Supreme Court of India — 1964

448 reported judgments.

• A. P. KRISHNASAMI NAIDU ETC. versus STATE OF MADRAS — [1964] 7 S.C.R. 82
• A. S. KRISHNAPPA CHETTIAR & ORS. versus NACHIAPPA CHETTIAR & ORS. — [1964] 2 S.C.R. 241
• ABDUL AZIZ AMINUDIN versus STATE OF MAHARASHTRA — [1964] 1 S.C.R. 830
• ADDAGADA RAGHAVAMMA AND ANR. versus ADDAGADA CHENCHAMMA AND ANR. — [1964] 2 S.C.R. 933
• AFRAHIM SHEIKH AND OTHERS versus STATE OF WEST BENGAL — [1964] 6 S.C.R. 172
• AFZAL ULLAH versus THE STATE OF UTTAR PRADESH — [1964] 4 S.C.R. 991
• AHMAD HAFIZ KHAN versus MOHAMMAD HASAN KHAN — [1964] 2 S.C.R. 191
• AHMED ADAM SAIT & OTHERS versus INAYATHULLAH MEKHRI AND OTHERS — [1964] 2 S.C.R. 647
• AJENDRA NATH versus STATE OF MADHYA PRADESH — [1964] 3 S.C.R. 289
• ALUMINIUM CORPORATION versus THEIR WORKMEN AND ORS. — [1964] 4 S.C.R. 429
• AMBA PRASAD versus ABDUL NOOR KHAN AND ORS. — [1964] 7 S.C.R. 800
• AMRIT BANASPATI CO. LTD. & ANR. versus STATE OF UTTAR PRADESH AND ORS. — [1964] 8 S.C.R. 313
• ANAND NIVAS (PRIVATE) LTD. versus ANANDJI KALYANJI PEDRI & ORS. — [1964] 4 S.C.R. 892
• ANANDA BAZAR PATRIKA (P) LTD. versus ITS WORKMEN — [1964] 3 S.C.R. 601
• ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION versus THE INCOME-TAX OFFICER AND ANR. — [1964] 7 S.C.R. 17
• ARJAN SINGH AND ORS. versus NARAIN SINGH & ORS. — [1964] 2 S.C.R. 19
• ARJUN SINGH versus MOHINDRA KUMAR & ORS. — [1964] 5 S.C.R. 946
• ASSOCIATED CEMENT CO. LTD. versus THE WORKMEN AND ANR. — [1964] 3 S.C.R. 652
• B.RAJAGOPALA NAIDU versus STATE TRANSPORT APPELLATE TRIBUNAL & ORS. — [1964] 7 S.C.R. 1
• BABU LAL versus STATE OF UTTAR PRADESH AND OTHERS — [1964] 4 S.C.R. 957
• BACHCHOO LAL versus STATE OF UTTAR PRADESH & ANR. — [1964] 3 S.C.R. 358
• BADAT AND CO. versus EAST INDIA TRADING CO. — [1964] 4 S.C.R. 19
• BAI ACHHUBA AMAR SINGH versus SRI KALIDAS HARNATH OJHA AND OTHERS — [1964] 5 S.C.R. 853
• BALMUKAND versus KAMLA WATI & ORS. — [1964] 6 S.C.R. 321
• BANARASI DEVI versus INCOME-TAX OFFICER, CALCUTTA — [1964] 7 S.C.R. 539
• BANARSI DAS versus SETH KANSHI RAM & OTHERS — [1964] 1 S.C.R. 316
• BANK OF BIHAR LTD. versus MAHABIR LAL & ORS. — [1964] 1 S.C.R. 842
• BASANT KUMAR SARKAR AND OTHERS versus EAGLE ROLLING MILLS LTD. AND OTHERS — [1964] 6 S.C.R. 913
• BASMATI DEVI versus CHAMROO SAO AND ORS. — [1964] 7 S.C.R. 633
• BASTI SUGAR MILLS LTD. versus RAM UJAGAR AND OTHERS — [1964] 2 S.C.R. 838
• BEN GORM NILGIRI PLANTATIONS COMPANY, COONOOR AND ORS. versus SALES TAX OFFICER, SPECIAL CIRCLE, ERNAKULAM AND ORS. — [1964] 7 S.C.R. 706
• BENGAL KAGAZKAL MAZDOOR UNION & ANOTHER versus THE TITAGHUR PAPER MILLS CO. LTD. — [1964] 3 S.C.R. 38
• BENGAL NAGPUR COTTON MILLS versus BOARD OF REVENUE, MADHYA PRADESH & ORS. — [1964] 4 S.C.R. 190
• BHAGWATI PRASAD SAH AND OTHERS versus BHAGWATI PRASAD SAH AND ANOTHER — [1964] 5 S.C.R. 105
• BHARAT FIRE AND GENERAL INSURANCE CO. LTD. NEW DELHI versus THE COMMISSIONER OF INCOME TAX, NEW DELHI — [1964] 7 S.C.R. 626
• BHOGARAJU VENKATA JANAKIRAMA RAO versus THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENT ANDHRA PRADESH — [1964] 5 S.C.R. 270
• BHOPAL SUGAR INDUSTRIES LTD. MADHYA PRADESH AND ANOTHER versus D. B. DUBE, SALES TAX OFFICER, BHOPAL REGION, BHOPAL AND ANOTHER — [1964] 1 S.C.R. 481
• BHOPAL SUGAR. INDUSTRIES LTD., MADHYA PRADESH versus D. P. DUBE, SALES TAX OFFICER, BHOPAL REGION, BHOPAL — [1964] 1 S.C.R. 488
• BHUSAWAL BOROUGH MUNICIPALITY versus AMALGAMATED ELECTRICITY CO. LTD. & ANR. — [1964] 5 S.C.R. 905
• BIHARI LAL BATRA versus THE CHIEF SETTLEMENT COMMISSIONER & ORS — [1964] 7 S.C.R. 192
• BIJAYANANDA PATNAIK versus SATRUGHNA SAHU AND OTHERS — [1964] 2 S.C.R. 538
• BIREN DUITA AND OTHERS versus CHIEF COMMISSIONER OF TRIPURA AND ANOTHER — [1964] 8 S.C.R. 295
• BISHESHWAR DAYAL SINHA versus UNIVERSITY OF BIHAR & ORS. — [1964] 7 S.C.R. 879
• BOMBAY GAS CO. LTD versus GOPAL BHIVA & ORS. — [1964] 3 S.C.R. 709
• BOMBAY UNION OF JOURNALISTS & ORS. versus THE STATE OF BOMBAY & ANR. — [1964] 6 S.C.R. 22
• BONDADA GAJAPATHY RAO versus STATE OF ANDHRA PRADESH — [1964] 7 S.C.R. 251
• BRAHM PARKASH versus MANBIR SINGH AND OTHERS — [1964] 2 S.C.R. 324
• BURN AND COMPANY LTD. versus ITS WORKMEN — [1964] 5 S.C.R. 823
• BYRAMJEE JEEJEEBHOY (P) LTD. versus STATE OF MAHARASHTRA — [1964] 2 S.C.R. 737
• C. B. GOSAIN versus STATE OF ORISSA — [1964] 2 S.C.R. 879
• C. BEEPATHUMMA & ORS. versus V.S. KADAMBOLITHAYA & ORS. — [1964] 5 S.C.R. 836
• C. PERIASWAMI GOUNDAN AND ORS. versus SUNDARESA IYER AND ORS. — [1964] 8 S.C.R. 347
• C. RAJAGOPALACHARI versus CORPORATION OF MADRAS — [1964] 6 S.C.R. 962
• C. S. ROWJEE AND OTHERS versus ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION — [1964] 6 S.C.R. 330
• C. V. K. RAO versus DENTU BHASKARA RAO — [1964] 8 S.C.R. 152
