Supreme Court of India — 1952

69 reported judgments.

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ADAMJI UMAR DALAL versus THE STATE OF BOMBAY — [1952] 1 S.C.R. 172
AMJAD KHAN versus THE STATE — [1952] 1 S.C.R. 567
ANNAGOUDA NATHGOUDA PATIL versus COURT OF WARDS AND ANOTHER — [1952] 1 S.C.R. 208
BATHINA RAMAKRISHNA REDDY versus THE STATE OF MADRAS. — [1952] 1 S.C.R. 425
BHAGAT SINGH versus THE STATE — [1952] 1 S.C.R. 371
BHAGW AN SINGH versus THE STATE OF PUNJAB — [1952] 1 S.C.R. 812
BHIM SEN FOR R. S. MALIK MATHRA DAS versus THE STATE OF PUNJAB — [1952] 1 S.C.R. 18
BIJJOY CHAID POTRA versus THE STATE — [1952] 1 S.C.R. 202
CHINNATHAYI ALIAS VEERALAKSHMI versus KULASEKARA PANDIYA NAICKER AND ANOTHER — [1952] 1 S.C.R. 241
COLLECTOR OF BOMBAY versus MUNICIPAL CORPORATION OF THE CITY OF BOMBAY AND OTHERS — [1952] 1 S.C.R. 43
COMMISSIONER OF EXCESS PROFIT TAX BOMBAY CITY versus SRI LAKSHMI SILK MILLS LTD. — [1952] 1 S.C.R. 1
COMMISSIONER OF INCOME TAX, BOMBAY versus FINLAY MILLS LTD. — [1952] 1 S.C.R. 11
COMMISSIONER OF POLICE, BOMBAY versus GORDHANDAS BHANJI — [1952] 1 S.C.R. 135
D. K. NABHIRAJIAH versus THE STATE OF MYSORE AND OTHERS. — [1952] 1 S.C.R. 744
DATTATREYA MORESHWAR PANGARKAR versus THE STATE OF BOMBAY AND OTHERS — [1952] 1 S.C.R. 612
DHIYAN SINGH AND ANOTHER versus JUGAL KISHORE AND ANOTHER — [1952] 1 S.C.R. 478
EBRAHIM ABOOBAKAR AND ANOTHER versus CUSTODIAN GENERAL OF EVACUEE PROPERTY. — [1952] 1 S.C.R. 696
GANGA SARAN versus RAM CHARAN RAM GOPAL — [1952] 1 S.C.R. 36
GUR NARAIN DAS AND ANOTHER versus GUR TAHAL DAS AND OTHERS — [1952] 1 S.C.R. 869
GURBACHAN SINGH versus THE STATE OF BOMBAY AND ANOTHER — [1952] 1 S.C.R. 737
HANUMANT versus THE STATE OF MADHYA PRADESH — [1952] 1 S.C.R. 1091
HARLA versus THE STATE OF RAJASTHAN — [1952] 1 S.C.R. 110
JOSHI GIRJADHARJI AND ANOTHER versus LACHMANJI PANTH AND OTHERS. — [1952] 1 S.C.R. 645
JOYLAL AGARWALA versus THE STATE — [1952] 1 S.C.R. 127
KASHINATH BHASKAR DATAR versus BHASKAR VISHWESHWAR KARVE — [1952] 1 S.C.R. 491
KASHMIRA SINGH versus STATE OF MADHYA PRADESH — [1952] 1 S.C.R. 526
KATHI RANING RAWAT versus THE STATE OF SAURASHTRA — [1952] 1 S.C.R. 435
KIDAR LALL SEAL AND ANOTHER versus HARI LALL SEAL — [1952] 1 S.C.R. 179
LACHMAN SINGH AND OTHERS versus THE STATE — [1952] 1 S.C.R. 839
LACHMANDAS KEW ALRAM AHUJA AND ANOTHER versus THE STATE OF BOMBAY — [1952] 1 S.C.R. 710
MAHABIR GOPE AND OTHERS versus HARBANS NARAIN SINGH AND OTHERS. — [1952] 1 S.C.R. 775
MAHANT PRAGDASJI GURU BHAGW ANDASJI versus PATEL ISHWARLALBHAI NARSIBHAI AND OTHERS — [1952] 1 S.C.R. 513
MAKHAN SINGH TARSIKKA versus THE STATE OF PUNJAB — [1952] 1 S.C.R. 368
MOHAMMAD YASIN versus THE TOWN AREA COMMITTEE, JALALABAD AND ANOTHER — [1952] 1 S.C.R. 572
