORATION LTD. — [2005] SUPP. 5 S.C.R. 537
• COMMISSIONER OF CENTRAL EXCISE, MEERUT-I versus BISLERI INTERNATIONAL PVT.LTD. — [2005] SUPP. 1 S.C.R. 841
• COMMISSIONER OF CENTRAL EXCISE, NAGPUR versus M/S. SIMPLEX MILLS CO. LTD. — [2005] 2 S.C.R. 441
• COMMISSIONER OF CENTRAL EXCISE, NEW DELHI versus M/S. HARI CHAND SHRI GOPAL ETC. — [2005] SUPP. 3 S.C.R. 931
• COMMISSIONER OF CENTRAL EXCISE, NEW DELHI versus M/S. HERO HONDA MOTORS — [2005] 3 S.C.R. 588
• COMMISSIONER OF CENTRAL EXCISE, PUNE versus ABHI CHEMICAL & PHARMACEUTICALS PVT. LTD. — [2005] 2 S.C.R. 210
• COMMISSIONER OF CENTRAL EXCISE, TRICHY versus M/S. GRASIM INDUSTRIES LTD. — [2005] 3 S.C.R. 466
• COMMISSIONER OF CENTRAL EXCISE-I, NEW DELHI versus M/S. S.R. TISSUES PVT. LTD. AND ANR. — [2005] SUPP. 2 S.C.R. 355
• COMMISSIONER OF CUSTOMS (GENERAL), NEW DELHI ETC. ETC. versus M/S. GUJARAT PERSTORP ELECTRONICS LTD. ETC. ETC. — [2005] SUPP. 2 S.C.R. 389
• COMMISSIONER OF CUSTOMS (IMPORTS), MUMBAI versus M/S. TULLOW INDIA OPERATIONS LTD. — [2005] SUPP. 4 S.C.R. 973
• COMMISSIONER OF CUSTOMS, MUMBAI versus M/S. BUREAU VERITAS AND ORS. — [2005] 2 S.C.R. 118
• COMMISSIONER OF INCOME TAX, JALPAIGURI versus OM PRAKASH MITTAL — [2005] 2 S.C.R. 263
• COMMISSIONER OF INCOME TAX, MUMBAI versus D.P. SANDU BROS. CHEMBUR (P) LTD. — [2005] 1 S.C.R. 895
• COMMISSIONER OF INCOME TAX, RAJKOT versus SHATRUSAILYA DIGVIJAYSINGH JADEJA — [2005] SUPP. 2 S.C.R. 1119
• COMMISSIONER OF PUBLIC INSTRUCTIONS AND ORS. versus K.R. VISHWANATH — [2005] SUPP. 2 S.C.R. 1042
• COMMISSIONER OF SALES TAX DELHI AND ORS. versus M/S. SHRI KRISHNA ENGG. CO. AND ORS. — [2005] 1 S.C.R. 825
• COMMISSIONER OF SALES TAX, U.P. versus M/S SWADESHI POLYTAX LTD., GHAZIABAD — [2005] SUPP. 3 S.C.R. 663
• COMMISSIONER OF TRADE TAX, LUCKNOW versus M/S. KANHAI RAM THEKEDAR — [2005] 3 S.C.R. 984
• COMMISSIONER OF TRADE TAX, U.P. AND ANR. versus M/S. KAJARIA CERAMICS LTD. — [2005] SUPP. 1 S.C.R. 437
• COMPETENT AUTHORITY versus BARANGORE JUTE FACTORY AND ORS. — [2005] SUPP. 5 S.C.R. 421
• CONTROLLER OF DEFENCE ACCOUNTS (PENSION) AND ORS. versus S. BALACHANDRAN NAIR — [2005] SUPP. 4 S.C.R. 431
• CREF FINANCE LTD. versus SHREE SHANTHI HOMES PVT. LTD. AND ANR. — [2005] SUPP. 2 S.C.R. 873
• D. GANESH RAO PATNAIK AND ORS. versus STATE OF JHARKHAND AND ORS. — [2005] SUPP. 4 S.C.R. 102
• D. PARRY (INDIA) LTD. versus ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, CHENNAI — [2005] 3 S.C.R. 1144
• D.C.L. POLYSTER LTD., NAGPUR versus COLLECTOR OF CENTRAL EXCISE AND CUSTOMS — [2005] 2 S.C.R. 279
• DAMODARAN PILLAI AND ORS. versus SOUTH INDIAN BANK LTD. — [2005] SUPP. 3 S.C.R. 117
• DATTU SHAMRAO VALKE AND ANR. versus STATE OF MAHARASHTRA — [2005] 3 S.C.R. 635
• DAYANDEOGANPAT JADHAV versus MADHAV VITHAL BHASKAR AND ORS. — [2005] SUPP. 4 S.C.R. 439
• DELHI DEVELOPMENT AUTHORITY versus SKIPPER CONSTRUCTION AND ANR. — [2005] 3 S.C.R. 313
• DEVA SAHAYAM (D) BY LRS. versus P. SAVITHRAMMA AND ORS. — [2005] SUPP. 3 S.C.R. 255
• DHAMPUR SUGAR MILLS LTD. versus BHOLA SINGH — [2005] 1 S.C.R. 1123
• DHARAM VEER SINGH AND ORS. versus STATE OF HARYANA AND ORS. — [2005] SUPP. 2 S.C.R. 1180
• DHARAMPAL SATYAPAL versus COMMISSIONER OF CENTRAL EXCISE, NEW DELHI — [2005] 3 S.C.R. 746
• DILAWAR SINGH versus PARVINDER SINGH@ IQBAL SINGH AND ANR. — [2005] SUPP. 5 S.C.R. 83
• DILIP KUMAR GHOSH AND ORS. versus CHAIRMAN AND ORS. — [2005] SUPP. 3 S.C.R. 158
• DIRECTOR GENERAL DOORDARSHAN MANDI HOUSE, NEW DELHI AND ORS. versus MANAS DEY AND ORS. — [2005] SUPP. 5 S.C.R. 298
• DIRECTOR OF EDUCATION, UTTARANCHAL AND ORS. versus VED PRAKASH JOSHI AND ORS. — [2005] SUPP. 1 S.C.R. 620
• DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO.LTD. AND ANR. versus SAMIR CHANDRA CHAUDHARY — [2005] SUPP. 1 S.C.R. 613
• DR. CHIRANJI LAL (D) BY LRS. versus HARI DAS (D) BY LRS. — [2005] SUPP. 1 S.C.R. 359
• DURGA PRASANNA TRIPATHY versus ARUNDHATL TRIPATHY — [2005] SUPP. 2 S.C.R. 833
• E. PARASHURAMAN (D) BY LRS. versus V. DORAISWAMY (D) BY LRS. — [2005] SUPP. 5 S.C.R. 329
• EMPLOYEES STATE INSURANCE CORPORATION versus GNANAMBIGAI MILLS LTD. — [2005] SUPP. 1 S.C.R. 738
• F.C.I. AND ORS. versus SONELAL — [2005] SUPP. 5 S.C.R. 238
• FOOD CORPORATION OF INDIA AND ORS. versus BHANU LODH AND ORS. — [2005] 2 S.C.R. 350
• FORUM, PREVENTION OF ENVN. AND SOUND POLLUTION versus UNION OF INDIA AND ORS. — [2005] SUPP. 4 S.C.R. 966
• G. MAHALINGAPPA versus G.M. SAVITHA — [2005] SUPP. 2 S.C.R. 487
• G. SRINIVAS versus GOVT. OF A.P. AND ORS. — [2005] SUPP. 3 S.C.R. 404
• G. SRINIVASGOUD versus STATE OF A.P. — [2005] SUPP. 3 S.C.R. 840
• G.M., O.N.G.C. LTD versus SENDHABHAI VASTRAM PATEL AND ORS. — [2005] SUPP. 2 S.C.R. 448
• G.REGHUNATHAN versus K.V. VARGHESE — [2005] SUPP. 2 S.C.R. 848
• GAYA PRASAD KAR versus SUBRATA KUMAR BANERJEE — [2005] SUPP. 3 S.C.R. 891
• GENERAL MANAGER, HARYANA ROADWAYS versus RUDHAN SINGH — [2005] SUPP. 1 S.C.R. 569
• GLOBAL ENERGY LTD . .AND ANR. versus M/S. ADANI EXPORTS LTD. AND ORS. — [2005] 3 S.C.R. 1108
• GODFREY PHILLIPS INDIA LTD. AND ANR. versus STATE OF U.P. AND ORS. — [2005] 1 S.C.R. 732
• GOVERNMENT OF INDIA AND ORS. versus INDIAN TOBACCO ASSOCIATION — [2005] SUPP. 2 S.C.R. 859
• GOVINDARAJU versus MARIAMMAN — [2005] 1 S.C.R. 1100
• GOVT. OF A.P. AND ANR. versus J.B. EDUCATIONAL SOCIETY AND ANR. ETC. — [2005] 2 S.C.R. 302
• GOVT. OF A.P. AND ORS. versus KOLLUTLA OBI REDDY AND ORS. — [2005] SUPP. 2 S.C.R. 513
• GUJARAT AMBUJA CEMENTS LTD. AND ANR. versus UNION OF INDIA AND ANR. — [2005] 2 S.C.R. 1038
• GUNTAIAH AND ORS. versus HAMBAMMA AND ORS. — [2005] SUPP. 1 S.C.R. 770
• GURCHARAN SINGH versus REGISTRAR, CO-OPERATIVE SOCIETIES, HIMACHAL PRADESH AND ORS. — [2005] SUPP. 3 S.C.R. 230
• GURMEET SINGH versus STATE OF U.P. — [2005] SUPP. 3 S.C.R. 651
• GURPAL SINGH versus STATE OF PUNJAB AND ORS. — [2005] SUPP. 1 S.C.R. 215
• GURPREET SINGH versus STATE OF PUNJAB — [2005] SUPP. 5 S.C.R. 90