• CANARA BANKING CORPORATION LTD. versus U. VITTAL — [1964] 3 S.C.R. 268
• CH. SUBBARAO versus MEMBER, ELECTION TRIBUNAL, HYDERABAD — [1964] 6 S.C.R. 213
• CHALIAGULLA RAMACHANDRAYYA versus BOPPANA SATYANARAYANA & OTHERS — [1964] 3 S.C.R. 985
• CHAMPAKLAL CHIMANLAL SHAH versus THE UNION OF INDIA — [1964] 5 S.C.R. 190
• CHAMPARAN CANE CONCERN versus STATE OF BIHAR AND ANR. — [1964] 2 S.C.R. 921
• CHANDER BHAN GOSAIN versus ST ATE OF ORISSA & ORS. — [1964] 2 S.C.R. 885
• CHANDRA DEO SINGH versus PROKASH CHANDRA BOSE & ANR. — [1964] 1 S.C.R. 639
• CHERUBIN GREGORY versus THE STATE OF BIHAR — [1964] 4 S.C.R. 199
• CHITTARANJAN DAS versus STATE OF WEST BENGAL — [1964] 3 S.C.R. 237
• COMMISSIONER OF INCOME-TAX versus SARDAR LAKHMIR SINGH — [1964] 1 S.C.R. 148
• COMMISSIONER OF INCOME-TAX BOMBAY versus CHUGANDAS AND CO., BOMBAY — [1964] 8 S.C.R. 332
• COMMISSIONER OF INCOME-TAX KERALA AND COIMBATORE versus KRISHNA WARRIAR — [1964] 8 S.C.R. 36
• COMMISSIONER OF INCOME-TAX, BIHAR versus DALMIA INVESTMENT CO. LTD. — [1964] 7 S.C.R. 210
• COMMISSIONER OF INCOME-TAX, BOMBAY versus JAMES ANDERSON — [1964] 5 S.C.R. 590
• COMMISSIONER OF INCOME-TAX, HYDERABAD versus SRI RAJAREDDY MALLARAM — [1964] 5 S.C.R. 508
• COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE versus L. W. RUSSEL — [1964] 7 S.C.R. 569
• COMMISSIONER OF INCOME-TAX, KERALA versus MALAYALAM PLANTATION LTD. — [1964] 7 S.C.R. 693
• COMMISSIONER OF INCOME-TAX, MADRAS versus JANABHA MUHAMMAD HUSSAIN NACHIAR AMMAL — [1964] 1 S.C.R. 137
• COMMISSIONER OF INCOME-TAX, MADRAS versus MIR MOHD. ALI, BUS OWNER, VELLORE — [1964] 7 S.C.R. 846
• COMMISSIONER OF INCOME-TAX, MADRAS versus C. M. KOTHARI, MADRAS (DEAD), AND AFTER HIM HIS LEGAL REPRESENTATIVE — [1964] 2 S.C.R. 531
• COMMISSIONER OF INCOME-TAX, MADRAS versus EXPRESS NEWSPAPERS LTD., MADRAS — [1964] 8 S.C.R. 189
• COMMISSIONER OF INCOME-TAX, MADRAS versus KUMBAKONAM MUTUAL BENEFIT FUND LTD. — [1964] 8 S.C.R. 204
• COMMISSIONER OF INCOME-TAX, MADRAS versus SJVAKASI MATCH EXPORT COMPANY — [1964] 8 S.C.R. 18
• COMMISSIONER OF INCOME-TAX, MADRAS versus THE AMRUTANJAN LTD., MADRAS — [1964] 8 S.C.R. 9
• COMMISSIONER OF INCOME-TAX, NEW DELHI versus ANANT RAO B. KAMAT — [1964] 8 S.C.R. 263
• COMMISSIONER OF INCOME-TAX, PATNA versus RANI BHUWANESHWARI KUER — [1964] 7 S.C.R. 920
• COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR, HIMACHAL PRADESH AND PATIALA versus PUNJAB DISTILLING INDUSTRIES LTD. — [1964] 7 S.C.R. 447
• COMMISSIONER OF INCOME-TAX, PUNJAB versus INDIAN WOOLLEN TEXTILE MILLS — [1964] 5 S.C.R. 427
• COMMISSIONER OF SALES TAX, U.P. versus BIJLI COTTON MILLS, HATHRAS — [1964] 7 S.C.R. 383
• CORPORATION OF CALCUTTA versus CALCUTTA TRAMWAYS CO. LTD. — [1964] 5 S.C.R. 25
• COURT REPORTS [1964] VOL. versus RAGHUBIR PROSAD DUDHEWALLA — [1964] 3 S.C.R. 980
• D. C. DEWAN MOHIDEEN SAHIB AND SONS versus THE INDUSTRIAL TRIBUNAL, MADRAS — [1964] 7 S.C.R. 646
• D. S. CHELLAMMAL ANNI versus NASANAN SAMBAN — [1964] 7 S.C.R. 197
• DAHYABHAI CHHAGANBHAI THAKKER versus STATE OF GUJARAT — [1964] 7 S.C.R. 361
• DARYA SINGH AND OTHERS versus STATE OF PUNJAB — [1964] 3 S.C.R. 397
• DEPUTY DIRECTOR OF CONSOLIDATION, AZAMGARH versus DEEN BANDHU RAI — [1964] 4 S.C.R. 560
• DEVJI @ DEVIJI SHIVJI versus MAGANLAL R. ATHRANA & OTHERS — [1964] 7 S.C.R. 564
• DR. RAGHUBIR SHARAN versus THE STATE OF BIHAR — [1964] 2 S.C.R. 336
• DR. SHAMLAL NARULA versus COMMISSIONER OF INCOME-TAX, PUNJAB — [1964] 7 S.C.R. 668
• DR. YASH PAL SAHI versus DELHI ADMINISTRATION — [1964] 5 S.C.R. 582
• EPARI CHINNA KRISHNA MOORTHY PROPRIETOR, EPARI CHINNA MOORTHY AND SONS, BERHAMPUR, ORISSA versus STATE OF ORISSA — [1964] 7 S.C.R. 185
• FADDI versus THE STATE OF MADHYA PRADESH — [1964] 6 S.C.R. 312
• FATEH CHAND versus BALKLSHAN DAS — [1964] 1 S.C.R. 515
• FIRM AND ILLURI SUBBAYYA CHETTY AND SONS versus THE STATE OF ANDHRA PRADESH — [1964] 1 S.C.R. 752
• FIRM GIRDHAR MAL KAPUR CHAND versus FIRM DEV RAJ MADAN GOPAL — [1964] 1 S.C.R. 995
• FIRM SETH RADHA KISHAN (DECEASED) REPRESENTED BY HARI KISHAN AND OTHERS versus THE, ADMINISTRATOR, MUNICIPAL COMMITTEE, LUDHIANA — [1964] 2 S.C.R. 273
• G. S. BANSAL versus THE DELHI ADMINISTRATION — [1964] 2 S.C.R. 470
• G.M.TALANG AND OTHERS versus SHAW WALLACE AND CO. AND ANR — [1964] 7 S.C.R. 424
• G.S.RAMASWAMY & ORS. versus INSPECTOR-GENERAL OF POLICE, MYSORE — [1964] 6 S.C.R. 279
• GENERAL MANAGER, B. E. S. T. UNDERTAKING, BOMBAY versus MRS. AGNES — [1964] 3 S.C.R. 930
• GENERAL MANAGER, BHILAI STEEL PROJECT, BHILAI versus STEEL WORKERS UNION, BHOPAL AND ORS. — [1964] 5 S.C.R. 354
• GHANSHYAM DAS versus REGIONAL ASSISTANT COMMISSIONER OF SALES TAX, NAGPUR — [1964] 4 S.C.R. 436
• GILLANDERS ARBUTHNOT AND CO., LTD. versus THE COMMISSIONER OF INCOME-TAX, CALCUTTA — [1964] 8 S.C.R. 121
