Supreme Court of India — 1956

61 reported judgments.

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BACHHARAM DATTA PATIL AND ANOTHER versus VISHWANATH PUNDALIK PATIL AND OTHERS. — [1956] 1 S.C.R. 675
BANARSI DAS & OTHERS versus THE STATE OF UTTAR PRADESH & OTHERS. — [1956] 1 S.C.R. 357
BASDEV versus THE STATE OF PEPSU — [1956] 1 S.C.R. 363
BHAGUBHAI. DULLABHABHAI BHANDARI versus THE DISTRLCT MAGISTRATE, THANA & OTHERS — [1956] 1 S.C.R. 533
BIDI SUPPLY CO. versus THE UNION OF INDIA AND OTHERS. — [1956] 1 S.C.R. 267
BIMBADHAR PRADHAN versus THE STATE OF ORISSA. — [1956] 1 S.C.R. 206
BIPIN CHANDER JAISINGHBHAI SHAH versus PRABHAWATI. — [1956] 1 S.C.R. 838
BURN & CO., CALCUTTA versus THEIR EMPLOYEES — [1956] 1 S.C.R. 781
CENTRAL PROVINCES TRANSPORT SERVICES LTD. versus RAGHUNATH GOPAL PATWARDHAN — [1956] 1 S.C.R. 956
CH. TIKA RAMJI & OTHERS, ETC. versus THE STATE OF UTTAR PRADESH & OTHERS. — [1956] 1 S.C.R. 393
CLERKS OF CALCUTTA TRAMWAYS versus CALCUTTA TRAMWAYS CO. LTD. — [1956] 1 S.C.R. 772
DEOKI NANDAN versus MURLIDHAR . — [1956] 1 S.C.R. 756
DULICHAND LAKSHMINARAYAN versus THE COMMISSIONER OF INCOME-TAX, NAGPUR. — [1956] 1 S.C.R. 154
DWARKA DASS BHATIA versus THE STATE OF JAMMU AND KASHMIR — [1956] 1 S.C.R. 948
FIRM OF BHAGAT RAM MOHANLAL versus THE COMMISSIONER OF EXCESS PROFITS TAX, MADHYA PRADESH, NAGPUR AND ANOTHER. — [1956] 1 S.C.R. 143
G. A. MONTERIO versus THE STATE OF AJMER. — [1956] 1 S.C.R. 682
H4RI KHEMU GAWALI versus THE DEPUTY COMMISSIONER OF POLICE, BOMBAY AND ANOTHER. — [1956] 1 S.C.R. 506
HARIHAR PRASAD SINGH AND ANOTHER versus MUST. OF MUNSHI NATH PRASAD AND OTHERS. — [1956] 1 S.C.R. 1
HARIPADA DEY versus THE STATE OF WEST BENGAL AND ANOTHER. — [1956] 1 S.C.R. 639
IN RE: SHRI 'M', AN ADVOCATE OF THE SUPREME COURT OF INDIA. versus - — [1956] 1 S.C.R. 811
JAI NARAIN RAM LUNDIA versus KEDAR NATH KHETAN AND OTHERS. — [1956] 1 S.C.R. 62
JASWANTRAI MANILAL AKHANEY versus THE STATE OF BOMBAY. — [1956] 1 S.C.R. 483
KARANPURA DEVELOPMENT CO., LTD. versus RAJA KAMAKSHYA NARAIN SINGH. — [1956] 1 S.C.R. 325
KARTAR SINGH & OTHERS versus THE STATE OF PUNJAB. — [1956] 1 S.C.R. 476
KESHAV NILKANTH JOGLEKAR versus THE COMMISSIONER OF POLICE, GREATER BOMBAY — [1956] 1 S.C.R. 653
KULDIP SINGH versus THE STATE OF PUNJAB AND ANOTHER. — [1956] 1 S.C.R. 125
LAKSHMI DEVI SUGAR MILLS LTD. versus PT. RAM SARUP — [1956] 1 S.C.R. 916
LAWRENCE JOACHIM JOSEPH D'SOUZA versus THE STATE OF BOMBAY. — [1956] 1 S.C.R. 382
LAXMI DEVI SUGAR MILLS versus NAND KISHORE SINGH. — [1956] 1 S.C.R. 746
M/S. MODI FOOD PRODUCTS CO. LIMITED versus SHRI FAQIR CHAND SHARMA & OTHERS. — [1956] 1 S.C.R. 560
