Supreme Court of India — 1970

322 reported judgments.

Open in Lexace

.JASODABAI & SMT. RAMCHANDRABAI versus THE STATE OF MAHARASHTRA & ANR. — [1970] 3 S.C.R. 285
A. K. GOPALAN AND ANOTHER versus NOORDEEN — [1970] 2 S.C.R. 410
A. K. JAIN & ORS versus UNION OF INDIA & ORS. — [1970] 1 S.C.R. 673
A. K. K. NAMBIAR versus UNION OF INDIA & ANR. — [1970] 3 S.C.R. 121
A. K. KRAIPAK & ORS. ETC. versus UNION OF. INDIA & ORS. — [1970] 1 S.C.R. 457
A. SANJEEVI NAIDU ETC. ETC. versus STATE OF MADRAS AND ANR. — [1970] 3 S.C.R. 505
A.V. S. NARASIMHA RAO AND OTHERS versus THE STATE OF ANDHRA PRADESH AND ANOTHER — [1970] 1 S.C.R. 115
ABDUL RAJAK MURTAJA DAFEDAR versus STATE OF MAHARASHTRA — [1970] 1 S.C.R. 551
AGRA ELECTRIC SUPPLY CO. LTD. versus SRI ALLADIN & ORS. — [1970] 1 S.C.R. 808
AHMED G. H. ARIFF & ORS. versus COMMISSIONER OF WEALTH TAX, CALCUTTA — [1970] 2 S.C.R. 19
ALL INDIA FILM CORPORATION LTD. & ORS versus SHRI RAJA GYAN NATH AND ORS. — [1970] 2 S.C.R. 581
ANTHONYSWAMY versus M. R. CHINNASWAMY KOUNDAN (DIED) BY L. RS. & ORS. — [1970] 2 S.C.R. 648
ARUN GHOSH versus STATE OF WEST BENGAL — [1970] 3 S.C.R. 288
ASBESTOS CEMENT LTD. versus P. D. SAWARKAR & ORS. — [1970] 3 S.C.R. 752
ASHOKA MARKETING LTD. versus STATE OF BIHAR AND ANR. — [1970] 3 S.C.R. 455
ASSISTANT COMMISSIONER OF URBAN LAND TAX AND OTHERS versus THE BUCKINGHAM & CARNATIC CO. LTD, ETC. — [1970] 1 S.C.R. 268
AYESHA BIBI versus COMMISSIONER OF WAKFS, WEST BENGAL & ORS. — [1970] 1 S.C.R. 585
B. P. MAURYA versus PRAKASH VIR SHASTRI & ORS. — [1970] 1 S.C.R. 894
BADRI PERSHAD versus SMT. KANSO DEVI — [1970] 2 S.C.R. 95
BAIDYANATH PANJIAR versus SITARAM MAHTO & ORS. — [1970] 1 S.C.R. 839
BAIJNATH KEDIA versus STATE OF BIHAR & ORS. — [1970] 2 S.C.R. 100
BALAK SINGH versus WAQF ALEE ALLAH KAYAM KARDA AHMAD ULLAH KHAN SAHEB — [1970] 1 S.C.R. 46
BALDEVDAS SHIVLAL & ANR. versus FILMISTAN DISTRIBUTORS (INDIA) (P) LTD. & ORS. — [1970] 1 S.C.R. 435
BECKER GRAY & CO. (1930) LTD. & ORS. versus UNION OF INDIA & ANR. — [1970] 3 S.C.R. 445
BENARAS STATE BANK LTD. versus COMMISSIONER OF INCOME-TAX, LUCKNOW — [1970] 1 S.C.R. 669
BENGAL ENAMEL WORKS LTD. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1970] 3 S.C.R. 314
BENNETT COLEMAN & CO. (P) LTD. versus PUNYA PRIYA DAS GUPTA — [1970] 1 S.C.R. 181
BIHAR SCHOOL EXAMINATION BOARD versus SUBHAS CHANDRA SINHA & ORS. — [1970] 3 S.C.R. 963
BIHAR STATE ROAD TRANSPORT CORPORATION versus STATE OF BIHAR & ORS. — [1970] 3 S.C.R. 708
BOARD OF HIGH SCHOOL & INTERMEDIATE EDUCATION, U.P. & OTHERS versus KUMARI CHITTRA SRIVASTAVA & OTHERS — [1970] 3 S.C.R. 266
BUDHAN SINGH & ANR. versus NABI BUX & ANR. — [1970] 2 S.C.R. 10
C. K. SUBRAMONIA IYER & ORS. versus T. KUNHIKUTTAN NAIR AND 6 ORS. — [1970] 2 S.C.R. 688
CANNANORE SPINNING AND WEAVING MILLS LTD versus COLLECTOR OF CUSTOMS AND CENTRAL EXCISE COCHIN AND ORS. — [1970] 2 S.C.R. 830
CANTONMENT BOARD, MEERUT versus NARAINDAS & ANR. — [1970] 1 S.C.R. 240
CENTURY SPINNING & MANUFACTURING COMPANY LTD. AND ANR. versus THE ULHASNAGAR MUNICIPAL COUNCIL AND ANR. — [1970] 3 S.C.R. 854
CHAJU RAM versus STATE OF JAMMU & KASHMIR — [1970] 3 S.C.R. 872
CHAMAN LAL versus THE STATE OF PUNJAB — [1970] 3 S.C.R. 913
CHAMPA KUMARI SINGHI & ORS. versus THE MEMBER BOARD OF REVENUE, WEST BENGAL AND OTHERS — [1970] 3 S.C.R. 467
CHANAN SINGH & ANOTHER versus JAI KAUR — [1970] 1 S.C.R. 803
