Supreme Court of India — 1981

226 reported judgments.

• (EX) CAPT. RANDHIR SINGH DHULL versus S. D. BHAMBRI & OTHERS — [1981] 3 S.C.R. 55
• A. T. ZAMBRE AND OTHERS versus KARTAR KRISHNA SHASHTRI — [1981] 2 S.C.R. 398
• ACCOUNTANT GENERAL & ANR. ETC. ETC. versus S. DORAISWAMY & ORS. ETC. ETC. — [1981] 2 S.C.R. 155
• AELTEMESH REIN versus CHANDULAL CHANDRAKAR & OTHERS — [1981] 3 S.C.R. 142
• AHMED IBRAHIM SAHIGRA DHORAJI versus COMMISSIONER OF WEALTH TAX, GUJARAT — [1981] 3 S.C.R. 402
• AHMEDABAD MANUFACTURING & CALICO PRINTING CO. LTD. versus WORKMEN & ANR. — [1981] 3 S.C.R. 213
• AJAY HASIA ETC. versus KHALID MUJIB SEHRAVARDI & ORS. ETC. — [1981] 2 S.C.R. 79
• AJITSINGH THAKURSINGH & ANR. versus STATE OF GUJARAT — [1981] 2 S.C.R. 509
• AKHIL BHARATIYA SOSHIT KARAMCHARI SANGH (RAILWAY) REPRESENTED BY ITS ASSISTANT GENERAL SECRETARY ON BEHALF OF THE ASSOCIATION versus UNION OF INDIA AND ORS. — [1981] 2 S.C.R. 185
• AKHILESH PRASAD versus UNION TERRITORY OF MIZORAM — [1981] 2 S.C.R. 789
• ALIJAN NANHE PEHALWAN QURESHI versus STATE OF MAHARASHTRA — [1981] 1 S.C.R. 1194
• AMETEEP MACHINE TOOLS versus LABOUR COURT HARYANA & ANOTHER — [1981] 1 S.C.R. 768
• AMRUTLAL CHUNILAL RAVAL versus DATTATRAYA PANDURANG HAJARNIS & ORS. — [1981] 2 S.C.R. 266
• ANAND SWARUP MARESH KUMAR versus THE COMMISSIONER OF SALES TAX — [1981] 1 S.C.R. 707
• ANNA TRANSPORT CORPORATION LTD. versus REGIONAL TRANSPORT AUTHORITY, DHARMAPURI & ORS. — [1981] 1 S.C.R. 69
• ANSARI & ORS. versus STATE TRANSPORT APPELLATE TRIBUNAL, LUCKNOW & ORS. — [1981] 1 S.C.R. 981
• ARTI SAPRU versus STATE OF JAMMU AND KASHMIR & OTHERS — [1981] 3 S.C.R. 34
• ASHOK KUMAR & ORS. versus I ADDITIONAL DISTRICT JUDGE, NAINITAL & ORS. — [1981] 2 S.C.R. 504
• ASSISTANT CONTROLLER OF ESTATE DUTY & ORS. versus PRAYAG DASS AGARWAL — [1981] 3 S.C.R. 576
• ATMA SINGH & ORS. versus STATE OF PUNJAB & ORS. — [1981] 3 S.C.R. 340
• AZAD RICKSHAW PULLERS UNION (REGD.) CH. TOWN HALL AMRITSAR & ORS. ETC. versus STATE OF PUNJAB & OTHERS — [1981] 1 S.C.R. 366
• B. S. YADAV AND OTHERS ETC. versus STATE OF HARYANA AND OTHERS ETC, — [1981] 1 S.C.R. 1024
• BALDEV RAJ CHADHA versus UNION OF INDIA & ORS. — [1981] 1 S.C.R. 430
• BALESHWAR DASS & ORS. ETC versus STATE OF U. P. & ORS. ETC. — [1981] 1 S.C.R. 449
• BALKISHAN A. DEVIDAYAL ETC. versus STATE OF MAHARASHTRA ETC. — [1981] 1 S.C.R. 175
• BARENDRA PRASAD RAY & ORS. versus THE INCOME-TAX OFFICER 'A' WARD FOREIGN SECTION AND ORS. — [1981] 3 S.C.R. 387
