Supreme Court of India — 1974

263 reported judgments.

Open in Lexace

A. S. KARTHIKEYAN ETC. versus STATE OF KERALA & ANR. — [1974] 2 S.C.R. 321
AGRICULTURAL & INDUSTRIAL SYNDICATE LTD versus STATE OF U.P. AND OTHERS — [1974] 1 S.C.R. 253
AHER BHAGU JETHA versus THE STATE OF GUJARAT — [1974] 2 S.C.R. 477
AKALU AHIR AND OTHERS versus RAMDEO RAM — [1974] 1 S.C.R. 130
ANIL KUMAR BOSE versus STATE OF BIHAR — [1974] 3 S.C.R. 902
ARATI RAY CHOUDHURY versus UNION OF INDIA & ORS. — [1974] 2 S.C.R. 1
ARVIND MOHAN SINHA versus AMULYA KUMAR BISWAS & ORS. — [1974] 3 S.C.R. 133
ASSAM MATCH COMPANY LIMITED versus BIJOY LAL SEN & OTHERS — [1974] 1 S.C.R. 116
B. G. GOSWAMI versus DELHI ADMINISTRATION — [1974] 1 S.C.R. 222
B. M. LAKSHMANAMURTHY versus THE EMPLOYEES' STATE INSURANCE CORPORATION, BANGALORE — [1974] 3 S.C.R. 142
BABURAO BAGAJI KAREMORE & ORS. versus GOVIND & OTHERS — [1974] 2 S.C.R. 429
BALKRISHNA CHHAGANLAL SONI versus STATE OF WEST BENGAL — [1974] 2 S.C.R. 107
BANWARI DASS versus SUMMER CHAND AND ORS. — [1974] 3 S.C.R. 358
BARADAKANTA MISHRA versus THE REGISTRAR OF ORISSA HIGH COURT & ANR. — [1974] 2 S.C.R. 282
BARATI versus STATE OF U. P. — [1974] 3 S.C.R. 570
BAVA C. CHOKKAPPA MUDALIAR & ORS. versus BAVA C. CHOKKAPPA MUDALIAR & ORS. — [1974] 3 S.C.R. 388
BHAGWANI KUER (DEAD)& ORS versus TAPESWARI KUER (DEAD) & ORS. — [1974] 1 S.C.R. 430
BHAJAN SINGH & ORS. versus STATE OF U.P. — [1974] 3 S.C.R. 891
BHOPAL CHANDRA GHOSH versus ARIF ALI AND OTHERS — [1974] 2 S.C.R. 277
BHUT NATH METE versus THE STATE OF WEST BENGAL — [1974] 3 S.C.R. 315
BIHAR STATE BOARD OF HINDU RELIGIOUS TRUSTS versus BHUBNESHWAR PRASAD CHOUDHARY & ANR. — [1974] 3 S.C.R. 867
BINANI BROS. (P) LTD. versus UNION OF INDIA & ORS. — [1974] 2 S.C.R. 619
BIRAM CHAND versus STATE OF UTTAR PRADESH.&.ORS. — [1974] 3 S.C.R. 813
BISHWANATH PRASAD AND OTHERS versus DWARKA PRASAD (DEAD) AND OTHERS — [1974] 2 S.C.R. 124
BOARD OF DIRECTORS OF ANDHRA PRADESH CO- OPERATIVE CENTRAL LAND MORTGAGE BANK LTD. ETC. versus CHITTOR PRIMARY CO-OPERATIVE LAND MORTGAGE BANK LTD. ETC. — [1974] 3 S.C.R. 440
C. P. DAMODARAN NAYAR AND P. S. MENON versus STATE OF KERALA AND OTHERS — [1974] 2 S.C.R. 867
C.I.T. BOMBAY versus ONKARMAL MEGHRAJ (H.U.F.) & ORS. — [1974] 1 S.C.R. 391
CALCUTTA STATE TRANSPORT CORPORATION versus MD. NOOR ALAM — [1974] 1 S.C.R. 113
CHANDRIKA MISIR & ANR. versus BHAIYA LAL — [1974] 1 S.C.R. 290
CHARAN LAL SAHU versus NANDKISHORE BHATT & ORS. — [1974] 1 S.C.R. 294
CHAWLA AND ANOTHER versus STATE OF HARYANA — [1974] 3 S.C.R. 340
CHITTARANJAN DAS versus THE STATE OF ORISSA — [1974] 1 S.C.R. 656
