Supreme Court of India — 1997

845 reported judgments.

• A. DEIVENDRAN versus STATE OF TAMIL NADU — [1997] SUPP. 4 S.C.R. 591
• A. NADAMUNI AND ORS. versus THE PROHIBITION AND EXCISE COMMISSIONER, NAMPALLY, HYDERABAD AND ORS. — [1997] 1 S.C.R. 226
• A.K. JADHAV versus STATE OF M.P. AND ORS. — [1997] 3 S.C.R. 372
• A.P. SAREEN AND ORS. versus STATE OF U.P. AND ORS. — [1997] 1 S.C.R. 210
• A.P. STATE FINANCIAL CORPORATION ETC. versus V AJRA CHEMICALS AND ORS. ETC. — [1997] SUPP. 2 S.C.R. 702
• A.P. STATE ROAD TRANSPORT CORPORATION, HYDERABAD, REPRESENTED BY MANAGING DIRECTOR versus P. VENKAIAH AND ORS. — [1997] 3 S.C.R. 1054
• A.S. NARAYANA DEEKSHITULU ETC. versus STATE OF ANDHRA PRADESH AND ORS. — [1997] SUPP. 1 S.C.R. 328
• AAMENABAI TAYEBALY AND ORS. versus COMPETENT AUTHORITY UNDER SAFEMA AND ORS. — [1997] SUPP. 5 S.C.R. 246
• ACHUTANANDA BAIDYA versus PRAFULLYA KUMAR GAYEN AND ORS. — [1997] 3 S.C.R. 709
• ADIKANDA SETHI (DEAD) THROUGH LRS. AND ANR. versus PALANI SWAMI SARAN TRANSPORTS AND ANR. — [1997] SUPP. 1 S.C.R. 291
• ADITANAR EDUCATIONAL INSTITUTION ETC. versus ADDITIONAL COMMISSIONER OF INCOME TAX — [1997] 1 S.C.R. 948
• AGAUTA SUGAR AND CHEMICALS versus STATE OF U.P. AND ORS. — [1997] 3 S.C.R. 1169
• AGRICULTURAL MARKET COMMITTEE versus SHALIMAR CHEMICAL WORKS LTD. — [1997] SUPP. 1 S.C.R. 164
• AHMEDABAD MUNICIPAL CORPORATION versus VIRENDRA KUMAR JAYANTIBHAI PATEL — [1997] SUPP. 3 S.C.R. 25
• AHMEDABAD WOMEN ACTION GROUP AND ORS. ETC. versus UNION OF INDIA — [1997] 2 S.C.R. 389
• AJIT PRASAD GUPTA versus STATE OF U.P. AND ORS. — [1997] SUPP. 2 S.C.R. 258
• AJIT SAVANT MAJAGAVI versus STATE OF KARNATAKA — [1997] SUPP. 3 S.C.R. 444
• AKHIL BHARAT GOSEVA SANGH ETC versus STATE OF ANDHRA PRADESH AND ORS. — [1997] 2 S.C.R. 1040
• ALLAHABAD BANK AND ANR. versus DEEPAK KUMAR BHOLA — [1997] 2 S.C.R. 1055
• ALLIED MOTORS (P) LTD. versus COMMISSIONER OF INCOME TAX, DELHI — [1997] 2 S.C.R. 780
• AMARNATH ASHRAM TRUST SOCIETY versus GOVERNOR OF UTTAR PRADESH AND ORS. — [1997] SUPP. 6 S.C.R. 143
• AMITABH KUMAR AND ANR. versus DIRECTOR OF ESTATES AND ANR. — [1997] 1 S.C.R. 854
• AMMINI AND ORS. versus STATE OF KERALA — [1997] SUPP. 5 S.C.R. 181
• ANARKALI SARABHAI, :SHAHIBAG HOUSE, AHMEDABAD versus COMMISSIONER OF INCOME TAX, AHMEDAHAD — [1997] 1 S.C.R. 500
• ANIL BAPURAO KANASE versus KRISHNA SAHAKARI SAKHAR KARKHANA LTD. AND ANR. — [1997] SUPP. 1 S.C.R. 259
• ANIMAL AND ENVIRONMENT LEGAL DEFENCE FUND versus UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 728
• ANSUYABEN KANTILAL BHATT versus RASHIKLAL MANIKLAL SHAH AND ANR. — [1997] 3 S.C.R. 784
• ANUKUL CHANDRA PRADHAN versus UNION OF INDIA AND ORS. — [1997] SUPP. 1 S.C.R. 641
• ARORA ENTERPRISES LTD. AND ORS. versus INDUBHUSHAN OBHAN AND ORS. — [1997] 2 S.C.R. 857
• ARUN KUMAR ROUT AND ORS. versus STA TE OF BIHAR AND ORS. — [1997] SUPP. 5 S.C.R. 314
• ARUN TEWARI AND ORS. versus ZILA MANSAVI SHIKSHAK SANGH AND ORS. ETC. — [1997] SUPP. 5 S.C.R. 604
• AS. GLITTRE D/5 I/S GARONNE AND ORS. versus COMMISSIONER OF INCOME TAX, KERALA-II — [1997] 3 S.C.R. 556
• AS. NARA YANA DEEKSHITULU ETC. versus STATE OF ANDHRA PRADESH AND ORS. — [1997] SUPP. 1 S.C.R. 366
• ASHIM KUMAR ROY versus BIPINBHAI VADILAL MEHTA AND ORS. — [1997] SUPP. 4 S.C.R. 446
• ASHIS KUMAR HAZRA versus RUBI PARK CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS. — [1997] SUPP. 1 S.C.R. 85
• ASHOK HURRA versus RUPA BIPIN ZAVERI — [1997] 2 S.C.R. 875
• ASHOK KUMAR GUPTA AND ANR. versus STATE OF U.P. AND ORS. — [1997] 3 S.C.R. 269
• ASHOK KUMAR SHARMA AND ORS. versus CHANDER SHEKHAR AND ANR. — [1997] 2 S.C.R. 896
• ASHOK LEYLAND LIMITED ETC. versus UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 224
• ASHWINI KUMAR SHARMA versus YADUVANSH SINGH AND ORS. — [1997] SUPP. 5 S.C.R. 616
• ASSISTANT COLLECTOR OF CENTRAL EXCISE, MADRAS versus V. KRISHNAMOORTHY AND ORS. — [1997] 2 S.C.R. 306
• ASSISTANT COLLECTOR OF CUSTOMS AND ORS. versus ANAM ELECTRICAL MANUFACTURING CO. ETC — [1997] 1 S.C.R. 648
• ASSOCIATE BANKS OFFICERS ASSOCIATION versus STATE BANK OF INDIA AND ORS. — [1997] SUPP. 4 S.C.R. 475
• ASSOCIATED CEMENT COMPANY LTD. versus KESHVANAND — [1997] SUPP. 6 S.C.R. 500
• ASSOCIATED STONE INDUSTRIES (KOTAH) LTD. versus COMMISSIONER OF INCOME TAX, RAJASTHAN — [1997] 1 S.C.R. 957
• ATMARAM ZINGARAJI versus STATE OF MAHARASHTRA — [1997] SUPP. 3 S.C.R. 432
• B. SUBBA RAO AND ORS. versus PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA PRADESH AT HYDERABAD — [1997] SUPP. 3 S.C.R. 370
• B.O.I. FINANCE LIMITED ETC. versus THE CUSTODIAN AND ORS. ETC. — [1997] 3 S.C.R. 51
• B.S. BAJWA AND ANR. versus STATE OF PUNJAB AND ORS. — [1997] SUPP. 6 S.C.R. 451
• B.V. RADHA KRISHNA versus SPONGE IRON INDIA LTD. — [1997] 2 S.C.R. 707
• BABA MUNGIPA MEDICAL COLLEGE AND RESEARCH CENTRE STUDENTS GUARDIAN FORUMS AND ANR. versus GOVERNMENT OF TRIPURA AND ORS. — [1997] SUPP. 5 S.C.R. 1
• BALESHWAR TEWARI (DEAD) BY LRS. AND ORS. versus SHEO JATAN TIWARY AND ORS. — [1997] 3 S.C.R. 140
• BALKRISHNA RAMCHANDRA KADAM versus SANGEETA BALKRISHNA KADAM — [1997] SUPP. 4 S.C.R. 1
• BALO YADAV AND OTHERS versus STATE OF BIHAR — [1997] 3 S.C.R. 1071
• BALWINDER KAUR versus HARDEEP SINGH — [1997] SUPP. 5 S.C.R. 202
• BANARSI DAS versus BRIG MAHARAJA SUKHJIT SINGH AND ANR. — [1997] SUPP. 4 S.C.R. 580
• BANDHUA MUKTI MORCHA ETC. versus UNION OF INDIA AND ORS . — [1997] 2 S.C.R. 379
• BASUDEV PATI versus STATE OF ORISSA AND ANR. — [1997] 2 S.C.R. 637
• BEHARI KUNJ SAHKARI AWAS SAMITI AND ANR. versus STATE OF U.P. AND ORS. — [1997] SUPP. 3 S.C.R. 460
• BELWAL SPINNING MILLS LTD. ETC. ETC. versus U.P. STATE ELECTRICITY BOARD AND ANR. ETC. ETC. — [1997] SUPP. 2 S.C.R. 197
• BERHAMPUR UNIVERSITY AND ANR. versus DR. SAILABALA P ADHI — [1997] 3 S.C.R. 880
• BHAG SINGH AND ORS. ETC. versus STATE OF PUNJAB — [1997] SUPP. 3 S.C.R. 741
• BHAKTA RAME GOWDA AND ORS. ETC. versus STATE OF KARNATAKA AND ANR. ETC. — [1997] 1 S.C.R. 535
• BHANA KHALPA BHAI PATEL versus ASSISTANT COLLECTOR OF CUSTOMS, BULSAR, GUJARAT AND ANR. — [1997] SUPP. 5 S.C.R. 163
• BHARAT RAM MEENA versus RAJASTHAN HIGH COURT AT JODHPUR AND ORS . — [1997] 1 S.C.R. 673
• BHOLA BHAGAT ETC. versus STATE OF BIHAR — [1997] SUPP. 4 S.C.R. 711
• BHOLA NATH MISRA versus RAJENDRA PANDEY AND ANR. — [1997] 2 S.C.R. 326
• BHUPENDRASINH A. CHUDASAMA versus STATE OF GUJARAT — [1997] SUPP. 5 S.C.R. 4
• BHURI NATH AND ORS. versus STATE OF JAMMU AND KASHMIR AND ORS. — [1997] 1 S.C.R. 138
• BIBI JAIBUNISHA versus JAGDISH PANDIT AND ORS. — [1997] 1 S.C.R. 1116
• BIHAR DISTILLERY AND ANR. versus UNION OF INDIA AND ORS. — [1997] 1 S.C.R. 680
• BIHAR STATE ELECTRICITY BOARD AND ANR. versus USHA MARTIN INDUSTRIES AND ANR. — [1997] SUPP. 1 S.C.R. 279
• BILAL AHMAD KALOO versus STATE OF ANDHRA PRADESH — [1997] SUPP. 3 S.C.R. 327
• BINDESHWARY CHOUDHARY AND ANR. versus AJAY KUMAR — [1997] 3 S.C.R. 901
• BIR SINGH CHAUHAN versus STATE OF HARYANA AND ANR. — [1997] SUPP. 1 S.C.R. 460
• BOMBAY CANTEEN EMPLOYEES' ASSOCIATION, PRABHADEVI TELEPHONE EXCHANGE versus UNION OF INDIA AND ANR. — [1997] SUPP. 2 S.C.R. 1
• BRAHMDEO CHAUDHARY versus RISHIKESH PRASAD JAISWAL AND ANR. — [1997] 1 S.C.R. 463
• BRAJ KISHORE THAKUR versus UNION OF INDIA AND OTHERS — [1997] 2 S.C.R. 420
• BROOKE BOND INDIA LTD. versus COMMISSIONER OF INCOME TAX, WEST BENGAL-III. — [1997] 2 S.C.R. 524
• C. SAMPATH KUMAR versus THE ENFORCEMENT OFFICER, ENFORCEMENT DIRECTORATE, MADRAS — [1997] SUPP. 4 S.C.R. 142
• C.K. DAMODARAN NAIR versus GOVT. OF INDIA — [1997] 1 S.C.R. 107
• C.S. JOSHI versus INDIAN INSTITUTE OF TECHNOLOGY, KANPUR AND ANR. — [1997] 3 S.C.R. 333
• CALCUTTA JUTE MANUFACTURING CO. AND ANR. versus COMMERCIAL TAX OFFICER AND ORS. — [1997] SUPP. 1 S.C.R. 474
• CALCUTTA MUNICIPAL CORPORATION AND ANR. versus SUJIT BARAN MUKHERJEE AND ORS. ETC. — [1997] 2 S.C.R. 82
• CANTONMENT BOARD, MHOW AND ANR. versus M.P. STATE ROAD TRANSPORT CORPN. — [1997] 3 S.C.R. 813
• CENTRAL BUREAU OF INVESTIGATION versus SHRI CHANDRASWAMI @ NEMI CHAND JAIN ETC. — [1997] 2 S.C.R. 513
• CENTRAL BUREAU OF INVESTIGATION versus SUBODH KUMAR DUTTA AND ANR. — [1997] 1 S.C.R. 365
• CHAIRMAN, RAILWAY BOARD AND ORS. versus C.R. RANGADHAMAIAH AND ORS. ETC. ETC. — [1997] SUPP. 3 S.C.R. 63
• CHANDIGARH ADMINISTRATION AND ORS. versus NAURANG SINGH AND ORS. — [1997] 2 S.C.R. 965
• CHANDUBHAI MALUBHAI PARMAR AND ORS. versus STATE OF GUJARAT — [1997] 3 S.C.R. 633
• CHEMICAL AND FIBRES OF INDIA LTD. versus UNION OF INDIA AND ORS. — [1997] 1 S.C.R. 71
• CHHEDA INDUSTRIES versus COLLECTOR OF CUSTOMS, MADRAS — [1997] 3 S.C.R. 343
• CHITTARANJAN SINGH CHIMA AND ANR. versus STATE OF PUNJAB AND ORS. — [1997] 1 S.C.R. 1010
• COAL INDIA LTD. AND ANR. versus M/S. CONTINENTAL TRANSPORT AND CONSTRUCTION CORPORATION AND ORS. ETC. — [1997] 3 S.C.R. 1
• COLLECTOR OF CENTRAL EXCISE versus MIS. WOOD POLYMERS LTD. ETC. — [1997] SUPP. 6 S.C.R. 528
• COLLECTOR OF CENTRAL EXCISE versus USHA MARTIN INDUSTRIES — [1997] SUPP. 3 S.C.R. 601
• COLLECTOR OF CENTRAL EXCISE, HYDERABAD versus BAKELITE HYLAM LTD. — [1997] 2 S.C.R. 825
• COLLECTOR OF CENTRAL EXCISE, MADRAS versus M/S. ARESON AND COMPANY — [1997] 3 S.C.R. 111
• COLLECTOR OF CUSTOMS, BOMBAY versus M/S. HARDIK INDUSTRIAL CORPORATION — [1997] SUPP. 6 S.C.R. 363
• COMMISSIONER OF FNCOME TAX, BANGALORE versus SHREE MAN.JUNATHESWARE PACKING PRODUCTS AND CAMPHOR WORKS — [1997] SUPP. 6 S.C.R. 109
• COMMISSIONER OF INCOME TAX KERALA-II; ERNAKULAM versus M/S. KANDATH MOTORS ETC . — [1997] 2 S.C.R. 675
• COMMISSIONER OF INCOME TAX TAMIL NADU-V MADRAS versus KOTAGIRI INDUSTRIAL CO-OPERATIVE TEA FACTORY LTD., KOTAGIRI — [1997] 2 S.C.R. 738
• COMMISSIONER OF INCOME TAX versus M/S. ALCOCK ASHDOWN AND CO. LTD. ETC — [1997] 1 S.C.R. 939
• COMMISSIONER OF INCOME TAX, AMRITSAR versus TATTAN TRUST AMRITSAR ETC. — [1997] SUPP. 1 S.C.R. 555