• BASANT LAL (DEAD) BY LRS. & ANR. versus THE STATE OF U.P. AND ANR. — [1981] 1 S.C.R. 815
• BHAGWAN DASS JAIN versus UNION OF INDIA — [1981] 2 S.C.R. 808
• BHUDEO MANDAL & OTHERS versus STATE OF BIHAR — [1981] 3 S.C.R. 291
• BIBI RAHMANI KHATOON & ORS. versus HARKOO GOPE & ORS. — [1981] 3 S.C.R. 553
• BRIJ BIHARI LAL AGARWAL versus HIGH COURT OF MADHYA PRADESH & ORS. — [1981] 2 S.C.R. 297
• BRIJENDRA SINGH versus STATE OF U.P. & ORS. — [1981] 2 S.C.R. 287
• C. C. PADMANABHAN & OTHERS versus THE DIRECTOR OF PUBLIC INSTRUCTIONS AND OTHERS — [1981] 1 S.C.R. 128
• C.I.T. BOMBAY versus BAR COUNCIL OF MAHARASHTRA BAR COUNCIL OF INDIA BAR COUNCIL OF GUJARAT — [1981] 3 S.C.R. 542
• CHAMPAK LAL H. THAKKAR AND OTHERS versus STATE OF GUJARAT AND ANOTHER — [1981] 1 S.C.R. 440
• CHET RAM VASHIST versus MUNICIPAL CORPORATION OF DELHI & ANR. — [1981] 1 S.C.R. 1073
• CHHANGANLAL MANSUKHLAL & ANR. versus K. K. BHATT & ANR. — [1981] 2 S.C.R. 761
• CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH & ANR. versus V. J. CORNELIUS ETC. — [1981] 2 S.C.R. 930
• CHOWGULE & CO. PVT. LTD. & ANR. versus UNION OF INDIA & OTHERS (AND VICE VERSA) — [1981] 2 S.C.R. 271
• COL. AVTAR SINGH SEKHON versus UNION OF INDIA — [1981] 1 S.C.R. 168
• COMMISSIONER OF INCOME TAX, BANGALORE ETC. ETC. versus B. C. SRINIVASA SETTY, ETC. ETC. — [1981] 2 S.C.R. 938
• COMMISSIONER OF INCOME TAX, NEW DELHI versus FEDERATION OF INDIAN CHAMBERS OF COMMERCE & INDUSTRIES, NEW DELHI — [1981] 3 S.C.R. 489
• COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH HYDERABAD versus TOSHOKU LTD. GUNTUR ETC. — [1981] 1 S.C.R. 587
• COMMISSIONER OF SALES TAX, GUJARAT versus UNION MEDICAL AGENCY — [1981] 1 S.C.R. 870
• COMMISSIONER OF WEALTH TAX, AMRITSAR versus SURESH SETH — [1981] 3 S.C.R. 419
• COMMISSIONER OF WEALTH TAX, LUCKNOW versus P. K. BANERJEE (DEAD) BY LRS. — [1981] 1 S.C.R. 657
• COMMODORE COMMANDING, SOUTHERN NAVAL AREA, COCHIN versus V. K. RAJAN — [1981] 3 S.C.R. 165
• CORPORATION OF THE CITY OF NAGPUR CIVIL LINES, NAGPUR & ANR. versus RAMCHANDRA S/O GURUNATH MODAK & ORS. — [1981] 3 S.C.R. 22
• DAGADU versus STATE OF MAHARASHTRA — [1981] 3 S.C.R. 288
• DARA SINGH versus STATE THROUGH DIRECTOR OF ENFORCEMENT, NEW — [1981] 1 S.C.R. 987
• DEV RAJ DOGRA AND ORS. versus GYAN CHAND JAIN AND ORS. — [1981] 3 S.C.R. 174
• DIVISIONAL FOREST OFFICER versus BISHWANATH TEA CO. LTD. — [1981] 3 S.C.R. 662