CHANDRA BHAVAN BOARDING AND LODGING, BANGALORE versus THE STATE OF MYSORE AND ANR. — [1970] 2 S.C.R. 600
CHANDRA PRAKASH AGARWAL versus CHATURBHUJ DAS PARIKH & ORS. — [1970] 3 S.C.R. 354
CHANDRAKANT KALYANDAS KAKODAR versus THE STATE OF MAHARASHTRA AND ORS. — [1970] 2 S.C.R. 80
CHANDRAMOULESHWAR PRASAD versus PATNA HIGH COURT & ORS. — [1970] 2 S.C.R. 666
CHINNAMUTHU GOUNDER AND ORS. ETC. versus P. A. S. PERUMAL CHETTIAR — [1970] 3 S.C.R. 704
CHLTRA GHOSH & ANOTHER versus UNION OF INDIA AND OTHERS — [1970] 1 S.C.R. 413
CHOUDHARY JAWAHARLAL & ORS. versus STATE OF MADHYA PRADESH — [1970] 3 S.C.R. 208
CITY MUNICIPAL COUNCIL, MANGALORE & ANR. versus FREDERICK PAIS ETC. — [1970] 2 S.C.R. 751
CO-OPERATIVE CENTRAL BANK LTD. & ORS. versus ADDITIONAL INDUSTRIAL TRIBUNAL, ANDHRA PRADESH & ORS. — [1970] 1 S.C.R. 205
COFFEE BOARD, BANGALORE versus JOINT COMMERCIAL TAX OFFICER, MADRAS & ANR. — [1970] 3 S.C.R. 147
COLLECTOR OF CUSTOMS & ORS. versus M/S. SOORAJMULL NAGARMULL & ANR. — [1970] 1 S.C.R. 123
COMMISSIONER OF HINDU RELIGIOUS & CHARITABLE ENDOWMENTS, MYSORE versus U. KRISHNA RAO & ORS. — [1970] 2 S.C.R. 917
COMMISSIONER OF INCOME-TAX (CENTRAL) CALCUTTA versus INDIA DISCOUNT CO. LTD. — [1970] 1 S.C.R. 767
COMMISSIONER OF INCOME-TAX, CALCUTTA versus NALIN BEHARI LAL SINGHA ETC. — [1970] 1 S.C.R. 665
COMMISSIONER OF INCOME-TAX, CALCUTTA versus SHAILA BEHARI LAL SINGHA — [1970] 2 S.C.R. 32
COMMISSIONER OF INCOME-TAX, CENTRAL CALCUTL'A versus GOLD MOHORE INVESTMENT CO. LTD. — [1970] 1 S.C.R. 199
COMMISSIONER OF INCOME-TAX, EXCESS PROFITS TAX, HYDERABAD, ANDHRA PRADESH versus V. JAGAN MOHAN RAO & ORS. — [1970] 1 S.C.R. 726
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH versus LADY KANCHANBAI — [1970] 3 S.C.R. 323
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH versus M/S. BINODIRAM BALCHAND, LNDORE — [1970] 3 S.C.R. 328
COMMISSIONER OF INCOME-TAX, MADRAS versus RN. AR. AR. VEERAPPA CHETTIAR — [1970] 3 S.C.R. 307
COMMISSIONER OF WEALTH TAX, GUJARAT AT AHMEDABAD versus MRS. ARUNDHATI BALKRISHNA — [1970] 3 S.C.R. 819
COMMISSIONER OF WEALTH-TAX, CALCUTIA, NOW WEST BENGAL II versus TUNGABHADRA INDUSTRIES LTD., CALCUTTA — [1970] 1 S.C.R. 789
D.L.F HOUSING & CONSTRUCTION COMPANY PRIVATE LTD., NEW DELHI versus SARUP SINGH AND OTHERS — [1970] 2 S.C.R. 368
DANDU KALLAPPA PATIL & ORS. versus BALAGONDA SULTANGOUDA PATIL — [1970] 2 S.C.R. 342
DEBABRATA GUPTA versus S. K. GHOSH — [1970] 3 S.C.R. 765
DEBESH CHANDRA DAS versus UNION OF INDIA AND ORS. — [1970] 1 S.C.R. 220
DEDH NATHU RAJA (DEAD) BY L. RS. versus L. ANGHA NATHU .JAMAL (DEAD) BY L. RS & ORS. — [1970] 2 S.C.R. 434
DELHI CLOTH & GENERAL MILLS CO. LTD. versus CHIEF COMMISSIONER, DELHI & ORS. — [1970] 2 S.C.R. 348
DELHI TRANSPORT UNDERTAKING versus BALBIR SARAN GOEL — [1970] 3 S.C.R. 757
DEV KANTA BAROOAH versus GOLOK CHANDRA BARUAH & ORS. — [1970] 3 S.C.R. 662
DEWAN SINGH versus CHAMPAT SINGH & ORS. — [1970] 2 S.C.R. 903
DHIAN SINGH versus MUNICIPAL BOARD, SAHARANPUR — [1970] 1 S.C.R. 736
DIGYADARSAN RAJENDRA RAMDASSJL VARU versus STATE OF ANDHRA PRADESH & ANR. — [1970] 1 S.C.R. 103
DISTRICT COLLECTOR OF HYDERABAD & ORS. versus M/S. IBRAHIM & CO. ETC. — [1970] 3 S.C.R. 498
E.V MATHAI versus SUBORDINATE JUDGE, KOTTAYAM & ORS. — [1970] 1 S.C.R. 345
ESTATES DEVELOPMENT LTD. versus UNION OF INDIA & ORS. — [1970] 2 S.C.R. 534
