Supreme Court of India — 1990

401 reported judgments.

• A.K. BHATNAGAR AND ORS. versus UNION OF INDIA AND ORS. — [1990] SUPP. 2 S.C.R. 638
• A.M. MATHUR versus PRAMOD KUMAR GUPTA — [1990] 2 S.C.R. 110
• A.P. PUBLIC SERVICE COMMISSION, HYDERABAD & ANR. versus B. SARAT CHANDRA & ORS. — [1990] 2 S.C.R. 463
• ABDU SALAM @THIYYAN S/O THIYYAN MOHAMMAD, DETENU NO. 962, GENERAL PRISON, TRIVENDRUM versus UNION OF INDIA AND OTHERS — [1990] 2 S.C.R. 517
• ABHAY SHRIDHAR AMBULKAR versus S.V. BHAVE, COMMISSIONER OF POLICE AND ORS. — [1990] SUPP. 3 S.C.R. 552
• ABRAHAM MATHAI versus SUB-COLLECTOR (LAND ACQ. OFFICER) AND ORS. — [1990] 3 S.C.R. 535
• ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA AND ORS . versus SMT. ALKA SUBHASH GADIA AND ANR. — [1990] SUPP. 3 S.C.R. 583
• AKBAR BADRUDIN JIWANI versus COLLECTOR OF CUSTOMS, BOMBAY — [1990] 1 S.C.R. 369
• ALL INDIA RAILWAY INSTITUTE EMPLOYEES' ASSOCIATION THROUGH THE GENERAL SECRETARY versus UNION OF INDIA THROUGH THE CHAIRMAN — [1990] 1 S.C.R. 594
• ALL INDIA STATE BANK OFFICERS FEDERATION THROUGH ITS PRESIDENT AND ORS. ETC. versus UNION OF INDIA AND ORS. — [1990] 2 S.C.R. 493
• AMAR DEO PRAKASH AND ORS. ETC. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1990] 1 S.C.R. 450
• ANAND BIHARI AND ORS versus RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR THROUGH ITS MANAGING DIRECTOR AND ANR. ETC. — [1990] SUPP. 3 S.C.R. 622
• ANDHRA STEEL CORPORATION versus COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA — [1990] 2 S.C.R. 253
• ARDHENDU BHUSAN HALDAR (DEAD) BY L.RS. ETC. ETC. versus SMT. GANGAMONI MONDAL ETC. ETC. — [1990] SUPP. 1 S.C.R. 527
• ASHOK KUMAR versus STATE OF RAJASTHAN — [1990] SUPP. 1 S.C.R. 401
• ASHOKA MARKETING LTD. AND ANR. ETC. ETC. versus PUNJAB NATIONAL BANK AND ORS. ETC. ETC. — [1990] 3 S.C.R. 649
• ASSAM SILLIMANITE LTD. AND ANR. versus UNION OF INDIA AND ORS. — [1990] 1 S.C.R. 983
• AUTOMOBILE PRODUCTS OF INDIA EMPLOYEES UNION versus ASSOCIATION OF ENGINEERING WORKERS, BOMBAY AND ORS. — [1990] 2 S.C.R. 177
• AWADH PRASAD SINGH AND ORS. versus STATE OF BIHAR AND ORS. — [1990] 2 S.C.R. 193
• AYUB @PAPPU KHAN NAWAB KHAN PATHAN versus S.N. SINHA AND ANR. — [1990] 3 S.C.R. 927
• B. KRISHNA BHAT versus UNION OF INDIA AND ORS. — [1990] 2 S.C.R. 1
• BABU RAM GOPAL AND OTHERS versus MATHRA DASS — [1990] 1 S.C.R. 736
• BABULAL NAROTIAMDAS AND ORS. versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1990] SUPP. 3 S.C.R. 541
• BAGH AMBERPET WELFARE SOCIETY versus TULSI COOPERATIVE HOUSING SOCIETY AND ORS. — [1990] 3 S.C.R. 782
• BALDEV RAJ versus STATE OF HARYANA — [1990] SUPP. 1 S.C.R. 492
• BANK OF INDIA versus T.S. KELAWALA AND ORS. — [1990] 3 S.C.R. 214
• BARA SINGH versus KASHMIRA SINGH AND ORS. — [1990] SUPP. 1 S.C.R. 417
• BARAUNI REFINERY PRAGATISHEEL SHRAMIK PARISHAD AND OTHERS versus INDIAN OIL CORPORATION LIMITED AND OTHERS — [1990] 3 S.C.R. 282
• BASTHI KASIM SAHEB (DEAD) BY L.RS. versus MYSORE STATE ROAD TRANSPORT CORPORATION AND ORS. — [1990] SUPP. 2 S.C.R. 658
• BHANWAR LAL versus SMT. PREM LATA & ORS. — [1990] 1 S.C.R. 25
• BHARAT COKING COAL LTD. AND ANR. versus STATE OF BIHAR AND ORS. — [1990] 3 S.C.R. 744
• BHARAT ELECTRONICS LIMITED, BANGALORE versus INDUSTRIAL TRIBUNAL, KARNATAKA, BANGALORE AND ANR. — [1990] 1 S.C.R. 971
• BHARAT FORGE & PRESS INDUSTRIES (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, BARODA, GUJARAT — [1990] 1 S.C.R. 60
• BHARAT PETROLEUM (ERSTWHILE BURMAH SHELL) MANAGEMENT STAFF PENSIONERS AND ORS. versus BHARAT PETROLEUM CORPORATION LTD. AND ORS. — [1990] 1 S.C.R. 962
• BHARUCH COCONUT TRADING CO. AND ORS. versus MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD AND OTHERS. — [1990] SUPP. 3 S.C.R. 392
• BHOOLCHAND AND ANR. versus KAY PEE CEE INVESTMENTS AND ANR. — [1990] SUPP. 2 S.C.R. 251
• BHOOP ALLEGED SON OF SHEO versus MATADIN BHARDWAJ SON OF LAKMI CHAND — [1990] SUPP. 3 S.C.R. 410
• BIKANER GYPSUMS LTD. versus COMMISSIONER OF INCOME TAX, RAJASTHAN — [1990] SUPP. 2 S.C.R. 313
• BRATHI ALIAS SUKHDEV SINGH versus STATE OF PUNJAB — [1990] SUPP. 2 S.C.R. 503
• BRIJ MOHAN AND ORS. versus SMT. SUGRA BEGUM AND ORS. — [1990] 3 S.C.R. 413
• BRITISH INDIA STEAM NAVIGATION CO., LTD. versus SHANMUGHA VILAS CASHEW INDUSTRIES AND ORS. — [1990] 1 S.C.R. 884
• BUDHA versus AMILAL — [1990] SUPP. 3 S.C.R. 656
• BUDHWA ALIAS RAMCHARAN AND ORS. versus STATE OF MADHYA PRADESH — [1990] SUPP. 2 S.C.R. 101
• C.D. AILAWADI versus UNION OF INDIA & ORS. — [1990] 1 S.C.R. 783
• C.D. GEORGE versus ASSISTANT COMMISSIONER OF CENTRAL EXCISE, TRICHUR — [1990] 1 S.C.R. 793
• CENTRAL BANK OF INDIA versus C. BERNARD — [1990] SUPP. 2 S.C.R. 196
• CENTRAL BOARD OF DIRECT TAXES AND ANR. versus DR. O.N. TRIPATHI AND ORS. — [1990] SUPP. 2 S.C.R. 335