• GIRDHARILAL BANSIDHAR versus UNION OF INDIA — [1964] 7 S.C.R. 62
• GODAVARI SHAMRAO PARULEKAR versus STATE OF MAHARASHTRA AND OTHERS — [1964] 6 S.C.R. 446
• GOPAL NARAIN versus STATE OF UTTAR PRADESH & ANR. — [1964] 4 S.C.R. 869
• GREAVES COTTON AND CO. AND OTHERS versus THEIR WORKMEN — [1964] 5 S.C.R. 362
• GULRAJ SINGH versus MOTA SINGH — [1964] 7 S.C.R. 205
• GURAMMA BHRATAR CHANBASAPPA DESHMUKH AND ANOTHER versus MALAPPA — [1964] 4 S.C.R. 497
• GURBUX SINGH versus BHOORALAL — [1964] 7 S.C.R. 831
• GURDEV SINGH SIDHU versus STATE OF PUNJAB AND ANR. — [1964] 7 S.C.R. 587
• GURUGOBINDA BASU versus SANKARI PRASAD GHOSAL AND ORS. — [1964] 4 S.C.R. 311
• H. R. S. MURTHY versus COLLECTOR OF CHITTOOR AND ANOTHER — [1964] 6 S.C.R. 666
• H.H. THE MAHARANA SAHIB SHRI BHAGWAT SINGH BAHADUR OF UDAIPUR versus THE STATE OF RAJASTHAN AND OTHERS — [1964] 5 S.C.R. 1
• HARI CHARAN KURMI AND JOGIA HAJAM versus STATE OF BIHAR — [1964] 6 S.C.R. 623
• HARI NARAIN versus BADRI DAS — [1964] 2 S.C.R. 203
• HARIDAS DAS AND ANR. versus STATE OF WEST BENGAL AND ORS. — [1964] 7 S.C.R. 237
• HARINAGAR CANE FARM AND OTHERS versus STATE OF BIHAR AND OTHERS — [1964] 2 S.C.R. 458
• HAZARA SINGH GILL versus THE STATE OF PUNJAB — [1964] 4 S.C.R. 1
• HEMJRAJ KESHAVJI versus SHAH HARIDAS JETHABHAI — [1964] 2 S.C.R. 686
• HIRALAL PRABHUBHAI AND OTHERS versus NAGINDAS ATMARAM KHATRI — [1964] 6 S.C.R. 773
• HIRENDRA NATH GORAI AND SUBAL CHANDRA SHAW AND OTHERS versus SUDHIR CHANDRA GHOSH AND OTHERS — [1964] 6 S.C.R. 1001
• HOCHTIEF GAMMON versus INDUSTRIAL LRIBUNAL, BHUBANESHWAR, ORISSA AND ORS. — [1964] 7 S.C.R. 596
• HUKMA versus STATE OF RAJASTHAN — [1964] 4 S.C.R. 708
• HUKUMCHAND MILLS LID. versus THE STATE OF MADHYA BHARAT AND ANOTHER — [1964] 6 S.C.R. 857
• HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS LTD. ETC. versus STATE OF ANDHRA PRADESH AND ORS. — [1964] 7 S.C.R. 376
• IBRAHIM versus STATE OF RAJASTHAN — [1964] 7 S.C.R. 441
• IN RE. THE BILL TO AMEND S. 20 OF THB SEA CUSTOMS ACT, 1878, AND S. 3 OF THE CENTRAL EXCISES AND SALT ACT, 1944 versus VS. — [1964] 3 S.C.R. 787
• IN RE: LILY ISABEL THOMAS versus - — [1964] 6 S.C.R. 229
• IN THE MATTER OF P. AN ADVOCATE versus . — [1964] 1 S.C.R. 697
• INCOME-TAX OFFICER, A-WARD, SITAPUR versus MURLIDHAR BHAGWANDAS, LAKHIMPUR KHERI — [1964] 6 S.C.R. 411
• INCOME-TAX OFFICER, KOLAR AND ANOTHER versus SEGHU BUCHIAH SETTY — [1964] 7 S.C.R. 148
• INDO-CHINA STEAM NAVIGATION CO. LID. versus JASJIT SINGH, ADDITIONAL COLLECTOR OF CUSTOM & ORS. — [1964] 6 S.C.R. 594
• INNAMURI GOPALAN AND OIHERS versus STATE OF ANDHRA PRADESH AND ANR. — [1964] 2 S.C.R. 888
• ITTAVIRA MATHAI versus VARKEY VARKEY AND ANOTHER — [1964] 1 S.C.R. 495
• J. DALMIA versus COMMISSIONER OF INCOME-TAX, NEW DELHI — [1964] 7 S.C.R. 579
• J. K. COTTON SPINNING & WEAVING MILLS CO., LTD. versus BADRI MALI AND OTHERS — [1964] 3 S.C.R. 724
• J.C. SHAH JJ.) versus VASUDEV DHANJIBHAI MODY — [1964] 3 S.C.R. 480
• JABAR SINGH versus GENDA LAL — [1964] 6 S.C.R. 54
• JAGANNATHAM & BROS. versus SOWDAMBIGAI MOTOL\.S SERVICE — [1964] 3 S.C.R. 666
• JAGDEV SINGH SIDHANTI versus PRATAP SINGH DAULTA — [1964] 6 S.C.R. 750
• JAGDISH CHANDER GUPTA versus KAJARIA TRADERS (INDIA) LTD. — [1964] 8 S.C.R. 50
• JAGIR KAUR & ANOTHER versus JASWANT SINGH — [1964] 2 S.C.R. 73
• JAMUNA SINGH AND OTHERS versus BHADAI SAH — [1964] 5 S.C.R. 37
• JANAPAREDDY LATCHAN NAIDU versus JANAPAREDDY SANYASAMMA — [1964] 1 S.C.R. 920
• JANG SINGH versus BRIJLAL AND ORS. — [1964] 2 S.C.R. 145
• JAYANTILAL AMRIT LAL SHODHAN versus F.N. RANA AND OTHERS — [1964] 5 S.C.R. 294
• JIVARAJBHAI UJAMSHI SHETH AND OTHERS versus CHINTAMANRAO BALAJI AND OTHERS — [1964] 5 S.C.R. 480
• K JOSEPH AUGUSTHI AND TWO ORS. versus M. A. NARAYANAN, OFFICIAL LIQUIDATOR. PALAI CENTRAL BANK LTD . — [1964] 7 S.C.R. 137
• K. HUTCHI GOWDER versus RICHOBDAS FATHAIMULL AND COMPANY — [1964] 8 S.C.R. 306
• K. J. NATHAN versus S. V. MARUTY REDDY AND OTHERS — [1964] 6 S.C.R. 727
• K. KANKARATHNAMMA AND OTIIERS versus STATE OF ANDHRA PRADESH AND OTHERS — [1964] 6 S.C.R. 294
• K. M. SHANMUGAM versus THE S. R. V. S. (P) LTD. & ORS. — [1964] 1 S.C.R. 809
• K. NARASIMHIAH versus H. C. SINGRI GOWDA — [1964] 7 S.C.R. 618
• K. S. RAMAMURTHI-REDDIAR versus THE CHIEF COMMISSIONER, PONDICHERRY & ANR. — [1964] 1 S.C.R. 656
• K. V. NARAYANASWAMI IYER versus K. V. RAMAKRISHNA IYER AND ORS. — [1964] 7 S.C.R. 490
• K. VENKATARAMIAH versus A. SEETHARAMA REDDY & ORS. — [1964] 2 S.C.R. 35
• K.C.THOMAS, FIRST INCOME-TAX OFFICER, BOMBAY versus VASANT HIRALAL SHAH & ORS. — [1964] 6 S.C.R. 437
• K.S.RASHID & SONS AND ANOTHER versus COMMISSIONER OF INCOME-TAX, U.P. AND OTHERS — [1964] 6 S.C.R. 826
• KALWA DEVADATTAM AND TWO OTHERS versus THE UNION OF INDIA AND OTHERS — [1964] 3 S.C.R. 191