EXECUTIVE COMMITTEE OF U.P. STATE WAREHOUSING CORPORATION, LIMITED versus CHANDRA KIRAN TYAGI — [1970] 2 S.C.R. 250
F. HOFFMANN-LA ROCHE & CO. LTD. versus GEOFFREY MANNERS & CO. PVT. LTD. — [1970] 2 S.C.R. 213
FATEH BIBI ETC. versus CHARAN DASS — [1970] 3 S.C.R. 953
FAZAL HUSSAIN AND ARSHAD AHMAD versus THE STATE OF JAMMU AND KASHMIR — [1970] 1 S.C.R. 684
G. R. BAQUAL versus STATE OF JAMMU & KASHMIR — [1970] 3 S.C.R. 878
GANGA RAM & ORS. versus UNION OF INDIA & ORS. — [1970] 3 S.C.R. 481
GANNON DUNKERLEY & CO. LTD. versus UNION OF INDIA — [1970] 3 S.C.R. 47
GCTTIPULLA VENKATA SIVA SUBRAYANAM & ORS. versus STATE OF ANDHRA PRADESH & ANR. — [1970] 3 S.C.R. 423
GENERAL MANAGER, EASTERN RAILWAY AND ANOTHER versus JAWALA PROSAD SINGH — [1970] 3 S.C.R. 271
GENERAL MANAGER, NORTH EAST FRONTIER RAILWAY versus SACHINDRA NATH SEN — [1970] 2 S.C.R. 65
GHULAM NABI ZAKI versus STATE OF JAMMU AND KASHMIR — [1970] 3 S.C.R. 35
GOPI & ORS. versus STATE OF U.P. — [1970] 3 S.C.R. 490
GOPI KRISHNA KANORIA versus DRAUPADI SAHAYA & ORS. — [1970] 3 S.C.R. 826
GOSWAMI SHRI MAHALAXMI VAHUJI versus RANNCHHODDAS KALIDAS AND ORS. — [1970] 2 S.C.R. 275
GOVINDA KADTUJI KADAM & ORS. versus THE STATE OF MAHARASHTRA — [1970] 3 S.C.R. 525
H. P. GUPTA versus HIRALAL — [1970] 3 S.C.R. 788
HAR GOVIND versus AZIZ AHMAD & ANR. — [1970] 1 S.C.R. 796
HARAKCHAND RATANCHAND BANTHIA AND ORS. ETC. versus UNION OF INDIA AND ORS. — [1970] 1 S.C.R. 479
HARI NANDAN SHARAN BHATNAGAR versus S. N. DIXIT & ANR. — [1970] 1 S.C.R. 421
HARI SAO AND ANR. versus STATE OF BIHAR — [1970] 2 S.C.R. 823
HARI VISHNU KAMATH versus GOPAL SWARUP PATHAK — [1970] 3 S.C.R. 334
HINDUSTAN STEEL LTD. versus STATE OF ORISSA — [1970] 1 S.C.R. 753
HINDUSTAN STEELS LTD., ROURKELA versus A. K. ROY & ORS. — [1970] 3 S.C.R. 343
HIRA H. ADVANI ETC. versus STATE OF MAHARASHTRA — [1970] 1 S.C.R. 821
HORI LAL AND ANR. versus STATE OF U.P. — [1970] 2 S.C.R. 237
INCOME-TAX OFFICER, ALLEPPEY versus M. C. PONNOOSE & ORS. — [1970] 1 S.C.R. 678
INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B, MEERUT versus M/S. SETH BROTHERS AND ORS. — [1970] 1 S.C.R. 601
INDU BHUSAN BOSE versus RAMA SUNDARI DEVI & ANR. — [1970] 1 S.C.R. 443
J. S. BAJAJ & ORS. versus ARJANDAS DAYARAM VACHHANI & ORS. — [1970] 3 S.C.R. 440
JAFFER HUSSEIN DASTGIR versus STATE OF MAHARASHTRA — [1970] 2 S.C.R. 332
JAGAD BANDHU CHATTERJEE versus NILIMA RANI & OTHERS — [1970] 2 S.C.R. 925
JAGANNATH SINGH AND OTHERS versus DR. RAM NARESH SINGH — [1970] 3 S.C.R. 970
JAI CHAND SAWHNEY versus UNION OF INDIA — [1970] 3 S.C.R. 222
JAI JAI RAM MANOHAR LAL versus NATIONAL BUILDING MATERIAL SUPPLY, GURGAON — [1970] 1 S.C.R. 22
JAIN BROS. & OTHERS versus THE UNION OF INDIA & OTHERS — [1970] 3 S.C.R. 253
JALGAON DISTRICT CENTRAL CO-OPERATIVE BANK LTD. versus PUNDALIKRAO LAXMANRAO SURYAWANSHI & ORS. — [1970] 2 S.C.R. 192
JAMSHED JAHAN BEGAM & ORS. versus LAKHAN LAL & ORS. — [1970] 2 S.C.R. 566
JANAPADA SABHA, CHHINDWARA ETC. versus THE CENTRAL PROVINCES SYNDICATE LTD. AND ANR. ETC. — [1970] 3 S.C.R. 745
JAYANARAYAN SUKUL versus STATE OF WEST BENGAL — [1970] 3 S.C.R. 225
JAYVANT RAO AND OTHERS versus CHANDRA KANT RAO OTHERS — [1970] 3 S.C.R. 837
JEEWAN NATH WAHAL & ORS. versus SHEIKH MAHFOOZ JAN & ORS. — [1970] 2 S.C.R. 243
JITENDRA BAHADUR SINGH versus KRISHNA BEHARI & ORS. — [1970] 1 S.C.R. 852