MADAN GOPAL BAGLA versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL. — [1956] 1 S.C.R. 551
MEENAKSHI MILLS, MADURAI versus THE COMMISSIONER OF INCOME-TAX, MADRAS. — [1956] 1 S.C.R. 691
MESSRS MEHTA PARIKH & CO. versus THE COMMISSIONER OF INCOME-TAX, BOMBAY. — [1956] 1 S.C.R. 626
MESSRS MELA RAM & SONS versus THE COMMISSIONER OF INCOME-TAX, PUNJAB — [1956] 1 S.C.R. 166
MESSRS PRATAPMAL LUXMICHAND versus COMMISSIONER OF INCOME-TAX, MADHYA PRADESH. — [1956] 1 S.C.R. 91
MOSEB KAKA CHOWDHRY ALIAS MOSEB CHOWDHRY AND ANOTHER versus THE STATE OF WEST BENGAL. — [1956] 1 S.C.R. 372
MRS. SHIRINBAI MANECKSHA W & OTHERS versus NARGACEBAI J. MOTISHAW & OTHERS. — [1956] 1 S.C.R. 591
MUKTI LAL AGARWALA versus TRUSTEES OF THE PROVIDENT FUND OF THE TIN PLATE CO. OF INDIA LTD. AND OTHERS — [1956] 1 S.C.R. 100
NAGUBAI AMMAL & OTHERS versus B. SHAMA RAO & OTHERS. — [1956] 1 S.C.R. 451
NIRANJAN SINGH versus THE STATE OF UTTAR PRADESH — [1956] 1 S.C.R. 734
PANDIT RAM NARAIN versus THE STATE OF UTTAR PRADESH AND OTHERS. — [1956] 1 S.C.R. 664
PIPRAICH SUGAR MILLS LTD. versus PIPRAICH SUGAR MILLS MAZDOOR UNION. — [1956] 1 S.C.R. 872
RAJA BAHADUR MOTILAL POONA MILLS versus TUKARAM PIRAJI MASALE — [1956] 1 S.C.R. 939
RAJA BHAIREBENDRA NARAYAN BHUP versus THE STATE OF ASSAM — [1956] 1 S.C.R. 303
RAJA RAJINDER CHAND versus SUKHI — [1956] 1 S.C.R. 889
RAJA SRI SAILENDRA NARAYAN BHANJA DEO versus THE STATE OF ORISSA. — [1956] 1 S.C.R. 72
RAM CHANDRA PALAI AND OTHERS versus THE STATE OF ORISSA AND OTH — [1956] 1 S.C.R. 28
RAM KRISHAN AND ANOTHER versus THE STATE OF DELHI — [1956] 1 S.C.R. 182
RAMAN & RAMAN LTD. versus THE STATE OF MADRAS AND ANOTHER. — [1956] 1 S.C.R. 256
RAVULA SUBBA RAO AND ANOTHER versus THE COMMISSIONER OF INCOME-TAX, MADRAS. — [1956] 1 S.C.R. 577
ROHTAS INDUSTRIES LTD. versus BRIJNANDAN PANDEY. — [1956] 1 S.C.R. 800
SHAMBU NATH MEHRA versus THE STATE OF AJMER. — [1956] 1 S.C.R. 199
SHAMRAO VISHNU PARULEKAR versus THE DISTRICT MAGISTRATE, THANA — [1956] 1 S.C.R. 644
SHRI RAM NARAIN versus THE SIMLA BANKING & INDUSTRIAL CO. LIMITED — [1956] 1 S.C.R. 603
SRI SADASIB PRAKASH BRAHMACHARI versus THE STATE OF ORISSA — [1956] 1 S.C.R. 43
SUKHA AND OTHERS versus THE STATE OF RAJASTHAN. — [1956] 1 S.C.R. 288
THE COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS versus THE SOUTH INDIA PICTURES LTD., KARAIKUDI. — [1956] 1 S.C.R. 223
THE STATE OF BOMBAY versus R. S. NANJI. — [1956] 1 S.C.R. 18
THE STATE OF PUNJAB versus KHARAITI LAL. — [1956] 1 S.C.R. 569
VEMIREDDY SATYANARAYAN REDDY AND THREE OTHERS versus THE STATE OF HYDERABAD — [1956] 1 S.C.R. 247
WASIM KHAN versus THE STATE OF UTTAR PRADESH. — [1956] 1 S.C.R. 191