Supreme Court of India — 2023

854 reported judgments.

Open in Lexace

A. SREENIVASA REDDY versus RAKESH SHARMA AND ANR. — [2023] 12 S.C.R. 932
A. SRINIVASULU versus THE STATE REP. BY THE INSPECTOR OF POLICE — [2023] 10 S.C.R. 11
A. VALLIAMMAI versus K.P. MURALI AND OTHERS — [2023] 12 S.C.R. 183
ABHISHEK SAXENA versus THE STATE OF UTTAR PRADESH & ANR — [2023] 16 S.C.R. 1126
ABHISHEK SHARMA versus STATE (GOVT. OF NCT OF DELHI) — [2023] 14 S.C.R. 890
ABHISHEK SINGH versus HUHTAMAKI PPL LTD. & ANR. — [2023] 4 S.C.R. 596
ABHISHEK versus STATE OF MADHYA PRADESH — [2023] 11 S.C.R. 507
ADDITIONAL TAHSILDAR & ANR versus URMILA G. & ORS. — [2023] 13 S.C.R. 1090
ADITI ALIAS MITHI versus JITESH SHARMA — [2023] 14 S.C.R. 247
ADITYA KHAITAN & ORS. versus IL AND FS FINANCIAL SERVICES LIMITED — [2023] 12 S.C.R. 803
ADIVASIS FOR SOCIAL AND HUMAN RIGHTS ACTION versus UNION OF INDIA & ORS. — [2023] 5 S.C.R. 372
AFJAL ALI SHA @ ABJAL SHAUKAT SHA versus STATE OF WEST BENGAL & ORS — [2023] 2 S.C.R. 1090
AFJAL ANSARI versus STATE OF UP — [2023] 16 S.C.R. 969
AISH MOHAMMAD versus STATE OF HARYANA AND ORS — [2023] 7 S.C.R. 403
AJAI ALIAS AJJU ETC. ETC versus THE STATE OF UTTAR PRADESH — [2023] 3 S.C.R. 930
AJAY DABRA versus PYARE RAM & ORS. — [2023] 1 S.C.R. 449
AJAY KUMAR RADHEYSHYAM GOENKA versus TOURISM FINANCE CORPORATION OF INDIA LTD. — [2023] 4 S.C.R. 986
AJAY SHANKAR SRIVASTAVA versus BAR COUNCIL OF INDIA & ANR — [2023] 6 S.C.R. 505
ALL INDIA JUDGES ASSOCIATION versus UNION OF INDIA & ORS — [2023] 7 S.C.R. 26
ALPHA G184 OWNERS ASSOCIATION versus MAGNUM INTERNATIONAL TRADING COMPANY PVT. LTD. — [2023] 5 S.C.R. 861
AMAN SEMI-CONDUCTORS (PVT.) LTD versus HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. & ANR. — [2023] 3 S.C.R. 130
AMANDEEP SINGH SARAN versus STATE OF CHHATTISGARH — [2023] 16 S.C.R. 435
AMBALAL PARIHAR versus STATE OF RAJASTHAN & ORS. — [2023] 15 S.C.R. 213
AMD INDUSTRIES LIMITED (EARLIER KNOWN AS M/S. ASHOKA METAL DECOR PVT. LTD.) versus COMMISSIONER OF TRADE TAX, LUCKNOW & ANR — [2023] 1 S.C.R. 1035
AMEENA BEGUM versus THE STATE OF TELANGANA & ORS. — [2023] 11 S.C.R. 958
AMOD KUMAR KANTH versus ASSOCIATION OF VICTIM OF UPHAAR TRAGEDY AND ANR. — [2023] 6 S.C.R. 669
ANANT THANUR KARMUSE versus THE STATE OF MAHARASHTRA & ORS — [2023] 3 S.C.R. 56
ANBAZHAGAN versus THE STATE REPRESENTED BY THE INSPECTOR OF POLICE — [2023] 10 S.C.R. 1091
ANIL AGARWAL FOUNDATION ETC. ETC. versus STATE OF ORISSA AND ORS. — [2023] 8 S.C.R. 969
ANIL KUMAR versus THE STATE OF KERALA — [2023] 14 S.C.R. 173
ANIL KUMAR versus STATE OF HARYANA & ORS. — [2023] 3 S.C.R. 666
ANIL MINDA AND OTHERS versus COMMISSIONER OF INCOME TAX — [2023] 3 S.C.R. 1150
ANKITA THAKUR & ORS. versus THE H.P. STAFF SELECTION COMMISSION & ORS. — [2023] 16 S.C.R. 813
ANNA MATHEWS AND OTHERS versus SUPREME COURT OF INDIA AND OTHERS — [2023] 1 S.C.R. 463
ANOOP BARANWAL versus UNION OF INDIA — [2023] 9 S.C.R. 1
ANOOP BARTARIA & ETC versus DY. DIRECTOR ENFORCEMENT DIRECTORATE & ANR. — [2023] 3 S.C.R. 531
ANSAR AHMAD versus STATE OF UTTAR PRADESH AND ANR. — [2023] 4 S.C.R. 577
ANUSHKA RENGUNTHWAR & ORS versus UNION OF INDIA & ORS. — [2023] 5 S.C.R. 243
APARNA AJINKYA FIRODIA versus AJINKYA ARUN FIRODIA — [2023] 4 S.C.R. 680
APPAIYA versus ANDIMUTHU @ THANGAPANDI & ORS. — [2023] 12 S.C.R. 525
ARNAB ROY versus CONSORTIUM OF NATIONAL LAW UNIVERSITIES & ANR. — [2023] 14 S.C.R. 464
ARTI DIXIT & ANR versus SUSHIL KUMAR MISHRA & ORS — [2023] 5 S.C.R. 728
ARUN DEV UPADHYAYA versus INTEGRATED SALES SERVICE LTD. & ANR. — [2023] 10 S.C.R. 724
ARUP BHUYAN versus STATE OF ASSAM & ANR. — [2023] 8 S.C.R. 496
ARVIND KUMAR versus STATE OF NCT, DELHI — [2023] 10 S.C.R. 713
ASHOK GULABRAO BONDRE versus VILAS MADHUKARRAO DESHMUKH AND OTHERS — [2023] 3 S.C.R. 820
ASHOK KUMAR MEWARI versus UNION OF INDIA & OTHERS — [2023] 16 S.C.R. 1535
ASHOK KUMAR versus NEW INDIA ASSURANCE CO. LTD. — [2023] 9 S.C.R. 1240
ASHOK RAM PARHAD & ORS. versus THE STATE OF MAHARASHTRA & ORS. — [2023] 2 S.C.R. 900
ASHUTOSH SAMANTA (D) BY LRS. & ORS. versus SM. RANJAN BALA DASI & ORS. — [2023] 2 S.C.R. 237