JOINT COMMERCIAL TAX OFFICER, HARBOUR DIV. II, MADRAS versus YOUNG MENS INDIAN ASSOCIATION (REG.) MADRAS & ORS. — [1970] 3 S.C.R. 680
JOTHI TIMBER MART & OTHERS versus CORPORATION OF CALICUT & ANOTHER — [1970] 1 S.C.R. 629
JUGGILAL KAMLAPAT, KANPUR versus COMMISSIONER OF INCOME-TAX, LUCKNOW — [1970] 1 S.C.R. 720
JULLUNDUR RUBBER GOODS MANUFACTURERS' ASSOCIATION versus UNION OF INDIA & ANR. — [1970] 2 S.C.R. 68
K. A. NATARAJAN ETC. versus M. NAINA MOHD. & ORS. ETC. — [1970] 3 S.C.R. 495
K. C. NAMBIAR versus THE IV JUDGE OF THE COURT OF SMALL CAUSES, MADRAS & ORS. — [1970] 1 S.C.R. 906
K. R. CHINNA KRISHNA CHETTIAR versus SRI AMBAL & CO., MADRAS & ANR. — [1970] 1 S.C.R. 290
KABUL SINGH versus KUNDAN SINGH & ORS. — [1970] 1 S.C.R. 845
KALANKA DEVI SANSTIIAN versus MAHARASHTRA REVENUE TRIBUNAL, NAGPUR & ORS. — [1970] 1 S.C.R. 936
KALIANNA GOUNDER versus PALANI GOUNDER & ANR. — [1970] 2 S.C.R. 455
KANAIYALAL MANEKLAL CHINAI & ANR. versus STATE OF GUJARAT & ORS. — [1970] 2 S.C.R. 908
KANPUR NAGAR MAHAPALIKA versus M/S NARAIN DAS HARIBANSH — [1970] 2 S.C.R. 28
KANPUR SUGAR WORKS LTD. versus STATE OF BIHAR & ORS. — [1970] 3 S.C.R. 903
KANTA KATHURIA versus MANAK CHAND SURANA — [1970] 2 S.C.R. 835
KANTILAL CHANDULAL MEHTA versus STATE OF MAHARASHTRA AND ANR. — [1970] 2 S.C.R. 742
KARNAL DISTILLERY CO. LTD. versus STATE OF HARYANA AND ORS. — [1970] 2 S.C.R. 861
KARTAR SINGH versus CHAMAN LAL & OTHERS — [1970] 1 S.C.R. 9
KASHMIRI LAL versus STATE OF UTTAR PRADESH — [1970] 2 S.C.R. 187
KAVALAPPARA KOTTARATHIL KOCHUNNI ALIAS MOOPIL NAIR versus KAVALAPPARA KOTTARATIL PARVATHI NETHIAR ALIAS VIJAYAM NETHIARS CHILDREN GOURI NETHIAR AND OTHERS — [1970] 2 S.C.R. 36
KEDAR NATH LAL & ANR. versus GANESH RAM & ORS. — [1970] 2 S.C.R. 204
KHEMCHAND DAYALJI & CO. versus MOHAMMEDBHAI CHANDBHAI — [1970] 1 S.C.R. 80
KHETRABASI SAMAL ETC. versus STATE OF ORISSA ETC. — [1970] 1 S.C.R. 880
KHUSHAL KHEMGAR SHAH & ORS. versus KHORSHED BANU DADIBA BOATWALLA AND ANR. — [1970] 3 S.C.R. 689
KIDAR NATH versus MANGAT RAI & ORS. — [1970] 3 S.C.R. 213
KRISHNAJI DATTATRYAYA BAPAT versus KRISHNAJI DATTATRYAYA BAPAT — [1970] 1 S.C.R. 322
KSHETRA GOGOI versus STATE OF ASSAM — [1970] 2 S.C.R. 517
KUNWAR SHRI VIR RAJENDRA SINGH versus UNION OF INDIA & ORS. — [1970] 2 S.C.R. 631
KURAPATI VENKATASATYANARAYANA & OTHERS versus THE STATE OF ANDHRA PRADESH — [1970] 1 S.C.R. 743
LALA MATA DIN versus A. NARAYANAN — [1970] 2 S.C.R. 90
LALA RAM versus HARI RAM — [1970] 2 S.C.R. 898
LENNART SCHUSSLER AND ANR. versus DIRECTOR OF ENFORCEMENT & ANR. — [1970] 2 S.C.R. 760
M. D. SHUKLA & ORS. versus STATE OF GUJARAT & ORS. — [1970] 3 S.C.R. 515
M. K. RAPPAI & ORS. versus JOHN AND ORS. — [1970] 2 S.C.R. 124
M. M. CHAWLA versus J. S. SETHI — [1970] 2 S.C.R. 390
M.C. CHACKO versus STATE BANK OF TRAVANCORE, TRIVANDRUM — [1970] 1 S.C.R. 658
MACKINNON MACKENZIE & CO. PVT. LTD. versus IBRAHIM MAHOMMED ISSAK — [1970] 1 S.C.R. 869
MADAN RAJ BHANDARI versus STATE OF RAJASTHAN — [1970] 1 S.C.R. 688
MADHARAO RAJESHWAR DESHPANDE versus SHANKER SLNGH & ORS. — [1970] 3 S.C.R. 809
MAGANTI SUBRAMANYAN versus THE STATE OF ANDHRA PRADESH — [1970] 1 S.C.R. 329
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION versus BABU GOVERDHAN REGULAR MOTOR SERVICE AND OTHERS — [1970] 2 S.C.R. 319
MANAGEMENT OF ADVANCE INSURANCE CO. LTD. versus SHRI GURUDASMAL & ORS. — [1970] 3 S.C.R. 881