• CHAIRMAN, SCHOOL OF BUDDHIST PHILOSOPHY, LEH versus MAKHAN LAL MATTO AND ANR. — [1990] 3 S.C.R. 515
• CHAIRMAN, TAMIL NADU HOUSING BOARD, MADRAS versus T.N. GANAPATHY — [1990] 1 S.C.R. 272
• CHANAN LAL AND ORS. versus SMT. AZIZUNISHA — [1990] 2 S.C.R. 567
• CHANDER BHAN versus HOTILAL GUPTA AND OTHERS — [1990] SUPP. 2 S.C.R. 133
• CHAUDHARY KESAVA RAO AND ORS. ETC. versus STATE OF ANDHRA PRADESH — [1990] SUPP. 1 S.C.R. 5
• CHHETRIYA PARDUSHAN MUKTI SANGHARSH SAMITI versus STATE OF U.P AND ORS. — [1990] 3 S.C.R. 739
• CHIEF OF ARMY STAFF AND ORS. versus MAJOR S.P. CHADHA — [1990] SUPP. 3 S.C.R. 691
• CHINNAMMAL & 4 ORS. versus P. ARUMUGHAM & ANR. — [1990] 1 S.C.R. 78
• CLOTHING FACTORY, NATIONAL WORKERS' UNION AVADI, MADRAS, REPRESENTED BY ITS SECRETARY versus UNION OF INDIA BY ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND ORS. — [1990] 2 S.C.R. 617
• COAL MINES PROVIDENT FUND COMMISSIONER versus RAMESH CHANDER JHA — [1990] 1 S.C.R. 181
• COLLECTOR OF CENTRAL EXCISE, CALCUTTA versus BERGER PAINTS INDIA LTD. — [1990] 1 S.C.R. 1027
• COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, BHUBNESHWAR, DISTRICT PURI versus PARADIP PORT TRUST AND ANR. — [1990] 3 S.C.R. 705
• COMMISSIONER OF INCOME TAX, CALCUTTA versus BRITISH PAINTS INDIA LTD — [1990] SUPP. 3 S.C.R. 525
• COMMISSIONER OF INCOME TAX, DELHI CENTRAL versus MODI SPINNING AND WEAVING MILLS CO. LTD. — [1990] SUPP. 2 S.C.R. 461
• COMMISSIONER OF INCOME-TAX, MADRAS versus K.R. SADAYAPPAN — [1990] 3 S.C.R. 255
• COMMISSIONER OF SALES TAX, U.P. LUCKNOW versus ATMA RAM MISRA ETC. — [1990] 1 S.C.R. 1031
• COMMISSIONER OF WEALTH TAX, CALCUTTA versus SMT. ANJAMLI KHAN — [1990] SUPP. 2 S.C.R. 563
• COMMITTEE FOR PROTECTION OF RIGHTS OF ONGC EMPLOYEES AND ORS. versus OIL AND NATURAL GAS COMMISSION THROUGH ITS CHAIRMAN- TEL BHA VAN DEHRADUN AND ANR. — [1990] 2 S.C.R. 156
• D. HANMANTH RAO AND ORS. ETC. versus STATE OF A.P. AND ORS. ETC. — [1990] 2 S.C.R. 703
• D.B. RAJU versus H.J. KANTHARAJ AND OTHERS — [1990] 3 S.C.R. 336
• D.M. BHARATI versus L.M. SUD AND ORS. — [1990] SUPP. 1 S.C.R. 580
• D.N. AGRAWAL AND ANR. versus STATE OF MADHYA PRADESH AND ORS. — [1990] 2 S.C.R. 131
• D.V. KAPOOR versus UNION OF INDIA AND ORS. — [1990] 3 S.C.R. 697
• DABUR INDIA LTD. AND ANR. versus STATE OF UTTAR PRADESH AND ORS. — [1990] 3 S.C.R. 294
• DARSHAN SINGH AND ANR. ETC. ETC. versus RAM PAL SINGH AND ANR. ETC. ETC. — [1990] SUPP. 3 S.C.R. 212
• DELHI CLOTH AND GENERAL MILLS LTD. versus S. PARAMJIT SINGH AND ANOTHER — [1990] SUPP. 2 S.C.R. 218
• DELHI TRANSPORT CORPORATION versus D.T.C. MAZDOOR CONGRESS — [1990] SUPP. 1 S.C.R. 142
• DESH RAJ GUPTA versus INDUSTRIAL TRIBUNAL IV, U .P. LUCKNOW AND ANOTHER — [1990] SUPP. 1 S.C.R. 411
• DEVDUTTA AND ORS. ETC. versus STATE OF M.P. AND ORS. ETC. — [1990] SUPP. 2 S.C.R. 154
• DEVI CINE PROJECTOR MANUFACTURING CO., ETC. ETC. versus COMMISSIONER OF INCOME TAX — [1990] 1 S.C.R. 268
• DHAN SINGH AND ORS. ETC. ETC. versus STATE OF HARYANA AND ORS. — [1990] SUPP. 3 S.C.R. 423
• DHARMENDRA SUGANCHAND CHELAWAT & SUGANCHAND KANHAIYYALAL CHELAWAT versus UNION OF INDIA AND OTHERS — [1990] 1 S.C.R. 303
• DILAVER HUSSAIN SON OF MOHAMMADBHAL LALIWALA ETC. versus STATE OF GUJARAT AND ANR. — [1990] SUPP. 2 S.C.R. 108
• DIRECT RECRUIT CLASS II ENGINEERING OFFICERS' ASSOCIATION AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [1990] 2 S.C.R. 900
• DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE, ANDHRA PRADESH, HYDERABAD AND ORS. versus K. RATNAGIRI — [1990] 2 S.C.R. 233
• DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM (SOCIAL WELFARE RESIDENTIAL SCHOOL SOCIETY) VIZIANAGARAM AND ANR. versus M. TRIPURA SUNDARI DEVI — [1990] 2 S.C.R. 559
• DORAB CAWASJI WARDEN versus COOMI SORAB WARDEN & ORS. — [1990] 1 S.C.R. 332
• DR. (MRS.) KIRTI DESHMANKAR versus UNION OF INDIA AND ORS. — [1990] SUPP. 1 S.C.R. 355
• DR. (MRS.) ROSHAN SAM BOYCE versus B.R. COTTON MILLS LTD. AND ORS. — [1990] 2 S.C.R. 381
• DR. AJAY KUMAR AGRAWAL AND ORS. ETC. versus STATE OF U.P. AND ORS. — [1990] SUPP. 3 S.C.R. 184
• DR. DAMODAR PANDA ETC. versus STATE OF ORISSA ETC. — [1990] 3 S.C.R. 390
• DR. DINESH KUMAR AND ORS. versus MOTI LAL NEHRU MEDICAL COLLEGE, ALLAHABAD AND ORS. — [1990] SUPP. 1 S.C.R. 135
• DR. HARIHAR PRASAD SINGH AND ORS. versus PRINCIPAL, M.L.N. MEDICAL COLLEGE ALLAHABAD AND OTHERS. — [1990] 3 S.C.R. 895
• DR. LAKSHMANSINGH HIMATSINGH VAGHELE versus NARESH KUMAR CHANDRASHANKAR JHA AND ANR. — [1990] 3 S.C.R. 511
• DR. SURESH CHANDRA VERMA AND ORS. versus CHANCELLOR, NAGPUR UNIVERSITY AND ORS. — [1990] 3 S.C.R. 883
• DR. TARAKPRASAD RAJARAM versus SMT. VESTA UKARA (DEAD) BY LRS. AND ORS. — [1990] SUPP. 1 S.C.R. 514
