Supreme Court of India — 2021

708 reported judgments.

Open in Lexace

A. MANJU versus PRAJWAL REVANNA @ PRAJWAL R & ORS — [2021] 12 S.C.R. 195
A. NAVINCHANDRA STEELS PRIVATE LIMITED versus SREI EQUIPMENT FINANCE LIMITED & ORS. — [2021] 3 S.C.R. 597
A. SUBRAMANIAN & ANR. versus R. PANNERSELVAM — [2021] 1 S.C.R. 879
A.T. MYDEEN AND ANOTHER versus THE ASSISTANT COMMISSIONER, CUSTOMS DEPARTMENT — [2021] 10 S.C.R. 91
ABDUL AHAD AND ORS. versus UNION OF INDIA AND ORS. — [2021] 8 S.C.R. 1006
ABDUL KHUDDUS versus H.M. CHANDIRAMANI (DEAD) THR LRS. & ORS. — [2021] 10 S.C.R. 643
ABHISHEK KUMAR SINGH versus G. PATTANAIK & ORS. — [2021] 5 S.C.R. 305
ACHHAR SINGH versus STATE OF HIMACHAL PRADESH — [2021] 5 S.C.R. 243
ACQUA BOREWELL PVT. LTD. versus SWAYAM PRABHA & OTHERS — [2021] 7 S.C.R. 408
ADANI GAS LIMITED versus UNION OF INDIA & ORS. — [2021] 13 S.C.R. 1146
AJAY KUMAR @ BITTU & ANR. versus STATE OF UTTARAKHAND & ANR. — [2021] 1 S.C.R. 191
AJAY KUMAR SHUKLA AND OTHERS versus ARVIND RAI AND OTHERS — [2021] 12 S.C.R. 1178
AJAY PAL SINGH & ORS. versus STATE OF UTTAR PRADESH & ANR. — [2021] 7 S.C.R. 671
AJIT MOHAN & ORS. versus LEGISLATIVE ASSEMBLY NATIONAL CAPITAL TERRITORY OF DELHI & ORS. — [2021] 14 S.C.R. 611
AKKAMMA & ORS. versus VEMAVATHI & ORS. — [2021] 10 S.C.R. 1187
AKSHAY N PATEL versus RESERVE BANK OF INDIA & ANR. — [2021] 13 S.C.R. 231
ALI AHMAD versus THE STATE OF BIHAR & ANR. — [2021] 7 S.C.R. 565
ALKA KHANDU AVHAD versus AMAR SYAMPRASAD MISHRA & ANR. — [2021] 2 S.C.R. 633
ALLAHABAD BANK & ORS. versus KRISHAN PAL SINGH — [2021] 6 S.C.R. 204
ALOK KAUSHIK versus MRS BHUVANESHWARI RAMANATHAN AND OTHERS — [2021] 4 S.C.R. 521
AMAN LOHIA versus KIRAN LOHIA — [2021] 2 S.C.R. 1131
AMAZON.COM NV INVESTMENT HOLDINGS LLC versus FUTURE RETAIL LIMITED & ORS. — [2021] 4 S.C.R. 771
AMINUDDIN versus STATE OF UTTAR PRADESH AND ANOTHER — [2021] 7 S.C.R. 264
AMIT SACHAN & ANR. versus BAR COUNCIL OF UTTAR PRADESH, LUCKNOW & ORS. — [2021] 9 S.C.R. 29
AMITABHA DASGUPTA versus UNITED BANK OF INDIA & ORS. — [2021] 1 S.C.R. 905
AMUDHAVALI & ORS. versus P. RUKUMANI & ORS. — [2021] 12 S.C.R. 596
AMWAY INDIA ENTERPRISES PVT. LTD. versus RAVINDRANATH RAO SINDHIA & ANR. — [2021] 3 S.C.R. 50
ANANT RAJ LTD. (FORMERLY M/S. ANANT RAJ INDUSTRIES LTD.) versus STATE OF HARYANA & ORS. — [2021] 6 S.C.R. 1021
ANAPURNA JAISWAL versus INDIAN OIL CORPORATION LTD. AND ORS. — [2021] 9 S.C.R. 204
ANIL KUMAR SOTI versus STATE OF UTTAR PRADESH THROUGH COLLECTOR BIJNORE (UP) — [2021] 7 S.C.R. 434
ANITA RANI versus ASHOK KUMAR & ORS — [2021] 13 S.C.R. 964
ANJALI RATHI AND OTHERS versus TODAY HOMES & INFRASTRUCTURE PVT. LTD. AND OTHERS — [2021] 9 S.C.R. 152
ANVERSINH @ KIRANSINH FATESINH ZALA versus STATE OF GUJARAT — [2021] 1 S.C.R. 249
APARNA BHAT & ORS. versus STATE OF MADHYA PRADESH & ANR. — [2021] 4 S.C.R. 479
APMC YASHWANTHAPURA THROUGH ITS SECRETARY versus M/S. SELVA FOODS THROUGH ITS MANAGING PARTNER — [2021] 12 S.C.R. 284
ARCE POLYMERS PRIVATE LIMITED versus M/S. ALPHINE PHARMACEUTICALS PRIVATE LIMITED AND OTHERS — [2021] 11 S.C.R. 1059
ARCELOR MITTAL NIPPON STEEL INDIA LTD. versus ESSAR BULK TERMINAL LTD. — [2021] 5 S.C.R. 1022
ARUN KUMAR JAGATRAMKA versus JINDAL STEEL AND POWER LTD. & ANR. — [2021] 3 S.C.R. 114
ARVIND KUMAR @ NEMICHAND & ORS. versus STATE OF RAJASTHAN — [2021] 11 S.C.R. 237
ASHA JOHN DIVIANATHAN versus VIKRAM MALHOTRA & ORS. — [2021] 1 S.C.R. 953
ASHIM @ ASIM KUMAR HARANATH BHATTACHARYA @ ASIM HARINATH BHATTACHARYA @ ASEEM KUMAR BHATTACHARYA versus NATIONAL INVESTIGATION AGENCY — [2021] 9 S.C.R. 607
ASHOK KUMAR versus RAJ GUPTA & ORS. — [2021] 6 S.C.R. 1113
ASSA SINGH (D) BY LRS. versus SHANTI PARSHAD (D) BY LRS. & OTHERS — [2021] 9 S.C.R. 1162
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD versus GILLAPUKRI TEA COMPANY LIMITED & ORS. ETC. — [2021] 1 S.C.R. 181
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED versus BISHAL JAISWAL & ANR. — [2021] 3 S.C.R. 524
ASSOCIATION FOR DEMOCRATIC REFORMS & ANR. versus UNION OF INDIA & ORS — [2021] 2 S.C.R. 851
ATTORNEY GENERAL FOR INDIA versus SATISH AND ANOTHER — [2021] 10 S.C.R. 955
AVNEESH CHANDAN GADGIL & ANR. versus ORIENTAL BANK OF COMMERCE & ORS. — [2021] 7 S.C.R. 528
AVNI PRAKASH versus NATIONAL TESTING AGENCY (NTA) & ORS — [2021] 11 S.C.R. 891
AVTAR SINGH & ORS. versus BIMLA DEVI & ORS. — [2021] 6 S.C.R. 239
BANGALORE DEVELOPMENT AUTHORITY versus N. NANJAPPA AND ANOTHER — [2021] 9 S.C.R. 351
BANK EMPLOYEES UNION versus RAJARSHI SHAHU GOVT. SERVANTS CO-OPERATIVE BANK LTD., KOLHAPUR — [2021] 6 S.C.R. 503
BANKA SNEHA SHEELA versus THE STATE OF TELANGANA & ORS. — [2021] 8 S.C.R. 978
BEGHAR FOUNDATION THROUGH ITS SECRETARY AND ANR. versus JUSTICE K.S. PUTTASWAMY (RETD.) AND ORS. — [2021] 1 S.C.R. 681
BHAGCHANDRA versus STATE OF MADHYA PRADESH — [2021] 9 S.C.R. 765
BHAGWAN NARAYAN GAIKWAD versus THE STATE OF MAHARASHTRA AND ORS. — [2021] 9 S.C.R. 81
BHARAT CHAUDHARY versus UNION OF INDIA — [2021] 9 S.C.R. 551
BHARAT SANCHAR NIGAM LTD. & ANR. versus M/S NORTEL NETWORKS INDIA PVT. LTD. — [2021] 2 S.C.R. 644
BHARAT SANCHAR NIGAM LTD. versus SRI DEO KUMAR RAI @ DEO KUMAR RAY — [2021] 9 S.C.R. 882
BHARATH BOOSHAN AGGARWAL versus STATE OF KERALA — [2021] 8 S.C.R. 671
BHAVEN CONSTRUCTION THROUGH AUTHORISED SIGNATORY PREMJIBHAI K. SHAH versus EXECUTIVE ENGINEER SARDAR SAROVAR NARMADA NIGAM LTD.& ANR. — [2021] 1 S.C.R. 1
BHIMA RAZU PRASAD versus STATE, REP. BY DEPUTY SUPERINTENDENT OF POLICE, CBI/SPE/ACU-II — [2021] 2 S.C.R. 1020
BHIMRAO RAMCHANDRA KHALATE (DECEASED) THROUGH LRS. versus NANA DINKAR YADAV (TANPURA) & ANR. — [2021] 8 S.C.R. 151
BHOOPENDRA SINGH versus THE STATE OF RAJASTHAN — [2021] 10 S.C.R. 188
BHUPESH RATHOD versus DAYASHANKAR PRASAD CHAURASIA & ANR. — [2021] 7 S.C.R. 319
BIJAY KUMAR SHARMA & ORS. versus RANCHI UNIVERSITY & ORS. — [2021] 7 S.C.R. 250
BIJENDER @ MANDAR versus STATE OF HARYANA — [2021] 7 S.C.R. 1138
BIKRAM CHATTERJI & ORS versus UNION OF INDIA & ORS. — [2021] 6 S.C.R. 887
BOLORAM BORDOLOI versus LAKHIMI GAOLIA BANK & ORS. — [2021] 1 S.C.R. 858
BOMBAY HOSPITAL & MEDICAL RESEARCH CENTRE versus ASHA JAISWAL & ORS. — [2021] 10 S.C.R. 1118
BOOTA SINGH & OTHERS versus STATE OF HARYANA — [2021] 4 S.C.R. 180
BRAJESH SINGH versus SUNIL ARORA & ORS. — [2021] 7 S.C.R. 890
BRIGADE ENTERPRISES LIMITED versus ANIL KUMAR VIRMANI & ORS. — [2021] 13 S.C.R. 940
BRIJESH KUMAR versus STATE OF UTTAR PRADESH, THROUGH ITS SECRETARY — [2021] 2 S.C.R. 995
BRIJESH SINGH versus STATE OF UTTAR PRADESH AND OTHERS — [2021] 6 S.C.R. 522
BRIJMANI DEVI versus PAPPU KUMAR & ANR. — [2021] 9 S.C.R. 533
BUREAU OF INVESTIGATION (CBI) AND ANR. versus THOMMANDRU HANNAH VIJAYALAKSHMI @ T. H. VIJAYALAKSHMI AND ANR. — [2021] 13 S.C.R. 364
C. SIVASANKARAN versus UNION OF INDIA & ORS. — [2021] 9 S.C.R. 589
CAPARO ENGINEERING INDIA LTD. versus UMMED SINGH LODHI AND ANR. — [2021] 8 S.C.R. 780
CENTRAL GOVT. OF INDIA versus RAJ DEVI ALIAS RAJ KUMARI & ANR. — [2021] 8 S.C.R. 432
CHAIRMAN ADMINISTRATIVE COMMITTEE U.P. MILK UNION & DAIRY FEDERATION CENTRALIZED SERVICES versus JAGPAL SINGH — [2021] 3 S.C.R. 729
CHANDAN BANERJEE & ORS. versus KRISHNA PROSAD GHOSH & ORS. — [2021] 11 S.C.R. 720
CHANDRA @ CHANDA @ CHANDRARAM & ANR. versus MUKESH KUMAR YADAV & ORS. — [2021] 8 S.C.R. 591
CHARANSINGH versus STATE OF MAHARASHTRA AND OTHERS — [2021] 3 S.C.R. 704
CHIEF ELECTION COMMISSIONER OF INDIA versus M.R VIJAYABHASKAR & ORS. — [2021] 5 S.C.R. 196
CHIEF GENERAL MANAGER (IPC) MP POWER TRADING CO LTD & ANR. versus NARMADA EQUIPMENTS PVT LTD — [2021] 4 S.C.R. 430
CHINTELS INDIA LTD. versus BHAYANA BUILDERS PVT. LTD. — [2021] 1 S.C.R. 829
CITIZENS FOR GREEN DOON & ORS. versus UNION OF INDIA & ORS. — [2021] 14 S.C.R. 503
CITIZENS FOR GREEN DOON versus UNION OF INDIA AND OTHERS — [2021] 11 S.C.R. 968
COMMISSIONER OF CUSTOMS, PUNE versus M/S BALLARPUR INDUSTRIES LTD. — [2021] 9 S.C.R. 177
COMMISSIONER OF GST AND CENTRAL EXCISE versus M/S CITI BANK N. A. — [2021] 13 S.C.R. 424
COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA versus BATANAGAR EDUCATION AND RESEARCH TRUST — [2021] 8 S.C.R. 31
COMMISSIONER OF INCOME TAX (IT-4), MUMBAI versus M/S RELIANCE TELECOM LIMITED — [2021] 9 S.C.R. 616
COMMISSIONER OF INCOME TAX, CHENNAI versus MOHAMMED MEERAN SHAHUL HAMEED — [2021] 8 S.C.R. 758
COMMISSIONER OF INCOME TAX-I versus M/S. RELIANCE ENERGY LTD. (FORMERLY BSES LTD.) THROUGH ITS M.D. — [2021] 4 S.C.R. 190
COMMISSIONER OF POLICE versus RAJ KUMAR — [2021] 6 S.C.R. 4
COMMISSIONER, RAJASTHAN HOUSING BOARD AND OTHERS versus HIRALAL CHANDA — [2021] 12 S.C.R. 586
COMMITTEE OF CREDITORS OF AMTEK AUTO LIMITED THROUGH CORPORATION BANK versus DINKAR T VENKATASUBRAMANIAN & ORS. — [2021] 3 S.C.R. 1015
COMMITTEE OF CREDITORS OF AMTEK AUTO LIMITED THROUGH CORPORATION BANK versus DINKAR T. VENKATSUBRAMANIAN AND OTHERS — [2021] 9 S.C.R. 740
COMPACK ENTERPRISES INDIA (P) LTD. versus BEANT SINGH — [2021] 1 S.C.R. 866
D.K. AGRAWAL versus COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA — [2021] 7 S.C.R. 1043
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. versus M/S NAVIGANT TECHNOLOGIES PVT. LTD. — [2021] 1 S.C.R. 1135
DAVESH NAGALYA (D) & ORS. versus PRADEEP KUMAR (D) THR. LRS. AND ORS. — [2021] 8 S.C.R. 184
DAYLE DE’SOUZA versus GOVERNMENT OF INDIA THROUGH DEPUTY CHIEF LABOUR COMMISSIONER (C) AND ANOTHER — [2021] 11 S.C.R. 511
DELHI AIRPORT METRO EXPRESS PVT. LTD. versus DELHI METRO RAIL CORPORATION LTD. — [2021] 5 S.C.R. 984
DELHI SUBORDINATE SERVICES SELECTION BOARD & ANR. versus SEEMA KAPOOR — [2021] 6 S.C.R. 517
DENA BANK (NOW BANK OF BARODA) versus C. SHIVAKUMAR REDDY AND ANR. — [2021] 8 S.C.R. 1061
DEPUTY COMMISSIONER OF INCOME TAX & ANR. versus M/S. PEPSI FOODS LTD. (NOW PEPSICO INDIA HOLDINGS PVT. LTD.) — [2021] 4 S.C.R. 1
DEPUTY GENERAL MANAGER (APPELLATE AUTHORITY) AND OTHERS versus AJAI KUMAR SRIVASTAVA — [2021] 1 S.C.R. 51
DEVENDER BHASKAR & ORS. versus STATE OF HARYANA & ORS. — [2021] 7 S.C.R. 506
DEVENDRA PATHAK SARVODAYA COLLEGE OF EDUCATION versus NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS. — [2021] 8 S.C.R. 439
DEVILAL AND OTHERS versus STATE OF MADHYA PRADESH — [2021] 1 S.C.R. 592
DHARMESH @ DHARMENDRA @ DHAMO JAGDISHBHAI @ JAGABHAI BHAGUBHAI RATADIA & ANR. versus THE STATE OF GUJARAT — [2021] 8 S.C.R. 1
DIAMOND EXPORTS & ANR. versus UNITED INDIA INSURANCE COMPANY LIMITED & ORS. — [2021] 9 S.C.R. 993
DIPALI BISWAS & ORS. versus NIRMALENDU MUKHERJEE & ORS. — [2021] 10 S.C.R. 216
DIPIKA JAGATRAM SAHANI versus UNION OF INDIA AND ORS. — [2021] 1 S.C.R. 209
DIRECTOR OF INCOME TAX, NEW DELHI versus M/S MITSUBISHI CORPORATION — [2021] 7 S.C.R. 750
DLF HOME DEVELOPERS LIMITED versus RAJAPURA HOMES PRIVATE LIMITED & ANR. — [2021] 12 S.C.R. 1
DR. A. SURESH KUMAR & ORS. versus AMIT AGARWAL — [2021] 6 S.C.R. 1
DR. G. SADASIVAN NAIR versus COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY REPRESENTED BY ITS REGISTRAR, & ORS. — [2021] 9 S.C.R. 752
DR. JAISHRI LAXMANRAO PATIL versus THE CHIEF MINISTER & ORS. — [2021] 15 S.C.R. 715
DR. ROHIT KUMAR versus SECRETARY OFFICE OF LT. GOVERNOR OF DELHI & ORS. — [2021] 6 S.C.R. 644
DR. SUSHIL KUMAR TRIPATHI versus JAGADGURU RAM BHADRACHARYA HANDICAPPED UNIVERSITY & ANR. — [2021] 10 S.C.R. 416
DR. U. N. BORA, EX. CHIEF EXECUTIVE OFFICER & ORS. versus ASSAM ROLLER FLOUR MILLS ASSOCIATION & ANR. — [2021] 10 S.C.R. 484
DR. YASHWANTRAO BHASKARRAO DESHMUKH versus RAGHUNATH KISAN SAINDANE — [2021] 6 S.C.R. 1125
E S KRISHNAMURTHY & ORS. versus M/S BHARATH HI TECH BUILDERS PVT. LTD. — [2021] 12 S.C.R. 28
EASTERN COALFIELDS LIMITED versus ANADINATH BANERJEE (D) AND OTHERS — [2021] 6 S.C.R. 509
EBIX SINGAPORE PRIVATE LIMITED versus COMMITTEE OF CREDITORS OF EDUCOMP SOLUTIONS LIMITED & ANR. — [2021] 14 S.C.R. 321
ELECTROSTEEL CASTINGS LIMITED versus UV ASSET RECONSTRUCTION COMPANY LIMITED & ORS. — [2021] 7 S.C.R. 532
ELECTROSTEEL STEELS LIMITED versus UNION OF INDIA AND ORS. ETC — [2021] 14 S.C.R. 863
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHALGORA AREA (NOW KUSTORE AREA) OF M/S BHARAT COKING COAL LTD. versus WORKMEN BEING REPRESENTED BY JANTA MAZDOOR SANGH — [2021] 6 S.C.R. 77
ENFORCEMENT DIRECTORATE, GOVERNMENT OF versus KAPIL WADHAWAN & ANR. ETC. — [2021] 1 S.C.R. 721
ENGINEERING ANALYSIS CENTRE OF EXCELLENCE PRIVATE LIMITED versus THE COMMISSIONER OF INCOME TAX & ANR. — [2021] 2 S.C.R. 321
ESTATE OFFICER AND ANR. versus CHARANJIT KAUR — [2021] 6 S.C.R. 120
ESTATE OFFICER versus COLONEL H.V. MANKOTIA (RETIRED) — [2021] 8 S.C.R. 728
FAKHREY ALAM versus THE STATE OF UTTAR PRADESH — [2021] 2 S.C.R. 1000
FARZANA BATOOL versus UNION OF INDIA AND OTHERS — [2021] 4 S.C.R. 388
FORUM FOR PEOPLE’S COLLECTIVE EFFORTS (FPCE) & ANR. versus THE STATE OF WEST BENGAL & ANR. — [2021] 5 S.C.R. 613
FRANKLIN TEMPLETON TRUSTEE SERVICES PRIVATE LIMITED AND ANOTHER versus AMRUTA GARG AND OTHERS ETC — [2021] 14 S.C.R. 573
FRANKLIN TEMPLETON TRUSTEE SERVICES PRIVATE LIMITED AND ANOTHER versus AMRUTA GARG AND OTHERS ETC. — [2021] 5 S.C.R. 559
G H BAJRANGA (DEAD) BY LRS. versus THE STATE OF MADHYA PRADESH & ORS. — [2021] 1 S.C.R. 130
G H KHOKAN @ KHOKHAN VISHWAS versus STATE OF CHHATTISGARH — [2021] 1 S.C.R. 534
G H RAJNEESH KUMAR PANDEY & ORS. versus UNION OF INDIA & ORS. — [2021] 5 S.C.R. 1142
G. MOHAN RAO & ORS. versus STATE OF TAMIL NADU & ORS. — [2021] 6 S.C.R. 281
GAJANAN BABULAL BANSODE & ORS. versus STATE OF MAHARASHTRA & ORS. — [2021] 1 S.C.R. 478
GANESAN versus STATE REP. BY STATION HOUSE OFFICER — [2021] 10 S.C.R. 514
GANESH RAMCHANDRA JADHAV versus GOVARDHAN SANSTHA (REGD) WAI PUNE AND OTHERS — [2021] 6 S.C.R. 491
GARG BUILDERS versus BHARAT HEAVY ELECTRICALS LIMITED — [2021] 10 S.C.R. 82
GAURAV KUMAR BANSAL versus UNION OF INDIA AND OTHERS — [2021] 11 S.C.R. 573
GAUTAM NAVLAKHA versus NATIONAL INVESTIGATION AGENCY — [2021] 5 S.C.R. 87
GEETA GUPTA versus RAMESH CHANDRA DWIVEDI & ORS. — [2021] 9 S.C.R. 73
GEETA MISHRA versus SIDHO KANHU MURMU UNIVERSITY & OTHERS — [2021] 12 S.C.R. 103
GEMINI BAY TRANSCRIPTION PVT. LTD. versus INTEGRATED SALES SERVICE LTD. & ANR. — [2021] 7 S.C.R. 957
GEO VARGHESE versus THE STATE OF RAJASTHAN & ANR. — [2021] 10 S.C.R. 393
GHANASHYAM MISHRA AND SONS PRIVATE LIMITED THROUGH THE AUTHORIZED SIGNATORY versus EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED THROUGH THE DIRECTOR & ORS. — [2021] 13 S.C.R. 737
GIRRAJ versus KIRANPAL AND ANR ETC — [2021] 2 S.C.R. 229
GOVERNMENT OF KERALA & ANR. versus MOTHER SUPERIOR ADORATION CONVENT — [2021] 3 S.C.R. 26
GOVERNMENT OF MAHARASHTRA (WATER RESOURCES DEPARTMENT) REPRESENTED BY EXECUTIVE ENGINEER versus M/S BORSE BROTHERS ENGINEERS & CONTRACTORS PVT. LTD. — [2021] 3 S.C.R. 193
GOVINDAN versus STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE — [2021] 9 S.C.R. 515
GR GREEN LIFE ENERGY PVT. LTD. versus LEITWIND SHRIRAM MANUFACTURING PVT. LTD. — [2021] 1 S.C.R. 583
GUJARAT STATE DISASTER MANAGEMENT AUTHORITY versus M/S ASKA EQUIPMENTS LIMITED — [2021] 8 S.C.R. 720
GUJARAT URJA VIKAS NIGAM LIMITED versus MR. AMIT GUPTA & ORS. — [2021] 13 S.C.R. 611
GULAB versus STATE OF UTTAR PRADESH — [2021] 9 S.C.R. 678
GUMANSINH @ LALO @ RAJU BHIKHABHAI CHAUHAN & ANR. versus THE STATE OF GUJARAT — [2021] 6 S.C.R. 24
GUNASEKARAN versus THE DIVISIONAL ENGINEER NATIONAL HIGHWAYS & ORS. — [2021] 8 S.C.R. 1149
GURDEV SINGH versus STATE OF PUNJAB — [2021] 4 S.C.R. 439
GURMEET SINGH versus STATE OF PUNJAB — [2021] 7 S.C.R. 153
GURU DUTT PATHAK versus STATE OF UTTAR PRADESH — [2021] 6 S.C.R. 573
GYAN PRAKASH ARYA versus M/S TITAN INDUSTRIES LIMITED — [2021] 11 S.C.R. 1
H. S. GOUTHAM versus RAMA MURTHY AND ANR. ETC. — [2021] 4 S.C.R. 996
HAMID ALI KHAN (D) THROUGH LRS. & ANR. versus STATE OF U.P. & ORS. — [2021] 11 S.C.R. 198
HAMPSHIRE HOTELS AND RESORTS (NOIDA) PVT. LTD versus RITU MAHESHWARI, CHIEF EXECUTIVE OFFICER, NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) — [2021] 2 S.C.R. 238
