Supreme Court of India — 1998

492 reported judgments.

• A.G. VARADARAJULU AND ANR. versus STATE OF TAMIL NADU AND ORS. — [1998] 2 S.C.R. 390
• A.I. DEMOCRATIC WOMEN ASSOCIATION AND ORS. versus UNION OF INDIA AND ANR — [1998] 2 S.C.R. 272
• A.K. NAZEER SAHEB AND ORS versus A.P. PUBLIC SERVICE COMMISSION AND ORS. — [1998] 1 S.C.R. 980
• A.P.S.R.T.C ETC. ETC versus STATE TRANSPORT APPELLATE TRIBUNAL AND ORS. — [1998] 3 S.C.R. 1106
• ABBAI MALIGAI PARTNERSHIP FIRM AND ANR. versus K. SANTHAKUMARAN AND ORS — [1998] SUPP. 1 S.C.R. 535
• ABBOBAKER AND ANR. versus MAHALAKSHMI TRADING CO. — [1998] 1 S.C.R. 762
• ABRAHAM JACOB AND OTHERS versus UNION OF INDIA — [1998] 1 S.C.R. 780
• ADDITIONAL COMMISSIONER (LEGAL) AND ANR. versus M/S JYOTI TRADERS AND ANR. ETC. — [1998] SUPP. 3 S.C.R. 67
• AKKANISSERY GOVINDAN NAMBIAR versus KARIYATH RAGHAVAN — [1998] SUPP. 1 S.C.R. 49
• ALL INDIA RADIO versus SHRI SANTOSH KUMAR AND ANR. ETC. — [1998] 1 S.C.R. 702
• ALMITRA H. PATEL AND ANR. versus UNION OF INDIA AND ORS. — [1998] 1 S.C.R. 220
• AMMONIA SUPPLIES CORPORATION (P) LTD. versus MODERN PLASTIC CONTAINERS PVT. LTD. AND ORS. — [1998] SUPP. 1 S.C.R. 413
• AMRIT LAL SOOD AND ANR. versus SMT. KAUSHALAYA DEVI THAPAR AND ORS. — [1998] 2 S.C.R. 284
• ANAND CHANDRA DASH versus STATE OF ORISSA AND ORS. — [1998] 1 S.C.R. 81
• ANAND PRAKASH MALIK versus BHAGWANDAS — [1998] 3 S.C.R. 50
• ARUL NADAR versus AUTHORISED OFFICER, LAND REFORMS — [1998] SUPP. 2 S.C.R. 1
• ARVINDER VIR SINGH versus STATE OF PUNJAB AND ANR — [1998] 3 S.C.R. 1004
• ASHIRWAD ISPAT UDYOG AND ORS. versus STATE LEVEL COMMITTEE AND ORS. — [1998] SUPP. 2 S.C.R. 542
• ASHOK KUMAR SRIVASTAV versus NATIONAL INSURANCE COMPANY LTD. AND ORS. — [1998] 2 S.C.R. 1199
• ASHOK KUMAR UPPAL AND ORS. versus STATE OF J&K AND ORS. — [1998] 1 S.C.R. 164
• AUNDIAPPA NADAR versus GNANAMBAL AMMAL AND ORS. — [1998] SUPP. 1 S.C.R. 577
• B.P. OIL MILLS LTD. versus SALES TAX TRIBUNAL AND ORS. — [1998] SUPP. 1 S.C.R. 397
• B.V. SIVAIAH AND ORS. versus K. ADDANKI BABU AND ORS. — [1998] 3 S.C.R. 782
• BABY versus TRAVANCORE DEVASWOM BOARD AND ORS. — [1998] SUPP. 2 S.C.R. 552
• BAIDYANATH JENA AND ANR. versus UNION OF INDIA AND ORS. — [1998] SUPP. 1 S.C.R. 667
• BAIJ NATH SHARMA versus HONBLE RAJASTHAN HIGH COURT AT JODHPUR AND ANR. — [1998] SUPP. 1 S.C.R. 307
• BAJAJ AUTO LTD. versus COMPANY LAW BOARD AND ORS. — [1998] 3 S.C.R. 881
• BAKELITE HYLAM LTD. ETC . versus COLLECTOR OF CENTRAL EXCISE, HYDERABAD — [1998] 3 S.C.R. 631
• BASUDEO TIWARY versus SIDO KANHU UNIVERSITY AND ORS. — [1998] SUPP. 1 S.C.R. 633
• BENNY T.D. AND ORS. ETC. ETC. versus REGISTRAR CO-OPERATIVE SOCIETIES AND ANR. ETC. ETC. — [1998] 3 S.C.R. 147
• BHADRACHALAM PAPERBOARDS LTD. AND ANR. versus THE GOVERNMENT OF ANDHRA PRADESH AND ORS. — [1998] 3 S.C.R. 968
• BHAGAT SINGH ETC. versus STATE OF U.P. AND ORS. — [1998] SUPP. 3 S.C.R. 404
• BHARAT COMMERCE AND INDUSTRIES LTD. versus THE COMMISSIONER OF INCOME TAX, CENTRAL-II — [1998] 2 S.C.R. 150
• BHARAT PETROLEUM CORPORATION LTD. versus MAHARASHTRA GENERAL KAMGAR UNION AND ORS. — [1998] SUPP. 3 S.C.R. 517
• BHARTIYA HOMOEPATHY COLLEGE, BHARATPUR ETC versus STUDENTS COUNCIL OF HOMOEPATHY MEDICAL COLLEGE, JAIPUR AND ORS. — [1998] 1 S.C.R. 531
• BHAWARLAL BHANDARI versus M/S UNIVERSAL HEAVY MECHANICAL LIFTING ENTERPRISES — [1998] SUPP. 3 S.C.R. 331
• BIHAR STATE HOUSING BOARD AND ORS. versus SATYA NARAYAN PRASAD (DEAD) BY L.RS. AND ORS. — [1998] 1 S.C.R. 380
• BISHUNDEO NARAIN RAI (DEAD) BY LRS. versus ANMOL DEVI AND ORS. — [1998] SUPP. 1 S.C.R. 66
• BOARD OF TRUSTEES, PORT OF MUMBAI versus INDIAN OIL CORPORATION — [1998] 2 S.C.R. 774
• BRIJ BHUSHAN versus KEWAL KUMAR — [1998] 3 S.C.R. 1016
• BRIJLALA PD. SINHA ETC . versus STATE OF BIHAR — [1998] 3 S.C.R. 529
• C. KRISHNA GOWDA AND ORS. versus STATE OF KARNATAKA AND OTHERS — [1998] 1 S.C.R. 435
• C. RANGASWAMAIAH AND ORS. versus KARNATAKA LOKAYUKTA AND ORS. — [1998] 3 S.C.R. 837
• C.B.S.E. AND ANR versus P. SUNIL KUMAR AND ORS. ETC. — [1998] 3 S.C.R. 327
• C.K. ANTONY versus B. MURALEEDHARAN AND ORS. — [1998] SUPP. 1 S.C.R. 280
• C.N. RUDRAMURTHY ETC. versus K. BARKATULLA KHAN AND ORS. ETC. — [1998] SUPP. 2 S.C.R. 196
• CALCUTTA CHROMOTYPE LTD. versus COLLECTOR OF CENTRAL EXCISE, CALCUTTA — [1998] 2 S.C.R. 570
• CANARA BANK versus P.R.N. UPADHYAYA AND ORS. — [1998] SUPP. 1 S.C.R. 93
• CENTRAL BOARD OF DIRECT TAXES AND ORS. versus OBEROI HOTELS (INDIA) PVT. LTD. — [1998] 2 S.C.R. 501
• CENTRAL BOARD OF SECONDARY EDUCATION versus NIKHIL GULATI AND ANR. — [1998] 1 S.C.R. 897
• CENTRAL BUREAU OF INVESTIGATION versus V.C. SHUKLA AND ORS. — [1998] 1 S.C.R. 1153
• CHANDRAKANT PATIL versus STATE THROUGH CBI — [1998] 1 S.C.R. 447
• CHETAK CONSTRUCTION LTD. versus OM PRAKASH AND ORS. — [1998] 2 S.C.R. 1016
• CHHIDDA SINGH versus DY. DIRECTOR OF CONSOLIDATION AND ORS. — [1998] 1 S.C.R. 1030
• CHINMOY MOULIK AND ORS. versus DAMODAR VALLEY CORPORATION AND ORS. — [1998] 1 S.C.R. 772
• COIR BOARD, ERNAKULAM, COCHIN AND ANR. versus INDIRA DEVI P.S. AND ORS. — [1998] 2 S.C.R. 87
• COLLECTOR OF CENTRAL EXCISE versus NEW TOBACCO CO. — [1998] 1 S.C.R. 63
• COLLECTOR OF CENTRAL EXCISE, BOMBAY versus M/S. K.W.H. HELIPLASTICS LTD. — [1998] 1 S.C.R. 74
• COLOUR-CHEM LTD. versus A.L. ALASPURKAR AND ORS. — [1998] 1 S.C.R. 663
• COMMISSIONER OF INCOME TAX versus G. NARSHIMHAN (DIED) BY HEIRS — [1998] SUPP. 3 S.C.R. 532
• COMMISSIONER OF INCOME TAX versus KERELA STATE INDUSTRIAL DEVELOPMENT — [1998] 1 S.C.R. 871
