Supreme Court of India — 1980

293 reported judgments.

• ABDUL QADIR versus MANAGING OFFICER CUM ASSIT. CUSTODIAN OF EVACUEE PROPERTY, JAIPUR & ORS. — [1980] 1 S.C.R. 993
• ABDULLA MOHAMMED PAGARKAR versus STATE (UNION TERRITORY OF GOA, DAMAN AND DIU) — [1980] 1 S.C.R. 604
• ADDITIONAL COMMISSIONER OF INCOME-TAX GUJARAT, AHMEDABAD versus SURAT ART SILK CLOTH MANUFACTURERS ASSOCIATION, SURAT — [1980] 2 S.C.R. 77
• ADVOCATE GENERAL, STATE OF BIHAR versus MADHYA PRADESH KHAIR INDUSTRIES LTD. — [1980] 2 S.C.R. 1172
• ALADANKANDU PUTHIYAPURAYIL ABDULLA versus FOOD INSPECTOR, CANNANORE & ANR. — [1980] 1 S.C.R. 4
• ALL SAINTS HIGH SCHOOL, HYDERABAD ETC. ETC. versus GOVERNMENT OF ANDHRA PRADESH & ORS. ETC. — [1980] 2 S.C.R. 924
• AMBIKA PRASAD MISHRA ETC. versus STATE OF U.P. AND ORS. ETC. — [1980] 3 S.C.R. 1159
• AMRIK SINGH AND ORS. versus UNION OF INDIA AND ORS. — [1980] 3 S.C.R. 485
• AMRITLAL RATILAL MEHTA & ANR. versus STATE OF GUJARAT — [1980] 2 S.C.R. 72
• ANAND NARAIN SHUKLA versus STATE OF MADHYA PRADESH — [1980] 1 S.C.R. 196
• ANANTHARAM VEERASINGAIAH & CO. versus COMMISSIONER OF INCOME TAX, A.P. — [1980] 3 S.C.R. 618
• ARVIND @ ABASAHEB GANESH KULKARNI & ORS. versus ANNA @ DHANPAL PARISA CHOUGULE & ORS. — [1980] 2 S.C.R. 816
• ASHOK KUMAR MISHRA & ANR. versus COLLECTOR, RAIPUR & ORS . — [1980] 1 S.C.R. 491
• ASHOK KUMAR versus STATE (DELHI ADMJNISTRATION) — [1980] 2 S.C.R. 863
• ASSISTANT COLLECTOR OF CENTRAL EXCISE versus JAINSON HOSIERY INDUSTRIES — [1980] 1 S.C.R. 134
• ASSISTANT TRANSPORT COMMISSIONER (ADMINISTRATION), UTTAR PRADESH & ORS versus SRI NAND SINGH — [1980] 1 S.C.R. 131
• AVTAR SINGH & ORS. versus JAGJIT SINGH & ANR. — [1980] 1 S.C.R. 122
• B. SAHA AND ORS. versus M. S. KOCHAR — [1980] 1 S.C.R. 111
• BABU NOORUL HASAN KHAN versus RAM PRASAD SINGH & ORS. — [1980] 1 S.C.R. 977
• BABU RAO PATEL versus STATE OF DELHI — [1980] 2 S.C.R. 1082
• BACHAN SINGH ETC. versus STATE OF PUNJAB — [1980] 1 S.C.R. 645
• BAI DOSABAI versus MATHURDAS GOVINDDAS AND 0RS. — [1980] 3 S.C.R. 762
• BANK OF TRAVANCORE versus GOODLAND PLANTATIONS (P) LTD. N OVEMBE~ 7, 1979 — [1980] 1 S.C.R. 1157
• BANWARI LAL versus TIRLOK CHAND & OTHERS — [1980] 1 S.C.R. 998
• BAR COUNCIL OF DELHI AND ANR. ETC. versus SURJEET SINGH AND ORS. ETC. ETC. — [1980] 3 S.C.R. 946
• BASELIUS MAR THOMA MATHEWS & ORS. versus PAULOSE MAR ATHANASIUS &. ORS. — [1980] 1 S.C.R. 250
• BHIM SINGH &.ANR. versus KAN SINGH — [1980] 2 S.C.R. 628
• BHIMRAO ANNA INGAWALE AND OTHERS versus STATE OF MAHARASHTRA — [1980] 3 S.C.R. 309
• BISHAN DEVI & ORS. versus SIRBAKSH SINGH & ANR. — [1980] 1 S.C.R. 300
• BISWABANI(P.) LTD. versus SANTOSH KUMAR DUTIA AND ORS. — [1980] 1 S.C.R. 650
• BRIJ MOHAN versus COMMISSIONER OF INCOME TAX, NEW DELHI — [1980] 1 S.C.R. 199
• C. B. MUTHAMMA versus UNION OF INDIA & ORS. — [1980] 1 S.C.R. 668
• C. I. T., WEST BENGAL III, CALCUTTA versus CAREW & CO. LTD. — [1980] 1 S.C.R. 633
• C.I.T CENTRAL, CALCUTTA versus NATIONAL TAJ TRADERS — [1980] 2 S.C.R. 268
• C.I.T., MADRAS versus K.S. RATHNASWAMY — [1980] 2 S.C.R. 519