ASHWINI KUMAR UPADHYAY versus UNION OF INDIA & ANR. — [2023] 14 S.C.R. 266
ASHWINI KUMAR UPADHYAY ETC versus UNION OF INDIA AND OTHERS — [2023] 3 S.C.R. 1014
ASHWINI KUMAR UPADHYAY versus UNION OF INDIA & ORS. — [2023] 3 S.C.R. 184
ASHWINI KUMAR UPADHYAY versus UNION OF INDIA AND ANOTHER — [2023] 5 S.C.R. 701
ASSESSING OFFICER CIRCLE (INTERNATIONAL TAXATION) 2(2)(2) NEW DELHI versus M/S NESTLE SA — [2023] 16 S.C.R. 1139
ASSOCIATION OF OLD SETTLERS OF SIKKIM AND ORS. versus UNION OF INDIA AND ANR. — [2023] 10 S.C.R. 289
ASSOCIATION OF OLD SETTLERS OF SIKKIM PRESIDENT SHRI RAM CHANDRA MUNDRA S/O LATE MURLIDHAR MUNDRA & ORS. versus UNION OF INDIA MINISTRY OF FINANCE SECRETARY GENERAL & ANR. — [2023] 10 S.C.R. 368
ASSOCIATION OF VASANTH APARTMENTS’ OWNERS versus V. GOPINATH & ORS — [2023] 9 S.C.R. 1019
ASTHA GOPAL KHAKRA versus STATE OF MAHARASHTRA & ORS. — [2023] 15 S.C.R. 218
ATULBHAI VITHALBHAI BHANDERI versus STATE OF GUJARAT — [2023] 4 S.C.R. 239
AURELIANO FERNANDES versus STATE OF GOA AND OTHERS — [2023] 7 S.C.R. 772
AUTHORISED OFFICER STATE BANK OF INDIA versus C. NATARAJAN & ANR — [2023] 5 S.C.R. 1067
AVTAR SINGH & ANR. versus STATE OF PUNJAB — [2023] 3 S.C.R. 639
AXIS BANK LIMITED versus NAREN SHETH & ANR. — [2023] 14 S.C.R. 581
B V SESHAIAH versus THE STATE OF TELANGANA & ANR — [2023] 2 S.C.R. 293
B. S. HARI COMMANDANT versus UNION OF INDIA & ORS. — [2023] 3 S.C.R. 431
B.C. NAGARAJ & ANR versus THE STATE OF KARNATAKA & ORS — [2023] 12 S.C.R. 235
BACHPAN BACHAO ANDOLAN versus UNION OF INDIA & ORS. — [2023] 13 S.C.R. 658
BAHARUL ISLAM & ORS. versus INDIAN MEDICAL ASSOCIATION AND ORS. — [2023] 9 S.C.R. 917
BAINI PRASAD (D) THR. LRS. versus DURGA DEVI — [2023] 3 S.C.R. 282
BALU SUDAM KHALDE & ANR versus THE STATE OF MAHARASHTRA — [2023] 6 S.C.R. 851
BALVIR SINGH versus STATE OF UTTARAKHAND — [2023] 12 S.C.R. 815
BALWANT SINGH versus UNION OF INDIA & ORS. — [2023] 4 S.C.R. 265
BALWANTBHAI SOMABHAI BHANDARI versus HIRALAL SOMABHAI CONTRACTOR (DECEASED) REP. BY LRS. & ORS. — [2023] 11 S.C.R. 1064
BALWINDER SINGH (BINDA) versus THE NARCOTICS CONTROL BUREAU — [2023] 14 S.C.R. 100
BANK OF BARODA & ORS versus BALJIT SINGH — [2023] 10 S.C.R. 977
BAR COUNCIL OF INDIA versus BONNIE FOI LAW COLLEGE & ORS. — [2023] 2 S.C.R. 343
BASAVARAJ versus PADMAVATHI & ANR. — [2023] 1 S.C.R. 231
BATLIBOI ENVIRONMENTAL ENGINEERS LIMITED versus HINDUSTAN PETROLEUM CORPORATION LIMITED AND ANOTHER — [2023] 12 S.C.R. 441
BHAGWAN SINGH versus DILIP KUMAR @ DEEPU @ DEPAK AND ANOTHER — [2023] 11 S.C.R. 469
BHARATIYA KAMGAR KARMACHARI MAHASANGH versus M/S. JET AIRWAYS LTD — [2023] 10 S.C.R. 859
BHARTIBEN CHANDRAKANTBHAI THAKOR versus STATE OF GUJARAT AND OTHERS — [2023] 5 S.C.R. 712
BHASIN INFOTECH AND INFRASTRUCTURE PRIVATE LTD. versus STATE OF UTTAR PRADESH AND ANR. — [2023] 4 S.C.R. 1053
BHASKER & ANR. versus AYODHYA JEWELLERS — [2023] 7 S.C.R. 964
BHIM RAO BASWANTH RAO PATIL versus K. MADAN MOHAN RAO AND ORS. — [2023] 9 S.C.R. 1218
BHIMASHANKAR SAHAKARI SAKKARE KARKHANE NIYAMITA versus WALCHANDNAGAR INDUSTRIES LTD. (WIL) — [2023] 4 S.C.R. 361
BHISHAM LAL VERMA versus STATE OF UTTAR PRADESH AND ANOTHER — [2023] 14 S.C.R. 55
BHUBANESWAR DEVELOPMENT AUTHORITY versus MADHUMITA DAS AND ORS. — [2023] 6 S.C.R. 590
BHUPINDER SINGH versus UNITECH LIMITED — [2023] 4 S.C.R. 950
BICHITRANANDA BEHERA versus STATE OF ORISSA AND OTHERS — [2023] 15 S.C.R. 404
BIMLA TIWARI versus STATE OF BIHAR & ORS. — [2023] 1 S.C.R. 501
BIRBAL NATH versus THE STATE OF RAJASTHAN & ORS — [2023] 14 S.C.R. 85
BISHAMBHAR PRASAD versus M/S. ARFAT PETROCHEMICALS PVT. LTD. AND ORS — [2023] 7 S.C.R. 230
BOBY versus STATE OF KERALA — [2023] 1 S.C.R. 335
BOHATIE DEVI (DEAD) THROUGH LR versus THE STATE OF UTTAR PRADESH & ORS — [2023] 5 S.C.R. 644
BTL EPC LTD. versus MACAWBER BEEKAY PVT LTD AND OTHERS — [2023] 13 S.C.R. 152
BUDDHADEB SAHA & ORS. versus THE STATE OF WEST BENGAL — [2023] 15 S.C.R. 332
C. ANIL CHANDRAN versus M.K. RAGHAVAN AND OTHERS — [2023] 14 S.C.R. 144
C. HARIDASAN versus ANAPPATH PARAKKATTU VASUDEVA KURUP & OTHERS — [2023] 3 S.C.R. 244