MANAGEMENT OF M/S PRADIP LAMP WORKS versus PRADIP LAMP WORKERS KARAMCHARYA SANGH AND ANOTHER — [1970] 2 S.C.R. 880
MANAGEMENT OF STATE BANK OF HYDERABAD versus VASUDEV ANANT BHIDE ETC. — [1970] 1 S.C.R. 365
MANAGEMENT, GHAZIABAD ENGINEERING CO (P) LTD. versus ITS WORKMEN — [1970] 1 S.C.R. 622
MANGAT RAI versus STATE OF MADHYA PRADESH — [1970] 2 S.C.R. 151
MANGI LAL versus STATE OF MAHARASHTRA — [1970] 2 S.C.R. 270
MANI MANI AND ORS. versus MANI JOSHUA — [1970] 1 S.C.R. 71
MATHURA PRASAD BAJOO JAISWAL & ORS. versus DOSSIBAI N. B. JEEJEEBHOY — [1970] 3 S.C.R. 830
MATHURALAL versus KESHAR BAI AND ANOTHER — [1970] 3 S.C.R. 724
MAULA BUX versus UNION OF INDIA — [1970] 1 S.C.R. 928
MD. HANIF versus THE STATE OF ASSAM — [1970] 2 S.C.R. 197
MEGHRAJ & ORS. versus MST. BAYABAI & ORS. — [1970] 1 S.C.R. 523
MEHARBANSINGH AND OTHERS versus NARESHSINGH AND OTHERS — [1970] 3 S.C.R. 18
MOHD. FARUK versus STATE OF MADHYA PRADESH AND OTHERS — [1970] 1 S.C.R. 156
MOHD. HUSSAIN UMAR KOCHRA ETC. versus K. S. DALIPSINGHJI & ANR., ETC. — [1970] 1 S.C.R. 130
MULA AND OTHERS versus GODHU AND OTHERS — [1970] 2 S.C.R. 129
MUNICIPAL COMMITTEE, AMRITSAR & ORS. versus STATE OF PUNJAB & ANR. — [1970] 2 S.C.R. 375
MUNICIPAL CORPORATION OF DELHI versus JAGDISH LAL SON OF RADHAKISHAN & ANR. — [1970] 1 S.C.R. 579
MUNICIPAL CORPORATION versus SRI NIVAMATULLAH S/0 MASITULLA — [1970] 2 S.C.R. 47
MUNICIPAL COUNCIL RAIPUR & AHR. versus STATE OF MADHYA PRADESH — [1970] 1 S.C.R. 915
MUNNI DEVI & ANR. versus GOKAL CHAND & ORS. — [1970] 2 S.C.R. 363
MUNSHI LAL BENI RAM GLASS WORKS versus S. R. SINGH, ASSISTANT LABOUR COMMISSIONER AND OTHERS — [1970] 3 S.C.R. 27
N. S. RAJABATHAR MUDALIAR versus M. S. VADIVELU MUDALIAR & ORS. — [1970] 2 S.C.R. 299
NAGAR RICE & FLOUR MILLS & ORS. versus N. TEEKAPPA GOWDA & BROS. & ORS. — [1970] 3 S.C.R. 846
NAGARMAL TEKRIWAL versus STATE OF BIHAR — [1970] 3 S.C.R. 899
NANAK CHAND versus SHRI CHANDRA KISHORE AGARWALA AND OTHERS — [1970] 1 S.C.R. 565
NARAYANIBAI versus STATE OF MAHARASHTRA & ORS. — [1970] 3 S.C.R. 172
NARENDRAJIT SINGH AND ANR. versus STATE OF U.P. & ANR. — [1970] 3 S.C.R. 278
NARESH CHANDRA SAHA versus UNION TERRITORY OF TRIPURA & ORS. — [1970] 2 S.C.R. 639
NATHU PRASAD versus RANCHHOD PRASAD & ORS. — [1970] 2 S.C.R. 643
NATHULAL versus PHOOLCHAND — [1970] 2 S.C.R. 854
NATIONAL COAL DEVELOPMENT CORPORATION versus MANMOHAN MATHUR — [1970] 3 S.C.R. 409
NAVALKHA & SONS versus SRI RAMANYA DAS & ORS. — [1970] 3 S.C.R. 1
NAZEERIA MOTOR SERVICE ETC. ETC. versus STATE OF ANDHRA PRADESH & ANR. — [1970] 2 S.C.R. 52
NETHERLANDS STEAM NAVIGATION COMPANY LTD. versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1970] 1 S.C.R. 1
NITYANANDA M. JOSHI & ORS. versus LIFE INSURANCE CORPORATION OF INDIA & ORS. — [1970] 1 S.C.R. 396
OM PRAKASH versus LALCHAND AND ANOTHER — [1970] 1 S.C.R. 886
OSMAN FAKIR MOHAMMED DIVECHA versus ALI AKBAR JAVED SADAKYA & ANR. — [1970] 2 S.C.R. 118
OUSEPH VARGHESE versus JOSEPH ALEY & ORS. — [1970] 1 S.C.R. 921
P. SIRAJUDDIN ETC. versus STATE OF MADRAS ETC. — [1970] 3 S.C.R. 931
PANCHAMAL NARAYAN SHENOY versus BASTHI VENKATESHA SHENOY — [1970] 3 S.C.R. 734
PANKAJ KUMAR CHAKRABARTY AND ORS. versus STATE OF WEST BENGAL — [1970] 1 S.C.R. 543
PARASRAMKA COMMERCIAL COMPANY versus UNION OF INDIA — [1970] 2 S.C.R. 136
