Supreme Court of India — 1999

570 reported judgments.

Open in Lexace

A.K. SINGH AND ORS. versus UTTARAKHAND JAN MORCHA AND ORS. — [1999] 3 S.C.R. 624
A.P. AGGRAWAL versus GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI AND ANR. — [1999] SUPP. 4 S.C.R. 443
A.P. POLLUTION CONTROL BOARD versus PROF. M.V. NA YUDU (RETD.) AND OTHERS — [1999] 1 S.C.R. 235
ADOR SAMIA PRIVATE LIMITED versus PEEKA Y HOLDING LIMITED AND ORS. — [1999] SUPP. 1 S.C.R. 658
AHAMED NASSAR versus STATE OF TAMIL NADU AND ORS. — [1999] SUPP. 3 S.C.R. 657
AHMED BIN SALEM versus STATE OF ANDHRA PRADESH — [1999] 2 S.C.R. 610
AHMEDABAD MUNICIPAL CORPORATION AND ANR. versus NILAYBHAI R. THAKORE AND ANR. — [1999] SUPP. 3 S.C.R. 647
AIRFREIGHT LTD. versus STATE OF KARNATAKA AND ORS. — [1999] SUPP. 1 S.C.R. 22
AJAIB SINGH versus THE SIRHIND COOPERATIVE MARKETING CUM PROCESSING SERVICE SOCIETY LTD. AND ANR. — [1999] 2 S.C.R. 505
AJAY JADHAV versus GOVERNMENT OF GOA AND ORS. — [1999] SUPP. 2 S.C.R. 371
AJIT CHOPRA versus SADHU RAM AND ORS. — [1999] SUPP. 4 S.C.R. 340
AJIT KUMAR RATH versus STATE OF ORISSA — [1999] SUPP. 4 S.C.R. 302
AJIT SINGH AND ORS. versus STATE OF PUNJAB AND ORS. — [1999] SUPP. 5 S.C.R. 195
AJIT SINGH AND ORS. versus THE STATE OF PUNJAB AND ORS. — [1999] SUPP. 2 S.C.R. 521
AKMAL AHMAD versus STATE OF DELHI — [1999] 2 S.C.R. 160
ALL INDIA FEDERATION OF CENTRAL EXCISE versus UNION OF INDIA AND ORS. — [1999] 1 S.C.R. 809
ALLAHABAD BANK ETC. ETC. versus BENGAL PAPER MILLS CO. LTD. AND ORS. — [1999] 2 S.C.R. 750
ALLAHABAD BANK, CALCUTTA versus RADHA KRISHNA MAITY AND ORS. — [1999] SUPP. 2 S.C.R. 290
AMANULLA KHAN KUDEATALLA KHAN PATHAN versus STATE OF GUJARAT AND ORS. — [1999] 3 S.C.R. 807
ANANDRAM CHANDANMAL MUNOT AND ANR. versus BANSILAL CHUNILAL KABRA (SINCE DECEASED) THROUGH LRS AND ORS. — [1999] SUPP. 4 S.C.R. 495
ANIL HADA versus INDIAN ACRYLIC LIMITED — [1999] SUPP. 5 S.C.R. 6
ANIL KUMAR GUPTA AND ORS. versus MUNICIPAL CORPORATION OF DELHI AND ORS. — [1999] SUPP. 4 S.C.R. 553
ANIL R. DESHMUKH versus ONKAR N. WAGH AND ORS. — [1999] 1 S.C.R. 188
APPAREL EXPORT PROMOTION COUNCIL versus AK. CHOPRA — [1999] 1 S.C.R. 117
ARAVINDA PARAMILA WORKS versus COMMISSIONER OF INCOME TAX — [1999] 2 S.C.R. 348
ARUMUGHAM (DEAD) BY LRS. AND ORS. versus SUNDARAMBAL AND ANR. — [1999] 2 S.C.R. 950
ARUN SHANKAR SHUKLA versus STATE OF U.P. AND ORS. — [1999] 3 S.C.R. 1060
ARUN VYAS AND ANR. versus ANITA VYAS — [1999] 3 S.C.R. 719
ARVIND @ PAPPU versus STATE (DELHI ADMINISTRATION) — [1999] 2 S.C.R. 1217
ASHOK GANGADHAR MARATHA versus ORIENTAL INSURANCE CO. LTD. — [1999] SUPP. 2 S.C.R. 202
ASHWANI KUMAR AND ANR. ETC. versus REGIONAL TRANSPORT AUTHORITY, BIKANER AND ANR. — [1999] SUPP. 3 S.C.R. 211
ASHWANI KUMAR MISHRA versus P. MUNIAM BABU AND ORS. — [1999] 2 S.C.R. 518
ASSISTANT COMMISSIONER (INTELLIGENCE) versus M/S. NANDANAM CONSTRUCTION COMPANY — [1999] SUPP. 3 S.C.R. 13
ATLAS EXPORT INDUSTRIES versus KOTAK AND COMPANY — [1999] SUPP. 2 S.C.R. 192
AV. REDDY TRUST AND ORS. versus COMMISSIONER OF WEALTH TAX — [1999] SUPP. 3 S.C.R. 580
AZIZUDDIN versus BOARD OF REVENUE AND ORS. — [1999] 1 S.C.R. 618
B.K.N. PILLAI versus P. PILLAI AND ANR. — [1999] SUPP. 5 S.C.R. 271
BABU VERGHESE AND ORS. versus BAR COUNCIL OF KERALA AND ORS. — [1999] 1 S.C.R. 1121
BABURAO versus MANIKRAO AND ANR. — [1999] 3 S.C.R. 547
BAILOCHAN KARAN versus BASANT KUMARI NAIK AND ANR. — [1999] 1 S.C.R. 345
BALBIR versus STATE OF HARYANA AND ANR. — [1999] SUPP. 4 S.C.R. 120
BALDEV SINGH DHINGRA AND OTHERS versus MADAN LAL GUPTA AND OTHERS — [1999] 1 S.C.R. 377
BALRAJ TANEJA AND ANR. versus SUNIL MADAN AND ANR. — [1999] SUPP. 2 S.C.R. 258
BANK OF INDIA AND ANR. versus DEGALASURYANARAYANA — [1999] 3 S.C.R. 824
BANOLATA MOHAPATRA versus STATE OF ORISSA AND ORS. — [1999] 3 S.C.R. 457
BELAPUR SUGAR AND ALLIED INDUSTRIES LTD. versus COLLECTOR OF CENTRAL EXCISE, AURANGABAD — [1999] 2 S.C.R. 635
BETIBAI AND ORS. versus NATHOORAM AND ORS. — [1999] 1 S.C.R. 1028
BHAGAT RAM (DEAD) versus TEJA SINGH — [1999] 2 S.C.R. 358
BHAGIRATHI JENA versus BOARD OF DIRECTORS, O.S.F.C. AND ORS. — [1999] 2 S.C.R. 354
BHAGWAN RAMA SHINDE GOSAI AND ORS. versus STATE OF GUJARAT — [1999] 3 S.C.R. 545
BHARAT BARREL AND DRUM MANUFACTURING CO. versus AMIN CHAND PEYARELAL — [1999] 1 S.C.R. 704
BHARAT BHUSHAN BANSAL versus U.P. SMALL INDUSTRIES CORPORATION LTD., KANPUR — [1999] 1 S.C.R. 181
BHASKAR @ PRABASKAR AND ORS. versus STATE REPRESENTED BY INSPECTOR OF POLICE, VELLORE TALUK POLICE STATION, VELLORE — [1999] SUPP. 3 S.C.R. 114
BILESHWAR KHAN UDYOG KHEDUT SHAHAKARI MANDALI LTD. ETC. versus UNION OF INDIA AND ANOTHER — [1999] 1 S.C.R. 569
BINA MURLIDHAR HEMDEV AND ORS. versus KANHAIYALAL LAKRAM HEMDEV AND ORS. — [1999] 3 S.C.R. 677
BODDU NARAYANAMMA versus SRI VENKATARAMA ALUMINIUM CO. AND ORS. — [1999] SUPP. 3 S.C.R. 20
BRIJ RAJ SINGH (DEAD) BY LRS. AND ORS. versus SEWAK RAM AND ANR. — [1999] 2 S.C.R. 779
C. GANGACHARAN versus C. NARAYANAN — [1999] SUPP. 5 S.C.R. 332
C.K. RAVEENDRAN versus STATE OF KERALA — [1999] SUPP. 5 S.C.R. 140
CALCUTTA MUNICIPAL CORPORATION versus PAWAN K. SARAF AND ANR. — [1999] 1 S.C.R. 74
CAPT. M. PAUL ANTHONY versus BHARAT GOLD MINES LTD. AND ANR. — [1999] 2 S.C.R. 257
CENTRAL BANK OF INDIA AND ANR. versus SAXONS FARMS AND ORS. — [1999] SUPP. 3 S.C.R. 534
CENTRAL BUREAU OF INVESTIGATION ETC. versus V.K. SEHGAL AND ANR. — [1999] SUPP. 3 S.C.R. 570
CHAIRMAN, GRID CORPORATION OF ORISSA LTD. (GRIDCO) AND ORS. versus SMT. SUKAMANI DAS AND ANR. ETC. — [1999] SUPP. 2 S.C.R. 458
CHANDRA KISHORE JHA versus MAHAVIR PRASAD AND ORS. — [1999] SUPP. 2 S.C.R. 754
CHERIYAN SOSAMMA AND ORS. versus SUNDARESAN PILLAI SARASWATHY AMMA AND ORS. — [1999] 1 S.C.R. 172
CHIEF EXECUTIVE OFFICER versus SURENDERA KUMAR VAKIL AND ORS. — [1999] 2 S.C.R. 118
COASTAL CHEMICALS LTD. ETC. versus COMMERCIAL TAX OFFICER, A.P. AND ORS. ETC. — [1999] SUPP. 3 S.C.R. 694
COLGATE PALMOLIVE (INDIA) LTD. versus HINDUSTAN LEVER LTD. — [1999] SUPP. 1 S.C.R. 560
COLLECTOR OF CENTRAL EXCISE, BARODA versus M/S. COTSPUN LTD. — [1999] SUPP. 3 S.C.R. 184
COLLECTOR OF CENTRAL EXCISE, GUNTUR versus M/S ARUNA STRAW BOARDS (P) LTD. — [1999] SUPP. 1 S.C.R. 529