• COMMISSIONER OF INCOME TAX, BIHAR versus BANKIPUR CLUB LTD. — [1997] SUPP. 1 S.C.R. 263
• COMMISSIONER OF INCOME TAX, BOMBAY versus M/S. BANQUE NATIONALE DE-PARIS — [1997] 3 S.C.R. 216
• COMMISSIONER OF INCOME TAX, DELHI versus STEPWELL INDUSTRIES LTD. ETC. ETC. — [1997] SUPP. 3 S.C.R. 580
• COMMISSIONER OF INCOME TAX, GUJARAT versus M/S. ARTEX MANUFACTURING COMPANY — [1997] SUPP. 1 S.C.R. 608
• COMMISSIONER OF INCOME TAX, GUJARAT versus MIS. ELECTRIC CONTROL GEAR MFG. CO. — [1997] SUPP. 1 S.C.R. 570
• COMMISSIONER OF INCOME TAX, KANPUR versus NITYA NANO DEVKINANDAN — [1997] SUPP. 1 S.C.R. 575
• COMMISSIONER OF INCOME TAX, KANPUR versus U.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION — [1997] 3 S.C.R. 846
• COMMISSIONER OF INCOME TAX, MADRAS versus M/S. AMALGAMATION PVT. LTD. — [1997] 3 S.C.R. 1005
• COMMISSIONER OF INCOME TAX, MADRAS versus M/S. RAMBAL PRIVATE LTD. ETC. — [1997] SUPP. 3 S.C.R. 366
• COMMISSIONER OF SALES TAX ORISSA AND ANR. versus M/S HALARI STORE ETC. — [1997] SUPP. 4 S.C.R. 311
• COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS, A.P.HYDERABAD AND ORS. ETC. versus KUNSAM SARANARAYANA AND ORS. — [1997] SUPP. 4 S.C.R. 90
• COMMISSIONER OF WEALTH TAX, GUJARAT-III, AHMEDABAD versus ELLIS BRIDGE GYMKHANA ETC. ETC. — [1997] SUPP. 4 S.C.R. 626
• COMMITTEE OF MANAGEMENT, ARYA NAGAR INTER COLLEGE, ARYA NAGAR, KANPUR THROUGH ITS MANAGER AND ANR. versus SREE KUMAR TIWARY AND ANR. — [1997] 3 S.C.R. 467
• D-BLOCK ASHOK NAGAR (SAHIBABAD) PLOT HOLDERS ASSOCIATION (REGD.) versus STATE OF U.P. AND ORS. — [1997] 3 S.C.R. 1096
• D. STEPHEN JOSEPH versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 1040
• D.N .. VENKATARAYAPP AND ANR. versus STATE OF KARNATAKA AND ORS. — [1997] SUPP. 2 S.C.R. 187
• D.V. SHANMUGHAM AND ANR. versus STATE OF ANDHRA PRADESH — [1997] 3 S.C.R. 988
• DAULAT RAM versus STATE OF PUNJAB — [1997] 3 S.C.R. 1061
• DAYARAM DAYAL versus STATE OF M.P. AND ANR. — [1997] SUPP. 3 S.C.R. 624
• DELHI ADMINISTRATION (NOW GOVT. OF N.C.T. DELHI)THROUGH THE CHIEF SECRETARY, DELHI AND ORS. versus NAND LAL PANT AND ANR. — [1997] SUPP. 1 S.C.R. 510
• DELHI DEVELOPMENT AUTHORITY ETC. versus AMBITIOUS ENTERPRISES AND ANR. ETC. — [1997] SUPP. 2 S.C.R. 50
• DELHI DEVELOPMENT AUTHORITY versus SKIPPER CONSTRUCTION CO. AND ANR. — [1997] 1 S.C.R. 1122
• DELHI JUDICIAL SERVICE ASSOCIATION (REGD.) versus UNION OF INDIA THROUGH THE SECRETARY AND ORS. — [1997] SUPP. 1 S.C.R. 470
• DELHI PRADESH REGISTERED MEDICAL PRACTITIONERS ETC. versus DELHI ADMN. DIRECTOR OF HEALTH SERVICES AND ORS. — [1997] SUPP. 4 S.C.R. 514
• DELHI STOCK EXCHANGE ASSOCIATION LTD. versus COMMISSIONER OF INCOME TAX, NEW DELHI — [1997] 3 S.C.R. 130
• DENA BANK versus KRITI KUMAR T. PATEL — [1997] SUPP. 5 S.C.R. 263
• DEONARAYAN SINGH AND ORS. versus THE COMMISSIONER OF BHAGALPUR AND ORS. — [1997] 3 S.C.R. 941
• DEPUTY COMMERCIAL TAX OFFICER AND ORS. versus CORROMANDAL PHARMACEUTICALS AND ORS. — [1997] 2 S.C.R. 1026
• DEPUTY LABOUR COMMISSIONER, ORISSA BHUBANESWAR versus ABHIMANYU GOUDA AND ANR. — [1997] SUPP. 5 S.C.R. 49
• DEVADOSS (DEAD) BY LRS. AND ANR. versus VEERA MAKALI AMMAN KOIL ATHALUR — [1997] SUPP. 6 S.C.R. 282
• DEVI SINGH versus STATE OF HARYANA AND ORS. — [1997] SUPP. 1 S.C.R. 50
• DHANNA SINGH AND ORS. versus BALJINDER KAUR AND ORS. — [1997] 3 S.C.R. 651
• DHANWANTI JOSHI versus MADHAV UNDE — [1997] SUPP. 5 S.C.R. 30
• DHARAM PAL GOEL (DEAD) BY LRS. versus STATE OF HARYANA AND ORS. — [1997] 1 S.C.R. 231
• DHARTI PAKAR MADAN LAL AGRAWAL versus K.R. NARAYANAN AND ORS. — [1997] SUPP. 5 S.C.R. 335
• DIAMOND PLASTIC INDUSTRIES ETC. versus GOVERNMENT OF ANDHRA PRADESH AND ORS. — [1997] SUPP. 1 S.C.R. 380
• DINESH MATHUR versus O.P. ARORA AND ORS. — [1997] 3 S.C.R. 873
• DIRECTOR OF ENFORCEMENT AND ANR. versus P.V. PRABHAKAR RAO — [1997] SUPP. 3 S.C.R. 247
• DIRECTOR OF SCHOOL EDUCATION versus T. LEKSHMAIAH AND ORS. — [1997] 3 S.C.R. 526
• DIRECTOR, ELEMENTARY EDUCATION AND ORS. versus PRATAP KUMAR NAYAK — [1997] 1 S.C.R. 21
• DR. (CAPT.) AKHOURI RAMESH CHANDRA SINHA versus THE STATE OF BIHAR AND ORS. — [1997] 2 S.C.R. 354
• DR. AMI LAL BHAT versus STATE OF RAJASTHAN AND ORS. — [1997] SUPP. 1 S.C.R. 543
• DR. K. RAMULU AND ANR. ETC. versus DR. S. SURYAPRAKASH RAO AND ORS. — [1997] 1 S.C.R. 287
• DR. P.N. DUBEY AND ORS. versus STATE OF MADHYA PRADESH — [1997] 1 S.C.R. 1017
• DR. S.C.V. REDDY, AND ORS. ETC. versus STATE OF KARNATAKA AND ORS. — [1997] 3 S.C.R. 397
• DR. SADHNA DEVI AND ORS. versus STATE OF U.P. AND ORS. — [1997] 2 S.C.R. 186
• DR.ASHOK versus UNION OF INDIA AND ORS. — [1997] SUPP. 1 S.C.R. 14
• DUKHISHYAM BENUPANI, ASSTT. DIRECTOR, ENFORCEMENT DIRECTORATE (FERA) versus ARUN KUMAR BAJORIA — [1997] SUPP. 5 S.C.R. 566
• DUKHMOCHAN PANDEY AND ORS. versus STATE OF BIHAR — [1997] SUPP. 4 S.C.R. 276
• DURGA DEVI AND ANR. versus STATE OF H.P. AND ORS. — [1997] 3 S.C.R. 855
• DWARIKESH SUGAR INDUSTRIES LTD. versus PREM HEAVY ENGINEERING WORKS (P) LTD. — [1997] SUPP. 1 S.C.R. 184
• EMPLOYEES STATE INSURANCE CORPORATION versus DWARKA NATH BHARGWA — [1997] SUPP. 3 S.C.R. 513
• EMPLOYEES STATE INSURANCE CORPORATION versus M/S. APEX ENGINEERING PVT. LTD. — [1997] SUPP. 5 S.C.R. 57
• EUGENIO MISQUITA AND ORS. versus STATE OF GOA AND ORS. — [1997] SUPP. 4 S.C.R. 362
• EXECUTIVE ENGINEER, JAL NIGAM CENTRAL STORES DIVISION, U.P. versus SURESHA NAND JUYAL@ MUSA RAM (DECEASED) BY LRS. AND ORS. — [1997] 2 S.C.R. 1128
• EXECUTIVE OFFICER, TTD, TIRUPATI versus A.S. NARAYAN DEEKSHITULU AND ORS. — [1997] SUPP. 1 S.C.R. 369
• FENNER (INDIA) LTD. versus PUNJAB AND SIND BANK — [1997] SUPP. 1 S.C.R. 457
• FOOD CORPORATION OF INDIA versus BANT SINGH AND ANR. — [1997] SUPP. 1 S.C.R. 454
• FOOD CORPORATION OF INDIA versus STATE OF KERALA — [1997] 1 S.C.R. 24
• G. RAMESAN versus STATE OF KERALA AND ANR. — [1997] 3 S.C.R. 453
• GAINDA RAM AND ORS. ETC. versus M.C.D. AND ORS. — [1997] 3 S.C.R. 1181
• GANESH S/O GULABRAO SUROSHE versus STATE OF MAHARASHTRA AND ORS. — [1997] 2 S.C.R. 1180
• GANPATBHAI M. SOLANKI versus DISTRICT COLLECTOR, VADODARA AND ANR. — [1997] 3 S.C.R. 391
• GARHWAL JAL SANSTHAN KARMACHARI UNION AND ANR. versus STATE OF U.P. AND ANR. — [1997] 3 S.C.R. 376
• GAURAV JAIN versus UNION OF INDIA AND ORS. — [1997] SUPP. 2 S.C.R. 105
• GEEP INDUSTRIAL SYNDICATE LTD. ETC. versus COLLECTOR OF CENTRAL EXCISE, ALLAHABAD — [1997] 1 S.C.R. 907
• GENERAL MANAGER, TELECOM versus S. SRINIVASA RAO AND ORS . — [1997] SUPP. 5 S.C.R. 212
• GHANSHYAM DASS KEDIA AND ORS. versus SHRI N.P. SINGH, SECRETARY, GOVERNMENT OF INDIA AND ORS. — [1997] 3 S.C.R. 678
• GODHRA ELECTRICITY CO. LTD., AHMEDABAD versus COMMISSIONER OF INCOME TAX, GUJARAT-II, AHMEDABAD — [1997] 3 S.C.R. 539
• GOODYEAR INDIA LTD. ETC. versus UNION OF INDIA AND OTHERS — [1997] 2 S.C.R. 445
• GOPI AQUA FARMS AND ORS. ETC. versus UNION OF INDIA — [1997] SUPP. 3 S.C.R. 124
• GORIE GOURI NAIDU (MINOR) AND ANR. versus THANDROTHU BODEMMA AND ORS. — [1997] 1 S.C.R. 118
• GOVERNMENT OF ORISSA versus SHRI HARAPRASAD DAS AND ORS. — [1997] SUPP. 5 S.C.R. 338
• GOVERNMENT OF TAMIL NADU AND ANR. versus K. RAJARAM APPASAMY — [1997] 3 S.C.R. 886
• GOVERNMENT OF TAMIL NADU AND ANR. versus S. ARUMUGHAM AND ORS. — [1997] SUPP. 5 S.C.R. 295
• GRAM PANCHAYAT KAKRAN versus ADDL. DIRECTOR OF CONSOLIDATION AND ANR. — [1997] SUPP. 4 S.C.R. 442
• GTC INDUSTRIES LTD. versus COLLECTOR OF CENTRAL EXCISE, NEW DELHI — [1997] SUPP. 3 S.C.R. 10
• GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION versus THE COMMISSIONER OF INCOME TAX — [1997] SUPP. 3 S.C.R. 466
• GULINGAPPA AND ORS versus ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER, GULBARG — [1997] 1 S.C.R. 652
• GULJAR ALI ETC. versus STATE OF HIMACHAL PRADESH — [1997] SUPP. 4 S.C.R. 559
• GURDEV SINGH AND ORS. versus MEHNGA RAM AND ANR. — [1997] SUPP. 2 S.C.R. 693
• H.H. VIJAYABA RAJAMATH AND ANR. versus CONTROLLER OF ESTATE DUTY KARNATAKA, BANGALORE — [1997] SUPP. 1 S.C.R. 520
• H.M. KELOGIRAO AND ORS., ETC versus GOVERNMENT OF A.P. AND ORS. — [1997] SUPP. 4 S.C.R. 245
• H.R. RAMACHANDRAIAH AND ANR. versus STATE OF KARNATAKA AND ORS. — [1997] 2 S.C.R. 594
• HA MALBARI (DEAD) BY LRS. versus NASIRUDDIN PIRMOHMAD AND ORS. — [1997] SUPP. 4 S.C.R. 398
• HABIBA KHATOON versus UBAIDUL HUQ AND ORS. — [1997] SUPP. 3 S.C.R. 251
• HANAMANTHAPPA AND ANR. versus CHANDRASHEKHARAPPA AND ORS. — [1997] 1 S.C.R. 846
• HARGOVANDAS DEVRAJBHAI PATEL AND ORS. versus THE STATE OF GUJARAT — [1997] SUPP. 5 S.C.R. 154
• HARI CHARAN AND ANR. versus STATE OF RAJASTHAN — [1997] SUPP. 4 S.C.R. 678
• HARINARAYAN SHRIVASTAV versus UNITED COMMERCIAL BANK AND ANR. — [1997] 3 S.C.R. 465
• HARPAL SINGH ETC versus DEVINDER SINGH AND ANR. ETC. — [1997] SUPP. 1 S.C.R. 648
• HARSHAD J. SHAH AND ANR. versus L.I.C. OF INDIA AND ORS. — [1997] 3 S.C.R. 617
• HARYANA STATE ELECTRICITY BOARD AND ANR. versus MAHA SINGH AND ANR. — [1997] 3 S.C.R. 899
• HARYANA STATE ELECTRICITY BOARD AND ANR., versus HAKIM SINGH — [1997] SUPP. 4 S.C.R. 377
• HARYANA URBAN DEVELOPMENT AUTHORITY versus SMT. NALINI AGGARWAL ETC. ETC. — [1997] 3 S.C.R. 888
• HEERALAL versus KALYANMAL AND ORS. — [1997] SUPP. 5 S.C.R. 277
• HIGH COURT OF JUDICATURE AT BOMBAY THROUGH ITS REGISTRAR versus SHIRISH KUMAR RANGRAO PATIL AND ANR. — [1997] 3 S.C.R. 1131
• HIGH COURT OF JUDICATURE AT BOMBAY THROUGH ITS REGISTRAR versus SHRI UDAYSINGH S/O. GANPATRAO NAIK NIMBALKAR AND ORS. — [1997] 3 S.C.R. 803
• HIKMAT ALI KHAN versus ISHWAR PRASAD ARYA AND ORS. — [1997] 1 S.C.R. 632
• HIMACHAL PRADESH NAGAR VIKAS PRADHIKARAN versus M/S. AGGARWAL & CO. — [1997] 1 S.C.R. 582
• HIMANSHU KUMAR VIDYARTHI AND ORS. versus STATE OF BIHAR AND ORS. — [1997] 3 S.C.R. 368
• HINDUSTAN EDUCATION SOCIETY AND ANR. versus SK. KALEEM SK. GULAM NABI AND ORS. — [1997] 2 S.C.R. 910