• COMMISSIONER OF INCOME TAX, TAMIL NADU II, MADRAS versus MADRAS AUTO SERVICE (P) LTD. — [1998] 3 S.C.R. 1121
• COMMISSIONER OF INCOME TAX, BHUBANESHWAR AND ANR. versus PARMESHWARI DEVI SULTANIA AND ORS. — [1998] 2 S.C.R. 253
• COMMISSIONER OF INCOME TAX, BIHAR-II, PATNA. versus BOKARO STEEL LTD. BOKARO — [1998] SUPP. 3 S.C.R. 680
• COMMISSIONER OF INCOME TAX, DELHI (CENTRAL-I) versus M/S. CONTINENTAL CONSTRUCTION LTD. — [1998] 1 S.C.R. 519
• COMMISSIONER OF INCOME TAX, KARNATAKA versus M/S BEDI AND COMPANY PVT. LTD. — [1998] 1 S.C.R. 932
• COMMISSIONER OF INCOME TAX, KARNATAKA. BANGALORE versus M/S. SHAAN FINANCE (P.) LTD. BANGALORE ETC. — [1998] 2 S.C.R. 367
• COMMISSIONER OF INCOME-TAX, TAMIL NADU versus S. BALASUBRAMANIAN — [1998] 2 S.C.R. 415
• COMMITTEE OF MANAGEMENT DAYANAND ARYA KANYA DEGREE COLLEGE, MORADABAD AND ORS. versus DIRECTOR OF HIGHER EDUCATION ALLAHABAD AND ORS. — [1998] 1 S.C.R. 225
• COMPETENT AUTHORITY, AHMEDABAD ETC. versus AMRITLAL CHANDMAL JAIN AND ORS. ETC. — [1998] 3 S.C.R. 64
• DATTATRAYA MARUTI BAWALEKAR AND ORS. versus PANDURANG DAGADU PARTE — [1998] 3 S.C.R. 55
• DAVLNDER BHATIA AND ORS. ETC. versus UNION OF INDIA AND ORS. — [1998] 3 S.C.R. 343
• DHAN RAJ AND ORS. versus STATE OF JAMMU AND KASHMIR AND ORS. — [1998] 2 S.C.R. 404
• DINKAR ANNA PATIL AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [1998] SUPP. 2 S.C.R. 564
• DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH AND ORS versus DR. ANIL KUMAR GHOSH AND ANR. — [1998] 3 S.C.R. 1034
• DIRECTOR GENERAL, ESI CORPORATION NEW DELHI AND ANR. versus SHRI M.P. JOHN AND ORS. — [1998] SUPP. 3 S.C.R. 268
• DIRECTOR OF EDUCATION (SECONDARY) AND ANR. versus PUSHPENDRA KUMAR AND OTHERS — [1998] 3 S.C.R. 432
• DIRECTORATE OF ENFORCEMENT versus ASHOK KUMAR JAIN AND VICE VERSA — [1998] 1 S.C.R. 57
• DR. (MRS.) MEERA MASSEY DR. ABHA MALHOTRA DR. S.C. BHADWAL AND ORS. versus DR. S.R. MEHROTRA AND ORS. — [1998] 1 S.C.R. 470
• DR. ANIL KUMAR SINHA versus THE STATE OF BIHAR AND ORS. — [1998] 1 S.C.R. 513
• DR. ANURADHA BODI AND ORS. ETC. ETC. versus MUNICIPAL CORPORATION OF DELHI AND ORS . — [1998] 3 S.C.R. 269
• DR. ASHOK KUMAR MAHESHWARI versus STATE OF U.P. AND ANR. — [1998] 1 S.C.R. 147
• DR. DURYODHAN SAHU AND ORS. versus JITENDRA KUMAR MISHRA AND ORS. — [1998] SUPP. 1 S.C.R. 77
• DR. J. SHASHIDHARA PRASAD versus GOVERNOR OF KARNATAKA AND ANR. — [1998] SUPP. 3 S.C.R. 165
• DR. KUMAR BAR DAS versus UTKAL UNIVERSITY AND ORS. — [1998] SUPP. 3 S.C.R. 315
• DR. MUKHTIAR CHAND AND ORS. ETC. versus THE STATE OF PUNJAB AND ORS. — [1998] SUPP. 2 S.C.R. 143
• DURGA OIL COMPANY versus STATE OF U.P. AND ORS. — [1998] 3 S.C.R. 922
• DWIJEN CHANDRA SARKAR AND ANR. versus UNION OF INDIA AND ANR. — [1998] SUPP. 3 S.C.R. 576
• EAST INDIA COMMERCIAL CO. PVT.LTD. ETC. versus CORPORATION OF CALCUTTA — [1998] 2 S.C.R. 543
• EMPLOYEES STATE INSURANCE CORPORATION versus M/S. M.M. SURI AND ASSOCIATES (P.) LTD. — [1998] SUPP. 2 S.C.R. 451
• EX. CAPT. R.S. DHULL versus STATE OF HARYANA AND ORS. — [1998] 2 S.C.R. 1128
• FERRO ALLOYS CORPORATION LTD. ETC. versus UNION OF INDIA AND ORS. — [1998] SUPP. 3 S.C.R. 541
• FOOD CORPORATLON OF INDIA versus OM PRAKASH SHARMA AND ORS. — [1998] 3 S.C.R. 1193
• GANESH NAGARAO RAUT DUDHAGAONKAR versus RAJANI SHANKARRAO SATAV AND ORS. — [1998] SUPP. 3 S.C.R. 463
• GANESH SHET versus DR. C.S.G.K. SETTY AND ORS. — [1998] 3 S.C.R. 479
• GAURAV JAIN AND ANR. versus UNION OF INDIA AND ORS. — [1998] 2 S.C.R. 493
• GENERAL MANAGER [OPERATIONS] STATE BANK OF INDIA versus STATE BANK OF INDIA STAFF UNION AND ANR. — [1998] 2 S.C.R. 377
• GEORGE AND OTHERS versus STATE OF KEARLA AND ANR . — [1998] 2 S.C.R. 303
• GHASI RAM AND ORS. versus CHAIT RAM SAINI AND ORS. — [1998] 3 S.C.R. 863
• GOVERNMENT SERVANT CO-OPERATIVE HOUSE BUILDING SOCIETY AND OTHERS versus UNION OF INDIA AND OTHERS — [1998] 3 S.C.R. 996
• GOVINDASAMI versus STATE OF TAMIL NADU — [1998] 2 S.C.R. 1135
• GRID CORPORATION OF ORISSA LIMITED versus INDIAN CHARGE CHROME LIMITED — [1998] 3 S.C.R. 375
• GUDUR KISHAN RAO AND ORS. versus SUTIRTHA BHATTACHARYA AND ORS. — [1998] 1 S.C.R. 1053
• GURDIAL KAUR AND ORS. versus KARTAR KAUR AND ORS. — [1998] 2 S.C.R. 486
• GURMESH PRAKASH BISHNOI versus STATE OF HARYANA AND ORS. — [1998] 3 S.C.R. 194
• H.P. STATE ELECTRICITY BOARD versus SHRI K.R. GULATI — [1998] 1 S.C.R. 502
• HARI RAM GUPTA (DEAD) THROUGH L.R. KASTURI DEVI versus STATE OF UTTAR PRADESH — [1998] 3 S.C.R. 854
• HARICHAND versus DIRECTOR OF SCHOOL EDUCATION — [1998] 1 S.C.R. 143
• HARSHAD SHANTILAL MEHTA versus CUSTODIAN AND OTHERS — [1998] 3 S.C.R. 389
• HARYANA STATE AGRICULTURAL MARKETING BOARDS AND ORS. versus SH. GANESH RICE AND GENERAL MILLS AND ANR. — [1998] SUPP. 3 S.C.R. 394
• HARYANA STATE MINOR IRRIGATION TUBEWELL CORPORATION AND ORS. versus MADAN LAL KOHLI AND ORS. — [1998] SUPP. 1 S.C.R. 642
• HASANALI WALIMCHAND (DEAD) BY L.RS. versus STATE OF MAHARASHTRA — [1998] 1 S.C.R. 1
• HIGH COURT OF JUDICATURE FOR RAJASTHAN versus RAMESH CHAND PALIWAL AND ANR. — [1998] 1 S.C.R. 961
• HINDUSTAN TIMES LTD. versus UNION OF INDIA AND ORS. — [1998] 1 S.C.R. 4
• HOPE PLANTATIONS LTD. versus T ALUK LAND BOARD, PEERMADE AND ANR . — [1998] SUPP. 2 S.C.R. 514
• HUNGERFORD INVESTMENT TRUST LTD. versus INCOME TAX OFFICERS AND ORS. — [1998] 1 S.C.R. 905
• HYDRO-ELECTRIC EMPLOYEES UNION, U.P. AND ORS. versus SUDHIR KUMAR SHARMA AND ORS. ETC. — [1998] SUPP. 1 S.C.R. 105