• CEMENT MARKETING CO. OF INDIA LTD. versus ASSTT. COMMISSIONER OF SALES-TAX, INDORE &ORS. — [1980] 1 S.C.R. 1098
• CHARLES K. SKARIA versus DR. C. MATHEW — [1980] 3 S.C.R. 71
• COL. A. S. IYER & ORS. ETC. versus V. BALASUBRAMANYAM & ORS. — [1980] 1 S.C.R. 1036
• COMMISSIONER OF GIFT TAX, BOMBAY ETC. versus SMT. KUSUMBEN D. MAHADEVIA ETC. — [1980] 2 S.C.R. 357
• COMMISSIONER OF INCOME TAX KERALA, ERNAKULAM versus V.DAMODARAN,TRIVANDRUM — [1980] 1 S.C.R. 944
• COMMISSIONER OF INCOME TAX, KERALA versus AMBAT ECHUKUTTY MENON — [1980] 1 S.C.R. 539
• COMMISSIONER OF INCOME TAX, PATIALA versus PIARA SINGH — [1980] 3 S.C.R. 1122
• COMMISSIONER OF INCOME-TAX, KERALA versus ALAGAPPA TEXTILE (COCHIN) LTD. — [1980] 1 S.C.R. 723
• COMMISSIONER OF INCOME-TAX, WEST BENGAL-II, CALCUTTA versus KALYANJI MAVJI & COMPANY — [1980] 2 S.C.R. 758
• COMMISSIONER OF SALES TAX, LUCKNOW versus D. S. BIST &. ORS. — [1980] 1 S.C.R. 593
• COMMISSIONER-OF INCOME-TAX, ANDHRA PRADESH versus T. N. ARAVINDA REDDY — [1980] 1 S.C.R. 872
• CONSOLIDATED COFFEE LTD. AND ANR. ETC. versus COFFEE BOARD, BANGALORE ETC. ETC. — [1980] 3 S.C.R. 625
• CONTROLLER OF ESTATE DUTY versus KAMLAVATI AND SHRI JAI GOPAL MEHRA — [1980] 1 S.C.R. 527
• CONTROLLER OF ESTATE DUTY, WEST BENGAL versus USHA KUMAR & ORS. — [1980] 2 S.C.R. 241
• D. C. GOUSE AND CO. ETC. versus STATE OF KERALA & ANR. ETC. — [1980] 1 S.C.R. 804
• D. D. SURI versus UNION OF INDIA AND ANR. — [1980] 1 S.C.R. 24
• DADAJI ALIAS DINA versus SUKHDEOBABU & ORS. — [1980] 1 S.C.R. 1135
• DBJAPADA DAS AND ANR versus UNION OF INDIA AND ORS. — [1980] 3 S.C.R. 586
• DELHI CLOTH AND GENERAL MILLS CO. LTD. versus STATE OF RAJASTHAN AND ORS. — [1980] 3 S.C.R. 1109
• DEPUTY COMMISSIONER OF SALES TAX (LAW) BOARD OF REVENUE versus G. S. PAI & CO. — [1980] 1 S.C.R. 938
• DEPUTY COMMISSIONER OF SALES TAX(LAW) BOARD OF REVENUE(TAXES), ERNAKULAM versus ADVANI OORLIKON(P) LTD. TRIVANDRUM — [1980] 1 S.C.R. 931
• DEPUTY COMMISSIONER, SALES TAX (LAW) BOARD OF REVENUE (TAXES) ERNAKULAM versus PIO FOOD PACKERS — [1980] 3 S.C.R. 1271
• DERA PHALAULI versus STATE OF PUNJAB & ORS . — [1980] 1 S.C.R. 93
• DEVKI ALIAS KALA versus THE STATE OF HARYANA — [1980] 1 S.C.R. 91
• DEWAN DAULAT RAI KAPOOR ETC. ETC. versus NEW DELHI MUNICIPAL COMMITTEE & ANOTHER ETC. ETC. — [1980] 2 S.C.R. 607
• DHANABAL AND ANR. versus STATE OF TAMIL NADU — [1980] 2 S.C.R. 491
• DHANI RAM GUPTA & ORS. versus LALA SRI RAM & ANR. — [1980] 2 S.C.R. 469
• DHARAM DEV MEHTA versus THE UNION OF INDIA & OTHERS — [1980] 2 S.C.R. 554
• DHARAMBIR AND ANR. versus STATE OF U.P. — [1980] 1 S.C.R. 1
• DIRECTOR OF INDUSTRIES, U.P. AND ORS. versus DEEP CHAND AGGARWAL — [1980] 2 S.C.R. 1015
• DIRECTOR, ENFORCEMENT DIRECTORATE, MINISTRY OF FINANCE AND ANOTHER versus K. 0. KRISHNASWAMY — [1980] 1 S.C.R. 1092
• DR. J. P. KULSHRESHTHA AND ORS. versus CHANCELLOR, ALLAHABAD UNIVERSITY, RAJ BHAWAN AND ORS. — [1980] 3 S.C.R. 902
• DR. RAJENDRA PRAKASH SHARMA versus GYAN CHANDRA & ORS. — [1980] 3 S.C.R. 207
• EBRAHIM SULAIMAN SAIT versus M. C. MUHAMMAD AND ANR. — [1980] 1 S.C.R. 1148