• H.P. STATE ELECTRICITY BOARD AND ORS. versus SHIV K. SHARMA AND ORS. — [2005] 1 S.C.R. 209
• HAFIZ versus STATE OF U.P. — [2005] SUPP. 3 S.C.R. 952
• HALDIA REFINERY CANTEEN EMPS. UNION AND ORS. versus M/S. INDIAN OIL CORPORATION LTD. AND ORS. — [2005] 3 S.C.R. 972
• HANS RAJ BANGA versus RAM CHANDER AGGARWAL — [2005] 3 S.C.R. 994
• HARBANS KAUR AND ANR. versus STATE OF HARYANA — [2005] 2 S.C.R. 450
• HARBANS versus OM PRAKASH AND ORS. — [2005] SUPP. 5 S.C.R. 141
• HARI CHAND AND ORS. versus FARIDABAD COMPLEX ADMINISTRATION AND ORS. — [2005] 3 S.C.R. 903
• HARI RAO versus N. GOVINDACHARI AND ORS. — [2005] SUPP. 3 S.C.R. 217
• HARI SHANKAR RASTOGI versus SHRI SHAM MANOHAR AND ORS. — [2005] 2 S.C.R. 950
• HARJIT SINGH versus STATE OF PUNJAB — [2005] SUPP. 5 S.C.R. 629
• HARKIRAT SINGH versus AMARINDER SINGH — [2005] SUPP. 5 S.C.R. 817
• HARMOHINDER SINGH PRADHAN versus RANJEET SINGH TALWANDI AND ORS. — [2005] 3 S.C.R. 952
• HARNEK SINGH versus CHARANJIT SINGH AND ORS. — [2005] SUPP. 4 S.C.R. 223
• HARSHAD CHIMAN LAL MODI versus D.L.F. UNIVERSAL LTD. AND ANR. — [2005] SUPP. 5 S.C.R. 740
• HARSHAD CHIMAN LAL MODI versus D.L.F., UNIVERSAL LTD. AND ANR. — [2005] SUPP. 3 S.C.R. 495
• HARWINDRA KUMAR versus CHIEF ENGINEER, KARMIK AND ORS. — [2005] SUPP. 5 S.C.R. 317
• HARYANA SEEDS DEVELOPMENT CORPN. LTD. versus SADHU AND ANR. — [2005] 2 S.C.R. 181
• HARYANA STATE COOP. LAND DEVELOPMENT BANK versus NEELAM — [2005] 2 S.C.R. 424
• HEM RAJ AND ORS. versus STATE OF HARYANA — [2005] 2 S.C.R. 1152
• HINDUSTAN COPPER LTD. AND ANR. versus BANSHI LAL AND ORS. — [2005] SUPP. 5 S.C.R. 665
• HINDUSTAN PETROLEUM CORPORATION LTD. versus DARIUS SHAPUR CHENAI AND ORS. — [2005] SUPP. 3 S.C.R. 388
• HINDUSTAN STEEL WORKS CONSTRUCTION LTD. AND ANR. versus HINDUSTAN STEEL WORKS CONSTRUCTION LTD., EMPLOYEES UNION — [2005] SUPP. 2 S.C.R. 540
• HOLIRAM BORDOLOI versus STATE OF ASSAM — [2005] 3 S.C.R. 406
• HOMBE GOWDA EDN TRUST AND ANR. versus STATE OF KARNATAKA AND ORS. — [2005] SUPP. 5 S.C.R. 937
• ICICI BANK LTD. AND ANR. versus MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS. — [2005] SUPP. 2 S.C.R. 62
• IDRISH BHAI DAUDBHAI versus STATE OF GUJARAT — [2005] 1 S.C.R. 885
• IMPRESSION PRINTS versus COMMISSIONER OF CENTRAL EXCISE, DELHI-I — [2005] SUPP. 2 S.C.R. 904
• IN RE: ENFORCEMENT AND IMPLEMENTATION OF DOWRY PROHIBITION ACT, 1961 versus - — [2005] 3 S.C.R. 1020
• IN RE: NOISE POLLUTION - IMPLEMENTATION OF THE LAWS FOR RESTRICTING USE OF LOUDSPEAKERS AND HIGH VOLUME PRODUCING SOUND SYSTEMS versus . — [2005] SUPP. 1 S.C.R. 624
• IN RE: SMT. SAYALEE SANJEEV JOSHI, MEMBER MAHARASHTRA PUBLIC SERVICE COMMISSION. versus . — [2005] SUPP. 3 S.C.R. 1099
• INCOME TAX OFFICER, BANGALORE versus M/S. INDUFLEX PRODUCTS (P) LTD. — [2005] SUPP. 5 S.C.R. 693
• INDIA LITERACY BOARD AND ORS. versus VEENA CHATURVEDI AND ORS. — [2005] 2 S.C.R. 200
• INDIAN CITY PROPERTIES LTD. AND ANR. versus THE MUNICIPAL COMMISSIONER OF GREATER BOMBAY AND ANR. — [2005] SUPP. 2 S.C.R. 372
• INDIAN DRUGS AND PHARMACEUTICALS LTD. AND ANR. versus R.K. SHEWARAMANI — [2005] SUPP. 2 S.C.R. 14
• INDORE DEVELOPMENT AUTHORITY versus SHRIKRISHNA OIL MILLS AND ORS. — [2005] 3 S.C.R. 480
• IQBAL SINGH MARWAH versus MEENAKSHI ETC. — [2005] 2 S.C.R. 708
• IRIDIUM INDIA TELECOM LTD. versus MOTOROLA INC. — [2005] 1 S.C.R. 73
• ISHWAR DUTT versus LAND ACQUISITION COLLECTOR AND ANR. — [2005] SUPP. 1 S.C.R. 903
• ISHWAR SINGH versus STATE OF RAJASTHAN AND ORS. — [2005] 1 S.C.R. 96
• J.H. JADHAV versus M/S. FORBES GOKAK LTD. — [2005] 2 S.C.R. 88
• JACOB MATHEW versus STATE OF PUNJAB AND ANR. — [2005] SUPP. 2 S.C.R. 307
• JAGDISH KUMAR AND ORS. versus STATE OF H. P. AND ORS. — [2005] SUPP. 5 S.C.R. 202
• JAGJIT SINGH @ JAGGA versus STATE OF PUNJAB — [2005] 1 S.C.R. 559
• JAI SINGH B. CHAUHAN versus PUNJAB NATIONAL BANK AND ORS. — [2005] SUPP. 1 S.C.R. 743
• JALARAM versus STATE OF RAJASTHAN — [2005] SUPP. 5 S.C.R. 449
• JAMSHED N. GUZDAR versus STATE OF MAHARASHTRA AND ORS. — [2005] 1 S.C.R. 223
• JANAK SINGH versus RAM DAS RAI AND ORS. — [2005] 1 S.C.R. 360
• JAYENDRA SARASWATHI SWAMIGAL versus STATE OF TAMIL NADU — [2005] 1 S.C.R. 160
• JAYENDRA SARASWATHY SWAMIGAL, TAMIL NADU versus STATE OF TAMIL NADU AND ORS. — [2005] SUPP. 4 S.C.R. 556
• JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, ADMINISTRATION DEPARTMENT versus JAYARAMAN AND ORS. — [2005] SUPP. 4 S.C.R. 676
• JOSEPH SEVERANCE AND ORS. versus BENNY MATHEW AND ORS. — [2005] SUPP. 3 S.C.R. 429
• K. CHANNEGOWDA AND ORS. versus KARNATAKA PUBLIC SERVICE COMMISSION AND ORS. — [2005] SUPP. 4 S.C.R. 126
• K. KALIMUTHU versus STATE BY D.S.P. — [2005] 3 S.C.R. 1
• K. PRABHAKARAN versus P. JAYARAJAN — [2005] 1 S.C.R. 296
• K. VENKATACHALA BHAT AND ANR. versus KRISHNA NAYAK (D) BY LRS. AND ORS. — [2005] 2 S.C.R. 623
• K.R. PURUSHOTHAMAN versus STATE OF KERALA — [2005] SUPP. 4 S.C.R. 498
• KAILASBHAI SHUKARAM TIWARI versus JOSTNA LAXMIDAS PUJARA AND ANR. — [2005] SUPP. 5 S.C.R. 506
• KAILASH CHAND AND ANR. versus DHARAM DASS — [2005] 3 S.C.R. 1182
• KAILASH VERMA versus PUNJAB STATE CIVIL SUPPLIES CORPORATION AND ANR. — [2005] 1 S.C.R. 527
• KAILASH versus NANHKU AND ORS. — [2005] 3 S.C.R. 289
• KAMALANANTHA AND ORS. versus STATE OF TAMIL NADU — [2005] 3 S.C.R. 182
• KAMESH PANJIYAR @ KAMLESH PANJIYAR versus STATE OF BIHAR — [2005] 1 S.C.R. 903
• KANCHUSTHABAM SATYANARAYANA AND ORS. versus NAMUDURI ATCHUTARAMAYYA AND ORS. — [2005] 2 S.C.R. 294
• KANKAVALI SHIKSHAN SANSTHA AND ORS. versus M.R. GAVALI AND ORS. — [2005] SUPP. 5 S.C.R. 864
• KANWAR PAL SINGH GILL versus STATE (ADMN., U.T. CHANDIGARH) THRO SECRETARY AND ANR. — [2005] SUPP. 1 S.C.R. 834
• KAPILA HINGORANI versus STATE OF BIHAR — [2005] 1 S.C.R. 456
• KAPRA MAZDOOR EKTA UNION versus MANAGEMENT OF M/S. BIRLA COTTON SPINNING AND WEAVING MILLS LTD. AND ANR. — [2005] 2 S.C.R. 888
• KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD. versus M/S. CAVALET INDIA LTD. AND ORS. — [2005] 2 S.C.R. 1183
• KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ANR. versus S.G. KOTTURAPPA AND ANR. — [2005] 2 S.C.R. 520
• KASTURI versus IYYAMPERUMAL AND ORS. — [2005] 3 S.C.R. 864
• KEDAR NATH DUBEY (D) BY LRS. AND ORS. versus SHEO NARAIN DUBEY (D) BY LRS. AND ORS. — [2005] SUPP. 1 S.C.R. 352
• KENDRIYA VIDYALAYA SANGTHAN AND ANR. versus S.C. SHARMA — [2005] 1 S.C.R. 374
• KERALA STATE ELECTRICITY BOARD versus HITECH ELECTROTHERMICS AND HYDROPOWER LTD. — [2005] SUPP. 2 S.C.R. 517
• KIRLOSKAR BROTHERS LTD. versus COMMISSIONER OF CENTRAL EXCISE, PUNE. — [2005] 2 S.C.R. 568
• KISHORE CHANDRA SAMAL versus THE DIVISIONAL MANAGER. ORISSA STATE CASHEW DEVELOPMENT CORPORATION LTD. DHENKANAL — [2005] SUPP. 5 S.C.R. 293
• KLSHUN @ RAM K!SHUN (DEAD) THROUGH LRS. versus BIHARI (DEAD) BY LRS. — [2005] SUPP. 2 S.C.R. 383
• KOKILAMBAL AND ORS. versus N. RAMAN — [2005] 3 S.C.R. 839
• KRISHNASAMY REDDIAR EDUCATIONAL TRUST versus MEMBER SECY., NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ANR. — [2005] 2 S.C.R. 937
• KULDEEP SINGH AND ANR. versus STATE OF TAMIL NADU AND ORS . — [2005] 3 S.C.R. 67
• LIFE INSURANCE CORPORATION OF INDIA versus MANI RAM — [2005] SUPP. 2 S.C.R. 342
• LIFE INSURANCE CORPORATION OF INDIA versus R. DHANDAPANI — [2005] SUPP. 5 S.C.R. 488
• LILLY KUTTY versus SCRUTINY COMMITTEE, S.C. AND S.T. AND ORS. — [2005] SUPP. 4 S.C.R. 87
• M. AHAMMEDKUTTY HAJI versus TAHSILDAR, KOZHIKODE KERALA AND ORS. — [2005] 2 S.C.R. 167
• M. JANARDHANA RAO versus JOINT COMMISSIONER OF INCOME TAX — [2005] 1 S.C.R. 874
• M. SELVANATHAN AND ANR. ETC. versus THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI AND ORS. ETC. — [2005] 2 S.C.R. 1
• M.B. RAMACHANDRAN versus GOWRAMMA AND ORS. — [2005] 3 S.C.R. 964
• M.C.D. versus STATE OF DELHI AND ANR. — [2005] 3 S.C.R. 1010
• M.K. KOTECHA versus COMMISSIONER OF CENTRAL EXCISE, AURANGABAD — [2005] 1 S.C.R. 42
• M.L. BINJOLKAR versus STATE OF MADHYA PRADESH — [2005] SUPP. 1 S.C.R. 765
• M.M. BILANEY AND ANR. versus FALI RUSTOMJI KUMANA — [2005] SUPP. 3 S.C.R. 622
• M.M. MALHOTRA versus UNION OF INDIA AND ORS. — [2005] SUPP. 3 S.C.R. 1026
• M.P. GOPALAKRISHNAN NAIR AND ANR. versus STATE OF KERALA AND ORS. — [2005] 3 S.C.R. 712
• M.P. HOUSING BOARD versus ANIL KUMAR KHIWANI — [2005] 2 S.C.R. 765
• M/S BIRLA CORPORATION LTD. versus COMMISSIONER OF CENTRAL EXCISE — [2005] SUPP. 1 S.C.R. 821
• M/S CHANNY ENTERPRISES versus COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH — [2005] 3 S.C.R. 251
• M/S VINAY SOLVENT EXTRACTION INDUSTRIES PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE, GUJARAT — [2005] 3 S.C.R. 687
• M/S. A.B.C. (INDIA) LTD. versus STATE OF ASSAM AND ANR. — [2005] SUPP. 2 S.C.R. 36
• M/S. AMAR ALCOHOLI LTD. versus SICOM LTD. AND ANR. — [2005] SUPP. 5 S.C.R. 31
• M/S. ANAND NISHIKAWA CO. LTD. versus COMMISSIONER OF CENTRAL EXCISE, MEERUT — [2005] SUPP. 3 S.C.R. 413
• M/S. ASHOKA SMOKELESS COAL INDUSTRIES PVT. LTD. AND ORS. versus UNION OF INDIA AND ORS. — [2005] SUPP. 5 S.C.R. 718
• M/S. CASTROL INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-I — [2005] 2 S.C.R. 414
• M/S. COMPACK PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE, VADODARA — [2005] SUPP. 4 S.C.R. 281
• M/S. DABUR (INDIA) LTD. versus COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR — [2005] 3 S.C.R. 144
• M/S. DHODHA HOUSE versus S.K. MAINGI — [2005] SUPP. 5 S.C.R. 751
• M/S. GEORGE WILLIAMSON (ASSAM) LTD. versus COMMISSIONER OF INCOME TAX, GAUHATI — [2005] SUPP. 3 S.C.R. 303
• M/S. GOPAL ZARDA UDYOG AND ORS. versus COMMISSIONER OF CENTRAL EXCISE, NEW DELHI — [2005] SUPP. 3 S.C.R. 829
• M/S. GUJARAT CYPROMET LTD. versus UNION OF INDIA AND ORS. — [2005] 3 S.C.R. 339
• M/S. HINDUSTAN ZINC LTD. versus COMMISSIONER OF CENTRAL EXCISE, JAIPUR — [2005] 2 S.C.R. 391
• M/S. HINDUSTAN ZINC LTD. versus COMMISSIONER OF CENTRAL EXCISE, JAIPUR — [2005] 2 S.C.R. 398
• M/S. JAINHIND ROADWAYS versus MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION AND ORS. — [2005] SUPP. 3 S.C.R. 820
• M/S. K. RAHEJA DEVELOPMENT CORPORATION versus STATE OF KARNATAKA — [2005] 3 S.C.R. 1210
• M/S. KABINI MINERALS PVT. LTD. AND ANR. versus STATE OF ORISSA AND ORS. — [2005] SUPP. 5 S.C.R. 341
• M/S. KARTA RAM RAMESHWAR DASS versus RAM BILAS AND ORS. — [2005] SUPP. 5 S.C.R. 415
• M/S. LARSEN & TOUBRO LTD. versus UNION OF INDIA AND ORS. — [2005] 1 S.C.R. 533
• M/S. MANGALORE GANESH BEEDI WORKS versus THE COMMISSIONER OF INCOME TAX, MYSORE AND ANR. — [2005] 1 S.C.R. 882
• M/S. MARUTI UDYOG LTD. versus RAM LAL AND ORS. — [2005] 1 S.C.R. 790
• M/S. MASTER MARINE SERVICES PVT. LTD. versus METCALFE AND HODGKINSON PVT. LTD. AND ANR. — [2005] 3 S.C.R. 666
• M/S. NGEF LTD. versus M/S. CHANDRA DEVELOPERS PVT. LTD. AND ANR. — [2005] SUPP. 3 S.C.R. 747
• M/S. NOBLE SYNTHETICS LTD. versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [2005] 2 S.C.R. 1003
• M/S. O.K. PLAY (INDIA) LTD. versus COMMISSIONER OF CENTRAL EXCISE, DELHI-III, GURGAON — [2005] 1 S.C.R. 1069
• M/S. O.K. PLAY (INDIA) LTD. versus COMMISSIONER OF CENTRAL EXCISE-II, NEW DELHI — [2005] 1 S.C.R. 1086
• M/S. OBETTEE PVT. LTD. versus MOHD. SHAFIQ KHAN — [2005] SUPP. 3 S.C.R. 449
• M/S. OSWAL AGRO FURANE LTD. AND ANR. versus OSWAL AGRO FURANE WORKERS UNION AND ORS. — [2005] 2 S.C.R. 94
• M/S. PAHWA CHEMICALS PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE, DELHI — [2005] 2 S.C.R. 380
• M/S. PREM CHAND VIJAY KUMAR versus YASH PAL SINGH AND ANR. — [2005] 3 S.C.R. 1029
• M/S. PREMIER ENGINEERS versus M/S. TAJ RUBBER INDUSTRIES AND ANR. — [2005] SUPP. 2 S.C.R. 597
• M/S. S & S. ENTERPRISE versus DESIGNATED AUTHORITY AND ORS. — [2005] 2 S.C.R. 255
• M/S. S.B.P. AND CO. versus M/S. PATEL ENGINEERING LTD. AND ANR. — [2005] SUPP. 4 S.C.R. 688