HARI & ANR. versus THE STATE OF UTTAR PRADESH — [2021] 10 S.C.R. 1022
HARI OM @ HERO versus STATE OF U.P. — [2021] 13 S.C.R. 49
HARI SHANKAR AGGARWAL versus THE STATE OF RAJASTHAN & ANR — [2021] 2 S.C.R. 1005
HARIRAM BHAMBHI versus SC/ST — [2021] 8 S.C.R. 855
HARJIT SINGH versus INDERPREET SINGH @ INDER AND ANOTHER — [2021] 8 S.C.R. 258
HARYANA SPACE APPLICATION CENTRE (HARSAC) & ANR. versus M/S PAN INDIA CONSULTANTS PVT. LTD. — [2021] 1 S.C.R. 282
HARYANA STAFF SELECTION COMMISSION versus PRIYANKA & ORS. ETC. ETC. — [2021] 7 S.C.R. 667
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPEMNT CORPORATION LIMITED & ORS. versus RAMESHWAR DASS (DEAD) & ORS. — [2021] 4 S.C.R. 31
HASMAT ALI versus AMINA BIBI & ORS. — [2021] 11 S.C.R. 42
HDFC ERGO GENERAL INSURANCE CO. LTD. versus MUKESH KUMAR & ORS. — [2021] 5 S.C.R. 927
HEMRAJ RATNAKAR SALIAN versus HDFC BANK LTD. & ORS. — [2021] 8 S.C.R. 529
HIGH COURT OF KERALA versus RESHMA A. & OTHERS ETC. — [2021] 1 S.C.R. 289
HIMACHAL PRADESH BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY (HPBSM & DA) versus THE CENTRAL EMPOWERED COMMITTEE ETC. & ORS. — [2021] 1 S.C.R. 344
HIMACHAL ROAD TRANSPORT CORPORATION & ANR versus HIMACHAL ROAD TRANSPORT CORPORATION RETIRED EMPLOYEES UNION — [2021] 2 S.C.R. 104
HYDROELECTRIC PROJECT AUTHORITY, BHUTAN versus LARSEN & TOUBRO LTD. — [2021] 1 S.C.R. 587
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. versus PEARL BEVERAGES LTD. — [2021] 14 S.C.R. 104
IL AND FS ENGINEERING AND CONSTRUCTIONS COMPANY LTD. versus M/S. BHARGAVARAMA CONSTRUCTIONS & ORS. — [2021] 9 S.C.R. 484
IN RE: ADVOCATE ON RECORD INCLUDES A PROPRIETARY FIRM ETC. versus . — [2021] 2 S.C.R. 308
IN RE: COGNIZANCE FOR EXTENSION OF LIMITATION versus . — [2021] 2 S.C.R. 640
IN RE: COGNIZANCE FOR EXTENSION OF LIMITATIONMISCELLANEOUS APPLICATION NO. 665 OF 2021 IN (SMW (C) NO. 3 OF 2020) versus . — [2021] 7 S.C.R. 1099
IN RE: DISTRIBUTION OF ESSENTIAL SUPPLIES AND SERVICES DURING PANDEMIC versus . — [2021] 4 S.C.R. 297
IN RE: DISTRIBUTION OF ESSENTIAL SUPPLIES AND SERVICES DURING PANDEMIC versus . — [2021] 5 S.C.R. 268
IN RE: EXPEDITIOUS TRIAL OF CASES UNDER SECTION 138 OF N.I. ACT 1881 versus . — [2021] 4 S.C.R. 257
IN RE: PROBLEMS AND MISERIES OF MIGRANT LABOURERS versus . — [2021] 7 S.C.R. 175
IN RE: T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2021] 10 S.C.R. 1146
IN RE: TO ISSUE CERTAIN GUIDELINES REGARDING INADEQUACIES AND DEFICIENCIES IN CRIMINAL TRIALS versus THE STATE OF ANDHRA PRADESH & ORS. — [2021] 4 S.C.R. 100
INDEX MEDICAL COLLEGE, HOSPITAL AND RESEARCH CENTRE versus THE STATE OF MADHYA PRADESH & ORS. — [2021] 1 S.C.R. 647
INDIA RESURGENCE ARC PRIVATE LIMITED versus M/S. AMIT METALIKS LIMITED & ANR. — [2021] 6 S.C.R. 611
INDIAN BANK AND ANOTHER versus MAHAVEER KHARIWAL — [2021] 1 S.C.R. 144
INDIAN SCHOOL, JODHPUR & ANR. versus STATE OF RAJASTHAN & ORS. — [2021] 14 S.C.R. 1
INDRA DEVI versus STATE OF RAJASTHAN & ANR. — [2021] 8 S.C.R. 23
INDUS BIOTECH PRIVATE LIMITED versus KOTAK INDIA VENTURE (OFFSHORE) FUND (EARLIER KNOWN AS KOTAK INDIA VENTURE LIMITED) & ORS. — [2021] 7 S.C.R. 112
INFRASTRUCTURE PRIVATE LIMITED versus THE STATE OF ORISSA & ORS. — [2021] 6 S.C.R. 1040
INSURANCE CORPORATION OF INDIA AND ANOTHER versus SUNITA — [2021] 10 S.C.R. 180
IRAPPA SIDDAPPA MURGANNAVAR versus STATE OF KARNATAKA — [2021] 11 S.C.R. 51
IREO GRACE REALTECH PVT. LTD. versus ABHISHEK KHANNA & OTHERS — [2021] 2 S.C.R. 1
ISHWARLAL MALI RATHOD versus GOPAL AND ORS. — [2021] 9 S.C.R. 35
ISMAILBHAI I. KANSARA (D) THROUGH LR versus STATE OF GUJARAT & ORS. — [2021] 8 S.C.R. 39
JACOB PUNNEN & ANR. versus UNITED INDIA INSURANCE CO. LTD. — [2021] 9 S.C.R. 787
JAGMOHAN SINGH DHILLON ETC.ETC. versus SATWANT SINGH & ORS. ETC. ETC. — [2021] 2 S.C.R. 1181
JAIKAM KHAN versus THE STATE OF UTTAR PRADESH — [2021] 14 S.C.R. 767
JAIPUR ZILA DUGDH UTPADAK SAHKARI SANGH LIMITED & ORS. versus M/S AJAY SALES & SUPPLIERS — [2021] 7 S.C.R. 768
JALKAL VIBHAG NAGAR NIGAM & ORS. versus PRADESHIYA INDUSTRIAL AND INVESTMENT CORPORATION & ANR. — [2021] 12 S.C.R. 210
JASWANT SINGH versus STATE OF PUNJAB & ANR. — [2021] 6 S.C.R. 1100
JAWAHARLAL NEHRU TECHNOLOGICAL versus CRESCENT EDUCATIONAL SOCIETY & ORS. — [2021] 7 S.C.R. 1123
JAYAMMA & ANR versus STATE OF KARNATAKA — [2021] 5 S.C.R. 11
JAYPEE KENSINGTON BOULEVARD APARTMENTS WELFARE ASSOCIATION & ORS. versus NBCC (INDIA) LTD. & ORS. — [2021] 12 S.C.R. 603
JHARKHAND URJA VIKAS NIGAM LIMITED versus THE STATE OF RAJASTHAN & ORS. — [2021] 9 S.C.R. 497
JIGYA YADAV (MINOR) (THROUGH GUARDIAN/FATHER HARI SINGH) versus C.B.S.E. (CENTRAL BOARD OF SECONDARY EDUCATION) & ORS — [2021] 4 S.C.R. 1100
JITHENDRAN versus THE NEW INDIA ASSURANCE CO. LTD. & ANR — [2021] 10 S.C.R. 147
JITUL JENTILAL KOTECHA versus STATE OF GUJARAT AND ORS. ETC — [2021] 11 S.C.R. 9
JOGINDER AND ANOTHER versus STATE OF HARYANA AND OTHERS — [2021] 1 S.C.R. 511
JOSE ANTONIO ZALBA DIEZ DEL CORRAL ALIAS JOSE ANTONIO ZALBA versus THE STATE OF WEST BENGAL & ORS. — [2021] 6 S.C.R. 767
JOYDEEP MAJUMDAR versus BHARTI JAISWAL MAJUMDAR — [2021] 2 S.C.R. 117
JUSTICE V. ESWARAIAH (RETD.) versus UNION OF INDIA & ORS. — [2021] 3 S.C.R. 364
K. ANJINAPPA versus K.C. KRISHNA REDDY AND ANR. — [2021] 9 S.C.R. 1034
K. KARUPPURAJ versus M. GANESAN — [2021] 8 S.C.R. 743
K. N. NAGARAJAPPA & ORS. versus H. NARASIMHA REDDY — [2021] 6 S.C.R. 109
K. P. NATARAJAN & ANR. versus MUTHALAMMAL & ORS. — [2021] 5 S.C.R. 350
K.S. RANGANATHA versus VITTAL SHETTY — [2021] 9 S.C.R. 652
K.V. ANIL MITHRA & ANR. versus SREE SANKARACHARYA UNIVERSITY OF SANSKRIT & ANR. — [2021] 11 S.C.R. 297
KALA SINGH @ GURNAM SINGH versus STATE OF PUNJAB — [2021] 6 S.C.R. 225
KALABHAI HAMIRBHAI KACHHOT versus STATE OF GUJARAT — [2021] 4 S.C.R. 239
KALLU KHAN versus STATE OF RAJASTHAN — [2021] 9 S.C.R. 700
KALOJI NARAYANA RAO UNIVERSITY OF HEALTH SCIENCES versus SRIKEERTI REDDI PINGLE & ORS. — [2021] 1 S.C.R. 935
KALPRAJ DHARAMSHI & ANR. versus KOTAK INVESTMENT ADVISORS LTD. & ANR. — [2021] 2 S.C.R. 677
KANCHAN SHARMA versus STATE OF UTTAR PRADESH & ANR. — [2021] 6 S.C.R. 194
KAPIL AGARWAL AND OTHERS versus SANJAY SHARMA AND OTHERS — [2021] 2 S.C.R. 145
KAPTAN SINGH versus THE STATE OF UTTAR PRADESH AND OTHERS — [2021] 8 S.C.R. 408
KARNATAKA RURAL INFRASTRUCTURE DEVELOPMENT LIMITED versus T.P. NATARAJA & ORS. — [2021] 7 S.C.R. 634
KAVITHA LANKESH versus STATE OF KARNATAKA & ORS. — [2021] 10 S.C.R. 309
KAY BOUVET ENGINEERING LTD. versus OVERSEAS INFRASTRUCTURE ALLIANCE (INDIA) PRIVATE LIMITED — [2021] 8 S.C.R. 109
KERALA PUBLIC SERVICE COMMISSION versus K.N. RADHAMANI & ORS. ETC.ETC. — [2021] 5 S.C.R. 961
KERALEEYA SAMAJAM & ANR. versus PRATIBHA DATTATRAY KULKARNI (DEAD) THROUGH LRS & ORS. — [2021] 8 S.C.R. 737
KEWAL KRISHAN versus RAJESH KUMAR & ORS. ETC — [2021] 11 S.C.R. 588
KHATEMA FIBRES LTD. versus NEW INDIA ASSURANCE COMPANY LTD. & ANR — [2021] 9 S.C.R. 268
KHUSHI RAM & ORS. versus NAWAL SINGH & ORS. — [2021] 4 S.C.R. 1019
KIRAN DEVI versus THE BIHAR STATE SUNNI WAKF BOARD & ORS. — [2021] 7 S.C.R. 86
KIRTI & ANR. ETC. versus ORIENTAL INSURANCE COMPANY LTD. — [2021] 1 S.C.R. 989
KORUKONDA CHALAPATHI RAO & ANR. versus KORUKONDA ANNAPURNA SAMPATH KUMAR — [2021] 11 S.C.R. 836
KOTAK MAHINDRA BANK PVT. LIMITED versus AMBUJ A. KASLIWAL & ORS. — [2021] 3 S.C.R. 1001
KRIDHAN INFRASTRUCTURE PVT. LTD. (NOW KNOWN AS KRISH STEEL AND TRADING PVT LTD) versus VENKATESAN SANKARANARAYAN & ORS. — [2021] 2 S.C.R. 520
KRISHNA GOPAL TIWARY & ANR. versus UNION OF INDIA & ORS. — [2021] 8 S.C.R. 422
KRISHNA LAL CHAWLA & ORS. versus STATE OF U.P. & ANR. — [2021] 2 S.C.R. 550
KUMER SINGH versus STATE OF RAJASTHAN & ANR — [2021] 6 S.C.R. 539
KURVAN ANSARI ALIAS KURVAN ALI & ANR. versus SHYAM KISHORE MURMU & ANR. — [2021] 7 S.C.R. 366
L & T FINANCE LTD. versus PRAMOD KUMAR RANA & ANR. — [2021] 11 S.C.R. 946
LACHHMI NARAIN SINGH (D) THROUGH LRS & ORS. versus SARJUG SINGH (DEAD) THROUGH LRS. & ORS. — [2021] 8 S.C.R. 212