• IN RE: AJAY KUMAR PANDEY, ADVOCATE versus ---- — [1998] SUPP. 2 S.C.R. 87
• IN RE: BHAYANI RIVER - SAKTHI SUGARS LTD. versus -- — [1998] 1 S.C.R. 431
• INCOME TAX APPELLATE TRIBUNAL THROUGH PRESIDENT versus V.K. AGARWAL AND ANR. — [1998] SUPP. 2 S.C.R. 707
• INDIA RAILWAY SAS STAFF ASSOCIATION AND ORS. versus UNION OF INDIA AND ORS. — [1998] 1 S.C.R. 240
• INDIAN BANK versus K. USHA AND ANR. ETC. ETC. — [1998] 1 S.C.R. 358
• INDIAN BANK versus MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD. — [1998] 3 S.C.R. 187
• INDIAN BANK versus THE OFFICIAL LIQUIDATOR, CHEMMEENS EXPORTS (P) LTD. AND ORS. — [1998] 3 S.C.R. 255
• INDIAN OIL CORPORATION LTD. versus THE CHIEF INSPECTOR OF FACTORIES AND ORS. ETC. — [1998] 3 S.C.R. 598
• INDIAN RAYON INDUSTRIES ETC. versus COLLECTOR OF CENTRAL EXCISE, JAIPUR — [1998] 3 S.C.R. 333
• INDORE TEXTILES LTD. AND ANR. versus UNION OF INDIA AND ANR. — [1998] 2 S.C.R. 1
• INDU KAKKAR versus HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ANR. — [1998] SUPP. 3 S.C.R. 277
• ION EXCHANGE (INDIA) LTD. versus UNION OF INDIA AND ORS. — [1998] SUPP. 2 S.C.R. 560
• J.K. COTTON SPPINNING AND WEAVING MILLS CO. LTD. versus COLLECTOR OF CENTRAL EXCISE — [1998] 2 S.C.R. 102
• JAGBIR AND ANR. versus STATE OF PUNJAB — [1998] SUPP. 1 S.C.R. 411
• JAGDISH CH. PATNAIK AND ORS. versus STATE OF ORISSA AND ORS. — [1998] 2 S.C.R. 676
• JAGJIT COTTON TEXTILE MILLS versus CHIEF COMMERCIAL SUPERINTENDENT N.R. AND ORS. — [1998] 2 S.C.R. 1065
• JASWANT RAI AND ANR. versus CENTRAL BOARD OF DIRECT TAXES AND REVENUE AND ORS. — [1998] 3 S.C.R. 139
• JAVED ABIDI versus UNION OF INDIA AND ORS. — [1998] SUPP. 3 S.C.R. 610
• K. ANJAIAH ETC. versus K. CHANDRAIAH AND ORS. ETC. — [1998] 2 S.C.R. 35
• K. CHANDRASEKHAR ETC. versus THE STATE OF KERALA AND ORS. — [1998] 3 S.C.R. 72
• K. TRIMURTHULU AND ORS. versus M.V.N. MURTHY AND ORS. — [1998] 1 S.C.R. 807
• K.A. RAMESH AND ORS. versus SMT. SUSHEELA BAI AND ORS. — [1998] 1 S.C.R. 892
• K.K. MODI versus K.N. MODI AND ORS. — [1998] 1 S.C.R. 601
• K.M.S. UBAIDA AND ANR. versus STATE OF KERALA AND ANR. — [1998] 2 S.C.R. 441
• K.MUTHUSWAMI GOUNDER versus N. PALANIAPPA GOUNDER — [1998] SUPP. 1 S.C.R. 206
• K.V. ABDUL KADER, PROPRIETOR KEVEE SUPARI TRADERS versus STATE OF KERALA AND ORS. — [1998] 1 S.C.R. 411
• KALA AND ANR. versus MADHO PARSHAD VAIDYA — [1998] SUPP. 1 S.C.R. 149
• KALA AND ANR. versus MADHO PARSHAD VAIDYA — [1998] SUPP. 1 S.C.R. 130
• KALICHARAN MAHAPATRA versus STATE OF ORISSA — [1998] 3 S.C.R. 961
• KANNAN AND ANR. versus TAMIL TALIR KALVI KAZHAGAM — [1998] 3 S.C.R. 497
• KANWAR SINGH AND ORS. ETC. ETC. versus UNION OF INDIA — [1998] SUPP. 2 S.C.R. 505
• KAPIL MOHAN versus THE COMMISSIONER OF INCOME TAX, DELHI — [1998] SUPP. 3 S.C.R. 647
• KARIMABEN K. BAGAD versus STATE OF GUJARAT AND ORS. — [1998] 3 S.C.R. 898
• KARNATAKA PAWN BROKERS ASSON. AND ORS. ETC. versus STATE OF KARNATAKA AND ORS. — [1998] SUPP. 2 S.C.R. 461
• KASHIRAM versus STATE OF M.P. — [1998] SUPP. 2 S.C.R. 337
• KAVITA versus STATE OF TAMIL NADU — [1998] 3 S.C.R. 902
• KERALA STATE COOPERATIVE MARKETING FEDERATION LTD. AND ANOTHER versus COMMISSIONER OF INCOME TAX — [1998] 3 S.C.R. 443
• KESHAV DEO AND ANR. versus STATE OF U.P. AND ORS. — [1998] SUPP. 2 S.C.R. 343
• KISHAN LAL versus UNION OF INDIA AND ANR — [1998] 1 S.C.R. 320
• KOVVURI SURYA BHASKARA REDDY ETC. versus STATE OF ANDHRA PRADESH ETC. — [1998] 2 S.C.R. 44
• KRISHAN MALHAR MIRASDAR versus SASWAD MALI SUGAR FACTORY LTD. AND ORS. — [1998] 1 S.C.R. 97
• KRISHNA KUMAR SINGH AND ANR. versus STATE OF BIHAR — [1998] 3 S.C.R. 206
• KRISHNA KUMARI AND ANR. versus STATE OF HARYANA AND ANR. — [1998] SUPP. 3 S.C.R. 133
• KULDEEP SINGH versus COMMISSIONER OF POLICE AND ORS. — [1998] SUPP. 3 S.C.R. 594
• KURUKSHETRA UNIVERSITY AND ANR. versus JYOTI SHARMA AND ORS. ETC. — [1998] SUPP. 1 S.C.R. 647
• L.C.A.R. versus SATISH KUMAR AND ANR. — [1998] 2 S.C.R. 557
• L.R. SHIVARAMAGOWDA ETC. versus T.M. CHANDRASHEKAR (D) BY LRS. AND ORS. — [1998] SUPP. 3 S.C.R. 241
• LAL MOHAMMAD AND ORS. versus INDIAN RAILWAY CONSTRUCTION CO. LTD. AND ORS. — [1998] SUPP. 3 S.C.R. 343
• LIFE INSURANCE CORPORATION OF INDIA AND ANR. versus SHRL DHARAM VIR ANAND — [1998] SUPP. 2 S.C.R. 295
• LIVING MEDIA INDIA LTD. AND ANR. ETC. versus UNION OF INDIA AND ORS. — [1998] SUPP. 2 S.C.R. 436
• M. SATYANARAYANA MURTHY AND ORS. versus MANDAL REVENUE OFFICER CUM LAND ACQUISITION OFFICER — [1998] SUPP. 1 S.C.R. 124
• M.C. MEHTA ETC. versus UNION OF INDIA AND ORS. — [1998] 1 S.C.R. 20
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [1998] 1 S.C.R. 91
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [1998] 3 S.C.R. 918
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [1998] SUPP. 2 S.C.R. 24
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [1998] SUPP. 3 S.C.R. 264
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [1998] SUPP. 3 S.C.R. 725
• M.C.MEHTA versus UNION OF INDIA & ORS — [1998] 3 S.C.R. 340
• M.H. DEVENDRAPPA versus THE KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION — [1998] 1 S.C.R. 919
• M.P. SHIKSHAK CONGRESS AND ORS. versus R.P.F. COMMISSIONER, JABALPUR AND ORS. — [1998] SUPP. 3 S.C.R. 198
• M.R.F. LTD. versus INSPECTOR KERALA GOVT. AND ORS. — [1998] SUPP. 2 S.C.R. 632
• M.S. BINDRA versus UNION OF INDIA AND ORS. — [1998] SUPP. 1 S.C.R. 232
• M.S. ZAHED versus K. RAGHAVAN — [1998] SUPP. 3 S.C.R. 217
• M/S BHARAT SALES LTD. versus LIFE INSURANCE CORPORATION OF INDIA — [1998] 1 S.C.R. 711