MOHD. AMIN AND OTHERS versus VAKIL AHMED AND OTHERS. — [1952] 1 S.C.R. 1133
MUSAMMAT PHOOL KUER versus MUSAMMAT PEM KUER AND ANOTHER — [1952] 1 S.C.R. 793
N. P. PONNUSWAMI versus RETURNING OFFICER, NAMAKKAL CONSTITUENCY AND OTHERS — [1952] 1 S.C.R. 218
NAR HARI SASTRI AND OTHERS versus SHRI BADRINATH TEMPLE COMMITTEE — [1952] 1 S.C.R. 849
NARANJAN SINGH NATHAWAN versus THE STATE OF PUNJAB — [1952] 1 S.C.R. 395
P. D. SHAMDASANI versus CENTRAL BANK OF INDIA LTD. — [1952] 1 S.C.R. 391
PANNALAL AND ANOTHER versus MST. NARAINI AND OTHERS. — [1952] 1 S.C.R. 544
PARRY & CO. LTD. versus COMMERCIAL EMPLOYEES ASSOCIATION, MADRAS — [1952] 1 S.C.R. 519
RAJA BHUPENDRA NARAIN SINGHA BAHADUR versus MAHARAJ BAHADUR SINGH AND OTHERS — [1952] 1 S.C.R. 782
RAJA SURIYA PAL SINGH versus THE STATE OF U. P. AND ANOTHER — [1952] 1 S.C.R. 1056
RAM KUMAR DAS versus JAGADISH CHANDRA DEB DHABAL DEB AND ANOTHER — [1952] 1 S.C.R. 269
RAMESHWAR versus THE STATE OF RAJASTHAN. — [1952] 1 S.C.R. 377
RUBY GENERAL INSURANCE CO. LTD versus PEAREY LAL KUMAR AND ANOTHER — [1952] 1 S.C.R. 501
SANT LAL MAHTON versus KAMALA PRASAD. — [1952] 1 S.C.R. 116
SHAMARAO V. PARULEKAR versus THE DISTRICT MAGISTRATE, THANA, BOMBAY AND TWO OTHERS — [1952] 1 S.C.R. 683
SHRIMANT SARDAR BHUJANGARAO DAULATRAO GHORPADE versus SHRIMANT MALOJIRAO DAULATRAO GHORPADE AND OTHERS. — [1952] 1 S.C.R. 402
SHRIMATI HIRA DEVI AND OTHERS versus DISTRICT BOARD, SHAHJAHANPUR — [1952] 1 S.C.R. 1122
SRI SANKARI PRASAD SINGH DEO versus UNION OF INDIA AND STATE OF BIHAR — [1952] 1 S.C.R. 89
STATE OF MADRAS versus V. G. ROW — [1952] 1 S.C.R. 597
STATE OF TRAVANCORE-COCHIN AND OTHERS versus THE BOMBAY CO. LTD. — [1952] 1 S.C.R. 1112
SURAJPAL SINGH AND OTHERS versus THE STATE — [1952] 1 S.C.R. 193
THAKUR GOKALCHAND versus PARVIN KUMARI — [1952] 1 S.C.R. 825
THAKUR RUDRESWARI PRASAD SINHA versus SRIMATI RANI PROBHABHATI AND OTHERS — [1952] 1 S.C.R. 64
THE STATE OF BIHAR versus MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA AND OTHERS — [1952] 1 S.C.R. 889
THE STATE OF BIHAR versus SHAILABALA DEVI — [1952] 1 S.C.R. 654
THE STATE OF BOMBAY versus VIRKUMAR GULABCHAND SHAH — [1952] 1 S.C.R. 877
THE STATE OF BOMBAY versus PURUSHOTTAM JOG NAIK — [1952] 1 S.C.R. 674
THE STATE OF ORISSA versus MADAN GOPAL RUNGTA. — [1952] 1 S.C.R. 28
THE STATE OF WEST BENGAL versus ANWAR ALI SARKAR — [1952] 1 S.C.R. 284
THE UNION OF INDIA versus HIRA DEVI AND ANOTHER. — [1952] 1 S.C.R. 765
TIKAIT HARGOBIND PRASAD SINGH versus SRIMATYA PHALDANI KUMARI — [1952] 1 S.C.R. 153
UJAGAR SINGH versus THE STATE OF THE PUNJAB — [1952] 1 S.C.R. 756
VEERAPPA PILLAI versus RAMAN & RAMAN LTD. AND OTHERS. — [1952] 1 S.C.R. 583
VISWESHWAR RAO versus THE STATE OF MADHYA PRADESH — [1952] 1 S.C.R. 1020
W. H. KING versus REPUBLIC OF INDIA AND ANOTHER. — [1952] 1 S.C.R. 418