LAKHVIR SINGH ETC versus THE STATE OF PUNJAB & ANR. — [2021] 1 S.C.R. 269
LAKSHMAN SINGH versus STATE OF BIHAR (NOW JHARKHAND) — [2021] 6 S.C.R. 723
LALA @ANURAG PRAKASH AASRE versus THE STATE OF MAHARASHTRA — [2021] 8 S.C.R. 501
LALIT KUMAR JAIN versus UNION OF INDIA & ORS. — [2021] 3 S.C.R. 1075
LAXMAN PRASAD PANDEY versus THE STATE OF UTTAR PRADESH & ANR. — [2021] 9 S.C.R. 629
LAXMI PAT SURANA versus UNION BANK OF INDIA & ANR. — [2021] 2 S.C.R. 924
LAXMIBAI CHANDARAGI& ANR. versus THE STATE OF KARNATKA & ORS. — [2021] 1 S.C.R. 518
LOCHAN SHRIVAS versus THE STATE OF CHHATTISGARH — [2021] 14 S.C.R. 809
LOK PRAHARI THROUGH ITS GENERAL SECRETARY S.N. SHUKLA IAS (RETD.) versus UNION OF INDIA & ORS. — [2021] 3 S.C.R. 317
LT. COL. NITISHA & ORS. versus UNION OF INDIA & ORS. — [2021] 4 S.C.R. 633
M.K. RANJITSINH & ORS. versus UNION OF INDIA & ORS. — [2021] 4 S.C.R. 81
M.M. AQUA TECHNOLOGIES LTD. versus COMMISSIONER OF INCOME TAX, DELHI-III — [2021] 8 S.C.R. 237
M.P. HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD & ANR. versus K.P. DWIVEDI — [2021] 11 S.C.R. 1083
M.R. VINODA versus M.S. SUSHEELAMMA (D) BY LRS. AND OTHERS — [2021] 12 S.C.R. 557
M/S ACME CLEANTECH SOLUTIONS PRIVATE LIMITED versus M/S UNITED INDIA INSURANCE COMPANY LIMITED & ANR — [2021] 12 S.C.R. 578
M/S ACQUAINTED REALTORS LLP ETC. ETC. versus STATE OF HARYANA & OTHERS — [2021] 3 S.C.R. 374
M/S B. K. ENTERPRISES versus THE STATE OF MANIPUR — [2021] 11 S.C.R. 91
M/S CANON INDIA PRIVATE LIMITED versus COMMISSIONER OF CUSTOMS — [2021] 3 S.C.R. 776
M/S CHEMINOVA INDIA LIMITED & ANR. versus STATE OF PUNJAB AND ORS. — [2021] 8 S.C.R. 360
M/S DADDY’S BUILDERS PVT. LTD. & ANOTHER versus MANISHA BHARGAVA AND ANOTHER — [2021] 1 S.C.R. 548
M/S GIMPEX PRIVATE LIMITED versus MANOJ GOEL — [2021] 11 S.C.R. 432
M/S LAUREATE BUILDWELL PVT. LTD. versus CHARANJEET SINGH — [2021] 6 S.C.R. 673
M/S LAXMI CONTINENTAL CONSTRUCTION CO. versus STATE OF U.P. & ANR. — [2021] 6 S.C.R. 208
M/S MAGADH SUGAR & ENERGY LTD. versus THE STATE OF BIHAR & ORS. — [2021] 6 S.C.R. 1094
M/S MAGADH SUGAR & ENERGY LTD. versus THE STATE OF BIHAR & ORS. — [2021] 9 S.C.R. 284
M/S ORATOR MARKETING PVT. LTD. versus M/S SAMTEX DESINZ PVT. LTD. — [2021] 6 S.C.R. 742
M/S PREM COTTEX versus UTTAR HARYANA BIJLI VITRAN NIGAM LTD. & ORS. — [2021] 8 S.C.R. 645
M/S RADHA KRISHAN INDUSTRIES versus STATE OF HIMACHAL PRADESH & ORS. — [2021] 3 S.C.R. 406
M/S SAI BABA SALES PVT. LTD. versus UNION OF INDIA — [2021] 11 S.C.R. 284
M/S SHETH M L VADUWALA EYE HOSPITAL versus ORIENTAL INSURANCE COMPANY LIMITED AND OTHERS — [2021] 12 S.C.R. 116
M/S STAR PAPER MILLS LIMITED versus M/S BEHARILAL MADANLAL JAIPURIA LTD. & ORS. — [2021] 9 S.C.R. 1074
M/S SUVARNA COOPERATIVE BANK LTD. versus STATE OF KARNATAKA AND ANR. — [2021] 9 S.C.R. 389
M/S UTKAL SUPPLIERS versus M/S MAA KANAK DURGA ENTERPRISES & ORS. — [2021] 3 S.C.R. 391
M/S VELLANKI FRAME WORKS versus THE COMMERCIAL TAX OFFICER, VISAKHAPATNAM — [2021] 3 S.C.R. 903
M/S. CHEMINOVA INDIA LTD. & ANR. versus STATE OF PUNJAB & ANR. — [2021] 8 S.C.R. 352
M/S. CHITRALEKHA BUILDERS & ANR. THROUGH ANIL G. SHAH POWER OF ATTORNEY & HUSBAND OF THE PARTNER versus EMPLOYEES SONAL VIHAR CO-OP. HOUSING SOCIETY LTD. & ANR. — [2021] 2 S.C.R. 124
M/S. INDSIL HYDRO POWER AND MANGANESE LIMITED versus STATE OF KERALA AND OTHERS — [2021] 13 S.C.R. 136
M/S. INOX RENEWABLES LTD. versus JAYESH ELECTRICALS LTD. — [2021] 4 S.C.R. 376
M/S. JAI BALAJI INDUSTRIES versus D.K. MOHANTY & ANR. — [2021] 11 S.C.R. 350
M/S. KALAMANI TEX & ANR versus P. BALASUBRAMANIAN — [2021] 1 S.C.R. 668
M/S. KALAMANI TEX & ANR versus P. BALASUBRAMANIAN M.A. NO. 364 OF 2021 IN — [2021] 1 S.C.R. 679
M/S. N.N. GLOBAL MERCANTILE PVT. LTD. versus M/S. INDO UNIQUE FLAME LTD. & OTHERS — [2021] 4 S.C.R. 933
M/S. NEW VICTORIA MILLS & ORS. versus SHRIKANT ARYA — [2021] 11 S.C.R. 750
M/S. NEWTECH PROMOTERS AND DEVELOPERS PVT. LTD. versus STATE OF UP & ORS. ETC. — [2021] 9 S.C.R. 909
M/S. ORIENTAL STRUCTURAL ENGINEERS PVT. LTD. versus STATE OF KERALA — [2021] 4 S.C.R. 137
M/S. PADIA TIMBER COMPANY (P) LTD. versus THE BOARD OF TRUSTEES OF VISAKHAPATNAM PORT TRUST THROUGH ITS SECRETARY — [2021] 1 S.C.R. 229
M/S. PLR PROJECTS PVT. LTD. versus MAHANADI COALFIELDS LTD. & ORS. — [2021] 4 S.C.R. 153
M/S. RELIANCE ASSET RECONSTRUCTION COMPANY LTD. versus M/S HOTEL POONJA INTERNATIONAL PVT. LTD. — [2021] 1 S.C.R. 495
M/S. SILPI INDUSTRIES ETC. versus KERALA STATE ROAD TRANSPORT CORPORATION & ANR. ETC. — [2021] 3 S.C.R. 1044
M/S. SOORAJMULL NAGARMULL versus SRI BRIJESH MEHROTRA & ORS. — [2021] 9 S.C.R. 725
M/S. SUPREME BHIWANDI WADA MANOR INFRASTRUCTURE PVT. LTD. versus THE STATE OF MAHARASHTRA & ANR. — [2021] 7 S.C.R. 226
M/S. VIJETA CONSTRUCTION versus M/S. INDUS SMELTERS LTD. & ANR. — [2021] 11 S.C.R. 798
MADAN MOHAN SINGH versus VED PRAKASH ARYA — [2021] 2 S.C.R. 1060
MADHAV versus STATE OF MADHYA PRADESH — [2021] 8 S.C.R. 451
MADHYA PRADESH PUBLIC SERVICE COMMISSION versus MANISH BAKAWALE & ORS. — [2021] 9 S.C.R. 978
MADRAS BAR ASSOCIATION versus UNION OF INDIA AND ANR. — [2021] 5 S.C.R. 791
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. versus M/S. JSW STEEL LIMITED & ORS. — [2021] 9 S.C.R. 404
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED versus MAHARASHTRA ELECTRICITY REGULATORY COMMISSION & ORS. — [2021] 5 S.C.R. 1056
MAHENDRA K C versus THE STATE OF KARNATAKA & ANR. — [2021] 10 S.C.R. 582
MAHESH KUMAR AGARWAL (DEAD) BY LRS versus NARESH CHANDRA & ORS. — [2021] 9 S.C.R. 668
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD versus MAHESHBHAI TINABHAI RATHOD & ORS. — [2021] 12 S.C.R. 94
MAJJI SANNEMMA @ SANYASIRAO versus REDDY SRIDEVI & ORS. — [2021] 9 S.C.R. 476
MALLAPPA versus STATE OF KARNATAKA — [2021] 5 S.C.R. 1
MALOOK SINGH AND OTHERS versus STATE OF PUNJAB AND OTHERS — [2021] 7 S.C.R. 1080
MANGALA WAMAN KARANDIKAR (D) TR. LRS versus PRAKASH DAMODAR RANADE — [2021] 5 S.C.R. 232
MANISH KUMAR versus UNION OF INDIA AND ANOTHER — [2021] 14 S.C.R. 895
MANJEET SINGH versus STATE OF HARYANA & ORS. — [2021] 7 S.C.R. 855
MANJIT AND ORS. versus UNION OF INDIA AND ANR. — [2021] 1 S.C.R. 474
MANMOHAN NANDA versus UNITED INDIA ASSURANCE CO. LTD. & ANR — [2021] 11 S.C.R. 1138
MANOHAR INFRASTRUCTURE AND CONSTRUCTIONS PRIVATE LIMITED versus SANJEEV KUMAR SHARMA AND ORS. — [2021] 11 S.C.R. 1181
MANOHAR LAL SHARMA versus UNION OF INDIA AND ORS. — [2021] 6 S.C.R. 1066
MANOJ MISHRA @ CHHOTKAU versus THE STATE OF UTTAR PRADESH — [2021] 8 S.C.R. 707
MASSIMILANO LATORRE AND OTHERS versus UNION OF INDIA AND OTHERS — [2021] 6 S.C.R. 527
MATADIN SURAJMAL RAJORIA (DECEASED) THROUGH SOLE LEGATEE LALITA SATYANARAYAN KHANDELAWAL versus RAMDWAR MAHAVIR PANDE (DEAD) THR. LRS. & ORS. — [2021] 6 S.C.R. 232
MD MISHER ALI @ MESER ALI versus THE UNION OF INDIA AND OTHERS — [2021] 12 S.C.R. 365
MILKHI RAM versus HIMACHAL PRADESH STATE ELECTRICITY BOARD — [2021] 6 S.C.R. 1131
MIRZA IQBAL @ GOLU & ANR. versus STATE OF UTTAR PRADESH & ANR. — [2021] 9 S.C.R. 469
MITESH KUMAR J. SHA versus THE STATE OF KARNATAKA & ORS. — [2021] 8 S.C.R. 875
MLA FROM MAU DISTRICT, UP versus JAIL SUPERINTENDENT (ROPAR) & ORS. — [2021] 2 S.C.R. 863
MODIFIED VOLUNTARY RETIREMENT SCHEME OF 2002 OF AZAM JAHI MILL WORKERS ASSOCIATIONNATIONAL TEXTILE CORPORATION LIMITED & ORS. versus NATIONAL TEXTILE CORPORATION LIMITED & ORS. — [2021] 11 S.C.R. 321
MOHAN @SRINIVAS @SEENA @TAILOR SEENA versus THE STATE OF KARNATAKA — [2021] 9 S.C.R. 451
MOHD ZAHID versus STATE THROUGH NCB — [2021] 9 S.C.R. 372
MOHD. MUSTAFA versus UNION OF INDIA & ORS. — [2021] 11 S.C.R. 163
MOHD. RAFIQ @ KALLU versus THE STATE OF MADHYA PRADESH — [2021] 9 S.C.R. 163
MOHD. RAZA & ANR. versus GEETA @ GEETA DEVI — [2021] 8 S.C.R. 772
MR. RAJEEV NOHWAR versus CHIEF CONTROLLING REVENUE AUTHORITY MAHARASHTRA STATE, PUNE AND OTHERS — [2021] 10 S.C.R. 623
MR. RAJEEV NOHWAR versus CHIEF CONTROLLING REVENUE AUTHORITY MAHARASTRA STATE, PUNE & ORS — [2021] 10 S.C.R. 1104