PILOO DHUNJISHAW SIDHWA versus MUNICIPAL CORPORATION OF THE CITY OF POONA — [1970] 3 S.C.R. 415
PRABHAKAR YESHWANT JOSHI & ORS. versus THE STATE OF MAHARASHTRA AND ORS. — [1970] 2 S.C.R. 615
PROVIDENT FUND INSPECTOR, TRIVNDRUM versus SECRETARY, N.S.S. CO-OPERATIVE SOCIETY, CHAN-GANACHERRY — [1970] 2 S.C.R. 481
PT. RAM CHANDRA SHUKLA versus SHREE MAHADEOJI, MAHABIRJI AND HAZRAT ALI KANPUR & ORS. — [1970] 2 S.C.R. 809
PUN.JAB NATIONAL BANK LIMITED versus BIKRAM COTTON MILLS & ANR. — [1970] 2 S.C.R. 462
PUNITHAVALLI AMMAL versus RAMALINGAM (MINOR) AND ANR — [1970] 3 S.C.R. 894
R. D. AGARWALA & ANR. ETC. versus UNION OF INDIA & ANR. — [1970] 3 S.C.R. 778
R. KEMPRAJ versus M/S. BARTON SON & CO. — [1970] 2 S.C.R. 140
R. N. CHATTERJI versus HAVILDAR KUER SINGH — [1970] 3 S.C.R. 716
R. V. M. NEELADRI RAO & ANR. versus BOARD OF REVENUE, HYDERABAD & ORS. — [1970] 2 S.C.R. 538
RABINDRA NATH BOSE & ORS versus UNION OF INDIA & ORS. — [1970] 2 S.C.R. 697
RAJ KUMAR MOHAN SINGH & ORS. versus RAJ KUMAR PASUPATINATH SARAN SINGH & ORS. — [1970] 1 S.C.R. 428
RAJA BAHADUR KAMAKHYA NARAIN SINGH versus COMMISSIONER OF INCOME.TAX, BIHAR AND ORISSA — [1970] 2 S.C.R. 163
RAJA BAJRANG BAHADUR SINGH versus JAI NARAIN — [1970] 1 S.C.R. 231
RAJAH VELUGOTI KUMARA KRISHNA YACHENDRA VARU & ORS. versus RAJAH VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA VARU & ORS. — [1970] 3 S.C.R. 88
RAM DAYAL versus BRIJRAJ SINGH AND ORS. — [1970] 1 S.C.R. 530
RAM DAYAL versus MUNICIPAL CORPORATION OF DELHI AND ANR. — [1970] 2 S.C.R. 682
RAM GOPAL CHATURVEDI versus STATE OF MADHYA PRADESH — [1970] 1 S.C.R. 472
RAM KIRPAL BHAGAT & ORS. versus STATE OF BIHAR — [1970] 3 S.C.R. 233
RAM NARAIN MAHTO versus STATE OF MADHYA PRADESH — [1970] 2 S.C.R. 445
RAM PAL CHATURVEDI versus STATE OF RAJASTHAN & ORS. — [1970] 2 S.C.R. 559
RAM PRASAD SHARMA versus THE STATE OF BIHAR — [1970] 1 S.C.R. 694
RAMAN NADAR VISWANATHAN NADAR & ORS. versus SNEHAPPOO RASALAMMA ALIAS AMMUKUTTY & 4 OTHERS — [1970] 2 S.C.R. 471
RAMJI DAS & ORS. versus TRILOK CHAND ETC. — [1970] 3 S.C.R. 815
RAMPRASAD S/O PRABHUDAYAL MATHUR VAISHYA versus STATE OF MADHYA PRADESH & ANR. — [1970] 2 S.C.R. 677
RAMPUR DISTILLERY COMPANY LTD. versus COMPANY LAW BOARD & ANR. — [1970] 2 S.C.R. 177
RANGANATHA REDDIAR versus THE STATE OF KERALA — [1970] 1 S.C.R. 864
RANJIT CHANDRA CHOWDHURY versus MOHITOSH MUKHERJEE — [1970] 1 S.C.R. 16
RASH BEHARI CHATTERJEE versus FAGU SHAW & ORS. — [1970] 1 S.C.R. 425
RATAN LAL SHAH versus FIRM LALMANDAS CHHADAMMALAL & ANR. — [1970] 1 S.C.R. 296
RAYALA CORPORATION (P) LTD. & ORS. versus DIRECTOR OF ENFORCEMENT, NEW DELHI — [1970] 1 S.C.R. 639
REMINGTON RAND OF INDIA LTD. versus THE WORKMEN — [1970] 2 S.C.R. 935
REV. MONS. SEBASTIAO FRANCISCO XAVIER DOS REMEDIOS MONTEIRO versus STATE OF GOA — [1970] 1 S.C.R. 87
RT. REV. BISHOP S. K. PATRO & ORS. versus STATE OF BIHAR & ORS. — [1970] 1 S.C.R. 172
RUSTOM CAVASJEE COOPER versus UNION OF INDIA — [1970] 3 S.C.R. 530
RUSTON & HORNSBY LTD. versus THE ZAMINDARA ENGINEERING CO. — [1970] 2 S.C.R. 222
S. JHANSI LAKSHMI BAI & ORS. versus POTHANA APPARAO & ORS. — [1970] 1 S.C.R. 28
S. L. AGARWAL versus GENERAL MANAGER, HINDUSTAN STEEL LTD. — [1970] 3 S.C.R. 363
S. N. SHARMA versus BIPEN KUMAR TIWARI AND ORS. — [1970] 3 S.C.R. 946
SAHIB RAM ETC. versus THE FINANCIAL COMMISSIONER, PUNJAB & OTHERS — [1970] 3 S.C.R. 796