C.I.T., DELHI versus BHARTI HEXACOM LTD. — [2023] 13 S.C.R. 371
C.S. GOPALAKRISHNAN ETC. versus THE STATE OF TAMIL NADU & OTHERS — [2023] 7 S.C.R. 939
CALCUTTA STATE TRANSPORT CORPORATION & ORS. versus ASHIT CHAKRABORTY & ORS. — [2023] 6 S.C.R. 203
CAPTAIN MANJIT SINGH VIRDI (RETD.) versus HUSSAIN MOHAMMED SHATTAF & ORS. — [2023] 6 S.C.R. 469
CAPTAIN PRAMOD KUMAR BAJAJ versus UNION OF INDIA AND ANOTHER — [2023] 2 S.C.R. 30
CARDINAL MAR GEORGE ALENCHERRY versus STATE OF KERALA & ANR. — [2023] 2 S.C.R. 1014
CBI versus R.R. KISHORE — [2023] 13 S.C.R. 1
CC AND CE AND ST, NOIDA versus M/S INTERARCH BUILDING PRODUCTS PVT. LTD. — [2023] 7 S.C.R. 977
CCE, AURANGABAD versus M/S VIDEOCON INDUSTRIES LTD. THR. ITS DIRECTOR — [2023] 6 S.C.R. 259
CELIR LLP versus BAFNA MOTORS (MUMBAI) PVT. LTD. & ORS. — [2023] 13 S.C.R. 53
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY & ANR. versus THE STATE OF MAHARASHTRA &ANR. — [2023] 1 S.C.R. 293
CENTRAL BUREAU OF INVESTIGATION versus ARYAN SINGH ETC. — [2023] 2 S.C.R. 819
CENTRAL BUREAU OF INVESTIGATION versus NAROTTAM DHAKAD & ANR. — [2023] 14 S.C.R. 306
CENTRAL BUREAU OF INVESTIGATION versus SANTOSH KARNANI & ANR — [2023] 3 S.C.R. 476
CENTRAL BUREAU OF INVESTIGATION versus SHYAM BIHARI & OTHERS — [2023] 10 S.C.R. 464
CENTRAL BUREAU OF INVESTIGATION versus VIKAS MISHRA @ VIKASH MISHRA — [2023] 3 S.C.R. 321
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDIC SCIENCES & ANR. versus BIKARTAN DAS & ORS. — [2023] 11 S.C.R. 731
CENTRAL GST DELHI - III versus DELHI INTERNATIONAL AIRPORT LTD — [2023] 7 S.C.R. 322
CHANCHALPATI DAS versus THE STATE OF WEST BENGAL & ANR. — [2023] 6 S.C.R. 655
CHANDRA PRATAP SINGH versus STATE OF M.P — [2023] 13 S.C.R. 761
CHARAN SINGH @ CHARANJIT SINGH versus THE STATE OF UTTARAKHAND — [2023] 3 S.C.R. 511
CHEN KHOI KUI versus LIANG MIAO SHENG & ORS. — [2023] 12 S.C.R. 307
CHENNAI METRO RAIL LIMITED ADMINISTRATIVE BUILDING versus M/S TRANSTONNELSTROY AFCONS (JV) & ANR. — [2023] 14 S.C.R. 995
COAL INDIA LIMITED AND ANR versus COMPETITION COMMISSION OF INDIA AND ANR — [2023] 7 S.C.R. 827
COMMANDING OFFICER, RAILWAY PROTECTION SPECIAL FORCE, MUMBAI versus BHAVNABEN DINSHBHAI BHABHOR & OTHERS — [2023] 12 S.C.R. 660
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, KANPUR versus M/S. A. R. POLYMERS PVT. LTD. ETC. — [2023] 2 S.C.R. 1147
COMMISSIONER OF CENTRAL EXCISE MUMBAI – I versus M/S MORARJEE GOKULDAS SPG. & WVG. CO. LTD. — [2023] 7 S.C.R. 887
COMMISSIONER OF CENTRAL EXCISE, ALLAHABAD versus M/S J.R. ORGANICS LTD. — [2023] 2 S.C.R. 1
COMMISSIONER OF CUSTOMS (IMPORTS), MUMBAI versus M/S GANPATI OVERSEAS THROUGH ITS PROPRIETOR SHRI YASHPAL SHARMA & ANR. — [2023] 13 S.C.R. 172
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX versus M/S SUZLON ENERGY LTD. — [2023] 4 S.C.R. 324
COMMISSIONER OF INCOME TAX 14 versus JASJIT SINGH — [2023] 13 S.C.R. 706
COMMISSIONER OF INCOME TAX 7 versus M/S PAVILLE PROJECTS PVT. LTD. — [2023] 3 S.C.R. 310
COMMISSIONER OF INCOME TAX 8 MUMBAI versus GLOWSHINE BUILDERS & DEVELOPERS PVT. LTD — [2023] 7 S.C.R. 1004
COMMISSIONER OF INCOME TAX versus M/S JINDAL STEEL & POWER LIMITED THROUGH ITS MANAGING DIRECTOR — [2023] 16 S.C.R. 484
COMMISSIONER OF TRADE TAX versus M/S. KUMAR PAINTS AND MILL STORES THROUGH ITS PROPRIETOR — [2023] 2 S.C.R. 938
COMMISSIONER, CENTRAL EXCISE AND CUSTOMS AND ANOTHER versus M/S RELIANCE INDUSTRIES LTD. — [2023] 9 S.C.R. 1286
COMMISSIONER, CUSTOMS CENTRAL EXCISE AND SERVICE TAX, PATNA versus M/S SHAPOORJI PALLONJI AND COMPANY PVT. LTD. & ORS. — [2023] 15 S.C.R. 421
COMMISSSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, HYDERABAD versus ASHWANI HOMEO PHARMACY — [2023] 6 S.C.R. 281
COMMITTEE OF MANAGEMENT ANJUMAN INTEZAMIA MASAJID, VARANASI versus RAKHI SINGH AND OTHERS — [2023] 11 S.C.R. 108
COMMON CAUSE (A REGD. SOCIETY) versus UNION OF INDIA — [2023] 1 S.C.R. 1137
COMMR. OF CEN. EXC. AHMEDABAD versus M/S URMIN PRODUCTS P. LTD. AND OTHERS — [2023] 13 S.C.R. 573
COX AND KINGS LTD. versus SAP INDIA PVT. LTD. & ANR. — [2023] 15 S.C.R. 621
