Supreme Court of India — 1976

362 reported judgments.

• A. B. ABDUL KADIR & ORS. ETC. versus STATE OF KERALA — [1976] 2 S.C.R. 690
• A. DAMODARAN & ANR. versus STATE OF KERALA & ORS. — [1976] 3 S.C.R. 780
• A. PANDURANGA RAO versus STATE OF ANDHRA PRADESH & ORS. — [1976] 1 S.C.R. 620
• ABDUL KARIM versus M. K. PRAKASH AND ORS. — [1976] 3 S.C.R. 276
• ACHUTANANDA PUROHIT AND ORS. versus THE STATE OF ORISSA — [1976] 3 S.C.R. 919
• ADDITIONAL DISTRICT MAGISTRATE, JABALPUR versus S. S. SHUKLA ETC. ETC. — [1976] SUPP. 1 S.C.R. 172
• AFSAR SHEIKH AND ANR. versus SOLEMAN BIBI AND ORS. — [1976] 2 S.C.R. 327
• AJANTHA INDUSTRIES AND ORS versus CENTRAL BOARD OF DIRECT TAXES, NEW DELHI & OTHERS — [1976] 2 S.C.R. 884
• ALUMINIUM CORPORATION OF INDIA LTD. versus UNION OF INDIA & ORS. — [1976] 1 S.C.R. 400
• AMADALAVALASA COOPERATIVE. AGRICULTURAL & INDUSTRIAL SOCIETY LTD. & ANOTHER versus UNION OF INDIA & ANOTHER — [1976] 2 S.C.R. 731
• AMALGAMATED ELECTRICITY CO. LTD. versus JALGAON BOROUGH MUNICLPALITY — [1976] 1 S.C.R. 636
• ANIRUDH PRASAD versus RAJESHWARI SAROJ DAS & OTHERS — [1976] SUPP. 1 S.C.R. 91
• ANNAPURNA CARBON INDUSTRIES CO. versus STATE OF ANDHRA PRADESH — [1976] 3 S.C.R. 561
• ANWAR AHMAD versus STATE OF U. P. — [1976] 1 S.C.R. 779
• ASHOK DULICHAND versus MADAHAVLAL DUBE & ANOTHER — [1976] 1 S.C.R. 246
• AZAMJAHI MILLS LTD. HYDERABAD versus THE COMMISSIONER OF INCOME TAX, HYDERABAD — [1976] 3 S.C.R. 645
• B. PRABHAKARA RAO versus DESARI PANAKALA RAO & OTHERS — [1976] 3 S.C.R. 1032
• BADRI versus STATE OF RAJASTHAN — [1976] 2 S.C.R. 339
• BAGAL KOT CEMENT CO. versus STATE OF MYSORE — [1976] 2 S.C.R. 852
• BAJRANG LAL & ANR. versus STATE OF RAJASTHAN — [1976] 3 S.C.R. 497
• BALABHAGAS HULASCHAND versus STATE OF ORISSA — [1976] 2 S.C.R. 939
• BALUMAL JAMNADAS BATRA versus STATE OF MAHARASHTRA — [1976] 1 S.C.R. 539
• BALWAN SINGH versus PRAKASH CHAND & OTHERS — [1976] 3 S.C.R. 335
• BALWANT SINGH versus STATE OF PUNJAB — [1976] 2 S.C.R. 684
• BANAMALI DAS versus RAJENDRA CHANDRA MARDARAJ HARICHANDAN & ORS. — [1976] 1 S.C.R. 212
• BAPUBHAI MOHANBHAI versus MAHILA SAHAKARI UDYOG MANDIR — [1976] 1 S.C.R. 411
• BAR COUNCIL OF MAHARASHTRA versus M. V. DABHOLKAR. ETC. ETC — [1976] 1 S.C.R. 306
• BARADAKANTA MISHRA versus HIGH COURT OF ORISSA & ANOTHER — [1976] SUPP. 1 S.C.R. 561
• BECHAN PANDEY & ORS. versus DULHIN JANKI DEVI & OTHERS — [1976] 3 S.C.R. 555
• BHAGWAN DASS versus STATE OF U.P. AND ORS. — [1976] 3 S.C.R. 869
• BHAGWAN SINGH versus THE STATE OF HARYANA — [1976] 2 S.C.R. 921
• BHARAT IRON WORKS versus BHAGUBHAI BALUBHAI PATEL & ORS. — [1976] 2 S.C.R. 280
• BHUPENDRA RATILA THAKKAR AND ANR. versus COMMISSIONER OF INCOME TAX, GUJARAT & ORS — [1976] 2 S.C.R. 891
• BIHAR STATE ELECTRICITY BOARD, PATNA versus THEIR WORKMEN — [1976] 2 S.C.R. 42
• BISRA STONE LIME COMPANY LTD. & ANR. ETC versus ORISSA STATE ELECTRICITY BOARD & ANR. — [1976] 2 S.C.R. 307
• BOARD OF REVENUE ETC. versus A. M. ANSARI ETC. — [1976] 3 S.C.R. 661
• BOMBAY GAS CO. LTD. versus JAGANNATH PANDURANG & OTHERS — [1976] 1 S.C.R. 291
• C. T. O. MORADABAD versus H. FARID AHMED & SONS. — [1976] 1 S.C.R. 776
• C.L.T., PUNJAB HARYANA, J & K, H.P. & UNION TERRITORY OF CHANDIGARH versus PANIPAT WOOLLEN & GENERAL MILLS. CO. LTD., CHANDIGARH — [1976] 3 S.C.R. 186
• CAREW AND COMPANY LTD. versus UNION OF INDIA — [1976] 1 S.C.R. 379
• CHANAN SINGH versus REGISTRAR, CO-OP. SOCIETIES, PUNJAB & ORS. — [1976] 3 S.C.R. 685
• CHATURDAS BHAGWANDAS PATEL versus THE STATE OF GUJARAT — [1976] 3 S.C.R. 1052
• CHHAGANBHAI NORSHINBHAI versus SONI CHANDUBHAI GORDHANBHAI & ORS. — [1976] 3 S.C.R. 786
• CHITAN J. VASWANI & ANR. versus STATE OF WEST BENGAL & ANR. — [1976] 2 S.C.R. 300
• CHOGMAL BHANDARI & OTHERS versus DEPUTY COMMERCIAL TAX OFFICER II DIVISION, KURNOOL — [1976] 3 S.C.R. 325