• M/S. S.V. TANK & VESSEL PVT. LTD. versus ENGINEERING WORKERS ASSOCIATION — [2005] 3 S.C.R. 651
• M/S. SACI ALLIED PRODUCTS LTD., U.P. versus COMMISSIONER OF CENTRAL EXCISE, MEERUT — [2005] 3 S.C.R. 881
• M/S. SAHAKARI KHAND UDYOG MANDAL LTD. versus COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS — [2005] 2 S.C.R. 606
• M/S. SAIT NAGJEE PURUSHOTHAM AND CO. LTD. versus VIMALABAI PRABHULAL AND ORS. — [2005] SUPP. 3 S.C.R. 973
• M/S. SANJEEV WOOLEN MILLS versus COMMISSIONER OF INCOME TAX, MUMBAI — [2005] SUPP. 5 S.C.R. 459
• M/S. SHARP INDUSTRIES LTD. versus COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III — [2005] SUPP. 3 S.C.R. 475
• M/S. SHREE HARI CHEMICALS EXPORT LTD. versus UNION OF INDIA AND ANR. — [2005] SUPP. 5 S.C.R. 900
• M/S. SUBHASH PROJECTS & MARKETING LTD. versus WEST BENGAL POWER DEVELOPMENT CORPORATION LTD. AND ORS. — [2005] SUPP. 4 S.C.R. 375
• M/S. TASHI DELEK GAMING SOLUTIONS LTD. AND ANR. versus STATE OF KARNATAKA AND ORS. — [2005] SUPP. 5 S.C.R. 670
• M/S. TATA IRON AND STEEL CO. LTD. versus STATE OF JHARKHAND AND ORS. — [2005] 2 S.C.R. 1207
• M/S. TCI FINANCE LTD. versus CALCUTTA MEDICAL CENTRE LTD. AND ANR. — [2005] SUPP. 3 S.C.R. 489
• M/S. TRANSMISSION CORPORATION OF A.P. LTD. versus M/S. LANCO KONDAPALLI POWER PVT. LTD. — [2005] SUPP. 5 S.C.R. 790
• M/S. U.P.S.R.T.C. versus IMTIAZ HUSSAIN — [2005] SUPP. 5 S.C.R. 725
• M/S. VADILAL CHEMICALS LTD. versus THE STATE OF ANDHRA PRADESH AND ORS. — [2005] SUPP. 2 S.C.R. 1
• M/S. W.P.I.L. LTD., GHAZIABAD versus COMMISSIONER OF CENTRAL EXCISE, MEERUT, U.P. — [2005] 2 S.C.R. 246
• M/S. WESTERN INDIA PLYWOODS LTD. versus COLLECTOR OF CUSTOMS, KOCHIN — [2005] SUPP. 4 S.C.R. 218
• M/S. ZEE TELE FILMS LTD. AND ANR. versus UNION OF INDIA AND ORS. — [2005] 1 S.C.R. 913
• MADAN LAL AND ANR versus BAL KRISHAN AND ORS. — [2005] SUPP. 5 S.C.R. 736
• MADHYA PRADESH ELECTRICITY BOARD versus JAGDISH CHANDRA SHARMA — [2005] 2 S.C.R. 559
• MAHADEO BAJIRAO PATIL versus STATE OF MAHARASHTRA AND ORS. — [2005] SUPP. 2 S.C.R. 1182
• MAHATMA GANDHI MISSION versus CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ORS. — [2005] SUPP. 3 S.C.R. 246
• MAHENDRA BABURAO MAHADIK AND ORS. versus SUBHASH KRISHNA KANITKAR AND ORS. — [2005] 2 S.C.R. 903
• MAHILA VIKAS MANDAL COLABA AND ORS. versus THE STATE OF MAHARASHTRA AND ANR. — [2005] SUPP. 1 S.C.R. 753
• MANAGEMENT COMMITTEE OF MONTFORT SENIOR SECONDARY SCHOOL versus SHRI VIJAY KUMAR AND ORS. — [2005] SUPP. 3 S.C.R. 137
• MANAGEMENT OF KALPATARU VIDYSAMASTHEY (R) AND ANR. versus S.B. GUPTA AND ANR. — [2005] SUPP. 3 S.C.R. 152
• MANAGEMENT OF M/S. SONEPAT COOPERATIVE SUGAR MILLS LTD. versus AJIT SINGH — [2005] 2 S.C.R. 105
• MANAGER, R.B.I., BANGALORE versus S. MANI AND ORS. — [2005] 2 S.C.R. 797
• MANDIR SHREE SITARAMJI @ SHREE SITARAM BHANDAR versus LAND ACQUISITION COLLECTOR AND ORS. — [2005] SUPP. 2 S.C.R. 969
• MANGU KHAN AND ORS. versus STATE OF RAJASTHAN — [2005] 2 S.C.R. 368
• MANICKA POOSALI (DEAD) BY LRS. AND ORS. versus ANJALI AMMAL AND ANR. — [2005] 2 S.C.R. 1027
• MANIK LAL MAJUMDAR AND ORS. versus GOURANGA CHANDRA DEY AND ORS. — [2005] 1 S.C.R. 437
• MANOJ KUMAR AND ANR. versus MUNNI DEVI — [2005] 3 S.C.R. 959
• MASS HOLDINGS PVT. LTD. versus MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANR. — [2005] SUPP. 4 S.C.R. 454
• MATHAI versus STATE OF KERALA — [2005] 1 S.C.R. 450
• MD. MUNNA versus UNION OF INDIA AND ORS. — [2005] SUPP. 3 S.C.R. 233
• MEDIQUIP SYSTEMS PVT. LTD. versus PROXIMA MEDICAL SYSTEM G.M.B.H. — [2005] 2 S.C.R. 1015
• MEERA KANWARIA versus SUNITA AND ORS. — [2005] SUPP. 5 S.C.R. 650
• MISHRILAL AND ORS. versus STATE OF M.P. AND ORS. — [2005] SUPP. 1 S.C.R. 259
• MOHAN DAS N. HEGDE (DEAD) THROUGH LRS. versus STATE OF KARNATAKA AND ANR. — [2005] 2 S.C.R. 1128
• MOHD. SHAMIM AND ORS. versus SMT. NAHID BEGUM AND ANR. — [2005] 1 S.C.R. 152
• MOHD. SIDDIQ ALI versus HIGH COURT OF A.P. THROUGH REGISTRAR AND ORS. — [2005] SUPP. 4 S.C.R. 478
• MRIDUL DHAR (MINOR) AND ANR. versus UNION OF INDIA AND ORS. — [2005] 1 S.C.R. 380
• MRS. SANJANA M. WIG versus HINDUSTAN PETRO CORPORATION LTD. — [2005] SUPP. 3 S.C.R. 190
• MUKHTIAR AHMED ANSARI versus STATE (N.C.T. OF DELHI) — [2005] 3 S.C.R. 797
• MURLIDHAR AND ORS. versus STATE OF RAJASTHAN — [2005] SUPP. 1 S.C.R. 175
• MYLAPORE CLUB versus STATE OF TAMIL NADU AND ANR. — [2005] SUPP. 4 S.C.R. 996
• N. NANALAL KIKLAWALA AND ANR. versus STATE OF GUJARAT AND ORS. — [2005] SUPP. 5 S.C.R. 1
• N.K. RAJGARHIA versus M/S. MAHAVIR PLANTATION LTD. AND ORS. — [2005] SUPP. 5 S.C.R. 882
• N.K. SHARMA versus ABHIMANYU — [2005] SUPP. 4 S.C.R. 207
• N.V. SRINIVASA MURTHY AND ORS. versus MARIYAMMA (DEAD) BY PROPOSED LRS. AND ORS. — [2005] SUPP. 1 S.C.R. 411
• NAGESH DATTA SHETTI AND ORS. versus THE STATE OF KARNATAKA AND ORS. — [2005] 1 S.C.R. 1065
• NARAYAN CHANDRA GHOSH AND ORS. versus KANAILAL GHOSH AND ORS. — [2005] SUPP. 5 S.C.R. 250
• NARESH KUMAR GOYAL versus UNION OF INDIA AND ORS. — [2005] SUPP. 4 S.C.R. 17
• NARMADA BACHAO ANDOLAN versus UNION OF INDIA AND ORS. — [2005] 2 S.C.R. 840
• NATIONAL INSURANCE CO. LTD. versus HARJEET RICE MILLS — [2005] SUPP. 1 S.C.R. 794
• NATIONAL INSURANCE CO. LTD. versus PREMBAI PATEL AND ORS. — [2005] 3 S.C.R. 655
• NATIONAL INSURANCE COMPANY LTD. versus MASTAN AND ANR. — [2005] SUPP. 5 S.C.R. 704
• NATIONAL INSURANCE CORPORATION LTD. versus KANTI DEVI AND ORS. — [2005] SUPP. 1 S.C.R. 186
• NATWAR PARIKH AND CO. LID. versus STATE OF KARNATAKA AND ORS. — [2005] SUPP. 2 S.C.R. 1100
• NEERAJ MUNJAL AND ORS versus ATUL GROVER MINOR AND ANR. — [2005] SUPP. 1 S.C.R. 11
• NEW INDIA ASSURANCE CO. LTD. versus CHARLIE AND ANR. — [2005] 2 S.C.R. 1173
• NIRMALJIT KAUR versus STATE OF PUNJAB AND ORS. — [2005] SUPP. 5 S.C.R. 514
• NORTH EASTERN COALFIELDS COAL INDIA LTD. versus MUBARAK ALI AND ORS. — [2005] 3 S.C.R. 850