CPL ASHISH KUMAR CHAUHAN (RETD.) versus COMMANDING OFFICER & ORS. — [2023] 14 S.C.R. 601
DAKKATA BALARAM REDDY & ANR versus STATE OF ANDHRA PRADESH & ANR. — [2023] 4 S.C.R. 887
DAMODHAR NARAYAN SAWALE (D) THROUGH LRS versus SHRI TEJRAO BAJIRAO MHASKE & ORS — [2023] 6 S.C.R. 175
DASANGLU PUL versus LUPALUM KRI — [2023] 14 S.C.R. 1021
DAVINDER SINGH versus STATE OF PUNJAB — [2023] 10 S.C.R. 986
DEBASISH PAUL & ANR. versus AMAL BORAL — [2023] 14 S.C.R. 511
DEBIDUTTA MOHANTY versus RANJAN KUMAR PATTNAIK & ORS. — [2023] 2 S.C.R. 72
DEEPAK ANANDA PATIL versus THE STATE OF MAHARASHTRA & ORS — [2023] 5 S.C.R. 717
DELHI DEVELOPMENT AUTHORITY versus NARVADA DEVI & ORS. — [2023] 1 S.C.R. 389
DELHI DEVELOPMENT AUTHORITY V versus SHYAMO & ORS. — [2023] 1 S.C.R. 887
DELHI DEVELOPMENT AUTHORITY versus AMIT JAIN & ORS — [2023] 3 S.C.R. 91
DELHI DEVELOPMENT AUTHORITY versus ANITA SINGH & ORS. — [2023] 5 S.C.R. 655
DELHI DEVELOPMENT AUTHORITY versus ASHA PRAKASH — [2023] 1 S.C.R. 919
DELHI DEVELOPMENT AUTHORITY versus BATTI & ORS — [2023] 3 S.C.R. 631
DELHI DEVELOPMENT AUTHORITY versus BEENA GUPTA (D) THROUGH LRS. & ORS. — [2023] 1 S.C.R. 719
DELHI DEVELOPMENT AUTHORITY versus BHAGI SINGH AND ORS. — [2023] 1 S.C.R. 783
DELHI DEVELOPMENT AUTHORITY versus DEWAN CHAND PRUTHI & ORS — [2023] 1 S.C.R. 765
DELHI DEVELOPMENT AUTHORITY versus EMINENT MARKETING PVT. LTD. & ORS. — [2023] 1 S.C.R. 1015
DELHI DEVELOPMENT AUTHORITY versus JAGAN SINGH & ORS. — [2023] 2 S.C.R. 411
DELHI DEVELOPMENT AUTHORITY versus MANPREET SINGH & ORS — [2023] 1 S.C.R. 737
DELHI DEVELOPMENT AUTHORITY versus MGS (INDIA) PRIVATE LIMITED & ORS — [2023] 2 S.C.R. 388
DELHI DEVELOPMENT AUTHORITY versus NARENDRA KUMAR JAIN & ORS. — [2023] 4 S.C.R. 870
DELHI DEVELOPMENT AUTHORITY versus NEM CHAND SHARMA AND ORS. — [2023] 1 S.C.R. 725
DELHI DEVELOPMENT AUTHORITY versus RAJENDER SINGH & ORS. — [2023] 3 S.C.R. 7
DELHI DEVELOPMENT AUTHORITY versus RAJESH DUA & ORS. — [2023] 1 S.C.R. 907
DELHI DEVELOPMENT AUTHORITY versus RAMBIR AND ORS — [2023] 1 S.C.R. 901
DELHI DEVELOPMENT AUTHORITY versus SHAKUNTLA DEVI AND ORS. — [2023] 1 S.C.R. 787
DELHI DEVELOPMENT AUTHORITY versus SHIV RAJ & ORS. — [2023] 4 S.C.R. 41
DELHI DEVELOPMENT AUTHORITY versus SURENDER SINGH & ORS. — [2023] 3 S.C.R. 345
DELHI INTERNATIONAL AIRPORT LTD. versus AIRPORTS ECONOMIC REGULATORY AUTHORITY & ORS. — [2023] 15 S.C.R. 802
DELMA LUBNA COELHO versus EDMOND CLINT FERNANDES — [2023] 4 S.C.R. 473
DEREK A C LOBO & ORS. versus ULRIC M A LOBO (DEAD) BY LRS. & ORS. — [2023] 16 S.C.R. 1547
DERHA versus VISHAL & ANR. — [2023] 11 S.C.R. 937
DEV GUPTA versus PEC UNIVERSITY OF TECHNOLOGY AND ORS. — [2023] 11 S.C.R. 232
DEVESH SHARMA versus UNION OF INDIA AND ORS. — [2023] 11 S.C.R. 167
DHANRAJ N ASAWANI versus AMARJEET SINGH MOHINDER SINGH BASI AND OTHERS — [2023] 11 S.C.R. 297
DHARMIN BAI KASHYAP versus BABLI SAHU & OTHERS — [2023] 11 S.C.R. 150
DHEERAJ SINGH versus GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY & ORS — [2023] 10 S.C.R. 126
DIGAMBAR versus THE STATE OF MAHARASHTRA — [2023] 4 S.C.R. 96
DILIP B JIWRAJKA versus UNION OF INDIA & ORS — [2023] 16 S.C.R. 562
DINESH KUMAR versus THE STATE OF HARYANA — [2023] 4 S.C.R. 220
DINGANGLUNG GANGMEI versus MUTUM CHURAMANI MEETEI & ORS — [2023] 12 S.C.R. 1083
DIRECTOR GENERAL, DOORDARSHAN PRASAR BHARTI CORPORATION OF INDIA & ANR. versus SMT. MAGI H DESAI — [2023] 3 S.C.R. 660
DIRECTORATE OF ENFORCEMENT versus ADITYA TRIPATHI — [2023] 5 S.C.R. 410
DISTRICT BAR ASSOCIATION DEHRADUN versus ISHWAR SHANDILYA & ORS — [2023] 3 S.C.R. 508
DIVYA versus UNION OF INDIA & ORS. — [2023] 15 S.C.R. 44
DR NARENDRA GUPTA versus UNION OF INDIA & ORS. — [2023] 6 S.C.R. 992
DR. B R AMEDKAR UNIVERSITY, AGRA versus DEVARSH NATH GUPTA & ORS. — [2023] 2 S.C.R. 471
DR. BALRAM SINGH versus UNION OF INDIA & ORS. — [2023] 14 S.C.R. 1083
DR. JAYA THAKUR versus UNION OF INDIA & ORS — [2023] 10 S.C.R. 533
DR. NIRMAL SINGH PANESAR versus MRS. PARAMJIT KAUR PANESAR @ AJINDER KAUR PANESAR — [2023] 13 S.C.R. 832
DR. P.N. SHUKLA AND OTHERS versus UNION OF INDIA AND OTHERS — [2023] 16 S.C.R. 888