MR.SURENDER KUMAR GUPTA AND OTHERS versus J M HOUSING LIMITED AND OTHERS — [2021] 1 S.C.R. 644
MS. X versus THE STATE OF JHARKHAND & ORS. — [2021] 1 S.C.R. 156
MUNICIPAL CORPORATION OF GREATER MUMBAI versus ANKITA SINHA & ORS. — [2021] 10 S.C.R. 1
MUNUSAMY versus THE LAND ACQUISITION OFFICER — [2021] 9 S.C.R. 1
MURALI ALIAS DHANANJAYAN versus STATE OF KERALA — [2021] 7 S.C.R. 166
MURALI versus STATE REP. BY THE INSPECTOR OF POLICE — [2021] 1 S.C.R. 201
MURTHY & ORS. versus C. SARADAMBAL & ORS. — [2021] 14 S.C.R. 836
MUSUNURI SATYANARAYANA versus DR. TIRUMALA INDIRA DEVI & ORS. — [2021] 10 S.C.R. 545
N. JAYASREE & ORS. versus CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. — [2021] 6 S.C.R. 1001
N. RAGHAVENDER versus STATE OF ANDHRA PRADESH, CBI — [2021] 12 S.C.R. 57
N. SUBRAMANIAN versus M/S ARUNA HOTELS LTD. & ANR. — [2021] 2 S.C.R. 545
N. VIJAYAKUMAR versus STATE OF TAMIL NADU — [2021] 2 S.C.R. 63
N.S. NANDIESHA REDDY versus KAVITHA MAHESH — [2021] 8 S.C.R. 297
NAGABHUSHAN versus THE STATE OF KARNATAKA — [2021] 2 S.C.R. 595
NANDLAL LOHARIYA versus JAGDISH CHAND PUROHIT AND ORS. — [2021] 7 S.C.R. 347
NARAYAN DEORAO JAVLE (DECEASED) THROUGH LRS. versus KRISHNA & ORS. — [2021] 8 S.C.R. 481
NARAYAN SITARAMJI BADWAIK (DEAD) THROUGH LRS versus BISARAM AND OTHERS — [2021] 1 S.C.R. 701
NASER BIN ABU BAKR YAFAI versus THE STATE OF MAHARASHTRA & ANR. — [2021] 10 S.C.R. 353
NASIB SINGH versus THE STATE OF PUNJAB & ANR. — [2021] 13 S.C.R. 566
NATHU SINGH versus STATE OF UTTAR PRADESH & ORS. — [2021] 6 S.C.R. 599
NATIONAL COMPANY, REPRESENTED BY ITS MANAGING PARTNER versus THE TERRITORY MANAGER, BHARAT PETROLEUM CORPORATION LTD. & ANR. — [2021] 11 S.C.R. 75
NATIONAL CONFEDERATION OF OFFICERS ASSOCIATION OF CENTRAL PUBLIC SECTOR ENTERPRISES AND ORS. versus UNION OF INDIA AND ORS. — [2021] 10 S.C.R. 899
NATIONAL HIGHWAYS AUTHORITY OF INDIA & OTHERS versus MADHUKAR KUMAR & OTHERS — [2021] 13 S.C.R. 299
NATIONAL INSURANCE COMPANY LTD. versus CHAMUNDESWARI & ORS. — [2021] 8 S.C.R. 611
NATIONAL INSURANCE COMPANY LTD. versus M/S. HARESHWAR ENTERPRISES (P) LTD. & ORS. — [2021] 8 S.C.R. 895
NATIONAL SPOT EXCHANGE LIMITED versus MR. ANIL KOHLI, RESOLUTION PROFESSIONAL FOR DUNAR FOODS LIMITED — [2021] 7 S.C.R. 1024
NAVEEN SINGH versus THE STATE OF UTTAR PRADESH & ANR. — [2021] 7 S.C.R. 52
NAWAL KISHORE SHARMA versus UNION OF INDIA AND ORS. — [2021] 1 S.C.R. 819
NBCC (INDIA) LIMITED versus SHRI RAM TRIVEDI — [2021] 2 S.C.R. 280
NEEHARIKA INFRASTRUCTURE PVT. LTD. versus STATE OF MAHARASHTRA AND OTHERS — [2021] 4 S.C.R. 1044
NEELIMA SRIVASTAVA versus THE STATE OF UTTAR PRADESH & ORS. — [2021] 8 S.C.R. 167
NEENA ANEJA & ANR. versus JAI PRAKASH ASSOCIATES LTD. — [2021] 15 S.C.R. 96
NEERAJ GARG versus SARITA RANI AND ORS. ETC. — [2021] 8 S.C.R. 1140
NEHA TYAGI versus LIEUTENANT COLONEL DEEPAK TYAGI — [2021] 9 S.C.R. 622
NETAJI ACHYUT SHINDE (PATIL) & ANR. versus THE STATE OF MAHARASHTRA — [2021] 3 S.C.R. 255
NEW DELHI MUNICIPAL COUNCIL versus GANGA DEVI & ANR. — [2021] 9 S.C.R. 228
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY & ANR. versus B D SINGHAL & ORS. — [2021] 6 S.C.R. 978
NGAITLANG DHAR versus PANNA PRAGATI INFRASTRUCTURE PRIVATE LIMITED & ORS. — [2021] 9 S.C.R. 1009
NITABEN DINESH PATEL versus DINESH DAHYABHAI PATEL — [2021] 8 S.C.R. 618
NOORULLA KHAN versus KARNATAKA STATE POLLUTION CONTROL BOARD & ANR. — [2021] 7 S.C.R. 243
NORTH DELHI MUNICIPAL CORPORATION versus DR. RAM NARESH SHARMA & ORS. — [2021] 8 S.C.R. 79
NTPC LTD. versus M/S. DECONAR SERVICES PVT. LTD. — [2021] 4 S.C.R. 467
OPTO CIRCUIT INDIA LTD. versus AXIS BANK & ORS. — [2021] 2 S.C.R. 81
P MAHESH COOPERATIVE URBAN BANK SHAREHOLDERS WELFARE ASSOCIATION versus RAMESH KUMAR BUNG AND ORS. — [2021] 6 S.C.R. 850
P. MOHANRAJ & ORS. versus M/S. SHAH BROTHERS ISPAT PVT. LTD. — [2021] 14 S.C.R. 204
P. SATYANARAYANA versus NANDYALA RAMA KRISHNA REDDY — [2021] 9 S.C.R. 489
P.B. NAYAK & ORS. versus MANAGING DIRECTOR, BHILAI STEEL PLANT & ORS. — [2021] 10 S.C.R. 432
PADAM NABH & SONS versus YASH PAL — [2021] 12 S.C.R. 543
PANI RAM versus UNION OF INDIA AND ORS. — [2021] 9 S.C.R. 1024
PANKAJ KUMAR versus STATE OF JHARKHAND & ORS. — [2021] 8 S.C.R. 537
PARMAR SAMANTSINH UMEDSINH AND OTHERS versus STATE OF GUJARAT & ORS. — [2021] 13 S.C.R. 89
PARUBAI versus THE STATE OF MAHARASHTRA — [2021] 8 S.C.R. 135
PARVATI DEVI versus THE STATE OF BIHAR NOW STATE OF JHARKHAND & ORS. — [2021] 9 S.C.R. 711
PARVEEN @ SONU versus THE STATE OF HARYANA — [2021] 9 S.C.R. 643
PASL WIND SOLUTIONS PRIVATE LIMITED versus GE POWER CONVERSION INDIA PRIVATE LIMITED — [2021] 4 S.C.R. 532
PATAN JAMAL VALI versus THE STATE OF ANDHRA PRADESH — [2021] 3 S.C.R. 470
PATRICIA MUKHIM versus STATE OF MEGHALAYA & ORS. — [2021] 7 S.C.R. 65
PHOENIX ARC PRIVATE LIMITED versus SPADE FINANCIAL SERVICES LIMITED & ORS. — [2021] 15 S.C.R. 1079
PHOENIX ARC PVT. LTD. versus KETULBHAI RAMUBHAI PATEL — [2021] 1 S.C.R. 1043
PHOOL SINGH versus THE STATE OF MADHYA PRADESH — [2021] 9 S.C.R. 317
PLACIDO FRANCISCO PINTO (D) BY LRS. & ANR versus JOSE FRANCISCO PINTO & ANR. — [2021] 10 S.C.R. 676
POOJA CERATECH PRIVATE LIMITED versus OIL AND NATURAL GAS CORPORATION LTD. & ANR. — [2021] 9 S.C.R. 441
POORAN CHAND versus CHANCELLOR & ORS. — [2021] 1 S.C.R. 782
PRABHAGIYA VAN ADHIKARI AWADH VAN PRABHAG versus ARUN KUMAR BHARDWAJ (DEAD) THR. LRS. & ORS. — [2021] 10 S.C.R. 234
PRADEEP S. WODEYAR versus THE STATE OF KARNATAKA — [2021] 11 S.C.R. 985
PRADEEP S/O RAJKUMAR JAIN versus MANGANESE ORE (INDIA) LIMITED & ORS. — [2021] 9 S.C.R. 592
PRAKASH GUPTA versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2021] 4 S.C.R. 862
PRAMOD KUMAR SINGH AND ORS. versus STATE OF UTTAR PRADESH AND ORS. — [2021] 2 S.C.R. 915
PRASHANT SINGH RAJPUT versus THE STATE OF MADHYA PRADESH AND ANR. — [2021] 10 S.C.R. 161
PRATAP TECHNOCRATS (P) LTD. & ORS. versus MONITORING COMMITTEE OF RELIANCE INFRATEL LIMITED & ANR. — [2021] 8 S.C.R. 938
PRAVAT CHANDRA MOHANTY versus THE STATE OF ODISHA & ANR. — [2021] 4 S.C.R. 407
PRAVEEN KUMAR C.P versus KERALA PUBLIC SERVICE COMMISSION & ORS. — [2021] 5 S.C.R. 939
PRAVIN ELECTRICALS PVT. LTD. versus GALAXY INFRA AND ENGINEERING PVT. LTD. — [2021] 1 S.C.R. 1162
PREM SHANKAR PRASAD versus THE STATE OF BIHAR & ANR. — [2021] 6 S.C.R. 1176
PRITI SARAF & ANR. versus STATE OF NCT OF DELHI & ANR. — [2021] 2 S.C.R. 577
PSA SICAL TERMINALS PVT. LTD. versus THE BOARD OF TRUSTEES OF V.O. CHIDAMBRANAR PORT TRUST TUTICORIN AND OTHERS — [2021] 5 S.C.R. 408
PUNALUR PAPER MILLS LTD. versus WEST BENGAL MINERAL DEVELOPMENT AND TRADING CORPORATION LTD. & ORS. — [2021] 3 S.C.R. 1
PUNEET SHARMA & ORS. ETC versus HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD. & ANR. ETC. — [2021] 4 S.C.R. 351
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. & ANR. versus M/S. RAMESH KUMAR AND COMPANY & ORS. — [2021] 7 S.C.R. 1132
PUNJAB STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD. & ANR. versus BALBIR KUMAR WALIA & ORS. — [2021] 6 S.C.R. 395
PUNJAB STATE POWER CORPORATION LIMITED & ANR. versus BAL KRISHAN SHARMA & ORS. — [2021] 7 S.C.R. 547
PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER versus EMTA COAL LIMITED — [2021] 11 S.C.R. 772
R. JANAKIAMMAL versus S.K. KUMARASAMY(DECEASED) THROUGH LEGAL REPRESENTATIVES AND OTHERS — [2021] 6 S.C.R. 333
RACHNA & ORS. versus UNION OF INDIA & ANR. — [2021] 2 S.C.R. 201
RAGINI DWIVEDI @ GINI @ RAGS versus THE STATE OF KARNATAKA — [2021] 1 S.C.R. 264
RAHMAT KHAN @ RAMMU BISMILLAH versus DEPUTY COMMISSIONER OF POLICE — [2021] 8 S.C.R. 571
RAHUL S SHAH versus JINENDRA KUMAR GANDHI & ORS. — [2021] 4 S.C.R. 279
RAHUL versus STATE OF HARYANA — [2021] 2 S.C.R. 499
RAJASTHAN HIGH COURT, JODHPUR versus AKASHDEEP MORYA & ANR. — [2021] 10 S.C.R. 723
RAJEEV SURI versus DELHI DEVELOPMENT AUTHORITY & ORS — [2021] 15 S.C.R. 283
RAJENDRA @ RAJAPPA AND ORS. versus STATE OF KARNATAKA — [2021] 2 S.C.R. 293