• EMPIRE JUTE CO. LID. versus COMMISSIONER OF INCOME TAX — [1980] 3 S.C.R. 1370
• FAZLUNBI versus K. KHADER V ALI AND ANR. — [1980] 3 S.C.R. 1127
• FINANCIAL COMMISSIONER, HARYANA AND OTHERS versus KELA DEVI AND ANOTHER — [1980] 1 S.C.R. 1120
• FRANCES CORALIE MULLIN versus W. C. KHAMBRA & ORS. — [1980] 2 S.C.R. 1095
• G. M. SHAH versus STATE OF JAMMU & KASHMIR — [1980] 1 S.C.R. 1104
• G. R. LUTHRA versus LT. GOVERNOR OF DELHI & ORS. — [1980] 1 S.C.R. 313
• GANESHMAL JASHRAJ versus GOVT. OF GUJARAT ANP ANR. — [1980] 1 S.C.R. 1114
• GANGA SUGAR CO. LTD., ETC. versus STATE OF U.P. & OTHERS ETC. — [1980] 1 S.C.R. 769
• GRINDLAYS BANK LIMITED versus THE INCOME TAX OFFICER, H WARD COMPANIES, DISTRICT-IV, CALCUTTA AND ORS. — [1980] 2 S.C.R. 765
• GUJARAT STEEL TUBES LTD. versus GUJARAT STEEL TUBES MAZDOOR SABHA — [1980] 2 S.C.R. 146
• GURBAKSH SINGH SIBBIA ETC . versus STATE OF PUNJAB — [1980] 3 S.C.R. 383
• H. H. SHRI SWAMIJI OF SHRI ADMAR MUTI, ETC. versus THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT & ORS — [1980] 1 S.C.R. 368
• H. S. VERMA & ORS. versus SECRETARY, MINISTRY OF SHIPPING & TRANSPORT AND ORS. ETC., ETC. — [1980] 1 S.C.R. 209
• HARI DATT KAINTHLA & ANR. versus STATE OF HIMACHAL PRADESH & ORS. — [1980] 3 S.C.R. 364
• HARISH CHANDRA NIGAM versus STATE OF U.P. — [1980] 2 S.C.R. 809
• HARJEET SINGH ETC versus UNION OF INDIA AND ORS. — [1980] 3 S.C.R. 459
• HARJIT SINGH MANN versus S. UMRAO SINGH AND OTHERS — [1980] 2 S.C.R. 501
• HASINUDDIN KHAN AND ANR. versus DEPUTY DIRECTOR OF CONSOLIDATION AND ORS. — [1980] 2 S.C.R. 1207
• HAZARI LAL versus DELHI ADMINISTRATION — [1980] 2 S.C.R. 1053
• HIMAIAYAN TILES & MARBLES (P) LTD. versus FRANCIS VICTOR COUTINHO (DEAD) BY LRS. & ORS . — [1980] 3 S.C.R. 235
• ICE & GENERAL MILLS versus INCOME TAX OFFICER, CENTRAL CIRCLE II, MEERUT — [1980] 2 S.C.R. 236
• INDERJEET versus STATE OF UTTAR PRADESH & ANR. — [1980] 1 S.C.R. 255
• INDIAN AND EASTERN NEWSPAPER SOCIETY, NEW DELHI versus COMMISSIONER OF INCOME TAX, NEW DELHI — [1980] 1 S.C.R. 442
• INDU BHUSHAN GUPTA versus STATE OF U.P. & ORS. — [1980] 1 S.C.R. 179
• JAGDISH SARAN & ORS. versus UNION OF INDIA & ORS . — [1980] 2 S.C.R. 831
• JAI SINGH JAIRAM TYAGI ETC. versus MAMANCHAND RATILAL AGARWAL AND ORS. — [1980] 3 S.C.R. 224
• JAMNADAS DHARAMDAS versus DR. J. JOSEPH FERREIRA AND ANR. — [1980] 3 S.C.R. 1015
• JASWANT SINGH & ORS. ETC. versus UNION OF INDIA AND ORS. ETC. — [1980] 1 S.C.R. 420
• JAVED NIAZ BEG AND ANR. versus UNION OF INDIA AND ANR. — [1980] 3 S.C.R. 734
• JIT RAM SHIV KUMAR AND ORS. ETC. versus STATE OF HARYANA AND ANR. ETC. — [1980] 3 S.C.R. 689
• JOLLY GEORGE VERGHESE & ANR. versus THE BANK OF COCHIN — [1980] 2 S.C.R. 913
• JUTE INVESTMENT CO. LTD. versus COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA — [1980] 1 S.C.R. 902
• K. BALAKRISHNA RAO AND ORS. versus HAZI ABDULLA SAIT AND ORS. — [1980] 1 S.C.R. 875
• K. KALPANA SARASWATHI versus P. S. S. SOMASUNDRAM CHETTIAR — [1980] 2 S.C.R. 292
• K. KALPANA SARASWATHI versus P. S. S. SOMASUNDRAM CHETTIAR — [1980] 2 S.C.R. 293