DR. PRAKASAN M.P. AND OTHERS versus STATE OF KERALA AND ANOTHER — [2023] 14 S.C.R. 293
DR. PREMACHANDRAN KEEZHOTH & ANR versus THE CHANCELLOR KANNUR UNIVERSITY & ORS. — [2023] 16 S.C.R. 377
DR. V. R. SANAL KUMAR versus UNION OF INDIA & ORS. — [2023] 5 S.C.R. 772
E. JEEVANANDAM versus N. KOTESWARA RAO & ORS. — [2023] 1 S.C.R. 1099
E.S.I. CORPORATION, REP. BY THE REGIONAL DIRECTOR versus M/S. ENDOCRINOLOGY AND IMMUNOLOGY LAB — [2023] 11 S.C.R. 159
ELDECO HOUSING AND INDUSTRIES LIMITED versus ASHOK VIDYARTHI AND OTHERS — [2023] 16 S.C.R. 872
ELUMALAI @ VENKATESAN & ANR versus M. KAMALA AND ORS. & ETC. — [2023] 1 S.C.R. 261
ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA versus KAPIL WADHAWAN & ANR. ETC — [2023] 16 S.C.R. 1133
ENFORCEMENT DIRECTORATE, GOVERNMENT OF INDIA versus KAPIL WADHAWAN & ANR. ETC — [2023] 5 S.C.R. 918
EVA AGRO FEEDS PRIVATE LIMITED versus PUNJAB NATIONAL BANK AND ANR. — [2023] 13 S.C.R. 861
EX SEPOY MADAN PRASAD versus UNION OF INDIA AND OTHERS — [2023] 9 S.C.R. 1199
EX-CONST/DVR MUKESH KUMAR RAIGAR versus UNION OF INDIA & ORS — [2023] 1 S.C.R. 797
EXPERION DEVELOPERS PRIVATE LIMITED versus HIMANSHU DEWAN AND SONALI DEWAN AND OTHERS — [2023] 12 S.C.R. 1118
FIRST GLOBAL STOCKBROKING PVT. LTD. & ORS. versus ANIL RISHIRAJ & ANR. — [2023] 12 S.C.R. 421
FULMATI DHRAMDEV YADAV & ANR. versus NEW INDIA ASSURANCE CO. LTD. & ANR. — [2023] 14 S.C.R. 374
G. VIKRAM KUMAR versus STATE BANK OF HYDERABAD & ORS. — [2023] 5 S.C.R. 624
GADDIPATI DIVIJA & ANR. versus PATHURI SAMRAJYAM & ORS. — [2023] 3 S.C.R. 802
GAJANAND SHARMA versus AADARSH SIKSHA PARISHAD SAMITI & ORS. — [2023] 1 S.C.R. 949
GANESH PRASAD versus RAJESHWAR PRASAD AND ORS. — [2023] 6 S.C.R. 893
GAS POINT PETROLEUM INDIA LTD. versus RAJENDRA MAROTHI & ORS. — [2023] 1 S.C.R. 433
GMR WARORA ENERGY LIMITED versus CENTRAL ELECTRICITY REGULATORY COMMISSION (CERC) & ORS. — [2023] 8 S.C.R. 183
GODREJ AND BOYCE MANUFACTURING COMPANY LIMITED THROUGH ITS CONSTITUTED ATTORNEY & ANR. versus THE MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS — [2023] 6 S.C.R. 56
GOSTHO BEHARI DAS versus DIPAK KUMAR SANYAL & ORS. — [2023] 10 S.C.R. 1174
GOVERNMENT OF KERALA & ANR. versus JOSEPH AND OTHERS — [2023] 11 S.C.R. 264
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI versus UNION OF INDIA & ORS. — [2023] 10 S.C.R. 493
GOVERNMENT OF NCT DELHI & ORS versus JAI PAL — [2023] 2 S.C.R. 214
GOVERNMENT OF NCT DELHI & ORS. versus KRISHAN KUMAR & ORS. — [2023] 2 S.C.R. 416
GOVERNMENT OF NCT OF DELHI & ANR versus DAYANAND & ANR. — [2023] 2 S.C.R. 208
GOVERNMENT OF NCT OF DELHI & ANR versus MANJEET SINGH ANAND & ANR. — [2023] 1 S.C.R. 771
GOVERNMENT OF NCT OF DELHI & ANR. versus SH. MANISH & ANR — [2023] 1 S.C.R. 401
GOVERNMENT OF NCT OF DELHI & ANR. versus SHAKEEL AHMED & ORS. — [2023] 1 S.C.R. 395
GOVERNMENT OF NCT OF DELHI AND ANR versus M/S. BEADS PROPERTIES PVT. LTD. & ORS. — [2023] 2 S.C.R. 234
GOVERNMENT OF NCT OF DELHI versus RATIRAM & ORS. — [2023] 1 S.C.R. 791
GOVERNMENT OF NCT OF DELHI versus RAVINDER KUMAR JAIN & ORS. — [2023] 7 S.C.R. 311
GOVERNMENT OF NCT OF DELHI versus SIDDHARTH KAPOOR & ORS. — [2023] 2 S.C.R. 224
GOVERNMENT OF NCT OF DELHI versus SUBHASH GUPTA & ORS. — [2023] 1 S.C.R. 407
GOVERNMENT OF NCT OF DELHI versus UNION OF INDIA — [2023] 9 S.C.R. 493
GOVERNMENT OF NCT OF DELHI versus UNION OF INDIA & ORS. — [2023] 16 S.C.R. 457
GOVERNMENT OF NCT OF DELHI versus VIJAY GUPTA & ORS — [2023] 3 S.C.R. 673
GOVERNMENT OF TAMIL NADU & OTHERS versus R. THAMARAISELVAM ETC. ETC. — [2023] 4 S.C.R. 851
GOVT. OF NCT DELHI & ANR versus DINESH KUMAR & ANR — [2023] 4 S.C.R. 848
GOVT. OF NCT DELHI & ORS. versus DHANNU & ANR — [2023] 2 S.C.R. 397
GOVT. OF NCT OF DELHI & ANR versus MANJEET KAUR & ANR. — [2023] 2 S.C.R. 202
GOVT. OF NCT OF DELHI & ANR. versus BHAGRATI & ANR — [2023] 1 S.C.R. 677
GOVT. OF NCT OF DELHI & ANR. versus KHAJAN SINGH & ANR. — [2023] 1 S.C.R. 913
GOVT. OF NCT OF DELHI & ANR. versus RATI RAM & ANR. — [2023] 1 S.C.R. 925
GOVT. OF NCT OF DELHI & ANR. versus SH. NARENDER & ANR. — [2023] 1 S.C.R. 413