• DR. TRILOKI NATH SINGH versus DR. BHAGWAN DIN MISRA AND ORS. — [1990] 3 S.C.R. 727
• DR. V.L. CHANDRA AND ORS. ETC. versus ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND ORS. — [1990] 2 S.C.R. 104
• DR. Y.S. PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY AND ANR. versus RAJ KUMAR THAKUR — [1990] 3 S.C.R. 772
• DR. YOGESH BHARDWAJ versus STATE OF U.P. AND ORS. — [1990] 2 S.C.R. 666
• DUTTA CYCLE STORES & ORS. versus SMT. GITA DEVI SULTANIA & ORS. — [1990] 1 S.C.R. 152
• DY. COMMISSIONER OF SALES TAX (LAW), BOARD OF REVENUE(TAXES,) ERNAKULAM versus COCO FIBRES — [1990] SUPP. 3 S.C.R. 419
• ELIZABETH ANTONY versus MICHEL CHARLES JOHN CHOWN LENGERA — [1990] 2 S.C.R. 486
• ERA SEZHIYAN versus T.R. BALU AND ORS. — [1990] 1 S.C.R. 767
• ESKAYEF LIMITED versus COLLECTOR OF CENTRAL EXCISE — [1990] SUPP. 1 S.C.R. 442
• F.S. GANDHI (DEAD) BY LRS. versus COMMISSIONER OF WEALTH TAX, ALLAHABAD — [1990] 2 S.C.R. 886
• G.B. MAHAJAN AND ORS versus JALGAON MUNICIPAL COUNCIL AND ORS. — [1990] SUPP. 3 S.C.R. 20
• G.J FERNANDEZ versus STATE OF KARNATAKA & ORS. — [1990] 1 S.C.R. 229
• GAJANAN NARAYAN PATIL AND ORS. versus DATTATRAYA WAMAN PATIL AND ORS. — [1990] 1 S.C.R. 491
• GAURI SHANKER SHARMA ETC. versus STATE OF U.P. ETC. — [1990] 1 S.C.R. 29
• GAZI KHAN @ CHOTIA versus STATE OF RAJASTHAN AND ANR. — [1990] 2 S.C.R. 831
• GHAZIABAD SHEROMANI SAHKARI AVAS SAMITI LIMITED & ANR. ETC. versus STATE OF U.P. & ORS. ETC. — [1990] 1 S.C.R. 203
• GOPINDER SINGH versus FOREST DEPARTMENT OF HIMACHAL PRADESH AND ORS. — [1990] 3 S.C.R. 797
• GOVERNMENT OF ANDHRA PRADESH AND ANR. versus M. HAYAGREEV SARMA — [1990] 2 S.C.R. 366
• GOVIND RAMJI JADHAV versus THE STATE OF MAHARASHTRA — [1990] 1 S.C.R. 855
• GOVT. OF ANDHRA PRADESH AND ORS. ETC. versus M.A. KAREEM AND OTHERS ETC. — [1990] SUPP. 1 S.C.R. 482
• GRAM PANCHAYAT AND ANR. versus SHREE VALLABH GLASS WORKS LIMITED AND ORS. — [1990] 1 S.C.R. 966
• GURBAX SINGH S/O CHANDA SINGH versus FINANCIAL COMMISSIONER AND ANR. — [1990] SUPP. 2 S.C.R. 14
• GURJA BEDIA AND ORS. versus STATE OF BIHAR — [1990] 3 S.C.R. 572
• GURMAIL SINGH AND ORS. ETC. ETC. versus STATE OF PUNJAB AND ORS. — [1990] SUPP. 2 S.C.R. 367
• GWALIOR RAYON SILK MFG. (WVG.) CO. LID. versus CUSTODIAN OF VESTED FORESTS PALGHAT AND ANR. — [1990] 2 S.C.R. 401
• H.C. PUTTASWAMY AND ORS. versus HONBLE CHIEF JUSTICE OF KARNATAKA HIGH COURT, BANGALORE AND ORS. — [1990] SUPP. 2 S.C.R. 552
• H.L. RANDEV AND ORS. versus HIGH COURT OF PUNJAB AND HARYANA AND ORS. — [1990] SUPP. 2 S.C.R. 527
• H.S.S.K. NIYAMI AND ORS. versus UNION OF INDIA AND ANR. — [1990] 3 S.C.R. 862
• HAKIM ALI AND ANR. versus BOARD OF REVENUE U.P. AND ORS. — [1990] SUPP. 3 S.C.R. 566
• HAMDA AMMAL versus AVADIAPPA PATHAR AND 3 OTHERS — [1990] SUPP. 2 S.C.R. 594
• HIND BUILDERS ETC. versus UNION OF INDIA AND VICE-VERSA — [1990] 2 S.C.R. 638
• HINDI HITRAKSHAK SAMITI AND ORS. versus UNION OF INDIA AND ORS. — [1990] 1 S.C.R. 588
• HINDUSTAN PETROLEUM CORPORATION LTD versus YASHWANT GAJANAN JOSHI AND ORS. — [1990] SUPP. 3 S.C.R. 434
• HIRA LAL AND ANOTHER versus GAJJAN AND OTHERS — [1990] 1 S.C.R. 164
• HIRAJI TOLAJI BAGWAN versus SHAKUNTALA — [1990] 1 S.C.R. 66
• HIRALAL CHAWLA & ANR. versus STATE OF U.P. & ORS. — [1990] 1 S.C.R. 325
• HOSHIARPUR IMPROVEMENT TRUST versus PRESIDENT LAND ACQUISITION TRIBUNAL AND OTHERS. — [1990] 2 S.C.R. 526
• HUNDRAJ KANYALAL SAJNANI ETC. versus UNION OF INDIA AND ORS. — [1990] 1 S.C.R. 994
• INCOME TAX OFFICER, CALICUT versus SMT. N.K. SARADA THAMPATTY — [1990] SUPP. 1 S.C.R. 473
• INCOME TAX OFFICER, CUTTACK AND ORS. versus BIJU PATNAIK — [1990] SUPP. 3 S.C.R. 488
• INDIA CEMENT LTD. ETC. versus UNION OF INDIA AND OTHERS — [1990] 3 S.C.R. 850
• INDIAN METALS AND FERRO ALLOYS LTD. CUTTACK versus COLLECTOR OF CENTRAL EXCISE, BHUBANESHWAR — [1990] SUPP. 3 S.C.R. 329
• INDIAN METALS AND FERRO ALLOYS LTD. versus UNION OF INDIA AND ORS. — [1990] SUPP. 2 S.C.R. 27
• INDIAN OIL CORPORATION LTD. versus AMRITSAR GAS SERVICE AND ORS. — [1990] SUPP. 3 S.C.R. 196
• INDIAN OXYGEN LTD. versus STATE OF BIHAR & ORS. — [1990] 1 S.C.R. 402
• INDIAN TEXTILE PAPER TUBE CO. LTD. versus COLLECTOR OF CUSTOMS, MADRAS — [1990] 3 S.C.R. 96
• INDIRA BAI versus NAND KISHORE — [1990] SUPP. 1 S.C.R. 349
• J.C. YADAV & ORS. versus STATE OF HARYANA & ORS. — [1990] 1 S.C.R. 470
• J.K. AGGARWAL versus HARYANA SEEDS DEVELOPMENT CORPORATION LTD. AND ORS — [1990] SUPP. 3 S.C.R. 13
• J.K. COTION SPG. AND WVG MILLS CO. LTD., KALPI ROAD, KANPUR versus STATE OF U.P. AND ORS. — [1990] 3 S.C.R. 523
• J.L. VARANDANI versus SMT. ASHALATA MUKHERJEE (DEAD) BY LRS. — [1990] 3 S.C.R. 610
• JACOB M. PUTHUPARAMBIL AND ORS. ETC. ETC. versus KERALA WATER AUTHORITY AND ORS. ETC. ETC. — [1990] SUPP. 1 S.C.R. 562