• K.DHEENADHAYALAN versus STATE OF TAMIL NADU AND ANR. — [1980] 3 S.C.R. 777
• KALLYANI versus NARAYANAN AND ORS. — [1980] 2 S.C.R. 1130
• KAMAL KANTI DUTTA AND ORS. versus UNION OF INDIA AND ORS. — [1980] 3 S.C.R. 811
• KANCHANLAL MANEKLAL CHOKSHI versus THE STATE OF GUJARAT AND ORS. — [1980] 1 S.C.R. 54
• KASAMBHAI ARDUL REHMANBHAI SHAIKH versus STATE OF GUJARAT & ANR. — [1980] 2 S.C.R. 1037
• KASTORI LAL LAKSHMI REDDY versus STATE OF JAMMU AND KASHMIR & ANOTHER — [1980] 3 S.C.R. 1338
• KATHIAWAR INDUSTRIES LTD. versus JAFFRABAD MUNICIPALITY — [1980] 1 S.C.R. 243
• KATYANI DAYAL AND ORS. versus UNION OF INDIA AND ORS. — [1980] 3 S.C.R. 139
• KEWAL SINGH versus LAJWANTI — [1980] 1 S.C.R. 854
• KHORSHED SHAPOOR CHENAI ETC. versus ASSISTANT CONTROLLER OF ESTATE DUTY — [1980] 2 S.C.R. 315
• KRISHAN LAL versus STATE OF HARYANA — [1980] 3 S.C.R. 305
• KRISHNA KUMAR versus DIVISIONAL ASSISTANT ELECTRICAL ENGINEER CENTRAL RAILWAY AND ORS. — [1980] 1 S.C.R. 50
• KRISHNABAI DESHMUKH versus TULJERAMARAO NAMBIAR & ORS . — [1980] 1 S.C.R. 161
• KUSA & ORS. versus STATE OF ORISSA — [1980] 2 S.C.R. 801
• KUSHALBHAI MAHOJIBHAI PATEL versus FIRM OF MOHMADHUSSAIN RAHIMBUX — [1980] 3 S.C.R. 22
• LIQUIDATOR OF MAHAMUDABAD PROPERTIES (P) LTD. versus COMMISSIONER OF INCOME TAX, WEST BENGAL II, CALCUTTA — [1980] 3 S.C.R. 428
• M. R. MINI (MINOR) REPRESENTED BY HER GUARDIAN & FATHER M. P. RAJAPPAN versus STATE OF KERALA AND ANR . — [1980] 2 S.C.R. 829
• M. RAMAKRISHNAN versus STATE OF MADRAS — [1980] 1 S.C.R. 396
• M. S. SHIVANANDA versus KARNATAKA STATE ROAD TRANSPORT CORPORATION AND OTHERS — [1980] 1 S.C.R. 684
• MAHALAXMI SUGAR MILLS CO. LTD. versus COMMISSIONER OF INCOME-TAX, DELHI, NEW DELHI — [1980] 3 S.C.R. 421
• MAHANT PARICHCHAN DAS versus THE BIHAR STATE BOARD OF RELIGIOUS TRUSTS & ORS. — [1980] 1 S.C.R. 1125
• MAHINDRA NATH SHUKLA AND ORS. versus STATE OF BIHAR AND ORS. ETC. — [1980] 3 S.C.R. 595
• MAIMOONA KHATUN AND ANR. versus STATE OF U.P. AND ANR. — [1980] 3 S.C.R. 676
• MAJOR R. S. MURGAI(RETD.) versus MAJOR P. N. KAUSHIK (RETD.) & ORS. — [1980] 1 S.C.R. 936
• MALABAR FISHERIES CO., CALICUT versus COMMISSIONER OF INCOME TAX, KERALA — [1980] 1 S.C.R. 696
• MANAGEMENT OF SHRI CHALTHAN VIBHAG KHAN UDYOG SAHAKARI MANDALI LTD. ETC . versus B. S. BAROT MEMBER, INDUSTRIAL COURT, GUJARAT, AND ANR. ETC. — [1980] 1 S.C.R. 509
• MANAGING DIRECTOR, UTTAR PRADESH WAREHOUSING CORPORATION & ANR. versus VINAY NARAYAN VAJPAYEE — [1980] 2 S.C.R. 773
• MANI SUBRAT JAIN versus RAJA RAM VOHRA — [1980] 2 S.C.R. 141
• MANIK CHAND AND ANR. versus RAMACHANDRA SON OF CHAWRIRAJ — [1980] 3 S.C.R. 1104
• MANTOO MAJUMDAR & BASDEV SINGH versus STATE OF BIHAR — [1980] 2 S.C.R. 1105
• MATHURALAL versus BHANWARLAL & ANR. — [1980] 1 S.C.R. 620
• MEET SINGH versus STATE OF PUNJAB — [1980] 2 S.C.R. 1152
• MEHARBANSINGH versus BHAGWANTSINGH AND OTHERS — [1980] 2 S.C.R. 790
• MOHAMMAD YOUSUF RATHER versus THE STATE OF JAMMU & KASHMIR AND ORS. — [1980] 1 S.C.R. 258
• MOHAN SINGH versus STATE OF RAJASTHAN — [1980] 1 S.C.R. 148