• M/S HYDERABAD VANASPATHI LTD. versus ANDHRA PRADESH STATE ELECTRICITY BOARD AND OTHERS — [1998] 2 S.C.R. 620
• M/S INDIAN STEAMSHIP CO. LTD. versus UNION OF INDIA AND ANR. — [1998] 2 S.C.R. 1120
• M/S INTER STATE TRANSPORT AGENCY versus BIBI HABIBA KHATOON (DEAD) BY L.RS — [1998] 2 S.C.R. 425
• M/S LABHA RAM AND SONS AND ORS. ETC. versus STATE OF PUNJAB AND ORS. — [1998] 3 S.C.R. 112
• M/S LARSEN AND TOUBRO LTD. versus STATE OF GUJARAT AND ORS. — [1998] 2 S.C.R. 339
• M/S R.B. SHREERAM RELIGIOUS AND CHARITABLE TRUST versus THE COMMISSIONER OF INCOME-TAX VIDARBHA, NAGPUR — [1998] 3 S.C.R. 697
• M/S RAHABHAR PRODUCTIONS PVT. LTD. versus RAJENDRA K. TANDON — [1998] 2 S.C.R. 470
• M/S RAPTAKOS BRETT AND CO. LTD. versus GANESH PROPERTY — [1998] SUPP. 1 S.C.R. 485
• M/S RICKMERS VERWALTUNG GMB H versus THE INDIAN OIL CORPORATION LTD. — [1998] SUPP. 3 S.C.R. 42
• M/S SAVITA CHEMICALS (PVT.) LTD. versus DYES AND CHEMICAL WORKERS UNION AND ANR. — [1998] SUPP. 3 S.C.R. 488
• M/S THERMAX LTD. versus COLLECTOR OF CENTRAL EXCISE — [1998] 2 S.C.R. 769
• M/S W.T. SUREN AND CO. LTD versus COMMISSIONER OF INCOME TAX, BOMBAY — [1998] 1 S.C.R. 1069
• M/S. AQUEOUS VICTUALS PVT. LTD. versus STATE OF U.P. AND. ORS. — [1998] 3 S.C.R. 290
• M/S. DLF UNIVERSAL LTD. versus PROF. A. LAKSHMI SAGAR AND ORS. ETC. — [1998] SUPP. 1 S.C.R. 335
• M/S. MAHALUXMI RICE MILLS AND ORS. versus STATE OF U.P. AND ORS. — [1998] SUPP. 1 S.C.R. 8
• M/S. NORTHERN PLASTIC LTD. ETC. versus COLLECTOR OF CUSTOMS AND CENTRAL EXCISE ETC. — [1998] 3 S.C.R. 611
• M/S. PAPPU SWEETS AND BISCUITS ETC. versus COMMISSIONER OF TRADE TAX U.P. LUCKNOW — [1998] SUPP. 2 S.C.R. 119
• M/S. SIEL LTD. AND ORS. ETC. versus UNION OF INDIA AND ORS. — [1998] SUPP. 1 S.C.R. 560
• M/S. SPRING MEADOWS HOSPITAL ANO ANR. versus HARJOL AHULWALIA THROUGH K.S. AHULWALIA AND ANR. — [1998] 2 S.C.R. 428
• M/S. UPADHYAY AND CO. versus STATE OF U.P. AND ORS. — [1998] SUPP. 3 S.C.R. 234
• MAHABIR PRASAD SINGH versus M/S JACKS AVIATION PVT. LTD. — [1998] SUPP. 2 S.C.R. 675
• MAHARASHTRA RAJYA SAHAKARI SAKHAR KARKHANA SANGH LTD. AND ORS. ETC. ETC. versus STATE OF MAHARASHTRA AND ORS. — [1998] 2 S.C.R. 1183
• MANAGER, PINJRAPOLE DEUDAR AND ANR. versus CHAKRAM MORAJI NAT AND ORS. — [1998] SUPP. 1 S.C.R. 198
• MANMOHAN GARG versus M/S RADHA KRISHNA NARAYAN DAS THROUGH ITS PARTNERS — [1998] 1 S.C.R. 1027
• MARIYAPPA AND ORS. versus STATE OF KARNATAKA AND ORS. — [1998] 1 S.C.R. 988
• MAROTI AND ORS. versus DEVRAO AND ORS. — [1998] SUPP. 3 S.C.R. 1
• MATHEVAN PILLAI PADMANABHA PILLAI versus ARULAPPAN NADAR YOVAN NADAR AND ORS. — [1998] SUPP. 1 S.C.R. 437
• MAYAWATI versus MARKANDEYA CHAND AND ORS. — [1998] SUPP. 2 S.C.R. 204
• MEDICAL COUNCIL OF INDIA versus STATE OF KARNATAKA AND ORS. ETC. — [1998] 3 S.C.R. 740
• MEGHRAJ URKUDAJI TEMPLE versus STATE OF MAHARASHTRA — [1998] 3 S.C.R. 1066
• MEGHRAJ URKUDAJI TEMPLE versus THE STATE OF MAHARASHTRA — [1998] 3 S.C.R. 419
• MEWA SINGH AND OTHERS versus SHIROMANI GURDWARA PRABANDHAK COMMITTEE — [1998] SUPP. 3 S.C.R. 468
• MINERALS AND METALS TRADING CORPORATION OF INDIA LTD. versus SALES TAX OFFICER AND ORS. — [1998] SUPP. 2 S.C.R. 112
• MINOO MEHTA versus SHAVAK D. MEHTA — [1998] 1 S.C.R. 182
• MIRAH EXPORTS PVT. LTD. versus COLLECTOR OF CUSTOMS — [1998] 1 S.C.R. 580
• MODI CEMENTS LTD. versus SHRI KUCHIL KUMAR NANDI — [1998] 1 S.C.R. 1192
• MOHAMMAD KASAM HAJI GULAMBHAI versus BAKERALI FATEHALI (D) BY LRS. — [1998] SUPP. 1 S.C.R. 465
• MOHAN AND OTHERS versus STATE OF TAMIL NADU — [1998] 3 S.C.R. 317
• MOHAN KARAN versus STATE OF U.P. AND ANR. — [1998] 2 S.C.R. 328
• MOHAN SINGH versus LATE AMAR SINGH THROUGH THE LRS. — [1998] SUPP. 1 S.C.R. 252
• MOHD. HADI RAJA ETC. versus STATE OF BIHAR AND ANR. — [1998] 3 S.C.R. 22
• MOHD. IQBAL M. SHAIKH AND ORS. versus STATE OF MAHARASHTRA — [1998] 2 S.C.R. 734
• MOHD. ZAHID versus THE GOVT. OF NCT OF DELHI — [1998] 3 S.C.R. 311
• MR. FAZALUR REHMAN AND ORS. versus THE STATE OF U.P. AND ORS. — [1998] SUPP. 2 S.C.R. 319
• MR.'X' versus HOSPITAL Z — [1998] SUPP. 1 S.C.R. 723
• MRS VENMATHI SELVAM versus STATE OF TAMIL NADU AND ANR. — [1998] 3 S.C.R. 526
• MRS. HELEN C. REBELLO AND ORS. versus MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ANR. — [1998] SUPP. 1 S.C.R. 684
• MRS. RENA DREGO versus LALCHAND SONI, ETC. — [1998] 2 S.C.R. 197
• MUNESHWAR (DEAD) BY LRS versus RAJA MOHAMMAD KHAN AND ORS. — [1998] SUPP. 1 S.C.R. 53
• MUNICIPAL BOARD, SAHARANPUR versus IMPERIAL TOBACCO OF INDIA LTD . — [1998] SUPP. 3 S.C.R. 87
• MUNICIPAL BOARD, SAHARANPUR versus SHAHDARA (DELHI) SAHARANPUR LIGHT RAIL CO. LTD. — [1998] SUPP. 3 S.C.R. 120
• MUNICIPAL CORPORATION FOR THE CITY OF THANE AND ORS. versus ASMACO PLASTIC INDUSTRIES AND ORS. — [1998] 3 S.C.R. 774
• MUNICIPAL CORPORATION OF BRIHANMUMBAI AND ANR. versus STATE BANK OF INDIA — [1998] SUPP. 3 S.C.R. 288
• MUNICIPAL CORPORATION OF DELHI versus M/S EXPRESS NEWSPAPERS LTD. — [1998] 3 S.C.R. 685
• MUNICIPAL COUNCIL HATTA versus BHAGAT SINGH AND ORS. — [1998] 1 S.C.R. 699
• MUNICIPAL COUNCIL, KHURAI versus KRISHI UPAJ MANDI SAMITI, KHURAI AND ORS. — [1998] 3 S.C.R. 1042
• MUTHAIAH SEKHAR versus NESAMONY TPT. CORPORATION LTD. AND ANR. — [1998] SUPP. 1 S.C.R. 225
• MYURDHWAJ COOPERATIVE GROUP HOUSING SOCIETY LTD. versus PRESIDING OFFICER, DELHI COOPERATIVE TRIBUNAL AND ORS. — [1998] 3 S.C.R. 574
• N. BALAKRISHNAN versus M. KRISHNAMURTHY — [1998] SUPP. 1 S.C.R. 403