• CITY CORNER versus PERSONAL ASSTT. TO COLLECTOR & ADDL. DISTRICT MAGISTRATE, NELLORE — [1976] 2 S.C.R. 38
• COAL MINES PROVIDENT FUND COMMISSIONER, DHANBAD & OTHER versus J. LALA & SONS — [1976] 3 S.C.R. 365
• COLLECTOR OF CUSTOMS & ORS. versus PEDNEKAR AND COMPANY (PRIVATE) LIMITED (IN LIQUIDATION) & ANR. — [1976] 3 S.C.R. 971
• COMMISSIONER OF AGRICULTURAL INCOME TAX, TRIVANDRUM versus SMT. LUCY KOCHUVAREED — [1976] SUPP. 1 S.C.R. 657
• COMMISSIONER OF EXPENDITURE TAX, ANDHRA PRADESH versus SHRI PVG RAJU, RAJAH OF VIZIANAGARAM — [1976] 1 S.C.R. 1017
• COMMISSIONER OF INCOME TAX BIHAR, PATNA versus SAHU JAIN LIMITED — [1976] 3 S.C.R. 398
• COMMISSIONER OF INCOME TAX, NAGPUR versus SUTLEJ COTTON MILLS SUPPLY AGENCY LTD. — [1976] 1 S.C.R. 126
• COMMISSIONER OF SALES TAX, GUJARAT versus M/S. SABARMATI RETI UDYOG SAHAKARI MANDALI LTD. — [1976] SUPP. 1 S.C.R. 158
• COMMISSIONER OF WEALTH TAX versus HINDUSTAN MOTORS LIMITED — [1976] 3 S.C.R. 579
• COMMISSIONER OF WEALTH TAX, WEST BENGAL versus BISHWANATH CHATTERJEE AND OTHERS — [1976] 3 S.C.R. 1096
• COMMR. OF WEALTH TAX, MADRAS & ORS. versus LATE R. SRIDHARAN BY L.RS. — [1976] SUPP. 1 S.C.R. 478
• COOPER ENGINEERING LIMITED versus SHRI P. P. MUNDHE — [1976] 1 S.C.R. 361
• D. C. ROY versus THE PRESIDING OFFICER, MADHYA PRADESH INDUSTRIAL COURT, INDORE AND OTHERS — [1976] 3 S.C.R. 801
• D. D. SURI versus A. K. BARREN & ORS. — [1976] 3 S.C.R. 350
• D. PAPIAH versus MYSORE STATE TRANSPORT APPELLATE TRIBUNAL & ORS. — [1976] 3 S.C.R. 28
• D. VENKATA REDDY versus R SULTAN & OTHERS — [1976] 3 S.C.R. 445
• DAMADILAL AND OTHERS versus PARASHRAM AND OTHERS — [1976] SUPP. 1 S.C.R. 645
• DAVENPORT & CO. PVT. LTD. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1976] 1 S.C.R. 180
• DELHI CLOTH & GENERAL MILLS CO. LTD. & ORS. versus R.R. GUPTA, COMMERCIAL TAX OFFICER, JAIPUR & ANR. — [1976] SUPP. 1 S.C.R. 497
• DEVARAPALLI LAKSHMINARAYANA REDDY & ORS. versus V. NARAYANA REDDY & ORS. — [1976] SUPP. 1 S.C.R. 524
• DEWAN SINGH versus STATE OF HARYANA & ANOTHER — [1976] SUPP. 1 S.C.R. 630
• DHANESHWARBUWA GURU PURSHOTTAMBUWA OWNER OF SHRI VITHAL RUKHAMAI SANSTHAN versus THE CHARITY COMMISSIONER, STATE OF BOMBAY — [1976] 3 S.C.R. 518
• DHANYALAKSHMI RICE MILLS ETC. versus THE COMMISSIONER OF CIVIL SUPPLIES AND ANOTHER — [1976] 3 S.C.R. 387
• DHARAM CHAND JAIN versus THE STATE OF BIHAR — [1976] SUPP. 1 S.C.R. 53
• DHARAM PAL & ORS. versus THE STATE OF U.P. — [1976] 1 S.C.R. 587
• DILIP KUMAR SHARMA & ORS. versus STATE OF MADHYA PRADESH — [1976] 2 S.C.R. 289
• DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY & ANR. versus T. R. CHALLAPPAN — [1976] 1 S.C.R. 783
• DIWAN BROS. versus CENTRAL BANK OF INDIA, BOMBAY AND OTHERS — [1976] SUPP. 1 S.C.R. 664
• DUNLOP INDIA LTD. versus UNION OF INDIA AND ORS — [1976] 2 S.C.R. 98
• DWARKA PRASAD versus DWARKA DAS SARAF — [1976] 1 S.C.R. 277
• EXCISE COMMISSIONER, U.P., ALLAHABAD versus RAM KUMAR — [1976] SUPP. 1 S.C.R. 532
• EXECUTIVE COMMITTEE OF VAISH DEGREE COLLEGE, SHAMLI AND OTHERS versus LAKSHMI NARAIN AND ORS. — [1976] 2 S.C.R. 1006
• G. A. GALIAKOTWALA & CO. (P) LTD., MADRAS versus THE STATE OF MADRAS — [1976] 3 S.C.R. 717
• G. KRISHTA GOUD & J. BHOOMAIAH versus STATE OF ANDHRA PRADESH & ORS. — [1976] 2 S.C.R. 73
• G.M. ARUMUGAM versus S. RAJGOPAL & OTHERS — [1976] 3 S.C.R. 82
• GAJANAN DATTATRAYA versus SHERBANU HOSANG PATEL & ORS. — [1976] 1 S.C.R. 535
• GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS versus T. M. PARAMASLVAM — [1976] 3 S.C.R. 1085
• GORELAL DUBEY versus STATE OF MADHYA PRADESH AND OTHERS — [1976] 2 S.C.R. 876
• GOVIND SUGAR MILLS LTD. & ANR versus HIND MAZDOOR SABHA & ORS. — [1976] 1 S.C.R. 251
• GOVINDDAS & ORS. ETC. ETC. versus INCOME TAX OFFICER & ANOTHER — [1976] 3 S.C.R. 44
• GULAM MUSTAFA & ORS. versus THE STATE OF MAHARASHTRA & ORS. — [1976] 1 S.C.R. 875