• KANAKARATHANAMMAL versus V. S. LOGANATHA MUDALIAR AND ANOTHER — [1964] 6 S.C.R. 1
• KANUMUKKALA KRISHNA MURTHY versus STATE OF ANDHRA PRADESH — [1964] 7 S.C.R. 410
• KARAM SINGH SOBTI & ANR. versus SHRI PRATAP CHAND & ANR. — [1964] 4 S.C.R. 647
• KARAMSHI JETHABHAI SOMAYY versus THE STATE OF BOMBAY — [1964] 6 S.C.R. 984
• KAUSHALYA RANI versus GOPAL SINGH — [1964] 4 S.C.R. 982
• KETTLEWELL BULLEN AND CO. versus COMMISSIONER OF INCOME-TAX, CALCUTTA — [1964] 8 S.C.R. 93
• KHARAK SINGH versus THE STATE OF U. P. & OTHERS — [1964] 1 S.C.R. 332
• KHARDAH CO. LTD. versus THEIR WORKMEN — [1964] 3 S.C.R. 506
• KHARKAN AND OTHERS versus THE STATE OF U.P. — [1964] 4 S.C.R. 673
• KHYERBARI TEA CO. LTD. &ANR. versus THE STATE OF ASSAM — [1964] 5 S.C.R. 975
• KIRPAL SINGH versus STATE OF U.P. — [1964] 3 S.C.R. 992
• KISHAN CHANDER versus STATE OF MADHYA PRADESH — [1964] 1 S.C.R. 765
• KRISHANLAL ISHWARLAL DESAI versus BAI VIJKOR AND OTHERS — [1964] 1 S.C.R. 553
• KRISHNA GOVIND PATIL versus STATE OF MAHARASHTRA — [1964] 1 S.C.R. 678
• KULTAR SINGH versus MUKHTIAR SINGH — [1964] 7 S.C.R. 790
• KUNJU KESAVAN versus M. M. PHILIP I. C. S. AND ORS. — [1964] 3 S.C.R. 634
• LABOUR COMMISSIONER, MADHYA PRADESH versus BURHANPUR TAPTI MILLS AND OTHERS — [1964] 7 S.C.R. 484
• LACHMAN UTAMCHAND KIRPALANI versus MEENA ALIAS MOTA — [1964] 4 S.C.R. 331
• LADLI PRASAD JAISWAL versus KARNAL DISTILLERY CO., LTD., & ORS. — [1964] 1 S.C.R. 270
• LAKKIREDDI CHINNA VENKATA REDDI versus LAKKIREDDI LAKSHMANA — [1964] 2 S.C.R. 172
• LAKSHMI ACHI AND OTHERS versus T.V.V. KAILASA THEVAR AND OTHERS — [1964] 2 S.C.R. 259
• LAKSHMI NARAIN versus FIRST ADDITIONAL DISTRICT :JUDGE, ALLAHABAD — [1964] 1 S.C.R. 362
• LALJI HARIDAS versus STATE OF MAHARASHTRA AND ANOTHER — [1964] 6 S.C.R. 700
• LAXMAN PURSHOTTAM PIMPUTKAR versus STATE OF BOMBAY AND OTHERS — [1964] 1 S.C.R. 200
• LAXMIDAS DAHYABHAI KABARWALA versus NANABHAI CHUNILAL KABARWALA AND ORS. — [1964] 2 S.C.R. 567
• LIFE INSURANCE CORPORATION LTD. versus COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN — [1964] 5 S.C.R. 880
• LIFE INSURANCE CORPORATION OF INDIA versus SUNIL KUMAR MUKHERJEE & ORS . — [1964] 5 S.C.R. 528
• LONDON RUBBER CO. LTD. versus DUREX PRODUCTS — [1964] 2 S.C.R. 211
• M. RAMAPPA versus GOVERNMENT OF ANDHRA PRADESH AND ANOTHER — [1964] 1 S.C.R. 671
• M. SELVARAJ DANIEL versus MANAGEMENT OF STATE BANK OF INDIA — [1964] 3 S.C.R. 275
• M/S. BENGAL BHATDEE COAL CO. versus SHRI RAM PRABESH SJNGH & ORS. — [1964] 1 S.C.R. 709
• M/S. BHIKUSE YAMASA KSHATRIYA (P) LTD., & ANR. versus UNION OF INDIA AND ANOTHER — [1964] 1 S.C.R. 860
• M/S. DALURAM PANNALAL MODI versus THE ASSISTANT COMMISSIONER OF SALES TAX ETC. — [1964] 2 S.C.R. 286
• M/S. KESORAM COTTQN MILLS LTD versus GANGADHAR AND OTHERS — [1964] 2 S.C.R. 809
• M/S. SITALI'UR SUGAR WORKS LTD. versus COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA — [1964] 3 S.C.R. 17
• MADAMANCHI RAMAPPA & ANR. versus MUTHALUR BOJJAPPA — [1964] 2 S.C.R. 673
• MAHENDRA MANILAL NANAVATI versus SUSHILA MAHENDRA NANAVATI — [1964] 7 S.C.R. 267
• MAJOR S. S. KHANNA versus BRIG. F.J. DILLON — [1964] 4 S.C.R. 409
• MAKHAN SINGH TARSIKKA versus THE STATE OF PUNJAB — [1964] 4 S.C.R. 932
• MAKHAN SINGH versus STATE OF PUNJAB — [1964] 4 S.C.R. 797
• MALAYALAM PLANTATIONS LTD. versus THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX — [1964] 7 S.C.R. 391
• MANAGEMENT OF BOMBAY CO. LTD. versus WORKMEN — [1964] 7 S.C.R. 477
• MANAGEMENT OF R.S. MADHORAM AND SONS AGENCIES (P) LTD. versus ITS WORKMEN — [1964] 5 S.C.R. 379
• MANGILAL versus SUGANCHAND RATHI — [1964] 5 S.C.R. 239
• MANIMALA DEVI versus INDU BALA DEBYA & ORS. — [1964] 5 S.C.R. 635
• MANINDRA LAND AND BUILDING versus BHUTNATH BANERJEE AND OTHERS — [1964] 3 S.C.R. 495
• MANIPUR ADMINISTRATION versus M. NILA CHANDRA SINGH — [1964] 5 S.C.R. 574
• MANIPUR ADMINISTRATION versus THOKCHOM, BIRA SINGH — [1964] 7 S.C.R. 123
• MARA AND OTHERS versus NIKKO AND OTHERS — [1964] 7 S.C.R. 430
• MASALTI versus STATE OF U. P — [1964] 8 S.C.R. 133
• MATHURI AND ORS. versus STATE OF PUNJAB — [1964] 5 S.C.R. 916
• MATIULLAH SHEIKH versus THE STATE OF WEST BENGAL — [1964] 6 S.C.R. 978
• MCLEOD AND COMPANY LTD. versus WORKMEN — [1964] 5 S.C.R. 568
• MD. QASIM LARRY, FACTORY MANAGER, SASA MUSA SUGAR WORKS versus MUHAMMAD SAMSUDDIN AND ANOTHER — [1964] 7 S.C.R. 419
• MEENGLAS TEA ESTATE versus ITS WORKMEN — [1964] 2 S.C.R. 165
• MEMON ABDUL KARIM HAJI TAYAB versus DEPUTY CUSTODIAN GENERAL, NEW DELHI AND OTHER — [1964] 6 S.C.R. 837
• MICHAEL GOLODETZ AND OTHERS versus SERAJUDDIN & COMPANY — [1964] 1 S.C.R. 19
• MIRZA RAJA SHRI PUSHAVATHI VIZIARAM GAJAPATHI RAJ MANNE SULTAN BAHADUR & ORS. versus SHRI PUSHAVATHI VISWESWAR GAJAPATHI RAJ & ORS. — [1964] 2 S.C.R. 403