• N.AMMAD versus THE MANAGER, EMJAY HIGH SCHOOL AND ORS. — [1998] SUPP. 1 S.C.R. 453
• N.M. VEERAPPA versus CANARA BANK — [1998] 1 S.C.R. 342
• NAGULAPATI LAKSHMAMMA versus MUPPARAJU SUBBAIAH — [1998] 2 S.C.R. 723
• NAIN SINGH BHAKUNI AND ORS. versus UNION OF INDIA AND ORS. — [1998] 1 S.C.R. 41
• NAR BAHADUR BHANDARI AND ANR. versus STATE OF SIKKIM AND OTHERS — [1998] 3 S.C.R. 421
• NATIONAL BUILDING CONSTRUCTION CORPORATION versus S. RAGHUNATHAN AND ORS. — [1998] SUPP. 1 S.C.R. 156
• NAVANEETHAMMAL versus ARJUNA CHETTY — [1996] SUPP. 5 S.C.R. 582
• NEETA KAPLISH versus PRESIDING OFFICER LABOUR COURT AND ANR. — [1998] SUPP. 3 S.C.R. 379
• NISHANT PURI versus STATE OF HIMACHAL PRADESH AND ORS. — [1998] SUPP. 3 S.C.R. 271
• NLRMAL KANTI ROY ETC. versus STATE OF WEST BENGAL ETC. — [1998] 2 S.C.R. 1147
• O.R.G. SYSTEMS BARODA versus COLLECTOR OF CENTRAL EXCISE, VADODRA — [1998] 3 S.C.R. 820
• OM PRAKASH AND ORS. versus STATE OF U.P. AND OTHERS — [1998] 3 S.C.R. 643
• ORIENT PAPER AND INDUSTRIES LTD. AND ORS. versus TASHILDAR-CUM-IRRIGATION OFFICER AND ORS. — [1998] SUPP. 1 S.C.R. 442
• ORISSA SMALL INDUSTRIES CORPN. LTD. AND ANR. versus NARASINGHA CHARAN MOHANTY AND ORS. — [1998] SUPP. 3 S.C.R. 459
• P. ASHOKAN versus UNION OF INDIA AND ANR. — [1998] 1 S.C.R. 717
• P. SUSEELA DEVI versus KERALA PUBLIC SERVICE COMMISSION AND ORS. — [1998] 1 S.C.R. 879
• P. VENKATARAMA REDDY versus CONTROLLER OF ESTATE DUTY — [1998] 3 S.C.R. 806
• P.A. NARYANAN versus UNION OF INDIA AND ORS. — [1998] 1 S.C.R. 899
• P.R. DESHPANDE versus MARUTI BALARAM HAIBATTI — [1998] 3 S.C.R. 1079
• P.V. NARASIMHA RAO ETC. ETC. versus STATE (CBL/SPE) ETC. ETC. — [1998] 2 S.C.R. 870
• PALANI AMMAL versus VISWANATHA CHETTIAR (DEAD) AND ORS. — [1998] 2 S.C.R. 212
• PAMMI @BRIJENDRA SINGH versus GOVT. OF MADHYA PRADESH — [1998] 1 S.C.R. 842
• PANCHHI AND ORS. ETC. versus STATE OF U.P. — [1998] SUPP. 1 S.C.R. 40
• PARAMJIT KAUR versus STATE OF PUNJAB AND ORS. — [1998] SUPP. 1 S.C.R. 538
• PATEL VALMIK HIMATLAL AND ORS. versus PATEL MOHANLAL MULJIBHAI (DEAD) THROUGH LRS. — [1998] SUPP. 1 S.C.R. 126
• PAWAN KUMAR AND ORS. versus STATE OF HARYANA — [1998] 1 S.C.R. 746
• PAWAN KUMAR SHARMA versus GURDIAL SINGH — [1998] SUPP. 2 S.C.R. 28
• POLYCHEM LTD. AND ANOTHER versus STATE OF MAHRASHTRA AND OTHER — [1998] 3 S.C.R. 972
• POOVOLLAPARAMBIL CHATHU AND ORS. versus V.P. SUDHEER AND ORS. — [1998] SUPP. 2 S.C.R. 555
• POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH versus FACULTY ASSOCIATION AND ORS. — [1998] 2 S.C.R. 845
• PREM KUMAR VERMA AND ANR. versus UNION OF INDIA AND ORS. — [1998] 2 S.C.R. 763
• PUNJAB NATIONAL BANK AND ORS. versus SH. KUNJ BEHARI MISRA ETC. — [1998] SUPP. 1 S.C.R. 22
• R. RUDRAIAH AND ANR. versus STATE OF KARNATAKA AND ORS. — [1998] 1 S.C.R. 553
• R.C. SAHI AND ORS. ETC. versus UNION OF INDIA AND ORS. — [1998] SUPP. 2 S.C.R. 612
• R.C. SOOD versus HIGH COURT OF JUDICATURE AT RAJASTHAN — [1998] 3 S.C.R. 352
• RADHEY SHYAM GUPTA versus U.P. STATE AGRO INDUSTRIES CORPORATION LTD. AND ANR. — [1998] SUPP. 3 S.C.R. 558
• RAFAT ALI versus SUGNI BAI AND ORS. — [1998] SUPP. 3 S.C.R. 20
• RAGHUBIR SINGH AND ORS. versus GULAB SINGH AND ORS. — [1998] 3 S.C.R. 555
• RAGHUNATHE JEW AT BHAPUR versus BASANTHA KUMAR SAHU AND ORS. — [1998] SUPP. 3 S.C.R. 443
• RAJ DEO SHARMA versus THE STATE OF BIHAR — [1998] SUPP. 2 S.C.R. 130
• RAJAMMAL versus STATE OF TAMIL NADU AND ANR — [1998] SUPP. 3 S.C.R. 551
• RAJASTHAN PUBLIC SERVICE COMMISSION versus CHANDAN RAM AND ANR. — [1998] 1 S.C.R. 1099
• RAJAYAN versus STATE OF KERALA AND ANR. — [1998] 2 S.C.R. 61
• RAJENDRA PRATAP SINGH versus RAMESHWAR PRASAD — [1998] SUPP. 2 S.C.R. 444
• RAJENDRA SINGH AND ORS. versus STATE OF U.P. AND ORS. — [1998] SUPP. 2 S.C.R. 177
• RAJINDER KRISHAN KHANNA AND ORS. versus UNION OF INDIA AND ORS. — [1998] SUPP. 2 S.C.R. 302
• RAM BADAN RAI AND ORS. versus UNION OF INDIA AND ORS. — [1998] SUPP. 2 S.C.R. 583
• RAM BIHARI YADAV versus STATE OF BIHAR AND ORS. — [1998] 2 S.C.R. 1097
• RAM KUMAR AND ANR. ETC. versus STATE OF HARYANA — [1998] 1 S.C.R. 1017
• RAM NARAIN ARORA versus ASHA RANI AND ORS. — [1998] SUPP. 1 S.C.R. 188
• RAM PRASAD RAJAK versus NANO KUMAR AND BROS. AND ANR. — [1998] SUPP. 1 S.C.R. 1
• RAM SWARUP AND OTHERS versus S.N. MAIRA AND OTHERS — [1998] SUPP. 3 S.C.R. 617
• RAM UJAREY versus UNION OF INDIA — [1998] SUPP. 2 S.C.R. 685
• RAMESHWAR SWARUP (DEAD) BY LRS. versus SMT. SAROJ TYAGI AND ORS. — [1998] SUPP. 2 S.C.R. 312
• RANI LAXMIBAI KSHETRIYA GRAMIN BANK versus CHAND BEHARI KAPOOR AND ORS. ETC. — [1998] SUPP. 1 S.C.R. 524
• RANJIT SINGH versus STATE OF PUNJAB — [1998] SUPP. 2 S.C.R. 8
• RASIK AUTO STORES AND ORS. versus NAVIN V. HANTODKAR AND ANR. — [1998] SUPP. 2 S.C.R. 629
• RAUNAQ INTERNATIONAL LTD. versus I.V.R. CONSTRUCTION LTD. AND ORS . — [1998] SUPP. 3 S.C.R. 421
• RAVINDRA @ RAVI BANSI GOHAR. versus STATE OF MAHARASHTRA AND ORS. — [1998] 3 S.C.R. 978
• RAVINDRA KUMAR RAI versus STATE OF MAHARASHTRA AND ORS. — [1998] 1 S.C.R. 1146
• RE BHAVANI RIVER-SAKTHI SUGARS LTD. versus RE BHAVANI RIVER-SAKTHI SUGARS LTD. — [1998] 3 S.C.R. 929
• RE CHANDIGARH NEWS LINE (INDIAN EXPRESS GROUP) versus RE CHANDIGARH NEWS LINE (INDIAN EXPRESS GROUP) — [1998] 3 S.C.R. 944
• REAL VALUE APPLIANCES LTD. ETC. versus CANARA BANK AND ORS. ETC. — [1998] 3 S.C.R. 170
• REVENUE DIVISIONAL OFFICER AND ORS. versus A. ARUNA AND ORS. — [1998] 3 S.C.R. 1020