• JAMSHEDPUR CONTRACTORS' WORKERS' UNION versus STATE OF BIHAR AND ORS. — [1990] 3 S.C.R. 977
• JASWANT SINGH versus STATE OF PUNJAB AND ORS. — [1990] SUPP. 3 S.C.R. 354
• JIWANI KUMARI PAREKH versus SATYABRATA CHAKRAVORTY, MANAGING DIRECTOR AND CHIEF EXECUTIVE OF THE WEST BENGAL HANDICRAFT DEVELOPMENT CORPN. LTD. — [1990] SUPP. 2 S.C.R. 246
• JOGINDER SINGH SAINI ETC. ETC. versus STATE OF HARYANA & ANR. — [1990] 1 S.C.R. 417
• JUMMAN KHAN versus STATE OF U.P. — [1990] SUPP. 3 S.C.R. 398
• JUTE CORPORATION OF INDIA LTD. versus COMMISSIONER OF INCOME TAX AND ANR. — [1990] SUPP. 1 S.C.R. 340
• JUTE CORPORATION OF INDIA OFFICERS' ASSOCIATION ETC. versus JUTE CORPORATION OF INDIA LTD. AND ANR. ETC. — [1990] 2 S.C.R. 1006
• K. JAGADEESAN versus UNION OF INDIA AND OTHERS — [1990] 1 S.C.R. 444
• K.J. JOHN, ASSISTANT PUBLIC PROSECUTOR GRADE I, PALAI ETC. ETC. versus STATE OF KERALA & ORS. ETC. ETC. — [1990] 3 S.C.R. 319
• K.K. KHOSLA & ANR. versus STATE OF HARYANA & ORS. — [1990] 1 S.C.R. 464
• K.M. SHARMA versus DEVI LAL & ORS. — [1990] 1 S.C.R. 1
• K.P. PERIANNAN versus GOVERNMENT OF TAMIL NADU AND ORS. — [1990] 2 S.C.R. 609
• K.V. SWAMYNATHAN AND ORS. versus E.V. PADMANABHAN AND ORS. — [1990] SUPP. 3 S.C.R. 709
• KAMARUNNISSA ETC. ETC. versus UNION OF INDIA AND ORS. — [1990] SUPP. 1 S.C.R. 457
• KARNANI PROPERTIES LTD. versus STATE OF WEST BENGAL AND ORS. — [1990] 3 S.C.R. 933
• KERALA HOTEL & RESTAURANT ASSOCIATION AND ORS. ETC. ETC. versus STATE OF KERALA AND ORS. — [1990] 1 S.C.R. 516
• KESHAV CHANDRA JOSHI AND ORS. ETC. versus UNION OF INDIA AND ORS. — [1990] SUPP. 2 S.C.R. 573
• KESHAVJI RAVJI & CO. ETC. ETC. versus COMMISSIONER OF INCOME TAX — [1990] 1 S.C.R. 243
• KHANJAN PAL versus STATE OF U.P. — [1990] 3 S.C.R. 606
• KISHAN LAL AND ORS. versus STATE OF RAJASTHAN & ORS. — [1990] 2 S.C.R. 142
• KISHORE CHAND versus STATE OF HIMACHAL PRADESH — [1990] SUPP. 1 S.C.R. 105
• KM. NEELIMA MISRA versus DR. HARINDER KAUR PAINTAL AND ORS. — [1990] 2 S.C.R. 84
• KRISHENA KUMAR AND ANR. ETC. ETC. versus UNION OF INDIA AND ORS. — [1990] 3 S.C.R. 352
• KRISHNA KISHORE FIRM versus GOVT. OF. A.P. AND OTHERS — [1990] SUPP. 2 S.C.R. 8
• KRISHNA KUMAR KHEMKA versus GRINDLAYS BANK P.L:C AND ORS. — [1990] 2 S.C.R. 961
• KRISHNA SAHAI & ORS. versus STATE OF U.P. & ORS. — [1990] 2 S.C.R. 168
• KUBIC DARIUSZ versus UNION OF INDIA & ORS. — [1990] 1 S.C.R. 98
• KULWANT SINGH GILL versus STATE OF PUNJAB — [1990] SUPP. 1 S.C.R. 426
• KUMARI APARNA SHRIKANT BHAYE versus STATE OF MAHARASHTRA AND ORS. — [1990] SUPP. 1 S.C.R. 1
• KUMARI SHRILEKHA VIDYARTHI ETC. ETC versus STATE OF U.P. AND ORS. — [1990] SUPP. 1 S.C.R. 625
• LAKSHMI BANGLE STORES versus UNION OF INDIA AND ORS. — [1990] SUPP. 3 S.C.R. 457
• LAMINATED PACKINGS (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, GUNTUR — [1990] 3 S.C.R. 630
• LIFE INSURANCE CORPORATION OF INDIA versus INDIA AUTOMOBILES AND CO. AND ORS. — [1990] 3 S.C.R. 545
• LT. GOVERNOR OF DELHI AND ORS. versus CONST. DHARAMPAL AND ORS. — [1990] 3 S.C.R. 93
• M. AHAMEDKUTTY versus UNION OF INDIA & ANR. — [1990] 1 S.C.R. 209
• M. SUNDERAMOORTHY versus THE STATE OF TAMIL NADU THROUGH INSPECTOR OF POLICE — [1990] 2 S.C.R. 335
• M.B. ABDULLA versus COMMISSIONER OF INCOME-TAX, KERALA — [1990] 2 S.C.R. 5
• M.B. MAJUMDAR versus UNION OF INDIA — [1990] 3 S.C.R. 946
• M.C. MEHTA versus STATE OF TAMIL NADU AND ORS. — [1990] SUPP. 2 S.C.R. 518
• M.J. ZAKHARIA SAIT versus T.M. MOHAMMED AND ORS. — [1990] 2 S.C.R. 719
• M.K. HARIHAR IYER versus AUTHORISED OFFICER LAND REFORMS, TIRUNELVELI — [1990] 1 S.C.R. 358
• M.L. SACHDEV versus UNION OF INDIA AND ANR. — [1990] SUPP. 2 S.C.R. 545
• M.M.R. KHAN AND ORS. ETC. versus UNION OF INDIA AND ORS. ETC. — [1990] 1 S.C.R. 687
• M.O.H. UDUMAN AND ORS. versus M.O.H. ASLUM — [1990] SUPP. 2 S.C.R. 663
• M.P. JUNIOR ENGINEERS' ASSOCIATION AND SANGARSH SAMITY & ORS. versus STATE OF MADHYA PRADESH & ANR. — [1990] 1 S.C.R. 424
• M.P. PRADHAN versus UNION OF INDIA & ORS. — [1990] 1 S.C.R. 410
• MAHABIR AUTO STORES & ORS. versus INDIAN OIL CORPORATION & ORS. — [1990] 1 S.C.R. 818
• MAHABIR COLD STORAGE versus COMMISSIONER OF INCOME TAX, PATNA — [1990] SUPP. 3 S.C.R. 469
• MAHESH KUMAR CHAUHAN @ BANTI versus UNION OF INDIA AND ORS. — [1990] 2 S.C.R. 979
• MAJOR SURESH CHAND MEHRA versus DEFENCE SECRETARY (U.0.1.) AND OTHERS — [1990] SUPP. 3 S.C.R. 48
• MALAYAMMAL AND ORS. versus A MALAYALAM PILLAI AND ORS. — [1990] SUPP. 2 S.C.R. 235
• MALLIKARJUNA RAO AND ORS. ETC. ETC. versus STATE OF ANDHRA PRADESH AND ORS. ETC. ETC. — [1990] 2 S.C.R. 418
• MANAGEMENT OF M/S M.S. NALLY BHARAT ENGG. CO. LTD. versus STATE OF BIHAR & ORS. — [1990] 1 S.C.R. 290