GOVT. OF NCT OF DELHI THROUGH THE SECRETARY, LAND AND BUILDING DEPARTMENT & ANOTHER versus M/S. K.L. RATHI STEELS LIMITED AND OTHERS — [2023] 6 S.C.R. 209
GOVT. OF NCT OF DELHI versus SUNIL JAIN & ORS — [2023] 1 S.C.R. 683
GOVT. OF NCT OF DELHI versus SUSHIL KUMAR GUPTA & ORS. — [2023] 1 S.C.R. 427
GPSK CAPITAL PRIVATE LIMITED (FORMERLY KNOWN AS MANTRI FINANCE LIMITED) versus THE SECURITIES AND EXCHANGE BOARD OF INDIA — [2023] 2 S.C.R. 737
GUJARAT COMPOSITE LIMITED versus A INFRASTRUCTURE LIMITED & ORS. — [2023] 5 S.C.R. 103
GUJARAT URJA VIKAS NIGAM LIMITED & ORS. versus RENEW WIND ENERGY (RAJKOT) PRIVATE LIMITED & ORS — [2023] 7 S.C.R. 670
GUNA MAHTO versus STATE OF JHARKHAND — [2023] 3 S.C.R. 782
GURJIT SINGH (D) THROUGH LRS versus UNION TERRITORY, CHANDIGARH & ORS. — [2023] 6 S.C.R. 1046
GURUDEEP SINGH versus REGONDA SRINIVAS & ORS. — [2023] 10 S.C.R. 457
GWALIOR DEVELOPMENT AUTHORITY AND ANOTHER versus BHANU PRATAP SINGH — [2023] 3 S.C.R. 498
H. D. SUNDARA & ORS. versus STATE OF KARNATAKA — [2023] 14 S.C.R. 47
H. J. BAKER AND BROS. INC versus THE MINERALS AND METALS TRADE CORPORATION LTD. (MMTC) — [2023] 11 S.C.R. 287
HAJI ABDUL GANI KHAN & ANR. versus UNION OF INDIA & ORS. — [2023] 5 S.C.R. 503
HARBHAJAN SINGH versus STATE OF HARYANA — [2023] 3 S.C.R. 545
HARENDRA RAI versus THE STATE OF BIHAR & ORS. — [2023] 11 S.C.R. 403
HARENDRA RAI versus THE STATE OF BIHAR AND ORS. — [2023] 11 S.C.R. 583
HARI BABU THOTA versus * — [2023] 16 S.C.R. 917
HARI PRAKASH SHUKLA & ORS. versus THE STATE OF UTTAR PRADESH & ANR. — [2023] 10 S.C.R. 1001
HARILAL ETC. versus STATE OF MADHYA PRADESH (NOW CHHATTISGARH) — [2023] 12 S.C.R. 138
HARIPRASAD @ KISHAN SAHU versus STATE OF CHHATTISGARH — [2023] 14 S.C.R. 214
HARVINDER SINGH @ BACHHU versus THE STATE OF HIMACHAL PRADESH — [2023] 13 S.C.R. 1157
HARYANA POWER PURCHASE CENTRE versus SASAN POWER LTD. & ORS — [2023] 8 S.C.R. 1
HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ORS. versus SATPAL & OTHERS ETC. ETC. — [2023] 3 S.C.R. 1016
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. (HSIIDC) & OTHERS versus M/S HONEYWELL INTERNATIONAL (INDIA) PVT. LTD. — [2023] 3 S.C.R. 383
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR versus JAGDEEP SINGH — [2023] 4 S.C.R. 1156
HASMUKHLAL MADHAVLAL PATEL AND ANR. versus AMBIKA FOOD PRODUCTS PVT. LTD. AND ORS. — [2023] 8 S.C.R. 243
HEINZ INDIA LIMITED versus THE STATE OF KERALA — [2023] 6 S.C.R. 425
HEM RAJ versus NEW INDIA ASSURANCE CO. LTD — [2023] 9 S.C.R. 1187
HEMAVATHI AND ORS. versus V. HOMBEGOWDA AND ANR. — [2023] 12 S.C.R. 477
HEWLETT PACKARD INDIA SALES PVT. LTD. (NOW HP INDIA SALES PVT. LTD.) versus COMMISSIONER OF CUSTOMS (IMPORT), NHAVA SHEVA — [2023] 1 S.C.R. 1123
HIND FILTERS LTD. & ANR. versus HIND FILTER EMPLOYEES’ UNION & ANR. — [2023] 14 S.C.R. 424
HIND OFFSHORE PVT. LTD. versus IFFCO – TOKIO GENERAL INSURANCE CO. LTD. — [2023] 12 S.C.R. 959
ICON EDUCATION SOCIETY versus STATE OF MADHYA PRADESH & OTHERS — [2023] 2 S.C.R. 728
IFB AGRO INDUSTRIES LIMITED versus SICGIL INDIA LIMITED AND OTHERS — [2023] 1 S.C.R. 527
IFFCO TOKIO GENERAL INSURANCE CO. LTD. versus GEETA DEVI AND OTHERS — [2023] 14 S.C.R. 62
ILAVARASAN versus THE SUPERITENDENT OF POLICE & ORS. — [2023] 15 S.C.R. 325
IMTIYAZ AHMAD MALLA versus THE STATE OF JAMMU AND KASHMIR AND OTHERS — [2023] 3 S.C.R. 165
IN RE : T. N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2023] 6 S.C.R. 635
IN RE: ARTICLE 370 OF THE CONSTITUTION versus . — [2023] 16 S.C.R. 1
IN RE: FELLING OF TREES IN AAREY FOREST (MAHARASHTRA) versus IN RE: FELLING OF TREES IN AAREY FOREST (MAHARASHTRA) — [2023] 6 S.C.R. 392
IN RE: INTERPLAY BETWEEN ARBITRATION AGREEMENTS UNDER THE ARBITRATION AND CONCILIATION ACT 1996 AND THE INDIAN STAMP ACT 1899 versus . — [2023] 15 S.C.R. 1081
IN RE: T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA AND OTHERS — [2023] 6 S.C.R. 601
INCOME TAX OFFICER versus VIKRAM SUJITKUMAR BHATIA — [2023] 2 S.C.R. 756
INDIAN OIL CORPORATION LTD. AND ORS versus M/S. SATHYANARAYANA SERVICE STATION & ANR — [2023] 5 S.C.R. 682