• GURBAKSH SINGH versus UNION OF INDIA & OTHERS — [1976] 3 S.C.R. 247
• GURUCHARAN SINGH versus KAMLA SINGH & ORS. — [1976] 1 S.C.R. 739
• GVINDLAL CHHAGGAN LAL PATEL versus THE AGRICULTURAL PRODUCE MARKET COMMITTEE, GODHRA AND OTHERS — [1976] 1 S.C.R. 451
• H. C. SARIN versus UNION OF INDIA — [1976] SUPP. 1 S.C.R. 39
• H. H. MAHARAJ RANA HEMANT SINGHJI, DHOLPUR versus COMMISSIONER OF INCOME-TAX, RAJASTHAN — [1976] 3 S.C.R. 423
• HARBANSLAL JAGMOHANDAS & ANR. versus PRABHUDAS SHIVLAL — [1976] 3 S.C.R. 628
• HARI SHANKER TRIPATHI versus SHIV HARSH & OTHERS — [1976] 3 S.C.R. 308
• HARISINGH PRATAPSINGH CHAWDA versus POPATLAL MULSHANKER JOSHI & ORS. — [1976] 1 S.C.R. 897
• HARNAM versus STATE OF U.P. — [1976] 2 S.C.R. 274
• HEALTHWAYS DAIRY PRODUCTS CO. versus UNION OF INDIA — [1976] 2 S.C.R. 93
• HEMENDRA PRASAD BARUAH versus THE COLLECTOR OF SIBSAGAR, ASSAM — [1976] 1 S.C.R. 68
• HIND OVERSEAS PRIVATE LIMITED versus RAGHUNATH PRASAD JHUNJHUNWALLA AND ANR. — [1976] 2 S.C.R. 226
• HINDU RELIGIOUS ENDOWMENTS & ORS. versus B. SAMITRA & ORS. — [1976] 3 S.C.R. 435
• HINDUSTAN AERONAUTICS LTD. versus THE WORKMEN AND ORS. — [1976] 1 S.C.R. 231
• HIRALAL THAKORLAL DALAL versus BROACH MUNICIPALITY & ORS. — [1976] SUPP. 1 S.C.R. 82
• HOCHTIEF GAMMON versus STATE OF ORISSA & ORS. — [1976] 1 S.C.R. 667
• HOMELY INDUSTRIES versus THE SALES TAX OFFICER, SECTOR V, KANPUR — [1976] 3 S.C.R. 862
• HOWRAH INSURANCE CO. LTD. versus SOCHINDRA MOHAN DAS GUPTA — [1976] 1 S.C.R. 356
• HUKAM CHAND MILLS LTD. INDORE versus COMMISSIONER OF INCOME TAX, BOMBAY — [1976] 3 S.C.R. 712
• HUKAM CHAND SHYAM LAL versus UNION OF INDIA AND ORS. — [1976] 2 S.C.R. 1060
• HYDERABAD CO-OPERATIVE COMMERCIAL CORPN. LTD. ETC. versus SYED MOHIUDDIN KHADIR (DEAD) BY L. RS. ETC. — [1976] 1 S.C.R. 159
• I. N. SAKSENA versus THE STATE OF MADHYA PRADESH — [1976] 3 S.C.R. 237
• I. N. SUBBA REDDY versus ANDHRA UNIVERSITY & ORS. — [1976] 3 S.C.R. 1013
• INCOME TAX OFFICER 'A' WARD, CALCUTTA versus RAMNARAYAN BHOJNAGARWALA — [1976] 1 S.C.R. 1014
• INCOME TAX OFFICER 'A' WARD, INDORE versus GWALIOR RAYON SILK MANUFACTURING (WEAVING) CO. LTD., BIRLAGRAM, NAGDA — [1976] 1 S.C.R. 855
• INCOME TAX OFFICER, I WARD, DIST. VI, CALCUTTA & ORS. versus LAKHMANI MEWAL DAS — [1976] 3 S.C.R. 956
• INCOME TAX OFFICER, SHILLONG AND ANR. ETC. versus N. TAKIM ROY RYMBAI ETC. ETC. — [1976] 3 S.C.R. 413
• INDIA SUGARS & REFINERIES LTD. versus AMRAVATHI SERVICE CO-OPERATIVE SOCIETY LTD. — [1976] 2 S.C.R. 740
• INDIAN ALUMINIUM CABLES LTD. versus STATE OF HARYANA — [1976] 3 S.C.R. 992
• INDIAN ALUMINIUM COMPANY ETC. versus KERALA STATE ELECTRICITY BOARD — [1976] 1 S.C.R. 70
• INDIAN CHAMBERS OF COMMERCE versus C.I.T., WEST BENGAL-II, CALCUTTA — [1976] 1 S.C.R. 830
• IQBAL SINGH versus S. GURDAS SINGH & ORS. — [1976] 1 S.C.R. 884
• ISHA BEEVI ON BEHALF OF THE MINOR UMAIBEN BEEVI & ORS. versus THE TAX RECOVERY OFFICER & ADDL. P.A. TO COLLECTOR, QUILON & ORS. — [1976] 1 S.C.R. 681
• ISHWARI YATAYAT COOPERATIVE SOCIETY versus STATE TRANSPORT APPELLATE AUTHORITY AND OTHERS — [1976] 1 S.C.R. 407
• J BAR COUNCIL OF MAHARASHTRA versus M. V. DABHOLKAR ETC. ETC. — [1976] 2 S.C.R. 48
• J. K. COTTON MANUFACTURERS LTD. versus THE COMMLSSLONER OF INCOME TAX, LUCKNOW — [1976] 1 S.C.R. 648
• J. K. VASAVADA & ORS. versus CHANDRAKANTA CHIMANLAL BHAVSAR & ANR. — [1976] 1 S.C.R. 499
• J. R. MALHOTRA & ANR. versus ADDITIONAL SESSIONS JUDGE, JULLUNDUR & ORS. — [1976] 2 S.C.R. 993
• JAGIR SINGH & ORS. ETC. ETC. versus STATE OF BIHAR & ANR. ETC. ETC. — [1976] 2 S.C.R. 809
• JASBHAL MOTIBHAI DESAI versus ROSHAN KUMAR, HAJI BASHIR AHMED & ORS. — [1976] 3 S.C.R. 58
• JNAN RANJAN SEN GUPTA & ORS. versus ARUN KUMAR BOSE — [1976] 1 S.C.R. 105
• JOINT SECRETARY TO THE GOVERNMENT OF INDIA & ORS. versus KHILLU RAM AND ANR. — [1976] 2 S.C.R. 78