• DR. C. GIRIJAMBAL versus GOVT. OF ANDHRA PRADESH — [1981] 2 S.C.R. 782
• DUDH NATH PANDEY versus THE STATE OF U.P. — [1981] 2 S.C.R. 771
• EXPRESS NEWSPAPERS LTD. versus THE STATE OF MADRAS — [1981] 2 S.C.R. 948
• FERTILIZER CORPORATION KAMGAR UNION (REGD.), SINDRI AND OTHERS versus UNION OF INDIA AND OTHERS — [1981] 2 S.C.R. 52
• FRANCIS CORALIE MULLIN versus THE ADMINISTRATOR, UNION TERRITORY OF DELHI & ORS. — [1981] 2 S.C.R. 516
• GANGA RAMCHAND BHARVANI versus UNDER SECRETARY TO THE GOVERNMENT OF MAHARASHTRA & ORS. — [1981] 1 S.C.R. 343
• GANGA SARAN SONS PVT. LTD. CALCUTTA versus INCOME TAX OFFICER & ORS. — [1981] 3 S.C.R. 564
• GAYASI versus STATE OF U.P. — [1981] 3 S.C.R. 268
• GENERAL GOVT. SERVANTS CO-OPERATIVE HOUSING SOCIETY LTD., AGRA versus WAHABUDDIN & ORS. ETC. ETC. — [1981] 3 S.C.R. 46
• GIAN SINGH MANN versus THE HIGH COURT OF PUNJAB AND HARYANA AND ANR. — [1981] 1 S.C.R. 507
• GOKARAJU RANGARAJU ETC. versus STATE OF ANDHRA PRADESH — [1981] 3 S.C.R. 474
• GOKUL PARASHRAM PATIL versus STATE OF MAHARASHTRA — [1981] 3 S.C.R. 658
• GOPALANACHARI versus STATE OF KERALA — [1981] 1 S.C.R. 1271
• GRINDLAYS BANK LTD. versus CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS. — [1981] 2 S.C.R. 341
• GUDA VIJAYALAKSHMI versus GUDA RAMCHANDRA SEKHARA SASTRY — [1981] 3 S.C.R. 223
• GURCHARAN SINGH & ORS . versus V. K. KAUSHAL — [1981] 1 S.C.R. 490
• H. S. BAINS DIRECTOR SMALL SAVING-CUM-DEPUTY SECRETARY, FINANCE, PUNJAB, CHANDIGARH versus THE STATE (UNION TERRITORY OF CHANDIGARH) — [1981] 1 S.C.R. 935
• HAMIDA SARFARAZ QUREISHI versus M. S. KASBEKAR & OTHERS — [1981] 1 S.C.R. 691
• HARCHARAN SINGH versus SHIV RANI AND ORS. — [1981] 2 S.C.R. 962
• HARISH CHANDER & ORS. versus GHISA RAM AND ANR. — [1981] 2 S.C.R. 405
• HARISH PAHWA versus STATE OF UTTAR PRADESH & ORS. — [1981] 3 S.C.R. 276
• HASMAT RAJ & ANR. versus RAGHUNATH PRASAD — [1981] 3 S.C.R. 605
• HASMUKH S/O BHAGWANJI M. PATEL versus THE STATE OF GUJARAT & ORS. — [1981] 1 S.C.R. 353
• HINDUSTAN BROWN BOVERI LTD. ETC. versus STATE OF GUJARAT — [1981] 3 S.C.R. 435
• ICHHU DEVI CHORARIA versus UNION OF INDIA & ORS. — [1981] 1 S.C.R. 640
• INDIAN OIL CORPORATION LTD. & ANR. versus UNION OF INDIA AND ORS. — [1981] 1 S.C.R. 673
• INDO INTERNATIONAL INDUSTRIES versus COMMISSIONER OF SALES TAX, UTTAR PRADESH. — [1981] 3 S.C.R. 294
• INDUSTRIAL SUPPLIES PVT. LTD. & ANR. versus UNION OF INDIA & ORS. — [1981] 1 S.C.R. 375