COLLECTOR OF CENTRAL EXCISE, PUNE ETC. ETC. versus DAI ICHI KARKARIA LTD. ETC. ETC. — [1999] SUPP. 1 S.C.R. 360
COLLECTOR OF CUSTOMS versus M/S. MODI RUBBER LTD. — [1999] SUPP. 5 S.C.R. 124
COMMISSIONER OF INCOME TAX versus KASTURI AND SONS LTD. — [1999] 1 S.C.R. 1207
COMMISSIONER OF INCOME TAX versus SIRPUR PAPER MILLS ETC. ETC. — [1999] 2 S.C.R. 10
COMMISSIONER OF INCOME TAX, BANGALORE versus VENKATESWARA HATCHERIES (P) LTD. ETC. ETC. — [1999] 2 S.C.R. 177
COMMISSIONER OF INCOME TAX, CALCUTTA versus SUGAULI SUGAR WORKS {P) LTD. — [1999] 1 S.C.R. 400
COMMISSIONER OF INCOME TAX, DELHI versus BHARAT CARBON AND RIBBON MFG. CO. (P) LTD. — [1999] SUPP. 1 S.C.R. 492
COMMISSIONER OF INCOME TAX, KARNATAKA versus STERLING FOODS, MANGALORE — [1999] 2 S.C.R. 699
COMMISSIONER OF INCOME TAX, KERALA versus ASSOCIATED FIBRE AND RUBBER INDUSTRIES (P) LTD — [1999] 1 S.C.R. 375
COMMISSIONER OF INCOME TAX, LUDHIANA versus OM PRAKASH — [1999] 3 S.C.R. 1186
COMMISSIONER OF INCOME TAX, SHILLONG versus TARAJAN TEA CO. (P) LTD. — [1999] 1 S.C.R. 396
COMMISSIONER OF INCOME-TAX TRIVANDRUM versus RELISH GOODS — [1999] 1 S.C.R. 992
COMMISSIONER OF SALES TAX AND ANR. versus M/S. P.T. ENTERPRISES AND ANR. — [1999] SUPP. 5 S.C.R. 186
COMMISSIONER OF SALES TAX versus INDUSTRIAL COAL ENTERPRISES — [1999] 1 S.C.R. 871
COMMON CAUSE, A REGISTERED SOCIETY versus UNION OF INDIA & ORS. — [1999] 3 S.C.R. 1279
D.RAMACHANDRAN versus R.V. JANAKIRAMAN AND ORS. — [1999] 1 S.C.R. 983
DADARAO AND ANR. versus RAMRAO AND ORS. — [1999] SUPP. 4 S.C.R. 356
DALMIA CEMENT LTD., RAJASTHAN versus COMMISSIONER OF INCOME TAX, NEW DELHI — [1999] 2 S.C.R. 735
DANDU LAKSHMI REDDY versus STATE OF ANDHRA PRADESH — [1999] SUPP. 1 S.C.R. 535
DATTARAM S. VICHARE . versus THUKARAM S. VICHARE AND ORS. — [1999] SUPP. 1 S.C.R. 404
DATTATRAYA LAXMAN KAMBLE versus ABDUL RASUL MOULIALI KOTKUNE AND ANR. — [1999] 2 S.C.R. 912
DAVIS versus SEBASTIAN — [1999] SUPP. 1 S.C.R. 612
DELHI ADMINISTRATION versus GURDIP SINGH UBAN AND ORS. ETC. — [1999] SUPP. 1 S.C.R. 650
DELHI DEVELOPMENT AUTHORITY versus SKIPPER CONSTRUCTLON CO. (P) LTD. AND ORS. — [1999] SUPP. 5 S.C.R. 512
DELHI ELECTRIC SUPPLY UNDERTAKING versus BASANTI DEVI AND ANR. — [1999] SUPP. 3 S.C.R. 219
DELTA INTERNATIONAL LTD. versus SHYAM SUNDER GANERIWALLA AND ANR. — [1999] 2 S.C.R. 541
DENTAL COUNCIL OF INDIA AND ANR. ETC. versus DR. H.R. PREM SACHDEVA AND ORS. ETC. — [1999] SUPP. 4 S.C.R. 1
DIPTI PRAKASH BANERJEE versus SATVENDRA NATH BOSE NATIONAL CENTRE FOR BASIC SCIENCES, CALCUTTA AND OTHERS. — [1999] 1 S.C.R. 532
DIVISIONAL LEVEL COMMITTEE AND ANR. versus HARSWARUP DRUM UDYOG — [1999] 1 S.C.R. 336
DR. (MRS.) SANDHYA JAIN versus DR. SUBHASH GARG AND ANR. — [1999] SUPP. 4 S.C.R. 12
DR. NARAYAN SHARMA AND ANR. ETC. versus DR. PANKAJ KR. LEHKAR AND ORS. ETC. — [1999] SUPP. 4 S.C.R. 364
DR. PREETI SRIVASTAVA AND ANR. ETC. ETC. versus THE STATE OF MADHYA PRADESH AND ORS. — [1999] SUPP. 1 S.C.R. 249
DR. UMA AGRAWAL versus STATE OF U.P. AND ANR — [1999] 2 S.C.R. 42
DWARAKA DAS versus STATE OF MADHYA PRADESH AND ANR. — [1999] 1 S.C.R. 524
DWARIKA PRASAD SATPATHY versus BIDYUT PRAVA DIXIT AND ANR. — [1999] SUPP. 3 S.C.R. 684
E.I.D. PARRY (I) LTD. versus ASST. COMMR. OF COMMERCIAL TAXES AND ANR. — [1999] SUPP. 5 S.C.R. 466
EASTERN CHEMICAL AND MINERALS versus COMMISSIONER OF INCOME TAX — [1999] 1 S.C.R. 948
EICHER MOTORS LTD. AND ANR. versus UNION OF INDIA AND ORS. ETC. — [1999] 1 S.C.R. 295
ELECTION COMMISSION OF INDIA AND ANR. versus DR. MANMOHAN SINGH AND ORS. — [1999] SUPP. 5 S.C.R. 70
EXECUTIVE ENGINEER, DHANKANAL MINOR IRRIGATION DIVISION, ORISSA versus N.C. BUDHIRAJ (DEAD) BY LRS. ETC. — [1999] SUPP. 4 S.C.R. 230
FEDERATION OF CUSTOMS HOUSE AGENTS ASSOCIATION AND ORS. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1996] SUPP. 3 S.C.R. 548
FERRO ALLOYS CORPN. LTD. AND ANR. versus UNION OF INDIA AND ORS. — [1999] 2 S.C.R. 49
FOOD CORPORATION OF INDIA versus SREEKANTH TRANSPORT — [1999] 3 S.C.R. 699
G. GOVINDAN versus NEW INDIA ASSURANCE CO. LTD. AND ORS. — [1999] 2 S.C.R. 476
GANGANAGAR ZILA DUGDH UTPADAK SAHKARI SANGH LTD. AND ANR. versus PRIYANKA JOSHI AND ANR. — [1999] 3 S.C.R. 968
GARDEN SILK MILLS LTD. AND ANR. ETC. ETC. versus UNION OF INDIA AND ORS . — [1999] SUPP. 3 S.C.R. 295
GENERAL INSURANCE CORPORATION OF INDIA versus COMMISSIONER OF INCOME TAX BOMBAY — [1999] SUPP. 2 S.C.R. 742
GITHA HARIHARAN AND ANR . versus RESERVE BANK OF INDIA AND ANR. — [1999] 1 S.C.R. 669
GOVERNMENT OF KARNATAKA versus C. DINAKAR AND ORS. — [1999] 3 S.C.R. 708
GOVT. OF INDIA AND ORS. versus COURT LIQUIDATORS EMPLOYEES ASSOCIATION AND ORS. — [1999] SUPP. 2 S.C.R. 62
GRAPHITE INDIA LTD. AND ANR. versus DURGAPUR PROJECTS LTD. AND ANR. — [1999] SUPP. 2 S.C.R. 16
GUJARAT STEEL TUBE CO. LTD. versus VIRCHANDBHAI B. SHAH AND ORS. — [1999] SUPP. 3 S.C.R. 624
GURDEEP SINGH @ DEEP versus THE STATE (DELHI ADMN.) — [1999] SUPP. 2 S.C.R. 693
GURMEJ SINGH AND ANR. versus STATE OF PUNJAB AND ORS. — [1999] 1 S.C.R. 1000
H.D. REVANNA versus G. PUTTASWAMY AND ORS. — [1999] 1 S.C.R. 198
H.S. CHANDRA SHEKARA CHARI versus THE DIVISIONAL CONTROLLER, KSRTC AND ANR. — [1999] 2 S.C.R. 284
H.V. JAYARAM versus THE INDUSTRIAL CREDIT AND INVESTMENT CORPN. OF INDIA LTD. AND ORS. ETC. — [1999] SUPP. 5 S.C.R. 336
HABIBUNNISA BEGUM AND ORS. versus G. DORAIKANNU CHETTIAR (D) BY LRS. AND ORS. — [1999] SUPP. 4 S.C.R. 473
HANDLOOM HOUSE ERNAKULAM versus REGIONAL DIRECTOR, ESI — [1999] 2 S.C.R. 943
HARENDRA H. MEHTA AND ORS. versus MUKESH H. MEHTA AND ORS. — [1999] 3 S.C.R. 562
HARI SINGH versus KANHAIYA LAL — [1999] SUPP. 2 S.C.R. 216
HARIDAS PARSEDIA versus URMILA SHAKYAND ORS. — [1999] SUPP. 4 S.C.R. 476
HARSH PRATAP SISODIA versus UNION OF INDIA AND ORS. — [1999] 1 S.C.R. 466
HARYANA TELECOM LTD. versus STERLITE INDUSTIRES (INDIA) LTD. — [1999] 3 S.C.R. 861
HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH REGISTRAR versus SARNAM SINGH AND ANR. — [1999] SUPP. 5 S.C.R. 344
HIGH COURT OF JUDICATURE AT BOMBAY, THROUGH ITS REGISTRAR versus SHASHIKANT S. PATIL AND ANR. — [1999] SUPP. 4 S.C.R. 205
HIMACHAL PRADESH STATE ELECTRICITY BOARD versus R.J. SHAH AND COMPANY — [1999] 2 S.C.R. 643