CHOTKA HEMBRAM versus STATE OF WEST BENGAL AND ORS. — [1974] 1 S.C.R. 563
COLLECTOR OF CUSTOMS, MADRAS AND ORS versus D. BHOORMUL — [1974] 3 S.C.R. 833
COLLECTOR OF CUSTOMS., MADRAS & ANR. versus C. TARACHAND — [1974] 3 S.C.R. 852
CONTROLLER OF ESTATE DUTY, GUJARAT versus HUSSAINBHAI MOHMEDBHAI BADRI — [1974] 1 S.C.R. 122
COOPER ENGINEERING LIMITED versus D. M. ANEY AND OTHERS — [1974] 1 S.C.R. 240
D. N. SANGHAVI & SONS versus AMBALAL TRIBHUWAN DAS — [1974] 3 S.C.R. 55
DAMODAR VALLEY CORPORATION versus K.K.KAR — [1974] 2 S.C.R. 240
DARUKA & CO. versus UNION OF INDIA & ORS. — [1974] 1 S.C.R. 570
DATAR SINGH versus THE STATE OF PUNJAB — [1974] 2 S.C.R. 808
DAYA SINGH (DEAD) THROUGH L.RS. & ANR. versus DHAN KAUR — [1974] 3 S.C.R. 528
DELHI DEVELOPMENT AUTHORITY versus DURGA CHAND KAUSHISH — [1974] 1 S.C.R. 535
DHARAM DAS WADHWANI versus STATE OF UTTAR PRADESH — [1974] 3 S.C.R. 607
DILBAGH RAI JARRY versus UNION OF INDIA AND OTHERS — [1974] 2 S.C.R. 178
DURAI MUTHUSWAMI versus N. NACHIAPPAN & ORS. — [1974] 1 S.C.R. 40
E. P. ROYAPPA versus STATE OF TAMIL NADU & ANR. — [1974] 2 S.C.R. 348
EDIGA ANAMMA versus STATE OF ANDHRA PRADESH — [1974] 3 S.C.R. 329
EMPLOYERS OF THUNGABHADRA INDUSTRIES LTD. versus THE WORKMEN AND ANOTHER — [1974] 1 S.C.R. 247
FAGU SHAW, ETC., E.TC. versus THE STATE OF WEST BENGAL — [1974] 2 S.C.R. 832
G.V.RAMANAIAH versus THE SUPERINTENDENT OF CENTRAL JAIL, RAJAHMUNDRY AND OTHERS — [1974] 1 S.C.R. 852
GAJADHAR PRASAD & ORS. versus BABU BHAKTA RATAN & ORS. — [1974] 1 S.C.R. 372
GAMMON INDIA LTD. ETC. ETC. versus UNION OF INDIA & ORS. ETC. — [1974] 3 S.C.R. 665
GANGA BAI versus VIJAY KUMAR & ORS . — [1974] 3 S.C.R. 882
GENERAL MANAGER, SOUTH CENTRAL RAILWAY SECUNDRABAD AND ANR ETC. versus A.V.R. SIDDHANTI AND ORS. ETC. — [1974] 3 S.C.R. 207
GIANI BAKSHISH SINGH versus GOVT. OF INDIA & ORS — [1974] 1 S.C.R. 662
GOGULA GURUMURTHY & ORS versus KURIMETI AYYAPPA — [1974] 3 S.C.R. 595
GOLAM HUSSAIN ALIAS GAMA versus THE COMMISSIONER OF POLICE, CALCUTTA, AND OTHERS — [1974] 3 S.C.R. 613
GORAKH NATH DUBE versus HARI NARAIN SINGH & ORS. — [1974] 1 S.C.R. 339
GUJARAT ELECTRICITY BOARD versus AHMEDABAD ELECTRICITY CO. LTD. & ORS. — [1974] 2 S.C.R. 492
GUJARAT MINERAL DEVELOPMENT CORPORATION versus SHRI P. H. BRAHMBHATT — [1974] 2 S.C.R. 128
GURDIT SINGH AND OTHERS versus STATE OF PUNJAB AND OTHERS — [1974] 3 S.C.R. 896
GWALIOR RAYON SILK MFG. (WVG.) CO. LTD. versus THE ASSTT. COMMISSIONER OF SALES TAX & ORS. — [1974] 2 S.C.R. 879
HAJI LAL MOHD. BIRI WORKS ALLAHABAD THROUGH ABDUL HAMID versus THE STATE OF U.P. AND OTHERS — [1974] 1 S.C.R. 25