• HINDUSTAN LEVER LTD. versus COLGATE PALMOLIVE (I) LTD. AND ANR. — [1997] SUPP. 6 S.C.R. 572
• HINDUSTAN STEEL WORKS CONSTRUCTION LTD. versus STATE OF KERALA AND ORS. — [1997] 3 S.C.R. 919
• HIRA MAN versus STATE OF U.P. AND ORS. — [1997] SUPP. 3 S.C.R. 396
• HUKAM RAJ KHINVSARA versus UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 1157
• I.C.A.R. AND ANR. versus T.K. SURYANARAYAN AND ORS. — [1997] SUPP. 3 S.C.R. 322
• I.K. MISHRA versus UNION OF INDIA AND ORS. — [1997] SUPP. 2 S.C.R. 260
• INCOME TAX OFFICER, JODHPUR versus PURUSHOTTAM DAS BANGUR AND ANR. — [1997] 1 S.C.R. 480
• INDIA CARBON LTD. ETC. versus THE STATE OF ASSAM — [1997] SUPP. 3 S.C.R. 1
• INDIAN OIL CORPORATION LTD. AND ANR. versus ASHOK KUMAR ARORA — [1997] 1 S.C.R. 980
• INDIAN RAILWAY PERMANENT WAY INSPECTORS ASSOCIATION AND ANR. versus THE UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 452
• INDIAN TRIATHLON FEDERATIONRYAND ANR. ETC. versus PONDY TRIATHLON ASSOCIATION AND ORS. ETC. — [1997] 1 S.C.R. 229
• INTERNATIONAL AIRPORTS AUTHORITY EMPLOYEES UNION AND ANR. ETC. ETC. versus AIRPORT AUTHORITY OF INDIA AND ORS. ETC. ETC. — [1997] 3 S.C.R. 868
• J HINDUSTAN MACHINES TOOLS LTD. AND ANR. versus M.S. KANG/P.N. KASHYAP — [1997] 1 S.C.R. 569
• J.N. GOEL AND ORS. versus UNION OF INDIA AND ORS. — [1997] 1 S.C.R. 237
• J.P. RAVIDAS AND ORS versus NAVYUVAK HARIJAN UTHAPAN MULTI UNIT INDUSTRIAL CO-OP. — [1997] SUPP. 1 S.C.R. 445
• JAGBLR WALIA versus DELHI ADMINLSTRATION — [1997] SUPP. 5 S.C.R. 466
• JAGDISH NEGI, PRESIDENT, UTIARAKHAND JAN MORCHA AND ANR. versus STATE OF U.P. AND ANR. — [1997] SUPP. 3 S.C.R. 477
• JAGDISH SINGH versus LT. GOVERNOR, DELHI AND ORS. — [1997] 2 S.C.R. 953
• JAI MANGLA HARIJAN KALYAN SAMITI versus STATE OF ORISSA AND ORS. — [1997] 2 S.C.R. 623
• JAI PARKASH AND ORS. ETC. ETC. versus UNION OF INDIA — [1997] 3 S.C.R. 88
• JAI PRAKASH SHARMA versus STATE OF U.P. AND ORS. — [1997] 3 S.C.R. 154
• JAIPUR DEVELOPMENT AUTHORITY versus SITA RAM AND ORS. — [1997] 1 S.C.R. 859
• JAIPUR DEVELOPMENT AUTHORITY versus SMT. KAILASHWATI DEVI — [1997] SUPP. 3 S.C.R. 664
• JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA, JABALPUR, M.P. versus BAL KISHAN SONI AND ORS. — [1997] 3 S.C.R. 688
• JAYWANTRAJ PUNAMIYA AND ORS. versus M/S. H. CHOKSI AND CO. PVT. LTD. — [1997] 1 S.C.R. 862
• JIBRIAL DIWAN versus STATE OF MAHARASHTRA — [1997] SUPP. 3 S.C.R. 49
• JOY NATH GOALA AND ORS. versus BHABANI PRASAD CHOUDHARY AND ORS. — [1997] 2 S.C.R. 625
• K. AJIT BABU AND OTHERS. versus UNION OF INDIA AND ORS. — [1997] SUPP. 3 S.C.R. 56
• K. GOPINATHAN NAIR ETC. versus STATE OF KERALA — [1997] 3 S.C.R. 226
• K. JAYAMOHAN versus STATE OF KERALA AND ANR. — [1997] 3 S.C.R. 1046
• K. KRISHNAMACHARYULU AND ORS. versus SHRI VENKATESWARA HINDU COLLEGE OF ENGINEERING AND ANR. — [1997] 2 S.C.R. 368
• K. MANLCKARAJ versus UNION OF INDIA — [1997] 3 S.C.R. 504
• K. SHANTHARAJ AND ANR versus M.L. NAGARAJA AND ORS. — [1997] SUPP. 1 S.C.R. 389
• K.C. SHARMA AND ORS. versus UNION OF INDIA — [1997] SUPP. 3 S.C.R. 87
• K.G. PADMANABHA PRABHU versus KERALA STATE ELECTRICITY BOARD AND ORS. — [1997] SUPP. 1 S.C.R. 447
• K.I. PAVUNNY versus ASSISTANT COLLECTOR (HEAD QUARTER), CENTRAL EXCISE COLLECTORATE, COCHIN — [1997] 1 S.C.R. 797
• K.K. SHARMA versus KULWANT SINGH AND ORS. — [1997] 3 S.C.R. 1048
• K.L. RATHEE versus UNION OF INDIA AND ORS. — [1997] SUPP. 1 S.C.R. 426
• K.S. VIDYANADAM AND ORS. versus VAIRAVAN — [1997] 1 S.C.R. 993
• K.S. YADAV versus STATE OF HIMACHAL PRADESH AND ORS. — [1997] SUPP. 5 S.C.R. 585
• KADRA PAHADIYA AND ORS. ETC. versus STATE OF BIHAR ETC. — [1997] 3 S.C.R. 32
• KALIKA TIWARI AND ORS. ETC. versus STATE OF BIHAR — [1997] 3 S.C.R. 335
• KAMLESHWAR PRASAD versus PRADUMANJU AGARWAL (DEAD) BY LRS. — [1997] 3 S.C.R. 508
• KANDENKUTTY AND ORS. versus STATE OF KERALA AND ORS. — [1997] 2 S.C.R. 905
• KANHAIYA LAL SETHIA AND ANR. versus UNION OF INDIA AND ANR. — [1997] SUPP. 3 S.C.R. 245
• KANTA UDHARAM JAGASIA versus C.K.S. RAO — [1997] SUPP. 6 S.C.R. 91
• KARAN SINGH AND ORS. ETC. ETC. versus UNION OF INDIA — [1997] SUPP. 4 S.C.R. 237
• KARTIKEYA V. SARABHAI versus COMMISSIONER OF INCOME TAX — [1997] SUPP. 3 S.C.R. 746
• KARUNA RAM MEDHI AND ORS. versus KAMAKHYA PRASAD BARUAH AND ANR. — [1997] 3 S.C.R. 519
• KASAM ABDULLA HAFIZ versus STATE OF MAHARASHTRA — [1997] SUPP. 6 S.C.R. 168
• KASAMBHAI F. GANCHI versus CHANDUBHAI D. RAJPUT AND ORS. — [1997] SUPP. 5 S.C.R. 401
• KASHINATH KHER AND ORS. versus SHRI DINESH KUMAR BHAGAT AND ORS. — [1997] SUPP. 1 S.C.R. 40
• KASHINATH S. BANDEKAR AND ORS. versus ATMARAM VASSUDEVA NAIQUE AND ORS. — [1997] 2 S.C.R. 1075
• KATTA RAMUDU versus STATE OF ANDHRA PRADESH — [1997] 2 S.C.R. 632
• KATTITE VALAPPIL PATHUMMA AND ORS. versus THE TALUK LAND BOARD AND ORS. — [1997] 2 S.C.R. 175
• KONDA VENUGOPALA RAJU versus STTE OF ANDHRA PRADESH — [1997] SUPP. 1 S.C.R. 638
• KOTIA PRAKASHAN AND ORS. versus STATE OF KERALA — [1997] SUPP. 6 S.C.R. 408
• KRISHAN KUMAR, ASSISTANT SECRETARY, MARKET COMMITTEE, BHIWANI, DISTRICT BHIWANI, (HARYANA) versus HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA THROUGH ITS CHIEF SECRETARY. — [1997] 3 S.C.R. 471
• KRISHAN versus STATE OF HARYANA — [1997] 3 S.C.R. 1156
• KRISHNAKANT RAGHUNATH BIBHAVNEKAR versus STATE OF MAHARASHTRA AND ORS. — [1997] 2 S.C.R. 591
• KRISHNAN AND ANR. versus KRISHNA VENI AND ANR. — [1997] 1 S.C.R. 511
• KSHITISH CHANDRA PURKAIT versus SANTOSH KUMAR PURKAIT — [1997] SUPP. 1 S.C.R. 201
• KULDIP CHAND versus STATE OF H.P. AND ORS. — [1997] 3 S.C.R. 858
• KUM. MADHURI PATIL AND ANR. versus ADDL. COMMISSIONER, TRIBAL DEVELOPMENT, THANE AND ORS. — [1997] 3 S.C.R. 1056
• KUNAL R. CHAUDHARI versus PURSHOTTAM B. TODI AND ANR. — [1997] 2 S.C.R. 970
• L. CHANDRA KUMAR ETC. ETC. versus THE UNION OF INDIA AND ORS. ETC. ETC. — [1997] 2 S.C.R. 1186
• L.N. VENKATESAN versus THE STATE OF TAMIL NADU AND ORS. — [1997] 3 S.C.R. 661
• LAL CHAND versus VIIITH ADDL. DISTRICT JUDGE AND ORS. — [1997] 2 S.C.R. 346
• LAXMI NARAIN MEHAR versus UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 463
• LAXMIKANT versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 861
• LIEWELLYN FURTADO AND ORS. versus GOVERNMENT OF GOA AND ORS. — [1997] SUPP. 4 S.C.R. 53
• LIFE INSURANCE CORPORATION OF INDIA AND ANR. versus SHRI RAG HA VENDRA SESHAGIRI RAO KULKARNI — [1997] SUPP. 4 S.C.R. 207
• LOKSHIKSHAN PRASARAK MANDAL AND ANR. versus RAJENDRA KUMAR AJABRAO MAHALLE AND ORS. — [1997] SUPP. 1 S.C.R. 89
• LUXMI DEVI versus THE STATE OF HARYANA AND ORS. — [1997] 3 S.C.R. 463
• M. HARA BHUPAL versus UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 455
• M.A. JACKSON versus COLLECTOR OF CUSTOMS — [1997] SUPP. 1 S.C.R. 565
• M.C. MEHTA ETC. versus UNION OF INDIA AND ORS. — [1997] SUPP. 6 S.C.R. 522
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [1997] SUPP. 6 S.C.R. 368
• M.C. MEHTA versus UNION OF INDIA AND ORS. ETC. — [1997] SUPP. 5 S.C.R. 303
• M.G. CHARY AND ORS. versus THE GOVERNMENT OF ANDHRA PRADESH AND ORS. — [1997] SUPP. 1 S.C.R. 362
• M.L. MUBARAK BASHA AND OTHERS versus MUNI NAIDU — [1997] 1 S.C.R. 7
• M.P. OIL EXTRACTION AND ANR. ETC. versus STATE OF MADHYA PRADESH AND ORS. — [1997] SUPP. 1 S.C.R. 671
• M.R. PATIL AND ANR. versus MEMBER, INDUSTRIAL COURT AND ANR. — [1997] 3 S.C.R. 475
• M.V.JAVAL versus MAHAJAN BOREWALL AND CO. AND ORS. — [1997] SUPP. 4 S.C.R. 320
• M/S ANAND COMMERCIAL AGENCIES ETC. versus THE COMMERCIAL TAX OFFICER VI CIRCLE, HYDERABAD AND ORS. ETC. — [1997] SUPP. 5 S.C.R. 76
• M/S ASHOK PAPER MILLS KAMGAR UNION versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 1172
• M/S GOODYEAR INDIA LTD versus COLLECTOR OF CUSTOMS, BOMBAY — [1997] 1 S.C.R. 556
• M/S HUNSUR PLYWOOD WORKS LTD. versus THE COMMISSIONER OF INCOME TAX — [1997] SUPP. 5 S.C.R. 285
• M/S INDIAN PETROCHEMICALS CORPORATION LTD. versus COLLECTOR OF CENTRAL EXCISE, VADODARA — [1997] 2 S.C.R. 718
• M/S JK SYNTHETICS AND ANR. ETC. versus COMMERCIAL TAX OFFICER AND ANR — [1997] 1 S.C.R. 603
• M/S OBLUM ELECTRICAL INDUSTRIES PVT. LTD., HYDERABAD versus COLLECTOR OF CUSTOMS, BOMBAY — [1997] SUPP. 3 S.C.R. 681
• M/S SOUTH INDIA VISCOSE LTD. versus COMMISSIONER OF INCOME TAX — [1997] SUPP. 2 S.C.R. 89
• M/S SUN EXPORT CORPORATION BOMBAY versus COLLECTOR OF CUSTOMS, BOMBAY AND ANR. — [1997] SUPP. 1 S.C.R. 434
• M/S SUNDARAM SPINNING MILLS versus COMMISSIONER OF INCOME TAX, MADRAS — [1997] SUPP. 2 S.C.R. 87
• M/S TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LTD., MADRAS versus COMMISSIONER OF INCOME TAX, MADRAS — [1997] SUPP. 1 S.C.R. 528
• M/S. ASHOK CATERERS versus MUNICIPAL CORPORATION OF GREATER BOMBAY (BEST UNDERTAKING) — [1997] 2 S.C.R. 201
• M/S. BEJGAM VEERANNA VENKATA NARASIMLOO ETC. versus STATE OF ANDHRA PRADESH AND ORS. — [1997] SUPP. 5 S.C.R. 389
• M/S. CHILLIES EXPORTS HOUSE LTD. versus COMMISSIONER OF INCOME TAX — [1997] 3 S.C.R. 907
• M/S. CONSTRUCTION INDIA versus SECRETARY, WORKS DEPARTMENT, GOVERNMENT OF ORISSA AND ORS. — [1997] SUPP. 6 S.C.R. 371
• M/S. EAST INDIA PHARMACEUTICAL WORKS LTD. versus COMMISSIONER OF INCOME TAX, WEST BENGAL — [1997] 2 S.C.R. 945
• M/S. EASTERN DIECASTING INDUSTRY versus THE COLLECTOR OF CENTRAL EXCISE, CALCUTTA — [1997] SUPP. 3 S.C.R. 524
• M/S. GUJARAT STATE FERTILIZERS CO. versus COLLECTOR OF CENTRAL EXCISE — [1997] 2 S.C.R. 561
• M/S. HAJEE S.V.M. MOHAMED JAMALUDEEN BROS. AND CO. versus THE GOVERNMENT OF TAMIL NADU — [1997] 2 S.C.R. 413
• M/S. JONAS WOODHEAD AND SONS LTD., MADRAS versus THE COMMISSIONER OF INCOME TAX, MADRAS — [1997] 1 S.C.R. 1145
• M/S. KANORIA CHEMICALS AND INDUSTRIES LTD. versus U.P. STATE ELECTRICITY BOARD & ORS. — [1997] 2 S.C.R. 844
• M/S. L.M.L. LIMITED versus COLLECTOR OF CENTRAL EXCISE, KANPUR — [1997] SUPP. 3 S.C.R. 507
• M/S. MEERA AND COMP ANY, LUDHIANA ETC. versus COMMISSIONER OF INCOME TAX, PUNJAB, J&K AND CHANDIGARH PATIALA — [1997] 2 S.C.R. 991