HINDU PUBLIC AND ANR. versus RAJDHANI PUJA SAMITHEE AND ORS. — [1999] 1 S.C.R. 635
HINDUSTAN AERONAUTICS LTD. ETC. versus REGISTERING AUTHORITY AND ORS. — [1999] SUPP. 2 S.C.R. 296
HINDUSTAN CONSTRUCTION CO. LTD. versus STATE OF BIHAR AND ORS. — [1999] SUPP. 3 S.C.R. 554
HUSSAIN versus STATE OF KERALA — [1999] SUPP. 4 S.C.R. 189
HYDERABAD ASBESTOS CEMENT PRODUCTS AND ANR. versus UNION OF INDIA AND ORS. — [1999] SUPP. 5 S.C.R. 155
HYDERABAD INDUSTRIES LTD. AND ANR. versus UNION OF INDIA AND ORS. — [1999] 3 S.C.R. 471
HYDERABAD KARNATAKA EDUCATION SOCIETY versus REGISTRAR OF SOCIETIES AND ORS. — [1999] SUPP. 5 S.C.R. 161
I.R. COELHO (DEAD) BY LRS. ETC. versus THE STATE OF TAMIL NADU ETC. — [1999] SUPP. 2 S.C.R. 394
INDIAN AIRPORTS EMPLOYEES UNION versus RANJAN CHATERJEE AND ANR. — [1999] 1 S.C.R. 326
INDIAN LABOUR CO-OPERATIVE SOCIETY LTD. AND ANR versus UNION OF INDIA AND ORS. — [1999] 3 S.C.R. 971
INDIAN PETROCHEMICALS CORPN. LTD. AND ANR. versus SHRAMIK SENA AND ORS . — [1999] 2 S.C.R. 532
INDIAN PETROCHEMICALS CORPN. LTD. AND ANR. versus SHRAMIK SENA AND ORS. — [1999] 2 S.C.R. 539
INDIAN PETROCHEMICALS CORPORATION LTD. AND ANR. versus SHRAMIK SENA AND ORS. — [1999] SUPP. 1 S.C.R. 47
INDIRA SAWHNEY versus UNION OF INDIA AND ORS. — [1999] SUPP. 5 S.C.R. 229
INDUSTRIAL CREDIT & INVESTMENT CORPORATION OF INDIA LTD. AND ORS. versus KARNATAKA BALL BEARINGS CORPN. LTD. AND ORS. — [1999] SUPP. 2 S.C.R. 133
ISHWAR DASS JAIN (DEAD) THROUGH L.RS. versus SOHAN LAL (DEAD) BY L.RS. — [1999] SUPP. 5 S.C.R. 24
ISWAR BHAI C. PATEL@ BACHU BHAI PATEL versus HARIHAR BEHARA AND ANR. — [1999] 1 S.C.R. 1097
J. JAYALALITHA ETC. ETC. versus UNION OF INDIA AND ANR. — [1999] 3 S.C.R. 653
J. JERMONS versus ALIAMMAL AND ORS. — [1999] SUPP. 1 S.C.R. 467
JAGDISH DUTT AND ANR. versus DHARAM PAL AND ORS. — [1999] 2 S.C.R. 576
JAI KARAN versus STATE OF (N.C.T. OF DELHI) — [1999] SUPP. 3 S.C.R. 200
JAI KUMAR versus STATE OF M.P. — [1999] 3 S.C.R. 426
JAIN BROTHERS AND ANR. versus UNION OF INDIA AND ORS. — [1999] 3 S.C.R. 1026
JASBIR SINGH versus LT. GOVERNOR, DELHI AND ANR. — [1999] 2 S.C.R. 706
JATINDER PAL SINGH AND ORS. ETC. ETC versus STATE OF PUNJAB — [1999] SUPP. 2 S.C.R. 585
JEET MOHINDER SINGH versus HARMINDER SINGH JASSI — [1999] SUPP. 4 S.C.R. 33
JIWAN DASS versus STATE OF HARYANA — [1999] 1 S.C.R. 922
JNANEDAYA YOGAM AND ANR. versus K.K. PANKAJAKSHY AND ORS. — [1999] SUPP. 4 S.C.R. 216
JOGENDRA NAHAK AND ORS. versus STATE OF ORISSA AND ORS. — [1999] SUPP. 1 S.C.R. 39
K LEELAVATHY BAI AND ORS. versus P.V. GANGADHARAN AND ORS. — [1999] 1 S.C.R. 1197
K. BHAGIRATHI G. SHENOY AND ORS. versus K.P. BALLAKURAYA AND ANR. — [1999] 2 S.C.R. 438
K. BHASKARAN versus SANKARAN VAIDHYAN BALAN AND ANR. — [1999] SUPP. 3 S.C.R. 271
K. KARUPPANNAN versus SECRETARY TO THE GOVERNMENT OF TAMIL NADU AND ORS. — [1999] 2 S.C.R. 998
K. RAMAKRISHNAN UNNITHAN versus STATE OF KERALA — [1999] 1 S.C.R. 1222
K. VENKATACHALAM versus A. SWAMICKAN AND ANR. — [1999] 2 S.C.R. 859
K.C. SINGH DEO versus NILADRI SAHU (DEAD) BY LRS. AND ORS. — [1999] 3 S.C.R. 538
K.NARENDRA versus RIVIERA APARTMENTS (P) LTD. — [1999] 3 S.C.R. 777
K.R. PATEL (DEAD) THROUGH L.RS. versus COMMISSIONER OF INCOME TAX — [1999] SUPP. 2 S.C.R. 44
K.S. SATYANARAYANA versus V.R. NARAYANA RAO — [1999] 3 S.C.R. 1213
K.S. SUBBIAH PILLAI versus THE COMMISSIONER OF INCOME TAX — [1999] 1 S.C.R. 980
KALAVAKURTI VENKATA SUBBAIAH versus BALA GURAPPAGARI GURVI REDDY — [1999] SUPP. 1 S.C.R. 75
KALEM TUMBA versus STATE OF MAHARASHTRA AND ANR. — [1999] SUPP. 2 S.C.R. 670
KALPAVRUKSHA CHARITABLE TRUST versus TOSHNIWAL BROTHERS (BOMBAY) PVT. LTD. AND ANR. — [1999] SUPP. 3 S.C.R. 619
KAMMARI BRAHMIAH AND ORS. versus PUBLIC PROSECUTOR, HIGH COURT OF AP . — [1999] 1 S.C.R. 361
KAPILDEO PRASAD SAH AND ORS. versus STATE OF BIHAR AND ORS. — [1999] SUPP. 1 S.C.R. 725
KERALA STATE ELECTRICITY BOARD AND ANR. versus VALSALA K. AND ANR. ETC. ETC. — [1999] SUPP. 2 S.C.R. 657
KESHAB NARAYAN BANERJEE AND ORS. versus THE STATE OF BIHAR — [1999] SUPP. 5 S.C.R. 394
KISHAN LAL versus STATE OF RAJASTHAN — [1999] SUPP. 1 S.C.R. 517
KISHORI versus STATE (NCT) OF DELHI — [1999] SUPP. 5 S.C.R. 494
KOCHUNJU NAIR versus KOSHY ALEXANDER AND ORS. — [1999] 2 S.C.R. 169
KOLI CHUNILAL SAVJI AND ANR. versus STATE OF GUJARAT — [1999] SUPP. 3 S.C.R. 284
KONDETI SURYANARAYANA AND ORS. versus PINNINTHI SESHAGIRI RAO — [1999] SUPP. 4 S.C.R. 389
KONDIBA DAGADU KADAM versus SAVITRIBAL SOPAN GUJAR AND ORS. — [1999] 2 S.C.R. 728
KRISHNA MOHINI versus MOHINDER NATH SOFAT — [1999] SUPP. 4 S.C.R. 76
L.C. GOYAL versus MRS. SURESH JOSHI AND ORS. — [1999] 1 S.C.R. 1018
LABANYA NEOGI THROUGH LRS., POWER OF ATTORNEY HOLDER SHRI DR. SUBHASIS NEOGI versus W.B. ENGINEERING COMPANY — [1999] SUPP. 2 S.C.R. 228
LACHMAN DAS ARORA versus GANESHI LAL AND ORS — [1999] SUPP. 2 S.C.R. 174
LADU RAM versus GANESH LAL — [1999] SUPP. 1 S.C.R. 390
LAGHU UDYOG BHARATI AND ANR. versus UNION OF INDIA AND ORS. — [1999] 3 S.C.R. 1199
LAL CHAND AND ANR. versus DISTRICT JUDGE AGRA AND ORS. — [1999] SUPP. 2 S.C.R. 664
LAL WOOLEN AND SILK MILLS (P) LTD. AMRITSAR versus THE COLLECTOR OF CENTRAL EXCISE, CHANDIGARH — [1999] 2 S.C.R. 640
LATA CONSTRUCTION AND ORS. versus DR. RAMESHCHANDRA RAMNIKLAL SHAH AND ANR. — [1999] SUPP. 1 S.C.R. 412
LEELA RAM (D) THROUGH DULI CHAND versus STATE OF HARYANA AND ANR. — [1999] SUPP. 3 S.C.R. 435
LOKMATNEWSPAPERS PVT. LTD. versus SHANKAR PRASAD — [1999] 3 S.C.R. 907
M. KRISHNA versus STATE OF KARNATAKA — [1999] 1 S.C.R. 780
M.C. MEHTA versus UNION OF INDIA AND ORS. RE: INDER MOHAN BENSIWAL RE: BHARAT PETROLEUM CORPORATION LTD — [1999] 3 S.C.R. 1173
M.C.MEHTA versus UNION OF INDIA AND ORS. RE:AIRPORTS AUTHORITY OF INDIA LTD. — [1999] 3 S.C.R. 1031
M.C.MEHTA versus UNION OF INDIA AND ORS. — [1999] SUPP. 2 S.C.R. 124
M.I. BUILDERS PVT. LTD. versus RADHEY SHAYAM SAHU AND OTHERS — [1999] 3 S.C.R. 1066
M.R.F. LTD. versus JAGDISH LAL AND ANR. — [1999] 2 S.C.R. 1089
M.RAMACHANDRAN versus GOVIND BALLABH AND ORS. — [1999] SUPP. 3 S.C.R. 38
M.S. AHLAWAT versus STATE OF HARYANA AND ANR. — [1999] SUPP. 4 S.C.R. 160