HALLU AND OTHERS versus STATE OF MADHYA PRADESH — [1974] 3 S.C.R. 652
HAR JAS DEV SINGH versus STATE OF PUNJAB & ORS. — [1974] 1 S.C.R. 281
HARCHAND SINGH & ANR. versus STATE OF HARYANA — [1974] 1 S.C.R. 583
HARI KRISHAN WATTAL versus VAIKUNTH NATH PANDYA — [1974] 1 S.C.R. 259
HARIPRASAD MULSHANKER TRIVEDI versus V. B. RAJU AND OTHERS — [1974] 1 S.C.R. 548
HARNANDRAI BADRIDAS versus DEBIDUTT BHAGWATI PRASAD & ORS. — [1974] 1 S.C.R. 210
HINDUSTAN HOSIERY INDUSTRIES versus F. H. LALA AND ANOTHER — [1974] 3 S.C.R. 302
HUKUMDEV NARAIN YADAV versus LALIT NARAIN MISHRA — [1974] 3 S.C.R. 31
IFTIKHAR AHMED AND OTHERS versus SYED MEHARBAN ALI AND OTHERS — [1974] 3 S.C.R. 464
INDER SAIN versus STATE OF PUNJAB — [1974] 1 S.C.R. 215
INDERJIT C. PAREKH & ORS versus V. K. BHATT & ANR. — [1974] 3 S.C.R. 50
IRLAPATI SUBBAYYA versus THE PUBLIC PROSECUTOR, ANDHRA PRADESH — [1974] 3 S.C.R. 602
JAGDISH CHANDER versus STATE OF DELHI — [1974] 1 S.C.R. 204
JAGDISH PRASAD versus THE STATE OF BIHAR AND ANOTHER — [1974] 3 S.C.R. 369
JALAJA SHEDTHI & ORS. versus LAKSHMI SHEDTHI & ORS. — [1974] 1 S.C.R. 707
JAMUNA CHAUDHARI & ORS. versus STATE OF BIHAR — [1974] 2 S.C.R. 609
JAYDAYAL PODDAR (DECEASED) THROUGH HIS LRS AND ANOTHER versus MST. BIBI HAZRA AND ORS. — [1974] 2 S.C.R. 90
JEHAN SINGH versus DELHI ADMINISTRATION — [1974] 3 S.C.R. 794
JETHAMAL PITHAJI versus THE ASSISTANT COLLECTOR OF CUSTOMS BOMBAY AND ANR. — [1974] 1 S.C.R. 645
JUGAL KISHORE versus DHANNO DEVI (DEAD) BY L.RS. — [1974] 1 S.C.R. 360
K.T.CHANDY versus MANSA RAM ZADE — [1974] 2 S.C.R. 650
KALI RAM versus STATE OF HIMACHAL PRADESH — [1974] 1 S.C.R. 722
KAMTA PRASAD AGGARWAL ETC. versus EXECUTIVE OFFICER, BALLABGARH & ANR. — [1974] 2 S.C.R. 827
KANU SANYAL versus DIST. MAGISTRATE, DARJEELING & ORS. — [1974] 3 S.C.R. 279
KANU SANYAL versus DISTRICT MAGISTRATE, DARJEELING & ORS. — [1974] 1 S.C.R. 621
KATIKARA CHINTAMANI DORA & ORS. versus GUNTREDDI ANNAMNAIDU & ORS. — [1974] 2 S.C.R. 655
KAUR SAIN versus THE STATE OF PUNJAB — [1974] 2 S.C.R. 393
KAYJAY INDUSTRIES (P) LTD. versus ASNEW DRUMS (P) LTD. & ORS. — [1974] 3 S.C.R. 678
KELVINATOR OF INDIA LTD versus THE STATE OF HARYANA — [1974] 1 S.C.R. 463
KESAR SINGH versus STATE OF PUNJAB — [1974] 3 S.C.R. 487
KESHO RAM versus DELHI ADMINISTRATION — [1974] 3 S.C.R. 827
KHASHABA MARUTI SHELKE versus STATE OF MAHARASHTRA — [1974] 1 S.C.R. 266
KHAZAN SINGH ETC. ETC. versus STATE OF U.P. & ORS. — [1974] 2 S.C.R. 562
KHEM KARAN AND OTHERS versus THE STATE OF U.P. AND ANOTHER — [1974] 3 S.C.R. 863
KISHAN NARAIN versus STATE OF MAHARASHTRA — [1974] 1 S.C.R. 605