• M/S. MODERN TAILORING HALL ETC. versus SHRI H.S. VENKUSA AND ORS. — [1997] 3 S.C.R. 984
• M/S. NORTHERN PLASTICS LTD. versus HINDUSTAN PHOTO FILMS MFG. CO. LTD. AND ORS. — [1997] 2 S.C.R. 252
• M/S. ORIENT TRADING COMP ANY LIMITED versus COMMISSIONER OF INCOME TAX CALCUTTA — [1997] 1 S.C.R. 446
• M/S. PAWAN ALLOYS AND CASTING PVT. LTD., MEERUT ETC. ETC. versus U.P. STATE ELECTRICITY BOARD AND ORS. — [1997] SUPP. 3 S.C.R. 266
• M/S. PEPSI FOODS LTD. AND ANR. versus SPECIAL JUDICIAL MAGISTRATE AND ORS. — [1997] SUPP. 5 S.C.R. 12
• M/S. PONDS INDIA LTD. versus COLLECTOR OF CENTRAL EXCISE, MADRAS — [1997] 1 S.C.R. 541
• M/S. POULOSE AND MATHEN versus COLLECTOR OF CENTRAL EXCISE AND ANR. — [1997] 1 S.C.R. 888
• M/S. PROGRESSIVE FINANCERS versus THE COMMISSIONER OF INCOME TAX, MADRAS — [1997] 2 S.C.R. 280
• M/S. RAAG RANG AND ANR. versus THE GENERAL MANAGER, DELHI TELEPHONES AND ORS. — [1997] 3 S.C.R. 565
• M/S. SAHNEY STEEL AND PRESS WORKS LTD., HYDERABAD ETC, ETC. versus COMMISSIONER OF INCOME TAX, ANDHRA PRADESH-I, HYDERABAD — [1997] SUPP. 4 S.C.R. 189
• M/S. SHREE BHAGWATI ROLLER FLOUR MILLS versus THE COMMISSIONER OF SALES (TRADE) TAX — [1997] SUPP. 5 S.C.R. 383
• M/S. SOUTH INDIA STEEL ROLLING MILLS, MADRAS versus COMMISSIONER OF INCOME TAX, MADRAS — [1997] 2 S.C.R. 488
• M/S. STP LIMITED versus CONTROLLER OF CENTRAL EXCISE, PATNA AND ORS. — [1997] SUPP. 6 S.C.R. 56
• M/S. SWASTIC INDUSTRIES versus MAHARASHTRA STATE ELECTRICITY BOARD — [1997] 1 S.C.R. 532
• M/S. THIAGARAJAR CHARITIES, MADURAI versus THE ADDITIONAL COMMISSIONER OF INCOME-TAX AND ANR. — [1997] 3 S.C.R. 965
• MADAN LAL versus STATE OF JAMMU AND KASHMIR — [1997] SUPP. 3 S.C.R. 337
• MADANLAL SETHI AND ORS. ETC. versus STATE OF M.P. AND ORS. ETC. — [1997] 3 S.C.R. 404
• MADDI VENKATARAMAN versus COMMISSIONER OF INCOME TAX — [1997] SUPP. 6 S.C.R. 67
• MADHU BALA versus SURESH KUMAR AND ORS. — [1997] SUPP. 3 S.C.R. 32
• MADHUMILAN SYNTEX (P) LTD. versus UNION OF INDIA — [1997] 2 S.C.R. 665
• MADRAS INDUSTRIAL INVESTMENT CORPORATION LTD. versus COMMISSIONER OF INCOME TAX, TAMIL,NADU I, MADRAS — [1997] 3 S.C.R. 593
• MAHARASHTRA PUBLIC SERVICE COMMISSION versus DR. BHANUMATI PURUSHOTTAM TATHOD AND ORS. — [1997] 3 S.C.R. 878
• MAHENDRA RAGHUNATHDAS GUPTA versus VISHVANATH BHIKAJI MOGUL AND ORS. — [1997] 3 S.C.R. 840
• MAHENDRA SINGH CHOTELAL BHARGAD versus STATE OF MAHARASHTRA AND ORS. — [1997] SUPP. 6 S.C.R. 465
• MAHESH KUMAR MUDGIL versus STATE OF UTTAR PRADESH AND ORS. — [1997] SUPP. 6 S.C.R. 237
• MAHESH KUMAR SAHARIA versus STATE OF NAGALAND AND ORS. — [1997] SUPP. 4 S.C.R. 458
• MAHMOOD HASAN AND ORS. ETC. ETC. versus STATE OF U.P. AND ORS. — [1997] 1 S.C.R. 88
• MAKHAN LAL versus ASHARFI LAL AND ORS. — [1997] 3 S.C.R. 361
• MALKHAN SINGH versus UNION OF INDIA AND ORS. — [1997] 1 S.C.R. 64
• MALKIAT SINGH AND ANR. versus JOGINDER SINGH AND ORS. — [1997] SUPP. 6 S.C.R. 139
• MALPE V!SHWANATH ACHARYA AND ORS. versus STATE OF MAHARASHTRA AND ANR. — [1997] SUPP. 6 S.C.R. 717
• MANAGEMENT OF DANDAKARANYA PROJECT, KOREPUT versus WORKMEN THROUGH REHABILITATION EMPLOYEES UNION AND ANR. — [1997] 1 S.C.R. 55
• MANGAT RAI versus STTE OF PUNJAB — [1997] SUPP. 1 S.C.R. 661
• MANSUKHLAL VITHALDAS CHAUHAN versus STATE OF GUJARAT — [1997] SUPP. 3 S.C.R. 705
• MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY versus A. GEETHA AND ORS. — [1997] SUPP. 4 S.C.R. 104
• MARTIN AND HARRIS LTD. versus VLTH ADDITIONAL DISTT. JUDGE AND ORS. — [1997] SUPP. 6 S.C.R. 380
• MD. ALIMUDDIN versus WAIZUDDIN AND ANR. — [1997] 2 S.C.R. 199
• MEHARBAN AND ORS. ETC. ETC. versus THE STATE OF U.P. AND ORS. — [1997] 3 S.C.R. 1149
• MEHNGA RAM AND ANR. versus O.P. SAXENA ETC. — [1997] SUPP. 2 S.C.R. 695
• MIHIR TEXTILES LTD. ETC. versus COLLECTOR OF CUSTOMS, BOMBAY ETC. — [1997] 3 S.C.R. 1088
• MIS BLACK DIAMOND BEVERAGES AND ANR. versus THE COMMERCIAL TAX OFFICER, CENTRAL SECTION, ASSESSMENT WING CALCUTTA AND ORS. — [1997] SUPP. 4 S.C.R. 133
• MIS FARIDABAD CT. SCAN CENTRE versus D.G. HEALTH SERVICES AND ORS. — [1997] SUPP. 4 S.C.R. 122
• MIS INDIAN MAIZE AND CHEMICALS LTD. versus STATE OF U.P. AND ORS. — [1997] 1 S.C.R. 216
• MIS RELIANCE CELLULOSE PRODUCTS LTD. versus COLLECTOR OF CENTRAL EXCISE, HYDERABAD — [1997] SUPP. 1 S.C.R. 485
• MIS. BALAJI ENTERPRISES, MADRAS versus THE COLLECTOR OF CENTRAL EXCISE, MADRAS — [1997] SUPP. 1 S.C.R. 53
• MIS. BALLIMAL NA VAL KISH ORE AND ANR. versus COMMISSIONER OF INCOME TAX, BOMBAY — [1997] 1 S.C.R. 179
• MIS. FABRIL GASOSA versus LABOUR COMMISSIONER AND ORS. — [1997] 1 S.C.R. 725
• MIS. JOHN TINSON AND CO., PVT. LTD. AND ORS. ETC. versus MRS. SURJEET MALHAN AND ANR. ETC. — [1997] 1 S.C.R. 842
• MIS. KALYANI BREWERIES LTD. versus ST ATE OF WEST BENGAL AND ORS. — [1997] SUPP. 4 S.C.R. 114
• MIS. NEW KENILWORTH HOTEL (P) LTD. versus ORISSA STATE FINANCE CORPORATION AND ORS. — [1997] 1 S.C.R. 395
• MIS. R.S. REKHCHAND MOHOTA SPINNIKG AND WEAVING MILLS LTD. versus STATE OF MAHARASHTRA — [1997] SUPP. 1 S.C.R. 238
• MISBAH ALAM SHAIKH versus THE STATE OF MAHARASHTRA AND ANR. — [1997] 1 S.C.R. 1112
• MODI RUBBER LIMITED versus UNION OF INDIA AND ANR. — [1997] SUPP. 3 S.C.R. 519
• MOHAN BREWERIES AND DISTILLERIES'LTD. ETC. ETC. versus COMMERCIAL TAX OFFICER, MADRAS AND ORS. — [1997] SUPP. 4 S.C.R. 7
• MOHAN DUTT SHARMA versus CHIEF JUSTICE, PUNJAB AND HARYANA HIGH COURT — [1997] SUPP. 3 S.C.R. 162
• MOHAN LAL AND ORS. versus STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY, EXCISE AND TAXATION DEPARTMENT, GOVERNMENT SECRETARIAT, SHIMLA-2 AND ORS. — [1997] 2 S.C.R. 1160
• MOHD. NAZIR versus BECHAND PRASAD AND ORS. — [1997] 2 S.C.R. 579
• MOHD. SWALEH versus UNION OF INDIA AND ORS. — [1997] SUPP. 1 S.C.R. 298
• MOHD. YUNUS versus STATE OF GUJARAT — [1997] SUPP. 4 S.C.R. 494
• MOHMOODKHAN MAHBOOBKHAN PATHAN versus STATE OF MAHARASHTRA — [1997] 1 S.C.R. 830
• MOST REV. P.M.A. METROPOLITAN AND ORS. ETC. versus MORAN MAR MARTHOMA MATHEWS AND ANR. ETC. — [1997] 1 S.C.R. 936
• MOULIN ROUGE PVT. LTD. versus THE COMMERCIAL TAX OFFICER AND ORS. — [1997] SUPP. 5 S.C.R. 122
• MR. P. SRIRAMAMURTHY versus MRS. VASANTHA RAMAN — [1997] 1 S.C.R. 1045
• MR. SANTOSH KUMAR VERMA AND ORS. versus STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT, GOVT. OF BIHAR, NEW SECRETARIAT, PATNA AND ORS. — [1997] 1 S.C.R. 371
• MRS. MANJU BHATIA AND ANR versus NEW DELHI MUNICIPAL COUNCIL AND ANR. — [1997] SUPP. 1 S.C.R. 156
• MRS. P.K. SANDHU versus SHIV RAJ V. PATIL ETC. — [1997] 3 S.C.R. 352
• MRS. VISWALAKSHMI SESIDHARAN AND ORS. versus THE BRANCH MANAGER, SYNDICATE BANK, BELGAUM — [1997] 2 S.C.R. 50
• MS. KAMINI JAISWAL, ADVOCATE versus UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 650
• MST. BHABIA DEVI versus PERMANAND PD. YADAV — [1997] 2 S.C.R. 465
• MUNICIPAL CORPORATION OF DELHI AND ANR. versus SHRI NARESH KUMAR AND ORS. — [1997] 2 S.C.R. 869
• MUNICIPAL CORPORATION OF DELHI versus DELHI URBAN HOUSE OWNERS WELFARE ASSN. — [1997] SUPP. 4 S.C.R. 418
• MUNICIPAL CORPORATION OF DELHI versus LICHHO DEVI AND ORS. — [1997] SUPP. 3 S.C.R. 662
• MUNICIPAL COUNCIL, MANDSAUR versus FAKIRCHAND AND ANR. — [1997] 1 S.C.R. 1007
• MURLIDHAR JALAN (SINCE DECEASED) THROUGH HIS LRS. versus STATE OF MEGHALAYA AND ORS. — [1997] SUPP. 1 S.C.R. 255
• N. JAGADEESAN ETC. versus DISTRICT COLLECTOR, NORTH ARCOT AND OTHERS — [1997] 2 S.C.R. 340
• N. MURLEEDHARAN AND ORS. ETC. versus THE STATE OF KERALA AND ORS. — [1997] 2 S.C.R. 320
• N.C. DAS versus M.A. MOHSIN AND ANR. — [1997] SUPP. 4 S.C.R. 25
• N.S.M. AHMED JAMALIA BEEVI versus D.N. SHAH — [1997] SUPP. 3 S.C.R. 172
• NADAR MAHAJAN SANGAM S. VELAICHAMY NADAR KALLOORI AND ORS. versus DISTRICT REGISTRAR (SOCIETIES AND ORS.) — [1997] 3 S.C.R. 690
• NAGA PEOPLE'S MOVEMENT OF HUMAN RIGHTS ETC. versus UNION OF INDIA — [1997] SUPP. 5 S.C.R. 469
• NAGPUR IMPROVEMENT TRUST versus NAGPUR TIMBER MERCHANTS ASSOCIATION AND ANR. ETC. — [1997] 3 S.C.R. 21
• NAJJAM FARAGHI ALIAS NAJJAM FARUQUI versus STATE OF WEST BENGAL — [1997] SUPP. 5 S.C.R. 148
• NAMDEV SHRIPATI NALE versus BAPU GANAPATI JAGTAP AND ANR. — [1997] 2 S.C.R. 980
• NATIONAL INSURANCE CO. LTD. versus SANTRO DEVI AND ORS. ETC. — [1997] SUPP. 5 S.C.R. 217
• NATIONAL INSURANCE CO. LTD. versus SUJIR GANESH NAYAK AND CO. AND ANR. — [1997] 3 S.C.R. 202
• NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD. versus COLLECTOR OF CENTRAL EXCISE, BOMBAY — [1997] 1 S.C.R. 1
• NATIONAL RAYON CORPORATION LTD. versus THE COMMISSIONER OF INCOME TAX, MADRAS — [1997] SUPP. 3 S.C.R. 140
• NAZRUL MONDAL AND ORS. versus STATE OF WEST BENGAL — [1997] SUPP. 4 S.C.R. 697
• NEW ASSURANCE CO. LTD. versus SHRI B.N. SAINANI — [1997] SUPP. 1 S.C.R. 750
• NILGIRIS BAR ASSOCIATION versus T.K. MAHALINGAM AND ANR. — [1997] SUPP. 6 S.C.R. 246
• NIRMA INDUSTRIES LTD. versus DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION — [1997] SUPP. 1 S.C.R. 137
• NIRMALA JAGDISHCHANDRA KABRA versus THE TRANSPORT COMMISSIONER AND ORS. — [1997] 2 S.C.R. 78
• NITIN RASHMIKANT KANT AW ALA versus UNION OF INDIA AND ORS. — [1997] 1 S.C.R. 740
• NOORSABA KHATOON versus MOHAD. QUASIM — [1997] SUPP. 3 S.C.R. 129
• OKHLA ENCLAVE JOINT ACTION COMMITTEE ETC. versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 669
• ORIENTAL INSURANCE CO, LTD. versus INDERJIT KAUR AND ORS. — [1997] SUPP. 6 S.C.R. 255
• ORIENTAL INSURANCE CO. LTD. versus SUNITA RATH! AND ORS. — [1997] SUPP. 6 S.C.R. 200
• ORISSA SPONGE IRON LTD. AND ANR. versus STATE OF ORISSA AND ORS. — [1997] SUPP. 6 S.C.R. 299
• OSMANIA UNIVERSITY versus V.S. MUTHURANGAM AND ORS. — [1997] SUPP. 1 S.C.R. 499
• P. SADAGOPAN AND ORS. versus FOOD CORPORATION OF INDIA, ZONAL OFFICER (SOUTH ZONE) REPRESENTED BY ITS ZONAL MANAGER AND ANR. — [1997] 3 S.C.R. 138
• P. SARADA versus COMMISSIONER OF INCOME TAX (CENTRAL) — [1997] SUPP. 6 S.C.R. 325