• JOSE DA COSTA & ANOTHER versus BASCORA SADASHIVA SINAI NARCORNIM & ANR. — [1976] 3 S.C.R. 1067
• K. L. SHINDE versus STATE OF MYSORE — [1976] 3 S.C.R. 913
• K. RAMACHANDRA REDDY & ANR. versus THE PUBLIC PROSECUTOR — [1976] SUPP. 1 S.C.R. 542
• K. SREEDHARA REDDY versus THE CONSERVATOR OF FORESTS AND ORS. — [1976] 1 S.C.R. 770
• K. V. NARAYANAN versus K. V. RANGANANDHAN & ORS. — [1976] 3 S.C.R. 637
• KALE & OTHERS versus DEPUTY DIRECTOR OF CONSOLIDATION & ORS. — [1976] 3 S.C.R. 202
• KALYANJI MAVJI & CO versus C.I.T., WEST BENGAL-II — [1976] 2 S.C.R. 966
• KANHAIYALAL versus MANNALAL & OTHERS — [1976] 3 S.C.R. 808
• KARNAL SINGH UTTAM SINGH versus STATE OF MAHARASHTRA — [1976] 2 S.C.R. 747
• KARUNAKARAN versus STATE OF TAMIL NADU — [1976] 2 S.C.R. 708
• KAYS CONCERN versus UNION OF INDIA & ORS. — [1976] 3 S.C.R. 1042
• KERALA STATE ELECTRICITY BOARD versus INDIAN ALUMINIUM CO. — [1976] 1 S.C.R. 552
• KHADIM HUSSAIN versus STATE OF U.P. & OTHERS — [1976] 3 S.C.R. 1
• KHEMRAJ versus STATE OF MADHYA PRADESH — [1976] 2 S.C.R. 753
• KISHORI LAL versus BIRDHI LAL & ORS. — [1976] 3 S.C.R. 588
• KODALI PURANCHANDRA RAO & ANR. versus THE PUBLIC PROSECUTOR, ANDHRA PRADESH — [1976] 1 S.C.R. 602
• KOK SINGH versus DEOKABAI — [1976] 2 S.C.R. 963
• KOSHAL PAL & ORS. versus MOHAN LAL & ORS — [1976] 2 S.C.R. 827
• KRISHNA BUS SERVICE LTD. versus SMT. MANGLI & ORS. — [1976] 3 S.C.R. 178
• KRISHNA MURARI AGGARWALA versus THE UNION OF INDIA & ORS. — [1976] 1 S.C.R. 16
• KULCHHINDER SINGH & ORS. versus HARDAYAL SINGH BRAR & ORS. — [1976] 3 S.C.R. 680
• KUNDUR RUDRAPPA versus THE MYSORE REVENUE APPELLATE TRIBUNAL & ORS. — [1976] 1 S.C.R. 188
• LACHMI NARAIN ETC. ETC versus UNION OF INDIA & ORS. — [1976] 2 S.C.R. 785
• LEGAL REMEMBRANCER OF GOVT. OF WEST BENGAL versus HARIDAS MUNDRA — [1976] 2 S.C.R. 933
• LILA RAM ETC. versus UNION OF INDIA & ORS. ETC. — [1976] 1 S.C.R. 341
• LONANKUTTY versus THOMMAN & ANOTHER — [1976] SUPP. 1 S.C.R. 74
• M. NAINA MOHAMMED versus K. A. NATARAJAN & OTHERS — [1976] 1 S.C.R. 102
• M/S. CHIDAMBARAM MULRAJ & CO. PVT. LTD. versus COMMISSIONER OF INCOME TAX, BOMBAY CITY I — [1976] 2 S.C.R. 773
• M/S. GAURI SHANKAR, CHANDRABHAN versus C.I.T., U.P., LUCKNOW — [1976] SUPP. 1 S.C.R. 505
• M/S. NORTHERN INDIA IRON & STEEL CO ETC. versus STATE OF HARYANA & ANR . — [1976] 2 S.C.R. 677
• MADAN LAL versus STATE OF U.P. AND OTHERS. — [1976] 1 S.C.R. 492
• MADHUKER G. E. PANKAKAR versus JASWANT CHOBBILDAS RAJANI & ORS. — [1976] 3 S.C.R. 832
• MADRAS RUBBER FACTORY LTD. versus THE UNION OF INDIA & ORS. — [1976] 2 S.C.R. 864
• MADURAI DISTT. CENTRAL COOPERATIVE BANK LTD. versus THE THIRD INCOME-TAX OFFICER, MADURAI — [1976] 1 S.C.R. 135
• MAGUNI CHARAN DWIVEDI versus STATE OF ORISSA AND ANOTHER — [1976] 3 S.C.R. 75
• MAHA SINGH versus STATE (DELHI ADMINISTRATION) — [1976] 3 S.C.R. 119
• MAHABIR JUTE MILLS LTD. GORAKHPUR versus SHIBBAN LAL SAXENA AND ORS. — [1976] 1 S.C.R. 168
• MAHAMMADUNNL'S SON KAPPATTA KATHOKANDATH BAVA versus KUNHOOSAS SON AMPALATH VEETTIL KUNNATHODATH MAHAMMADUNNI & ORS. — [1976] 2 S.C.R. 858
• MAHAPALIKA OF CITY OF AGRA versus AGRA BRICKKILN OWNERS' ASSOCIATION & ORS. — [1976] 3 S.C.R. 827
• MAHENDRA SINGH DHANTWAL versus HINDUSTAN MOTORS LTD. & ORS. — [1976] SUPP. 1 S.C.R. 635
• MAHESHWAR PRASAD SRIVASTAVA & ANR. versus SURESH SINGH AND ORS. — [1976] 3 S.C.R. 769
• MAINA SINGH versus STATE OF RAJASTHAN — [1976] 3 S.C.R. 651
• MANAGEMENT OF INDIAN OIL CORPORATION LTD. versus ITS WORKMEN — [1976] 1 S.C.R. 110
• MANAGEMENT OF NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD. versus THEIR WORKMEN & ORS. — [1976] 2 S.C.R. 189
• MANDYALA GOVINDU & CO. versus COMMISSIONER OF INCOME TAX, ANDHRA PRADESH — [1976] 2 S.C.R. 131
• MANGANESE ORE (INDIA) LTD. versus THE REGIONAL ASSISTANT COMMISSIONER OF SALES TAX, JABALPUR — [1976] 3 S.C.R. 99
• MANGO AND ANR versus STATE OF RAJASTHAN — [1976] 2 S.C.R. 324