KRISHAN CHANDER versus RAM LAL — [1974] 1 S.C.R. 349
KRISHAN GOPAL versus SHRI PRAKASH CHANDRA & ORS. — [1974] 2 S.C.R. 206
KRISHNA LAL DUTTA versus THE STATE OF WEST BENGAL — [1974] 3 S.C.R. 449
KRISHNA VITHU SUROSHE versus STATE OF MAHARASHTRA — [1974] 1 S.C.R. 567
KRISHNAWATI versus HANS RAJ — [1974] 2 S.C.R. 524
KUMAR PASHUPATI NATH MULLAH (DEAD) BY L.RS. versus STATE OF WEST BENGAL — [1974] 3 S.C.R. 536
KUSO SAH versus THE STATE OF BIHAR & ORS. — [1974] 2 S.C.R. 195
LALJEE DUBEY AND OTHERS versus UNION OF INDIA AND OTHERS — [1974] 2 S.C.R. 249
LALJI & ORS. versus THE STATE OF U.P. — [1974] 1 S.C.R. 367
LAXMAN AND OTHERS versus STATE OF MAHARASHTRA — [1974] 2 S.C.R. 505
LAXMAN versus STATE INDUSTRIAL COURT & ORS. — [1974] 3 S.C.R. 541
LAXMINARAYAN AND ANOTHER versus RETURNING OFFICER AND OTHERS — [1974] 1 S.C.R. 822
LOKNATH PADHAN versus BIRENDRA KUMAR SAHU — [1974] 3 S.C.R. 114
M. C. CHOCKALINGAM & ORS. versus V. MANICKAVASAGAM & ORS. — [1974] 2 S.C.R. 143
M. N. DASANNA versus STATE OF ANDHRA PRADESH — [1974] 1 S.C.R. 172
M. RAMANATHA PILLAI versus THE STATE OF KERALA & ANR. — [1974] 1 S.C.R. 515
M/S. LOKENATH TOLARAM ETC. versus B. N. RANGWANI & ORS. — [1974] 2 S.C.R. 199
MAHENDRA SINGH versus STATE OF WEST BENGAL — [1974] 1 S.C.R. 62
MAHESH PRASAD GUPTA versus STATE OF RAJASTHAN — [1974] 2 S.C.R. 579
MANAGEMENT COMMITTEE T. K. GHOSH'S ACADEMY versus T. C. PALIT & ORS. — [1974] 3 S.C.R. 872
MANGALORE GANESH BEEDI WORKS ETC. ETC versus UNION OF INDIA ETC. — [1974] 3 S.C.R. 221
MANPHUL SINGH versus SURINDER SINGH — [1974] 1 S.C.R. 52
MASUD KHAN versus STATE OF UTTAR PRADESH — [1974] 1 S.C.R. 793
MILAN BANIK versus THE STATE OF WEST BENGAL & ORS. — [1974] 3 S.C.R. 789
MOHANDAS LALWANI versus THE STATE OF MADHYA PRADESH — [1974] 1 S.C.R. 636
MOHD. ALAM versus STATE OF WEST BENGAL — [1974] 3 S.C.R. 379
MOHD. YUNUS SALEEM versus SHIV KUMAR SHASTRI AND OTHERS — [1974] 3 S.C.R. 738
MOHINDER SINGH & ANR. versus STATE OF HARYANA — [1974] 3 S.C.R. 519
MUNICIPAL CORPORATION OF GREATER BOMBAY versus M/S POLYCHEM LTD. — [1974] 3 S.C.R. 687
MUNICIPAL COUNCIL, BHOPAL versus SINDHI SAHITI MULTIPURPOSE TRANSPORT CO-OP. SOCIETY LTD. & ANR. — [1974] 1 S.C.R. 274
MUNICIPAL COUNCIL, TIRUPATHI versus TIRUMALAI TIRUPATHI DEVASTHANAM — [1974] 3 S.C.R. 294
MURTHY MATCH WORKS, ETC. ETC. versus THE ASSTT. COLLECTOR OF CENTRAL EXCISE, ETC. — [1974] 3 S.C.R. 121
N. L. DEVENDER SINGH & ORS. versus SYED KHAJA — [1974] 1 S.C.R. 312
NAGINDAS RAMDAS versus DALPATRAM ICHHARAM@ BRIJRAM AND ORS. — [1974] 2 S.C.R. 544
NARAINDAS INDURKHYA versus THE STATE OF MADHYA PRADESH & ORS. — [1974] 3 S.C.R. 624