• ROAD TRANSPORT COMPANY versus BHAN SINGH AND ANR. — [1998] 3 S.C.R. 873
• RONNY@RONALD JAMES ALWARIS ETC. versus STATE OF MAHARASHTRA — [1998] 2 S.C.R. 162
• ROSHNI DEVI AND ORS. ETC. versus STATE OF HARYANA AND ORS. — [1998] SUPP. 1 S.C.R. 714
• S. RAJENDRA versus UNION OF INDIA AND ORS. — [1998] 1 S.C.R. 786
• S. RM. M.CT. M. TIRUPPANI TRUST versus THE COMMISSIONER OF INCOME TAX — [1998] 1 S.C.R. 653
• S.G.P. COMMITTEE versus M.P. DASS CHELA (DEAD) BY LRS. — [1998] 3 S.C.R. 119
• S.K. BHARGAVA versus THE COLLECTOR, CHANDIGARH AND ORS. — [1998] 2 S.C.R. 1158
• S.K. MATHUR AND ORS. versus UNION OF INDIA AND ORS. — [1998] 1 S.C.R. 115
• S.M.F. SULTAN ABDUL KADER versus JT. SECY., TO GOVT. OF INDIA AND ORS. — [1998] 3 S.C.R. 508
• SACHIDA NAND SINGH AND ANR. versus STATE OF BIHAR AND ANR. — [1998] 1 S.C.R. 492
• SADANANDAN BHADRAN versus MADHAVAN SUNIL KUMAR — [1998] SUPP. 1 S.C.R. 178
• SAIYAD MOHAMMAD BAKER EL-EDROOS (DEAD) BY LRS. versus ABDULHABIB HASAN ARAB AND ORS. — [1998] 2 S.C.R. 648
• SAJJAN SINGH versus STATE OF MADHYA PRADESH — [1998] SUPP. 1 S.C.R. 316
• SALEEM versus DISTRICT JUDGE, MUZAFFARNAGAR AND ORS. — [1998] SUPP. 1 S.C.R. 625
• SAMBASIVAN AND ORS. versus STATE OF KERALA — [1998] 3 S.C.R. 280
• SAMEE KHAN versus BJNDU KHAN — [1998] SUPP. 1 S.C.R. 244
• SAMIR CHANDA versus MANAGING DIRECTOR, ASSAM STATE TPT. CORPN. — [1998] SUPP. 1 S.C.R. 219
• SANCHALAKSHRI AND ANR. versus VIJAYAKUMAR RAGHUVIRPRASAD MEHTA AND ANR . — [1998] SUPP. 3 S.C.R. 13
• SANJAY MUSALE versus STATE OF M.P. AND ORS. — [1998] SUPP. 1 S.C.R. 646
• SANKARANARAYANAN POTTI (DEAD) BY L.RS. versus K.SREEDEVI AND ORS. — [1998] 2 S.C.R. 444
• SARLA AHUJA versus UNITED INDIA INSURANCE COMPANY LTD. — [1998] SUPP. 2 S.C.R. 390
• SAYYED ALI AND ORS. versus ANDHRA PRADESH WAKF BOARD HYDERABAD AND ORS. — [1998] 1 S.C.R. 398
• SCIENTIFIC ADVISOR TO RAKSHA MANTRI versus V.M. JOSEPH — [1998] 1 S.C.R. 177
• SECRETARY-CUM-CHIEF ENGINEER, CHANDIGARH versus HARI OM SHARMA AND ORS. — [1998] 3 S.C.R. 99
• SECTOR 14 RESIDENTS WELFARE ASSOCIATION AND ORS. versus STATE OF DELHI AND ORS. — [1998] SUPP. 2 S.C.R. 695
• SEETHALAKSHMI AMMAL versus MUTHUVENKATARAMA IYENGAR AND ANR. — [1998] 2 S.C.R. 673
• SH. K.B. SHARMA AND ANR. versus UNION OF INDIA AND ANR. — [1998] 1 S.C.R. 388
• SH. VIJAY KUMAR AND ORS. versus UNION OF INDIA ORS. — [1998] 3 S.C.R. 94
• SHAIKH UMAR AHMED SHAIKH AND ANR. versus STATE OF MAHARASHTRA — [1998] 2 S.C.R. 1209
• SHEEL CHAND versus PRAKASH CHAND — [1998] SUPP. 1 S.C.R. 297
• SHEIKH ABDUL HAMID AND ANOTHER versus STATE OF MADHYPRADESH — [1998] 1 S.C.R. 546
• SHER SINGH AND ORS. versus SURINDER KUMAR AND ORS. — [1998] 1 S.C.R. 295
• SHOBHIT CHAMAR AND ANR. versus STATE OF BIHAR — [1998] 2 S.C.R. 117
• SHREENATH AND ANR. versus RAJESH AND ORS. — [1998] 2 S.C.R. 709
• SHRI A.B. KRISHNA versus THE STATE OF KARNATAKA AND ORS. — [1998] 1 S.C.R. 157
• SHRI D.M. DESHPANDE AND ORS. versus SHRI JANARDHAN KASHINATH KADAM (DEAD) BY LRS. AND ORS. — [1998] SUPP. 2 S.C.R. 669
• SHRI KISHAN @ KRISHAN KUMAR ETC. ETC. versus MANOJ KUMAR ETC. ETC. — [1998] 1 S.C.R. 830
• SHRI LAKHI RAM (DEAD) THROUGH LRS. versus SHRI TRIKHA RAM AND ORS. — [1998] 1 S.C.R. 705
• SHRIRAM MANDIR SANSTHAN @ SHRI RAM SANSTHAN PUSDA versus VATSALABAI AND OTHERS — [1998] SUPP. 3 S.C.R. 585
• SILVERLINE FORUM PVT. LTD. versus RAJIV TRUST AND ANR. — [1998] 2 S.C.R. 587
• SMT. BJSMILLAH BEGUM (DEAD) BY LRS versus RAHMATULLAH KHAN (DEAD) BY LRS — [1998] 1 S.C.R. 284
• SMT. LAKHIYA DEVI ETC. versus GIRJA YADAV AND ORS. ETC. — [1998] 3 S.C.R. 588
• SMT. MALLAWWA ETC. versus THE ORIENTAL INSURANCE CO. LTD. AND ORS. — [1998] SUPP. 3 S.C.R. 152
• SMT. MARUA DEI @ MAKU DEI AND ORS. versus MURALIDHAR NANDA AND ORS. — [1998] SUPP. 3 S.C.R. 175
• SMT. PREM LATA SHARMA versus DISTRICT MAGISTRATE, MATHURA AND ORS. — [1998] 2 S.C.R. 617
• SMT. SATYA GUPTA@MADHU GUPTA versus BRIJESH KUMAR — [1998] 3 S.C.R. 1183
• SODAN SINGH versus N.D.M.C. AND ORS. — [1998] 1 S.C.R. 629
• SONELAL TIWARI versus STATE OF MADHYA PRADESH — [1998] 1 S.C.R. 197
• SONIC ELECTROCHEM AND ANR. versus SALES TAX OFFICER AND ORS. — [1998] 3 S.C.R. 1102
• SOUTH CENTRAL RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY EMPLOYEES UNION, SECUNDERABAD versus REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS — [1998] 1 S.C.R. 85
• SPECIAL REFERENCE NO. I OF 1998 versus ----- — [1998] SUPP. 2 S.C.R. 400
• SRI BABU RAM @ DURGA PRASAD versus SRI INDRA PAL SINGH (DEAD) BY LRS. — [1998] 3 S.C.R. 1145
• SRI GOPABANDHU BISWAL ETC. versus KRISHNA CHANDRA MOHANTY AND ORS. ETC. — [1998] 2 S.C.R. 1108
• SRI RAMENDRA KISHORE BISWAS versus THE STATE OF TRIPURA AND ORS. — [1998] SUPP. 3 S.C.R. 400
• SRI SANGAPPA KALYANAPPA BANGI (DEAD) THROUGH LRS. versus LAND TRIBUNAL, JAMKHANDI AND ORS. — [1998] SUPP. 1 S.C.R. 600
• SRI TARSEM SINGH versus SRI SUKHMINDER SINGH — [1998] 1 S.C.R. 456
• SRINIVASIAH versus SRI BALAJI KRISHNA HARDWARE STORES — [1998] SUPP. 3 S.C.R. 83
• STATE OF A.P. AND ORS. versus K. MOHANLAL AND ANR. — [1998] 3 S.C.R. 463
• STATE OF A.P. ETC. versus THAKKIDIRAM REDDY AND ORS. ETC. — [1998] 3 S.C.R. 1088
• STATE OF ANDHRA PRADESH versus DR. K. RAMCHANDRAN — [1998] 1 S.C.R. 23
• STATE OF ANDHRA PRADESH versus N. RADHAKISHAN — [1998] 2 S.C.R. 693
• STATE OF ANDHRA PRADESH versus V.C. SUBBARAYUDU AND ORS. — [1998] 1 S.C.R. 299
• STATE OF ANDHRA PRADESH versus VEDDULA VEERA REDDY AND ORS. ETC. — [1998] 1 S.C.R. 1007