• MOHAN SINGH versus BHANW ARLAL & OTHERS. — [1964] 5 S.C.R. 12
• MOHD. IKRAM HUSSAIN versus STATE OF U.P. & OTHERS — [1964] 5 S.C.R. 86
• MOTI RAM DEKA ETC. versus GENERAL MANAGER, N.E.F. RAILWAYS, MALIGAON, PANDU, ETC. — [1964] 5 S.C.R. 683
• MOTI SINGH AND ANOTHER versus STATE OF UTTAR PRADESH — [1964] 1 S.C.R. 688
• MRS. CHANDNEE WIDYA VATI MADDEN versus DR. C. L. KATIAL & OTHERS — [1964] 2 S.C.R. 495
• MRS. M. N. CLUBWALA AND ANR. versus FIDA HUSSAIN SAHEB AND ORS. — [1964] 6 S.C.R. 642
• MUNICIPAL COUNCIL PALAI versus T.]. JOSEPH AND OTHERS — [1964] 2 S.C.R. 87
• MUNNA LAL versus STATE OF UTTAR PRADESH — [1964] 3 S.C.R. 88
• MURARILAL versus DEV KARAN — [1964] 8 S.C.R. 239
• MURARKA RADHEY SHYAM RAM KUMAR versus ROOP SINGH RATHORE & OTHERS — [1964] 3 S.C.R. 573
• N. RAGHAVENDRA RAO versus DEPUTY COMMISSIONER, SOUTH KANARA, MANGALORE — [1964] 7 S.C.R. 549
• N.A. MALBARI AND BROS. versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1964] 5 S.C.R. 560
• N.VAJRAPANI NAIDU AND ANOTHER versus THE NEW THEATRE CARNATIC TALKIES LTD., COIMBATORE — [1964] 6 S.C.R. 1015
• NAGRAJ versus STATE OF MYSORE — [1964] 3 S.C.R. 671
• NANDESHWAR PRASAD AND ANOTHER versus THE STATE OF U. P. AND OTHERS — [1964] 3 S.C.R. 425
• NAROTIAM KISHORE DEV VARMA AND ORS. versus UNION OF INDIA AND ANOTHER — [1964] 7 S.C.R. 55
• NAROTTAMDAS versus STATE OF MADHYA PRADESH — [1964] 7 S.C.R. 820
• NATIONAL INSURANCE CO. LTD. versus LIFE INSURANCE CORPORATION OF INDIA — [1964] 2 S.C.R. 182
• NAUNIHAL KISHAN AND OTHERS versus R. S. CH. PRATAP SINGH AND ANOTHER — [1964] 2 S.C.R. 293
• NEHRU MOTOR TRANSPORT CO-OPERATIVE SOCIETY LTD. AND OTHERS versus THE STATE OF RAJASTHAN AND OTHERS — [1964] 1 S.C.R. 220
• NEW ASIATIC INSURANCE CO. LTD versus PESSUMAL DHANAMAL ASWANI AND ORS. — [1964] 7 S.C.R. 867
• NEW CENTRAL JUTE MILLS CO. LTD. AND ORS. versus THE STATE OF WEST BENGAL AND ORS. — [1964] 1 S.C.R. 535
• NIHAL SINGH AND ORS. versus STATE OF PUNJAB — [1964] 4 S.C.R. 5
• NOOR KHAN versus ST ATE OF RAJASTHAN — [1964] 4 S.C.R. 521
• OM PRAKASH GUPTA versus RATTAN SINGH AND ANOTHER — [1964] 1 S.C.R. 259
• OMMISSIONER OF INCOME-TAX, U.P., LUCKNOW versus KANPUR COAL SYNDICATE — [1964] 8 S.C.R. 85
• ORIENTAL BANK OF COMMERCE LTD. versus SHRI HARCHARAN DAS LOOMBA — [1964] 2 S.C.R. 231
• OUSEPH POULO AND THREE OTHERS versus CATHOLIC UNION BANK LTD. AND ORS. — [1964] 7 S.C.R. 745
• P. C. WADHWA versus UNION OF INDIA & ANR. — [1964] 4 S.C.R. 598
• P. H. KALY ANI versus M/S. AIR FRANCE CALCUTTA — [1964] 2 S.C.R. 104
• P. J. RATNAM versus D. KANIKARAM AND OTHERS — [1964] 3 S.C.R. 1
• P. V. GODBOLE versus JAGANNATH FAKIRCHAND — [1964] 1 S.C.R. 130
• PANDIT UKHA KOLHE versus THE STATE OF MAHARASHTRA — [1964] 1 S.C.R. 926
• PANNALAL versus STATE OF BOMBAY AND ORS. — [1964] 1 S.C.R. 980
• PATEL GORDHANDAS HARGOVINDAS versus MUNICIPAL COMMISSIONER, AHMEDABAD — [1964] 2 S.C.R. 608
• PENTAPATI CHINNA VENKANNA & ORS. versus PENTAPATI BENGARARAJU & ORS. — [1964] 6 S.C.R. 251
• PENU BALAKRISHNA IYER AND ORS versus SRI ARIYM. RAMASW AMI IYER AND ORS. — [1964] 7 S.C.R. 49
• PHILIP JOHN PLASKET THOMAS versus COMMISSIONER OF INCOME TAX CALCUTT A — [1964] 2 S.C.R. 480
• PODAR PLASTICS(P) LTD versus ITS WORKMEN — [1964] 6 S.C.R. 15
• POONA CITY MUNICIPAL CORPORATION versus DATTATRAYA NAGESH DEODHER — [1964] 8 S.C.R. 178
• PRABITRA KUMAR BANNERJI versus THE STATE OF WEST BENGAL — [1964] 5 S.C.R. 45
• PRATIVA BOSE versus KUMAR RUPENDRA DEB RAIKAT & ORS. — [1964] 4 S.C.R. 69
• PULAVARTHI VENKATA SUBBA RAO AND ORS. versus VALLURI JAGANNADHA RAO & ORS. — [1964] 2 S.C.R. 310
• R. ABDUL QUADER AND CO. versus SALES TAX OFFICER, HYDERABAD — [1964] 6 S.C.R. 867
• R. CIDTRALEKHA & ANR. versus STATE OF MYSORE & ORS. — [1964] 6 S.C.R. 368
• R. P. KAPUR versus PRATAP SINGH KAIRON & OTHERS — [1964] 4 S.C.R. 204
• R. P. KAPUR versus PRATAP SINGH KAIRON AND OTHERS — [1964] 4 S.C.R. 224
• R. RATILAL & CO. versus NATIONAL SECURITY ASSURANCE CO. LTD. — [1964] 5 S.C.R. 1047
• R.L.ARORA versus STATE OF UTTAR PRADESH AND OTHER — [1964] 6 S.C.R. 784
• R.P. KAPUR versus UNION OF INDIA AND ANR. — [1964] 5 S.C.R. 431
• RADHEY SHYAM SHARMA versus THE POST MASTER GENERAL CENTRAL CIRCLE NAGPUR — [1964] 7 S.C.R. 403
• RAFIQUENNESSA versus LAL BAHADUR CHETRI (DEAD) THROUGH ITS REPRESENTATIVES AND OTHERS — [1964] 6 S.C.R. 876
• RAGHUNATH KESHAVA KHARKAR versus GANESH AND OTHERS — [1964] 3 S.C.R. 520
• RAI RAMKRISHNA & OTHERS versus THE STATE OF BIHAR — [1964] 1 S.C.R. 897
• RAICHAND AMULAKH SHAH versus UNION OF INDIA — [1964] 5 S.C.R. 148
• RAIZADA TQPANDAS & ANR versus M/S. GORAKHRAM GOKALCHAND — [1964] 3 S.C.R. 214
• RAJ KISHORE TEWARI versus GOVINDARAM BHANSALI — [1964] 5 S.C.R. 121