M/S AROSAN ENTERPRISES LTD. versus UNION OF INDIA AND ANR. — [1999] SUPP. 2 S.C.R. 621
M/S CIPLA LTD. AND ORS. versus RIPU DAMAN BHANOT AND ANR. — [1999] 2 S.C.R. 582
M/S COROMANDAL FERTILISERS LTD. versus COLLECTOR OF CUSTOMS — [1999] SUPP. 5 S.C.R. 329
M/S INDIA PHOTOGRAPHIC CO. LTD. versus H.D. SHOURIE — [1999] SUPP. 1 S.C.R. 9
M/S NIRULAS CORNER HOUSE PVT. LTD. versus COLLECTOR OF CUSTOMS, BOMBAY — [1999] 2 S.C.R. 919
M/S RAWALMAL NARAINDAS AND SONS versus B. AMARNATH AND ANR. — [1999] 2 S.C.R. 523
M/S SARDAR CONSTRUCTION CO. versus STATE OF GUJARAT — [1999] 1 S.C.R. 233
M/S STYLE (DRESS LAND) ETC. ETC. versus UNION TERRITORY,CHANDIGARH AND ANR. — [1999] SUPP. 1 S.C.R. 591
M/S. ADITYA MINERALS PVT. LTD. versus COMMISSIONER OF INCOME TAX, ANDHRA PRADESH — [1999] SUPP. 2 S.C.R. 233
M/S. AMERICAN REMEDIES PVT. LTD. AND ANR. versus GOVT. OF ANDHRA PRADESH AND ANR. — [1999] 1 S.C.R. 63
M/S. B.R. ENTERPRISES ETC. ETC. versus STATE OF U.P. AND ORS. ETC. ETC. — [1999] 2 S.C.R. 1111
M/S. BAGHOPURI M.M SAMBAI SAMITI versus STTE OF ASSAM AND OTHERS — [1999] 2 S.C.R. 275
M/S. BHOR INDUSTRIES LTD. versus THE COLLECTOR OF CENTRAL EXCISE, BOMBAY — [1999] SUPP. 4 S.C.R. 132
M/S. BIRLA CORPORATION LTD. versus STATE OF RAJASTHAN AND ORS. — [1999] 1 S.C.R. 996
M/S. CONTINENTAL CHEMICALS LTD. versus SALES TAX OFFICER AND ANR. — [1999] 1 S.C.R. 340
M/S. ELECTRONICS CORPORATION OF INDIA LTD. ETC. ETC. versus SECRETARY, REVENUE DEPARTMENT, GOVT. OF ANDHRA PRADESH AND ORS. ETC. ETC. — [1999] 2 S.C.R. 1078
M/S. FORAGE AND CO.(OF LUSHALA) versus MUNICIPAL CORPN. OF GREATER BOMBAY AND ORS. — [1999] SUPP. 4 S.C.R. 184
M/S. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE NOW CALLED I.C.D.S. LTD. versus SMT. SMITHABEN H. PATEL AND OTHERS — [1999] 1 S.C.R. 555
M/S. K. DAMODARASAMY NAIDU AND BROS. ETC. ETC. versus THE STATE OF TAMIL NADU AND ANR. ETC. ETC. — [1999] SUPP. 3 S.C.R. 597
M/S. M.K. SHAH ENGINEERS AND CONTRACTORS versus STATE OF MADHYA PRADESH — [1999] 1 S.C.R. 419
M/S. MARSHALL SONS AND CO. (I) LTD. versus M/S SAHI ORETANS (P) LTD. AND ANR. — [1999] 1 S.C.R. 311
M/S. MOTIRAM TOLARAM AND ANR. ETC. ETC. versus THE UNION OF INDIA AND ANR. — [1999] SUPP. 1 S.C.R. 82
M/S. OMPARKASH SHIVPRAKASH versus K.I. KURIAKOSE AND ORS. — [1999] SUPP. 4 S.C.R. 269
M/S. SARASWATI INDUSTRIAL SYNDICATE LTD. versus THE COMMISSIONER OF INCOME TAX, HARYANA, ROHTAK — [1999] 1 S.C.R. 974
M/S. SIL IMPORT, USA versus M/S. EXIM AIDES SILK EXPORTERS, BANGALORE — [1999] 2 S.C.R. 958
M/S. SURANA STEELS PVT. LTD. ETC. ETC. versus THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS. — [1999] 2 S.C.R. 589
M/S. V.V.S. SUGARS ETC. ETC. versus GOVT. OF ANDHRA PRADESH AND ORS. — [1999] 2 S.C.R. 925
MADAN MOHAN CHOUDHARY versus STATE OF BIHAR — [1999] 1 S.C.R. 596
MAHANT RAM PRAKASH DASS versus RAMESH CHANDRA AND ORS. — [1999] SUPP. 4 S.C.R. 148
MAHARAJA CHINTAMANI SARAN NATH SAHDEO versus STATE OF BIHAR AND ORS. — [1999] SUPP. 3 S.C.R. 518
MAHARASHTRA GIRNI KAMGAR UNION versus S. BHATTACHARJI AND ORS. — [1999] SUPP. 2 S.C.R. 89
MAHENDRA PAL versus RAM DASS MALANGER AND ORS. — [1999] SUPP. 4 S.C.R. 170
MAKHAN LAL GOKUL CHAND versus THE ADMINISTRATOR, UNION TERRITORY OF DELHI AND ANR. — [1999] SUPP. 4 S.C.R. 360
MAKTOOL SINGH versus STATE OF PUNJAB — [1999] 1 S.C.R. 1156
MALIK BROTHERS versus NARENDRA DADHICH AND ORS. — [1999] SUPP. 1 S.C.R. 732
MAMO AND ANR. versus COMMITTEE OF MANAGEMENT SHRI GURDWARA SAHIB AND ORS. — [1999] SUPP. 5 S.C.R. 117
MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION ETC. versus KSRTC STAFF AND WORKERS FEDERATION AND ANR. ETC. — [1999] 1 S.C.R. 733
MANAGEMENT OF M.C.D. versus PREM CHAND GUPTA AND ANR. — [1999] SUPP. 5 S.C.R. 403
MANJU RAMESH NAHAR ETC. versus UNION OF INDIA AND OTHERS — [1999] 2 S.C.R. 342
MANOHAR LAL @ MUNNA AND ANR. versus THE STATE (N.C.T. OF DELHI) — [1999] SUPP. 5 S.C.R. 506
MANOHAR M. GALANI versus ASHOK N. ADVANI — [1999] SUPP. 4 S.C.R. 458
MANOJ versus STATE OF MADHYA PRADESH — [1999] 2 S.C.R. 402
MANOJ@ BHAU AND ORS. versus STATE OF MAHARASHTRA — [1999] 2 S.C.R. 487
MANZOOR AHMED MARGRAY ETC. versus GULAM HASSAN ARAM AND ORS. — [1999] SUPP. 3 S.C.R. 380
MARY ANGEL AND ORS. versus STATE OF TAMIL NADU — [1999] 3 S.C.R. 594
MATHEW M. THOMAS AND ORS. versus COMMISSIONER OF INCOME TAX — [1999] 1 S.C.R. 651
MATHURAM AGRAWAL versus STATE OF MADHYA PRADESH — [1999] SUPP. 4 S.C.R. 195
MEENA JAYENDRA THAKUR versus UNION OF INDIA AND ORS. — [1999] SUPP. 3 S.C.R. 98
MGMT OF THANJAVUR TEXTILES LTD. versus B. PURUSHOTHAM AND ORS. — [1999] 1 S.C.R. 1150
MISHRI LAL (DEAD) BY LRS. versus DHIRENDRA NATH (DEAD) BY LRS. AND ORS. — [1999] 2 S.C.R. 453
MITRANGSHU ROY CHOUDHARY AND ORS. versus UNION OF INDIA AND ORS. — [1999] 2 S.C.R. 683
MOHAMMED KUNJU AND ANR. versus STATE OF MAHARASHTRA — [1999] SUPP. 4 S.C.R. 247
MOHAN SINGH AND ANR. versus STATE OF M.P. — [1999] 1 S.C.R. 276
MOHD. ALI versus AZAD MOHD. — [1999] SUPP. 2 S.C.R. 199
MOHD. ANWAR versus STATE OF DELHI — [1999] SUPP. 5 S.C.R. 485
MOLAI AND ANR. versus STATE OF MADHYA PRADESH — [1999] SUPP. 4 S.C.R. 104
MR. FAZALUR REHMAN AND ORS. versus THE STATE OF U.P. AND ORS. — [1999] SUPP. 2 S.C.R. 654
MR. FRANCE B. MARTINS AND ANR. versus MRS. MAFAIDA MARIA TERESA RODRIGUES — [1999] SUPP. 1 S.C.R. 685
MR. JUSTICE DEOKI NANDAN AGARWALA versus UNION OF INDIA AND ANR. — [1999] 2 S.C.R. 1074
MR. NAND LAL BALWANI versus NO — [1999] 1 S.C.R. 937
MUDIGONDA CHANDRA MOULI SASTRY versus BHIMANEPALLI BIKSHALU AND ORS. — [1999] SUPP. 1 S.C.R. 69
MUJEEB AND ANR. versus STATE OF KERALA — [1999] SUPP. 5 S.C.R. 16
MUKESH KUMAR AND ORS. versus COL. HARBANS WARAICH AND ORS. — [1999] SUPP. 4 S.C.R. 141
MUNNALAL AGARWAL versus JAGDISH NARAIN AND ORS — [1999] SUPP. 4 S.C.R. 453
MYSORE MINERALS LTD., M.G. ROAD, BANGALORE versus COMMISSIONER OF INCOME TAX, KARNATAKA, BANGALORE — [1999] SUPP. 2 S.C.R. 182
N.K. OGLE versus SANWALDAS @ SANWALMAL AHUJA — [1999] 1 S.C.R. 1233
N.S. GIRI versus CORPORATION OF CITY OF MANGALORE & ORS. — [1999] 3 S.C.R. 771
NAGPUR IMPROVEMENT TRUST versus YADAORAO JAGANNATH KUMBHARA AND 10 ORS. — [1999] SUPP. 1 S.C.R. 452
NARENDER SINGH versus MALA RAM AND ORS. — [1999] SUPP. 2 S.C.R. 438