• P. VIRUDHACHALAM AND ORS. versus THE MANAGEMENT OF LOTUS MILLS AND ANR. — [1997] SUPP. 6 S.C.R. 263
• P.D. GUPTA versus RAM MURTI AND ANR. — [1997] SUPP. 1 S.C.R. 508
• P.K. RAMACHANDRAN versus STATE OF KERALA AND ANR. — [1997] SUPP. 4 S.C.R. 204
• P.S. RAMAMOHANA RAO versus A.P. AGRICULTURAL UNIVERSITY AND ANR. — [1997] SUPP. 3 S.C.R. 201
• PALLAVA GRANITES INDUSTRIES INDIA (P) LTD. versus GOVERNMENT OF ANDHRA PRADESH AND ORS. — [1997] 2 S.C.R. 1173
• PANCHUGOPAL BARUA AND ORS. versus UMESH CHANDRA GOSWAMI AND ORS. — [1997] 2 S.C.R. 12
• PANDAPPA HANUMAPPA HANAMAR AND ANR. versus STATE OF KARNATAKA — [1997] 2 S.C.R. 529
• PANJKAJESH versus TULSI GRAMIN BANK AND ANR. — [1997] SUPP. 1 S.C.R. 252
• PARDEEP AGGARBATTI, LUDHIANA ETC. versus STATE OF PUNJAB AND ORS. — [1997] SUPP. 4 S.C.R. 692
• PARSION DEVI AND ORS. versus SUMITRI DEVI AND ORS. — [1997] SUPP. 4 S.C.R. 470
• PATNA UNIVERSITY AND ANR. versus DR. (MRS.) AMITA TIWARI — [1997] SUPP. 3 S.C.R. 571
• PEOPLE'S UNION FOR CIVIL LIBERTIES versus UN10N OF INDIA AND ANR. — [1997] 1 S.C.R. 923
• PHOOIL CHAND GUPTA versus STATE OF ANDHRA PRADESH — [1997] 1 S.C.R. 420
• PHYSICAL RESEARCH LABORATORY versus K.G. SHARMA — [1997] 3 S.C.R. 733
• POLAMMARASETTI VARANA VENKA SATYANARAYANA versus SUDDHA APPARAO NAIDU (DEAD) AND ORS — [1997] 3 S.C.R. 29
• POWER FINANCE CORPORATION LTD. versus PRAMOD KUMAR BHATIA — [1997] 2 S.C.R. 1170
• PRAHALLAD BARAL versus GOVERNMENT OF ORISSA AND ORS. — [1997] 2 S.C.R. 628
• PRAHLAD SARAN GUPTA versus BAR COUNCIL OF INDIA AND ANOTHER — [1997] 2 S.C.R. 499
• PRAHLAD SINGH versus STATE OF MADHYA PRADESH — [1997] SUPP. 3 S.C.R. 427
• PRAKASH CHANDRA SAHU versus STATE TRANSPORT AUTHORITY AND ORS. — [1997] 2 S.C.R. 635
• PRAMOD KUMAR MANTRI AND ANR. versus STATE OF ORISSA — [1997] 1 S.C.R. 567
• PRATAP PHARMA PVT. LTD. AND ANR. ETC. ETC. versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 492
• PRATAP PHARMA PVT. LTD. AND ANR. ETC. ETC. versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 499
• PREM CHAND ALIAS PREM NATH versus SMT. SHANTA PRABHAKAR — [1997] SUPP. 5 S.C.R. 143
• PREM NATH SHARMA versus STATE OF U.P. AND ANR. — [1997] 3 S.C.R. 774
• PREMIER BREWERIES ETC. versus STATE OF KERALA — [1997] SUPP. 6 S.C.R. 671
• PREMIER FABRICATORS, ALLAHABAD versus HEAVY ENGINEERING CORPN. LTD., RANCHI — [1997] 3 S.C.R. 161
• PROCESS TECHNICIANS AND ANALYSTS' UNION versus UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 798
• PUNJAB AND HARYANA HIGH COURT CHANDIGARH THROUGH ITS REGISTRAR versus SUNDER SHAH KAPOOR AND ORS. — [1997] 1 S.C.R. 101
• PUNJAB DAIRY DEVELOPMENT CORPORATION LIMITED AND ANR. ETC. versus KALA SINGH ETC — [1997] SUPP. 1 S.C.R. 235
• PUNJAB NATIONAL BANK AND ORS. versus ALL INDIA NEW BANK OF INDIA EMPLOYEES FEDERATION AND ORS. — [1997] 1 S.C.R. 1126
• PUNJAB NATIONAL BANK versus K.C. CHOPRA AND ANR. — [1997] SUPP. 3 S.C.R. 52
• PUNJAB STATE CIVIL SUPPLIES CORPN., LTD., CHANDIGARH AND ORS. versus NARINDER SINGH NIRDOSH — [1997] 3 S.C.R. 829
• PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LTD. versus B.S. AULAKH AND ORS. — [1997] 3 S.C.R. 747
• PUNJAB STATE ELECTRICITY BOARD AND ANR. versus ASHWANI KUMAR — [1997] 2 S.C.R. 1143
• PUTHIYA PURAYIL KANNAN'S WIDOW KOZIPURATH CHEMMARATHI BY L.R. KOZHIPURATHU KANARAN versus PATINHARE KOYYATTAN BALAN AND ORS. — [1997] 3 S.C.R. 330
• PVSSR JAGANNATHA CHARYULU AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [1997] SUPP. 1 S.C.R. 357
• R. KANDASAMY versus THE CHIEF ENGINEER, MADRAS PORT TRUST — [1997] SUPP. 3 S.C.R. 516
• R. V ARADARAJAN versus THIRUMANGAI NAIDU AND ORS. — [1997] SUPP. 1 S.C.R. 94
• R.C. TIWARI versus M.P. STATE CO-OPERATIVE MARKETING FEDERATION LTD. AND ORS. — [1997] 3 S.C.R. 795
• R.K. KRISHNA KUMAR versus STATE OF ASSAM AND ORS. — [1997] SUPP. 6 S.C.R. 153
• R.K. SETHI AND ANOTHER ETC. versus OIL AND NATURAL GAS COMMISSION — [1997] 1 S.C.R. 616
• R.M. ARUNACHALAM ETC. versus COMMISSIONER OF INCOME TAX, MADRAS — [1997] SUPP. 2 S.C.R. 64
• R.S. AJARA AND ORS. ETC. versus STATE OF GUJARAT AND ORS. — [1997] 2 S.C.R. 597
• RADHA KISHUN versus UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 582
• RAE BARELI KSHETRIYA GRAMIN BANK versus BHOLA NATH SINGH AND ORS. — [1997] 2 S.C.R. 588
• RAJ KUMAR AND ORS. ETC. versus SHAKTI RAJ AND ORS. ETC. — [1997] 1 S.C.R. 1159
• RAJASTHAN ROAD TRANSPORT CORPORATION versus KAILASH NATH KOTHARI AND ORS. ETC. ETC. — [1997] SUPP. 3 S.C.R. 724
• RAJASTHAN STATE ELECTRICITY BOARD ACCOUNTANTS ASSOCIATION, JAIPUR versus RAJASTHAN STATE ELECTRICITY BOARD AND ANR. — [1997] 1 S.C.R. 868
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR versus SMT. POONAM PAHWA AND ORS. — [1997] SUPP. 1 S.C.R. 698
• RAJEEV MANKOTIA versus THE SECRETARY TO THE PRESIDENT OF INDIA AND ORS. — [1997] 3 S.C.R. 421
• RAJENDRA KUMAR GUPTA AND ANR. versus STATE OF U.P. AND ORS. — [1997] 1 S.C.R. 1056
• RAJENDRA PRASAD YADAV AND ORS. versus STATE OF MADHYA PRADESH AND ORS. — [1997] SUPP. 1 S.C.R. 716
• RAJESH KUMAR AND ANR. versus THE INSTITUTE OF ENGINEERS (INDIA) — [1997] SUPP. 3 S.C.R. 90
• RAJESH KUMAR ETC. versus DHARAMVIR AND ORS. — [1997] 2 S.C.R. 1012
• RAJIV MITTAL versus MAHARSHI DAYANAND UNIVERSITY AND ORS. — [1997] SUPP. 5 S.C.R. 573
• RAJKOT MUNICIPAL CORPORATION versus MANJULBEN JAYANTILAL NAKUM AND ORS. — [1997] 1 S.C.R. 304
• RAM BETI ETC. ETC. versus DISTRICT PANCHAYAT RAJADHIKARI AND ORS. — [1997] SUPP. 6 S.C.R. 582
• RAM SAKAL SINGH versus MOSAMAT MONAKE DEVI (DEAD) AND ORS. — [1997] 2 S.C.R. 357
• RAMAVATAR versus STATE OF BIHAR AND ORS. — [1997] 3 S.C.R. 683
• RAMBHAI NATH BHAI GANDHVI AND ORS. versus STATE OF GUJARAT — [1997] SUPP. 3 S.C.R. 356
• RAMBILAS AND ORS. versus STATE OF MADHYA PRADESH — [1997] SUPP. 4 S.C.R. 405
• RAMBIR DAS AND ANR. versus KALYAN DAS AND ANR. — [1997] 2 S.C.R. 210
• RAMKISHAN AND OTHERS versus STATE OF RAJASTHAN — [1997] SUPP. 3 S.C.R. 700
• RANA PRATAP SINGH versus STATE OF U.P. AND ORS. — [1997] 2 S.C.R. 318
• RANDHIR SINGH AND ORS. versus DEPUTY DIRECTOR OF CONSOLIDATION AND ORS. — [1997] 3 S.C.R. 488
• RAO SOMASHEKARA AND ORS. versus STATE OF KARNATAKA AND ANR. — [1997] SUPP. 4 S.C.R. 125
• RASHIK LAL AND CO. versus COMMISSIONER OF INCOME TAX, ORISSA — [1997] SUPP. 6 S.C.R. 331
• RATANLAL NATH ETC. versus STATE OF TRIPURA AND ORS. ETC. — [1997] 2 S.C.R. 475
• REFERENCE UNDER ARTICLE 317(1) OF THE CONSTITUTION OF INDIA REGARDING ENQUIRY AND REPORT ON ALLEGATION AGAINST SHRI SHER SINGH, MEMBER, HPSC versus REFERENCE CASE NO. 1 OF 1995 — [1997] 1 S.C.R. 654
• RELIANCE INDUSTRIES LTD. versus PRAVINBHAI JASBHAI PATEL AND ORS. — [1997] SUPP. 3 S.C.R. 636
• S. GURDIAL SINGH AND ORS. versus LUDHIANA IMPROVEMENT TRUST — [1997] 3 S.C.R. 516
• S. NAGARAJAN versus THE DISTRICT COLLECTOR, SALEM AND ORS. — [1997] 1 S.C.R. 220
• S. SIVAPRAKASAM versus B.V. MUNIRAJ AND ORS. — [1997] 3 S.C.R. 571
• S. VANATHAN MUTHURAJA versus RAMALINGAM ALIAS KRISHNAMURTHY GURUKKAL AND ORS. — [1997] 3 S.C.R. 581
• S. VIJI versus COMMISSIONER OF GIFT TAX — [1997] SUPP. 6 S.C.R. 62
• S.K. SALDI versus THE GENERAL MANAGER, U.P. STATE SUGAR CORPORATION LTD. AND ANR. — [1997] 1 S.C.R. 1015
• S.K.G SUGAR LTD. versus STATE OF BIHAR AND ORS. — [1997] 1 S.C.R. 279
• S.P. SUBRAMANYA SHETTY AND ORS. versus KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS. — [1997] 3 S.C.R. 370
• S.S. BOLA AND ORS. ETC. versus B.D. SARDANA AND ORS. ETC. — [1997] SUPP. 2 S.C.R. 507
• S.S. DAYANANDA versus K.S. NAGESH RAO AND ORS. — [1997] 2 S.C.R. 208
• SADHVI RITUMBHARA versus DIGVIJA Y SINGH AND ANR. — [1997] 2 S.C.R. 94
• SAHIB SINGH versus STATE OF HARYANA — [1997] SUPP. 3 S.C.R. 95
• SALES TAX OFFICER AND ANR. versus M/S SHREE DURGA OIL MILLS AND ANR. — [1997] SUPP. 6 S.C.R. 488
• SAMATHA versus STATE OF ANDHRA PRADESH AND ORS. — [1997] SUPP. 2 S.C.R. 305
• SAMBHOO NATH MISRA versus STATE OF U.P. AND ORS. — [1997] 2 S.C.R. 1139
• SANDEEP KUMAR SHARMA versus STATE OF PUNJAB AND ORS. — [1997] 2 S.C.R. 405
• SANGARABOINA SREENU versus STATE OF ANDHRA PRADESH — [1997] 3 S.C.R. 957
• SARDAR MOHAR SINGH THROUGH POWER OF ATTORNEY HOLDER, MANJIT SINGH versus MANGILAL @ MANGTYA — [1997] 1 S.C.R. 297
• SATBIR versus SURAT SINGH AND ORS. — [1997] 2 S.C.R. 1
• SATISH KUMAR versus ZARIF AHMED AND ORS. — [1997] 2 S.C.R. 336
• SATNAM SINGH AND ORS. versus PUNJAB AND HARYANA HIGH COURT AND ORS. — [1997] 1 S.C.R. 1038
• SECTOR 6, BAHADURGARH PLOT HOLDERS' ASSOCIATION AND ORS. versus THE STATE OF HARYANA AND ANR. — [1997] 3 S.C.R. 680
• SELVARAJ versus STATE OF TAMIL NADU AND ORS. — [1997] SUPP. 5 S.C.R. 133
• SENIOR REGIONAL MANAGER, FOOD CORPN. OF INDIA, CALCUTTA versus TULSI DAS BAURI AND ORS. — [1997] 3 S.C.R. 892
• SERAI KELLA GLASS WORKS PVT. LTD. versus COLLECTOR OF CENTRAL EXCISE, PATNA — [1997] 3 S.C.R. 700
• SEWA RAM AND ORS. versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 490
• SH. I.K. SUKHIJA AND ORS. versus UNION OF INDIA AND ORS. — [1997] SUPP. 1 S.C.R. 627
• SH. J.P.S. SAROHA AND ANR. versus UNION OF INDIA AND ANR. — [1997] 3 S.C.R. 831
• SH. M.V. SRINIVASA AND ORS. ETC. versus STATE OF KARNATAKA AND ORS. — [1997] SUPP. 3 S.C.R. 17
• SH. MALAPRABHA CO-OP., SUGAR FACTORY LTD. versus UNION OF INDIA — [1997] 1 S.C.R. 641
• SH. MOHAMMAD ALI KHAN AND 9RS. versus THE COMMISSIONER OF WEALTH TAX, NEW DELHI — [1997] 2 S.C.R. 658
• SH. RABINDRANATH MUKHOPADHYAY AND ANR. versus COAL INDIA LTD. AND ANR. — [1997] 2 S.C.R. 585
• SH. S.P. JAISWAL ETC. versus THE COMMISSIONER OF INCOME TAX — [1997] 2 S.C.R. 746
• SHAM LAL versus STATE OF HARYANA ETC. — [1997] 2 S.C.R. 309
• SHARAD VASANT KOTAK AND ORS. versus RAMNIKLAL MOHANLAL CHAWDA AND ANR. — [1997] SUPP. 6 S.C.R. 543
• SHIBA KUMAR DUTTAND ORS. versus UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 467