• STATE OF BIHAR AND ORS. versus M/S SUPRABHAT STEEL LTD. AND ORS. — [1998] SUPP. 2 S.C.R. 699
• STATE OF BIHAR AND ORS. versus STEEL CITY BEVERAGES LTD. AND ANR. — [1998] SUPP. 3 S.C.R. 5
• STATE OF BIHAR versus KAMLA PRASAD SINGH AND ORS. — [1998] 3 S.C.R. 201
• STATE OF GUJARAT AND ANR. versus HONBLE HIGH COURT OF GUJARAT — [1998] SUPP. 2 S.C.R. 31
• STATE OF GUJARAT versus MOHAMMED ATIK AND ORS. — [1998] 2 S.C.R. 664
• STATE OF HARYANA versus BRIJ LAL MITTAL AND ORS. — [1998] 3 S.C.R. 104
• STATE OF KARNATAKA AND ORS. versus KEMPAIAH — [1998] 3 S.C.R. 910
• STATE OF KERALA AND ORS. versus ANTONY FERNANDEZ AND ANR. — [1998] 1 S.C.R. 865
• STATE OF KERALA AND ORS. versus M/S. TRANVANCORE CHEMICALS AND MANUFACTURING CO. AND ANR. ETC. ETC . — [1998] SUPP. 2 S.C.R. 651
• STATE OF M.P. versus INDORE IRON AND STEEL MILLS PVT. LTD. — [1998] 3 S.C.R. 1140
• STATE OF M.P. versus J.S. BANSAL AND ANR. — [1998] 1 S.C.R. 734
• STATE OF MADHYA PRADESH AND ANR. versus DHARAM BIR — [1998] 3 S.C.R. 511
• STATE OF MAHARASHTRA versus VITHALRAO GANPATRAO WARHADE — [1998] SUPP. 2 S.C.R. 323
• STATE OF ORISSA AND ANR. versus ASWINI KUMAR DASH AND ORS. ETC. — [1998] 2 S.C.R. 274
• STATE OF ORISSA AND ORS. versus STEEL AUTHORITY OF INDIA AND ANR — [1998] 3 S.C.R. 1072
• STATE OF ORISSA AND ORS. versus VIJAY LAXMI OIL INDUSTRIES — [1998] SUPP. 1 S.C.R. 659
• STATE OF ORISSA versus JANMEJOY DINDA — [1998] 1 S.C.R. 1034
• STATE OF PUNJAB AND ORS. versus RAM LUBHAYA BAGGA — [1998] 1 S.C.R. 1120
• STATE OF PUNJAB versus DR. R.N. BHATNAGAR AND ANR. — [1998] SUPP. 3 S.C.R. 693
• STATE OF PUNJAB versus RAJ SINGH AND ANR. — [1998] 1 S.C.R. 223
• STATE OF RAJASTHAN versus M.C. SAXENA — [1998] 1 S.C.R. 1090
• STATE OF RAJASTHAN versus RAM BHAROSI AND ORS. — [1998] 3 S.C.R. 1129
• STATE OF RAJASTHAN versus SANJAY KUMAR AND ORS. — [1998] 3 S.C.R. 132
• STATE OF U.P. versus GIRIJA SHANKAR SONAKIYA — [1998] SUPP. 1 S.C.R. 16
• STATE OF U.P. AND ORS. versus ASHOK KUMAR SAXENA AND ANR ETC. — [1998] 1 S.C.R. 572
• STATE OF U.P. versus HARBAN SAHAI AND ORS. — [1998] 2 S.C.R. 1056
• STATE OF U.P. versus HARISH CHANDRA AND CO. — [1998] SUPP. 2 S.C.R. 660
• STATE OF U.P. versus LAKHMI — [1998] 1 S.C.R. 850
• STATE OF U.P. versus SHATRUGHAN LAL AND ANR. — [1998] 3 S.C.R. 939
• STATE OF U.P. versus SIKANDER ALI AND ORS. — [1998] 2 S.C.R. 658
• STATE OF WEST BENGAL versus PRANAB RANJAN ROY — [1998] 2 S.C.R. 245
• STATE ROAD TRANSPORT CORPORATION versus REGIONAL TRANSPORT AUTHORITY AND ORS. ETC. — [1998] SUPP. 1 S.C.R. 301
• STATE THROUGH CBI versus RAJ KUMAR JAIN — [1998] 3 S.C.R. 957
• SUN OIL COMPANY (P) LTD. AND ANR. versus STATE OF WEST BENGAL AND ORS. — [1998] SUPP. 2 S.C.R. 18
• SUPREME COURT BAR ASSOCIATION versus UNION OF INDIA — [1998] 2 S.C.R. 795
• SURENDRA NARAIN SINGH AND ORS. versus STATE OF BIHAR AND ORS. — [1998] 2 S.C.R. 1165
• SURESH BUDHARMAL KALANI versus STATE OF MAHARASHTRA — [1998] SUPP. 1 S.C.R. 608
• SURESH CHANDRA SHARMA versus CHAIRMAN, UPSEB AND ORS. — [1998] 1 S.C.R. 93
• SUSHMA SURI ETC. ETC. versus GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI AND ANR. — [1998] SUPP. 2 S.C.R. 187
• SWARAN SINGH versus STATE OF U.P. AND ORS. — [1998] 2 S.C.R. 206
• T. LAKSHMIKUMARA THATHACHARIAR versus COMMISSIONER, H.R.C.E. AND ORS. — [1998] SUPP. 1 S.C.R. 359
• T.D. VENKATA RAO versus UNION OF INDIA — [1998] SUPP. 3 S.C.R. 418
• T.N. GODAVARMAN THIRUMULPAD AND ANR. versus UNION OF INDIA AND ORS. ETC. — [1998] 1 S.C.R. 211
• TAMIL NADU TEACHERS ASSOCIATION ETC versus ASSOCIATION OF THE HEAD OF THE GOVT. (B WING) HIGH AND HIGHER SECONDARY SCHOOLS AND ORS. ETC — [1998] 3 S.C.R. 1
• TASADDUG HUSSAIN KHAN versus SHIV NATH SAHU (DECEASED) THROUGH LRS. AND ANR. — [1998] 2 S.C.R. 489
• THE APPROPRIATE AUTHORITY AND ANR. versus SMT. SUDHA PATIL AND ANR. — [1998] SUPP. 2 S.C.R. 619
• THE COCA-COLA EXPORT CORPORATION versus INCOME TAX OFFICER AND ANR. — [1998] 2 S.C.R. 528
• THE COMMISSIONER OF INCOME TAX versus M/S. EXPRESS NEWS PAPERS LTD. — [1998] 1 S.C.R. 288
• THE COMMISSIONER OF INCOME TAX, DELHI versus M/S HINDUSTAN TIMES LTD. NEW DELHI — [1998] 3 S.C.R. 197
• THE COMMISSIONER OF INCOME TAX, LUCKNOW versus U.P. FOREST CORPORATION — [1998] 2 S.C.R. 22
• THE COMMISSIONER OF INCOME TAX, MADHYA PRADESH, BHOPAL versus H.H. MAHARANI USHA DEVI — [1998] 3 S.C.R. 458
• THE COMMISSIONER OF INCOME-TAX, MADRAS versus URMILA RAMESH — [1998] 1 S.C.R. 323
• THE DAILY PRATAP versus THE REGIONAL PROVIDENT FUND COMMISSIONER — [1998] SUPP. 2 S.C.R. 482
• THE DEPUTY COMMISSIONER ETC. versus CONSUMER CO-OPERATIVE STORES LTD. — [1998] SUPP. 3 S.C.R. 454
• THE MAHARASHTRA STATE ELECTRICITY BOARD versus MAHARASHTRA VEEJ MANDAL KAMGAR SANGH AND ANR. — [1998] SUPP. 3 S.C.R. 479
• THE NEW INDIA ASSURANCE CO. LTD. versus SMT. SHEELA RANI AND ORS. — [1998] SUPP. 1 S.C.R. 591
• THE STATE OF GUJARAT AND ANR. versus SURYAKANT CHUNILAL SHAH — [1998] SUPP. 3 S.C.R. 293
• THE STATE OF GUJARAT AND ORS. versus DILIPBHAI NATHJIBHAI PATEL — [1998] 2 S.C.R. 56
• THE STATE OF MAHARASHTRA AND ORS. versus PRATAPSINGH DAYAL SINGH RAJPUT — [1998] 1 S.C.R. 109
• THE STATE OF MAHARASHTRA versus LABOUR LAW PRACTITIONERS ASSOCIATION AND ORS. — [1998] 1 S.C.R. 793
• THE STATE OF PUNJAB AND ORS. versus BAKSHISH SINGH — [1998] SUPP. 1 S.C.R. 478
• THE STATE OF WEST BENGAL AND ORS. versus RANBINDRA NATH SENGUPTA AND ORS. — [1998] 2 S.C.R. 599
• THE STATE OF WEST BENGAL versus MR. MONOTOSH ROY AND ANR. — [1998] SUPP. 3 S.C.R. 435