NARASINGH CHARAN MOHANTY versus SURENDRA MOHANTY — [1974] 2 S.C.R. 39
NARAYAN BHONDOO PIMPUTKAR & ANOTHER versus LAXMAN PURSHOTTAM PIMPUTKAR & ORS. — [1974] 2 S.C.R. 116
NARAYANAN SANKARAN MOOSS versus THE STATE OF KERALA AND ANOTHER — [1974] 2 S.C.R. 60
NASEEM AHMED versus DELHI ADMINISTRATION — [1974] 2 S.C.R. 694
NAWAB ALI versus THE STATE OF UTTAR PRADESH — [1974] 3 S.C.R. 734
NAWABKHAN ABBASKHAN versus THE STATE OF GUJARAT — [1974] 3 S.C.R. 427
OM PARKASH AND ANOTHER versus STATE OF U.P. AND ORS. — [1974] 2 S.C.R. 731
PARMAR HIMATSINGH JUGATSINGH versus PATEL HARMANBHAI NARSIBHAI — [1974] 3 S.C.R. 453
PARMESHWARI PRASAD GUPTA versus THE UNION OF INDIA — [1974] 1 S.C.R. 304
PHIROZE BAMANJI DESAI versus CHANDRAKANT M. PATEL & ORS. — [1974] 3 S.C.R. 267
POORAN MAL ETC versus DIRECTOR OF INSPECTION (INVESTIGATION) OF INCOME-TAX MAYUR BHAVAN, NEW DELHI & OTHERS. — [1974] 2 S.C.R. 704
PRABHU DAYAL DEORAH ETC. ETC. versus THE DISTRICT MAGISTRATE, KAMRUP & ORS. — [1974] 2 S.C.R. 12
PREM RAJ versus RAM CHARAN — [1974] 3 S.C.R. 494
PRESIDENT OF THE BIHAR STATE BOARD OF RELIGIOUS TRUST & ANR. versus NALINI CHOUDHARI & ORS. — [1974] 1 S.C.R. 481
PUKHRAJ versus STATE OF RAJASTHAN & ANR. — [1974] 1 S.C.R. 559
PURXOMOMA RAMANATA QUENIN versus MAKAN KALYAN TANDEL & ORS. — [1974] 3 S.C.R. 64
PYARALI K. TEJANI versus MAHADEO RAMCHANDRA DANGE AND OTHERS — [1974] 2 S.C.R. 154
QUDRAT ULLAH versus MUNICIPAL BOARD, BAREILLY — [1974] 2 S.C.R. 530
R. C. SHARMA versus THE CHIEF SECRETARY, GOVERNMENT OF MADHYA PRADESH, BHOPAL & ORS. — [1974] 1 S.C.R. 87
R. S. SIAL versus THE STATE OF U.P. & ORS — [1974] 3 S.C.R. 754
R.CHANDRAN versus M. V. MARAPPAN — [1974] 1 S.C.R. 46
RAGHUBIR SINGH versus STATE OF HARYANA — [1974] 3 S.C.R. 356
RAGHUBIR SINGH versus STATE OF HARYANA — [1974] 3 S.C.R. 799
RAGHUNANDAN versus STATE OF U.P. — [1974] 3 S.C.R. 92
RAGHUNATH PRASAD PODDAR ETC. versus COMMISSIONER OF INCOME TAX, CALCUTTA — [1974] 1 S.C.R. 91
RAJA BAHADUR MOTILAL BOMBAY MILLS LTD. AND ANOTHER. versus M/S. GOVIND RAM BROTHERS (P) LTD., AND ANOTHER — [1974] 3 S.C.R. 577
RAJENDER SINGH & ORS. versus SANTA SINGH & ORS. — [1974] 1 S.C.R. 381
RAJENDRA KUMAR CHATURVEDI versus THE STATE OF MAHARASHTRA — [1974] 3 S.C.R. 847
RAM AUTAR LAL JAIN versus MINISTER OF TRANSPORT & ORS. — [1974] 2 S.C.R. 514
RAM JAG AND OTHERS versus THE STATE OF U.P. — [1974] 3 S.C.R. 9
RAM LABHAYA versus MUNICIPAL CORORATION OF DELHI AND ANR. — [1974] 3 S.C.R. 470
RAM LAL & ORS. versus PIARA LAL GOBINDRAM & ORS. — [1974] 1 S.C.R. 198
RAM PRASAD AND OTHERS versus THE STATE OF U.P. — [1974] 1 S.C.R. 650