NARESH KUMARI (DEAD) BY LRS. AND ANOTHER versus SHAKSHI LAL (DEAD) BY LRS. AND ANOTHER — [1999] 1 S.C.R. 438
NARMADA BACHAO ANDOLAN versus UNION OF INDIA AND ORS. — [1999] SUPP. 4 S.C.R. 5
NATIONAL ENGINEERING INDUSTRIES LTD. versus STATE OF RAJASTHAN AND ORS. — [1999] SUPP. 5 S.C.R. 87
NAZIM ALI AND ORS. versus ANJUMAN ISLAMIA CHHATARPUR AND ORS. — [1999] 1 S.C.R. 516
NEPC MICON LTD. AND ORS. versus MAGMA LEASING LTD. — [1999] 2 S.C.R. 932
NEW INDIA ASSURANCE CO. LTD. versus SMT. SITA BAI AND ORS — [1999] SUPP. 2 S.C.R. 304
NEW INDIA ASSURANCE COMPANY versus SHRI SATPAL SINGH AND ORS. — [1999] SUPP. 5 S.C.R. 149
NIRMAL SINGH AND ANR. versus STATE OF HARYANA — [1999] 2 S.C.R. 1
NORTHERN PLASTICS LTD. (NOW MERGED WITH A CONSOLIDATED PHOTO AND FINVEST LTD.) versus COLLECTOR OF CUSTOMS AND CENTRAL EXCISE — [1999] SUPP. 2 S.C.R. 679
NOTIFIED AREA COMMITTEE NANGAL TOWNSHIP versus BHAKRA MANAGEMENT BOARD, CHANDIGARH AND ORS. — [1999] SUPP. 1 S.C.R. 17
OBEROI HOTEL PVT. LTD. versus COMMISSIONER OF INCOME TAX — [1999] 1 S.C.R. 955
OIL AND NATURAL GAS COMMISSION versus M/S M.C. CLELLAND ENGINEERS S.A. — [1999] 2 S.C.R. 830
OLYMPUS SUPERSTRUCTURES PVT. LTD. versus MEENA VIJAY KHETAN AND ORS. — [1999] 3 S.C.R. 490
OM PRAKASH AGARWAL AND ORS. versus BATARA BEHERA AND ORS. — [1999] 1 S.C.R. 969
OM PRAKASH versus STATE OF HARYANA — [1999] 1 S.C.R. 794
ORIENTAL INSURANCE CO. LTD. versus SAMA YANALLUR PRIMARY AGRICULTURAL COOP. BANK — [1999] SUPP. 4 S.C.R. 329
ORIENTAL INSURANCE CO. LTD. versus SONY CHERIAYAN — [1999] SUPP. 1 S.C.R. 622
ORISSA STATE WAREHOUSING CORPN. ETC. versus COMMISSIONER OF INCOME TAX — [1999] 2 S.C.R. 383
P. NALLAMMAL versus STATE REPRESENTED BY INSPECTOR OF POLICE — [1999] SUPP. 1 S.C.R. 135
P. NAVIN KUMAR AND ORS. ETC versus BOMBAY MUNICIPAL CORPORATION AND ORS. — [1999] 2 S.C.R. 906
P. PAULSAMY versus UNION OF INDIA & ANR. — [1999] 3 S.C.R. 736
P. VEERASAMY versus OFFICIAL ASSIGNEE, HIGH COURT, MADRAS — [1999] 1 S.C.R. 37
P.A. AHAMMED IBRAHIM versus THE FOOD CORPORATION OF INDIA — [1999] SUPP. 1 S.C.R. 498
P.K. VASUDEVA versus ZENOBIA BHANOT — [1999] SUPP. 1 S.C.R. 378
PADAM SINGH versus STATE OF U.P. — [1999] SUPP. 5 S.C.R. 59
PADMASINGHJI BAJIRAO PATIL AND ORS. ETC. ETC. versus STATE OF MAHARASHTRA AND ORS. — [1999] SUPP. 2 S.C.R. 660
PAIARA LAL versus STATE OF PUNJAB AND ANR. — [1997] SUPP. 3 S.C.R. 386
PAPARAMBAKA ROSAMMA AND ORS. versus STATE OF ANDHRA PRADESH — [1999] SUPP. 2 S.C.R. 328
PARAMBIKULAM A.P.O. ASSOCIATION versus STATE OF TAMIL NADU AND ORS. — [1999] SUPP. 1 S.C.R. 396
PARAS YADAV AND ORS. versus STATE OF BIHAR — [1999] 1 S.C.R. 55
PATTAKKAL KUNHIKOYA (DEAD) BY LRS. versus THOOPIKAL KOYA AND ANR. — [1999] SUPP. 5 S.C.R. 371
PAWAN KUMAR GUPTA versus ROCHIRAM NAGDEO — [1999] 2 S.C.R. 767
PON ADITHAN versus DEPUTY DIRECTOR, NARCOTICS CONTROL BUREAU, MADRAS/. I — [1999] 3 S.C.R. 897
POWANAMMAL versus STATE OF TAMIL NADU AND ANR. — [1999] 1 S.C.R. 104
PRATAP SINGH@ BABU RAM AND ANR versus DEPUTY DIRECTOR OF CONSOLIDATION, MAINPURI AND ORS. — [1999] SUPP. 3 S.C.R. 150
PREETI MITTAL ETC. ETC. versus GAGANJOT KAUR SAIRA AND ORS. ETC. ETC. — [1999] 2 S.C.R. 420
PREM DASS versus INCOME TAX OFFICER — [1999] 1 S.C.R. 507
PREM NARAYAN BARCHHIHA versus HAKIMUDDIN SAIFI — [1999] SUPP. 1 S.C.R. 1
PREMIER CABLE CO. LTD. versus COMMISSIONER OF INCOME TAX, COCHIN — [1999] 2 S.C.R. 143
PROF. S.A. SIDDIQUI versus PROF. M. WAJID KHAN AND ORS. — [1999] 1 S.C.R. 26
PUNJAB COMMUNICATIONS LTD. versus UNION OF INDIA AND ORS. — [1999] 2 S.C.R. 1033
PUNJAB STATE ELECTRICITY BOARD AND ANR versus SHRI JASBIR SINGH — [1999] 1 S.C.R. 631
PUNJAB WAKF BOARD versus GRAM PANCHAYAT @ GRAM SABHA — [1999] SUPP. 5 S.C.R. 127
PUNNU RAM AND ORS. versus CHIRANJI LAL GUPTA (DEAD) BY LRS. AND ORS. — [1999] 1 S.C.R. 940
R. DALMIA versus COMMISSIONER OF INCOME TAX — [1999] 1 S.C.R. 454
R. GANDHI versus U.0.I. AND ANR. — [1999] SUPP. 1 S.C.R. 661
R. JANARDHANA RAO versus G. LINGAPPA — [1999] 1 S.C.R. 66
R. RATHINAVEL CHETTIAR AND ANOTHER versus V. SIVARAMAN AND OTHERS — [1999] 2 S.C.R. 313
R.E.M.S. ABDUL HAMEED versus GOVINDARAJU AND ORS. — [1999] 2 S.C.R. 1010
R.P. KAPUR versus UNION OF INDIA AND ORS. — [1999] SUPP. 1 S.C.R. 121
RABINDRA KUMAR NAYAK versus COLLECTOR, MAYURBHANJ, ORISSA AND ORS. — [1999] 1 S.C.R. 768
RAEES AHMAD versus STATE OF U.P. AND ORS. — [1999] SUPP. 5 S.C.R. 226
RAGHUNATH G. PANHALE (DEAD) BY LRS. versus M/S. CHAGANLAL SUNDARJI AND CO. — [1999] SUPP. 3 S.C.R. 629
RAHUL SUBODH WINDOORS LTD. versus A.K. MENON AND ANR. — [1999] 2 S.C.R. 447
RAIS AHMAD versus STATE OF U.P. AND ORS. — [1999] SUPP. 1 S.C.R. 435
RAJ DEO SHARMA versus THE STATE OF BIHAR — [1999] SUPP. 3 S.C.R. 124
RAJ KUMAR versus RAMESHCHAND AND ORS. — [1999] SUPP. 3 S.C.R. 345
RAJA SOMASEKHAR CHIKKA AND ANR. versus M. PADURAVATAMMA AND ORS. ETC. — [1999] 2 S.C.R. 810
RAJA T BARAN ROY ETC. versus STATE OF WEST BENGAL AND ORS. — [1999] 2 S.C.R. 618
RAJASTHAN AGRICULTURAL UNIVERSITY versus RAM KRISHNA VYAS — [1999] 2 S.C.R. 989
RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER versus MITHA LAL KOTHARI AND ANR. — [1999] SUPP. 1 S.C.R. 676
RAJASTHAN STATE MINES AND MINERALS LTD. versus EASTERN ENGINEERING ENTERPRISES AND ANR. — [1999] SUPP. 2 S.C.R. 710
RAJATHI versus C. GANESAN — [1999] 3 S.C.R. 1047
RAJENDRA AND OTHERS versus STATE OF RATASTHAN AND OTHERS — [1999] 1 S.C.R. 408
RAJENDRA KUMAR SITARAM PANDE ETC. versus UTTAM AND ANOTHER — [1999] 1 S.C.R. 580
RAJENDRA PRASAD versus THE NARCOTIC CELL THROUGH ITS OFFICER INCHARGE, DELHI — [1999] 3 S.C.R. 818
RAJESH BAJAJ versus STATE NCT OF DELHI AND ORS. — [1999] 1 S.C.R. 1012
RAJESH GOVIND JAGESHA versus STATE OF MAHARASHTRA — [1999] SUPP. 4 S.C.R. 277
RAJIV BHATIA ETC. versus GOVERNMENT OF NCT OF DELHI AND ORS. — [1999] SUPP. 2 S.C.R. 280
RAKESH KUMAR versus SUNIL KUMAR — [1999] 1 S.C.R. 470
RAM BAI versus COMMISSIONER OF INCOME TAX — [1999] 1 S.C.R. 760
RAM DOSS versus K. THANGAVELU — [1999] SUPP. 5 S.C.R. 1
RAM JANKIJEE DEITIES AND ORS. versus STATE OF BIHAR AND ORS. — [1999] 3 S.C.R. 442
RAM KUMAR AGGARWAL AND ANR. versus THAWAR DAS (DEAD) THROUGH LRS. — [1999] SUPP. 1 S.C.R. 641