SALES TAX OFFICER & ANR. versus SUDARSANAM IYENGAR & SONS — [1970] 1 S.C.R. 859
SAMBUDAMURTHI MUDALIAR versus STATE OF MADRAS AND ANR. — [1970] 2 S.C.R. 424
SATYA CHARAN DUTTA versus URMILLA SUNDARI DASSI & ORS. — [1970] 2 S.C.R. 294
SATYANARAYANA MODI versus THE CONTROLLER OF ESTATE DUTY, DELHI AND RAJASTHAN, NEW DELHI — [1970] 1 S.C.R. 712
SAYED REHMANMIYA MUSTAFAMIYA & OTHERS versus THE STATE OF GUJARAT & OTHERS — [1970] 3 S.C.R. 293
SHAM LAL & ORS. ETC. versus AMAR NATH & ORS. — [1970] 2 S.C.R. 489
SHANKAR KERBA JADHAV & ORS. versus STATE OF MAHARASHTRA — [1970] 2 S.C.R. 227
SHANKAR PRAHLAD DESHPANDE & ORS versus SETH GENDALAL MOTILAL PATNI & ORS. — [1970] 3 S.C.R. 177
SHEO LAL AND ORS. versus SULTAN & ORS. — [1970] 2 S.C.R. 405
SHEO NATH versus THE STATE OF UTTAR PRADESH — [1970] 2 S.C.R. 796
SHIVAGONDA SUBRAIGONDA PATIL AND ORS. versus RUDRAGONDA BHIMAGONDA PATIL AND ANR. — [1970] 2 S.C.R. 787
SHIVAPPA & ORS. versus STATE OF MYSORE — [1970] 3 S.C.R. 720
SHREE HANUMAN COTI'ON MILLS & ORS. versus TATA AIR-CRAFT LTD. — [1970] 3 S.C.R. 127
SHREE RAJA KANDREGULA SRINIVASA JAGANNADHA RAO PANTHULU BAHADUR GARU versus STATE OF ANDHRA PRADESH — [1970] 2 S.C.R. 714
SHRI VIDYA PRACHAR TRUST versus PANDIT BASANT RAM — [1970] 1 S.C.R. 66
SHYAMAL CHAKRABORTY versus COMMISSIONER OF POLICE, CALCUTTA & ANR. — [1970] 1 S.C.R. 762
SHYAMSUNDER TIKAM SHET & ANR. versus STATE OF MAHARASHTRA & ANR. — [1970] 2 S.C.R. 801
SIDDANNA APPARAO PATIL versus STATE OF MAHARASHTRA — [1970] 3 S.C.R. 909
SIDRAMAPPA versus RAJASHETTY AND ORS. — [1970] 3 S.C.R. 319
SITABAI & ANR. versus RAM CHANDRA — [1970] 2 S.C.R. 1
SOMNATH BARMAN versus DR. S. P. RAJU & ANR. — [1970] 2 S.C.R. 869
STAR COMPANY LIMITED versus COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA — [1970] 1 S.C.R. 772
STATE OF ASSAM & ANR. versus D. C. CHOUDHURI & ORS. — [1970] 1 S.C.R. 780
STATE OF ASSAM & ANR. versus KUSESWAR SAIKIA AND ORS. — [1970] 2 S.C.R. 928
STATE OF BIHAR versus K. K. MISRA & ORS. — [1970] 3 S.C.R. 181
STATE OF BIHAR versus MATHU PANDEY & ORS. — [1970] 1 S.C.R. 358
STATE OF BIHAR versus UNION OF INDIA & ANR. — [1970] 2 S.C.R. 522
STATE OF GUJARAT versus PATEL RAGHAV NATHA & ORS. — [1970] 1 S.C.R. 335
STATE OF GUJARAT versus R. G. TEREDESAI & ANR. — [1970] 1 S.C.R. 251
STATE OF GUJARAT versus RAMPRAKASH P. PURI AND ORS. — [1970] 2 S.C.R. 875
STATE OF HARYANA versus MOHAN LAL & ORS. — [1970] 3 S.C.R. 202
STATE OF KERALA versus A. B. ABDUL KHADIR & ORS. — [1970] 1 S.C.R. 700
STATE OF MADHYA PRADESH & ORS. versus SHARDUL SINGH — [1970] 3 S.C.R. 302
STATE OF MADRAS versus DAVAR AND COMPANY ETC. — [1970] 1 S.C.R. 572
STATE OF MYSORE versus S. V. G. IYENGAR — [1970] 2 S.C.R. 159
STATE OF ORISSA & ANR. versus B. K. MOHAPATRA — [1970] 1 S.C.R. 255
STATE OF ORISSA versus CHANDRA SEKHAR SINGH BHOI ETC. — [1970] 1 S.C.R. 593
STATE OF PUNJAB versus DEWAN CHUNI LAL — [1970] 3 S.C.R. 694
STATE OF PUNJAB versus KHEMI RAM — [1970] 2 S.C.R. 657
STATE OF PUNJAB versus SANT SINGH KANWARJIT SINGH — [1970] 3 S.C.R. 311
STATE OF PUNJAB versus SARDAR SEWA SINGH GILL & ORS. — [1970] 3 S.C.R. 13
STATE OF U.P versus RAJ KUMAR RUKMANI RAMAN BRAHMA — [1970] 2 S.C.R. 355
STATE OF U.P. versus RAM KRISHAN BURMAN (DEAD) BY L. RS. & ORS. — [1970] 2 S.C.R. 588
STATE OF UTTAR PRADESH versus SATYA NARAIN PRASAD — [1970] 3 S.C.R. 198