• MANGU RAM versus MUNICIPAL CORPORATION OF DELHI — [1976] 2 S.C.R. 260
• MAULAVI ABDUR RUB FIROZE AHMED & CO. versus JAY KRISHNA ARORA — [1976] 2 S.C.R. 205
• MOHAMAD AZIZ MOHAMED NASIR versus STATE OF MAHARASHTRA — [1976] 1 S.C.R. 663
• MOHAN MEAKIN BREWERIES LTD. versus EXCISE & TAXATION COMMER. CHANDIGARH & ORS. — [1976] SUPP. 1 S.C.R. 510
• MOHAN SINGH MALHI versus STATE OF PUNJAB — [1976] 3 S.C.R. 893
• MOHATIA BROTHERS versus BHARAT SURYODAYA MILLS CO. LTD., AHMEDABAD — [1976] 3 S.C.R. 1022
• MOHD. FAISUDDIN KHAN versus GOVT. OF INDIA & ORS . — [1976] 2 S.C.R. 779
• MOHD. YASIN SHAH versus ALI AKBAR KHAN — [1976] SUPP. 1 S.C.R. 1
• MOHMED INAYATULLAH versus THE STATE OF MAHARASHTRA — [1976] 1 S.C.R. 715
• MONOGRAM MILLS LTD. ETC. versus THE STATE OF GUJARAT — [1976] SUPP. 1 S.C.R. 621
• MUMBAI KAMGAR SABHA, BOMBAY versus M/S ABDULBHAI FAIZULLABHAI & ORS. — [1976] 3 S.C.R. 591
• MUNICIPAL CORPORATION OF CITY OF HUBLI versus SUBHA RAO HANUMATHARAO PRAYAG & ORS. — [1976] 3 S.C.R. 883
• MUNICIPAL CORPORATION OF DELHI versus LAXMI NARAIN TANDON ETC. ETC. — [1976] 2 S.C.R. 1050
• MUNICIPAL CORPORATION OF DELHI versus KACHEROO MAL — [1976] 2 S.C.R. 1
• MUNIR SAYED IBNA HUSSAIN versus THE STATE OF MAHARASHTRA & ANR. — [1976] 2 S.C.R. 687
• MUNNU RAJA & ANR. versus THE STATE OF MADHYA PRADESH — [1976] 2 S.C.R. 764
• MURARILAL MAHABIR PRASAD & ORS. versus SHRI B. R. VAD & ORS. — [1976] 1 S.C.R. 689
• NANCHAND GANGARAM SHETH versus MALLAVPA MAHALINGAPPA SADALGE — [1976] 3 S.C.R. 287
• NANHOO MAL & ORS. versus HIRA MAL & ORS. — [1976] 1 S.C.R. 809
• NARAINI DEVI versus SMT. RAMO DEVI AND ORS. — [1976] 3 S.C.R. 55
• NARHARI SHIVRAM SHET NARVEKAR versus PANNALAL UMEDIRAM — [1976] 3 S.C.R. 149
• NASIRUDDIN versus STATE TRANSPORT APPELLATE TRIBUNAL — [1976] 1 S.C.R. 505
• NATHA SINGH &. ORS. versus THE FINANCIAL COMMISSIONER, TAXATION, PUNJAB &. ORS. — [1976] 3 S.C.R. 620
• NATIONAL TRANSPORT COMPANY versus STATE OF BIHAR — [1976] 3 S.C.R. 897
• NAVNEET LAL ALIAS RANGI versus GOKUL AND OTHERS — [1976] 2 S.C.R. 924
• NAVNEET RAM BATRA versus STATE OF UTTAR PRADESH & ORS. — [1976] 1 S.C.R. 826
• NEW DELHI MUNICIPAL COMMITTEE versus KALU RAM & ANR. — [1976] SUPP. 1 S.C.R. 87
• NEW INDIA INSURANCE CO. LTD. versus SMT. SHANTI MISRA, ADULT — [1976] 2 S.C.R. 266
• NEW SAMUNDRI TRANSPORT CO. (P) LTD versus STATE OF PUNJAB & OTHERS — [1976] 2 S.C.R. 218
• NEWABGANJ SUGAR MILLS CO. LTD. & ANR. versus UNION OF INDIA AND ORS. ETC. — [1976] 1 S.C.R. 803
• NINAJI RAOJI BOUDHA & ANR. versus STATE OF MAHARASHTRA — [1976] 3 S.C.R. 428
• OM PRAKASH versus DELHI ADMINISTRATION & ANR. — [1976] 2 S.C.R. 981
• OUS KUTILINGAL ACHUDAN NAIR AND ORS versus UNION OF INDIA & ORS. — [1976] 2 S.C.R. 769
• P. KUMARASWAMY versus STATE TRANSPORT APPELLATE TRIBUNAL, MADRAS AND ANR. — [1976] 2 S.C.R. 214
• P. PHILIP versus THE DIRECTOR OF ENFORCEMENT, NEW DELHI & ANOTHER — [1976] 3 S.C.R. 532
• PANDURANG DNYANOBA LAD versus DADA RAMA METHE & ORS. — [1976] 3 S.C.R. 493
• PANNA LAL AND ORS. ETC. ETC. versus STATE OF RAJASTHAN AND ORS. — [1976] 1 S.C.R. 219
• PARADISE INDUSTRIAL CORPN. BOMBAY versus KILN PLASTICS PRODUCTS — [1976] 2 S.C.R. 32
• PARTAP versus THE STATE OF U.P. — [1976] 1 S.C.R. 757
• PRABHAKAR & ORS. versus STATE OF MAHARASHTRA & ORS. — [1976] 2 S.C.R. 315
• PRATAP NARAIN SINGH DEO versus SRINIVAS SABATA AND ANR. — [1976] 2 S.C.R. 872
• PREM KAKAR versus STATE OF HARYANA AND ANR. — [1976] 3 S.C.R. 1010
• PREMIER AUTOMOBILES LTD. versus KAMLEKAR SHANTARAM WADKE OF BOMBAY & ORS. — [1976] 1 S.C.R. 427
• PRINCIPAL, GUNTUR MEDICAL COLLEGE, GUNTUR versus Y. MOHAN RAO — [1976] 3 S.C.R. 1046
• PUNJAB UNIVERSITY, CHANDIGARH versus VIJAY SINGH LAMBA ETC. ETC. — [1976] SUPP. 1 S.C.R. 67
• PUTTI KONDALA RAO & ORS. versus VELLAMANCHILI SITARATTAMMA & ANR. — [1976] 2 S.C.R. 998