RAM LAKHAN ETC. ETC. versus PRESIDING OFFICER AND ORS. — [1999] SUPP. 4 S.C.R. 463
RAM LAL AND ANR. versus STATE OF JAMMU AND KASHMIR — [1999] 1 S.C.R. 230
RAM PRASAD versus STATE OF MAHARASHTRA — [1999] 3 S.C.R. 519
RAM SARAN MAHTO AND ANR. versus THE STATE OF BIHAR — [1999] SUPP. 2 S.C.R. 250
RAMAN BHAI NARAN BHAL PATEL AND ORS. versus STATE OF GUJARAT — [1999] SUPP. 5 S.C.R. 41
RAMASHISH YADAV AND ORS. versus STATE OF BIHAR — [1999] SUPP. 2 S.C.R. 285
RAMESH CHAND BANSAL AND ANR. versus DISTRICT MAGISTRATE/COLLECTOR GHAZIABAD AND ORS. — [1999] 3 S.C.R. 462
RAMESH CHAND SHARMA ETC. versus UDHAM SINGH KAMAL AND ORS. — [1999] SUPP. 3 S.C.R. 613
RAMESH S/O LAXMAN GAVLI versus STATE OF MADHYA PRADESH AND ORS. — [1999] SUPP. 2 S.C.R. 603
RAMESHWAR PRASAD versus MANAGING DIRECTOR U.P. RAJKIYA NIRMAN NIGAM LTD. AND ORS. — [1999] SUPP. 2 S.C.R. 593
RAMMI @ RAMESHWAR ETC. versus STATE OF MADHYA PRADESH — [1999] SUPP. 3 S.C.R. 1
RANJIT SINGH versus HARMOHINDER SINGH PRADHAN — [1999] 2 S.C.R. 1102
RAVNEET SINGH BAGGA versus M/S. KLM ROYAL DUTCH AIRLINES AND ANR. — [1999] SUPP. 4 S.C.R. 320
REGIONAL PROVIDENT FUND COMMISSIONER versus SHIV KUMAR JOSHI — [1999] SUPP. 5 S.C.R. 294
RENU BISOI AND ORS. versus GOUR CHANDRA PRADHAN AND ORS. — [1999] 3 S.C.R. 904
RESHAM SINGH versus RAGHBIR SINGH AND ANOTHER — [1999] SUPP. 1 S.C.R. 668
RISHI NANDAN PANDIT AND ORS. versus STATE OF BIHAR — [1999] SUPP. 4 S.C.R. 22
S. HANUMANTHA RAO versus S. RAMANI — [1999] 2 S.C.R. 296
S. PRAKASH AND ANR. versus K.M. KURIAN AND ORS. — [1999] 3 S.C.R. 610
S. THANGAPPAN versus P. PADMAVATHY — [1999] SUPP. 1 S.C.R. 715
S.I. ROOPLAL AND ANR. versus LT. GOVERNOR THROUGH CHIEF SECRETARY, DELHI AND ORS. — [1999] SUPP. 5 S.C.R. 310
S.K. PATTANAIK (DEAD) THROUGH LRS. versus STATE OF ORISSA AND ORS. — [1999] SUPP. 5 S.C.R. 463
S.L. CHANDRAKISHORE SINGH ETC. ETC. versus STATE OF MANIPUR AND ORS. ETC. ETC. — [1999] SUPP. 3 S.C.R. 323
S.M JAHUBAR SATHIK versus STATE OF TAMIL NADU AND ORS. — [1999] 2 S.C.R. 628
SAIJ GRAM PANCHAYAT versus STATE OF GUJARAT AND ORS. — [1999] 1 S.C.R. 263
SAKETH INDIA LTD. AND ORS. versus INDIA SECURITIES LTD. — [1999] 1 S.C.R. 963
SAMISHTA DUBE versus CITY BOARD, ETAWAH AND ANR. — [1999] 1 S.C.R. 930
SAMPURAN SINGH AND ORS. versus NIRANJAN KAUR AND ORS. — [1999] 1 S.C.R. 841
SANJEEV KUMAR versus STATE OF HIMACHAL PRADESH — [1999] 1 S.C.R. 217
SANKARAN PILLAI (DEAD) BY LRS. versus V.P. VENGUDUSWAMI AND ORS. — [1999] 3 S.C.R. 1231
SARDUL SINGH versus PRITAM SINGH AND ORS. — [1999] 2 S.C.R. 22
SAROJ RANI AND ANR. ETC. ETC. versus STATE OF PUNJAB AND ORS. — [1999] SUPP. 1 S.C.R. 691
SATNAM SINGH versus STATE OF RAJASTHAN — [1999] SUPP. 5 S.C.R. 422
SATVINDER KAUR versus STATE (GOVT. OF N.C.T. OF DELHI) AND ANR. — [1999] SUPP. 3 S.C.R. 348
SATWANT SINGH SODHI versus STATE OF PUNJAB AND ORS. — [1999] 2 S.C.R. 230
SAVITRI DEVI versus DISTRICT JUDGE, GORAKHPUR AND ORS. — [1999] 1 S.C.R. 725
SECRETARY, HARYANA STATE ELECTRICITY BOARD versus SURESH AND ORS. ETC. ETC. — [1999] 2 S.C.R. 238
SECUNDERABAD HYDERABAD HOTEL OWNERS ASSOCIATION AND ORS. versus HYDERABAD MUNICIPAL CORPORATION, HYDERABAD — [1999] 1 S.C.R. 143
SH. AKLU RAM MAHTO versus SH. RAJENDRA MAHTO — [1999] 2 S.C.R. 362
SH. RAM PRASAD ETC.ETC versus SH. D.K. VIJAY AND ORS. ETC. ETC — [1999] SUPP. 2 S.C.R. 576
SH. S.R. MURTHY versus THE STATE OF KARNATAKA AND ORS. — [1999] SUPP. 1 S.C.R. 639
SHEELAM RAMESH AND ANR. versus STATE OF ANDHRA PRADESH — [1999] SUPP. 3 S.C.R. 589
SHIV KUMAR versus HUKAM CHAND AND ANR. — [1999] SUPP. 2 S.C.R. 81
SHIV SARUP GUPTA versus DR. MAHESH CHAND GUPTA — [1999] 3 S.C.R. 1260
SHIVAJI UNIVERSITY THROUGH DIRECTOR versus BHARTI VIDYAPEETH THROUGH JOINT SECRETARY AND ORS — [1999] 1 S.C.R. 1142
SHREE DIGVIJAY CEMENT CO. LTD. AND ORS. versus STATE OF RAJASTHAN AND ORS. — [1999] SUPP. 5 S.C.R. 428
SHRI ALVARO NORONHA FERRIERA & ANR. versus UNION OF INDIA AND ORS. — [1999] 2 S.C.R. 824
SHRI GAJANAN L. PERNEKAR versus STATE OF GOA AND ANR. — [1999] SUPP. 1 S.C.R. 488
SHRI GOKUL MAHTO versus THE STATE BANK OF BIHAR AND ORS. — [1999] 1 S.C.R. 885
SHRI MAHABIR PRASAD JAIN versus SHRI GANGA SINGH — [1999] SUPP. 3 S.C.R. 415
SHRI MUNIR ALAM versus UNION OF INDIA AND ORS. — [1999] 2 S.C.R. 1209
SHRI PANCH NAGAR PARAKH MANDSAUR versus PURUSHOTTAM DAS — [1999] SUPP. 1 S.C.R. 546
SHRI RAVINDER KUMAR SHARMA versus THE STATE OF ASSAM AND ORS. — [1999] SUPP. 2 S.C.R. 339
SIKANDER @MOHD. SAFIQ versus THE STATE (DELHI ADMN.) — [1999] 2 S.C.R. 431
SITA RAM SINGHANIA versus BANK OF TOKYO-MITSUBISHI LTD. AND ORS. — [1999] 3 S.C.R. 512
SMT. BENI BAI versus RAGHUBIR PRASAD — [1999] 1 S.C.R. 889
SMT. KAMLESH KOHLI AND ANR. versus ESCOTRAC FINANCE AND INVESTMENT LTD. AND ORS. — [1999] SUPP. 3 S.C.R. 373
SMT. RAMKUBAI SINCE DECEASED BY LRS. versus HAZARIMAL DHOKALCHAND CHANDAK AND ORS. — [1999] SUPP. 1 S.C.R. 461
SOMNATH RATH versus BIKRAM K. ARUKH AND ORS. — [1999] SUPP. 2 S.C.R. 410
SOPHIA GULAM MOHD. BHAM versus STATE OF MAHARASHTRA AND ORS. — [1999] SUPP. 1 S.C.R. 421
SOVINTORG (INDIA) LTD. versus STATE BANK OF INDIA, NEW DELHI — [1999] SUPP. 1 S.C.R. 337
SREE JAIN SETAMBAR TERAPANTHI VID (S) versus PHUNDAN SINGH AND ORS. — [1999] 1 S.C.R. 498
SRI BHAGWAN SAMARDHA SREEPADA VALLABHA VENKATA VISHWANDADHA MAHARAJ versus STATE OF ANDHRA PRADESH AND ORS. — [1999] 3 S.C.R. 870
SRI BUDHIA SWAIN AND ORS. versus GOPINTH DEB AND ORS. — [1999] 2 S.C.R. 1189
SRI MAHENDRA NATH DAS @ SRI GOBIND DAS versus STATE OF ASSAM — [1999] 3 S.C.R. 729
SRI UMA BALLAV RATH versus SRI MAHESHWAR MOHANTY AND ORS. — [1999] 1 S.C.R. 895
STATE BANK OF BIKANER AND JAIPUR versus M/S. BALLABH DAS AND CO. AND ORS. — [1999] SUPP. 2 S.C.R. 465
STATE BANK OF INDIA AND ORS. versus T.J. PAUL — [1999] 2 S.C.R. 1060
STATE BANK OF INDIA versus YASANGI VENKATESWARA RAO — [1999] 1 S.C.R. 213
STATE OF ANDHRA PRADESH versus VATSAVYI KUMARA VENKATA KRISHNA VERMA — [1999] 1 S.C.R. 1
STATE OF HARYANA AND ORS. versus BALWAN ETC. — [1999] SUPP. 2 S.C.R. 211
STATE OF HARYANA versus BHAGIRATH AND ORS. — [1999] 3 S.C.R. 529
STATE OF HARYANA versus S.K. SINGHAL — [1999] 2 S.C.R. 714
STATE OF HARYANA versus TEK SINGH AND ORS. — [1999] 2 S.C.R. 967