• SHIV KUMARI DEVENDRA OJHA versus RAMAJOR SHITLA PRASAD OJHA AND ORS. — [1997] 1 S.C.R. 214
• SHIV RAM AND ANR. ETC. versus STATE OF UTTAR PRADESH — [1997] SUPP. 4 S.C.R. 531
• SHRI ABHEY RAM (DEAD) BY LRS. AND ORS. versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 931
• SHRI ARVIND DATTATRAYA DHANDE versus THE STATE OF MAHARASHTRA AND ORS. — [1997] SUPP. 2 S.C.R. 231
• SHRI CHAMBA SINGH versus STATE OF PUNJAB AND ORS. — [1997] 3 S.C.R. 788
• SHRI CHARAN LAL SAHU AND ANR. versus SHRI K.R. NARAYANAN AND ANR. — [1997] SUPP. 5 S.C.R. 317
• SHRI D.P. PATIL versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 676
• SHRI DIGVIJAY CEMENT CO. ETC. versus STATE OF RAJASTHAN AND ORS. ETC. — [1997] 3 S.C.R. 184
• SHRI DILIP K. BASU ETC. versus STATE OF WEST BENGAL AND ORS. — [1997] SUPP. 3 S.C.R. 219
• SHRI DINESH TRIVEDI, M.P. AND ORS. versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 93
• SHRI IRSHAD ALI AND ORS. versus HAZI ABDUL SUKHUR MOZUMDAR AND ORS. — [1997] SUPP. 1 S.C.R. 472
• SHRI JAGANNA TEMPLE PURI MANAGEMENT COMMITTEE REPRESENTED THROUGH ITS ADMINISTRATOR AND ANR. ETC. versus CHINTAMANI KHUNTIA AND ORS. — [1997] SUPP. 4 S.C.R. 151
• SHRI KAILASH CHAND AND ORS. versus LT. GOVERNOR OF DELHI AND ORS. — [1997] 1 S.C.R. 791
• SHRI KANWAR SINGH versus STATE OF HARYANA AND ORS. — [1997] 2 S.C.R. 617
• SHRI RAM PRAKASH versus SMT. CHARAN KAUR AND ANR. — [1997] 1 S.C.R. 840
• SHRI SHIVJI versus SHRI RAGHUNATH (DEAD) AND ORS. — [1997] 2 S.C.R. 314
• SHRI SURESH CHANDRA versus SHRI J.B. AGARWAL AND ORS. — [1997] 3 S.C.R. 665
• SINDAV HARI RANCHHOD versus JADEV LAIJI JAYMAL & ORS. — [1997] SUPP. 3 S.C.R. 41
• SIRPUR PAPER MILLS LTD. versus COLLECTOR OF CENTRAL EXCISE, HYDERABAD — [1997] SUPP. 6 S.C.R. 431
• SITARAMACHARYA (DEAD) THROUGH LRS. versus GURURAJACHARYA (DEAD) THROUGH LRS. — [1997] 1 S.C.R. 18
• SIYA RAM versus UNION OF INDIA AND. ORS. — [1997] SUPP. 6 S.C.R. 513
• SJ. EBENEZER versus VELAYUDHAN AND ORS. — [1997] SUPP. 6 S.C.R. 441
• SMT RAM RATI versus SAROJ DEVI AND ORS. — [1997] 3 S.C.R. 1050
• SMT, VIJAY GOEL AND ORS. versus UNION OF INDIA AND ORS. — [1997] SUPP. 4 S.C.R. 568
• SMT. BHAGTI (DECEASED) THROUGH HER L.RS. JAGDISH RAM SHARMA versus THE STATE OF HARYANA — [1997] 1 S.C.R. 576
• SMT. BULAKI (DEAD) BY LRS. versus LAL DHAR AND ORS. — [1997] 2 S.C.R. 205
• SMT. HARBANS KAUR versus THE COMMISSIONER OF WEALTH TAX, JULLUNDUR — [1997] 1 S.C.R. 184
• SMT. JASBIR KAUR SEHGAL versus THE DISTRICT JUDGE DEHRADUN AND ORS. — [1997] SUPP. 3 S.C.R. 529
• SMT. K. PONNAMMA versus THE STATE OF KERALA AND ORS. — [1997] 2 S.C.R. 1149
• SMT. KAMESHWARI DEVI @ KALESHWARI DEVI versus SMT. BARHANI (DEAD) BY LRS. AND ORS. — [1997] 2 S.C.R. 332
• SMT. MEHRUNNISA AND ORS. versus SMT. VISHAM KUMAR! AND ANR. — [1997] SUPP. 6 S.C.R. 81
• SMT. OMWATI ETC. versus MAHENDRA SINGH AND ORS. — [1997] SUPP. 5 S.C.R. 88
• SMT. RAJ KUMARI CECIL versus MANAGING COMMITTEE OF LAXMI NARAIN BHAGWATI DEVI VIDYA MANDIR, GIRLS HIGH SCHOOL — [1997] SUPP. 5 S.C.R. 542
• SMT. RAM SAKHI DEVI ETC. versus STATE OF U.P. AND ORS. ETC. — [1997] 3 S.C.R. 157
• SMT. RATAN KAUR versus UNION OF INDIA AND ORS. — [1997] SUPP. 1 S.C.R. 48
• SMT. REBTI DEVI versus RAM DUTT AND ANR. ETC. — [1997] SUPP. 5 S.C.R. 236
• SMT. SATHYAPREMA MANJUNATHA GOWDA versus THE CONTROLLER OF ESTATE DUTY, KARNATAKA — [1997] 3 S.C.R. 586
• SMT. SATI RANI SEN versus M/S. INDIAN STANDARD CASTING CO. AND ANR. — [1997] 2 S.C.R. 1176
• SMT. SHANTI DEVI . versus STATE OF U.P. AND ORS. — [1997] SUPP. 4 S.C.R. 27
• SMT. SHANTI RANI DAS DEWANJEE versus DINESH CHANDRA DAY (DEAD) BY LRS. — [1997] SUPP. 4 S.C.R. 177
• SMT. SUJATA MUKHERJEE versus PRASHANT KUMAR MUKHERJEE — [1997] 3 S.C.R. 1127
• SODAGAR SINGH versus STATE OF PUNJAB AND ORS. — [1997] 1 S.C.R. 523
• SPECIAL DEPUTY COLLECTOR AND ANR. ETC. versus KURRA SAMBASIVA RAO AND ORS. ETC. — [1997] 3 S.C.R. 1107
• SPECIAL LAND ACQUISITION OFFICER, KHEDA AND ANR. ETC. versus VASUDEV CHANDRASHANKAR AND ANR. ETC. — [1997] 3 S.C.R. 745
• SRI ADI VISHESHWARA OF KASHI VISHWANATH TEMPLE, VARANASI AND ORS. ETC. versus THE STATE OF U.P. AND ORS. — [1997] 2 S.C.R. 1086
• SRI DEVENDRA PRASAD SHARMA versus THE STATE OF MIZORAM AND ORS. — [1997] 2 S.C.R. 930
• SRI DIVI KODANDARAMA SARAM AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [1997] SUPP. 1 S.C.R. 341
• SRI DOKKA SAMUEL versus DR. JACOB LAZARUS CHELLY — [1997] 2 S.C.R. 1137
• SRI GANGANAGAR URBAN CO-OPERATIVE BANK LTD. versus PRESCRIBED AUTHORITY AND ORS. — [1997] SUPP. 1 S.C.R. 43
• SRI KANYAKA PARAMESWARI ANNA SATRAM COMMITTEE AND ORS. ETC. versus THE COMMISSIONER, HINDU RELIGIOUS CHARITABLE AND ENDOWMENTS AND ORS. ETC. — [1997] 3 S.C.R. 402
• SRI N. UMAPTHY versus B.V. MUNIYAPPA — [1997] 3 S.C.R. 350
• SRI NANDLAL TEJMAL KOTHARI versus THE INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX AND ORS. — [1997] 3 S.C.R. 575
• SRI RAJ PAL VERMA AND ORS. versus CHANCELLOR OF MEERUT UNIVERSITY (RENAMED AS CH. CHARAN SINGH UNIVERSITY), RAJ BHAWAN, LUCKNOW AND ORS. — [1997] 3 S.C.R. 1175
• SRI RAMDAS MOTOR TRANSPORT LTD. AND ORS. versus TADI ADHINARAYANA REDDY AND ORS. — [1997] 3 S.C.R. 1160
• SRI SANJOY BHATTACHARJEE versus UNION OF INDIA AND ORS. — [1997] 2 S.C.R. 915
• SRI SURYANARAYAN SAHU ETC. versus THE COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH — [1997] SUPP. 5 S.C.R. 440
• STATE BANK OF INDIA versus C.B. DHALL — [1997] SUPP. 6 S.C.R. 416
• STATE FISHERY OFFICERS' ASSOCIATION, WEST BENGAL AND ANR. versus STATE OF WEST BENGAL AND ANR. — [1997] 3 S.C.R. 322
• STATE MINERAL DEVELOPMENT CORPORATION LTD. AND ANR. ETC. versus VIJA Y KUMAR UPADHYA Y AND ANR. ETC. — [1997] 1 S.C.R. 369
• STATE OF ANDHRA PRADESH AND ORS. ETC. ETC. versus BOLLARPRAGADA SURYANARAYANA AND ORS. ETC. ETC. — [1997] SUPP. 2 S.C.R. 715
• STATE OF BIHAR AND ANR. versus RAMESH CHANDRA AND ANR. ETC. — [1997] 3 S.C.R. 115
• STATE OF BIHAR AND ORS. versus INDIAN ALUMINIUM COMPANY AND ORS. — [1997] SUPP. 4 S.C.R. 222
• STATE OF BIHAR AND ORS. versus M/S SHEO NARAIN JAISWAL PVT. LTD. AND ORS. — [1997] SUPP. 4 S.C.R. 724
• STATE OF BIHAR AND ORS. versus SHYAM YADAV AND ORS. ETC. ETC. — [1997] 1 S.C.R. 249
• STATE OF BIHAR AND ORS. versus SHYAM YADAV AND ORS. ETC. ETC. — [1997] 1 S.C.R. 252
• STATE OF BIHAR versus KAUSHAL KISHORE SINGH AND ORS. — [1997] 3 S.C.R. 837
• STATE OF BIHAR versus KUMAR PROMOD NARAIN SINGH AND ORS. — [1997] 3 S.C.R. 834
• STATE OF GOA AND ANR. versus HIRABHAI SOMABHAI TANDEL, NANI, DAMAN — [1997] SUPP. 5 S.C.R. 54
• STATE OF GOA AND OTHERS versus LEUKOPLAST (INDIA) LTD. ETC. — [1997] 2 S.C.R. 516
• STATE OF GUJARAT versus DAHYABHAI ZAVERBHAI — [1997] 2 S.C.R. 469
• STATE OF HARYANA AND ANR. ETC. versus JOGINDER SINGH ETC — [1997] 1 S.C.R. 528
• STATE OF HARYANA AND ORS. versus AMAR NATH BANSAL — [1997] 1 S.C.R. 262
• STATE OF HARYANA AND ORS. versus MISS AJAY WALIA — [1997] SUPP. 1 S.C.R. 451
• STATE OF HARYANA AND ORS. versus RAI CHAND JAIN AND ORS. — [1997] 3 S.C.R. 894
• STATE OF HARYANA AND ORS. versus SHRI OM PRAKASH BHASIN (D) BY L.RS. AND ORS. — [1997] SUPP. 4 S.C.R. 297
• STATE OF HARYANA versus DR. A.K. SINHA — [1997] 2 S.C.R. 323
• STATE OF HARYANA versus GHASEETA RAM — [1997] 2 S.C.R. 547
• STATE OF HARYANA versus RAM CHANDER AND ANR. — [1997] SUPP. 1 S.C.R. 309
• STATE OF HARYANA versus SURINDER KUMAR AND ORS. — [1997] 2 S.C.R. 917
• STATE OF HIMACHAL PRADESH versus SHRI J. L. SHARMA AND ANR. — [1997] SUPP. 5 S.C.R. 174
• STATE OF KARNATAKA versus B.M. ASHRAF AND CO. — [1997] SUPP. 4 S.C.R. 520
• STATE OF KERALA AND ORS. versus M. BHASKARAN PILLAI AND ANR. — [1997] SUPP. 1 S.C.R. 87
• STATE OF KERALA versus MADRAS RUBBER FACTORY — [1997] SUPP. 6 S.C.R. 698
• STATE OF KERALA versus MOTHER ANASTHASIA, SUPERIOR GENERAL AND ORS. — [1997] 1 S.C.R. 1013
• STATE OF M.P. AND ANR. versus BRIJESH KUMAR AWASTHI AND ORS. — [1997] 2 S.C.R. 907
• STATE OF M.P. AND ORS. versus MAHESH KUMAR AND ORS ETC. ETC. — [1997] 3 S.C.R. 1098
• STATE OF M.P. AND ORS. versus R.N. MISHRA AND ANR. — [1997] SUPP. 4 S.C.R. 145
• STATE OF M.P. versus MANGI LAL SHARMA — [1997] SUPP. 6 S.C.R. 662
• STATE OF M.P. versus SURESH KUMAR — [1997] 1 S.C.R. 1030
• STATE OF M.P. versus UDAI SINGH — [1997] SUPP. 5 S.C.R. 596
• STATE OF MADHYA PRADESH AND ORS. versus BHARAT HEAVY ELECTRICALS — [1997] SUPP. 3 S.C.R. 435
• STATE OF MADHYA PRADESH AND ORS. versus M.P. OJHA AND ANR. — [1997] SUPP. 6 S.C.R. 654
• STATE OF MAHARASHTRA AND ANR. versus DR. S.S. SRIVASTAVA AND ANR. — [1997] 1 S.C.R. 1120
• STATE OF MAHARASHTRA AND ORS. versus DR. SHRI HARI SHANKAR VAIDHYA AND ORS. — [1997] 3 S.C.R. 697
• STATE OF MAHARASHTRA versus PRIYA SHARAN MAHARAJ AND ORS. — [1997] 2 S.C.R. 933
• STATE OF MAHARASHTRA versus RAJENDRA JAWANMAL GANDHI ETC. — [1997] SUPP. 4 S.C.R. 68
• STATE OF MAHARASHTRA versus RAMESH TAURANI — [1997] SUPP. 5 S.C.R. 463
• STATE OF ORISSA AND ANR. versus DAMODAR NAYAK AND ANR. — [1997] 3 S.C.R. 456
• STATE OF ORISSA AND ORS. ETC. versus NIRANJAN NA YAK AND ANR. ETC. — [1997] 3 S.C.R. 897
• STATE OF ORISSA AND ORS. versus MIS. KRISHNA STORES — [1997] 1 S.C.R. 436
• STATE OF ORISSA AND ORS. versus SHRI RAMANATH PATNAIK — [1997] 3 S.C.R. 528
• STATE OF ORISSA versus B.N. AGARWALLA — [1997] 1 S.C.R. 704
• STATE OF ORISSA versus DUTI SAHU AND ORS. — [1997] 1 S.C.R. 234
• STATE OF ORISSA versus M/S ORISSA ROAD TRANSPORT CO. LTD. ETC. ETC. — [1997] SUPP. 3 S.C.R. 592
• STATE OF PUNJAB AND ANR. versus SWARAN SINGH — [1997] 1 S.C.R. 539
• STATE OF PUNJAB AND ORS. versus G.S. GILL AND ANR. — [1997] 3 S.C.R. 412
• STATE OF PUNJAB AND ORS. versus HARNAM SINGH AND ORS. — [1997] 1 S.C.R. 377
• STATE OF PUNJAB AND ORS. versus INDER SINGH AND ORS. — [1997] SUPP. 4 S.C.R. 425
• STATE OF PUNJAB AND ORS. versus KRISHAN NIWAS — [1997] 2 S.C.R. 1135
• STATE OF PUNJAB AND ORS. versus RAM RAKHA AND ORS. — [1997] 1 S.C.R. 1022