• RAJA BIRAKISHORE versus THE STATE OF ORISSA — [1964] 7 S.C.R. 32
• RAJA RAM JAISWAL versus STATE OF BIHAR — [1964] 2 S.C.R. 752
• RAJA RAMESWARA RAO versus COMMISSIONER OF INCOME-TAX, HYDERABAD — [1964] 2 S.C.R. 847
• RAJKUMAR NARSINGH PRATAP SINGH DEO versus STATE OF ORISSA AND ANR. — [1964] 7 S.C.R. 112
• RAM BILAS SINGH & ORS. versus THE STATE OF BIHAR — [1964] 1 S.C.R. 775
• RAM RAN BIJAI SINGH AND OTHERS versus BEHARI SINGH ALIAS BAGANDHA SINGH — [1964] 3 S.C.R. 363
• RAM SARUP versus UNION OF LNDIA AND ANOTHER — [1964] 5 S.C.R. 931
• RAM SEWAK YADAV versus HUSSAIN KAMIL KIDWAI & ORS. — [1964] 6 S.C.R. 238
• RAM SHARAN versus THE DEPUTY INSPECTOR GENERAL OF POLICE. AJMER RANGE AND OTHERS — [1964] 7 S.C.R. 228
• RAMACHANDRA NARASIMHA KULKARNI versus STATE OF MYSORE — [1964] 7 S.C.R. 606
• RAMACHANDRA SHENOY AND ANOTHER. versus MRS. HILDA BRITE AND OTHERS — [1964] 2 S.C.R. 722
• RAMCHANDRA RAMBUX versus CHAMPABAI AND OTHERS — [1964] 6 S.C.R. 814
• RAMESHWAR PRASAD AND OTHERS versus M/S. SHYAM BEHARILAL JAGANNATH AND OTHERS — [1964] 3 S.C.R. 549
• RAMESHWAR SHAW versus DISTRICT MAGISTRATE, BURDWAN & ANR. — [1964] 4 S.C.R. 921
• RAMNARAYAN MOR AND ANOTHER versus STATE OF MAHARASHTRA — [1964] 5 S.C.R. 1064
• RAMNIKAL PITAMBARDAS MEHTA versus INDRADAMAN AMRATLAL SHETH — [1964] 8 S.C.R. 1
• RANENDRA CHANDRA BANERJEE versus UNION OF INDIA — [1964] 2 S.C.R. 135
• RANI RATNA PROVA DEVI RANI SAHEBA OF DHENKENAL versus STATE OF ORISSA AND ANOTHER — [1964] 6 S.C.R. 301
• RATTAN LAL versus STATE OF PUNJAB — [1964] 7 S.C.R. 676
• RUP CHAND GUPTA versus RAGHUVANSHI PRIVATE LIMITED & ANR. — [1964] 7 S.C.R. 760
• S. C. PRASHAR, INCOME-TAX OFFICER, MARKET WARD, BOMBAY AND ANOTHER versus VASANTSEN DWARKADAS AND OTHERS — [1964] 1 S.C.R. 29
• S. PRATAP SINGH versus THE STATE OF PUNJAB — [1964] 4 S.C.R. 733
• S. R. TEWARI versus DISTRICT BOARD AGRA AND ANOTHER — [1964] 3 S.C.R. 55
• S.M.KARIM versus MST. BIBI SAKINA — [1964] 6 S.C.R. 780
• S.MT. KAMALA DEVI versus SETH TAKHATMAL AND ANOTHER — [1964] 2 S.C.R. 152
• S.S.GADGIL, INCOME-TAX OFFICER, BOMBAY versus LAL AND COMPANY — [1964] 8 S.C.R. 72
• SAIT NAGJEE PURUSHOTHAM AND CO. versus COMMISSIONER OF INCOME-TAX, MADRAS — [1964] 6 S.C.R. 91
• SAJJAN SINGH versus THE STATE OF PUNJAB — [1964] 4 S.C.R. 630
• SANT RAM AND ORS. versus LABH SINGH AND ORS. — [1964] 7 S.C.R. 756
• SARDAR SARDUL SINGH CAVEESHAR versus STATE OF MAHARASHTRA — [1964] 2 S.C.R. 378
• SEKENDAR SHEIKH AND ANOTHER versus STTE OF WEST BENGAL — [1964] 1 S.C.R. 852
• SHANKAR NARAYAN RANADE versus UNION OF INDIA — [1964] 1 S.C.R. 885
• SHANKARLAL AGGARWAL AND ORS versus SHANKARLAL PODDAR AND ORS. — [1964] 1 S.C.R. 717
• SHIV PRASAD CHUNILAL JAIN versus THE STATE OF MAHARASHTRA — [1964] 6 S.C.R. 920
• SHRANAPPA MUTYAPPA HALKE versus ST A TE OF MAHARASHTRA — [1964] 4 S.C.R. 589
• SHREE BAJRANG JUTE MILLS LTD. versus STATE OF ANDHRA PRADESH — [1964] 6 S.C.R. 691
• SHRI DURGA PRASAD & ANOTHER versus THE BANARAS BANK LIMITED — [1964] 1 S.C.R. 475
• SHRI MITHOO SHAHANI AND ORS. versus UNION OF INDIA AND ORS. — [1964] 7 S.C.R. 103
• SHYAM BEHARI AND 0THERS versus STATE OF MADHYA PRADESH AND OTHERS — [1964] 6 S.C.R. 636
• SHYAMLAL versus STATE OF UTTAR PRADESH — [1964] 2 S.C.R. 61
• SILLA CHANDRA SEKHARAM versus RAMCHANDRA SAHU — [1964] 7 S.C.R. 858
• SMT. KAUSHALYA DEVI versus SHRI MOOL RAJ AND OTHERS — [1964] 4 S.C.R. 884
• SMT. SANTA SLLA DEVI AND ANOTHER versus DHIRENDRA NATH SEN AND OTHERS — [1964] 3 S.C.R. 410
• SMT. SRILEKHA BANERJEE AND OTHERS versus COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA — [1964] 2 S.C.R. 552
• SOCIETE DE TRACTION ET D'ELECTRICITE SOCIETE ANONYME versus KAMANI ENGINEERING COMPANY LTD. — [1964] 3 S.C.R. 116
• SOM CHAND SANGHVI versus BIBHUTI BHUSAN CHAKRAVARTY — [1964] 6 S.C.R. 275
• SOUTH INDIAN BANK LTD. versus A.R.CHACKO — [1964] 5 S.C.R. 625
• SREE MOHAN CHOWDHURY versus THE CHIEF COMMISSIONER, UNION TERRITORY OF TRIPURA — [1964] 3 S.C.R. 442
• SRI ATHMANATHASWAMI DEVASTHANAM versus K. GOPALASWAMI AIYANGAR — [1964] 3 S.C.R. 763
• SRI GOPAL JALAN & COMPANY versus CALCUTTA STOCK EXCHANGE ASSOCIATION LTD. — [1964] 3 S.C.R. 698
• SRI JAGADGURU KARI BASAVA RAJENDRASWAMI OF GAVIMUTT versus COMMISSIONER OF HINDU RELIGIOUS CHARITABLE ENDOWMENTS, HYDERABAD — [1964] 8 S.C.R. 252
• SRI RAMA VILAS SERVICE (P) LTD. versus C. CHANDRASEKARAN & ORS — [1964] 5 S.C.R. 869
• SRI VENKATA SEETARAMANJANEYA RICE AND OIL MILLS AND ORS. versus STATE OF ANDHRA PRADESH ETC — [1964] 7 S.C.R. 456
• STATE OF U.P. versus COL. SUJAN SINGH AND ORS. — [1964] 7 S.C.R. 734
• STATE BANK OF BIKANER versus BALAI CHANDER SEN — [1964] 4 S.C.R. 403
• STATE BANK OF INDIA versus M. SELVARAJ DANIEL — [1964] 3 S.C.R. 280
• STATE BANK OF INDIA versus NANAK CHAND JAIN — [1964] 5 S.C.R. 621