• INTERNATIONAL TOURIST CORPORATION ETC. ETC. versus STATE OF HARYANA & ORS. AND MANMOHAN VIG & ORS. V. STATE OF HARYANA & ORS. — [1981] 2 S.C.R. 364
• JAGRUP SINGH versus STATE OF HARYANA — [1981] 3 S.C.R. 839
• JAIN INK MANUFACTURING COMPANY versus LIFE INSURANCE CORPORATION OF INDIA & ANR. — [1981] 1 S.C.R. 498
• JAMNAPRASAD KANHAIYALAL versus COMMISSIONER OF INCOME-TAX, M.P., BHOPAL — [1981] 3 S.C.R. 849
• JAWAHARLAL NEHRU UNIVERSITY versus B. S. NARWAL — [1981] 1 S.C.R. 618
• JETHABHAI KHATAU & CO. versus LUXMI NARAYAN COTTON MILLS LTD. & ORS. — [1981] 3 S.C.R. 449
• JODH SINGH versus UNION OF INDIA & ANR. — [1981] 1 S.C.R. 929
• K. JANARDHAN PILLAI & ANR. ETC. ETC. versus UNION OF INDIA & ORS. ETC. ETC. — [1981] 2 S.C.R. 676
• K.K. KRISHNAN versus M. K. VIJAYA RAGHAVAN — [1981] 1 S.C.R. 139
• KAMLA KANAHIYALAL KHUSHALANI versus STATE OF MAHARASHTRA AND ANR. — [1981] 2 S.C.R. 459
• KARBALAI BEGUM versus MOHD. SAYEED AND ANR. — [1981] 1 S.C.R. 863
• KHATRI & ORS. ETC. versus STATE OF BIHAR & ORS. — [1981] 3 S.C.R. 145
• KHATRI AND OTHERS versus STATE OF BIHAR & ORS. — [1981] 2 S.C.R. 408
• KIRIT KUMAR CHAMAN LAL KUNDALIYA versus STATE OF GUJARAT & ORS. — [1981] 2 S.C.R. 718
• KISHINCHAND CHELLARAM versus THE COMMR. OF INCOME-TAX BOMBAY CITY II, BOMBAY — [1981] 1 S.C.R. 720
• KISHOR SINGH RAVINDER DEV ETC. versus STATE OF RAJASTHAN — [1981] 1 S.C.R. 995
• KSHITISH CHANDRA BOSE versus COMMISSIONER OF RANCHI — [1981] 2 S.C.R. 764
• KU. SONIA BHATIA versus STATE OF U.P. & ORS. — [1981] 3 S.C.R. 239
• KULJEET SINGH @ RANGA versus UNION OF INDIA & ANR. — [1981] 3 S.C.R. 512
• L.B. SUGAR FACTORY & OIL MILLS (P) LTD. PILIBHIT versus C.L.T. U.P., LUCKNOW — [1981] 1 S.C.R. 523
• LAJPAT RAJ AND OTHERS versus STATE OF PUNJAB AND OTHERS — [1981] 3 S.C.R. 590
• LALAPPA LINGAPPA & ORS. versus LAXMI VISHNU TEXTILE MILLS LTD., SHOLAPUR — [1981] 2 S.C.R. 796
• LALLUBHAI JOGIBHAI PATEL versus UNION OF INDIA & ORS. — [1981] 2 S.C.R. 352
• LAND ACQUISITION COLLECTOR & ANR. versus DURGA PADA MUKHERJEE & OTHERS — [1981] 1 S.C.R. 573
• LAXMI KHANDSARI ETC. ETC. versus STATE OF U.P. & ORS. — [1981] 3 S.C.R. 92
• M. LACHIA SETTY & SONS LTD. ETC. ETC. versus THE COFFEE BOARD, BANGALORE — [1981] 1 S.C.R. 884
• M. N. DODAMANI & ORS. versus U.S. D. WALIKAR (DEAD) BY LEGAL REPRESENTATIVES & ORS. — [1981] 1 S.C.R. 123
• M.M. QUASIM versus MANOHAR LAL SHARMA & ORS. — [1981] 3 S.C.R. 367