RAMA SUGAR INDUSTRIES LTD. versus STATE OF ANDHRA PRADESH & ORS. — [1974] 2 S.C.R. 787
RAMAGYA PRASAD GUPTA & ORS. versus MURLI PRASAD & ORS . — [1974] 3 S.C.R. 915
RAMASHANKAR KAUSHIK AND ANOTHER versus ELECTION COMMISSION OF INDIA AND ANOTHER — [1974] 2 S.C.R. 265
RAMAUTAR LAL JAIN versus MAYA KAUR & 13 ORS. — [1974] 3 S.C.R. 931
RAMCHANDRA SHANKAR DEODHAR & ORS. versus THE STATE OF MAHARASHTRA & ORS. — [1974] 2 S.C.R. 216
RANBIR AND ORS. versus STATE OF PUNJAB — [1974] 1 S.C.R. 102
RANCHOD MATHUR WASAWA versus STATE OF GUJARAT — [1974] 2 S.C.R. 72
RATAN LAL SHARMA versus PURSHOTTAM HARIT — [1974] 3 S.C.R. 109
RATTAN LAL GUPTA & ORS. ETC. ETC. versus SURAJ BHAN & ORS. ETC. ETC. — [1974] 2 S.C.R. 555
RAVAL & CO. versus K. C. RAMACHANDRAN & ORS. — [1974] 2 S.C.R. 629
REV. FR. K. C. ALEXANDER versus STATE OF KERALA — [1974] 1 S.C.R. 399
ROOP SINGH AND OTHERS versus TIIE STATE OF PUNJAB — [1974] 1 S.C.R. 528
S. N. KHARKHANIS & ORS. versus UNION OF INDIA & ORS — [1974] 3 S.C.R. 589
S. PARTHASARATHI versus STATE OF ANDHRA PRADESH — [1974] 1 S.C.R. 697
SAKAL DEEP SAHAI SRIVASTAVA versus UNION OF. INDIA & ANR. — [1974] 2 S.C.R. 485
SAMBHU NATH SARKAR versus THE STATE OF WEST BENGAL & ORS. — [1974] 1 S.C.R. 1
SANTOKH SINGH versus IZHAR HUSSAIN AND ANR. — [1974] 1 S.C.R. 78
SAPPANI MOHAMED MOHIDEEN & ANR. versus R. V. SETHUSUBRAMANIA PILLAI & ORS. — [1974] 2 S.C.R. 594
SASTHI KEOT versus THE STATE OF WEST BENGAL — [1974] 3 S.C.R. 313
SATYA NARAIN. versus DHUJA RAM AND OTHERS — [1974] 3 S.C.R. 20
SATYANARAYANA SINHA versus M/S S. LAL AND COMPANY (PVT.) LTD. — [1974] 1 S.C.R. 615
SAWAL DAS versus STATE OF BIHAR — [1974] 3 S.C.R. 74
SHAIK HANIF, GUDMA MAJHI & KAMAL SAHA versus STATE OF WEST BENGAL — [1974] 3 S.C.R. 258
SHAMSHER SINGH versus RAJINDER PRASHAD & ORS. — [1974] 1 S.C.R. 322
SHIKHARCHAND JAIN versus DIGAMBER JAIN PRABAND KARINI SABHA AND OTHERS — [1974] 3 S.C.R. 101
SHIVAJI SAHEBRAO BOBADE & ANR versus STATE OF MAHARASHTRA — [1974] 1 S.C.R. 489
SHREE MEENAKSHI MILLS LTD. versus UNION OF INDIA — [1974] 2 S.C.R. 398
SHREE SITA RAM SUGAR CO. LTD. versus THE PRESIDING OFFICER, LABOUR COURT AND OTHERS — [1974] 1 S.C.R. 67
SHRIPAD GAJANAN SUTHANKAR versus DATTARAM KASHINATH SUTHANKAR AND ORS. — [1974] 3 S.C.R. 474
SHYAM SUNDER AND OTHERS versus THE STATE OF RAJASTHAN — [1974] 3 S.C.R. 549
SILVER JUBILEE TAILORING HOUSE AND OTHERS versus CHIEF INSPECTOR OF SHOPS AND ESTABLISHMENTS AND ANOTHER — [1974] 1 S.C.R. 747
SK. IBRAHIM versus STATE OF WEST BENGAL AND ORS. — [1974] 2 S.C.R. 803
SK.AMIR versus THE STATE OF MAHARASHTRA — [1974] 3 S.C.R. 84