• STATE OF ANDHRA PRADESH versus ABDUL BAKHI AND BROS. — [1964] 7 S.C.R. 664
• STATE OF ANDHRA PRADESH versus CHEEMALAPATI GANESWARA RAO & ANR. — [1964] 3 S.C.R. 297
• STATE OF ANDHRA PRADESH versus GUNDUGOLA VENKATA SURYANARAYANA GARU — [1964] 4 S.C.R. 945
• STATE OF ANDHRA PRADESH versus S. SREE RAMA RAO — [1964] 3 S.C.R. 25
• STATE OF ASSAM & ANOTHER versus BIMAL KUMAR PANDIT — [1964] 2 S.C.R. 1
• STATE OF BHOPAL AND ORS. versus CHAMPALAL AND ORS. — [1964] 6 S.C.R. 35
• STATE OF BIHAR AND ANOTHER versus KUNDAN SINGH AND ANOTHER — [1964] 3 S.C.R. 382
• STATE OF GUJARAT versus JETHALAL CHELABHAI PATEL — [1964] 5 S.C.R. 801
• STATE OF GUJARAT versus KANSARA MANILAL BHIKHALAL — [1964] 7 S.C.R. 656
• STATE OF GUJARAT versus VORA FIDDALI BADRUDDIN MITHIBARWALA — [1964] 6 S.C.R. 461
• STATE OF MADHYA PRADESH & ORS. versus SETH BALKISHAN NATHANI & ORS. — [1964] 1 S.C.R. 793
• STATE OF MADHYA PRADESH AND ORS. versus SIRAJUDDIN KHAN — [1964] 7 S.C.R. 838
• STATE OF MADHYA PRADESH versus BHAILAL BHAI & ORS. — [1964] 6 S.C.R. 261
• STATE OF MADHYA PRADESH versus BHOPAL SUGAR INDUSTRIES LTD. — [1964] 6 S.C.R. 846
• STATE OF MADRAS versus C. J. COELHO — [1964] 8 S.C.R. 60
• STATE OF MADRAS versus D. NAMASIVAYA MUDALIAR AND OTHERS — [1964] 6 S.C.R. 936
• STATE OF MAHARASHTRA versus JAGATSING CHARANSINGH AND ANR. — [1964] 4 S.C.R. 299
• STATE OF MAHARASHTRA versus MISHRI LAL TARACHAND LODHA AND OTHERS — [1964] 5 S.C.R. 230
• STATE OF MYSORE versus K. MANCHE GOWDA — [1964] 4 S.C.R. 540
• STATE OF MYSORE versus M. H. BELLARY — [1964] 7 S.C.R. 471
• STATE OF ORISSA versus M.A. TULLOCH AND CO. — [1964] 4 S.C.R. 461
• STATE OF ORISSA versus M.A. TULLOCH AND CO. — [1964] 7 S.C.R. 816
• STATE OF PUNJAB & ANOTHER versus BRITISH INDIA CORPORATION LTD. — [1964] 2 S.C.R. 114
• STATE OF PUNJAB versus JAGDIP SINGH & ORS. — [1964] 4 S.C.R. 964
• STATE OF PUNJAB versus MODERN CULTIVATORS, LADWA — [1964] 8 S.C.R. 273
• STATE OF PUNJAB versus MST. QAISAR BEGUM AND ANR. — [1964] 1 S.C.R. 971
• STATE OF PUNJAB versus OKARA GRAIN BUYERS SYNDICATE LTD. AND ORS. — [1964] 5 S.C.R. 387
• STATE OF RAJASTHAN AND ANR versus SRIPAL JAIN — [1964] 1 S.C.R. 742
• STATE OF RAJASTHAN versus MUKANCHAND AND OTHERS — [1964] 6 S.C.R. 903
• STATE OF RAJASTHAN versus SHYAM LAL — [1964] 7 S.C.R. 174
• STATE OF UTIAR PRADESH versus SABIR ALI AND ANR. — [1964] 7 S.C.R. 435
• STATE OF UTTAR PRADESH AND ANR. versus AUDH NARAIN SINGH AND ANR. — [1964] 7 S.C.R. 89
• STATE OF UTTAR PRADESH versus JOGENDRA SINGH — [1964] 2 S.C.R. 197
• STATE OF UTTAR PRADESH versus KARTAR SINGH — [1964] 6 S.C.R. 679
• STATE OF UTTAR PRADESH versus SINGHARA SINGH AND OTHERS — [1964] 4 S.C.R. 485
• STATE OF WEST BENGAL versus UNION OF INDIA — [1964] 1 S.C.R. 371
• STATE. BY NILRATAN SIRCAR, ENFORCEMENT versus LAF91HMI NARAIN RAM NIWAS — [1964] 7 S.C.R. 724
• SUBE SINGH & ANR. versus KANHAYA AND OTHERS — [1964] 2 S.C.R. 899
• SUBODH GOPAL BOSE versus AJIT KUMAR HALDAR AND OTHERS — [1964] 3 S.C.R. 590
• SULTAN BROTHERS (P) LTD. versus COMMISSIONER OF INCOME-TAX — [1964] 5 S.C.R. 807
• SUNIL KUMAR PAUL versus STATE OF WEST BENGAL — [1964] 7 S.C.R. 70
• SUR ENAMEL AND STAMPING WORKS (P) LTD. versus THEIR WORKMEN — [1964] 3 S.C.R. 616
• SURAJ RATAN THIRANI & ORS. versus THE AZAMABAD TEA CO. & ORS. — [1964] 6 S.C.R. 192
• SYED YAKOOB versus K.S. RADHAKRISHNAN & OTHERS — [1964] 5 S.C.R. 64
• T. DEVADASAN versus THE UNION OF INDIA AND ANOTHER — [1964] 4 S.C.R. 680
• T. P. DAVER versus LODGE VICTORIA NO. 363, S. C. BELGAUM — [1964] 1 S.C.R. 1
• T. PREM SAGAR versus THE STANDARD VACUUM OIL COMPANY MADRAS AND OTHERS — [1964] 5 S.C.R. 1030
• TATA ENGINEERING AND LOCOMOTIVE CO. LTD. versus STATE OF BIHAR AND OTHERS — [1964] 6 S.C.R. 885
• TATA OIL MILLS CO. LTD. versus ITS WORKMEN — [1964] 7 S.C.R. 555
• THANSINGH NATHMAL AND ORS. versus A.MAZID, SUPERINTENDENT OF TAXES — [1964] 6 S.C.R. 654
• THE AKOLA ELECTRIC SUPPLY CO. versus J. N. JARARE & ORS. — [1964] 2 S.C.R. 513
• THE AMALGAMATED ELECTRICITY CO. LTD. versus N.S. BHATHENA AND ANOTHER — [1964] 7 S.C.R. 503
• THE ASSOCIATED INDUSTRIES (P) LTD. versus THE REGIONAL PROVIDENT FUND COMMISSIONER, KERALA TRIVANDRUM — [1964] 2 S.C.R. 905
• THE BIHARI MILLS AND ANOTHER versus THE AHMEDABAD MUNICIPAL CORPORATION — [1964] 2 S.C.R. 915
• THE BUCKINGHAM AND CARNATIC CO. LTD. versus VENKATIAH AND ANR. — [1964] 4 S.C.R. 265
• THE CANARA BANK LTD. versus ANANT NARAYAN SURKUND AND OTHERS — [1964] 3 S.C.R. 256
• THE CENTRAL BANK OF INDIA LTD. versus P. S. RAJAGOPALAN ETC. — [1964] 3 S.C.R. 140
• THE COLLECTOR OF SOUTH SATARA & ANR. versus LAXMAN MAHADEV DESHPANDE & ORS. — [1964] 2 S.C.R. 48
• THE COMMISSIONER OF INCOME TAX, MADRAS versus A. GAJAPATHY NAIDU — [1964] 7 S.C.R. 767