• MOHD. IBRAHIM KHAN & ORS. versus STATE OF MADHYA PRADESH & ORS. — [1980] 1 S.C.R. 792
• MUNDRIKA PRASAD SINHA versus STATE OF BIHAR — [1980] 1 S.C.R. 759
• MUNICIPAL CORPORATION OF DELH versus TEK CHAND BHATIA — [1980] 1 S.C.R. 910
• MUNICIPAL COUNCIL, PUSAD versus GOKALDAS DOSSA & CO. LTD. — [1980] 2 S.C.R. 7
• MURARI LAL S/O RAM SINGH versus STATE OF MADHYA PRADESH — [1980] 2 S.C.R. 249
• N. K. V. BROS (P) LTD. versus M. KARUMAI AMMAL AND ORS. ETC. — [1980] 3 S.C.R. 101
• N. MADHAVAN versus STATE OF KERALA — [1980] 1 S.C.R. 228
• N.C. SHINGHAL versus UNION OF INDIA — [1980] 3 S.C.R. 44
• NADIAD ELECTRIC CO. LTD. versus NADIAD BOROUGH MUNICIPALITY & ANR. — [1980] 2 S.C.R. 476
• NARENDRA BAHADUR TANDON versus SHANKERLAL (SINCE DECEASED) BY LRS. AND ANR. — [1980] 2 S.C.R. 821
• NASIR AHMED versus ASSISTANT CUSTODIAN GENERAL, EVACUEE PROPERTY U.P., LUCKNOW AND ANOTHER — [1980] 3 S.C.R. 248
• NEELAVATHI AND ORS. versus M. NATARAJAN AND ORS. — [1980] 2 S.C.R. 307
• NEPAL SINGH versus STATE OF UP. AND ORS. — [1980] 3 S.C.R. 613
• NIRANJAN SINGH & ANR. versus PRABHAKAR RAJARAM KHAROTE & ORS. — [1980] 3 S.C.R. 15
• NIRMAL TRADING COMPANY versus COMMISSIONER OF INCOME TAX, CENTRAL (CALCUTTA) — [1980] 1 S.C.R. 900
• NIROD BARAN BANERJEE versus DY. COMMISSIONER OF HAZARI BAGH — [1980] 2 S.C.R. 1043
• NISHI MAGHU ETC. ETC versus STATE OF JAMMU AND KASHMIR AND ORS. — [1980] 3 S.C.R. 1253
• NORTHERN INDIA CATERERS (INDIA) LTD. versus LT. GOVERNOR OF DELHI — [1980] 2 S.C.R. 650
• ODURU CHENCHULAKSHMAMMA AND ANR. versus DUVVURU SUBRAMANYA REDDY — [1980] 1 S.C.R. 1006
• OIL AND NATURAL GAS COMMISSION AND ORS. versus DR. MOHD. S. ISKENDER ALI — [1980] 3 S.C.R. 603
• ORGANO CHEMICAL INDUSTRIES & ANR. versus UNION OF INDIA & ORS. — [1980] 1 S.C.R. 61
• P. C. CHERIYAN versus BARFI DEVI — [1980] 1 S.C.R. 961
• P. N. ESWARA IYER versus THE REGISTRAR, SUPREME COURT OF INDIA — [1980] 2 S.C.R. 889
• P. S. R. SADHANANTHAM versus ARUNACHALAM & AIIR. — [1980] 2 S.C.R. 873
• PABITRA N. RANA versus UNION OF INDIA AND ORS. — [1980] 2 S.C.R. 869
• PARASRAM HARNAND RAO versus SHANTI PRASAD NARINDER KUMAR JAIN & ANR. — [1980] 3 S.C.R. 444
• PARBATI DEVI & ORS. versus MAHADEO PRASAD TIBREWALLA — [1980] 1 S.C.R. 156
• PHUL SINGH versus STATE OF HARYANA — [1980] 1 S.C.R. 589
• PRADESH KUMAR BAJPAI versus BINOD BEHARI SARKAR — [1980] 3 S.C.R. 93
• PRAMOD KUMARI BHATIA versus OM PRAKASH BHATIA AND ORS. — [1980] 2 S.C.R. 53
• PRATAP SINGH versus UNION TERRITORY OF CHANDIGARH AND ANR. — [1980] 1 S.C.R. 487
• PREM SHANKAR SHUKLA versus DELHI ADMINISTRATION — [1980] 3 S.C.R. 855
• PREMJI BHAI PARMAR & OTHERS ETC. versus DELHI DEVELOPMENT AUTHORITY & OTHERS — [1980] 2 S.C.R. 704
• R. NARAYANAN versus S. SEMMALAI AND ORS. — [1980] 1 S.C.R. 571
• R. R. ENGINEERING CO. versus ZILA PARISHAD, BAREILLY & ANR. — [1980] 3 S.C.R. 1
• R. R. VERMA AND ORS. versus UNION OF INDIA AND ORS. — [1980] 3 S.C.R. 478
• RAGHBIR SINGH versus SIATE OF HARYANA — [1980] 3 S.C.R. 277
• RAGHBLR SINGH GILL versus GURCHARAN SINGH TOHRA & ORS. — [1980] 3 S.C.R. 1302
