Supreme Court of India — 1951
41 reported judgments.
Open in Lexace- ANGURBALA MULLICK versus DEBABRATA MULLICK — [1951] 1 S.C.R. 1125
- ARJUN SINGH ALIAS PURAN versus KARTAR SINGH AND OTHERS — [1951] 1 S.C.R. 258
- BADRI NARAIN JHA AND OTHERS versus RAMESHWAR DAYAL SINGH AND OTHERS. — [1951] 1 S.C.R. 153
- BHAGWATI PRASAD SAH AND OTHERS versus DULHIN RAMESHWARI KUER AND ANOTHER — [1951] 1 S.C.R. 603
- BISHUNDEO NARAIN AND ANOTHER versus SEOGENI RAI AND JAGERNATH — [1951] 1 S.C.R. 548
- CHANDRASINGH MANIBHAI AND OTHERS versus SURJIT LAL LADHAMAL CHHABDA — [1951] 1 S.C.R. 221
- COL. D.I. MAC PHERSON versus M. N. APPANNA AND ANOTHER — [1951] 1 S.C.R. 161
- D. STEPHENS versus NOSIBOLLA — [1951] 1 S.C.R. 284
- EASTERN INVESTMENTS LTD. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1951] 1 S.C.R. 594
- FATMA HAJI ALI MOHAMMAD HAJI AND OTHERS versus THE STATE OF BOMBAY — [1951] 1 S.C.R. 266
- IN RE THE DELHI LAWS ACT, 1912, THE AJMER-MERWARA (EXTENSION OF LAWS) ACT, 1947 AND THE PART C STATES (LAWS) ACT, 1950 versus REFERENCE CASE — [1951] 1 S.C.R. 747
- JANARDAN REDDY AND OTHERS versus THE STATE OF HYDERABAD AND OTHERS — [1951] 1 S.C.R. 344
- KARNANI INDUSTRIAL BANK, LIMITED versus THE PROVINCE OF BENGAL AND OTHERS — [1951] 1 S.C.R. 560
- KESHAVAN MADHAVA MENON versus THE STATE OF BOMBAY — [1951] 1 S.C.R. 228
- KUMAR PASHUPATINATH MALIA & ANOTHER versus DEBA PROSANNA MUKHERJEE — [1951] 1 S.C.R. 572
- LOGENDRA NATH JHA & OTHERS versus SHRI POLAILAL BISWAS — [1951] 1 S.C.R. 676
- MANOHAR LAL versus THE STATE — [1951] 1 S.C.R. 671
- MUMMAREDDI NAGI REDDI AND OTHERS versus PITTI DURAIRAJA NAIDU AND OTHERS — [1951] 1 S.C.R. 655
- R.R. CHARI versus THE STATE OF UTTAR PRADESH — [1951] 1 S.C.R. 312
- RAI BRIJ RAJ KRISHNA AND ANOTHER versus S. K. SHAW AND BROTHERS. — [1951] 1 S.C.R. 145
- RAJA BRAJA SUNDAR DEB versus MONI BEHARA AND OTHERS — [1951] 1 S.C.R. 431
- RAM DHAN LAL AND OTHERS versus RADHE SHAM AND OTHERS — [1951] 1 S.C.R. 370
- RAM SINGH versus THE STATE OF DELHI AND ANOTHER — [1951] 1 S.C.R. 451
- RAMJILAL versus INCOME-TAX OFFICER, MOHINDARGARH — [1951] 1 S.C.R. 128
- RAMNANDAN PRASAD NARAYAN SINGH versus MAHANTH KAPILDEO RAM JEE AND ANOTHER — [1951] 1 S.C.R. 138
- RAVULA HARIPRASADA RAO versus THE STATE — [1951] 1 S.C.R. 322
- S. KRISHNAN AND OTHERS versus THE STATE OF MADRAS — [1951] 1 S.C.R. 621
- SANTOSH KUMAR JAIN versus THE STATE — [1951] 1 S.C.R. 303
- SREE SREE ISWAR GOPAL JIEU THAKUR versus PRATAPMAL BAGARIA AND OTHERS — [1951] 1 S.C.R. 332
- SRINIVAS RAM KUMAR versus MAHABIR PRASAD AND OTHERS — [1951] 1 S.C.R. 277
- STATE OF BOMBAY versus NAROTHAMDAS JETHABAI AND ANOTHER — [1951] 1 S.C.R. 51
- STATE OF SERAIKELLA versus UNION OF INDIA AND ANOTHER — [1951] 1 S.C.R. 474
- SUKHDEV SINGH versus MAHARAJA BAHADUR OF GIDHAUR — [1951] 1 S.C.R. 534
- TARA SINGH versus THE STATE — [1951] 1 S.C.R. 729
- TARAPADA DE AND OTHERS versus THE STATE OF WEST BENGAL — [1951] 1 S.C.R. 212
- THE STATE OF BOMBAY AND ANOTHER versus F. N. BALSARA — [1951] 1 S.C.R. 682
- THE STATE OF BOMBAY versus ATMA RAM SRIDHAR VAIDYA — [1951] 1 S.C.R. 167
- THE STATE OF MADRAS versus SRIMATHL CHAMPAKAM DORAIRAJAN — [1951] 1 S.C.R. 525
- THE STATE OF TRIPURA versus THE PROVINCE OF EAST BENGAL UNION OF INDIA — [1951] 1 S.C.R. 1
- THE UNITED COMMERCIAL BANK LTD. versus THEIR WORKMEN — [1951] 1 S.C.R. 380
- V. RAMASWAMI AYYANGAR AND OTHERS versus T. N. V. KAILASA THEVAR — [1951] 1 S.C.R. 292
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