• PUWADA VENKATESWARA RAO versus CHIDAMANA VENKATA RAMANA — [1976] 3 S.C.R. 551
• R. C. SHARMA versus UNION OF INDIA & ORS. — [1976] SUPP. 1 S.C.R. 580
• R. DAYANANDA SAGAR ETC. versus VATAL NAGARAJ ETC. — [1976] SUPP. 1 S.C.R. 121
• R. K. LAKSHMANAN versus A. K. SRINIVASAN & ANR. — [1976] 1 S.C.R. 204
• R. R. DALAVAI versus STATE OF TAMIL NADU — [1976] SUPP. 1 S.C.R. 601
• R. RANGACHARI versus S. SUPPIAH & ORS. — [1976] 1 S.C.R. 798
• RAIPUR MANUFACTURING CO. LTD. versus OKHABHAI DEVRAJBHAI PATNI — [1976] 2 S.C.R. 818
• RAJA JAGDAMBIKA PRATAP NARAIN SINGH versus CENTRAL BOARD OF DIRECT TAXES & ORS. — [1976] 1 S.C.R. 49
• RAJENDRA KUMAR BAJPAI versus RAM ADHAR YADAV & OTHERS — [1976] 1 S.C.R. 255
• RAM AUTAR SINGH BHADAURIA versus RAM GOPAL SINGH AND OTHERS — [1976] 1 S.C.R. 191
• RAM JIVAN versus SMT. PHOOLA (DEAD) BY LRS. & ORS. — [1976] 3 S.C.R. 262
• RAM KANAI JAMINI RANJAN PAL PVT. LTD. versus MEMBER BOARD OF REVENUE, WEST BENGAL — [1976] SUPP. 1 S.C.R. 110
• RAM NARAIN SINGH versus THE STATE OF PUNJAB — [1976] 1 S.C.R. 27
• RAM SINGH SAINI versus H. N. BHARGAVA — [1976] 1 S.C.R. 148
• RAMASHRAYA CHAKRAVARTI versus STATE OF MADHYA PRADESH — [1976] 2 S.C.R. 713
• RAMASWAMI AYYANGAR AND ORS. versus STATE OF TAMIL NADU — [1976] 3 S.C.R. 876
• RAMESHWAR AND ORS. versus JOT RAM & ORS. — [1976] 1 S.C.R. 847
• RAMLAL & SONS versus STATE OF RAJASTHAN — [1976] 2 S.C.R. 222
• RATNA SUGAR MILLS CO. LTD. versus STATE OF U.P. AND OTHERS — [1976] 3 S.C.R. 1062
• RATNAM CHETTIAR & ORS. versus S. M. KUPPUSWAMI CHETTIAR & ORS. — [1976] 1 S.C.R. 863
• RATTAN LAL versus VARDESH CHANDER & ORS — [1976] 2 S.C.R. 906
• RAUNAQ RAM TARA CHAND & ORS. ETC. versus THE STATE OF PUNJAB & ORS. — [1976] 1 S.C.R. 1
• REGIONAL MANAGER & ANR. versus PAWAN KUMAR DUBEY — [1976] 3 S.C.R. 540
• RIKHU DEV, CHELA BAWA HARJUG DASS versus SOM DASS (DECEASED) THROUGH HIS CHELA SHIAMDASS — [1976] 1 S.C.R. 487
• ROHTAS INDUSTRIES LTD. & ANR. versus ROHTAS INDUSTRIES STAFF UNION AND ORS. — [1976] 3 S.C.R. 12
• ROSHAN LAL versus MADAN LAL — [1976] 1 S.C.R. 878
• RUSTOM & HORNSBY (I) LTD. versus T. B. KADAM — [1976] 1 S.C.R. 119
• S. K. BHATE & ORS. versus UNION OF INDIA & ORS. — [1976] 2 S.C.R. 758
• S. M. GOPALAKRISHNA CHETTY versus GANESHAN & ORS. — [1976] 1 S.C.R. 273
• S. NARAYAN IYER versus UNION OF INDIA & ANR. — [1976] SUPP. 1 S.C.R. 486
• S. P. VASUDEVA versus STATE OF HARYANA & ORS. — [1976] 2 S.C.R. 184
• SAFALI ROY CHOUDHURY & ORS. versus AMARENDRA KUMAR DUTTA — [1976] SUPP. 1 S.C.R. 595
• SAHU MINERALS & PROPERTIES LTD. versus PRESIDING OFFICER, LABOUR COURT & ORS. — [1976] 1 S.C.R. 263
• SALES TAX OFFICER, SPECIAL CIRCLE, ERNAKULAM & ANR. versus TATA OIL MILLS CO. LTD. — [1976] 1 S.C.R. 152
• SANTI RANJAN DASS GUPTA versus M/S DASIJRAM MIRZAMAL — [1976] 3 S.C.R. 625
• SAT PAL versus DELHI ADMINISTRATION — [1976] 2 S.C.R. 11
• SETH BALGOPAL DAS versus THE STATE OF U.P. & ORS. — [1976] 3 S.C.R. 1092
• SHAH ASHU JAIWANT versus STATE OF MAHARASHTRA — [1976] 1 S.C.R. 327
• SHAH MATHURADAS MAGANLAL & CO. versus NAGAPPA SHANKARAPPA MALAGE & ORS. — [1976] 3 S.C.R. 789
• SHAW WALLACE & CO. LTD. versus STATE OF TAMIL NADU — [1976] 3 S.C.R. 795
• SHEO KUER versus NATHUNI PRASAD SINGH & ORS. — [1976] 2 S.C.R. 1002
• SHIV CHARAN SINGH versus MAHARAJ KUMAR SRI BRIJENDRA PAL — [1976] 1 S.C.R. 416
• SHRI KRISHAN versus THE KURUKSHETRA UNIVERSITY, KURUKSHETRA — [1976] 2 S.C.R. 722
• SIEMENS ENGINEERING & MANUFACTURING CO. OF INDIA LIMITED versus UNION OF INDIA & ANR. — [1976] SUPP. 1 S.C.R. 489
• SMT. INDIRA NEHRU GANDHI versus SHRI RAJ NARAIN — [1976] 2 S.C.R. 347
• SMT. NAGAWWA versus VEERANNA SHIVALINGAPPA KONJALGI & ORS. — [1976] SUPP. 1 S.C.R. 123
• SOLE TRUSTEE LOKA SHIKSHANA TRUST versus COMMISSIONER OF INCOME TAX, MYSORE — [1976] 1 S.C.R. 461
• SOUTH INDIA COIR MILLS POOCHAKKAL versus THE ADDITIONAL COLLECTOR OF CUSTOMS AND CENTRAL EXCISE AND ANOTHER — [1976] 3 S.C.R. 905