• RAGHUNANDAN SINGH & ORS. versus BRIJ MOHAN SINGH & ORS. — [1980] 2 S.C.R. 1063
• RAJ KANTA versus FINANCIAL COMMISSIONER, PUNJAB AND ANR. — [1980] 3 S.C.R. 1006
• RAJ KAPOOR AND ORS. versus STATE AND OTHERS — [1980] 1 S.C.R. 1081
• RAJA MALLAIAH AND ANR. versus ANIL KISHORE AND ORS. — [1980] 3 S.C.R. 794
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR versus NARAIN SHANKER & ANR. ETC. ETC. — [1980] 2 S.C.R. 866
• RAJENDRA KUMAR JAIN ETC. versus STATE THROUGH SPECIAL POLICE ESTABLISHMENT AND ORS. ETC. ETC. — [1980] 3 S.C.R. 982
• RAJENDRA NARAIN SINGH AND OTHERS versus STATE OF BIHAR AND OTHERS — [1980] 3 S.C.R. 450
• RAJINDER NATH ETC. versus COMMISSIONER OF INCOME TAX, DELHI — [1980] 1 S.C.R. 272
• RAJKAPOOR S/O PRITHVIRAJ KAPOOR versus LAXMAN S/O KISHANLAL GAVAI — [1980] 2 S.C.R. 512
• RAJPUT RUDA MAHA AND ORS. versus STATE OF GUJARAT — [1980] 2 S.C.R. 353
• RALLIS LNDIA LTD versus STATE OF ANDHRA PRADESH — [1980] 2 S.C.R. 1028
• RAM DEO versus UMRAO SINGH — [1980] 2 S.C.R. 67
• RAM PRASAD SAHU AND ORS. versus STATE OF BIHAR — [1980] 1 S.C.R. 927
• RAM SWAROOP RAI versus LILAVATHI — [1980] 3 S.C.R. 1034
• RAMA VERMA BHARATHAN THAMPURAN versus STATE OF KERALA AND ORS. — [1980] 1 S.C.R. 136
• RAMCHANDRA A. KAMAT versus UNION OF INDIA AND ORS. — [1980] 2 S.C.R. 1072
• RAMDAS BHIKAJI CHAUDHARI versus SADA NAND & ORS. — [1980] 1 S.C.R. 849
• RAMESH BEJOY SHARMA AND ORS. versus PASHUPATI RAI AND ORS. — [1980] 1 S.C.R. 6
• RAMESH CHAND ETC. ETC. versus STATE OF U.P. AND OTHERS — [1980] 1 S.C.R. 498
• RAMESH CHANDRA ETC versus STATE OF U.P. ETC. — [1980] 3 S.C.R. 104
• RAMESH KAUSHIK versus B. L. VIG, SUPERINIBNDENT AND ANR. — [1980] 3 S.C.R. 929
• RAMESHWAR LAL SANWARMAL versus COMMISSIONER OF INCOME-TAX, ASSAM — [1980] 2 S.C.R. 369
• RAMESHWAR PRASAD versus STATE OF BIHAR AND ORS. — [1980] 1 S.C.R. 456
• RATTAN SINGH versus STATE OF PUNJAB — [1980] 1 S.C.R. 846
• RAZIA UMAR BAKSHI versus UNION OF INDIA AND ORS. — [1980] 3 S.C.R. 1398
• REGISTRAR OF CO-OPERATIVE SOCIETIES, TRIVANDRUM AND ANR. versus K. KUNHAMBU & ORS. — [1980] 2 S.C.R. 260
• RELIANCE JUTE & INDUSTRIES LTD. versus C.I.T., WEST BENGAL, CALCUTTA — [1980] 1 S.C.R. 906
• ROHTAS versus STATE OF HARYANA & ANOTHER — [1980] 1 S.C.R. 151
• S. B. NORONAH versus PREM KUMAR! KHANNA — [1980] 1 S.C.R. 281
• SABIR AHMED versus UNION OF INDIA AND ORS. — [1980] 3 S.C.R. 738
• SANTOSH GUPTA versus STATE BANK OF PATIALA — [1980] 3 S.C.R. 884
• SANTOSH MEHTA versus OM PRAKASH AND ANR. — [1980] 3 S.C.R. 325
• SASANKA SEKHAR MAITY & ORS. ETC. versus UNION OF INDIA & ORS. — [1980] 3 S.C.R. 1209
• SETH NAND LAL & ANR. versus STATE OF HARYANA & ORS. — [1980] 3 S.C.R. 1181
• SHAH GUMMAN MAL versus THE STATE OF ANDHRA PRADESH — [1980] 2 S.C.R. 1005
• SHALIMAR ROPE WORKS LTD. versus ABDUL HUSSAIN H. M. HASAN BHAI RASSIWALA AND ORS. — [1980] 3 S.C.R. 1028
• SHANTI VIJAY & CO. ETC. versus PRINCESS FATIMA FOUZIA & ORS. ETC. — [1980] 1 S.C.R. 459
• SHARIF AHMED versus STATE OF U.P. — [1980] 1 S.C.R. 312
• SHARLF-UD-DIN versus ABDUL GANI LONE — [1980] 1 S.C.R. 1177
• SHEO NARAIN versus SHER SINGH — [1980] 1 S.C.R. 836