• THE COMMISSIONER OF INCOME-TAX BOMBAY versus E. D. SHEPPARD — [1964] 1 S.C.R. 163
• THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, NAGPUR versus SWADESHI COTTON AND FLOUR MILLS — [1964] 7 S.C.R. 810
• THE COMMISSIONER OF INCOME-TAX, MADRAS. versus A. KRISHNASWAMI MUDALIAR AND OTHERS — [1964] 7 S.C.R. 776
• THE GENERAL ASSURANCE SOCIETY LTD. versus THE LIFE INSURANCE CORPORATION OF INDIA — [1964] 5 S.C.R. 125
• THE HINDUSTAN TIMES LTD., NEW DELHI versus THEIR WORKMEN VICE VERSA — [1964] 1 S.C.R. 234
• THE MAHALAXMI MILLS LTD. versus THE COMMISSIONER OF INCOME-TAX, BOMBAY — [1964] 5 S.C.R. 216
• THE MANAGEMENT OF EXPRESS NEWSPAPERS LTD. versus B. SOMAYAJULU AND OTHERS — [1964] 3 S.C.R. 100
• THE MOTOR TRANSPORT CONTROLLER. MAHA RASHTRA STATE, BOMBAY AND OTHERS versus PROVINCIAL RASHTRIYA MOTOR KAMGAR UNION, NAGPUR AND ORS — [1964] 7 S.C.R. 639
• THE NEW JAHANGIR VAKIL MILLS CO., LTD. BHAVNAGAR versus THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH & SAURASHTRA, AHMEDABAD — [1964] 2 S.C.R. 971
• THE NEW MARINE COAL CO. (BENGAL) PRIVATE LTD. versus UNION OF INDIA — [1964] 2 S.C.R. 859
• THE PROVINCIAL GOVERNMENT OF MADRAS versus J. S. BASAPPA — [1964] 5 S.C.R. 517
• THE SIRSILK LTD. AND OTHERS versus GOVERNMENT OF ANDHRA PRADESH & ANOTHER — [1964] 2 S.C.R. 448
• THE SOUTH INDIA CORPORATION(P) LTD. versus THE SECRETARY, BOARD OF REVENUE, TRIVANDRUM & ANR. — [1964] 4 S.C.R. 280
• THE STATE OF ANDHRA PRADESH versus N. VENUGOPAL AND OTHERS — [1964] 3 S.C.R. 742
• THE STATE OF ORISSA versus DABAKI DEVI AND OTHERS — [1964] 5 S.C.R. 253
• THE STATE OF PUNJAB versus S. RATTAN SINGH — [1964] 5 S.C.R. 1098
• THE STATE OF RAJASTHAN versus RAM SARAN — [1964] 2 S.C.R. 982
• THE STATE OF UTTAR PRADESH versus MOHAMMAD NAIM — [1964] 2 S.C.R. 363
• THE STATE OF UTTAR PRADESH versus BHAGWANT KISHORE JOSHI — [1964] 3 S.C.R. 71
• THE STATE OF UTTAR PRADESH versus KAUSHALIYA AND OTHERS — [1964] 4 S.C.R. 1002
• THE STATE TRADING CORPORATION OF INDIA LTD. & OTHERS versus THE COMMERCIAL TAX OFFICER, VISAKHA- PATNAM AND OTHERS — [1964] 4 S.C.R. 99
• THE TATA OIL MILLS CO., LTD. versus WORKMEN & ANR. — [1964] 2 S.C.R. 125
• THE TOWN MUNICIPAL COMMITTEE, AMRAVATI versus RAMCHANDRA VASUDEO CHIMOTE AND ANOTHER — [1964] 6 S.C.R. 947
• THE UNIVERSITY OF MYSORE AND ANR. versus C. D. GOVINDA RAO AND ANR. — [1964] 4 S.C.R. 575
• THUNGABHADRA INDUSTRIES LTD. versus THE GOVERNMENT OF ANDHRA PRADESH — [1964] 5 S.C.R. 174
• TILKAYAT SHRI GOVINDLALJI MAHARAJ versus THE STATE OF RAJASTHAN AND OTHERS — [1964] 1 S.C.R. 561
• UNION OF INDIA versus MADDALA THATHIAH — [1964] 3 S.C.R. 774
• UNION OF INDIA AND ANOTHER versus LADU LAL JAIN — [1964] 3 S.C.R. 624
• UNION OF INDIA AND OTHERS versus GWALIOR RAYON SILK MANUFACTURING (WEAVING) CO. LTD. AND ANOTHER — [1964] 7 S.C.R. 892
• UNION OF INDIA versus A. L. RALLIA RAM — [1964] 3 S.C.R. 164
• UNION OF INDIA versus ABDUL JALIL AND ORS. — [1964] 8 S.C.R. 158
• UNION OF INDIA versus BIRLA COTTON SPINNING & WEAVING MILLS LTD. — [1964] 2 S.C.R. 599
• UNION OF INDIA versus H.C. GOEL — [1964] 4 S.C.R. 718
• UNION OF INDIA versus RAM CHARAN & OTHERS — [1964] 3 S.C.R. 467
• UNIVERSITY OF DELHI & ANR. versus RAM NATH — [1964] 2 S.C.R. 703
• V. D. TALWAR (DEAD) AND AFTER HIM HIS HEIRS versus THE COMMISSIONER OF INCOME- TAX, BIHAR — [1964] 2 S.C.R. 519
• V.N.VASUDEVA versus SETH KIRORIMAL LUHARIWALA — [1964] 6 S.C.R. 181
• V.R. SADAGOPA NAIDU versus BAKTHAVATSALAM & ANR. — [1964] 5 S.C.R. 911
• VALIA PEEDIKAKKANDI KUTHEESSA UMMA AND OTHERS versus PATHAKKALAN NARAVANATH KUMHAMU AND OTHERS — [1964] 4 S.C.R. 549
• VALJIBHAI MULJIBHAI SONEJI AND ANOTHER versus THE STATE OF BOMBAY {NOW GUJARAT) AND OTHERS — [1964] 3 S.C.R. 686
• VARADA BHAVANARAYANA RAO versus STATE OF ANDHRA PRADESH & ORS. — [1964] 2 S.C.R. 501
• VASUDEV GOPALKRISHNA TAMWEKAR versus THE BOARD OF LIQUIDATORS HAPPY HOME CO-OPERATIVE HOUSING SOCIETY — [1964] 3 S.C.R. 964
• VASUMATIBEN GAURISHANKAR BHATT versus NAVAIRAM MANCHHARAM VORA AND ORS. — [1964] 4 S.C.R. 324
• VIDYACHARAN SHUKLA versus KHUBCHAND BAGHEL AND OTHERS — [1964] 6 S.C.R. 129
• VORA ABBASBHAL ALIMAHOMED versus HAJI GULAMNABI HAJI SAFIBHAJ — [1964] 5 S.C.R. 157
• VRAJLAL MANILAL & CO. versus UNION OF INDIA AND ANR. — [1964] 7 S.C.R. 97
• VRIDDHACHALAM PILLAI versus CHALDEAN SYRIAN BANK LTD., ANOTHER — [1964] 5 S.C.R. 647
• WESTERN INDIA MATCH CO. LTD. versus THEIR WORKMEN — [1964] 3 S.C.R. 560
• WORKMEN OF BALMER LAWRJE AND CO. versus BALMER LAWRIE AND CO. — [1964] 5 S.C.R. 344
• WORKMEN OF DEWAN TEA ESTATE AND ORS. versus THE MANAGEMENT — [1964] 5 S.C.R. 548
• WORKMEN OF JOINT STEAMER COMPANIES versus JOINT STEAMER COMPANIES — [1964] 3 S.C.R. 456
• WORKMEN OF SUBONG TEA ESTATE versus THE OUTGOING MANAGEMENT OF SUBONG TEA ESTATE & ANOTHER — [1964] 5 S.C.R. 602