SUB-DIVISIONAL OFFICER, SADAR, FAIZABAD versus SHAMBHOO NARAIN SINGH — [1970] 1 S.C.R. 151
SUDHIR KUMAR & ORS. versus BALDEV KRISHNA THAPAR & ORS. — [1970] 3 S.C.R. 114
SUDHIR KUMAR SAHA versus COMMISSIONER OF POLICE, CALCUTTA & ANR. — [1970] 3 S.C.R. 360
SURAT SINGH versus KISHORI LAL & ORS. — [1970] 2 S.C.R. 59
SURI PRITHVI COTTON MILLS LTD. & ANR. versus BROACH BOROUGH MUNICIPALITY & ORS. — [1970] 1 S.C.R. 388
SUSHIL KUMAR GUPTA versus JOY SHANKAR BHATTACHARYYA — [1970] 3 S.C.R. 770
SUSHILA KASHINATH DHONDE & ORS. versus HARILAL GOVINDJI BHOGANI & ORS. — [1970] 2 S.C.R. 950
T. G. VENKATARAMAN ETC. versus STATE OF MADRAS & ANR. — [1970] 1 S.C.R. 615
TAHSIL NAIDU & ANR. versus KULLA NAIDU & ORS. — [1970] 2 S.C.R. 499
TAKHATRAY SHIVDATRAY MANKAD versus STATE OF GUJARAT — [1970] 1 S.C.R. 244
TATA ENGINEERING & LOCOMOTIVE CO. LIMITED versus THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES & ANOTHER — [1970] 3 S.C.R. 862
TAYABALI JAFERBHAI TANKIWALA versus M/S. ASHA & CO. AND ANR. — [1970] 2 S.C.R. 554
THAKUR JANKI BALLABHJI MAHARAJ & ANR. versus THAKUR JANKI BALLABHJI MAHARAJ & ANR. — [1970] 1 S.C.R. 634
THE ALOTE ESTATE & ANR. versus R. B. SETH HIRALAL KALYANMAL & ORS — [1970] 3 S.C.R. 740
TOWN MUNICIPAL COUNCIL, ATHANI versus PRESIDING OFFICER, LABOUR COURT, HUBLI & ORS. — [1970] 1 S.C.R. 51
TRAVANCORE RAYON LTD. versus UNION OF INDIA — [1970] 3 S.C.R. 40
TRIBHUBAN PARKASH NAYYAR versus THE UNION OF INDIA — [1970] 2 S.C.R. 732
TULSIPUR SUGAR COMPANY LTD. versus STATE OF U.P. & ORS. — [1970] 1 S.C.R. 35
TWYFORD TEA CO. LTD. AND ANOTHER versus THE STATE OF KERALA AND ANOTHER — [1970] 3 S.C.R. 383
U.P ELECTRIC SUPPLY CO. LTD. versus R. K. SHUKLA AND ANR. ETC. — [1970] 1 S.C.R. 507
UNION OF INDIA & ORS. versus M/S. BHIM SEN WALAITI RAM — [1970] 2 S.C.R. 594
UNION OF INDIA versus A.V NARASIMHALU — [1970] 2 S.C.R. 145
UNION OF INDIA versus JAGJIT SINGH — [1970] 1 S.C.R. 163
UNION OF INDIA versus SURJEET SINGH ATWAL — [1970] 1 S.C.R. 351
UNION OF INDIA versus THE LONAVLA BOROUGH MUNICIPALITY OF LONAVLA, DISTRICT POONA, BY ITS CHIEF OFFICER, AND ANOTHER — [1970] 3 S.C.R. 920
UNION TEXTILE TRADERS versus SURI BHAWANI COTTON MILLS LTD. — [1970] 2 S.C.R. 429
V. P. GINDRONIYA versus STATE OF MADHYA PRADESH & ORS. — [1970] 3 S.C.R. 448
V. VENUGOPALA VARMA RAJAH versus COMMISSIONER OF INCOME-TAX, KERALA — [1970] 2 S.C.R. 547
V/O TRACTOROEXPORT, MOSCOW versus M/S. TARAPORE & COMPANY & ANR. — [1970] 3 S.C.R. 53
VENKATARAO ESAJIRAO LIMBEKAR & ORS. versus THE STATE OF BOMBAY & ORS. — [1970] 1 S.C.R. 317
VIZAGAPATAM DOCK LABOUR BOARD versus STEVEDORES ASSOCIATION, VISHAKHAPATNAM & ORS. — [1970] 2 S.C.R. 303
VOLETI VENKATARAMA RAO versus KESAPRAGADA BHASKAR RAO & ORS. — [1970] 1 S.C.R. 301
VRAJLAL MANILAL & CO. & ORS. versus STATE OF MADHYA PRADESH & ORS. — [1970] 1 S.C.R. 400
WESTERN INDIA MATCH CO. LTD. versus WESTERN INDIA MATCH CO. WORKERS UNION & ORS. — [1970] 3 S.C.R. 370
WORKMEN OF M/S. DELHI CLOTH AND GENERAL MILLS versus MANAGEMENT OF M/S. DELHI CLOTH AND GENERAL MILLS LTD. — [1970] 2 S.C.R. 886
WORKMEN OF THE MOTOR INDUSTRIES CO. LTD. versus MANAGEMENT OF MOTOR INDUSTRIES CO. LTD., BANGALORE — [1970] 1 S.C.R. 304
WORKS MANAGER, CENTRAL RAILWAY WORKSHOP, JHANSI versus VISHWANATH AND ORS. — [1970] 2 S.C.R. 726
YUVRAJ DIGVDAY SINGH versus YUVRANI PRATAP KUMARI — [1970] 1 S.C.R. 559