• SHETKARI SAHAKARI SAKHAR KARKHANA LTD., SANGLI, MAHARASHTRA STATE ETC. versus THE COLLECTOR OF SANGLI AND OTHERS — [1980] 1 S.C.R. 982
• SHIV SHANKER DAL MILLS ETC. ETC. versus STATE OF HARYANA & ORS. ETC. — [1980] 1 S.C.R. 1170
• SHUKLA versus STATE (DELHI ADMINISTRATION) — [1980] 3 S.C.R. 500
• SHYAM AMBALAL SIROYA versus UNION OF INDIA AND OTHERS — [1980] 2 S.C.R. 1078
• SHYAMCHARAN SHARMA versus DHARAMDAS — [1980] 2 S.C.R. 334
• SITARAM KASHIRAM KONDA versus PIGMENT CAKES & CHEMICALS MFG. CO. — [1980] 1 S.C.R. 125
• SOM NATH versus STATE OF HARYANA — [1980] 3 S.C.R. 280
• SRI KRISHNA SINGH versus MATHURA AHIR AND ORS. — [1980] 2 S.C.R. 660
• STATE (DELHI ADMINISTRATION) versus I. K. NANGIA AND ANR. — [1980] 1 S.C.R. 1016
• STATE BANK OF SAURASHTRA versus CHITRANJAN RANGNATH RAJA AND ANR. — [1980] 3 S.C.R. 915
• STATE OF BIHAR AND ANR versus J.A.C. SALDANHA AND ORS. — [1980] 2 S.C.R. 16
• STATE OF GUJARAT & ANR. versus VAGHELA DAYABHAI CHATURBHAI & ORS. — [1980] 2 S.C.R. 1182
• STATE OF GUJARAT versus BHOGILAL KESHAVLAL & ANR. — [1980] 2 S.C.R. 284
• STATE OF GUJARAT versus GUJARAT REVENUE TRIBUNAL & ORS. — [1980] 1 S.C.R. 233
• STATE OF GUJARAT versus PATEL BAVA KARSAN & ORS. — [1980] 2 S.C.R. 1087
• STATE OF HARYANA AND ORS. versus JAGE RAM AND ORS. — [1980] 3 S.C.R. 746
• STATE OF JAMMU & KASHMIR versus SANAULLAH MIR — [1980] 3 S.C.R. 281
• STATE OF KERALA & ORS. ETC. versus T. N. PETER & ANR. ETC. — [1980] 3 S.C.R. 290
• STATE OF MADHYA PRADESH versus RAM RATAN — [1980] 3 S.C.R. 1243
• STATE OF MAHARASHTRA versus MOHD. Y AKUB S/0 ABDUL HAMID & ORS. — [1980] 2 S.C.R. 1158
• STATE OF MAHARASHTRA versus VEERAPPRA SABOJI AND ANR. — [1980] 1 S.C.R. 551
• STATE OF MAHARASHTRA versus VISHWANATH TUKARAM UMALE & ORS. — [1980] 1 S.C.R. 190
• STATE OF MAHARASIITRA versus NATWARLAL DAMODARDAS SONI — [1980] 2 S.C.R. 340
• STATE OF MYSORE & ORS. versus T. V. SUNDARA.M IYENGAR & SONS (P) LTD. — [1980] 2 S.C.R. 1
• STATE OF PUNJAB versus GURDIAL SINGH & ORS. — [1980] 1 S.C.R. 1071
• STATE OF PUNJAB versus LABOUR COURT, JULLUNDUR & ORS — [1980] 1 S.C.R. 953
• STATE OF TAMIL NADU versus R. KRISHNAMURTHY — [1980] 2 S.C.R. 59
• STATE OF U.P. AND ANR. versus M. J. SIDDIQUI AND ORS. — [1980] 3 S.C.R. 254
• STATE OF U.P. versus RAM BABU MISRA — [1980] 2 S.C.R. 1067
• STATE OF U.P., ETC. ETC. versus SYNTHETICS & CHEMICALS LTD. & ORS. ETC. ETC . — [1980] 2 S.C.R. 531
• STATE OF UTTAR PRADESH versus ATA MOHD. — [1980] 3 S.C.R. 1095
• STATE OF UTTAR PRADESH versus KISHORI LAL MINOCHA — [1980] 2 S.C.R. 724
• STATE OF UTTAR PRADESH versus PT. CHANDRA BHUSHAN MISRA — [1980] 1 S.C.R. 1131
• STATE OF WEST BENGAL AND ANR. versus SURENDRA NATH BHATTACHARYA AND ANR. — [1980] 3 S.C.R. 783
• STATE(SPE HYDERABAD) versus AIR COMMODORE KAILASH CHAND — [1980] 2 S.C.R. 697
• STTE OF MADHYA PRADESH versus SHANKER LAL & ORS. — [1980] 2 S.C.R. 786
• SUBHASH CHANDER versus STATE (CHANDIGARH ADMN.) & ORS. — [1980] 2 S.C.R. 44
• SUBHASH CHANDRA AND ORS. versus STATE OF U.P. AND ORS. — [1980] 2 S.C.R. 1024