• MADAN LAL versus MST. GOPI & ANR. — [1981] 1 S.C.R. 594
• MADURA COATS LIMITED versus INSPECTOR OF FACTORIES, FIRST CIRCLE, MADURAI & ANR. — [1981] 2 S.C.R. 302
• MAHADEO PRASAD SINGH & ANR. versus RAM LOCHAN & ORS. — [1981] 1 S.C.R. 732
• MALAK SINGH ETC. versus STATE OF PUNJAB & HARYANA & ORS. — [1981] 2 S.C.R. 311
• MAN MOHAN TULI versus MUNICIPAL CORPORATION OF DELHI & ORS. — [1981] 2 S.C.R. 894
• MANAGING DIRECTOR, CHALTHAN VIBHAG SAHAKAR KHAND UDYOG, CHALTHAN, DIST. SURAT versus GOVERNMENT LABOUR OFFICER & ORS. — [1981] 2 S.C.R. 738
• MANGALBHAI MOTIRAM PATEL versus STATE OF MAHARASHTRA & ORS. — [1981] 1 S.C.R. 852
• MANGAT RAI & ANR. versus KIDAR NATH & ORS. — [1981] 1 S.C.R. 476
• MARU RAM ETC. ETC. versus UNION OF INDIA & ANR. — [1981] 1 S.C.R. 1196
• MINERVA MILLS LTD. & ORS versus UNION OF INDIA & ORS. — [1981] 1 S.C.R. 206
• MOHAMMAD USMAN MOHAMMAD HUSSAIN MANIYAR & ANR. versus STATE OF MAHARASHTRA — [1981] 3 S.C.R. 68
• MOHAN LAL versus MANAGEMENT OF M/S BHARAT ELECTRONICS LTD. — [1981] 3 S.C.R. 518
• MST. L.M.S. UMMU SALBBMA versus B.B. GUJARAL & ANR. — [1981] 3 S.C.R. 647
• MST. ZOHARA KHATOON versus MOHD. IBRAHIM — [1981] 2 S.C.R. 910
• MUNIAPPAN versus STATE OF TAMIL NADU — [1981] 3 S.C.R. 270
• MUNICIPAL COUNCIL, RATLAM versus SHRI VARDHICHAND & ORS. — [1981] 1 S.C.R. 97
• N. C. ZELIANG versus AJU NEWMAI & 2 ORS — [1981] 1 S.C.R. 631
• NANHU & ORS. ETC. versus DELHI ADMINISTRATION & ORS. — [1981] 1 S.C.R. 373
• NATRAJ STUDIOS (P) LTD. versus NAVRANG STUDIOS & ANR. — [1981] 2 S.C.R. 466
• NEEDLE INDUSTRIES (INDIA) LTD., & ORS. versus NEEDLE INDUSTRIES NEWEY (INDIA) HOLDING LTD. & ORS. — [1981] 3 S.C.R. 698
• NEW BIHAR BIRI LEAVES CO. & ORS. versus STATE OF BIHAR & ORS. — [1981] 2 S.C.R. 417
• NEW INDIA SUGAR WORKS ETC. ETC. versus STATE OF UTTAR PRADESH AND ORS. — [1981] 3 S.C.R. 29
• NEW SATGRAM ENGINEERING WORKS & ANR. versus UNION OF INDIA & ORS. AND VICE VERSA — [1981] 1 S.C.R. 406
• OFFICIAL LIQUIDATOR OF HIGH COURT OF KARNATAKA versus SMT. V. LAKSHMIKUTTY — [1981] 2 S.C.R. 349
• OM PRAKASH SUD ETC. ETC. versus STATE OF J & K & ORS. ETC. ETC. — [1981] 2 S.C.R. 841
• P. KASILINGAM versus P.S.G. COLLEGE OF TECHNOLOGY — [1981] 2 S.C.R. 490
• P.C. WADHWA versus STATE OF HARYANA & ORS — [1981] 3 S.C.R. 84
• PREM CHAND versus UNION OF INDIA AND ORS. — [1981] 1 S.C.R. 1262
• PRITAM NATH HOON versus UNION OF INDIA & OTHERS — [1981] 1 S.C.R. 682