RAJENDRA BAJORIA AND OTHERS versus HEMANT KUMAR JALAN AND OTHERS — [2021] 10 S.C.R. 607
RAJENDRA KHARE versus SWAATI NIRKHI AND ORS. — [2021] 1 S.C.R. 460
RAJENDRA NAROTTAMDAS SHETH & ANR. versus CHANDRA PRAKASH JAIN & ANR. — [2021] 7 S.C.R. 838
RAJESH PRAVINCHANDRA RAJYAGURU versus GUJARAT WATER SUPPLY & SEWERAGE BOARD AND ORS. — [2021] 9 S.C.R. 846
RAJINDER GOEL versus HIGH COURT OF PUNJAB AND HARYANA & ANR. — [2021] 8 S.C.R. 314
RAJINDER KUMAR BANSAL & ORS versus MUNICIPAL COMMITTEE & ORS. — [2021] 8 S.C.R. 225
RAJYA VIDYUT PRASARAN NIGAM LIMITED AND ANOTHER versus ANIL KANWARIYA — [2021] 7 S.C.R. 710
RAKESH AND ANOTHER versus STATE OF U.P. AND ANOTHER — [2021] 6 S.C.R. 874
RAM RATAN versus STATE OF MADHYA PRADESH — [2021] 9 S.C.R. 866
RAM VIJAY SINGH versus STATE OF UTTAR PRADESH CRIMINAL APPEAL NO. 175 OF 2021 FEBRUARY 25, 2021 — [2021] 1 S.C.R. 566
RAMA NARANG versus RAMESH NARANG AND OTHERS CONTEMPT PETITION (CIVIL) NO. 92 OF 2008 — [2021] 1 S.C.R. 389
RAMAWATAR versus STATE OF MADHYA PRADESH — [2021] 10 S.C.R. 499
RAMDAS WAYDHAN GADLINGE (SINCE DECEASED) THR LRS. VATSALABAI RAMDAS GADLINGE & ORS. versus GYANCHAND NANURAM KRIPLANI (DEAD) THR LRS. DHRUPADABAI & ORS. — [2021] 6 S.C.R. 866
RAMESH ALIAS DAPINDER SINGH versus STATE OF HIMACHAL PRADESH — [2021] 2 S.C.R. 896
RAMESH BHAVAN RATHOD versus VISHANBHAI HIRABHAI MAKWANA MAKWANA (KOLI) & ANR. — [2021] 7 S.C.R. 17
RAMESH CHANDRA SRIVASTAVA versus THE STATE OF U. P. & ANR. — [2021] 6 S.C.R. 219
RAMESH KUMAR & ORS. ETC. versus STATE OF HIMACHAL PRADESH & ORS. ETC. — [2021] 7 S.C.R. 337
RAMESH KUMAR V. BHATINDA INTEGRATED COOPERATIVE COTTON SPINNING MILL AND ORS. versus BHATINDA INTEGRATED COOPERATIVE COTTON SPINNING MILL AND ORS. — [2021] 7 S.C.R. 787
RAMESH KYMAL versus M/S SIEMENS GAMESA RENEWABLE POWER PVT. LTD. — [2021] 3 S.C.R. 983
RAMGOPAL & ANR. versus THE STATE OF MADHYA PRADESH — [2021] 6 S.C.R. 249
RANBIR SINGH versus EXECUTIVE ENG. P.W.D — [2021] 6 S.C.R. 102
RAPID METRORAIL GURGAON LIMITED ETC. versus HARYANA MASS RAPID TRANSPORT CORPORATION LIMITED & ORS. — [2021] 3 S.C.R. 639
RASHI MANI MISHRA AND OTHERS versus STATE OF UTTAR PRADESH AND OTHERS — [2021] 6 S.C.R. 435
RASHID WALI BEG versus FARID PINDARI & ORS. — [2021] 13 S.C.R. 1
RASMITA BISWAL & ORS. versus DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. AND ANR. — [2021] 9 S.C.R. 433
RATNAM SUDESH IYER versus JACKIE KAKUBHAI SHROFF — [2021] 11 S.C.R. 97
RATUL MAHANTA versus NIRMALENDU SAHA — [2021] 8 S.C.R. 92
RAVINDER KUMAR DHARIWAL & ANR. versus THE UNION OF INDIA & ORS. — [2021] 13 S.C.R. 823
RAVINDER NATH AGARWAL versus YOGENDER NATH AGARWAL & ORS. — [2021] 3 S.C.R. 881
RAVINDRANATHA BAJPE versus MANGALORE SPECIAL ECONOMIC ZONE LTD. & OTHERS ETC. — [2021] 6 S.C.R. 268
RAVURI KRISHNA MURTHY versus THE STATE OF TELANGANA AND OTHERS — [2021] 2 S.C.R. 986
REEPAK KANSAL versus UNION OF INDIA AND OTHERS — [2021] 6 S.C.R. 920
REKHA SENGAR versus STATE OF MADHYA PRADESH — [2021] 2 S.C.R. 314
RIPUDAMAN SINGH versus TIKKA MAHESHWAR CHAND — [2021] 6 S.C.R. 562
RISHIPAL SINGH SOLANKI versus STATE OF UTTAR PRADESH & ORS. — [2021] 12 S.C.R. 502
S. KARTHIK & ORS. versus N. SUBHASH CHAND JAIN & ORS. — [2021] 13 S.C.R. 1096
SACHIN KASHYAP & ORS. versus SUSHIL CHANDRA SRIVASTAVA & ORS. — [2021] 6 S.C.R. 486
SACHIN KUMAR & ORS. versus DELHI SUBORDINATE SERVICE SELECTION BOARD (DSSSB) & ORS. — [2021] 2 S.C.R. 1073
SADAKAT KOTWAR AND ANR. versus THE STATE OF JHARKHAND — [2021] 7 S.C.R. 332
SAFIQ AHMAD versus ICICI LOMBARD GENERAL INSURANCE CO. LTD. & OTHERS — [2021] 9 S.C.R. 560
SALIM D. AGBOATWALA AND ORS. versus SHAMALJI ODDHAVJI THAKKAR AND ORS. — [2021] 9 S.C.R. 103
SALIMBHAI HAMIDBHAI MEMON versus NITESHKUMAR MAGANBHAI PATEL & ANR. — [2021] 8 S.C.R. 281
SALUJA CONSTRUCTION COMPANY versus NORTHERN COALFIELDS LIMITED — [2021] 7 S.C.R. 1111
SANDEEP KHAITAN, RESOLUTION PROFESSIONAL FOR NATIONAL PLYWOOD INDUSTRIES LTD. versus JSVM PLYWOOD INDUSTRIES LTD. & ANR. — [2021] 4 S.C.R. 122
SANGHAR ZUBER ISMAIL versus MINISTRY OF ENVIRONMENT, FORESTS AND CLIMATE CHANGE AND ANOTHER — [2021] 8 S.C.R. 525
SANJAY KUMAR RAI versus STATE OF UTTAR PRADESH & ANR. — [2021] 7 S.C.R. 143
SANJAY RAMDAS PATIL versus SANJAY AND OTHERS — [2021] 11 S.C.R. 640
SANJIV PRAKASH versus SEEMA KUKREJA AND ORS. — [2021] 4 S.C.R. 44
SARABJEET SINGH MOKHA versus THE DISTRICT MAGISTRATE, JABALPUR & ORS. — [2021] 11 S.C.R. 468
SARANYA versus BHARATHI AND ANOTHER — [2021] 8 S.C.R. 513
SAREGAMA INDIA LIMITED versus NEXT RADIO LIMITED & ORS. — [2021] 9 S.C.R. 137
SARTAJ SINGH versus STATE OF HARYANA & ANR. ETC. — [2021] 3 S.C.R. 87
SATBIR SINGH & ANOTHER versus STATE OF HARYANA — [2021] 7 S.C.R. 269
SATISH CHAND SURANA versus RAJ KUMAR MESHRAM — [2021] 9 S.C.R. 586
SATPAL versus STATE OF HARYANA — [2021] 2 S.C.R. 493
SATYA PRAKASH DWIVEDI versus MUNNA ALIAS CHANDRABHAN YADAV AND OTHERS — [2021] 9 S.C.R. 259
SAU. SANGEETA W/O SUNIL SHINDE versus THE STATE OF MAHARASHTRA AND ORS. — [2021] 11 S.C.R. 623
SAYYED AYAZ ALI versus PRAKASH G GOYAL & ORS. — [2021] 6 S.C.R. 661
SECUNDERABAD CANTONMENT BOARD versus M/S B. RAMACHANDRAIAH & SONS — [2021] 3 S.C.R. 68
SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION versus POWER MECH PROJECTS LTD. — [2021] 12 S.C.R. 259
SESH NATH SINGH & ANR. versus BAIDYABATI SHEORAPHULI CO-OPERATIVE BANK LTD. AND ANR. — [2021] 3 S.C.R. 806
SGS INDIA LTD. versus DOLPHIN INTERNATIONAL LTD. — [2021] 8 S.C.R. 695
SHAIK AHMED versus STATE OF TELANGANA — [2021] 6 S.C.R. 462
SHAIKH ANSAR AHMAD MD. HUSAIN versus THE STATE OF MAHARASHTRA & ORS. — [2021] 11 S.C.R. 811
SHAKUNTALA SHUKLA versus STATE OF UTTAR PRADESH AND ANOTHER — [2021] 6 S.C.R. 87
SHANKARRAO BHAGWANTRAO PATIL ETC. versus THE STATE OF MAHARASHTRA & ORS. — [2021] 9 S.C.R. 239
SHANTABEN BHURABHAI BHURIYA versus ANAND ATHABHAI CHAUDHARI & ORS. — [2021] 10 S.C.R. 460
SHANTILATA SETHY AND ANOTHER versus M/S DIVISIONAL MANAGER, THE NEW INDIA INDIA ASSURANCE COMPANY LIMITED AND ANR. — [2021] 12 S.C.R. 145
SHITAL FIBERS LTD. versus INDIAN ACRYLICS LIMITED — [2021] 4 S.C.R. 203
SHIVAJI CHINTAPPA PATIL versus STATE OF MAHARASHTRA — [2021] 2 S.C.R. 617
SHIVANNA (DEAD) THROUGH LRS. versus STATE OF KARNATAKA & ORS. — [2021] 7 S.C.R. 1105
SHRACHI BURDWAN DEVELOPERS PRIVATE LIMITED versus THE STATE OF WEST BENGAL & ORS. — [2021] 13 S.C.R. 923
SHRI K. JAYARAM & ORS. versus BANGALORE DEVELOPMENT AUTHORITY & ORS. — [2021] 9 S.C.R. 359
SHRI MAHADEV MEENA versus PRAVEEN RATHORE AND ANOTHER — [2021] 9 S.C.R. 214
SHRI SAURAV JAIN & ANR. versus M/S A. B. P. DESIGN & ANR. — [2021] 8 S.C.R. 1020
SHRI SHIVAJI EDUCATION SOCIETY, AMRAVATI THROUGH ITS PRESIDENT versus OMPRAKASH S/O DINKAR DESHMUKH & ORS. — [2021] 7 S.C.R. 1117
SIVASANKARAN versus SANTHIMEENAL — [2021] 6 S.C.R. 169
SMALL SCALE INDUSTRIAL MANUFACTURES ASSOCIATION (REGD.) versus UNION OF INDIA AND OTHERS — [2021] 15 S.C.R. 1
SMRITI MADAN KANSAGRA versus PERRY KANSAGRA — [2021] 10 S.C.R. 742
SMT. MEENA PAWAIA & ORS. versus ASHRAF ALI & ORS. — [2021] 10 S.C.R. 1009
SOMESH CHAURASIA versus STATE OF M.P. & ANR. — [2021] 6 S.C.R. 692
SOMESH THAPLIYAL & ANR. ETC. versus VICE CHANCELLOR, H.N.B. GARHWAL UNIVERSITY & ANR. — [2021] 6 S.C.R. 49
SONU @ SUBHASH KUMAR versus STATE OF UTTAR PRADESH & ANR. — [2021] 2 S.C.R. 137
SONU versus SONU YADAV AND ANOTHER — [2021] 7 S.C.R. 78
SOUTH EASTERN COALFIELDS LTD. & ORS. versus M/S. S. KUMAR’S ASSOCIATES AKM (JV) — [2021] 8 S.C.R. 8
SOUTH INDIAN BANK LTD. versus COMMISSIONER OF INCOME TAX — [2021] 6 S.C.R. 154
SREI EQUIPMENT FINANCE LTD. versus RAMJAN ALI & ORS. — [2021] 1 S.C.R. 36
SRI DORAIRAJ SPINTEX versus R CHITTIBABU & ORS — [2021] 12 S.C.R. 475
SRI LANKAPPA & ORS. versus KARNATAKA INDUSTRIAL CORPORATION & ORS. — [2021] 9 S.C.R. 521
SRI MARTHANDA VARMA (D) TH. LRS. & ORS. versus STATE OF KERALA & ORS. — [2021] 7 S.C.R. 619