• MANGANESE ORE (INDIA) LTD. versus CHAND LAL SAHA AND ORS. — [1990] SUPP. 2 S.C.R. 533
• MANIBHAI versus HEMRAJ — [1990] 2 S.C.R. 40
• MANJEET SINGH, UDC AND ORS. ETC. versus EMPLOYEES STATE INSURANCE CORPN. AND ANR. ETC. — [1990] 2 S.C.R. 119
• MARINE TIMES PUBLICATIONS PVT. LTD. versus SHRIRAM TRANSPORT AND FINANCE CO. LTD. AND ANR. — [1990] SUPP. 2 S.C.R. 466
• MARRI CHANDRA SHEKHAR RAO versus DEAN, SETH G.S. MEDICAL COLLEGE AND ORS. — [1990] 2 S.C.R. 843
• MATHURA PRASAD versus AJEEM KHAN — [1990] 2 S.C.R. 503
• MEHRA BROS. versus JOINT COMMERCIAL OFFICER, MADRAS — [1990] SUPP. 3 S.C.R. 61
• MILAK BROTHERS versus UNION OF INDIA AND ORS. — [1990] SUPP. 2 S.C.R. 141
• MISS LIZA ARULANANDAM versus SMT. A.S. SULOCHANA — [1990] SUPP. 1 S.C.R. 394
• MISS RAJ SONI versus AIR OFFICER INCHARGE ADMINISTRATION & ANR. — [1990] 2 S.C.R. 412
• MISS SHAINDA HASAN versus STATE OF UTTAR PRADESH AND ORS. — [1990] 2 S.C.R. 699
• MOHINDER SAIN GARG ETC. ETC. versus STATE OF PUNJAB AND ORS. — [1990] SUPP. 3 S.C.R. 108
• MOSTT. SIMRIKHIA versus SMT. DOLLEY MUKHERJEE @ SMT. CHHABI MUKHERJEE & ANR. — [1990] 1 S.C.R. 788
• MRS. MALATI RAMCHANDRA RAUT AND ORS. versus MAHADEVO VASUDEO JOSHI AND ORS. — [1990] SUPP. 3 S.C.R. 577
• MRS. T. DEVAKI versus GOVERNMENT OF TAMIL NADU AND ORS. — [1990] 1 S.C.R. 836
• MST. MOHINDERO versus KARTAR SINGH AND ORS. — [1990] SUPP. 2 S.C.R. 475
• MUNICIPAL CORPORATION OF DELHI versus PRAMOD KUMAR GUPTA — [1990] SUPP. 3 S.C.R. 547
• MUNICIPAL CORPORATION OF DELHI versus AJANTA IRON & STEEL CO. (PVT.) LTD. — [1990] 1 S.C.R. 733
• MUNICIPAL CORPORATION OF GREATER BOMBAY versus NEW STANDARD ENGINEERING CO. LTD. — [1990] SUPP. 3 S.C.R. 478
• MUNICIPAL CORPORATION OF GREATIOR BOMBAY AND ANR. versus INDIAN OIL CORPORATION LTD. — [1990] SUPP. 3 S.C.R. 365
• MUNICIPAL CORPORATION, JABALPUR versus KRISHI UPAJ MANDI SAMITI AND ANR. — [1990] 1 S.C.R. 144
• MURLI MANOHAR AND CO. AND ANR. versus STATE OF HARYANA AND ANR. ETC. ETC. — [1990] SUPP. 2 S.C.R. 343
• N. NAGARAJA ETC. versus VASANT K. GUDODAGI AND ORS. — [1990] 2 S.C.R. 695
• N.T. BEVIN KATTI ETC. versus KARNATAKA PUBLIC SERVICE COMMISSION AND ORS. — [1990] 2 S.C.R. 239
• NAGRI PRACHARINI SABHA AND ANR. versus VTH ADDL. DISTT. AND SESSIONS JUDGE, VARANASI AND ORS. — [1990] 3 S.C.R. 971
• NATIONAL UNION OF ALL INDIA RADIO AND ORS. ETC. versus UNION OF INDIA AND ANOTHER ETC. — [1990] 2 S.C.R. 340
• NEELAGANGABAI AND ANR. versus STATE OF KARNATAKA AND ORS. — [1990] 3 S.C.R. 20
• NEW INDIA ASSURANCE CO. LTD. versus RAM DAYAL AND ORS. — [1990] 2 S.C.R. 570
• NIRANJAN SINGH KARAM SINGH PUNJABI AND ORS ETC. ETC. versus JITENDRA BHIMARAJ BIJJE AND ORS. ETC. ETC. — [1990] 3 S.C.R. 633
• NITYANANDA KAR AND ANR. ETC. ETC. versus STATE OF ORISSA AND ORS. ETC. — [1990] SUPP. 2 S.C.R. 644
• NORTHERN CORPORATION versus UNION OF INDIA AND ORS. — [1990] 3 S.C.R. 621
• OIL AND NATURAL GAS COMMISSION AND ANR. versus ASSOCIATION OF NATURAL GAS CONSUMING INDUSTRIES OF GUJARAT AND ORS., ETC. ETC. — [1990] 3 S.C.R. 157
• ORIENT PAPER AND INDUSTRIES LTD. AND ANR. ETC. ETC. versus STATE OF ORISSA AND ORS. ETC. — [1990] SUPP. 2 S.C.R. 480
• ORISSA JUDICIAL SERVICES ASSOCIATION, CUTTACK versus STATE OF ORISSA AND ANR. — [1990] SUPP. 3 S.C.R. 348
• OTHAYATH LEKSHMY AND ANR. versus NELLACHINKUNIYIL GOVINDAN NAIR AND ORS. — [1990] 2 S.C.R. 539
• P. ORR AND SONS (P) LTD. versus ASSOCIATED PUBLISHERS (MADRAS) LIMITED — [1990] SUPP. 2 S.C.R. 615
• P.K. UNNI versus NIRMALA INDUSTRIES & ORS. — [1990] 1 S.C.R. 483
• P.N. VEETI NARAYANI versus PATHUMMA BEEVL AND ANOTHER — [1990] SUPP. 1 S.C.R. 433
• P.V.G. RAJU GARU versus STATE OF ANDHRA PRADESH — [1990] 1 S.C.R. 134
• PANKAJ BHARGAVA AND ANR. versus MOHINDER NATH AND ANR. — [1990] SUPP. 3 S.C.R. 508
• PAUL BROTHERS (TAILORING DIVISION) AND ORS. ETC. versus ASHIM KUMAR MANDAL AND ORS. ETC. — [1990] 2 S.C.R. 283
• PERIYAR AND PAREEKANNI RUBBERS LTD. versus STATE OF KERALA — [1990] SUPP. 1 S.C.R. 362
• PHAGWARA IMPROVEMENT TRUST versus STATE OF PUNJAB AND ORS. — [1990] SUPP. 2 S.C.R. 227
• PLASMAC MACHINE MANUFACTURING CO. PVT.LTD. versus COLLECTOR OF CENTRAL EXCISE, BOMBAY. — [1990] SUPP. 3 S.C.R. 384
• POLLISETTI PULLAMMA AND ORS. versus KALLURI RAMESWARAMMA AND ORS. — [1990] SUPP. 2 S.C.R. 393
• POONJABHAI VARMALIDAS versus COMMISSIONER OF INCOME TAX, AHMEDABAD — [1990] SUPP. 2 S.C.R. 206
• PRATAP SINGH versus STATE OF HARYANA — [1990] SUPP. 3 S.C.R. 502
• PRINCIPAL, MOTI LAL NEHRU MEDICAL COLLEGE AND ORS. ETC. ETC. versus DR. VANDANA SINGH AND ORS. ETC ETC. — [1990] 3 S.C.R. 874
• PRIYANKA OVERSEAS PVT. LTD. AND ANR versus UNION OF INDIA AND ORS. — [1990] SUPP. 3 S.C.R. 138
• PUKHRAJ JAIN versus MRS. PADMA KASHYAP AND ANR. — [1990] 2 S.C.R. 25
• PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD., CHANDIGARH ETC. versus PRESIDING OFFICER, LABOUR COURT, CHANDIGARH ETC. — [1990] 3 S.C.R. 111
• PUNJAB TRADERS AND ORS. versus STATE OF PUNJAB AND ORS. — [1990] SUPP. 1 S.C.R. 499
• R.M. NARAYANA CHETTIAR AND ANOTHER versus N. LAKSHMANAN CHETTIAR AND OTHERS — [1990] SUPP. 2 S.C.R. 266
• RAI CHAND JAIN versus MISS CHANDRA KANTA KHOSLA — [1990] SUPP. 3 S.C.R. 91
• RAJ KUMAR KARWAL versus UNION OF INDIA AND ORS. — [1990] 2 S.C.R. 63
• RAJ KUMAR RAJINDER SINGH versus STATE OF HIMACHAL PRADESH AND OTHERS — [1990] 3 S.C.R. 469
• RAJASTHAN STATE ELECTRICITY BOARD AND ORS. versus LAXMAN LAL ETC. ETC. — [1990] SUPP. 2 S.C.R. 277
• RAJASTHAN STATE ELECTRICITY BOARD versus CESS APPELLATE COMMITTEE AND ANR. ETC. — [1990] SUPP. 2 S.C.R. 120
• RAJENDRA SINGH YADAV AND ORS. versus STATE OF U.P. AND ORS. — [1990] 2 S.C.R. 171
• RAM BHAGAT SINGH AND ANR. versus STATE OF HARYANA AND ANR. — [1990] 2 S.C.R. 329
• RAM BHAWAN SINGH AND ORS. versus JAGDISH AND ORS. — [1990] 3 S.C.R. 957
• RAM CHANDRA SINGH (DEAD) THROUGH LEGAL HEIRS versus STATE OF U.P. AND OTHERS — [1990] SUPP. 1 S.C.R. 118
• RAM EKBAL SHARMA versus STAIB OF BIHAR & ANR. — [1990] 2 S.C.R. 679
• RAM PIARI versus BHAGWANT & ORS. — [1990] 1 S.C.R. 813
• RAMCHANDRA PANDURANG SONAR (DECEASED) THROUGH HIS HEIRS AND LEGAL REPRESENTATIVES AND ORS. versus MURLIDHAR RAMCHANDRA SONAR AND ORS. — [1990] 3 S.C.R. 435
• RAMESH CHANDRA versus RANDHIR SINGH AND ORS. — [1990] 3 S.C.R. 1
• RAMESH CHANDRA versus SHIV CHARAN DASS AND ORS. — [1990] SUPP. 2 S.C.R. 97
• RAMESH ENTERPRISES ETC versus COFFEE BOARD — [1990] SUPP. 3 S.C.R. 495
• RAMPUR DISTILLERY AND CHEMICALS CO. LTD. versus COMMISSIONER OF INCOME-TAX, LUCKNOW — [1990] SUPP. 3 S.C.R. 320
• RATILAL B. SONI & ORS. versus STATE OF GUJARAT & ORS. — [1990] 1 S.C.R. 414
• RAVIKANT BHAGOJI DHUMAL AND ORS. ETC. versus STATE OF MAHARASHTRA — [1990] SUPP. 3 S.C.R. 68
• REFERENCE UNDER ARTICLE 317(1) OF THE CONSTITUTION OF INDIA versus - — [1990] 3 S.C.R. 577
• REVENUE OFFICER & ORS. versus PRAFULLA KUMAR PATI & ORS. — [1990] 1 S.C.R. 88
• ROHIT PULP AND PAPER MILLS LTD. versus COLLECTOR OF CENTRAL EXCISE, BARODA — [1990] 2 S.C.R. 797
• RURAL LITIGATION AND ENTITLEMENT KENDRA AND ORS. versus STATE OF U.P. AND ORS. — [1990] 3 S.C.R. 72
• S. HARCHARAN SINGH versus UNION OF INDIA — [1990] SUPP. 1 S.C.R. 76
• S. PRAKASHA RAO AND ANR. versus COMMISSIONER OF COMMERCIAL TAXES AND ORS. — [1990] 1 S.C.R. 561
• S.B. SARKAR AND ORS. versus UNION OF INDIA AND ORS. — [1990] 2 S.C.R. 813
• S.D. SONI versus STATE OF GUJARAT — [1990] SUPP. 3 S.C.R. 668
• S.N. MUKHERJEE versus UNION OF INDIA — [1990] SUPP. 1 S.C.R. 44
• S.P. DUBEY versus M.P.S.R.T. CORPN. AND ANR. — [1990] SUPP. 2 S.C.R. 328
• S.V. SIVASWAMI SERVAI versus HAFEZ MOTOR TRANSPORT (FIRM) AND ORS. — [1990] 3 S.C.R. 802
• SABYASCHI SENGUPTA AND ORS. versus NANI GOPAL DATTA AND ORS. — [1990] 2 S.C.R. 476
• SADHU SINGH GHUMAN versus FOOD CORPORATION OF INDIA & ORS. — [1990] 1 S.C.R. 353
• SAHAB SINGH AND OTHERS versus STATE OF HARYANA — [1990] 1 S.C.R. 512
• SAMRAT INTERNATIONAL (P) LTD. versus COLLECTOR OF CENTRAL EXCISE, HYDERABAD — [1990] SUPP. 2 S.C.R. 1
• SANATAN GAUDA versus BERHAMPUR UNIVERSITY AND ORS. — [1990] 2 S.C.R. 272
• SANJEEV KUMAR AGGARWAL versus UNION OF INDIA AND OTHERS — [1990] 2 S.C.R. 318
• SANWARMAL KEJRIWAL versus VISHWA COOPERATIVE HOUSING SOCIETY LTD. & ORS. — [1990] 1 S.C.R. 862
• SARASWATI INDUSTRIAL SYNDICATE LTD. versus C.I.T., HARYANA, HIMACHAL PRADESH, DELHI — [1990] SUPP. 1 S.C.R. 332
• SARDA PLYWOOD LTD. AND ANR versus UNION OF INDIA AND ORS. — [1990] SUPP. 3 S.C.R. 6
• SATYANARAYAN SHARMA AND ORS. versus NATIONAL MINERAL DEVELOPMENT CORPORATION LTD. AND ORS. — [1990] 3 S.C.R. 618
• SCIENTIFIC ADVISER TO THE MINISTRY OF DEFENCE AND ORS. ETC. ETC. versus S. DANIEL AND ORS. ETC. ETC. — [1990] 2 S.C.R. 440
• SESHASAYEE PAPER & BOARDS LIMITED, ERODE versus COLLECTOR OF CENTRAL EXCISE, COIMBATORE — [1990] 1 S.C.R. 320
• SHAM SUNDER versus PURAN AND ANR. — [1990] SUPP. 1 S.C.R. 662
• SHAMBHU DAYAL AGARWALA versus STATE OF WEST BENGAL AND ANR. — [1990] 2 S.C.R. 987
• SHARP BUSINESS MACHINES PVT. LTD., BANGALORE versus COLLECTOR OF CUSTOMS, BANGALORE — [1990] SUPP. 1 S.C.R. 28
• SHASHIKANT LAXMAN KALE AND ANR. versus UNION OF INDIA AND ANR. — [1990] 3 S.C.R. 441
• SHESHRAO JANGLUJI BAGDE versus BHAIYYA S/O GOVINDRAO KARALE AND ORS. — [1990] SUPP. 1 S.C.R. 521
• SHRI SITARAM SUGAR COMPANY LIMITED & ANR. ETC. versus UNION OF INDIA & ORS. — [1990] 1 S.C.R. 909
• SIMHADRI SATYA NARAYANA RAO versus M. BUDDA PRASAD AND ORS. — [1990] SUPP. 3 S.C.R. 701
• SITA RAM versus CHHOTA BHONDEY AND OTHERS — [1990] SUPP. 2 S.C.R. 184