STATE OF HARYANA versus UNIQUE FARMAID (P.) LTD. AND ORS. — [1999] SUPP. 3 S.C.R. 451
STATE OF HIMACHAL PRADESH AND ORS. ETC. ETC. versus NURPUR PRIVATE BUS OPERATORS UNION AND ORS. ETC. ETC. — [1999] SUPP. 3 S.C.R. 430
STATE OF HIMACHAL PRADESH versus JAI LAL AND ORS. — [1999] SUPP. 2 S.C.R. 318
STATE OF HIMACHAL PRADESH versus JEET SINGH — [1999] 1 S.C.R. 1033
STATE OF HIMACHAL PRADESH versus LEKH RAJ AND ANR. — [1999] SUPP. 4 S.C.R. 286
STATE OF HIMACHAL PRADESH versus RAJA MAHENDRA PAL — [1999] 2 S.C.R. 323
STATE OF HIMACHAL PRADESH versus SHRI P.D. ATTRI AND OTHERS — [1999] 1 S.C.R. 587
STATE OF HIMACHAL PRADESH versus TARA DUTT AND ANR. — [1999] SUPP. 4 S.C.R. 514
STATE OF JAMMU AND KASHMIR versus SHIV RAM SHARMA AND OTHERS — [1999] 2 S.C.R. 251
STATE OF JAMMU AND KASHMIR versus SWAMI SACHIDANAND S.C.S. PURNANAND AND ORS. ETC. — [1999] 1 S.C.R. 826
STATE OF KARNATAKA versus ARUN KUMAR AGARWAL AND ORS. — [1999] SUPP. 5 S.C.R. 278
STATE OF KARNATAKA versus K. YARAPPA REDDY — [1999] SUPP. 3 S.C.R. 359
STATE OF KERALA AND ORS versus DR. S.G. SARVOTHAMA PRABHU — [1999] 1 S.C.R. 915
STATE OF KERALA AND ORS. ETC. versus O.C. KUTTAN AND ORS. ETC. — [1999] 1 S.C.R. 696
STATE OF KERALA AND ORS. versus KOKIYAT ESTATES — [1999] SUPP. 2 S.C.R. 307
STATE OF KERALA AND ORS. versus V.R. KALLIYANIKUTTY AND ANR. ETC. ETC. — [1999] 2 S.C.R. 372
STATE OF KERALA versus BABU AND ORS. — [1999] 2 S.C.R. 978
STATE OF KERALA versus INDIAN ALUMINIUM CO. LTD. AND ORS. — [1999] 2 S.C.R. 465
STATE OF KERALA versus PUTTUMANA ILLATH JATHAVEDAN NAMBOODIRI ETC. — [1999] 1 S.C.R. 575
STATE OF KERALA versus V. PADMANABHAN NAIR — [1999] 3 S.C.R. 864
STATE OF M.P. AND ANR. versus SMT. ABHA SETHI ETC. — [1999] 2 S.C.R. 930
STATE OF MAHARASHTRA AND ORS. versus CHHAYA AND ORS. — [1999] 2 S.C.R. 574
STATE OF MAHARASHTRA versus KESHAV RAMCHANDRA PANGARE AND ANR. — [1999] SUPP. 4 S.C.R. 260
STATE OF MAHARASHTRA versus SURESH — [1999] SUPP. 5 S.C.R. 215
STATE OF MAHARASHTRA versus TAPAS D. NEOGY — [1999] SUPP. 2 S.C.R. 609
STATE OF MANIPUR AND ORS. versus CHANDAM MANIHAR SINGH — [1999] SUPP. 3 S.C.R. 191
STATE OF MANIPUR AND ORS. versus SANASAM ONGBI AND ANR. — [1999] SUPP. 3 S.C.R. 641
STATE OF ORISSA ETC. versus S.K. AGARWALLA ETC — [1999] 2 S.C.R. 475
STATE OF ORISSA versus ARJUN DAS AGRAWAL AND ANR. — [1999] SUPP. 1 S.C.R. 442
STATE OF ORISSA versus KISHORE CHANDRA SAMAL AND OTHERS — [1999] 2 S.C.R. 190
STATE OF ORISSA versus ORIENT PAPER AND INDUSTRIES LTD. — [1999] 2 S.C.R. 568
STATE OF ORISSA versus SHRI B.K. ROUTRAY — [1999] 1 S.C.R. 71
STATE OF PUNJAB versus GURDEEP SINGH — [1999] SUPP. 2 S.C.R. 237
STATE OF RAJASTHAN AND ANR. versus M/S. MAHAVEER OIL INDUSTRIES AND ORS. — [1999] 2 S.C.R. 798
STATE OF RAJASTHAN AND ORS. versus RAJASTHAN JUDICIAL SERVICE OFFICERS ASSOCIATION AND ANR. — [1999] 3 S.C.R. 798
STATE OF RAJASTHAN versus TEJA RAM AND ORS. — [1999] 2 S.C.R. 29
STATE OF TAMIL NADU versus THE MAHALAKSHMI TEXTILE MILLS LTD . — [1999] 1 S.C.R. 371
STATE OF TAMIL NADU AND ANR. versus BOARD OF TRUSTEE OF THE PORT OF MADRAS — [1999] 2 S.C.R. 195
STATE OF TAMIL NADU versus RAJENDRAN — [1999] SUPP. 3 S.C.R. 89
STATE OF U.P. AND ANR. versus KAMLA PALACE — [1999] SUPP. 5 S.C.R. 452
STATE OF U.P. AND ANR. versus RAM KISHORE AND ANR. — [1999] SUPP. 2 S.C.R. 149
STATE OF U.P. AND ORS. versus M/S. CHHABRA BRICKS AND TILES MFG. CO. — [1999] SUPP. 5 S.C.R. 190
STATE OF U.P. versus DHARMENDRA SINGH AND ANR. ETC. — [1999] SUPP. 3 S.C.R. 52
STATE OF U.P. versus RANJIT SINGH — [1999] 1 S.C.R. 786
STATE OF U.P. versus UDAI NARAYAN AND ANR. — [1999] SUPP. 4 S.C.R. 255
STATE OF UTTAR PRADESH versus CHANDRIKA — [1999] SUPP. 4 S.C.R. 239
STATE OF WEST BENGAL versus RASHMOY DAS AND ORS . — [1999] SUPP. 5 S.C.R. 80
STATE THROUGH CBI, DELHI versus GIAN SINGH — [1999] SUPP. 2 S.C.R. 382
STATE THROUGH SUPDTT. CENTRAL JAIL, NEW DELHI versus CHARULATA JOSHI AND ANR. — [1999] 2 S.C.R. 605
STATE THROUGH SUPERINTENDENT OF POLICE, CBI/SIT ETC. versus NALINI AND ORS. ETC. ETC. — [1999] 3 S.C.R. 1
STEEL AUTHORITY OF INDIA LTD. versus J.C. BUDHARAJA, GOVERNMENT AND MINING CONTRACTOR — [1999] SUPP. 2 S.C.R. 155
STEEL AUTHORITY OF INDIA LTD. versus STATE OF M.P. AND ORS. — [1999] 2 S.C.R. 408
STONECRAFT ENTERPRISES versus COMMISSIONER OF INCOME TAX — [1999] 2 S.C.R. 17
SUBE SINGH BAHMANI AND ORS. ETC. ETC. versus STATE OF HARYANA — [1999] SUPP. 2 S.C.R. 562
SUBHASH CHANDER SHARMA.AND ANR. ETC. versus STATE OF PUNJAB AND ORS. — [1999] 3 S.C.R. 740
SUDERSHAN DEVI AND ANR. versus SUSHILA DEVI AND ANR. — [1999] SUPP. 3 S.C.R. 238
SUDHA AGRAWAL versus XTH ADDL. DISTRICT JUDGE AND ORS. — [1999] SUPP. 1 S.C.R. 62
SUKHAR versus STATE OF UTTAR PRADESH — [1999] SUPP. 3 S.C.R. 314
SUNDARAM FINANCE LTD. versus NEPC INDIA LTD. — [1999] 1 S.C.R. 89
SUPERINTENDING ENGINEER AND ORS. versus B. SUBBA REDDY — [1999] 2 S.C.R. 880
SURESH SINGH AND ORS. versus STATE OF HARYANA — [1999] 2 S.C.R. 290
SURINDRA NATH MOHANTHY AND ANR. versus STATE OF ORISSA — [1999] 2 S.C.R. 1005
SUTHENTHIRARAJA@ SANTHAN AND ORS. ETC. ETC. versus STATE THROUGH DSP/CBI, SIT, CHENNAI ETC. ETC. — [1999] SUPP. 3 S.C.R. 540
SYED DASTAGIR versus T.R. GOPALAKRISHNA SETTY — [1999] SUPP. 1 S.C.R. 351
T. HAMZA versus STATE OF KERALA — [1999] SUPP. 1 S.C.R. 343
T. SIVASUBRAMANIAM AND ORS. versus KASINATH PUJARI AND ORS. — [1999] SUPP. 2 S.C.R. 143
T.C. MATHAI versus THE DISTRICT SESSIONS JUDGE, THIRUVANANTHAPURAM,KERALA — [1999] 2 S.C.R. 305
T.H. MUSTHAFFA versus M.P. VARGHESE AND ORS. — [1999] SUPP. 3 S.C.R. 162
T.K. LATHIKA versus SETH KARSANDAS JAMNADAS — [1999] SUPP. 2 S.C.R. 116
T.M. JACOB versus C. POULOSE AND ORS. — [1999] 2 S.C.R. 659
TAMIL NADU ELECTRICITY BOARD versus R. VEERASW AMY AND ORS. — [1999] 2 S.C.R. 221
THAMPANOOR RAVI versus CHARUPARA RAVI AND ORS. — [1999] SUPP. 2 S.C.R. 419
THE BELSUND SUGAR CO. LTD. ETC. ETC. versus THE STATE OF BIHAR AND ORS. ETC. — [1999] SUPP. 1 S.C.R. 146
THE BOARD OF TRUSTEES OF THE PORT OF BOMBAY AND ORS versus M/S SRIYANESH KNITTERS — [1999] 3 S.C.R. 1238
THE COMMISSIONER OF INCOME TAX versus M/S CYNAMID INDIA LTD. — [1999] 2 S.C.R. 601
THE COMMISSIONER OF INCOME TAX versus SARDAR ARJUN SINGH AHLUWALIA (DEAD)THROUGH LRS. ETC. — [1999] SUPP. 4 S.C.R. 135