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED versus M/S NATIONAL BUILDINGS CONSTRUCTION — [2023] 2 S.C.R. 713
INDIRA DEVI versus VEENA GUPTA & ORS. — [2023] 10 S.C.R. 372
INDORE DEVELOPMENT AUTHORITY versus BURHANI GRIH NIRMAN SAHAKARI SANSTHA MARYADIT SNEH NAGAR AND OTHERS — [2023] 2 S.C.R. 84
INDRA BAI versus ORIENTAL INSURANCE COMPANY LTD. & ANOTHER — [2023] 10 S.C.R. 848
INDRAJIT DAS versus THE STATE OF TRIPURA — [2023] 3 S.C.R. 142
INDRAKUNWAR versus THE STATE OF CHHATTISGARH — [2023] 14 S.C.R. 959
INDUSTRIAL DEVELOPMENT BANK OF INDIA (THROUGH STRESSED ASSETS STABILIZATION FUND CONSTITUTED BY THE GOVERNMENT OF INDIA) versus SUPERINTENDENT OF CENTRAL EXCISE AND CUSTOMS AND OTHERS — [2023] 12 S.C.R. 1052
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD versus HDFC BANK LTD. & ANR. — [2023] 14 S.C.R. 1033
INITIATIVES FOR INCLUSION FOUNDATION & ANR. versus UNION OF INDIA & ORS — [2023] 13 S.C.R. 675
IRFAN @ NAKA versus THE STATE OF UTTAR PRADESH — [2023] 11 S.C.R. 789
ISOLATORS AND ISOLATORS THROUGH ITS PROPRIETOR MRS. SANDHYA MISHRA versus MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN CO. LTD. AND ANR — [2023] 4 S.C.R. 445
JABIR & ORS versus THE STATE OF UTTARAKHAND — [2023] 1 S.C.R. 969
JAGDISH TRANSPORT CORPORATION & ORS versus UNION OF INDIA AND ORS. — [2023] 5 S.C.R. 321
JAIVEER SINGH AND OTHERS versus THE STATE OF UTTARAKHAND AND OTHERS — [2023] 15 S.C.R. 597
JASWANT SINGH & ORS versus THE STATE OF CHHATTISGARH & ANR. — [2023] 1 S.C.R. 595
JAVED SHAUKAT ALI QURESHI versus STATE OF GUJARAT — [2023] 12 S.C.R. 220
JHABBAR SINGH (DECEASED) THROUGH LEGAL HEIRS & ORS. versus JAGTAR SINGH S/O DARSHAN SINGH — [2023] 3 S.C.R. 564
JINI DHANRAJGIR & ANR versus SHIBU MATHEW & ANR. ETC. — [2023] 5 S.C.R. 551
JITENDRA KUMAR RODE versus UNION OF INDIA — [2023] 4 S.C.R. 512
JITENDRA NATH MISHRA versus STATE OF U.P. & ANR — [2023] 7 S.C.R. 642
JOHN ANTHONISAMY @ JOHN versus STATE, REP. BY THE INSPECTOR OF POLICE — [2023] 1 S.C.R. 279
JOLLY GEORGE AND ANR. versus GEORGE ELIAS AND ASSOCIATES AND ORS. — [2023] 3 S.C.R. 413
JOSEPH SHINE versus UNION OF INDIA — [2023] 4 S.C.R. 585
JOSEPH versus THE STATE OF KERALA & ORS. — [2023] 12 S.C.R. 505
JUDGEBIR SINGH @ JASBIR SINGH SAMRA @ JASBIR & ORS. versus NATIONAL INVESTIGATION AGENCY — [2023] 6 S.C.R. 1
JUHRU & ORS versus KARIM & ANR. — [2023] 2 S.C.R. 519
JYOTIRMAY RAY versus THE FIELD GENERAL MANAGER, PUNJAB NATIONAL BANK & ORS. — [2023] 14 S.C.R. 199
K C CINEMA (CORRECT NAME K C THEATRE) versus STATE OF JAMMU AND KASHMIR & ORS — [2023] 6 S.C.R. 572
K. C. NINAN versus KERALA STATE ELECTRICITY BOARD & ORS. — [2023] 9 S.C.R. 637
K. CHINNAMMAL (DEAD) THR. LRS. versus L. R. EKNATH & ANR. — [2023] 6 S.C.R. 831
K. HYMAVATHI versus THE STATE OF ANDHRA PRADESH & ANR. — [2023] 14 S.C.R. 412
K. L. SUNEJA & ANR versus DR. (MRS.) MANJEET KAUR MONGA (D) THROUGH HER LR & ANR — [2023] 1 S.C.R. 1079
K. SREEDHAR versus M/S RAUS CONSTRUCTIONS PVT. LTD & ORS. — [2023] 1 S.C.R. 579
K.L. SWAMY versus THE COMMISSIONER OF INCOME TAX & ANR. — [2023] 1 S.C.R. 689
K.T.V. HEALTH FOOD PVT. LTD. versus UNION OF INDIA AND ORS — [2023] 9 S.C.R. 246
KAILASH VIJAYVARGIYA versus RAJLAKSHMI CHAUDHURI AND OTHERS — [2023] 6 S.C.R. 135
KAMAL PRASAD & ORS. versus THE STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH) — [2023] 13 S.C.R. 810
KAMAL versus STATE (NCT OF DELHI) — [2023] 11 S.C.R. 49
KAMALAKAR versus STATE OF KARNATAKA — [2023] 14 S.C.R. 787
KAMUKAYI & ORS. versus UNION OF INDIA AND ORS. — [2023] 6 S.C.R. 399
KANIMOZHI KARUNANIDHI versus A. SANTHANA KUMAR & ORS — [2023] 4 S.C.R. 798
KARAN @ FATIYA versus THE STATE OF MADHYA PRADESH — [2023] 2 S.C.R. 587
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED & ORS. versus SRI. B. G. MANAMOHANA PRIYANKA & ORS. — [2023] 4 S.C.R. 564
KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. versus KUMAON ENTERTAINMENT AND HOSPITALITIES PVT. LTD. — [2023] 12 S.C.R. 775
KASHIBAI & ORS. versus THE STATE OF KARNATAKA — [2023] 3 S.C.R. 175