• SMT. AZRA FATIMA versus UNION OF INDIA AND OTHERS — [1990] 3 S.C.R. 268
• SMT. DULARIA DEVI versus JANARDAN SINGH & ORS. — [1990] 1 S.C.R. 799
• SMT. GITARANI PAUL versus DIBYENDRA KUNDU ALIAS DIBYENDRA KUMAR KUNDU — [1990] SUPP. 3 S.C.R. 464
• SMT. ISABELLA JOHNSON versus M.A. SUSAI — [1990] SUPP. 2 S.C.R. 213
• SMT. KUSUM LATA SINGHAL versus COMMISSIONER OF INCOME TAX RAJASTHAN, JAIPUR AND ORS. — [1990] 3 S.C.R. 393
• SMT. MAYAWANTI versus SMT. KAUSHALYA DEVI — [1990] 2 S.C.R. 350
• SMT. PATASIBAI & ORS. versus RATANLAL — [1990] 1 S.C.R. 172
• SMT. PUSHPA DEVI & ORS. versus MILKHI RAM — [1990] 1 S.C.R. 278
• SMT. PUSPA SEN GUPTA versus SMT. SUSMA GHOSE — [1990] 2 S.C.R. 564
• SMT. SHAKUNTALA MEHRISHI versus NEW DELHI MUNICIPAL COMMIITEE AND ORS. — [1990] 1 S.C.R. 753
• SMT. SHANTI AND ANR. versus STATE OF HARYANA — [1990] SUPP. 2 S.C.R. 675
• SMT. SHANTI DEVI L. SINGH AND ANR. versus TAX RECOVERY OFFICER AND ORS. — [1990] 2 S.C.R. 627
• SMT. VIDHYA DHARI BHAGAT versus ALLAHABAD LAW JOURNAL CO. LTD. — [1990] 1 S.C.R. 315
• SMT. YAMUNA MALOO versus ANAND SWARUP — [1990] 1 S.C.R. 715
• SOHAN LAL AND ORS. versus STATE OF RAJASTHAN — [1990] 3 S.C.R. 809
• SOM RAJ AND ORS. ETC. versus STATE OF HARYANA AND ORS. ETC. — [1990] 1 S.C.R. 535
• SPECIAL MILITARY ESTATES OFFICER versus MUNIVENKATARAMIAH & ANOTHER — [1990] 1 S.C.R. 4
• SRI KRISHNA DAS versus TOWN AREA COMMITTEE, CHIRGAON — [1990] 2 S.C.R. 13
• SRISH KUMAR CHOUDHURY versus STATE OF TRIPURA AND ORS. — [1990] 1 S.C.R. 576
• STAR ENTERPRISES ETC. ETC. versus CITY AND INDUSTRIAL DEVELOPMENT CORPORATLON OF MAHARASHTRA LTD. & ORS. — [1990] 2 S.C.R. 826
• STATE (THROUGH CBI/NEW DELHI) versus S.J. CHOUDHARY — [1990] 2 S.C.R. 124
• STATE BANK OF INDIA & ORS. ETC. versus S. VIJAYA KUMAR & ORS. ETC. — [1990] 3 S.C.R. 398
• STATE BANK OF INDIA versus WORKMEN OF STATE BANK OF INDIA AND ANR. — [1990] SUPP. 1 S.C.R. 11
• STATE OF ANDHRA PRADESH & ANR. ETC. versus R.V. RAYANIM ETC. ETC. — [1990] 1 S.C.R. 54
• STATE OF ANDHRA PRADESH AND V. RANGA RAO AND ORS. versus K. RANGANATHAN AND ORS. AND THE STATE OF ANDHRA PRADESH AND ORS. — [1990] 3 S.C.R. 912
• STATE OF ANDHRA PRADESH versus DR. N. RAMACHANDRA RAO AND ORS. M. PANDURANGA RAJU AND ORS. — [1990] 3 S.C.R. 55
• STATE OF ANDHRA PRADESH versus P.V. PAVITHRAN — [1990] 1 S.C.R. 746
• STATE OF BIHAR AND ORS. versus RAMJEE PRASAD AND ORS. — [1990] 2 S.C.R. 468
• STATE OF HARYANA AND ANR versus RAM DIYA — [1990] 2 S.C.R. 431
• STATE OF HARYANA AND ORS versus CH. BHAJAN LAL AND ORS. — [1990] SUPP. 3 S.C.R. 259
• STATE OF KARNATAKA AND ORS. versus K.V. KHADER — [1990] 1 S.C.R. 727
• STATE OF MADHYA PRADESH AND ANR. versus G.S. DALL AND FLOUR MILLS — [1990] SUPP. 1 S.C.R. 590
• STATE OF MADHYA PRADESH AND ORS. versus HOME DECORATORS AND FINANCE (PVT.) LTD. AND ANR. — [1990] 2 S.C.R. 1000
• STATE OF MADHYA PRADESH AND ORS. versus RAMESHWAR RATHOD — [1990] 3 S.C.R. 263
• STATE OF MAHARASHTRA AND ORS versus MOHAMMED SALIM KHAN AND ORS — [1990] SUPP. 3 S.C.R. 340
• STATE OF MAHARASHTRA versus ANAND CHINTAMAN DIGHE — [1990] 1 S.C.R. 73
• STATE OF MAHARASHTRA versus CHANDRAPRAKASH KEWAL CHAND JAIN — [1990] 1 S.C.R. 115
• STATE OF MAHARASHTRA versus MAHADEO DEOMAN RAI ALIAS KALAL AND OTHERS — [1990] 2 S.C.R. 533
• STATE OF PUNJAB AND ORS. ETC. ETC. versus JOGINDER SINGH AND ORS. ETC. ETC. — [1990] 2 S.C.R. 147
• STATE OF PUNJAB AND ORS. versus NACHHATTAR SINGH — [1990] 2 S.C.R. 822
• STATE OF TAMIL NADU AND ORS. versus NALLAI COTTON MILLS LTD. AND ORS. — [1990] 2 S.C.R. 33
• STATE OF U.P. AND ORS. versus DELHI CLOTH MILLS & ANR. — [1990] SUPP. 2 S.C.R. 168
• STATE OF UTTAR PRADESH versus MOTI RAM AND ANR. ETC. ETC. — [1990] 2 S.C.R. 939
• STATE OF WEST BENGAL versus ATUL KRISHNA SHAW AND ANR. — [1990] SUPP. 1 S.C.R. 91
• SUBHASH MEHTA versus DR. S.P. CHOUDHARY (DEAD) BY LRS. — [1990] 1 S.C.R. 506
• SUBHASH SHARMA AND OTHERS versus UNION OF INDIA — [1990] SUPP. 2 S.C.R. 433
• SUNIL GUPTA AND ORS. versus STATE OF MADHYA PRADESH AND ORS. — [1990] 2 S.C.R. 871
• SURESH CHAND versus GULAM CHISTI — [1990] 1 S.C.R. 186
• SURYAKUMAR GOVINDJEE versus KRISHNAMMAL AND ORS. — [1990] 2 S.C.R. 782
• SUTLEJ COTTON MILLS LTD. versus COMMISSIONER OF INCOME TAX, WEST BENGAL III, CALCUTTA — [1990] SUPP. 2 S.C.R. 293
• SYED FAROOQ MOHAMMAD versus UNION OF INDIA AND ANR. — [1990] 3 S.C.R. 240
• SYED HASAN RASUL NUMA AND ANR versus UNION OF INDIA AND ANR. — [1990] SUPP. 3 S.C.R. 165
• SYNDICATE BANK SCHEDULED CASTES AND SCHEDULED TRIBES EMPLOYEES ASSOCIATION (REGD.), THROUGH ITS GENERAL SECRETARY, SHRI K.S. BADLIA AND ORS. versus UNION OF INDIA, THROUGH ITS ADDITIONAL SECRETARY, MINISTRY OF FINANCE (DEPARTMENT OF ECONOMIC AFFAIRS), BANKING DIVISION, JEEVAN DEEP BUILDING, PARLIAMENT ST. NEW DELHI-1 — [1990] 3 S.C.R. 713