• SULTAN AHMD. OWASI versus MOHD. OSMAN SHAHEED AND ORS. — [1980] 3 S.C.R. 439
• SUNDARI AND ORS. versus LAXMI AND ORS. — [1980] 1 S.C.R. 404
• SUNIL BATRA versus DELHI ADMINISTRATION — [1980] 2 S.C.R. 557
• SUNIL KUMAR BANERJEE versus STATE OF WEST BENGAL AND ORS. — [1980] 3 S.C.R. 179
• SUPDT. & REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL versus ANIL KUMAR BHUNJA & ORS. — [1980] 1 S.C.R. 323
• SUPERINTENDENCE COMPANY OF INDIA (P) LTD. versus KRISHAN MURGAI — [1980] 3 S.C.R. 1278
• SUSHIL CHOWDHARY AND ORS. versus STATE OF BIHAR — [1980] 1 S.C.R. 587
• SWAMI SARAN SAKSENA versus STATE OF U.P. — [1980] 1 S.C.R. 923
• SYAD AKBAR versus STATE OF KARNATAKA — [1980] 1 S.C.R. 95
• TAMIL NADU EDUCATION DEPARTMENT MINISTERIAL & GENERAL SUBORDINATE SERVICE ASSOCIATION versus STATE OF TAMIL NADU & ANR. — [1980] 1 S.C.R. 1026
• TARA PRASAD SINGH ETC. ETC. versus UNION OF INDIA & OTHERS — [1980] 3 S.C.R. 1042
• THAKORESHRI NAHARSINGHJI DOLATSINGHJI & 2 ORS. versus STATE OF GUJARAT & ORS. — [1980] 1 S.C.R. 290
• THE ISHWARI KHETAN SUGAR MILLS (P.) LTD. & ANOTHER ETC versus THE STATE OF UTTAR PRADESH & ORS. ETC . — [1980] 3 S.C.R. 331
• THE PALACE ADMINISTRATION BOARD versus RAMA VERMA BHARATHAN THAMPURAN & ORS. — [1980] 3 S.C.R. 187
• THE TULSIPUR SUGAR CO. LTD. versus TIIE NOTIFIED AREA COMMITTEE, TULSIPUR — [1980] 2 S.C.R. 1111
• TRAVANCORE TEA CO. LTD. ETC. versus STATE OF KERALA AND ORS. — [1980] 3 S.C.R. 1388
• TUMATI VENKAISH ETC. ETC. versus STATE OF ANDHRA PRADESH — [1980] 3 S.C.R. 1143
• UKHARA ESTATE ZAMINDARIES (PVT.) LTD. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA — [1980] 1 S.C.R. 711
• UMA SHANKAR SHARMA versus THE UNION OF INDIA AND ORS. — [1980] 3 S.C.R. 730
• UNION OF INDIA & ORS. ETC. versus E. S. SOUNDARAJAN ETC. — [1980] 2 S.C.R. 1200
• UNION OF INDIA ETC. versus K. R. TAHILIANI & ANR. — [1980] 2 S.C.R. 1092
• UNION OF INDIA ETC. versus M. E. REDDY AND ANR. — [1980] 1 S.C.R. 736
• UNION OF INDIA versus J. K. GAS PLANT — [1980] 3 S.C.R. 893
• UNION OF INDIA versus MOHD. NIZAM — [1980] 1 S.C.R. 968
• UNION OF INDIA versus R. B. CH RAGHUNATH SINGH & CO. — [1980] 1 S.C.R. 128
• UNION OF INDIA versus SATISH CHANDRA SHARMA — [1980] 2 S.C.R. 298
• UTTAM CHAND versus STATE OF MAHARASHTRA & ANR. — [1980] 2 S.C.R. 1048
• V. DHANAPAL CHETTIAR versus YESODAI AMMAL — [1980] 1 S.C.R. 334
• V. S. KUTIAN PILLAI versus RAMAKRISHNAN & ANR. — [1980] 1 S.C.R. 673
• V.C. SHUKLA versus STATE THROUGH C.B.I. — [1980] 2 S.C.R. 380
• V.K.GUPTA versus NIRMALA GUPTA — [1980] 1 S.C.R. 506
• VALLIAMMA CHAMPAKA PILLAI versus SIVATHANU PILLAI AND ORS. — [1980] 1 S.C.R. 354
• VASANT NARAYAN PAWAR versus STATE OF MAHARASHTRA — [1980] 2 S.C.R. 1209
• VINOD KUMAR CHOWDHRY versus NARAIN DEVI TANEJA — [1980] 2 S.C.R. 746
• VISHESH KUMAR versus SHANTI PRASAD — [1980] 3 S.C.R. 32
• VISHNU AWATAR ETC. versus SHIV AUTAR AND ORS. — [1980] 3 S.C.R. 973
• VUAYSINGH RATHORE versus MURARILAL & ORS. — [1980] 1 S.C.R. 205
• WORKMEN OF SUDDER WORKSHOP OF JOREHAUT TEA CO. LTD. versus ITS MANAGEMENT AND VICE-VERSA — [1980] 3 S.C.R. 966