• OM PRAKASH SHRIVASTAV versus STATE OF M.P. AND ANR. — [2005] 3 S.C.R. 679
• ORISSA AGRO INDUSTRIES CORPORATION LTD. AND ORS. versus BHARATI INDUSTRIES AND ORS. — [2005] SUPP. 5 S.C.R. 55
• P.A. INAMDAR AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2005] SUPP. 2 S.C.R. 603
• P.C. AGGARWALA versus PAYMENT OF WAGES INSPECTOR, M.P. AND ORS. — [2005] SUPP. 3 S.C.R. 514
• P.C. VARGHESE versus DEVAKI AMMA BALAMBIKA DEVI AND ORS. — [2005] SUPP. 4 S.C.R. 267
• P.K. SHAJI @ THAMMANAM SHAJI versus STATE OF KERALA — [2005] SUPP. 4 S.C.R. 840
• P.T. THOMAS versus THOMAS JOB — [2005] SUPP. 2 S.C.R. 20
• P.V. MAHADEVAN versus M.D. TAMIL NADU HOUSING BOARD — [2005] SUPP. 2 S.C.R. 474
• PALLA VI REFRACTORIES AND ORS. ETC. ETC. versus M/S. SINGARENI COLLERIES CO. LTD. ETC. ETC. — [2005] 1 S.C.R. 30
• PANCHANAN MISHRA versus DIGAMBAR MISHRA AND ORS. — [2005] 1 S.C.R. 484
• PAPILA BAI versus CHAVDAS T. BHORTAKKE (DEAD) BY LRS. AND ORS. — [2005] 1 S.C.R. 215
• PARAMJIT BHASIN AND ORS. versus UNION OF INDIA AND ORS. — [2005] SUPP. 5 S.C.R. 118
• PARSOTTAMBHAI MAGANBHAI PATEL AND ORS. versus STATE OF GUJARAT THROUGH DEPUTY COLLECTOR MODASA AND ANR. — [2005] SUPP. 2 S.C.R. 1192
• PATTAMMAL AND ORS. versus UNION OF INDIA AND ANR. — [2005] SUPP. 5 S.C.R. 41
• PENTAKOTA SATYANARAYANA AND ORS. versus PENTAKOTA SEETHARATNAM AND ORS. — [2005] SUPP. 3 S.C.R. 719
• PEOPLE'S UNION FOR CIVIL LIBERTIES versus UNION OF INDIA AND ANR. — [2005] 1 S.C.R. 494
• POPAT AND KOTECHA PROPERTY versus STATE BANK OF INDIA STAFF ASSOCIATION — [2005] SUPP. 2 S.C.R. 1030
• PRAKASH KUMAR @ PRAKASH BHUTTO versus STATE OF GUJARAT — [2005] 1 S.C.R. 408
• PRAMOD KUMAR JAISWAL AND ORS. versus BIBI HUSN BANO AND ORS. — [2005] 3 S.C.R. 1119
• PRASAD TECHNOLOGY PARK PVT. LTD. versus SUB-REGISTRAR AND ORS. — [2005] SUPP. 5 S.C.R. 642
• PRATAP SINGH AND ANR. versus STATE OF MADHYA PRADESH — [2005] SUPP. 5 S.C.R. 439
• PRATAP SINGH versus STATE OF JHARKHAND AND ANR. — [2005] 1 S.C.R. 1019
• PROCTER & GAMBLE HYGIENE & HEALTH CARE LTD. versus COMMISSIONER OF CENTRAL EXCISE, BHOPAL. — [2005] SUPP. 5 S.C.R. 496
• PROF. YASHPAL AND ANR. versus STATE OF CHHATTISGARH AND ORS. — [2005] 2 S.C.R. 23
• PU MYLLAI HLYCHHO AND ORS. versus STATE OF MIZORAM AND ORS. — [2005] 1 S.C.R. 279
• PUNDLIK versus STATE OF MAHARASHTRA AND ORS. — [2005] SUPP. 2 S.C.R. 977
• PUNJAB AND SIND BANK AND ORS. versus MOHINDER PAL SINGH AND ORS. — [2005] SUPP. 4 S.C.R. 989
• PUNJAB STATE ELECTRICILY BOARD versus DARBARA SINGH — [2005] SUPP. 5 S.C.R. 275
• PUNJAB STATE ELECTRICITY BOARD LTD. versus ZORA SINGH AND ORS. — [2005] SUPP. 2 S.C.R. 524
• R & M TRUST versus KORAMANGALA RESIDENTS VIGILANCE GROUP AND ORS. — [2005] 1 S.C.R. 582
• R. MURALI AND ORS. versus KANYAKA P. DEVASTHANAM AND CHARITIES AND ORS. — [2005] SUPP. 1 S.C.R. 799
• R.C. TOBACCO PVT. LTD. AND ANR. versus UNION OF INDIA AND ANR. — [2005] SUPP. 3 S.C.R. 342
• R.M. YELLATTI versus THE ASST. EXECUTIVE ENGINEER — [2005] SUPP. 4 S.C.R. 1010
• RAHUL AGARWAL versus RAKESH JAIN AND ANR. — [2005] 1 S.C.R. 521
• RAJ KUMAR YADAV versus SAMIR KUMAR MAHASETH AND ORS — [2005] 2 S.C.R. 670
• RAJAN RAI versus STATE OF BIHAR — [2005] SUPP. 5 S.C.R. 128
• RAJASTHAN FINANCIAL CORPORATION AND ANR. versus THE OFFICIAL LIQUIDATOR AND ANR. — [2005] SUPP. 3 S.C.R. 1073
• RAJASTHAN STATE ROAD TRANSPORT CORPORATLON AND ORS. versus ZAKIR HUSSAIN — [2005] SUPP. 2 S.C.R. 786
• RAJASTHAN WELFARE SOCIETY versus STATE OF RAJASTHAN — [2005] 3 S.C.R. 387
• RAJENDER SINGH versus LT. GOVERNOR, ANDAMAN & NICOBAR ISLANDS AND ORS. — [2005] SUPP. 3 S.C.R. 1042
• RAJENDRA CONSTRUCTION COMPANY versus MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND ORS. — [2005] SUPP. 2 S.C.R. 582
• RAJENPRA SAIL versus MADHYA PRADESH HIGH COURT BAR ASSOCIATION AND ORS. — [2005] 3 S.C.R. 816
• RAJESH K. GUPTA versus RAM GOPAL AGARWALA AND ORS. — [2005] 3 S.C.R. 946
• RAJESH KUMAR GUPTA AND ORS. versus STATE OF U.P. AND ORS. — [2005] 3 S.C.R. 1171
• RAJESHWARI versus PURAN INDORIA — [2005] SUPP. 2 S.C.R. 1016
• RAJINDER SINGH CHAUHAN AND ORS. versus STATE OF HARYANA AND ORS. — [2005] SUPP. 5 S.C.R. 360
• RAJU S. JETHMALANI AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2005] SUPP. 1 S.C.R. 1
• RAKESH VIJ versus RAMINDER PAL SINGH SETHI — [2005] SUPP. 3 S.C.R. 777
• RAM BHUAL versus AMBIKA SINGH — [2005] SUPP. 3 S.C.R. 693
• RAM DAYAL RAI versus JHARKHAND STATE ELECTRICITY BOARD AND ORS — [2005] 2 S.C.R. 576
• RAMADHAR SHRIVAS versus BHAGWANDAS — [2005] SUPP. 4 S.C.R. 808
• RAMASHRAY YADAY AND ORS. versus STATE OF BIHAR — [2005] SUPP. 5 S.C.R. 75
• RAMBHAU NAMDEO GAJRE versus NARAYAN BAPUJI DHOTRA (DEAD) THROUGH LRS. — [2004] SUPP. 3 S.C.R. 817
• RAMESH AND ORS. versus STATE OF TAMIL NADU — [2005] 2 S.C.R. 493
• RAMESH CHAND DAGA versus RAMESHWARI BAI — [2005] 2 S.C.R. 927
• RAMESHWAR PRASAD AND ORS. versus UNION OF INDIA AND ANR. — [2005] SUPP. 4 S.C.R. 152
• RAMLAL AND ANR. versus PHAGUA AND ORS. — [2005] SUPP. 4 S.C.R. 331
• RANI KUSUM versus KANCHAN DEVI AND ORS. — [2005] SUPP. 2 S.C.R. 752
• RANJITSING BRAHMAJEETSING SHARMA versus STATE OF MAHARASHTRA AND ANR. — [2005] 3 S.C.R. 345
• RANVIR SINGH AND ANR. versus UNION OF INDIA — [2005] SUPP. 3 S.C.R. 31
• RAVI KUMAR versus STATE OF PUNJAB — [2005] 2 S.C.R. 548
• REDDY SAMPATH KUMAR versus STATE OF ANDHRA PRADESH — [2005] SUPP. 3 S.C.R. 133
• REFERENCE UNDER ARTICLE 317(1) OF THE CONSTITUTION OF INDIA, FOR INQUIRY AND REPORT ON THE CHARGES LEVELED AGAINST DR. H.B. MIRDHA,CHAIRMAN ORISSA PSC versus . — [2005] SUPP. 2 S.C.R. 370
• REKHA MUKHERJEE versus ASHIS KUMAR DAS AND ORS. — [2005] 2 S.C.R. 473
• RESEARCH FOUNDATION FOR SCIENCE TECHNOLOGY AND NATURAL RESOURCES POLICY versus UNION OF INDIA AND ANR. — [2005] 1 S.C.R. 115
• RITE APPROACH GROUP LTD. versus M/S. ROSOBORONEXPORT — [2005] SUPP. 5 S.C.R. 266
• ROMESH LAL JAIN versus NAGINDER SINGH RANA AND ORS. — [2005] SUPP. 4 S.C.R. 868