THE COMMISSIONER OF INCOME TAX, MADRAS versus M/S SUNDARAM SPINNING MILLS — [1999] SUPP. 5 S.C.R. 365
THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT, MADRAS versus SMT. P.S. SETHURATHINAM — [1999] 1 S.C.R. 332
THE EXECUTIVE OFFICER, ARTHANARESWARAR TEMPLE versus R. SATHYAMOORTHY AND ORS. — [1999] 1 S.C.R. 485
THE GUJARAT AGRO INDUSTRIES CO. LTD versus THE MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD AND ORS. ETC. ETC. — [1999] 2 S.C.R. 895
THE INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LTD. versus GRAPCO INDUSTRIES LTD. AND ORS. — [1999] 3 S.C.R. 759
THE MUNICIPAL CORPORATION OF DELHI versus SMT. SUSHILA DEVI AND ORS. — [1999] 2 S.C.R. 1198
THE MUNICIPAL COUNCIL, AHMEDNAGAR AND ANR. versus SHAH HYDER BEIG AND ORS. — [1999] SUPP. 5 S.C.R. 197
THE REGISTRAR (ADMN.), HIGH COURT OF ORISSA, CUTT ACK versus SISIR KANTA SATAPATHY (DEAD) BY LRS. AND ANR. ETC — [1999] SUPP. 2 S.C.R. 473
THE SECRETARY, FINANCE AND PLANNING DEPARTMENTS AND ORS. ETC. ETC. versus SALADA S. RAO AND ANR. ETC. ETC. — [1999] 1 S.C.R. 1108
THE STATE OF BIHAR ETC. versus DR. BRAJ KUMAR MISHRA AND ORS. — [1999] SUPP. 4 S.C.R. 333
THE STATE OF HARYANA AND ANR. versus KAMAL SINGH SAHARWAT AND ORS. ETC. — [1999] SUPP. 3 S.C.R. 67
THE STATE OF J & K AND ANR. versus DEV DUTT PANDIT — [1999] SUPP. 2 S.C.R. 1
THE STATE OF KERA LA AND ANR. versus THE PULLANGODE RUBBER AND PRODUCE CO. LTD. ETC. — [1999] 3 S.C.R. 1163
THE STATE OF MAHARASHTRA AND ORS. versus KUMARI TANUJA — [1999] 1 S.C.R. 315
THE STATE OF PUNJAB versus BALDEV SINGH — [1999] 3 S.C.R. 977
THE TRANSMISSION CORPORATION OF A.P. LTD. AND ANR. versus THE COMMISSIONER OF INCOME TAX, A.P. — [1999] SUPP. 1 S.C.R. 504
THERAKHATOON (D) BY LRS. versus SLAMBIN MOHAMMAD — [1999] 1 S.C.R. 901
THOMAS ANTONY versus VARKEY VARKEY — [1999] SUPP. 4 S.C.R. 431
THYSSEN STAHLUNION GMBH ETC. versus STEEL AUTHORITY OF INDIA LTD. — [1999] SUPP. 3 S.C.R. 461
TRANSPORT CORPORATION OF INDIA versus EMPLOYEES STATE INSURANCE CORPORATION AND ANR. — [1999] SUPP. 4 S.C.R. 393
TRISUNS CHEMICAL INDUSTRY versus RAJESH AGARWAL AND ORS. — [1999] SUPP. 2 S.C.R. 686
TULIP PARK CO-OPERATIVE HOUSING SOCIETY LTD . versus M/S. SAIOVERSEAS IMPORT AND EXPORT — [1999] SUPP. 2 S.C.R. 377
TULSI CO-OPERATIVE HOUSING SOCIETY, HYDERABAD ETC. versus STATE OF A.P. AND ORS. ETC. ETC. — [1999] SUPP. 2 S.C.R. 354
U. NILAN versus KANNAYYAN (DEAD) THROUGH LRS. — [1999] SUPP. 3 S.C.R. 395
UCO BANK, CALCUTTA versus COMMISSIONER OF INCOME TAX, WEST BENGAL — [1999] 3 S.C.R. 635
UMAPATI CHOUDHARY versus STATE OF BIHAR — [1999] 3 S.C.R. 752
UMAR ABDUL SAKOOR SORA THIA versus INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU — [1999] SUPP. 1 S.C.R. 113
UNION BANK OF INDIA versus M/S. SEPPO RALLY OY AND ORS. — [1999] SUPP. 3 S.C.R. 174
UNION OF INDIA AND ANR. versus M/S JAGJIT INDUSTRIES AND ANR. — [1999] 2 S.C.R. 1108
UNION OF INDIA AND ORS versus NO. 664950 IM HA VILDAR/CLERK SC BAGARI — [1999] 2 S.C.R. 690
UNION OF INDIA AND ORS. versus ANIL KUMAR AND ORS. ETC. ETC. — [1999] 3 S.C.R. 835
UNION OF INDIA AND ORS. versus APAR PRIVATE LTD. AND ORS. — [1999] 3 S.C.R. 1056
UNION OF INDIA AND ORS. versus DILJEET SINGH AND ANR. — [1999] 1 S.C.R. 831
UNION OF INDIA AND ORS. versus M.V. VALLIAPPAN AND ORS. — [1999] 3 S.C.R. 1146
UNION OF INDIA AND ORS. versus MOTION PICTURE ASSOCIATION AND ORS. ETC. ETC. — [1999] 3 S.C.R. 875
UNION OF INDIA AND ORS. versus SADHA SINGH — [1999] SUPP. 4 S.C.R. 28
UNION OF INDIA AND ORS. versus SHRI CHETAN S. NAIK ETC. — [1999] 3 S.C.R. 1275
UNION OF INDIA versus HIMMAT SINGH CHAHAR — [1999] 3 S.C.R. 513
UNION OF INDIA versus RAM SAMUJH AND ANR. — [1999] SUPP. 2 S.C.R. 76
UNION OF PUBLIC SERVICE COMMISSION versus GAURAV DWIVEDI AND ORS . — [1999] 3 S.C.R. 649
UNITED BANK OF INDIA versus THE DEBTS RECOVERY TRIBUNAL AND ORS. — [1999] 2 S.C.R. 496
UNITED COMMERCIAL BANK, CALCUTTA versus COMMISSIONER OF INCOME TAX, WEST BENGAL-III CALCUTTA. — [1999] SUPP. 3 S.C.R. 254
UNITED INDIA INSURANCE versus AJMER SINGH COTTON AND GENERAL MILLS AND ORS. ETC. — [1999] SUPP. 1 S.C.R. 385
UNIVERSAL PLAST LTD. versus COMMISSIONER OF INCOME TAX, CALCUTTA — [1999] 2 S.C.R. 131
USHA AHUJA versus STATE OF HARYANA AND ORS. — [1999] SUPP. 1 S.C.R. 673
UTKAL COMMERCIAL CORPORATION versus CENTRAL COAL FIELDS LTD — [1999] 1 S.C.R. 166
UTKAL UNIVERSITY ETC. versus DR. NRUSINGHA CHARAN SARANGI AND ORS. — [1999] 1 S.C.R. 19
V. SUDEER ETC versus BAR COUNCIL OF INDIA AND ANOTHER — [1999] 1 S.C.R. 1048
V. VIJAY KUMAR versus STATE OF KERALA — [1999] SUPP. 5 S.C.R. 208
V.C. PERUMAL versus THE UNION OF INDIA AND ORS. — [1999] 1 S.C.R. 160
V.G.GEORGE versus INDIAN RARE EARTHS LTD. AND ANR. — [1999] 2 S.C.R. 531
V.S. ACHUTHANANDHAN versus P.J. FRANCIS AND ANR. — [1999] 2 S.C.R. 99
V.S. PALANICHAMY CHEITIAR FIRM versus C. ALAGAPPAN AND ANR. — [1999] 1 S.C.R. 349
VALLAPALLY PLANTATIONS PVT. LTD. versus STATE OF KERALA — [1999] 2 S.C.R. 1091
VEENA HASMUKH JAIN AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [1999] 1 S.C.R. 302
VELAMURI VENKATA SIVAPRASAD (DEAD) BY L.RS. versus KOTHURI VENKATESWARLU (DEAD) BY L.RS. AND ORS. — [1999] SUPP. 4 S.C.R. 522
VIDYADHAR versus MANIKRAO AND ANR. — [1999] 1 S.C.R. 1168
VIJAYAN @ VIJAYA KUMAR versus STATE REP. BY INSPECTOR OF POLICE — [1999] 2 S.C.R. 89
VIJAYAN@ RAJAN versus STATE OF KERALA — [1999] 1 S.C.R. 659
VINAY BUBNA versus STOCK EXCHANGE, MUMBAI AND ORS — [1999] 3 S.C.R. 1222
WAKF BOARD ANDHRA PRADESH REPRESENTED BY ITS SECRETARY versus BIRADA VOLURAMANA REDDY — [1999] SUPP. 1 S.C.R. 630
WALI MOHAMMED KHAN (DEAD) BY LRS. versus RAHMAT BEE AND ORS. — [1999] 1 S.C.R. 852
WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION versus SWADESH AGRO FARMING AND STORAGE PVT. LTD. AND ANR. — [1999] SUPP. 2 S.C.R. 399
WEST BENGAL STATE ELECTRICITY BOARD AND ORS. versus SAMIR K. SARKAR — [1999] SUPP. 2 S.C.R. 675
WORKMEN OF M/S. BIRLA TEXTILES versus K.K. BIRLA AND ORS. — [1999] 2 S.C.R. 151
YOGINATH D. BAGDE versus STATE OF MAHARASHTRA AND ANR. — [1999] SUPP. 2 S.C.R. 490
ZUNJARRAO BHIKAJI NAGARKAR versus UNION OF INDIA AND ORS. — [1999] SUPP. 1 S.C.R. 87