SOHAN LAL AND OTHERS versus AMIN CHAND AND SONS AND OTHERS — [1974] 1 S.C.R. 453
SOM PARKASH versus STATE OF DELHI — [1974] 3 S.C.R. 200
SRI CHAND BATRA versus STATE OF U.P. — [1974] 2 S.C.R. 821
SRI CHANDRE PRABHUJI JAIN TEMPLE AND ORS. versus HARIKRISHNA AND ANOTHER — [1974] 1 S.C.R. 442
SRI KRISHNA RICE MILLS ETC. versus JOINT DIRECTOR (FOOD) GOVT. OF INDIA, VJJAYAWADA — [1974] 1 S.C.R. 418
SRI MAHALINGA THAMBIRAN SWAMIGAL versus HIS HOLINESS SRI LA SRI KASIVASI ARULNANDI THAMBIRAN SWAMIGAL — [1974] 2 S.C.R. 74
STATE OF ANDHRA PRADESH & ANR. versus ANDHRA PROVINCIAL POTTERIES LTD. & ORS. — [1974] 1 S.C.R. 410
STATE OF ANDHRA PRADESH versus S. M. K. PARASURAMA GURUKUL — [1974] 1 S.C.R. 191
STATE OF BIHAR versus PASHUPATI SINGH & ANR. & VICE VERSA — [1974] 1 S.C.R. 742
STATE OF GUJARAT versus C. G. DESAI AND OTHERS — [1974] 2 S.C.R. 255
STATE OF GUJARAT versus YAKUB IBRAHIM — [1974] 2 S.C.R. 572
STATE OF HARYANA versus GURDIAL SINGH AND PARGAT SINGH — [1974] 3 S.C.R. 657
STATE OF HARYANA versus SUBASH CHANDER MARWAHA AND ORS. — [1974] 1 S.C.R. 165
STATE OF HIMACHAL PRADESH & ANR. versus UNION OF INDIA & ORS. ETC . — [1974] 3 S.C.R. 907
STATE OF JAMMU & KASHMIR versus TRILOKI NATH KHOSA & ORS. — [1974] 1 S.C.R. 771
STATE OF KERALA AND ANR. versus THE GWALIOR RAYON SILK MANUFACTURING (WVG.) CO. LTD. ETC. — [1974] 1 S.C.R. 671
STATE OF MADRAS versus REV. BROTHER JOSEPH — [1974] 1 S.C.R. 309
STATE OF MAHARASHTRA versus KAMANI EMPLOYEES UNION & ORS. — [1974] 1 S.C.R. 108
STATE OF MAHARASHTRA versus LAXMAN CHIMAN NAIK & ANR. — [1974] 1 S.C.R. 299
STATE OF MYSORE AND ORS. versus H. D. KOLKAR — [1974] 1 S.C.R. 858
STATE OF MYSORE versus ANANT VINAYAK PATWARDHAN — [1974] 3 S.C.R. 460
STATE OF MYSORE versus C. R. SESHADRI & ORS. — [1974] 3 S.C.R. 87
STATE OF MYSORE versus R. V. BIDAP — [1974] 1 S.C.R. 589
STATE OF PUNJAB (NOW HARYANA) AND ORS. versus AMAR SINGH AND ANOTHER — [1974] 3 S.C.R. 152
STATE OF PUNJAB AND ANR. versus KHAN CHAND — [1974] 2 S.C.R. 768
STATE OF PUNJAB versus HARI SINGH & ANR. — [1974] 3 S.C.R. 725
STATE OF PUNJAB versus JAGIR SINGH AND ORS. — [1974] 1 S.C.R. 328
STATE OF PUNJAB versus THE GANDHARA TRANSPORT COMPANY (P) LTD AND OTHERS — [1974] 1 S.C.R. 98
STATE OF RAJASTHAN AND ORS. versus SAIJANLAL PANJAWAT & ORS. — [1974] 2 S.C.R. 741
STATE OF RAJASTHAN versus TARACHAND JAIN — [1974] 1 S.C.R. 146
STATE OF TAMIL NADU, ETC versus SITALAKSHMI MILLS, ETC . — [1974] 3 S.C.R. 1
STATE OF U. P. versus HARI PRASAD & OTHERS — [1974] 2 S.C.R. 588
STATE OF U.P versus ZAHOOR AHMAD & ANR — [1974] 1 S.C.R. 344