• RUKMANI AMMAL AND ANR. versus JAGDEESA GOUNDER — [2005] SUPP. 5 S.C.R. 105
• RUMA CHAKRABORTY versus SUDHA RANI BANERJEE AND ANR. — [2005] SUPP. 3 S.C.R. 1051
• S. BRAHMANAND AND ORS. versus K.R. MUTHUGOPAL (D) AND ORS. — [2005] SUPP. 4 S.C.R. 461
• S. PUSHPA AND ORS. versus SIVACHANMUGAVELU AND ORS. — [2005] 1 S.C.R. 1158
• S.D. SINGH versus JHARKHAND HIGH COURT, THROUGH R.G. AND ORS. — [2005] SUPP. 5 S.C.R. 562
• S.D.O. GRID CORPORATION OF ORISSA LTD. AND ORS. versus TIMUDU ORAM — [2005] SUPP. 1 S.C.R. 891
• S.K. SHUKLA AND ORS. versus STATE OF U.P. AND ORS — [2005] SUPP. 5 S.C.R. 172
• S.M.S. PHARMACEUTICALS LTD versus NEETA BHALLA AND ANR. — [2005] SUPP. 3 S.C.R. 371
• S.V. MUZUMDAR AND ORS. versus GUJARAT STATE FERTILIZER CO. LTD. AND ANR. — [2005] 3 S.C.R. 857
• SAIBANNA versus STATE OF KARNATAKA — [2005] 3 S.C.R. 760
• SALEM ADVOCATE BAR ASSOCIATION, TAMIL NADU versus UNION OF INDIA — [2005] SUPP. 1 S.C.R. 929
• SAMYA SETT versus SHAMBU SARKAR AND ANR. — [2005] SUPP. 2 S.C.R. 686
• SANGEETA SINGH versus UNION OF INDIA AND ORS. — [2005] SUPP. 2 S.C.R. 823
• SANGRAMSINH P. GAEKWAD AND ORS. versus SHANTADEVI P. GAEKWAD (I) THR. LRS. AND ORS. — [2005] 1 S.C.R. 624
• SANJEEV BHATNAGAR versus UNION OF INDIA AND ORS. — [2005] SUPP. 1 S.C.R. 371
• SARASWATI DEVI GUPTA versus SUDHA RANI AND ORS. — [2005] SUPP. 5 S.C.R. 746
• SARBANANDA SONOWAL versus UNION OF INDIA AND ANR. — [2005] SUPP. 1 S.C.R. 472
• SAROOP SINGH versus BANTO AND ORS. — [2005] SUPP. 4 S.C.R. 253
• SARUP SINGH versus STATE OF PUNJAB — [2005] SUPP. 3 S.C.R. 965
• SASIKUMAR AND ORS. versus KUNNATH CHELLAPPAN NAIR AND ORS. — [2005] SUPP. 4 S.C.R. 363
• SATBIR SINGH AND ORS. versus STATE OF HARYANA — [2005] SUPP. 3 S.C.R. 182
• SATLUJ JAL VIDYUT NIGAM LTD. AND ANR. versus DILA RAM AND ORS. — [2005] 1 S.C.R. 66
• SATRUCHARLA VIJAYA RAMA RAJU versus NIMMAKA JAYA RAJU AND ORS. — [2005] SUPP. 4 S.C.R. 821
• SAVITABEN SOMABHAI BHATIYA versus STATE OF GUJARAT AND ORS. — [2005] 2 S.C.R. 638
• SECRETARY TO THE GOVT. AND ANR. versus M. SENTHIL KUMAR — [2005] 2 S.C.R. 436
• SECRETARY, A.P. PUBLIC SERVICE COMMISSION versus B. SWAPNA AND ORS. — [2005] 2 S.C.R. 991
• SECRETARY, O.N.G.C. LTD. AND ANR. versus V.U. WARRIER — [2005] 3 S.C.R. 696
• SECY. DEPTT. OF HOME A.P. AND ORS. versus B. CHINNAM NAIDU — [2005] 1 S.C.R. 1147
• SEDCO FOREX INTERNATIONAL DRILL. INC. AND ORS. versus COMMISSIONER OF INCOME TAX, DEHRADUN AND ANR. — [2005] SUPP. 5 S.C.R. 302
• SEEMA versus ASHWANI KUMAR — [2005] 3 S.C.R. 649
• SHAIKH SALIM HAJI ABDUL KHAYUMSAB versus KUMAR AND ORS. — [2005] SUPP. 5 S.C.R. 349
• SHAKUNTLA DEVI versus UNION OF INDIA AND ANR. — [2005] SUPP. 3 S.C.R. 950
• SHANMUGHASUNDARAM AND ORS. versus DIRAVIA NADAR (D) BY LRS. AND ANR. — [2005] 2 S.C.R. 649
• SHANTHA @ USHADEVI AND ANR. versus B.G. SHIVANANJAPPA — [2005] SUPP. 1 S.C.R. 153
• SHANTI PRASAD DEVI AND ANR. versus SHANKAR MAHTO AND ORS. — [2005] SUPP. 1 S.C.R. 418
• SHATRUSAILYA DIGVIJAYSINGH JADEJA versus COMMISSIONER OF INCOME TAX, RAJKOT — [2005] SUPP. 2 S.C.R. 1115
• SHEIKH MEHEBOOB @ HETAK AND ORS. versus STATE OF MAHARASHTRA — [2005] 2 S.C.R. 628
• SHENYANG MASTSUSHIT S. BATTERY CO. LTD. versus M/S. EXIDE INDUSTRIES LTD. AND ORS. — [2005] 2 S.C.R. 332
• SHIN-ETSU CHEMICAL CO. LTD. versus AKSH OPTIFIBRE LTD. AND ANR. — [2005] SUPP. 2 S.C.R. 699
• SHIV DAYAL GUPTA versus STATE OF RAJASTHAN AND ANR. — [2005] SUPP. 5 S.C.R. 732
• SHREE SUBHLAXMI FABRICS PVT. LTD. versus CHAND MAL BARADIA AND ORS. — [2005] 2 S.C.R. 1138
• SHRI BANARSI DASS versus MRS. TEEKU DUTTA AND ANR. — [2005] 3 S.C.R. 923
• SHUBH SHANTI SERVICES LTD. versus MANJULA S. AGARWALLA AND ORS — [2005] SUPP. 1 S.C.R. 264
• SIDDARTHA TUBES LTD. versus COMMISSIONER OF CENTRAL EXCISE, INDORE (MP) — [2005] SUPP. 5 S.C.R. 859
• SIDDHARTHA TUBES LTD. versus COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, INDORE (MP) — [2005] SUPP. 5 S.C.R. 851
• SIDHARTH ETC. ETC. versus STATE OF BIHAR — [2005] SUPP. 3 S.C.R. 800
• SIDHESHWAR SAHAKARI SAKHAR KARKHANA LTD. versus UNION OF INDIA AND ORS. — [2005] 2 S.C.R. 317
• SIVAKUMAR versus STATE BY INSPECTOR OF POLICE — [2005] SUPP. 5 S.C.R. 578
• SMT. CLAUDE-LILA PARULEKAR versus M/S. SAKAL PAPERS PVT. LTD. AND ORS. — [2005] 2 S.C.R. 1063
• SMT. RAM SAKHI DEVI versus CHHATRA DEVI AND ORS. — [2005] SUPP. 1 S.C.R. 544
• SOBHA HYMAVATHI DEVI versus SETTI GANGADHARA SWAMY AND ORS. — [2005] 1 S.C.R. 848
• SONA BALA BORA AND ORS. versus JYOTIRINDRA BHATACHARJEE — [2005] 3 S.C.R. 454
• SONEPAT COOPERATIVE SUGAR MILLS LTD. versus RAKESH KUMAR — [2005] SUPP. 5 S.C.R. 950
• SPUN CASTING AND ENGG. CO. PVT. LTD. versus DWIJENDRA LAL SINHA (DEAD) THROUGH LRS. AND ORS. — [2005] 3 S.C.R. 395
• SREE BALAJI RICE MILL, BELLARY versus STATE OF KARNATAKA — [2005] 3 S.C.R. 12
• SREE VIJAYAKUMAR AND ANR. , versus STATE, BY INSPECTOR OF POLICE, KANYAKUMARI — [2005] SUPP. 1 S.C.R. 398
• SRI M. PURANDARA AND ORS. versus MAHADESHA S. AND ORS. — [2005] SUPP. 2 S.C.R. 812
• SRIDEVI AND ORS. versus JAYRAJA SHETTY AND ORS. — [2005] 1 S.C.R. 862
• SRIKANTHA S.M. versus M/S. BHARATH EARTH MOVERS LTD. — [2005] SUPP. 4 S.C.R. 156
• ST. THERESA'S TENDER LOVING CARE HOME AND ORS. versus STATE OF A.P. — [2005] SUPP. 4 S.C.R. 486
• STA TE OF UTTAR PRADESH AND ANR. versus SHIV NARAIN UPADHYAYA — [2005] SUPP. 1 S.C.R. 847
• STANDARD CHARTERED BANK AND ORS. ETC. versus DIRECTORATE OF ENFORCEMENT AND ORS. ETC. — [2005] SUPP. 1 S.C.R. 49
• STATE (N.C.T. OF DELHI) versus NAVJOT SANDHU@AFSAN GURU — [2005] SUPP. 2 S.C.R. 79
• STATE BANK OF INDIA AND ANR. versus BELA BAGCHI AND ORS. — [2005] SUPP. 2 S.C.R. 1084
• STATE BANK OF INDIA versus K.C. THARAKAN AND ORS. — [2005] SUPP. 3 S.C.R. 1012
• STATE BANK'S STAFF UNION (MADRAS CIRCLE) versus UNION OF INDIA AND ORS. — [2005] SUPP. 3 S.C.R. 200
• STATE OF ANDHRA PRADESH AND ANR. versus A.P. PENSIONERS ASSOCIATION AND ORS. — [2005] SUPP. 5 S.C.R. 223
