Supreme Court of India — 1958

85 reported judgments.

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AL. PR. RANGANATHAN CHETTIAR versus AL. PR. AL. PERIAKARUPPAN CHETTIAR — [1958] 1 S.C.R. 214
ASA RAM AND ANOTHER versus MST. RAM KALI AND ANOTHER — [1958] 1 S.C.R. 988
BAI HIRA DEVI AND OTHERS versus THE OFFICIAL ASSIGNEE OF BOMBAY — [1958] 1 S.C.R. 1384
BAKHSHISH SINGH versus THE STATE OF PUNJAB — [1958] 1 S.C.R. 409
BALA SUBRAHMANYA RAJARAM versus B.C. PATIL AND OTHERS — [1958] 1 S.C.R. 1504
BOMBAY DYEING & MANUFACTURING CO. LTD. versus THE STATE OF BOMBAY AND OTHERS — [1958] 1 S.C.R. 1122
CHOUDHURY DHARAM SINGH RATHI versus THE STATE OF PUNJAB AND OTHERS — [1958] 1 S.C.R. 998
DHIAN SINGH SOBHA SINGH & ANOTHER versus THE UNION OF INDIA — [1958] 1 S.C.R. 781
DR. N. B. KHARE versus ELECTION COMMISSION OF INDIA — [1958] 1 S.C.R. 648
EARNEST JOHN WHITE versus MRS. KATHLEEN OLIVE WHITE AND OTHERS — [1958] 1 S.C.R. 1410
HARTWELL PRESCOTT SINGH versus THE UTTAR PRADESH GOVERNMENT AND OTHERS. — [1958] 1 S.C.R. 509
INAYAT ULLAH versus THE CUSTODIAN, EVACUEE PROPERTY — [1958] 1 S.C.R. 816
INDIAN IRON & STEEL CO. LTD. & ANOTHER versus THEIR WORKMEN — [1958] 1 S.C.R. 667
INDU BHUSAN CHATTERJEE versus THE STATE OF WEST BENGAL — [1958] 1 S.C.R. 1001
J. K. TRUST, BOMBAY versus THE COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY — [1958] 1 S.C.R. 65
JAGANNATH BEHERA AND OTHERS versus RAJA HARIHAR SINGH MARDARAJ BHRAMARBARA ROY — [1958] 1 S.C.R. 1067
JASWANT SINGH versus THE STATE OF PUNJAB — [1958] 1 S.C.R. 762
K. S. SRINIVASAN versus UNION OF INDIA — [1958] 1 S.C.R. 1295
KANAI LAL SUR versus PARAMNIDHI SADHUKHAN — [1958] 1 S.C.R. 360
KANAIYALAL CHANDULAL MONIM versus INDUMATI T. POTDAR AND ANOTHER — [1958] 1 S.C.R. 1394
KANTA PRASHAD versus DELHI ADMINISTRATION — [1958] 1 S.C.R. 1218
KAPIL DEO SHUKLA versus THE STATE OF UTTAR PRADESH — [1958] 1 S.C.R. 640
KASHINATH SANKARAPPA WANI versus NEW AKOT COTTON GINNING & PRESSING CO. LTD. — [1958] 1 S.C.R. 1331
KHEM CHAND versus THE UNION OF INDIA AND OTHERS — [1958] 1 S.C.R. 1080
KHUSHAL RAO versus THE STATE OF BOMBAY — [1958] 1 S.C.R. 552
LEO ROY FREY versus THE SUPERINTENDENT, DISTRICT JAIL, AMRITSAR AND ANOTHER — [1958] 1 S.C.R. 822
M. P. V. SUNDARARAMIER & CO. versus THE STATE OF ANDHRA PRADESH & ANOTHER — [1958] 1 S.C.R. 1422
MACHERLA HANUMANTHA RAO AND OTHERS versus THE STATE OF ANDHRA PRADESH — [1958] 1 S.C.R. 396
MANGOO SINGH versus THE ELECTION TRIBUNAL, BAREILLY AND OTHERS — [1958] 1 S.C.R. 418
MARTIN BURN LTD. versus R. N. BANERJEE — [1958] 1 S.C.R. 514
MAULANA ABDUL SHAKUR versus RIKHAB CHAND AND ANOTHER — [1958] 1 S.C.R. 387
MESSRS. CROWN ALUMINIUM WORKS versus THEIR WORKMEN — [1958] 1 S.C.R. 651
MOBARIK ALI AHMED versus THE STATE OF BOMBAY — [1958] 1 S.C.R. 328
MST. KIRPAL KAUR versus BACHAN SINGH AND OTHERS — [1958] 1 S.C.R. 950
N. SUBRAMANIA IYER versus THE OFFICIAL RECEIVER, QUILON — [1958] 1 S.C.R. 257
NAGENDRA NATH BORA & ANOTHER versus THE COMMISSIONER OF HILLS DIVISION AND APPEALS, ASSAM AND OTHERS — [1958] 1 S.C.R. 1240
NANI GOPAL BISWAS versus THE MUNICIPALITY OF HOWRAH — [1958] 1 S.C.R. 774
NARAYAN RAO versus THE STATE OF ANDHRA PRADESH — [1958] 1 S.C.R. 283
NOHIRIA RAM versus THE UNION OF INDIA AND OTHERS — [1958] 1 S.C.R. 923
P. BALAKOTAIAH versus THE UNION OF INDLA AND OTHERS — [1958] 1 S.C.R. 1052
PARSHOTAM LAL DHINGRA versus UNION OF INDIA — [1958] 1 S.C.R. 828
PATNA ELECTRIC SUPPLY CO. LTD., PATNA versus BALI RAI & ANOTHER — [1958] 1 S.C.R. 871
PURANLAL LAKHANPAL versus UNION OF INDIA — [1958] 1 S.C.R. 460