SRI SAI RR INSTITUTE OF PHARMACY versus DR. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY AND ANOTHER — [2021] 6 S.C.R. 535
SRI SRINIVAS K GOUDA versus KARNATAKA INSTITUTE OF MEDICAL SCIENCES & ORS. — [2021] 6 S.C.R. 1144
SRIDEVI DATLA versus UNION OF INDIA AND ORS. — [2021] 13 S.C.R. 282
SRIHARI HANUMANDAS TOTALA versus HEMANT VITHAL KAMAT & ORS. — [2021] 8 S.C.R. 387
SRIPATI SINGH (SINCE DECEASED) THROUGH HIS SON GAURAV SINGH versus THE STATE OF JHARKHAND & ANR. — [2021] 10 S.C.R. 116
STATE BANK OF INDIA & ORS. versus C.K. KARUNAKARAN — [2021] 9 S.C.R. 23
STATE ELECTRICITY BOARD AND OTHERS versus M/S RAMKRISHNA FORGING LIMITED — [2021] 4 S.C.R. 454
STATE OF CHHATTISGARH & ANR. versus M/S SAL UDYOG PRIVATE LIMITED — [2021] 11 S.C.R. 142
STATE OF GOA & ANR. versus FOUZIYA IMTIAZ SHAIKH & ANR. — [2021] 2 S.C.R. 770
STATE OF GUJARAT & ANR. versus NARAYAN @ NARAYAN SAI @ MOTA BHAGWAN ASARAM @ ASUMAL HARPALANI — [2021] 10 S.C.R. 330
STATE OF GUJARAT versus BHALCHANDRA LAXMISHANKAR DAVE — [2021] 1 S.C.R. 453
STATE OF HARYANA versus HARNAM SINGH (DEAD) THR. LRS. & ORS. — [2021] 7 S.C.R. 520
STATE OF HARYANA versus M/S. SHIV SHANKAR CONSTRUCTION CO. & ANR. — [2021] 12 S.C.R. 294
STATE OF KERALA & ANR. versus M/S POPULAR ESTATES (NOW DISSOLVED) & ANR. — [2021] 11 S.C.R. 541
STATE OF M.P. versus GHISILAL — [2021] 10 S.C.R. 1178
STATE OF MADHYA PRADESH & ANR versus AKHILESH JHA & ANR — [2021] 6 S.C.R. 146
STATE OF MADHYA PRADESH versus MAHENDRA ALIAS GOLU — [2021] 10 S.C.R. 133
STATE OF ODISHA & ORS. versus KAMALINI KHILAR & ANR. — [2021] 4 S.C.R. 221
STATE OF ODISHA versus PRATIMA MOHANTY ETC. — [2021] 9 S.C.R. 335
STATE OF ORISSA & ORS. versus SAKHI BEWA (DEAD) THROUGH LRS. — [2021] 10 S.C.R. 1105
STATE OF RAJASTHAN versus ASHOK KUMAR KASHYAP — [2021] 4 S.C.R. 158
STATE OF RAJASTHAN versus BABLU @ OM PRAKASH — [2021] 7 S.C.R. 450
STATE OF TAMIL NADU & ANR. versus NATIONAL SOUTH INDIAN RIVER INTERLINKING AGRICULTURIST ASSOCIATION — [2021] 7 S.C.R. 479
STATE OF TAMIL NADU & ORS. versus M. S. VISWANATHAN & ORS. — [2021] 7 S.C.R. 607
STATE OF U.P. & ORS. versus VIKASH KUMAR SINGH & ORS. — [2021] 7 S.C.R. 359
STATE OF U.P. versus CHUNNI LAL & ORS. — [2021] 7 S.C.R. 439
STEEL AUTHORITY OF INDIA LIMITED versus GOURI DEVI — [2021] 11 S.C.R. 37
SUBHASH & ORS. versus SUREKHA HANUMANT BANKAR & ORS. — [2021] 1 S.C.R. 716
SUBODH KUMAR versus SHAMIM AHMED — [2021] 1 S.C.R. 1111
SUDHA SINGH versus THE STATE OF UTTAR PRADESH & ANR. — [2021] 4 S.C.R. 95
SUDHIR KUMAR @ S. BALIYAN versus VINAY KUMAR G.B. — [2021] 7 S.C.R. 731
SUDHIR KUMAR ATREY versus UNION OF INDIA & ORS. — [2021] 8 S.C.R. 835
SUDIPTA CHAKROBARTY & ANR. versus RANAGHAT S.D. HOSPITAL & ORS. — [2021] 1 S.C.R. 544
SUGHAR SINGH versus HARI SINGH (DEAD) THROUGH LRS. & ORS. — [2021] 10 S.C.R. 287
SUKHBIR versus AJIT SINGH — [2021] 4 S.C.R. 169
SUMAN CHADHA & ANR. versus CENTRAL BANK OF INDIA — [2021] 8 S.C.R. 370
SUMAN DEVI & ORS. versus STATE OF UTTARAKHAND AND ORS. — [2021] 3 S.C.R. 297
SUMETI VIJ versus M/S PARAMOUNT TECH FAB INDUSTRIES — [2021] 2 S.C.R. 266
SUNIL KUMAR @ SUDHIR KUMAR & ANR. versus THE STATE OF UTTAR PRADESH — [2021] 6 S.C.R. 630
SUNIL TODI & ORS. versus STATE OF GUJARAT & ANR. — [2021] 9 S.C.R. 1086
SUNNY ABRAHAM versus UNION OF INDIA & ANR. — [2021] 9 S.C.R. 892
SUPERTECH LIMITED versus EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION & ORS. — [2021] 13 S.C.R. 976
SUPERTECH LIMITED versus EMERALD COURT OWNER RESIDENT WELFARE ASSOCIATION AND OTHERS — [2021] 10 S.C.R. 569
SURAJDEO MAHTO AND ANR. versus THE STATE OF BIHAR — [2021] 8 S.C.R. 911
SURAZ INDIA TRUST versus UNION OF INDIA MISCELLANEOUS APPLICATION NO.1630 OF 2020 IN WRIT PETITION (C) NO.880 OF 2016 — [2021] 7 S.C.R. 1063
SURENDRAN versus SUB-INSPECTOR OF POLICE — [2021] 7 S.C.R. 171
SURESH KUMAR versus THE STATE OF HARYANA & ORS. — [2021] 3 S.C.R. 278
SURINDER SINGH versus STATE (UNION TERRITORY OF CHANDIGARH) — [2021] 10 S.C.R. 1061
SWAATI NIRKHI & ORS. versus STATE (NCT OF DELHI) & ORS. — [2021] 2 S.C.R. 905
SWATI ULHAS KERKAR AND ORS. versus SANJAY WALAVALKAR AND ORS. — [2021] 3 S.C.R. 1170
TAIJUDDIN versus STATE OF ASSAM & ORS. — [2021] 9 S.C.R. 444
TAMIL NADU HOUSING BOARD versus ABDUL SALAM SARKAR (DEAD) AND OTHERS — [2021] 1 S.C.R. 662
TATA CONSULTANCY SERVICES LIMITED versus CYRUS INVESTMENTS PVT. LTD. AND ORS. — [2021] 12 S.C.R. 903
TATA CONSULTANCY SERVICES LIMITED versus VISHAL GHISULAL JAIN, RESOLUTION PROFESSIONAL, SK WHEELS PRIVATE LIMITED — [2021] 10 S.C.R. 1080
TATA MOTORS LTD. versus ANTONIO PAULO VAZ AND ANR. — [2021] 1 S.C.R. 625
TATE OF UTTARAKHAND & ORS. versus SMT. SURESHWATI — [2021] 1 S.C.R. 166
TAXES OFFICER, CIRCLE-B, BHARATPUR versus M/S BHAGAT SINGH — [2021] 1 S.C.R. 488
TELANGANA STATE WAKF BOARD & ANR. versus MOHAMED MUZAFAR — [2021] 8 S.C.R. 63
THE ASSISTANT COMMISSIONER OF STATE TAX AND OTHERS versus M/S. COMMERCIAL STEEL LIMITED — [2021] 7 S.C.R. 660
THE BIJNOR URBAN COOPERATIVE BANK LIMITED, BIJNOR & OTHERS versus MEENAL AGARWAL & OTHERS — [2021] 9 S.C.R. 416
THE CHAIRMAN, STATE BANK OF INDIA AND versus M. J. JAMES — [2021] 7 S.C.R. 373
THE CHAIRPERSON GOVERNING BODY DAULAT RAM COLLEGE versus DR. ASHA & ORS. — [2021] 1 S.C.R. 17
THE COMMISSIONER, COMMERCIAL TAX, U.P., LUCKNOW versus S/S RUJHAN STUDIO — [2021] 4 S.C.R. 511
THE CONSERVATOR AND CUSTODIAN OF FOREST & ORS. versus SOBHA JOHN KOSHY & ANR. — [2021] 2 S.C.R. 94
THE DIRECTOR OF INDIAN SYSTEM OF MEDICINE & ANR. ETC. versus DR. SUSMI C.T. & ANR. ETC. — [2021] 9 S.C.R. 573
THE DIRECTOR OF TREASURIES IN KARNATAKA & ANR.V. V. SOMYASHREE versus V. SOMYASHREE — [2021] 7 S.C.R. 649
THE EMPLOYEES STATE INSURANCE CORPORATION versus M/S TEXMO INDUSTRIES — [2021] 2 S.C.R. 1010
THE EXECUTIVE ENGINEER, GOSIKHURD PROJECT AMBADI, BHANDARA, MAHARASHTRA VIDARBHA IRRIGATION DEVELOPMENT CORPORATION versus MAHESH AND OTHERS — [2021] 9 S.C.R. 1123
THE HIGH COURT OF JUDICATURE AT MADRAS REP. BY ITS REGISTRAR GENERAL versus M.C. SUBRAMANIAM AND ORS. — [2021] 1 S.C.R. 552
THE INCOME TAX OFFICER, CIRCLE I (2), KUMBAKONAM & ANR. versus V. MOHAN & ANR. — [2021] 12 S.C.R. 152
THE INTERNATIONAL ASSOCIATION FOR PROTECTION OF INTELLECTUAL PROPERTY (INDIA GROUP) versus UNION OF INDIA — [2021] 1 S.C.R. 799
THE JAMIA MASJID versus SRI K V RUDRAPPA (SINCE DEAD) BY LRS. & ORS. — [2021] 11 S.C.R. 672
THE MANAGING DIRECTOR (SHRI GRISH BATRA) M/S. PADMINI INFRASTRUCTURE DEVELOPERS (I) LTD versus THE GENERAL SECRETARY (SHRI AMOL MAHAPATRA) ROYAL GARDEN RESIDENTS WELFARE ASSOCIATION — [2021] 12 S.C.R. 488
THE MAVILAYI SERVICE COOPERATIVE BANK LTD. & ORS. versus COMMISSIONER OF INCOME TAX, CALICUT & ANR. — [2021] 1 S.C.R. 78
THE ORIENTAL INSURANCE CO. LTD. versus MALANA POWER COMPANY LTD. — [2021] 11 S.C.R. 937
THE ORIENTAL INSURANCE COMPANY LIMITED versus KAHLON @ JASMAIL SINGH KAHLON (DECEASED) THROUGH HIS LEGAL REPRESENTATIVE NARINDER KAHLON GOSAKAN AND ANOTHER — [2021] 8 S.C.R. 469
THE PROJECT DIRECTOR, NATIONAL HIGHWAYS NO. 45 E AND 220 NATIONAL HIGHWAYS AUTHORITY OF INDIA versus M. HAKEEM & ANR. — [2021] 5 S.C.R. 368
THE SECRETARY TO GOVERNMENT, DEPARTMENT OF CO-OPERATION, FOOD AND CONSUMER PROTECTION AND OTHERS versus KINGSTON DAVID — [2021] 9 S.C.R. 733
THE SECRETARY TO GOVT. DEPARTMENT OF EDUCATION (PRIMARY) & ORS. versus BHEEMESH ALIAS BHEEMAPPA — [2021] 12 S.C.R. 123
THE STATE (GNCT OF DELHI) NARCOTICS CONTROL BUREAU versus LOKESH CHADHA — [2021] 2 S.C.R. 538
THE STATE BY S.P. THROUGH THE SPE CBI versus UTTAMCHAND BOHRA — [2021] 9 S.C.R. 821
THE STATE OF ANDHRA PRADESH AND ANOTHER versus SMT. DINAVAHI LAKSHMI KAMESWARI — [2021] 1 S.C.R. 694
THE STATE OF BIHAR & ORS. versus ARBIND JEE — [2021] 9 S.C.R. 47
THE STATE OF BIHAR & ORS. versus MADHU KANT RANJAN & ANR. — [2021] 9 S.C.R. 506
THE STATE OF BIHAR AND OTHERS versus PAWAN KUMAR AND OTHERS ETC. — [2021] 7 S.C.R. 351
THE STATE OF HARYANA & ORS versus RAJ KUMAR @ BITTU — [2021] 8 S.C.R. 320
THE STATE OF JAMMU & KASHMIR AND OTHERS versus DR. SALEEM UR REHMAN — [2021] 10 S.C.R. 864