• STATE OF ANDHRA PRADESH versus KANDA GOPALUDU — [2005] SUPP. 3 S.C.R. 643
• STATE OF ANDHRA PRADESH versus M/S. A.P. PAPER MILLS LTD. — [2005] 1 S.C.R. 7
• STATE OF ANDHRA PRADESH versus M/S. KONE ELEVATORS (INDIA) LTD. — [2005] 2 S.C.R. 152
• STATE OF BIHAR AND ORS. versus SHREE BAIDYANATH AYURVED BHAWAN (P) LTD. AND ORS. — [2005] 1 S.C.R. 334
• STATE OF GOA versus BABU THOMAS — [2005] SUPP. 3 S.C.R. 712
• STATE OF GUJARAT versus MIRZAPUR MOTI KURESHI KASSAB JAMAT AND ORS. — [2005] SUPP. 4 S.C.R. 582
• STATE OF HARYANA AND ANR. versus NATIONAL CONSUMER AWARENESS GROUP AND ORS. — [2005] 3 S.C.R. 1158
• STATE OF HARYANA AND ANR. versus SATYENDER SINGH RATHORE — [2005] SUPP. 3 S.C.R. 126
• STATE OF HARYANA AND ORS. versus CHARANJIT SINGH AND ORS. ETC. ETC. — [2005] SUPP. 4 S.C.R. 57
• STATE OF HARYANA AND ORS. versus RAJ RANI — [2005] SUPP. 2 S.C.R. 1027
• STATE OF HARYANA versus RAM PAL AND ORS. — [2005] 1 S.C.R. 1112
• STATE OF HIMACHAL PRADESH versus ASHA RAM — [2005] SUPP. 5 S.C.R. 280
• STATE OF HIMACHAL PRADESH versus PAWAN KUMAR — [2005] 3 S.C.R. 417
• STATE OF J & K AND ORS. versus SANJEEV KUMAR AND ORS. — [2005] 2 S.C.R. 400
• STATE OF KARNATAKA AND ANR. versus SANGAPPA DYAVAPPA BIRADAR AND ORS. — [2005] 2 S.C.R. 1197
• STATE OF KARNATAKA THROUGH CBI versus C. NAGARAJASWAMY — [2005] SUPP. 4 S.C.R. 169
• STATE OF KARNATAKA versus LAXUMAN — [2005] SUPP. 4 S.C.R. 535
• STATE OF KERALA AND ANR. versus P.V. NEELAKANDAN NAIR AND ORS. — [2005] SUPP. 1 S.C.R. 426
• STATE OF KERALA AND ORS. versus MAHARASHTRA DISTILLERIES LTD. AND ORS — [2005] SUPP. 1 S.C.R. 91
• STATE OF M.P. AND ORS. versus ONKAR PRASAD PATEL — [2005] SUPP. 5 S.C.R. 568
• STATE OF M.P. THROUGH C.B.I. ETC. versus PALTAN MALLAH AND ORS. ETC. — [2005] 1 S.C.R. 710
• STATE OF M.P. versus BALA @ BALARAM — [2005] SUPP. 3 S.C.R. 859
• STATE OF M.P. versus DAYAL SAHU — [2005] SUPP. 3 S.C.R. 703
• STATE OF MADHYA PRADESH versus BABBU BARKARE @ DALAP SINGH — [2005] SUPP. 1 S.C.R. 381
• STATE OF MADHYA PRADESH versus MUNNA CHOUBEY AND ANR. — [2005] 1 S.C.R. 781
• STATE OF MADHYA PRADESH versus SALEEM@ CHAMARU AND ANR. — [2005] SUPP. 1 S.C.R. 562
• STATE OF MAHARASHTRA AND ORS. versus R.S. BHONDE AND ORS. — [2005] SUPP. 2 S.C.R. 763
• STATE OF N.C.T. OF DELHI AND ANR. versus SANJEEV @ BITTOO — [2005] 3 S.C.R. 151
• STATE OF NAGALAND versus LIPOK AO AND ORS. — [2005] 3 S.C.R. 108
• STATE OF ORIS SA AND ORS. versus MD. ILLIYAS — [2005] SUPP. 5 S.C.R. 395
• STATE OF ORISSA AND ANR. versus SAROJ KUMAR SAHOO — [2005] SUPP. 5 S.C.R. 548
• STATE OF ORISSA AND ORS. versus GOPINATH DASH AND ORS. — [2005] SUPP. 5 S.C.R. 699
• STATE OF ORISSA AND ORS. versus LOKNATH RAY AND ORS. — [2005] 2 S.C.R. 873
• STATE OF PUNJAB AND ORS. versus AMAR NATH GOYAL AND ORS. — [2005] SUPP. 2 S.C.R. 549
• STATE OF PUNJAB AND ORS. versus M/S CHHABRA RICE MILLS AND ORS — [2005] SUPP. 5 S.C.R. 314
• STATE OF PUNJAB AND ORS. versus MOHINDERJIT KAUR — [2005] 1 S.C.R. 577
• STATE OF PUNJAB AND ORS. versus SATNAM KAUR AND ORS. — [2005] SUPP. 5 S.C.R. 891
• STATE OF PUNJAB AND ORS. versus SUKHWINDER SINGH — [2005] SUPP. 1 S.C.R. 580
• STATE OF PUNJAB versus BALWANT RAI — [2005] 2 S.C.R. 408
• STATE OF PUNJAB versus MOHINDER SINGH — [2005] 2 S.C.R. 758
• STATE OF PUNJAB versus SAWARAN SINGH — [2005] SUPP. 1 S.C.R. 786
• STATE OF PUNJAB versus SHIV RAM AND ORS. — [2005] SUPP. 2 S.C.R. 991
• STATE OF RAJASTHAN AND ORS. versus BASANT NAHATA — [2005] SUPP. 3 S.C.R. 1
• STATE OF RAJASTHAN versus BIRAM LAL — [2005] 3 S.C.R. 580
• STATE OF RAJASTHAN versus DAULAT RAM — [2005] SUPP. 2 S.C.R. 880
• STATE OF RAJASTHAN versus M/S. NAV BHARAT CONSTRUCTION CO. — [2005] SUPP. 3 S.C.R. 988
• STATE OF RAJASTHAN versus RAM CHANDRA — [2005] 3 S.C.R. 496
• STATE OF TAMIL NADU versus M. KRISHNAPPAN AND ORS. — [2005] 2 S.C.R. 1112
• STATE OF U.P. AND ANR. versus PAWAN KUMAR TIWARI AND ORS. — [2005] 1 S.C.R. 21
• STATE OF U.P. AND ORS. versus RAM BACHAN TRIPATHI — [2005] SUPP. 1 S.C.R. 924
• STATE OF U.P. AND OTHERS versus SUKHPAL SINGH BAL ETC. ETC. — [2005] SUPP. 2 S.C.R. 1135
• STATE OF U.P. versus GANGA RAM AND ORS. — [2005] SUPP. 4 S.C.R. 524
• STATE OF U.P. versus JAI BIR SINGH — [2005] SUPP. 1 S.C.R. 20
• STATE OF U.P. versus NEERAJ AWASTHI AND ORS. — [2005] SUPP. 5 S.C.R. 906
• STATE OF U.P. versus SATISH — [2005] 1 S.C.R. 1132
• STATE OF UP versus BRIJPAL SINGH — [2005] SUPP. 3 S.C.R. 633
• STATE OF UTTAR PRADESH AND ORS. versus VIJAY SHANKER TRIPATHI — [2005] SUPP. 1 S.C.R. 749
• STATE OF WEST BENGAL AND ANR. versus ALPANA ROY AND ORS. — [2005] SUPP. 3 S.C.R. 482
• STATE OF WEST BENGAL AND ORS. versus PURVI COMMUNICATION PVT. LTD. AND ORS. — [2005] 2 S.C.R. 954
• STATE TEXTILE CORPORATION LTD. versus P.C. CHATURVEDI AND ORS. — [2005] SUPP. 3 S.C.R. 849
• STATE THROUGH C.B.I. versus AMARMANI TRIPTHI — [2005] SUPP. 3 S.C.R. 454
• STATE THROUGH INSPECTOR OF POLICE, A.P. versus K. NARASIMHACHARY — [2005] SUPP. 4 S.C.R. 197
• STATE.OF H.P. AND ORS. versus GUJARAT AMBUJA CEMENT LTD. AND ANR. — [2005] SUPP. 1 S.C.R. 684
• SUBHADRA RANI PAL CHOUDHARY versus SHEIRLY WEIGAL NAIN AND ORS. — [2005] 3 S.C.R. 270
• SUBHASH SHAMRAO PACHUNDE versus STATE OF MAHARASHTRA — [2005] SUPP. 5 S.C.R. 594
• SUDHIR G. ANGUR AND ORS. versus M. SANJEEV AND ORS. — [2005] SUPP. 4 S.C.R. 851
• SUNIL KUMAR AND ANR. versus STATE OF RAJASTHAN — [2005] 1 S.C.R. 612
• SUNIL KUMAR SINGH versus UNION OF INDIA AND ORS. — [2005] 1 S.C.R. 25
• SUPRIYA BASU AND ORS versus WEST BENGAL HOUSING BOARD AND ORS. — [2005] SUPP. 2 S.C.R. 351
• SURENDER KUMAR versus UNION OF INDIA AND ORS. — [2005] 1 S.C.R. 468
• SURENDRANAGAR DISTRICT PANCHAYAT versus DAHYABHAI AMARSINH — [2005] SUPP. 4 S.C.R. 511
• SURESH CHANDRA versus STATE OF UTTAR PRADESH — [2005] SUPP. 1 S.C.R. 759
• SURESH versus MAHADEVAPPA SHIVAPPA DANANNAVA AND ANR. — [2005] 2 S.C.R. 131