• R.K. GARG, ADVOCATE versus STATE OF HIMACHAL PRADESH — [1981] 3 S.C.R. 536
• RACHAPUDI SUBBA RAO versus THE ADVOCATE-GENERAL, ANDHRA PRADESH — [1981] 2 S.C.R. 320
• RADHAKANTA DEB & ANR. versus COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS, ORISSA — [1981] 2 S.C.R. 826
• RAFIQ & ANR. versus MUNSHILAL & ANR. — [1981] 3 S.C.R. 509
• RAFIQ versus STATE OF U.P. — [1981] 1 S.C.R. 402
• RAINBOW STEELS LTD. AND ANR. versus COMMISSIONER OF SALES TAX, UTTAR PRADESH AND ANR. — [1981] 2 S.C.R. 727
• RAJASTHAN PHARMACEUTICAL LABORATORY, BANGALORE AND TWO OTHERS versus STATE OF KARNATAKA — [1981] 2 S.C.R. 604
• RAJPATI versus BACHAN & ANR. — [1981] 1 S.C.R. 92
• RAM CHANDER versus STATE OF HARYANA — [1981] 3 S.C.R. 12
• RAM MANORATH versus STATE OF U.P. — [1981] 3 S.C.R. 195
• RAMA NAND AND ORS. versus STATE OF HIMACHAL PRADESH — [1981] 2 S.C.R. 444
• RAMESHCHANDRA KACHARDAS PORWAL & ORS. versus STATE OF MAHARASHTRA & ORS. ETC. — [1981] 2 S.C.R. 866
• RAMJI DAYAWALA & SONS (P) LTD. versus INVEST IMPORT — [1981] 1 S.C.R. 899
• RANJIT SINGH ETC. ETC. versus UNION OF INDIA — [1981] 1 S.C.R. 847
• REGIONAL TRANSPORT OFFICER CHITTOOR ETC. versus ASSOCIATED TRANSPORT, MADRAS (P) LTD. & ORS. — [1981] 1 S.C.R. 627
• S. A. SUNDARARAJAN versus A. P. V. RAJENDRAN — [1981] 2 S.C.R. 600
• S. K. SARKAR, MEMBER, BOARD OF REVENUE, U.P., LUCKNOW versus VINAY CHANDRA MISRA — [1981] 2 S.C.R. 331
• S. L. KAPOOR versus JAGMOHAN & ORS. — [1981] 1 S.C.R. 746
• S. L. SACHDEV & ANR. versus UNION OF INDIA & ORS. — [1981] 1 S.C.R. 971
• S. S. SHARMA & ORS. versus UNION OF INDIA & ORS. — [1981] 1 S.C.R. 1184
• S.S. DHANOA versus MUNICIPAL CORPORATION, DELHI & ORS. — [1981] 3 S.C.R. 864
• S.S. MOGHE & ORS. versus UNION OF INDIA & ORS. — [1981] 3 S.C.R. 875
• SADA KAUR versus BAKHTAWAR SINGH AND ORS. — [1981] 1 S.C.R. 85
• SANT SINGH NALWA & ANR. versus THE FINANCIAL COMMISSIONER, HARYANA & ORS., ETC. — [1981] 3 S.C.R. 330
• SARASWATI DEVI & ORS. versus STATE OF U.P. & ORS. — [1981] 1 S.C.R. 1005
• SEWAKRAM SOBHANI versus R.K. KARANJIA, CHIEF EDITOR, WEEKLY BLITZ & ORS. — [1981] 3 S.C.R. 627
• SHANKARLAL GYARASILAL DIXIT versus STATE OF MAHARASHTRA — [1981] 2 S.C.R. 384
• SHIDAGOUDA NINGAPPA GHANDAVAR versus STAIB OF KARNATAKA — [1981] 1 S.C.R. 1269
• SHIV PRASAD BHATNAGAR versus STATE OF MADHYA PRADESH & ANR. — [1981] 3 S.C.R. 81
• SHRI DIGVIJAY WOOLLEN MILLS LTD. ETC. versus MAHENDRA PRATAPRAI BUCH ETC. — [1981] 1 S.C.R. 64