• T. RAMAKRISHNIAH versus STATE OF KARNATAKA — [1990] 3 S.C.R. 207
• T.N. RUGMANI AND ANOTHER versus C. ACHUTHA MENON AND ORS. — [1990] SUPP. 3 S.C.R. 638
• TAMIL NADU CAUVERY NEERPPASANA VILAIPORULGAL VIVASAYIGAL NALA URIMAI PADHUGAPPU SANGAM versus UNION OF INDIA AND ORS. — [1990] 3 S.C.R. 83
• TAPAN KUMAR MUKHERJEE versus HEROMONI MONDAL AND ANR. — [1990] SUPP. 3 S.C.R. 55
• TARA CHAND AND ANR. versus RAM PRASAD — [1990] 3 S.C.R. 7
• TEHRI BANDH VIRODHI SANGARSH SAMITI AND ORS. versus STATE OF U.P AND ORS. — [1990] SUPP. 2 S.C.R. 606
• TEK CHAND (DEAD) BY L.RS. AND ORS. versus UNION OF INDIA AND ORS. ETC. — [1990] SUPP. 1 S.C.R. 126
• THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY, PATIALA (DEEMED UNIVERSITY) versus ABHINAV TANEJA AND ORS. — [1990] 2 S.C.R. 394
• THE DHARWAD DISTT. P.W.D. LITERATE DAILY WAGES EMPLOYEES ASSOCIATION & ORS. ETC. versus STATE OF KARNATAKA & ORS. ETC. — [1990] 1 S.C.R. 544
• TOSHIBA ANAND BATTERIES LTD. ANAND HOUSE, COCHIN versus COLLECTOR OF CUSTOMS, COCHIN — [1990] SUPP. 3 S.C.R. 614
• U. PONNAPPA MOOTHAN SONS, PALGHAT versus CATHOLIC SYRIAN BANK LTD. AND OTHERS — [1990] SUPP. 1 S.C.R. 542
• U.P. JUNIOR DOCTORS' ACTION COMMITTEE versus DR. B. SHEETAL NANDWANI AND ORS. — [1990] SUPP. 1 S.C.R. 130
• U.P. STATE ROAD TRANSPORT CORPORATION versus MUNIRUDDIN — [1990] 3 S.C.R. 777
• UCO BANK versus HEM CHANDRA SARKAR — [1990] 2 S.C.R. 709
• UNION OF INDIA & ORS. versus K.T. SHASTRI — [1990] 1 S.C.R. 20
• UNION OF INDIA AND ANOTHER versus VASANBHARTHI AND OTHERS — [1990] 1 S.C.R. 742
• UNION OF INDIA AND ANR versus BABUBHAI NYLCHAND MEHTA — [1990] SUPP. 3 S.C.R. 559
• UNION OF INDIA AND ANR. versus PARAS LAMINATES (P) LTD. — [1990] 3 S.C.R. 789
• UNION OF INDIA AND ANR. versus U.P. STATE WARE HOUSING CORPORATION — [1990] SUPP. 2 S.C.R. 523
• UNION OF INDIA AND ORS. versus DEV RAJ GUPTA AND ORS. — [1990] SUPP. 2 S.C.R. 300
• UNION OF INDIA AND ORS. versus MOHD. RAMZAN KHAN — [1990] SUPP. 3 S.C.R. 248
• UNION OF INDIA AND ORS. versus BAKSHI RAM — [1990] 1 S.C.R. 760
• UNION OF INDIA AND ORS. versus M.P. SINGH AND ORS. ETC. — [1990] 1 S.C.R. 604
• UNION OF INDIA AND ORS. versus M/S WOOD PAPERS LTD. AND ANR — [1990] 2 S.C.R. 659
• UNION OF INDIA AND ORS. versus SUKUMAR SENGUPTA AND ORS. — [1990] 3 S.C.R. 24
• UNION OF INDIA AND OTHERS versus S.L. DUTTA AND OTHERS — [1990] SUPP. 3 S.C.R. 173
• UNION OF INDIA THROUGH SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF WORKS & HOUSING, NEW DELHI ETC. versus D.C.M. LIMITED AND ORS. ETC. — [1990] 1 S.C.R. 951
• UNION TERRITORY OF GOA, DAMAN AND DIU AND ANR. versus LAKSHMIBAI NARAYAN PATIL ETC. ETC. — [1990] 3 S.C.R. 497
• UTTAR PRADESH RESIDENTS EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY AND ORS. versus NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY AND ANR. — [1990] 3 S.C.R. 64
• V.R. KATARKI versus STATE OF KARNATAKA AND ORS. — [1990] SUPP. 3 S.C.R. 1
• VANNARAKKAL KALLALATTHIL SREEDHARAN versus CHANDRAMAATH BALAKRISHNAN AND ANR. — [1990] 1 S.C.R. 832
• VASANTKUMAR RADHAKISAN VORA versus BOARD OF TRUSTEES OF THE PORT OF BOMBAY — [1990] 3 S.C.R. 825
• VASHISHT NARAIN KARWARIA versus STATE OF U.P. AND ANR. — [1990] 2 S.C.R. 212
• VEERATIALINGAM AND OTHERS versus RAMESH AND OTHERS — [1990] SUPP. 1 S.C.R. 507
• VIJAY KUMAR SHARMA & ORS. ETC. versus STATE OF KARNATAKA & ORS. ETC. — [1990] 1 S.C.R. 614
• VIJAYEE SINGH AND ORS. versus STATE OF UTTAR PRADESH — [1990] 2 S.C.R. 573
• VIKRAM SINGH AND ANR. versus SUBORDINATE SERVICES SELECTION BOARD, HARYANA AND ORS. — [1990] SUPP. 3 S.C.R. 83
• VINAY KUMAR VERMA AND OTHERS versus THE STATE OF BIHAR AND OTHERS — [1990] 2 S.C.R. 374
• VINAYA KUMAR SHUKAL versus LAKHPAT RAM AND ANOTHER — [1990] 3 S.C.R. 965
• VIRENDER KUMAR, GENERAL MANAGER, NORTHERN RAILWAYS, NEW DELHI versus AVINASH CHANDRA CHADHA AND ORS. — [1990] 2 S.C.R. 769
• VISHAL JEET versus UNION OF INDIA AND ORS. — [1990] 2 S.C.R. 861
• VISHNU PARTAP SINGH versus STATE OF MADHYA PRADESH & ORS. — [1990] 1 S.C.R. 43
• VLJAY COTION AND OIL MILLS (P) LTD. versus STATE OF GUJARAT — [1990] SUPP. 3 S.C.R. 447
• VLRENDRA NATH GUPTA AND ANR. versus DELHI ADMINISTRATION AND ORS. — [1990] 1 S.C.R. 805
• WORKMEN OF ENGLISH ELECTRIC COMPANY OF INDIA LTD., MADRAS versus PRESIDING OFFICER & ANR. — [1990] 1 S.C.R. 13
• YADLAPATI VENKATESWARLU versus STATE OF ANDHRA PRADESH AND ANR. — [1990] SUPP. 1 S.C.R. 381
• YEDIDA CHAKRADHARARAO (DEAD) THROUGH HIS L.RS. & ORS. ETC. versus STATE OF ANDHRA PRADESH & ORS. ETC. — [1990] 2 S.C.R. 220
• YOGESH KUMAR AND ORS. versus BHARAT PETROLEUM CORPN. LTD. AND ORS. — [1990] 3 S.C.R. 736

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