STATE OF UTIAR PRADESH & ANR. versus JANKI SARAN KAILASH CHANDRA & ANR. — [1974] 1 S.C.R. 31
STATE OF UTTAR PRADESH & ANR. versus ANAND SWARUP — [1974] 2 S.C.R. 188
STATE OF UTTAR PRADESH & ORS. versus SUGHAR SINGH — [1974] 2 S.C.R. 335
STATE OF UTTAR PRADESH versus BANSI DHAR AND OTHERS — [1974] 2 S.C.R. 679
SUDHIR KUMAR MUKHERJEE AND SHAM LAL SHAW versus STATE OF WEST BENGAL — [1974] 1 S.C.R. 737
SUKH RAM versus STATE OF U. P. — [1974] 2 S.C.R. 518
SUPERINTENDENT & REMEMBERANCER OF LEGAL AFFAIRS,WEST BENGAL versus S. K. ROY — [1974] 3 S.C.R. 348
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL versus BIRENDRA CHANDRA CHAKRAVARTY — [1974] 2 S.C.R. 481
SURAJMAL SUROLIA versus THE BAR COUNCIL OF INDIA & OTHERS — [1974] 3 S.C.R. 808
SWANTRAJ & ORS. versus STATE OF MAHARASHTRA — [1974] 3 S.C.R. 287
SWARAJYA LAKSHMI versus G.G.PADMA RAO — [1974] 2 S.C.R. 97
THAKORLAL D. VADGAMA versus THE STATE OF GUJARAT — [1974] 1 S.C.R. 178
THE AMALGAMATED TEA ESTATE CO. LTD. ETC. versus STATE OF KERALA — [1974] 3 S.C.R. 820
THE OFFICIAL TRUSTEE OF WEST BENGAL FOR THE TRUST OF CHITRA DASSI versus C.L.T WEST BENGAL, CALCUTTA — [1974] 2 S.C.R. 583
THE STATE OF GUJARAT AND ANOTHER versus SHRI AMBICA MILLS LTD., AHMEDABAD, ETC. — [1974] 3 S.C.R. 760
TRUSTEES OF PORT OF BOMBAY versus THE PREMIER AUTOMOBILES LTD. AND ANOTHER — [1974] 3 S.C.R. 397
U.P.STATE ELECTRICITY BOARD, LUCKNOW versus THE OFFICIAL LIQUIDATOR LOWER GANGES JAMUNA ELECTRICITY DISTRIBUTING CO. LTD. — [1974] 1 S.C.R. 142
UNION OF INDIA versus MOHAN LAL CAPOOR & OTHERS — [1974] 1 S.C.R. 797
UNION OF INDIA versus RAMAN IRON FOUNDRY — [1974] 3 S.C.R. 556
UNIVERSITY OF KASHMIR AND OTHERS versus MOHD. YASIN AND OTHERS — [1974] 2 S.C.R. 169
UTTAM SINGH versus THE STATE (DELHI ADMINISTRATION) — [1974] 3 S.C.R. 722
V. N. KAMDAR AND ANOTHER versus MUNICIPAL CORPORATION OF DELHI — [1974] 1 S.C.R. 157
VASANT KRISHNARAO PATURKAR & ANR. versus D. R. MAJRAMKAR & OTHERS — [1974] 3 S.C.R. 857
VIJAY KUMAR versus STATE OF PUNJAB — [1974] 2 S.C.R. 701
WESTERN INDIA MATCH COMPANY LTD. versus WORKMEN — [1974] 1 S.C.R. 434
WOOLCOMBERS OF INDIA LTD. versus WOOLCOMBERS WORKERS UNION AND ANOTHER — [1974] 1 S.C.R. 504
WORKMEN OF THE CALCUTTA ELECTRIC SUPPLY CORPORATION LTD. versus CALCUTTA ELECTRIC SUPPLY CORPORATION LTD. — [1974] 1 S.C.R. 138
WORKMEN OF THE STRAW BOARD MANUFACTURING COMPANY LIMITED versus M/S. STRAW BOARD MANUFACTURING COMPANY LIMITED — [1974] 3 S.C.R. 703
WORKMEN versus MANAGEMENT OF DUNLOP RUBBER COMPANY OF INDIA LIMITED — [1974] 1 S.C.R. 228
WORKMEN versus MANAGEMENT OF SIJUA (JHERRIAH) ELECTRIC SUPPLY CO. LTD. — [1974] 1 S.C.R. 760