• SURINDER SINGH @ SHINGARA SINGH versus STATE OF PUNJAB — [2005] SUPP. 2 S.C.R. 1172
• SURINDER SINGH versus KAPOOR SINGH (D) THROUGH LRS. AND ORS. — [2005] 3 S.C.R. 1084
• SUSHANTA TAGORE AND ORS. versus UNION OF INDIA AND ORS. — [2005] 2 S.C.R. 502
• SUSHIL KUMAR SHARMA versus UNION OF INDIA AND ORS. — [2005] SUPP. 1 S.C.R. 730
• SWAMY ATMANANDA AND ORS. versus SRI RAMAKRISHNA TAPOVANAM AND ORS. — [2005] 3 S.C.R. 556
• SWAMY ATMANANDA versus SWAMI BODHANANDA AND ORS. — [2005] 3 S.C.R. 578
• T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA AND ORS. — [2005] SUPP. 3 S.C.R. 552
• T.N. RAJASEKAR versus N. KASIVISWANATHAN AND ORS. — [2005] SUPP. 1 S.C.R. 884
• TAMIL NADU STATE TRANSPORT CORPORATION LTD. versus S. RAJAPRIYA AND ORS. — [2005] 3 S.C.R. 737
• TARA CHAND JAIN versus SIR GANGA RAM HOSPITAL AND ANR. — [2005] SUPP. 5 S.C.R. 812
• TECHNIP SA versus SMS HOLDING (PVT.) LTD. AND ORS. — [2005] SUPP. 1 S.C.R. 223
• THE COMMISSIONER OF CENTRAL EXCISE, MEERUT versus M/S. UNIVERSAL GLASS LTD., SAHIBABAD (GHAZIABAD) — [2005] 2 S.C.R. 733
• THE MANAGING DIRECTOR, TNSTC LTD. versus K.I. BINDU AND ORS. — [2005] SUPP. 3 S.C.R. 1089
• THE PRESIDENT, POORNATHRAYISHA SEVA SANGHAM, THRIPUNITHURA versus K. THILAKAN KAVENAL AND ORS. — [2005] 1 S.C.R. 1082
• THE STATE OF ANDHRA PRADESH AND ANR. versus T. SURYACHANDRA RAO — [2005] SUPP. 1 S.C.R. 809
• THE TATA IRON AND STEEL CO. LTD., BIHAR versus THE COLLECTOR OF CENTRAL EXCISE, PATNA — [2005] 2 S.C.R. 457
• TRILOKI NATH AND ORS. versus STATE OF U.P. — [2005] SUPP. 4 S.C.R. 931
• TRIVENI GLASS LTD., ALLAHABAD versus UNION OF INDIA AND ORS. — [2005] 2 S.C.R. 223
• U.O.I. THROUGH GOVT. OF PONDICHERRY AND ANR. versus V. RAMAKRISHNAN AND ORS. — [2005] SUPP. 4 S.C.R. 291
• U.P. MADHYAMIK SHIKSHA PARISHAD AND ORS. versus RAJ KUMAR AGNIHOTRI — [2005] 3 S.C.R. 770
• U.P. STATE BRASSWARE CORPN. LTD. AND ANR. versus UDAI NARAIN PANDEY — [2005] SUPP. 5 S.C.R. 609
• U.P. STATE ROAD TRANSPORT CORPORATION THROUGH ITS CHAIRMAN versus OMADITYA VERMA AND ORS. — [2005] 3 S.C.R. 166
• U.P. STATE SPINNING CO. LTD. versus R.S. PANDEY AND ANR. — [2005] SUPP. 3 S.C.R. 603
• U.P.S.E.B. AND ANR versus SANT KABIR SAHAKARI KATAI MILLS LTD. — [2005] SUPP. 3 S.C.R. 293
• U.P.S.R.T.C. versus MAHENDRA NATH TIWARI AND ANR. — [2005] SUPP. 5 S.C.R. 217
• UDAY SHANKAR TRIYAR versus RAM KALEWAR PRASAD SINGH AND ANR. — [2005] SUPP. 5 S.C.R. 157
• UMABAI AND ANR. versus NILKANTH DHONDIBA CHAVAN BY LRS. AND ANR. — [2005] 3 S.C.R. 521
• UMESH KAMAT versus STATE OF BIHAR — [2005] 1 S.C.R. 474
• UMESH KORGA BHANDARI versus MAHANAGAR TELEPHONE NIGAM LTD. AND ANR. — [2005] SUPP. 2 S.C.R. 443
• UMRAO SINGH versus PUNJABI UNIVERSITY, PATIALA AND ORS. — [2005] SUPP. 5 S.C.R. 530
• UNION OF INDIA AND ANR. versus MAJOR BAHADUR SINGH — [2005] SUPP. 5 S.C.R. 385
• UNION OF INDIA AND ANR. versus RAJA MOHAMMED AMIR MOHAMMAD KHAN — [2005] SUPP. 4 S.C.R. 390
• UNION OF INDIA AND ORS. versus ASHOK KUMAR AND ORS. — [2005] SUPP. 4 S.C.R. 317
• UNION OF INDIA AND ORS. versus BRAJ NANDAN SINGH — [2005] SUPP. 4 S.C.R. 356
• UNION OF INDIA AND ORS. versus GULAM MOHD. BHAT — [2005] SUPP. 4 S.C.R. 367
• UNION OF INDIA AND ORS. versus INDIAN JUTE MILLS ASSOCIATIONS AND ORS. — [2005] 3 S.C.R. 1222
• UNION OF INDIA AND ORS. versus JOSEPH P. CHERIAN — [2005] SUPP. 3 S.C.R. 617
• UNION OF INDIA AND ORS. versus KAMLA DEVI — [2005] SUPP. 1 S.C.R. 782
• UNION OF INDIA AND ORS. versus M/S ESSEL MINING & INDUSTRIES LTD. AND ANR. — [2005] SUPP. 2 S.C.R. 510
• UNION OF INDIA AND ORS. versus M/S. UPPER GANGES SUGAR AND INDUSTRIES LTD. — [2005] 1 S.C.R. 140
• UNION OF INDIA AND ORS. versus NARENDER SINGH — [2005] SUPP. 1 S.C.R. 899
• UNION OF INDIA AND ORS. versus SMT. DRAUPADI BEHARA AND ANR. — [2005] 1 S.C.R. 18
• UNION OF INDIA THROUGH INSPECTOR, CBI versus PURNANDU BISWAS — [2005] SUPP. 4 S.C.R. 181
• UNION OF INDIA versus GAGAN KUMAR — [2005] SUPP. 1 S.C.R. 825
• UNION OF INDIA versus HARINDER PAL SINGH AND ORS. — [2005] SUPP. 4 S.C.R. 669
• UNION OF INDIA versus KRIMPEX SYNTHETICS LTD. — [2005] SUPP. 2 S.C.R. 886
• UNION OF INDIA versus PRAMOD GUPTA (D) BY LRS. AND ORS. — [2005] SUPP. 3 S.C.R. 48
• UNION OF INDIA versus TECCO TRICHY ENGINEERS & CONTRACTORS — [2005] 2 S.C.R. 983
• UNIT TRUST OF INDIA versus RAVINDER KUMAR SHUKLA, ETC. ETC. — [2005] SUPP. 3 S.C.R. 281
• V. HUCHESWARAN versus MADRAS HARDWARE MART — [2005] SUPP. 4 S.C.R. 311
• V. RAMANA versus A.P.S.R.T.C. AND ORS. — [2005] SUPP. 2 S.C.R. 1149
• V. SUBRAMANI AND ANR. versus STATE OF TAMIL NADU — [2005] 2 S.C.R. 536
• V.D. CHAUDHARY versus STATE OF U.P. AND ANR. — [2005] SUPP. 2 S.C.R. 1095
• V.M. SALGAOCAR AND BROS. versus BOARD OF TRUSTEES OF PORT OF MORMUGAO AND ANR — [2005] 3 S.C.R. 27
• VASANT TUKARAM PAWAR versus STATE OF MAHARASHTRA — [2005] 3 S.C.R. 630
• VASANTHI versus STATE OF A.P. — [2005] 3 S.C.R. 1200
• VELLIKANNU versus R. SINGAPERUMAL AND ANR. — [2005] SUPP. 1 S.C.R. 160
• VIKRAM CEMENT versus COMMISSIONER OF CENTRAL EXCISE, INDORE — [2005] SUPP. 2 S.C.R. 930
• VILUBEN JHALEJAR CONTRACTOR (D) BY LRS. versus STATE OF GUJARAT — [2005] 3 S.C.R. 542
• VINAYAKA DEV IDAGUNJI AND ORS. versus SHIVARAM AND ORS. — [2005] SUPP. 1 S.C.R. 855
• VISHNU DUTT AND ORS. versus STATE OF RAJASTHAN AND ORS. — [2005] SUPP. 5 S.C.R. 773
• VISHNU@ UNDRYA versus STATE OF MAHARASHTRA — [2005] SUPP. 5 S.C.R. 474
• VISHWANATHA ACHARI versus KANAKASABAPATHY — [2005] SUPP. 1 S.C.R. 817
• VITHALBHAI PVT. LTD. versus UNION OF INDIA — [2005] 2 S.C.R. 680
• VIVEKA NAND SETHI versus CHAIRMAN, J. AND K., BANK LTD. AND ORS. — [2005] 3 S.C.R. 1095
• XEROX MODICORP LIMITED. versus STATE OF KARNATAKA — [2005] SUPP. 2 S.C.R. 895
• ZOROASTRIAN CO-OPERATIVE HOUSING SOCIETY LTD. AND ANR. versus DISTRICT REGISTRAR CO-OPERATIVE SOCIETIES (URBAN) AND ORS. — [2005] 3 S.C.R. 592

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