• STATE OF PUNJAB versus HARI KISHAN AND ORS. — [1997] SUPP. 4 S.C.R. 299
• STATE OF PUNJAB versus JUSTICE S.S. DEWAN (RETIRED CHIEF JUSTICE) AND ORS. — [1997] 3 S.C.R. 1027
• STATE OF RAIASTHAN versus ANI @ HANIF AND ORS. — [1997] 1 S.C.R. 199
• STATE OF RAJASTHAN AND ANR. versus PREM RAJ — [1997] 2 S.C.R. 60
• STATE OF RAJASTHAN versus BHUP RAM — [1997] 1 S.C.R. 190
• STATE OF RAJASTHAN versus DINESH KUMAR BHARTI — [1997] 1 S.C.R. 400
• STATE OF RAJASTHAN versus HITENDRA KUMAR BHATT — [1997] SUPP. 3 S.C.R. 224
• STATE OF RAJASTHAN versus PRAKASH CHAND AND ORS. — [1997] SUPP. 6 S.C.R. 1
• STATE OF RAJASTHAN versus R. DAYAL AND ORS. — [1997] 2 S.C.R. 108
• STATE OF RAJASTHAN versus TARACHAND AND ORS. — [1997] 1 S.C.R. 1157
• STATE OF RATASTHAN AND ANR. versus AMRIT LAL GANDHI AND ORS — [1997] 1 S.C.R. 121
• STATE OF TAMIL NADU AND ANR. versus M.R. ALAGAPPAN AND ORS. — [1997] 3 S.C.R. 717
• STATE OF TAMIL NADU ETC. versus SURESH (A-2) AND ANR. — [1997] SUPP. 6 S.C.R. 203
• STATE OF TAMIL NADU versus K. SABANYAGAM AND ANR. ETC. — [1997] SUPP. 5 S.C.R. 345
• STATE OF TAMIL NADU versus P. MUNIAPPAN — [1997] SUPP. 6 S.C.R. 124
• STATE OF TRIPURA AND ORS. versus SUDHIR RANJAN NATH — [1997] 2 S.C.R. 29
• STATE OF U P . AND ORS versus SMT. DAMYANTI SINGH AND ORS. — [1997] 1 S.C.R. 564
• STATE OF U.P AND ANR. versus JOGENDRA SINGH AND ANR. — [1997] SUPP. 5 S.C.R. 581
• STATE OF U.P versus NAND KUMAR AGGARWAL AND ORS. — [1997] SUPP. 5 S.C.R. 229
• STATE OF U.P. versus ABDUL AND ORS. — [1997] SUPP. 1 S.C.R. 62
• STATE OF U.P. AND ANR. versus BRIJ NATH MISRA — [1997] 3 S.C.R. 394
• STATE OF U.P. AND ANR. versus C.L. AGARWAL AND ANR. ETC. — [1997] SUPP. 1 S.C.R. 1
• STATE OF U.P. AND ANR. versus GIRISH BIHARI AND ORS. — [1997] 2 S.C.R. 53
• STATE OF U.P. AND ORS. versus AJAY KUMAR — [1997] 2 S.C.R. 102
• STATE OF U.P. AND ORS. versus MINISTERIAL KARAMCHARI SANGH — [1997] SUPP. 4 S.C.R. 484
• STATE OF U.P. AND ORS. versus COMMITTEE OF MANAGEMENT AZAD UCHCHTAR MADHYAMIK VIDYALAYA AND ANR. — [1997] 1 S.C.R. 837
• STATE OF U.P. versus BHOORA AND ORS. — [1997] SUPP. 4 S.C.R. 703
• STATE OF U.P. versus LAKHAN AND ORS. — [1997] 3 S.C.R. 865
• STATE OF U.P. versus YAMUNA SHANKER MISRA AND ANR. — [1997] 2 S.C.R. 371
• STATE OF U.P. versus ZAKAULLAH — [1997] SUPP. 6 S.C.R. 456
• STATE OF UP & ORS ETC versus SRI LAXMAN RICE MILLS AND ORS. ETC. — [1997] 1 S.C.R. 374
• STATE OF UP AND ANR. ETC. versus C.O.D. CHHEOKI EMPLOYEES' CO-OP SOCIETY LTD. AND ORS. ETC. — [1997] 1 S.C.R. 380
• STATE OF UP versus DAN SINGH AND ORS. — [1997] 1 S.C.R. 764
• STATE OF UTTAR PRADESH versus STATE OF NAGALAND AND ORS. — [1997] SUPP. 6 S.C.R. 593
• STATE OF UTTAR PRADESH AND ANR. versus M/S. LAXMI PAPER MART AND ORS. — [1997] 1 S.C.R. 914
• STATE OF UTTAR PRADESH AND ANR. versus M/S. UNIVERSAL EXPORTERS AND ANR. — [1997] SUPP. 4 S.C.R. 49
• STATE OF UTTAR PRADESH versus DR. DINA NATH SHUKLA AND ANR. — [1997] 1 S.C.R. 750
• STATE OF WEST BENGAL AND ORS. versus SAMARENDRA NATH PAUL AND ORS. — [1997] SUPP. 2 S.C.R. 160
• STATE OF WEST BENGAL versus O.P. LODHA AND ANR. — [1997] 3 S.C.R. 439
• STATE OF WEST BENGAL versus SMT. MAYA DUTTA AND ORS . — [1997] 3 S.C.R. 577
• STATE REP. BY C.B.I. versus ANILSHARMA — [1997] SUPP. 3 S.C.R. 737
• STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE, CBI, VISHAKHAPATNAM, ANDHRA PRADESH versus V. JA YACHANDRA @ EZHU VIRAL AND ORS. — [1997] 2 S.C.R. 1063
• STATE THROUGH CBI versus DAWOOD IBRAHIM KASKAR AND ORS. — [1997] SUPP. 1 S.C.R. 212
• STEEL AUTHORITY OF INDIA LTD. (SUCCESSOR TO HINDUSTAN STEEL LTD.) versus LIFE INSURANCE CORPORATION OF INDIA AND ORS. — [1997] SUPP. 1 S.C.R. 378
• STEEL AUTHORITY OF INDIA LTD. versus COLLECTOR OF CENTRAL EXCISE, BOLPUR — [1997] 2 S.C.R. 291
• STEEL AUTHORITY OF INDIA LTD. versus SHRI AMBICA MILLS LTD. AND ORS. — [1997] SUPP. 4 S.C.R. 501
• STEEMAN LTD. versus STATE OF HIMACHAL PRADESH — [1997] 2 S.C.R. 770
• SUBHASH CHANDRA CHAUDHARI AND ORS. versus RAM MILAN AND ORS. — [1997] 1 S.C.R. 748
• SUKHBIR SINGH AND ORS. versus STATE OF HARYANA — [1997] SUPP. 4 S.C.R. 401
• SUMITOMO HEAVY INDUSTRIES LTD. versus ONGC LTD. AND ORS. — [1997] SUPP. 6 S.C.R. 186
• SUN EXPORT CORPORATION AND ANR. versus BOARD OF TRUSTEES OF THE PORT OF BOMBAY — [1997] SUPP. 4 S.C.R. 682
• SUNIL KUMAR versus STATE OF MADHYA PRADESH — [1997] 1 S.C.R. 589
• SUPERINTENDING ENGINEER, PUBLIC HEALTH, U.T CHANDIGARH AND ORS. versus KULDEEP SINGH AND ORS. — [1997] 1 S.C.R. 454
• SURENDRA KUMAR JAIN versus ROYCE PEREIRA — [1997] SUPP. 5 S.C.R. 221
• SURENDRA NARAIN @ MUNNA PANDEY versus THE STATE OF U.P. — [1997] SUPP. 5 S.C.R. 97
• SURESH KUMAR BHIKAMCHAND JAIN versus PANDEY AJAY BHUSHAN AND ORS. — [1997] SUPP. 5 S.C.R. 524
• SURINDER SINGH AND ORS. ETC. versus STATE OF PUNJAB AND ANR. ETC. — [1997] SUPP. 3 S.C.R. 538
• SURJIT SINGH AND ORS. versus UNION OF INDIA AND ORS. — [1997] SUPP. 1 S.C.R. 382
• SUWALAL ANANDILAL JAIN versus COMMISSIONER OF INCOME TAX, BIHAR, RANCHI — [1997] 2 S.C.R. 793
• SWATANTAR SINGH versus STATE OF HARYANA AND ORS. — [1997] 2 S.C.R. 639
• T.C. LIMITED versus DEBTS RECOVERY APPELLATE TRIBUNAL — [1997] SUPP. 6 S.C.R. 683
• T.DEEN DAYAL versus THE HIGH COURT OF ANDHRA PRADESH — [1997] SUPP. 4 S.C.R. 39
• T.L. MADDUKRISHANA AND ANR. versus SMT. LALITHA RAMCHANDRA RAO — [1997] 1 S.C.R. 11
• T.N. GODAVARMAN THIRUMULKPAD ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1997] 2 S.C.R. 642
• T.V.L. NILSIN INDUSTRIES ETC. versus STATE OF TAMIL NADU — [1997] SUPP. 3 S.C.R. 116
• TAMIL NADU ELECTRICITY BOARD versus M/S. BRIDGE TUNNEL CONSTRUCTIONS AND ORS. — [1997] 2 S.C.R. 132
• TANVIBEN PANKAJ KUMAR DIVETIA versus STATE OF GUJARAT — [1997] SUPP. 1 S.C.R. 96
• TAR MOHAMMED AND ORS. ETC. ETC. versus UNION OF INDIA AND ORS. ETC. — [1997] 3 S.C.R. 485
• TARA CHAND VYAS versus CHAIRMAN AND DISCIPLINARY AUTHORITY AND ORS. — [1997] 2 S.C.R. 472
• TATA DAVY LTD. ETC. versus STATE OF ORISSA AND ORS. — [1997] SUPP. 3 S.C.R. 232
• TATA ENGINEERING AND LOCOMOTIVE CO. LTD. AND ANR. versus GAJANAN Y. MANDREKAR — [1997] SUPP. 1 S.C.R. 80
• TATAVARTHI RAJAH AND ANR. versus COMMISSIONER OF WEALTH TAX, HYDERABAD — [1997] 3 S.C.R. 607
• TAYABHAI M. BAGASARWALLA AND ANR. versus HIND RUBBER INDUSTRIES (P.) LTD. ETC. — [1997] 2 S.C.R. 152
• TECH EXECUTIVE (ANTI POLLUTION) WELFARE ASSOCIATION versus COMMISSIONER OF TRANSPORT DEPT. AND ANR. — [1997] 2 S.C.R. 920
• TEJRAM versus PATIRAMBHAU — [1997] 3 S.C.R. 567
• THE ACCOUNTANT GENERAL ANDHRA PRADESH AND ANR. versus MOHD. ABDUL RAHMAN KHAN — [1997] 1 S.C.R. 1019
• THE ADDITIONAL COMMISSIONER OF INCOME TAX, LUCKNOW versus MAHARANI RAJ LAXMI DEVI — [1997] 1 S.C.R. 1172
• THE AGRICULTURE PRODUCE MARKET COMMITTEE, GONDAL AND ORS. versus SHRI GIRDHARBHAI RAMJIBHAI CHHANIYARA AND ORS. — [1997] SUPP. 1 S.C.R. 74
• THE ANDHRA PETROCHEMICALS versus COLLECTOR OF CUSTOMS, MADRAS — [1997] 1 S.C.R. 991
• THE ASSISTANT COMMERCIAL TAX OFFICER-CUM-ENTERTAINMENT TAX OFFICER versus SHRI NARASIMHAIAH AND ORS. — [1997] 3 S.C.R. 513
• THE BIHAR STATE WATER DEVELOPMENT CORPORATION versus SHRI ARUN KUMAR MISHRA AND ORS. — [1997] 2 S.C.R. 913
• THE BOARD OF MANAGEMENT OF S.V.T. EDUCATIONAL INSTITUTION AND ANR. versus A. RAGHUPATHY BHAT AND ORS. — [1997] 1 S.C.R. 865
• THE BOMBAY DYEING AND MANUFACTURING CO. LTD. versus COLLECTOR OF CUSTOMS, BOMBAY — [1997] 2 S.C.R. 117
• THE CHIEF GENERAL MANAGER, STATE BANK OF INDIA AND ANR. versus SHRI BIJOY KUMAR MISHRA — [1997] SUPP. 4 S.C.R. 214
• THE COLLECTOR OF CENTRAL EXCISE, PATNA versus TATA ENGINEERING AND LOCOMOTIVE CO. JAMSHEDPUR ETC. — [1997] SUPP. 1 S.C.R. 229
• THE COMMISSIONER OF INCOME TAX (CNTL.), LUDHIANA versus M/S HERO CYCLES PVT. LTD., LUDHIANA ETC. ETC. — [1997] SUPP. 3 S.C.R. 612
• THE COMMISSIONER OF INCOME-TAX BOMBAY ETC versus M/S PODAR CEMENT PVT.LTD. — [1997] SUPP. 1 S.C.R. 394
• THE COMMISSIONER OF INCOME-TAX, MADRAS versus URMILA RAMESH ETC. — [1997] 1 S.C.R. 918
• THE COMMISSIONER, AGRA AND ORS. versus ROHTAS SINGH AND ORS. — [1997] SUPP. 6 S.C.R. 317
• THE COMMONWEALTH TRUST LTD. CALICUT, KERALA versus THE COMMISSIONER OF INCOME TAX, KERALA II, ERNAKULAM — [1997] SUPP. 3 S.C.R. 179
• THE COMMUNIST PARTY OF INDIA (M) versus BHARAT KUMAR AND ORS. — [1997] SUPP. 5 S.C.R. 131
• THE DIRECTOR OF TRIBAL WELFARE versus LAVETI GIRI AND ORS. — [1997] 2 S.C.R. 923
• THE EXECUTIVE ENGINEER versus K. SOMASETTY AND ORS. — [1997] SUPP. 1 S.C.R. 46
• THE FLAG OFFICER COMMANDING-IN-CHIEF AND ANR. versus MRS. M.A. RAJANI AND ANR. — [1997] 2 S.C.R. 1155
• THE GENERAL COURT MARTIAL AND ORS. versus COL. ANILTEJ SINGH DHALIWAL — [1997] SUPP. 6 S.C.R. 470
• THE GOVERNMENT OF ANDHRA PRADESH AND ORS. versus SYED YOUSUDDIN AHMED — [1997] SUPP. 3 S.C.R. 419
• THE GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT, HYDERABAD versus B. ASHOK KUMAR — [1997] 3 S.C.R. 1058
• THE HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR versus RAJ KISHORE YADAV AND ORS. — [1997] 2 S.C.R. 429
• THE HIMACHAL ROAD TRANSPORT CORPORATION AND ANR. versus SHRI KEWAL KRISHAN — [1997] 3 S.C.R. 324
• THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA versus MIS PRICE WATERHOUSE AND ANR. — [1997] SUPP. 2 S.C.R. 267
• THE KERALA AGRICULTURAL UNIVERSITY versus K.R. ANIL AND ORS. — [1997] SUPP. 6 S.C.R. 161
• THE KONCH DEGREE COLLEGE, CONCH, JALAUN ETC. versus RAM SAJIWAN SHUKLA AND ANR. — [1997] 1 S.C.R. 1024
• THE LAND ACQUISITION OFFICER AND SUB-COLLECTOR, GADWAL versus SMT. SREELATHA BHOOPAL AND ANR. — [1997] 3 S.C.R. 875
• THE LAND ACQUISITION OFFICER versus SHIVABAI AND ORS. — [1997] 3 S.C.R. 647
• THE MANAGING COMMITTEE OF M.M. DEGREE COLLEGE, MODI NAGAR. versus VICE-CHANCELLOR, MEERUT UNIVERSITY AND ORS. — [1997] 2 S.C.R. 1183
• THE MANAGING DIRECTOR HARYANA SEEDS DEVELOPMENT CORPN. LTD. versus THE PRESIDING OFFICER AND ANR. ETC. — [1997] SUPP. 1 S.C.R. 465