RAGHUBAR MANDAL HARIHAR MANDAL versus THE STATE OF BIHAR — [1958] 1 S.C.R. 37
RAJA GANGA PRATAP SINGH versus THE ALLAHABAD BANK LTD., LUCKNOW — [1958] 1 S.C.R. 1150
RAJVI AMAR SINGH versus THE STATE OF RAJASTHAN — [1958] 1 S.C.R. 1015
RAMASWAMY NADAR versus THE STATE OF MADRAS — [1958] 1 S.C.R. 739
RAMGOPAL GANPATRAI RUIA & ANOTHER versus THE STATE OF BOMBAY — [1958] 1 S.C.R. 618
S. RM. AR. S. SP. SATHAPPA CHETTIAR versus S. RM. AR. RM. RAMANATHAN CHETTIAR — [1958] 1 S.C.R. 1024
S.A.VENKATARAMAN versus THE STATE — [1958] 1 S.C.R. 1040
S.S. SHETTY versus BHARAT NIDHI, LTD. — [1958] 1 S.C.R. 442
SANTOSH KUMAR versus BHAI MOOL SINGH — [1958] 1 S.C.R. 1211
SARDAR SYEDNA TAHER SAIFUDDIN SAHEB versus THE STATE OF BOMBAY — [1958] 1 S.C.R. 1010
SARDUL SINGH CAVEESHAR versus THE STATE OF BOMBAY — [1958] 1 S.C.R. 161
SARJUG RAI AND OTHERS versus THE STATE OF BIHAR — [1958] 1 S.C.R. 768
SASHI MOHAN DEBNATH AND OTHERS versus THE STATE OF WEST BENGAL — [1958] 1 S.C.R. 962
SHREEMATI KASHI BAI versus SUDHA RANI GHOSE AND OTHERS — [1958] 1 S.C.R. 1402
SHRI CHINTAMAN RAO AND ANOTHER versus THE STATE OF MADHYA PRADESH — [1958] 1 S.C.R. 1340
SIDHESWAR GANGULY versus THE STATE OF WEST BENGAL — [1958] 1 S.C.R. 749
SM. SAILA BALA DASSI versus SM. NIRMALA SUNDARI DASSI AND ANOTHER — [1958] 1 S.C.R. 1287
SRI VENKATARAMANA DEVARU AND OTHERS versus THE STATE OF MYSORE AND OTHERS — [1958] 1 S.C.R. 895
STATE OF U.P. versus MANBODHAN LAL SRIVASTAVA — [1958] 1 S.C.R. 533
SUBRAMANIA GOUNDAN versus THE STATE OF MADRAS — [1958] 1 S.C.R. 428
SURINDER KUMAR AND OTHERS versus GIAN CHAND AND OTHERS — [1958] 1 S.C.R. 548
TALAB HAJI HUSSAIN versus MADHUKAR PURSHOTTAM MONDKAR AND ANOTHER — [1958] 1 S.C.R. 1226
THE AGGARWAL CHAMBER OF COMMERCE, LTD. versus M/S. GANPAT RAI HIRA LAL — [1958] 1 S.C.R. 938
THE CENTRAL INDIA SPINNING AND WEAVING AND MANUFACTURING COMPANY LIMITED, THE EMPRESS MILLS, NAGPUR versus THE MUNICIPAL COMMITTEE, WARDHA — [1958] 1 S.C.R. 1102
THE COMMISSIONER OF INCOME-TAX versus M/S. MCMILLAN & CO. — [1958] 1 S.C.R. 689
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH AND BHOPAL versus SODRA DEVI — [1958] 1 S.C.R. 1
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA versus RAJA BENOY KUMAR SARAS ROY — [1958] 1 S.C.R. 101
THE COUNCLL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & ANOTHER versus B. MUKHERJEA — [1958] 1 S.C.R. 371
THE ORIENTAL INVESTMENT CO. LTD. versus THE COMMISSIONER OF INCOME-TAX, BOMBAY — [1958] 1 S.C.R. 49
THE SREE MEENAKSHI MILLS, LTD. versus THEIR WORKMEN — [1958] 1 S.C.R. 878
THE STATE OF BOMBAY versus SAUBHAGCHAND M. DOSHI — [1958] 1 S.C.R. 571
THE STATE OF MADRAS versus A. VAIDYANATHA IYER — [1958] 1 S.C.R. 580
THE STATE OF UTTAR PRADESH versus C. TOBIT AND OTHERS — [1958] 1 S.C.R. 1275
THE STATE OF UTTAR PRADESH versus M/S SWADESHI COTTON MILLS CO. LTD. AND ANOTHER — [1958] 1 S.C.R. 973
THE STATE OF UTTAR PRADESH versus MOHAMMAD NOOH — [1958] 1 S.C.R. 595
THE TATA IRON & STEEL CO. LTD. versus THE STATE OF BIHAR — [1958] 1 S.C.R. 1355
THE UNITED COMMERCIAL BANK LTD., CALCUTTA versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1958] 1 S.C.R. 79
UNION OF INDIA versus T. R. VARMA — [1958] 1 S.C.R. 499
VIRENDRA versus THE STATE OF PUNJAB AND ANOTHER — [1958] 1 S.C.R. 308
VIRSA SINGH versus THE STATE OF PUNJAB — [1958] 1 S.C.R. 1495
W.O. HOLDSWORTH AND OTHERS versus THE STATE OF UTTAR PRADESH — [1958] 1 S.C.R. 296
WORKMEN OF DIMAKUCHL TEA ESTATE versus THE MANAGEMENT OF DIMAKUCHI TEA ESTATE — [1958] 1 S.C.R. 1156