• THE STATE OF WEST BENGAL versus SHIV ANANDPATHAK — [1998] 1 S.C.R. 811
• TIN PLATE CO. OF INDIA LTD. versus STATE OF BIHAR AND ORS. — [1998] SUPP. 2 S.C.R. 547
• TIRUMALA TRIUPATI DEVASTHANAMS versus K.M. KRISHNALAH — [1998] 2 S.C.R. 9
• TRANSOCEAN SHIPPING AGENCY (P) LTD. versus BLACK SEA SHIPPING AND ORS. — [1998] 1 S.C.R. 130
• TRIPURA GOODS TRANSPORT ASSOCIATION AND ANR. versus COMMISSIONER OF TAXES AND ORS. — [1998] SUPP. 3 S.C.R. 622
• TRUSTEES OF H.E.H. NIZAM'S PILGRIMAGE MONEY TRUST, HYDERABAD versus COLLECTOR OF ESTATE DUTY, HYDERABAD — [1998] 3 S.C.R. 827
• TRUSTEES OF SAHEBZADI OALIA KULSUM TRUST versus CONTROLLER OF ESTATE DUTY, A.P. — [1998] 3 S.C.R. 947
• TUKARAM RAMCHANDRA MANE (DEAD) BY LRS. versus RAJARAM BAPU LAKULE (DEAD) BY LRS. — [1998] 2 S.C.R. 784
• U.P. AVAS EVAM VIKAS PARISHAD versus JAINUL ISLAM AND ANR. — [1998] 1 S.C.R. 254
• U.P. STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD. versus CHANDRA BHAN DUBEY AND ORS. — [1998] SUPP. 3 S.C.R. 659
• U.P.S.E.B. versus ATMA STEELS AND ORS. — [1998] 1 S.C.R. 228
• UMESH VERMA versus JAI DEVI BHANDARI AND ANR. — [1998] 3 S.C.R. 471
• UNION OF INDIA AND ANR versus N. CHANDRASEKHARAN AND ORS. — [1998] 1 S.C.R. 419
• UNION OF INDIA AND ANR. versus BANWARI LAL AGARWAL — [1998] SUPP. 2 S.C.R. 356
• UNION OF INDIA AND ANR. versus CHOTELAL AND ORS. — [1998] SUPP. 3 S.C.R. 449
• UNION OF INDIA AND ANR. versus DR. AKHILESH CHANDRA AGRAWAL — [1998] 1 S.C.R. 1139
• UNION OF INDIA AND ANR. versus RAVI SHANKAR AND ANR. — [1998] 1 S.C.R. 1097
• UNION OF INDIA AND ANR. versus S.P. ANAND AND ORS. — [1998] 3 S.C.R. 1046
• UNION OF INDIA AND ANR. versus V.M. SALGAONCAR AND BROS. (P) LTD. ETC. — [1998] 2 S.C.R. 293
• UNION OF INDIA AND ORS versus K. SAVITRI AND ORS. — [1998] 2 S.C.R. 137
• UNION OF INDIA AND ORS. versus BIJOY LAL GHOSH AND ORS. — [1998] 2 S.C.R. 69
• UNION OF INDIA AND ORS. versus CAPT. A.P. BAJPAI — [1998] 1 S.C.R. 1041
• UNION OF INDIA AND ORS. versus DINANATH SHANTARAM KAREKAR AND ORS. — [1998] 3 S.C.R. 933
• UNION OF INDIA AND ORS. versus DR. (SMT.) SUDHA SALHAN — [1998] 1 S.C.R. 28
• UNION OF INDIA AND ORS. versus KISHORILAL BABLANI — [1998] SUPP. 3 S.C.R. 311
• UNION OF INDIA AND ORS. versus M/S ORIENT ENTERPRISES ETC. — [1998] 2 S.C.R. 143
• UNION OF INDIA AND ORS. versus N.Y. APTE AND ORS — [1998] 3 S.C.R. 988
• UNION OF INDIA AND ORS. versus P. THAYAGARAJAN — [1998] SUPP. 3 S.C.R. 114
• UNION OF INDIA AND ORS. versus S.N. DUBEY AND ORS — [1998] 3 S.C.R. 1166
• UNION OF INDIA AND ORS. versus SHRI RAM GOPAL AGARWAL AND ORS. — [1998] 1 S.C.R. 202
• UNION OF INDIA AND ORS. versus SUBEDAR RAM NARAIN ETC. — [1998] SUPP. 1 S.C.R. 616
• UNION OF INDIA AND OTHERS versus ASHOKE KUMAR BANERJEE — [1998] 3 S.C.R. 414
• UNION OF INDIA AND OTHERS versus K.G. RADHAKRISHNA PANICKER AND OTHERS — [1998] 3 S.C.R. 38
• UNION OF INDIA ETC versus TARA CHAND SHARMA AND ORS. ETC. — [1998] 3 S.C.R. 1179
• UNION OF INDIA versus M. SURYANARAYANA RAO — [1998] 3 S.C.R. 1060
• UNION OF INDIA versus M/S. MUSTAFA AND NAJIBAI TRADING CO. AND ORS. — [1998] 3 S.C.R. 708
• UNION OF INDIA versus SHRI RATI PAL SAROJ AND ANR. — [1998] 1 S.C.R. 593
• UNITED BANK OF INDIA versus MEENAKSHI SUNDARAM AND ORS. — [1998] 1 S.C.R. 233
• UPTRON INDIA LTD. versus SHAMMI BHAN AND ANR. — [1998] 1 S.C.R. 719
• V. KARNAL DURAI versus THE DISTRICT COLLECTOR, TUTICORIN AND ANR. — [1998] SUPP. 3 S.C.R. 206
• V. KASTURI versus MANAGING DIRECTOR, STATE BANK OF INDIA, BOMBAY AND ANR. — [1998] SUPP. 2 S.C.R. 269
• V. RADHAKRISHNAN versus S.N. LOGANATHA MUDALIAR — [1998] 3 S.C.R. 1029
• V.A. RAMAN versus K.V. JOHN AND ORS. — [1998] 1 S.C.R. 874
• V.S. CHARATI versus HUSSEIN NHANU JAMADAR (DEAD) BY L.RS. — [1998] SUPP. 3 S.C.R. 30
• V.S. GOVINDASAMY (DECEASED) REP. BY LRS. AND ORS. versus THE DIRECTOR OF LAND REFORMS, MADRAS AND ORS. — [1998] 1 S.C.R. 859
• VAIJANATH AND ORS. versus GURAMMA AND ANR. — [1998] SUPP. 3 S.C.R. 36
• VALVUE ARMATUREN V.U. BERATUNG GMBH AND CO. KG. versus NATIONAL FERTILIZERS LTD. AND ORS. — [1998] 3 S.C.R. 916
• VICE CHANCELLOR, G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ANR. versus DR. KEWALA NAND AND ORS. ETC. — [1998] SUPP. 1 S.C.R. 550
• VIJAY KUMAR SHROTRIYA versus STATE OF U.P AND ORS. — [1998] 1 S.C.R. 883
• VIMAL KUMARI versus STATE OF HARYANA AND ORS. — [1998] 1 S.C.R. 658
• VIMAL SINGH versus KHUMAN SINGH AND ANR. — [1998] SUPP. 2 S.C.R. 170
• VINAYAK SHIVAJIRAO POL versus THE STATE OF MAHARASHTRA — [1998] 1 S.C.R. 309
• VINOD SHARMA AND ORS. versus DIRECTOR OF EDUCATION [BASIC] U.P. AND ORS. — [1998] 2 S.C.R. 382
• VIRENDRA KASHINATH RAVAT AND ANR. versus VINAYAK N. JOSHI AND ORS. — [1998] SUPP. 2 S.C.R. 643
• VISHAL JEET versus UNION OF INDIA AND ORS. — [1998] 3 S.C.R. 456
• VJJAYABAL AND ORS. versus SHRLRAM TUKARAM AND ORS. — [1998] SUPP. 3 S.C.R. 54
• VST INDUSTRIES LTD. versus COLLECTOR OF CENTRAL EXCISE, HYDERABAD — [1998] 1 S.C.R. 31
• WHIRLPOOL CORPORATION versus REGISTRAR OF TRADE MARKS, MUMBAI AND ORS. — [1998] SUPP. 2 S.C.R. 359
• WORLD TANKER CARRIER CORPORATION versus SNP SHIPPING SERVICES PVT. LTD. AND ORS. — [1998] 2 S.C.R. 1032
• YOGENDRA SINGH RAWAT AND ORS. ETC. versus HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY AND ORS. — [1998] 1 S.C.R. 685
• YOGESH CHANDRA JOSHI versus STATE OF U.P. AND ORS. — [1998] SUPP. 1 S.C.R. 371
• ZIPPERS KARAMCHARI UNION versus UNION OF INDIA AND ORS. — [1998] SUPP. 1 S.C.R. 379

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