• SHRISHAILAGOUDA AND OTHERS ETC. versus GURUSANGAPPA RAMASOMAPPA DESAI AND ANOTHER — [1981] 1 S.C.R. 116
• SHYAM SUNDER PRASAD SINGH & ORS. versus STATE OF BIHAR & ORS . — [1981] 1 S.C.R. 1
• SMT. KHATOON BEGUM ETC. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1981] 3 S.C.R. 137
• SMT. SHALINI SONI ETC. versus UNION OF INDIA & ORS. ETC. — [1981] 1 S.C.R. 962
• SMT. SOORAJ DEVI versus PYARE LAL AND ANR. — [1981] 2 S.C.R. 485
• SOM PRAKASH REKHI versus UNION OF INDIA & ANR. — [1981] 2 S.C.R. 111
• SONE LAL & ORS. versus STATE OF U.P. — [1981] 3 S.C.R. 352
• SRI SRI KALIMATA THAKURANI & SRI SRI RAGHUNATH JEW & ORS. ETC. versus UNION OF INDIA & ORS. — [1981] 2 S.C.R. 950
• SRINIVASA ENTERPRISES & ORS. versus UNION OF INDIA ETC. — [1981] 1 S.C.R. 801
• STATE OF ANDHRA PRADESH versus P. T. APPAIAH AND ANOTHER — [1981] 1 S.C.R. 580
• STATE OF ASSAM versus JITENDRA KUMAR SENAPATI & OTHERS — [1981] 2 S.C.R. 850
• STATE OF BIHAR versus UMA SHANKAR KETRIWAL & OTHERS — [1981] 2 S.C.R. 402
• STATE OF GUJARAT & ORS ETC. versus RAMAN LAL KESHAV LAL & ORS. ETC. — [1981] 1 S.C.R. 144
• STATE OF GUJARAT & ORS. versus LAL SINGH KISHAN SINGH — [1981] 1 S.C.R. 391
• STATE OF GUJARAT versus CHAMANLAL MANJIBHAI SONI — [1981] 2 S.C.R. 500
• STATE OF HARYANA versus SHER SINGH & ORS. — [1981] 3 S.C.R. 1
• STATE OF KARNATAKA & ANR. versus M/S. HANSA CORPORATION — [1981] 1 S.C.R. 823
• STATE OF KARNATAKA versus B. RAGHURAMA SHETTY ETC. — [1981] 3 S.C.R. 280
• STATE OF KARNATAKA versus HEMAREDDY ALIAS VEMAREDDY AND ANR. — [1981] 2 S.C.R. 695
• STATE OF KARNATAKA versus KRISHNA BHIMA WALVAKAR & ANR. — [1981] 3 S.C.R. 829
• STATE OF KARNATAKA versus PRATAP CHAND & ORS. — [1981] 3 S.C.R. 200
• STATE OF MAHARASHTRA versus SK. BANNU AND SHANKAR — [1981] 1 S.C.R. 694
• STATE OF MAHARASHTRA versus KAPUR CHAND KESARIMAL JAIN — [1981] 2 S.C.R. 735
• STATE OF MAHARASHTRA versus WASUDEO RAMCHANDRA KAIDALWAR — [1981] 3 S.C.R. 675
• STATE OF PUNJAB & ORS. versus RAJA RAM & ORS. — [1981] 2 S.C.R. 712
• STATE OF PUNJAB AND ORS. versus AJUDHIA NATH AND ANR. — [1981] 3 S.C.R. 686
• STATE OF PUNJAB versus CHARAN SINGH — [1981] 2 S.C.R. 989
• STATE OF PUNJAB versus SARWAN SINGH — [1981] 3 S.C.R. 349
• STATE OF PUNJAB versus WASSON SINGH AND FIVE OTHERS — [1981] 2 S.C.R. 615
• STATE OF RAJASTHAN versus SMT. KALKI & ANR. — [1981] 3 S.C.R. 504
• STATE OF RAJASTHAN versus SMT. MANBHAR ETC. — [1981] 3 S.C.R. 209