• SRI VIJAYLAKSHMI RICE MILLS, NEW CONTRACTORS COMPANY, ETC versus STATE OF ANDHRA PRADESH — [1976] 3 S.C.R. 775
• SRIDRAR SUAR & ANR. versus SHRI JAGAN NATH TEMPLE & OTHERS — [1976] SUPP. 1 S.C.R. 101
• STATE BANK OF INDIA versus SHR N. SUNDARA MONEY — [1976] 3 S.C.R. 160
• STATE INSURANCE CORPORATION AND ANR. versus TATA ENGINEERING & CO, LOCOMOTIVE CO. LTD. — [1976] 2 S.C.R. 199
• STATE OF ANDHRA PRADESH & ANR. versus POTTA SANYASI RAO & ORS. — [1976] 1 S.C.R. 423
• STATE OF ANDHRA PRADESH & ANR. versus T. GOPALAKRISHNA MURTHI & ORS. — [1976] 1 S.C.R. 1008
• STATE OF ANDHRA PRADESH & ORS. versus CHITRA VENKATA RAO — [1976] 1 S.C.R. 521
• STATE OF ANDHRA PRADESH versus BATHU PRAKASA RAO — [1976] SUPP. 1 S.C.R. 608
• STATE OF ANDHRA PRADESH versus K. VENKATA REDDY & OTHERS — [1976] 3 S.C.R. 929
• STATE OF ASSAM & ANR. versus J. N. ROY BISWAS — [1976] 2 S.C.R. 128
• STATE OF BIHAR versus MADAN MOHAN PRASAD & ORS. — [1976] 3 S.C.R. 110
• STATE OF GUJARAT & ORS. versus AMBALAL HAIDERBHAI ETC. — [1976] SUPP. 1 S.C.R. 33
• STATE OF GUJARAT & ORS. versus GUJARAT REVENUE TRIBUNAL & ORS. — [1976] 3 S.C.R. 565
• STATE OF GUJARAT (COMMISSIONER OF SALES TAX, AHMEDABAD) versus M/S. VARIETY BODY BUILDERS — [1976] SUPP. 1 S.C.R. 131
• STATE OF GUJARAT versus CHATRABHUJ MAGANLAL AND ANOTHER — [1976] 3 S.C.R. 1076
• STATE OF GUJARAT versus HAIDARALI KALUBHAI — [1976] 3 S.C.R. 303
• STATE OF GUJARAT versus MUSAMIYAN IMAM HAIDER BUX RAZVI AND ANR. ETC. — [1976] SUPP. 1 S.C.R. 28
• STATE OF HARYANA & ANR. versus CHANAN MAL ETC. — [1976] 3 S.C.R. 688
• STATE OF HARYANA AND ANR. versus JIWAN SINGH — [1976] 2 S.C.R. 210
• STATE OF HARYANA ETC. versus SAMPURAN SINGH ETC — [1976] 1 S.C.R. 626
• STATE OF HARYANA versus DES RAJ SANGAR & ANR. — [1976] 2 S.C.R. 1034
• STATE OF HARYANA versus INDER PRAKASH ANAND H.C.S. & OTHERS — [1976] SUPP. 1 S.C.R. 603
• STATE OF KARNATAKA & ORS. versus G. NAGAPPA & ORS. — [1976] 1 S.C.R. 57
• STATE OF KARNATAKA AND ANR. ETC. versus ELIZABETH MAYNE AND ANR. ETC. — [1976] 3 S.C.R. 1088
• STATE OF KERALA & ANR. versus N. M. THOMAS & ORS. — [1976] 1 S.C.R. 906
• STATE OF MADHYA PRADESH & ANR. versus SHRI RAMESHWAR PRASAD (DEAD) BY L.RS. — [1976] 2 S.C.R. 955
• STATE OF MADHYA PRADESH versus FIRM GAPPULAL ETC. — [1976] 2 S.C.R. 1041
• STATE OF MADHYA PRADESH versus M. V. NARASIMHAN — [1976] 1 S.C.R. 6
• STATE OF MADHYA PRADESH versus RATAN SINGH & ORS. — [1976] SUPP. 1 S.C.R. 552
• STATE OF MADRAS versus A. M. NANJAN AND ANR. — [1976] 3 S.C.R. 356
• STATE OF MADRAS versus K. N. SHANMUGHA MUDALIAR & ORS. — [1976] 3 S.C.R. 536
• STATE OF MAHARASHTRA versus NARAYAN VYANKATESH DESHPANDE — [1976] 3 S.C.R. 980
• STATE OF MYSORE & ORS. versus V. K. KANGAN & ORS — [1976] 1 S.C.R. 369
• STATE OF MYSORE AND ANR. versus H. SRINIVASAMURTHY — [1976] 3 S.C.R. 255
• STATE OF ORISSA ETC. versus ARUN KUMAR PATNAIK & ANR. ETC. — [1976] SUPP. 1 S.C.R. 59
• STATE OF ORISSA versus KHAGESWAR DAS AND OTHERS — [1976] 1 S.C.R. 300
• STATE OF ORISSA versus M/S. DINABANDHU SAHU & SONS — [1976] 3 S.C.R. 966
• STATE OF PUNJAB & ORS. versus BALBIR SINGH ETC. ETC. — [1976] 2 S.C.R. 115
• STATE OF PUNJAB AND ANOTHER versus SHAMLAL MURARI & ANR, — [1976] 2 S.C.R. 82
• STATE OF PUNJAB AND ANR. versus IQBAL SINGH — [1976] 3 S.C.R. 360
• STATE OF PUNJAB AND ANR. versus KIRPAL SINGH BHATIA & ORS . — [1976] 1 S.C.R. 529
• STATE OF RAJASTHAN & ANOTHER versus HART RAM NATHWANI & ORS. — [1976] 1 S.C.R. 641
• STATE OF TAMIL NADU versus M. K. KANDASWAMI ETC. ETC. — [1976] 1 S.C.R. 38
• STATE OF TAMIL NADU versus PYARE LAL MALHOTRA ETC. — [1976] 3 S.C.R. 168
• STATE OF U.P. versus POOSU AND ANOTHER — [1976] 3 S.C.R. 1005
• STATE OF UTTAR PRADESH versus HET RAM & ORS. — [1976] 3 S.C.R. 319
• STATE OF UTTAR PRADESH versus RAM KISHAN & OTHERS — [1976] 3 S.C.R. 379