• THE NEW INDIA CIVIL ERECTORS {P) LTD. versus OIL AND NATIONAL GAS CORPORATION — [1997] 2 S.C.R. 86
• THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION versus M/S POPULAR AUTOMOBILES ETC. — [1997] SUPP. 4 S.C.R. 346
• THE SECRETARY TO GOVERNMENT AND ANR. versus K. MUNNIAPP AN — [1997] 3 S.C.R. 327
• THE SECRETARY, TALIPARAMBA EDUCATION SOCIETY versus MOOTHEDATH MALLISSERI ILLATH M.N. AND ORS. — [1997] 2 S.C.R. 620
• THE SPL. LAND ACQUISITION OFFICER, KARNATAKA HOUSING BOARD AND ORS. versus P.M. MALLAPPA AND ORS. — [1997] 2 S.C.R. 1131
• THE SREE NARAYANA DHARMASANGHOM TRUST versus SWAMI PRAKASANANDA AND ORS. — [1997] 3 S.C.R. 799
• THE STATE BANK OF INDIA versus A.N. GUPTA AND ORS. — [1997] SUPP. 4 S.C.R. 383
• THE STATE BANK OF INDORE versus GO VIND RAO — [1997] 1 S.C.R. 300
• THE STATE OF ANDHRA PRADESH versus BIMAL KRISHNA KUNDU AND ANR. — [1997] SUPP. 4 S.C.R. 412
• THE STATE OF BIHAR AND ORS versus BATESHWAR SHARMA — [1997] 2 S.C.R. 1133
• THE STATE OF BIHAR AND ORS. versus D.N. SINGH (DEAD) BY LRS. AND ORS. — [1997] SUPP. 5 S.C.R. 140
• THE STATE OF BIHAR AND ORS. versus SHEO NARAYAN SINGH — [1997] 1 S.C.R. 549
• THE STATE OF BIHAR AND ORS. versus SUBHASH SINGH — [1997] 1 S.C.R. 850
• THE STATE OF BIHAR AND ORS. versus SYED ASAD RAZA AND ORS. — [1997] 3 S.C.R. 658
• THE STATE OF GUJARAT versus ANIRUDHSING AND ANR. — [1997] SUPP. 2 S.C.R. 234
• THE STATE OF GUJARAT versus RATILAL LALJIBHAI TANDOL AND ANR. — [1997] SUPP. 3 S.C.R. 473
• THE STATE OF HARYANA AND ORS. versus RAM KUMAR MANN — [1997] 2 S.C.R. 329
• THE STATE OF MAHARASHTRA versus M/S. EMBEE CORPORATION, BOMBAY — [1997] SUPP. 3 S.C.R. 497
• THE STATE OF PUNJAB AND ORS. versus BAKHSHISH SINGH — [1997] SUPP. 1 S.C.R. 91
• THE STATE OF PUNJAB AND ORS. versus MANOHAR LAL MIRCHEA — [1997] 3 S.C.R. 1035
• THE STATE OF PUNJAB AND ORS. versus NARANJAN DASS DOOMRA RICE AND GEN. MILLS AND ORS. ETC. — [1997] SUPP. 5 S.C.R. 453
• THE STATE OF TAMIL NADU AND ORS. versus A. GURUSAMY — [1997] 2 S.C.R. 104
• THE STATE OF TAMIL NADU AND ORS. versus M. NATARAJAN AND ANR. — [1997] SUPP. 1 S.C.R. 462
• THE STATE OF TAMIL NADU versus MC. DOWELL AND COMPANY LTD. MADRAS — [1997] 2 S.C.R. 685
• THE STATE OF WEST BENGAL AND ANR. versus ARUN KUMAR BASU AND ANR. — [1997] 3 S.C.R. 653
• THE SURAT TEXTILE MARKET COOPERATIVE SHOPS AND WAREHOUSES SOCIETY LTD., SURAT versus MUNICIPAL CORPORATION OF THE CITY OF SURAT — [1997] SUPP. 5 S.C.R. 459
• THE UNION OF INDIA AND ORS. versus SHRI GURU CHARAN DASS — [1997] 3 S.C.R. 827
• THE UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA versus KG. SANGAMESWARAN AND ANR. — [1997] 2 S.C.R. 756
• THE VELLORE ELECTRIC CORPORATION LTD. ETC. versus THE COMMISSIONER OF INCOME TAX, MADRAS — [1997] SUPP. 1 S.C.R. 586
• THE VISAKHAPATNAM PORT TRUST versus M/S. RAM BAHADUR THAKUR PVT. LTD. — [1997] 1 S.C.R. 1080
• THEGOVERNMENT OF TAMIL NADU AND ANR. versus K. JA YARAMAN — [1997] 1 S.C.R. 848
• THIRU AROORAN SUGARS LTD., MADRAS versus COMMISSIONER OF INCOME TAX, MADRAS — [1997] SUPP. 3 S.C.R. 151
• THIRUMALAI TRANSPORT SERVICE ETC. versus P. SAMIAPPA GOUNDER AND ORS. ETC. — [1997] 1 S.C.R. 526
• TOTA RAM versus STATE OF U.P. AND ORS. — [1997] SUPP. 2 S.C.R. 184
• TVL K.A.K. ANWAR AND CO. ETC. versus STATE OF TAMIL NADU — [1997] SUPP. 5 S.C.R. 551
• U.P. AVAS EVAM VIKAS PARISHAD ETC. ETC. versus UDAI RAM (DEAD) THROUGH L.RS. AND ANR. ETC. ETC. — [1997] 2 S.C.R. 1167
• U.P. COOPERATIVE FEDERATION LTD. versus RAM SINGH YADAV AND ORS. — [1997] SUPP. 5 S.C.R. 622
• U.P. SECRETARIAT U.D.A. ASSOCIATION THROUGH ITS JOINT SECRETARY, G.C. SRIVASTAVA AND ORS versus STATE OF UTTAR PRADESH AND ORS. — [1997] 1 S.C.R. 586
• U.P. STATE CEMENT CORPORATION LTD. AND ORS. versus B.K. TEWARI — [1997] SUPP. 6 S.C.R. 436
• U.P. STATE ROAD TRANSPORT CORPORATION, ALIGARH versus STATE OF U.P. AND ORS. — [1997] 3 S.C.R. 389
• UITAM NAMDEO MAHALE versus VITHAL DEO AND ORS. — [1997] SUPP. 1 S.C.R. 257
• UNION OF INDIA AND ANOTHER versus G. GANAYUTHAM (DEAD) BY LRS. — [1997] SUPP. 3 S.C.R. 549
• UNION OF INDIA AND ANOTHER versus P. SATHIKUMARNA NAIR AND OTHERS — [1997] 3 S.C.R. 1076
• UNION OF INDIA AND ANR. ETC. versus R. IYYASWAMY AND ORS. — [1997] SUPP. 4 S.C.R. 16
• UNION OF INDIA AND ANR. versus DELHI CLOTH AND GENERAL MILLS CO. LTD. — [1997] SUPP. 1 S.C.R. 150
• UNION OF INDIA AND ANR. versus DR. S. BALIAR SINGH — [1997] SUPP. 5 S.C.R. 433
• UNION OF INDIA AND ANR. versus KARAM SINGH AND ORS. — [1997] 3 S.C.R. 686
• UNION OF INDIA AND ANR. versus P.V. HARIHARAN AND ANR. — [1997] 2 S.C.R. 1050
• UNION OF INDIA AND ANR. versus R. SWAMINATHAN ETC. ETC. — [1997] SUPP. 4 S.C.R. 94
• UNION OF INDIA AND ANR. versus SHER SINGH AND ORS. — [1997] 1 S.C.R. 1048
• UNION OF INDIA AND ANR. versus SHRI RISAL SINGH — [1997] 3 S.C.R. 1105
• UNION OF INDIA AND ANR. versus T. SUNDARARAMAN AND ORS. — [1997] 3 S.C.R. 792
• UNION OF INDIA AND ORS. ETC. versus B. PRASAD, B.S.O., AND ORS. ETC . — [1997] 2 S.C.R. 114
• UNION OF INDIA AND ORS. ETC. versus K.G. KULKARNI ETC. — [1997] 3 S.C.R. 385
• UNION OF INDIA AND ORS. ETC. versus MANGATU RAM ETC. — [1997] 3 S.C.R. 1121
• UNION OF INDIA AND ORS. ETC. versus SHRI CHAIN SINGH AND OR,S. ETC. — [1997] SUPP. 1 S.C.R. 293
• UNION OF INDIA AND ORS. versus A. NAGAMALLESHWAR RAO — [1997] SUPP. 5 S.C.R. 169
• UNION OF INDIA AND ORS. versus BARMALT (INDIA) LTD., GURGAON — [1997] 2 S.C.R. 125
• UNION OF INDIA AND ORS. versus BRIJ LAL THAKUR — [1997] 2 S.C.R. 1152
• UNION OF INDIA AND ORS. versus J.G. GLASS INDUSTRIES LTD. — [1997] SUPP. 6 S.C.R. 345
• UNION OF INDIA AND ORS. versus L.V. VISHWANATHAN ETC. — [1997] SUPP. 5 S.C.R. 112
• UNION OF INDIA AND ORS. versus LT. COL P.S. BHARGAVA — [1997] 1 S.C.R. 130
• UNION OF INDIA AND ORS. versus RABIA BIKANER ETC. — [1997] SUPP. 1 S.C.R. 442
• UNION OF INDIA AND ORS. versus SHRI BIHARI LAL SIDHANA — [1997] 3 S.C.R. 364
• UNION OF INDIA AND ORS. versus SHRI RAMESH KUMAR — [1997] SUPP. 3 S.C.R. 668
• UNION OF INDIA AND ORS. versus SUSHIL KUMAR MODI AND ORS. — [1997] 1 S.C.R. 490
• UNION OF INDIA AND ORS. versus TATA ENGINEERING AND LOCOMOTIVE CO., LTD. ETC. — [1997] SUPP. 5 S.C.R. 109
• UNION OF INDIA AND OTHERS versus IC-14827 MAJOR A. HUSSAIN — [1997] SUPP. 6 S.C.R. 218
• UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA, NEW DELHI AND ORS. versus A. AJIT SINGH S/O. S. CHET SINGH R/O. NO. 19, FAIZ BAZAR, DARYAGANJ, DELHI-6 — [1997] 3 S.C.R. 1117
• UNION OF INDIA versus B.S. AGARWAL AND ANR. ETC. — [1997] SUPP. 4 S.C.R. 327
• UNION OF INDIA versus BIJAN GHOSH AND ORS. — [1997] SUPP. 3 S.C.R. 227
• UNION OF INDIA versus C. RAMA SWAMY AND OTHERS — [1997] 3 S.C.R. 760
• UNION OF INDIA versus GURBACHAN SINGH AND ANR. — [1997] 3 S.C.R. 890
• UNION OF INDIA versus K.N. SIVADAS AND ORS. — [1997] SUPP. 3 S.C.R. 211
• UNION OF INDIA versus MAKHAN CHANDRA ROY ETC. — [1997] 3 S.C.R. 959
• UNION OF INDIA versus R.V. SWAMY@ VELLAICHAMY — [1997] 3 S.C.R. 458
• UNION OF INDIA versus UNITED INDIA INSURANCE CO. LTD. AND ORS. — [1997] SUPP. 4 S.C.R. 643
• UNION OF INDIA versus W.S. CHONA — [1997] SUPP. 5 S.C.R. 417
• UNION PUBLIC SERVICE COMMISSION versus S. PAPAIAH AND ORS. — [1997] SUPP. 4 S.C.R. 56
• UNION TERRITORY, CHANDIGARH AND ORS. versus MOHINDER SINGH — [1997] 2 S.C.R. 71
• UNITED BREWERIES LTD. versus STATE OF ANDHRA PRADESH — [1997] 2 S.C.R. 690
• UNITED INDIA INSURANCE CO. LTD. versus SHRI GIAN CHAND AND ORS. — [1997] SUPP. 3 S.C.R. 691
• UNIVERSITY OF COCHIN, REP., BY ITS REGISTRAR UNIVERSITY OF COCHIN ETC. versus N.S. KANJOONJAMMA AND ORS. ETC. — [1997] 3 S.C.R. 150
• UPPER GANGES SUGAR MILLS LTD. ETC. versus COMMISSIONER OF INCOME TAX, CALCUTTA — [1997] SUPP. 3 S.C.R. 239
• V. GANGARAM versus THE REGIONAL JOINT DIRECTOR AND ORS. — [1997] 3 S.C.R. 1043
• V.K. DUBEY AND ORS. versus UNION OF INDIA AND ORS. — [1997] 3 S.C.R. 693
• V.P. KUMARA VELU versus THE BAR COUNCIL OF INDIA, NEW DELHI AND ORS. — [1997] 1 S.C.R. 900
• V.S.M.R. JAGDISHCHANDRAN (DEAD) BY LRS versus COMMISSIONER OF INCOME TAX, MADRAS — [1997] SUPP. 2 S.C.R. 83
• VALIAMMAL versus R. PALANICHAMI NADAR AND ORS. — [1997] 1 S.C.R. 856
• VAM ORGANIC CHEMICALS LTD. AND ANR. versus U. P. EXCISE ACT 1910 — [1997] 1 S.C.R. 403
• VANKAMAMIDL VENKATA SUBBA RAO versus CHATLAPALLI SEETHARAMARATNA RANGANAYAKAMMA — [1997] 3 S.C.R. 530
• VED PRAKASH GARG ETC. versus PREMI DEVI AND ORS. ETC. — [1997] SUPP. 4 S.C.R. 250
• VENKAPPA GURAPPA HOSUR versus KASAWWA C/O. RANGAPPA KULGOD — [1997] 3 S.C.R. 579
• VENKATESH THIMMAIAH GURJALKAR versus S.S. HAWALDAR — [1997] SUPP. 4 S.C.R. 497
• VICTORIA versus K.V. NAIK AND ORS. — [1997] SUPP. 1 S.C.R. 344
• VIJAYAWADA BOTTLING CO. LTD. versus COLLECTOR OF CENTRAL EXCISE, GUNTUR — [1997] SUPP. 3 S.C.R. 675
• VIJENDER versus THE STATE OF DELHI — [1997] 1 S.C.R. 1181
• VINAY PRAKASH AND ORS. versus STATE OF BIHAR & ORS. — [1997] 2 S.C.R. 97
• VINEET NARAIN AND ORS versus UNION OF INDIA AND ANR. — [1997] SUPP. 6 S.C.R. 595
• VINITA M. KHANOLKAR versus PRAGNA M. PAI AND ORS. — [1997] SUPP. 5 S.C.R. 593
• VISHAKA AND ORS. versus STATE OF RAJASTHAN AND ORS. — [1997] SUPP. 3 S.C.R. 404
• VISHWESHWARAIAH IRON AND STEEL LTD. versus ABDUL GANI AND ORS. — [1997] SUPP. 5 S.C.R. 119
• WEST BENGAL HOUSING BOARD AND ORS. versus BRIJENDRA PRASAD GUPTA AND ORS. — [1997] SUPP. 2 S.C.R. 22
• WEST BENGAL HOUSING BOARD versus BHAWAN LAL MUNDHRA AND ORS . — [1997] SUPP. 2 S.C.R. 172
• WESTERN INDIA PLYWOOD LTD. versus SHRI. P. ASHOKAN — [1997] SUPP. 4 S.C.R. 180
• Y ALAMANCHI RANGA RAO AND ORS. ETC. versus STATE OF ORISSA AND ORS. — [1997] SUPP. 1 S.C.R. 83
• Y.R VEERANNA versus STATE OF KARNATAKA AND ORS. — [1997] SUPP. 1 S.C.R. 261
• YATINDRANATH SHUKLA AND ORS. KANPUR versus COLLECTOR OF CENTRAL EXCISE, KANPUR — [1997] SUPP. 6 S.C.R. 359

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