• STATE OF TAMIL NADU & ORS. versus M. N. SUNDARAJAN — [1981] 1 S.C.R. 471
• STATE OF TAMIL NADU versus HINDU STONE ETC. — [1981] 2 S.C.R. 742
• STATE OF TAMIL NADU versus S. SHANUMUGHAM CHETTIAR & ANR. — [1981] 1 S.C.R. 774
• STATE OF U.P. AND ANOTHER versus RAM GOPAL SHUKLA — [1981] 3 S.C.R. 460
• SUPERINTENDENT & REMEMBRANCER OF LEGAL AFFAIRS, WEST BENGAL versus SATYEN BHOWMICK AND ORS. — [1981] 2 S.C.R. 661
• SURENDRA KUMAR VERMA ETC. versus THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-LABOUR COURT, NEW DELHI & ANR. — [1981] 1 S.C.R. 789
• SURESH versus STATE OF U.P. — [1981] 3 S.C.R. 259
• SURJEET SINGH & ANR. versus UNION OF INDIA & ORS. — [1981] 3 S.C.R. 205
• SWADESHI COTTON MILLS versus UNION OF INDIA — [1981] 2 S.C.R. 533
• TATA CONSULTING ENGINEERS versus WORKMEN EMPLOYED AND VICE-VERSA — [1981] 2 S.C.R. 166
• THAMMANNA versus K. VEERA REDDY & ORS. — [1981] 1 S.C.R. 73
• THE COMMISSIONER OF INCOME TAX, KERALA versus SMT. P.K. KOCHAMMU AMMA PEROKE — [1981] 1 S.C.R. 781
• THE COMMISSIONER OF SALES TAX, U.P. versus BISHAMBER SINGH LAYAQ RAM — [1981] 1 S.C.R. 548
• THE CONTROLLER OF ESTATE DUTY, LUCKNOW versus ALOKE MITRA — [1981] 1 S.C.R. 943
• THE LIFE INSURANCE CORPORATION OF INDIA versus D. J. BAHADUR & ORS. — [1981] 1 S.C.R. 1083
• THE TRUSTEES OF THE PORT OF BOMBAY versus THE PREMIER AUTOMOBILES LTD. — [1981] 1 S.C.R. 532
• U.P. CO-OPERATIVE CANE UNION FEDERATION LTD. & ANOTHER versus LILADHAR & OTHERS — [1981] 1 S.C.R. 558
• UNION OF INDIA & ORS. versus RAMACHANDRA SAMBHAJI KANDEKAR ETC. — [1981] 1 S.C.R. 513
• UNION OF INDIA & ORS. versus M. B. PATNAIK & ORS. — [1981] 2 S.C.R. 817
• UNION OF INDIA & ORS. versus R. C. JAIN & ORS. — [1981] 2 S.C.R. 854
• UNITED COMMERCIAL BANK versus BANK OF INDIA AND OTHERS — [1981] 3 S.C.R. 300
• V. B. RAJU versus UNLON OF INDIA & OTHERS — [1981] 1 S.C.R. 599
• V.B. RAJU versus STATE OF GUJARAT & ANR — [1981] 1 S.C.R. 613
• VED PRAKASH versus STATE OF HARYANA — [1981] 1 S.C.R. 1279
• VIDYA CHARAN SHUKLA versus PURSHOTTAM LAL KAUSHIK — [1981] 2 S.C.R. 637
• VISHUNDAS HUNDUMAL, ETC. versus STATE OF MADHYA PRADESH & ORS. — [1981] 3 S.C.R. 234
• WAMAN RAO & ORS. ETC. ETC. versus UNION OF INDIA AND ORS. — [1981] 2 S.C.R. 1
• WEALTH TAX OFFICER, CALICUT versus C. K. MAMMED KAYI (SINCE DECEASED) THROUGH HIS L.RS. T.M. POCKER & ORS. — [1981] 3 S.C.R. 358

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