• STATE OF WEST BENGAL versus RAJ KUMAR AGARWALLA — [1976] 2 S.C.R. 278
• SUBHASH & ANOTHER versus STATE OF U.P. — [1976] SUPP. 1 S.C.R. 587
• SULLEH SINGH & ORS. versus SOHAN LAL & ANR. — [1976] 1 S.C.R. 598
• SUPERINTENDENT, CENTRAL EXCISE & ANR. versus AYYANGAR MATCH WORKS ETC. — [1976] 2 S.C.R. 868
• SUPREME GENERAL FILMS EXCHANGE LTD. versus HIS HIGHNESS MAHARAJA SIR BRIJNATH SINGHJI DEO OF MAIHAR & ORS — [1976] 1 S.C.R. 237
• SURAJ BHAN versus OM PRAKASH AND ANR. — [1976] 3 S.C.R. 299
• SURJIT LAL CHHABDA versus COMMISSIONER OF INCOME TAX, BOMBAY — [1976] 2 S.C.R. 164
• SUSHILA DEVI versus RAMANANDAN PRASAD & ORS. — [1976] 2 S.C.R. 845
• SYED MOHD. SALIE LABBAI (DEAD) BY L.RS. AND ORS. versus MOHD. HANIFS (DEAD) BY L.RS. AND ORS. — [1976] 3 S.C.R. 721
• T. R. SHARMA versus PRITHVI SINGH & ANR. ETC. — [1976] 2 S.C.R. 716
• TEA ESTATE INDIA (P) LTD. versus COMMISSIONER OF INCOME-TAX — [1976] SUPP. 1 S.C.R. 145
• THAKUR KAMTA PRASAD SINGH (DEAD) BY L.RS. versus THE STATE OF BIHAR — [1976] 3 S.C.R. 585
• THAKUR PRASAD SAO ETC. versus THE MEMBER. BOARD OF REVENUE & ORS. — [1976] 3 S.C.R. 34
• THE MUNICIPAL COUNCIL, MADURAI versus R. NARAYANAN ETC. — [1976] 1 S.C.R. 333
• THE STATE OF MYSORE versus C. N. VIJENDRA RAO — [1976] 2 S.C.R. 321
• THE STATESMAN LTD. versus THEIR WORKMEN — [1976] 3 S.C.R. 228
• THVL. BOMBAY AMMONIA PVT. LTD. versus STATE OF TAMIL NADU — [1976] 3 S.C.R. 856
• TIRLOK SINGH & CO. versus DISTRICT MAGISTRATE, LUCKNOW & ORS. — [1976] 3 S.C.R. 942
• TRILOK CHAND JAIN versus STATE OF DELHI — [1976] 1 S.C.R. 348
• TRUSTEES OF THE PORT OF MADRAS versus M/S. AMINCHAND PYARELAL & ORS . — [1976] 1 S.C.R. 721
• UDHAV SINGH versus MADHA V RAO SCLNDIA — [1976] 2 S.C.R. 246
• UNDAVILLI NAGARATHNAM & ANR. versus REDDI SATYANARAYANA MURTHI & ORS. — [1976] 3 S.C.R. 983
• UNION OF INDIA & ORS, versus SECURITY AND FINANCE (P) LTD. — [1976] 2 S.C.R. 87
• UNION OF INDIA & ORS. versus TATA IRON & STEEL CO. LTD., JAMSHEDPUR — [1976] 2 S.C.R. 1044
• UNION OF INDIA & OTHERS versus COROMANDEL FERTILIZERS LIMITED & ANR. — [1976] 2 S.C.R. 894
• UNION OF INDIA & OTHERS versus IQBAL SINGH — [1976] 2 S.C.R. 988
• UNION OF INDIA & OTHERS versus SRIPATI RANJAN BISWAS AND ANOTHER — [1976] 1 S.C.R. 268
• UNION OF INDIA AND ORS. versus SUGAULI SUGAR WORKS (P) LTD. — [1976] 3 S.C.R. 614
• UNION OF INDIA versus JYOTI CHIT FUND & FINANCE & ORS. — [1976] 3 S.C.R. 763
• UNION OF INDIA versus M/S CHATURBHAI M. PATEL & CO. AND VICE VERSA — [1976] 2 S.C.R. 902
• UNION OF INDIA versus OM PARKASH — [1976] 3 S.C.R. 998
• UNION OF INDIA versus P. M. JAYARAJAN — [1976] 2 S.C.R. 861
• UNION OF INDIA versus PREM KUMAR JAIN & ORS. ETC. — [1976] SUPP. 1 S.C.R. 166
• UNION OF INDIA versus STEEL STOCK HOLDERS SYNDICATE, POONA — [1976] 3 S.C.R. 504
• V. A. SUBHADRA AND ORS. versus A. SATYAVAN & ORS. — [1976] 1 S.C.R. 375
• VEERA IBRAHIM versus STATE OF MAHARASHTRA — [1976] 3 S.C.R. 672
• VIDYA SAGAR versus SUDESH KUMARI & OTHERS — [1976] 2 S.C.R. 193
• VISAKHAPATNAM MUNICIPALITY versus KANDREGULA NUKARAJU & ORS. — [1976] 1 S.C.R. 544
• VISHWA VIJAI BHARTI versus FAKHRUL HASAN & ORS. — [1976] SUPP. 1 S.C.R. 519
• VULCAN INSURANCE CO. LTD versus MAHARAJ SINGH & ANOTHER — [1976] 2 S.C.R. 62
• WORKMEN OF INDIAN STANDARDS INSTITUTION versus MANAGEMENT OF INDIAN STANDARDS INSTITUTION — [1976] 2 S.C.R. 138
• WORKMEN OF M/S FIRESTONE TYRE & RUBBER CO. OF INDIA (P) LIMITED versus FIRESTONE TYRE & RUBBER COMPANY — [1976] 3 S.C.R. 369
• WORKMEN OF NATIONAL & GRINDLAYS BANK LTD. versus THE NATIONAL & GRINDLAYS BANK LTD. — [1976] 3 S.C.R. 130
• Y. B. BADAMI ETC. versus STATE OF MYSORE & ORS. — [1976] 1 S.C.R. 815
• YOGIRAJ CHARITY TRUST versus COMMISSIONER OF INCOME-TAX, NEW DELHI — [1976] 3 S.C.R. 947
• ZAFFAR MOHAMMAD @ Z. M. SARKAR versus THE STATE OF WEST BENGAL — [1976] 2 S.C.R. 782