THE STATE OF JAMMU AND KASHMIR & ORS. versus SHAHEENA MASARAT & ANR. — [2021] 9 S.C.R. 7
THE STATE OF KERALA & ORS versus M/S JOSEPH & COMPANY — [2021] 11 S.C.R. 601
THE STATE OF KERALA & ORS. versus LEESAMMA JOSEPH — [2021] 3 S.C.R. 576
THE STATE OF KERALA versus K. AJITH & ORS. — [2021] 6 S.C.R. 774
THE STATE OF KERALA versus MAHESH — [2021] 2 S.C.R. 964
THE STATE OF MADHYA PRADESH & ORS. versus ASHISH AWASTHI — [2021] 7 S.C.R. 444
THE STATE OF MADHYA PRADESH & ORS. versus PUJARI UTTHAN AVAM KALYAN SAMITI & ANR. — [2021] 7 S.C.R. 685
THE STATE OF MAHARASHTRA versus PANKAJ JAGSHI GANGAR — [2021] 9 S.C.R. 307
THE STATE OF ODISHA & ORS versus ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION (OPECA) & ANR — [2021] 6 S.C.R. 386
THE STATE OF ODISHA versus BANABIHARI MOHAPATRA AND ANR. — [2021] 1 S.C.R. 612
THE STATE OF RAJASTHAN & ORS. versus LOVE KUSH MEENA — [2021] 2 S.C.R. 1192
THE STATE OF RAJASTHAN & ORS. versus SURJI DEVI — [2021] 8 S.C.R. 641
THE STATE OF TAMIL NADU & ORS. versus K. SHOBANA ETC. ETC. — [2021] 2 S.C.R. 1164
THE STATE OF UTTAR PRADESH & ORS. versus DR. MANOJ KUMAR SHARMA — [2021] 8 S.C.R. 48
THE STATE OF UTTAR PRADESH & ORS. versus PREMLATA — [2021] 8 S.C.R. 597
THE STATE OF UTTAR PRADESH & ORS. versus PRINCIPAL ABHAY NANDAN INTER COLLEGE & ORS. — [2021] 10 S.C.R. 693
THE STATE OF UTTAR PRADESH & ORS. versus UTTAM SINGH — [2021] 8 S.C.R. 345
THE STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE versus TR N SEENIVASAGAN — [2021] 2 S.C.R. 529
THE VICE CHAIRMAN & MANAGING DIRECTOR, CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.& ANR. versus SHISHIR REALTY PRIVATE LIMITED & ORS. ETC — [2021] 13 S.C.R. 190
THOTA SRIDHAR REDDY & ORS. versus MANDALA RAMULAMMA & ORS. — [2021] 14 S.C.R. 1161
THWAHA FASAL versus UNION OF INDIA — [2021] 8 S.C.R. 797
TRIYAMBAK S. HEGDE versus SRIPAD — [2021] 9 S.C.R. 189
U.A. BASHEER THR. G.P.A. HOLDER versus STATE OF KARNATAKA & ANR. — [2021] 1 S.C.R. 893
U.P. AVAS EVAM VIKAS PARISHAD THROUGH HOUSING COMMISSIONER & ANR. versus NOOR MOHAMMAD & ORS. — [2021] 9 S.C.R. 1060
U.P. AWAS EVAM VIKASH PARISHAD versus ASHA RAM (D) THR. LRS & ORS. — [2021] 3 S.C.R. 751
U.P. HOUSING & DEVELOPMENT BOARD & ANR versus NAMIT SHARMA — [2021] 4 S.C.R. 397
UFLEX LTD. versus GOVERNMENT OF TAMIL NADU & ORS. — [2021] 7 S.C.R. 571
UMC TECHNOLOGIES PRIVATE LTD. versus FOOD CORPORATION OF INDIA & ANR. M.A. NO. 175/2021 IN — [2021] 4 S.C.R. 396
UNION OF INDIA & ANR versus OMKAR NATH DHAR (D) THROUGH L.RS. — [2021] 6 S.C.R. 1056
UNION OF INDIA & ANR versus ONKAR NATH DHAR — [2021] 8 S.C.R. 194
UNION OF INDIA & ANR. versus S. NARASIMHULU NAIDU (DEAD) THROUGH LRS. AND ORS. — [2021] 4 S.C.R. 1198
UNION OF INDIA & ORS. versus AMRITA SINHA — [2021] 9 S.C.R. 602
UNION OF INDIA & ORS. versus DALBIR SINGH — [2021] 7 S.C.R. 800
UNION OF INDIA & ORS. versus EX. CONSTABLE RAM KARAN — [2021] 7 S.C.R. 300
UNION OF INDIA & ORS. versus ILMO DEVI & ANR. — [2021] 6 S.C.R. 1158
UNION OF INDIA & ORS. versus M/S PUNA HINDA — [2021] 9 S.C.R. 117
UNION OF INDIA & ORS. versus M/S. RAJ GROW IMPEX LLP & ORS. — [2021] 12 S.C.R. 371
UNION OF INDIA & ORS. versus MANOJ KUMAR & ORS. — [2021] 8 S.C.R. 1161
UNION OF INDIA & ORS. versus RAM BAHADUR YADAV — [2021] 11 S.C.R. 275
UNION OF INDIA & ORS. versus VKC FOOTSTEPS INDIA PVT LTD. — [2021] 15 S.C.R. 169
UNION OF INDIA AND ANOTHER versus ABHIRAM VERMA — [2021] 9 S.C.R. 55
UNION OF INDIA AND ANR versus MS. A. SHAINAMOL, IAS AND ANR — [2021] 11 S.C.R. 396
UNION OF INDIA AND ORS versus P. BALASUBRAHMANAYAM — [2021] 2 S.C.R. 160
UNION OF INDIA AND ORS. versus MUDRIKA SINGH — [2021] 11 S.C.R. 1106
UNION OF INDIA AND OTHERS versus METHU MEDA — [2021] 8 S.C.R. 657
UNION OF INDIA AND OTHERS versus N MURUGESAN ETC. — [2021] 10 S.C.R. 253
UNION OF INDIA THROUGH NARCOTICS CONTROL BUREAU, LUCKNOW versus MD. NAWAZ KHAN — [2021] 7 S.C.R. 819
UNION OF INDIA versus A. ALAGAM PERUMAL KONE & OTHERS — [2021] 3 S.C.R. 796
UNION OF INDIA versus BHARTI AIRTEL LTD. & ORS. — [2021] 10 S.C.R. 825
UNION OF INDIA versus K. A. NAJEEB — [2021] 1 S.C.R. 443
UNION OF INDIA versus MANRAJ ENTERPRISES — [2021] 7 S.C.R. 413
UNION OF INDIA versus PRATEEK SHUKLA — [2021] 2 S.C.R. 570
UNION OF INDIA versus RAJENDRA N. SHAH AND ANOTHER — [2021] 5 S.C.R. 458
UNION PUBLIC SERVICE COMMISSION versus BIBHU PRASAD SARANGI AND OTHERS — [2021] 7 S.C.R. 13
UNITECH LIMITED & ORS. versus TELANGANA STATE INDUSTRIAL INFRASTRUCTURE CORPORATION (TSIIC) & ORS. — [2021] 1 S.C.R. 1064
UNITED INDIA INSURANCE CO. LTD. versus SUSHIL KUMAR GODARA — [2021] 9 S.C.R. 251
UNIVERSITY OF DELHI versus DELHI UNIVERSITY CONTRACT EMPLOYEES UNION & ORS. — [2021] 3 S.C.R. 859
UPENDRA CHOUDHURY versus BULANDSHAHAR DEVELOPMENT AUTHORITY & ORS. — [2021] 1 S.C.R. 525
UTTAR PRADESH FOREST CORPORATION LUCKNOW & ORS. versus VIJAY KUMAR YADAV & ANR. — [2021] 7 S.C.R. 432
UTTAR PRADESH JAL VIDYUT NIGAM LIMITED & ORS. versus BALBIR SINGH — [2021] 9 S.C.R. 92
UTTAR PRADESH POWER TRANSMISSION CORPORATION LTD. AND ANR. versus CG POWER AND INDUSTRIAL SOLUTIONS LIMITED AND ANR. — [2021] 5 S.C.R. 37
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION versus GAJADHAR NATH — [2021] 9 S.C.R. 394
UTTAR PRADESH SUBORDINATE SERVICE SELECTION COMMISSION & ANR. versus BRIJENDRA PRATAP SINGH & ANR. — [2021] 12 S.C.R. 137
V NAGARAJAN versus SKS ISPAT AND POWER LTD.& ORS. — [2021] 14 S.C.R. 736
V. ANANTHA RAJU & ANR versus T.M. NARASIMHAN & ORS. — [2021] 11 S.C.R. 860
V. N. PUBLIC HEALTH AND EDUCATIONAL TRUST ETC. versus STATE OF KERALA & ORS. ETC. — [2021] 1 S.C.R. 1013
V. PRABHAKARA versus BASAVARAJ K. (DEAD) BY LR. & ANR. — [2021] 11 S.C.R. 377
V. SENTHUR AND ANOTHER versus M. VIJAYAKUMAR, IAS,SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION AND ANOTHER — [2021] 10 S.C.R. 200
VAIBHAVI ENTERPRISE versus NOBEL CERA COAT & ORS. — [2021] 8 S.C.R. 765
VAISHNO DEVI CONSTRUCTION REP. THR. SOLE PROPRIETOR (D) THR. LRS & ANR. versus UNION OF INDIA & ORS. — [2021] 10 S.C.R. 59
VALSAN P. versus THE STATE OF KERALA AND ORS. — [2021] 10 S.C.R. 72
VED & ANR. versus STATE OF HARYANA & ANR. — [2021] 3 S.C.R. 351
VEDANTA LTD. (FORMERLY KNOWN AS M/S SESA STERLITE LTD.) versus THE GOA FOUNDATION & ORS. — [2021] 7 S.C.R. 240
VEENA PANDEY versus UNION OF INDIA & ORS. — [2021] 7 S.C.R. 403
VELLADURAI versus STATE REPRESENTED BY THE INSPECTOR OF POLICE — [2021] 6 S.C.R. 187
VENIGALLA KOTESWARAMMA versus MALEMPATI SURYAMBA & ORS. — [2021] 1 S.C.R. 725
VIIT PHARMACY COLLEGE AND ANOTHER versus DR. A.P.J. ABDUL KALAM TECHNICAL UNIVERSITY AND ANOTHER — [2021] 4 S.C.R. 274
VIKAS KISHANRAO GAWALI versus STATE OF MAHARASHTRA & ORS. — [2021] 2 S.C.R. 173
VIKASH KUMAR versus UNION PUBLIC SERVICE COMMISSION & ORS. — [2021] 12 S.C.R. 311
VINOD DUA versus UNION OF INDIA & ORS. — [2021] 12 S.C.R. 1071
VINOD KRISHAN KHANNA & ORS. versus AMRITSAR SWADESHI WOOLLEN MILLS PRIVATE LIMITED — [2021] 1 S.C.R. 708
VINOD KUMAR BHAGAT AND ORS versus STATE OF JAMMU & KASHMIR AND ORS — [2021] 12 S.C.R. 304
VINOD KUMAR versus AMRITPAL @ CHHOTU & ORS. — [2021] 11 S.C.R. 954
VIPAN KUMAR DHIR versus STATE OF PUNJAB AND ANOTHER — [2021] 6 S.C.R. 1137
VISHWABANDHU versus SRI KRISHNA AND ANR. — [2021] 9 S.C.R. 15
VISHWAS BHANDARI versus STATE OF PUNJAB & ANR. — [2021] 2 S.C.R. 59
VVF (INDIA) LIMITED versus THE STATE OF MAHARASHTRA & ORS — [2021] 12 S.C.R. 108
WAHAB UDDIN & ORS. versus KM. MEENAKSHI GAHLOT & ORS. — [2021] 7 S.C.R. 291
WELSPUN SPECIALTY SOLUTIONS LIMITED (FORMERLY KNOWN AS REMI METALS GUJARAT LTD. versus OIL AND NATURAL GAS CORPORATION LTD. — [2021] 11 S.C.R. 120
WESTINGHOUSE SAXBY FARMER LTD. versus COMMR. OF CENTRAL EXCISE CALCUTTA — [2021] 3 S.C.R. 622
XLO INDIA LIMITED AND ANOTHER versus INTERNATIONAL ASSET RECONSTRUCTION COMPANY PRIVATE LIMITED & OTHERS — [2021] 6 S.C.R. 1096
XXX versus THE STATE OF KERALA & ORS. — [2021] 7 S.C.R. 1115
YATIN NARENDRA OZA versus HIGH COURT OF GUJARAT — [2021] 8 S.C.R. 849