KAUSHAL KISHOR versus STATE OF UTTAR PRADESH & ORS. — [2023] 8 S.C.R. 581
KEKHRIESATUO TEP ETC. versus NATIONAL INVESTIGATION AGENCY — [2023] 3 S.C.R. 523
KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. KSCARDB versus THE ASSESSING OFFICER, TRIVANDRUM AND ORS. — [2023] 12 S.C.R. 318
KESHAV BHAURAO YEOLE (D) BY LRS. versus MURALIDHAR (D) & ORS. — [2023] 14 S.C.R. 935
KISHAN CHAND JAIN versus UNION OF INDIA & ORS — [2023] 14 S.C.R. 477
KISHAN CHAND JAIN versus UNION OF INDIA & ORS. — [2023] 11 S.C.R. 198
KISHORE BALKRISHNA NAND versus STATE OF MAHARASHTRA & ANR. — [2023] 11 S.C.R. 34
KONKAN RAILWAY CORPORATION LIMITED versus CHENAB BRIDGE PROJECT UNDERTAKING — [2023] 11 S.C.R. 215
KOTAK MAHINDRA BANK LIMITED versus COMMISSIONER OF INCOME TAX BANGALORE AND ANR. — [2023] 14 S.C.R. 1
KOTAK MAHINDRA BANK LIMITED versus GIRNAR CORRUGATORS PVT. LTD. & ORS. — [2023] 1 S.C.R. 873
KRISHAN KUMAR AND ANR versus THE STATE OF HARYANA — [2023] 11 S.C.R. 861
KUM. GEETHA, D/O LATE KRISHNA & ORS. versus NANJUNDASWAMY & ORS. — [2023] 14 S.C.R. 153
KUSUM LATA SHARMA versus ARVIND SINGH — [2023] 4 S.C.R. 493
L.R. PATIL versus GULBARGA UNIVERSITY, GULBARGA — [2023] 12 S.C.R. 104
LAJJA RAM & ORS. versus RATI CHAND & ORS. ETC — [2023] 16 S.C.R. 1525
LAL BAHADUR SHASTRI EDUCATIONAL SOCIETY & ANR. versus DELHI DEVELOPMENT AUTHORITY & ORS. — [2023] 11 S.C.R. 835
LAND & BUILDING DEPARTMENT & ANR. versus MANISH SETHI AND ORS. — [2023] 2 S.C.R. 392
LAND ACQUISITION COLLECTOR & ANR. versus ASHOK KUMAR & ORS. — [2023] 2 S.C.R. 196
LAND ACQUISITION COLLECTOR (SOUTH) versus HARI CHAND AND ANR. — [2023] 4 S.C.R. 46
LAND ACQUISITION COLLECTOR AND ANR. versus B. S. DHILLION & ORS. — [2023] 2 S.C.R. 229
LAND ACQUISITION COLLECTOR versus JAI PRAKASH TYAGI & ORS. — [2023] 3 S.C.R. 12
LAND AND BUILDING DEPARTMENT THR. SECRETARY & ANR versus ATTRO DEVI & ORS. — [2023] 3 S.C.R. 374
LOK PRAHARI versus UNION OF INDIA & ORS — [2023] 7 S.C.R. 357
LOMBARDI ENGINEERING LIMITED versus UTTARAKHAND JAL VIDYUT NIGAM LIMITED — [2023] 13 S.C.R. 943
LOONKARAN GANDHI (D) THR. LR. versus STATE OF MAHARASHTRA AND ORS. — [2023] 12 S.C.R. 159
M P HIGH COURT BAR ASSOCIATION versus UNION OF INDIA & ORS — [2023] 7 S.C.R. 347
M. K. RAJAGOPALAN versus DR. PERIASAMY PALANI GOUNDER & ANR — [2023] 9 S.C.R. 783
M. SURESH KUMAR REDDY versus CANARA BANK & ORS. — [2023] 5 S.C.R. 387
M.A BIVIJI versus SUNITA & ORS. — [2023] 15 S.C.R. 113
M/S ALPINE HOUSING DEVELOPMENT CORPORATION PVT. LTD. versus ASHOK S DHARIWAL AND OTHERS — [2023] 1 S.C.R. 991
M/S B AND T AG versus MINISTRY OF DEFENCE — [2023] 7 S.C.R. 599
M/S BHARAT PETROLEUM CORPORATION LTD. AND ANOTHER versus ATM CONSTRUCTIONS PVT. LTD. — [2023] 16 S.C.R. 859
M/S BILAG INDUSTRIES P. LTD. & ANR. versus COMMR. OF CEN. EXC. DAMAN & ANR. — [2023] 3 S.C.R. 618
M/S DARVELL INVESTMENT AND LEASING (INDIA) PVT. LTD. AND OTHERS versus THE STATE OF WEST BENGAL AND OTHERS — [2023] 16 S.C.R. 941
M/S DHARTI DREDGING AND INFRASTRUCTURE LTD. versus COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GUNTUR — [2023] 4 S.C.R. 739
M/S GLOCK ASIA-PACIFIC LTD. versus UNION OF INDIA — [2023] 6 S.C.R. 717
M/S GODREJ SARA LEE LTD versus THE EXCISE AND TAXATION OFFICER-CUM-ASSESSING AUTHORITY & ORS. — [2023] 3 S.C.R. 871
M/S HARSH AUTOMOBILES PRIVATE LIMITED versus INDORE MUNICIPAL CORPORATION — [2023] 15 S.C.R. 28
M/S HINDUSTAN CONSTRUCTION COMPANY LIMITED versus M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA — [2023] 11 S.C.R. 623
M/S IL&FS TAMIL NADU POWER COMPANY LIMITED versus T. MURUGANANDAM & OTHERS — [2023] 3 S.C.R. 194
M/S INDIAN MEDICINES PHARMACEUTICALS CORPORATION LTD versus KERALA AYURVEDIC CO OPERATIVE SOCIETY LTD. & ORS. — [2023] 1 S.C.R. 473
M/S INDIAN OIL CORPORATION LIMITED versus V. B. R. MENON & OTHERS — [2023] 5 S.C.R. 215
M/S IVECO MAGIRUS BRANDSCHUTZTECHNIK GMBH versus NIRMAL KISHORE BHARTIYA & ANR — [2023] 13 S.C.R. 220
M/S LARSEN AIR CONDITIONING AND REFRIGRATION COMPANY versus UNION OF INDIA AND ORS. — [2023] 11 S.C.R. 86
M/S MATHOSRI MANIKBAI KOTHARI COLLEGE OF VISUAL ARTS versus THE ASSISTANT PROVIDENT FUND COMMISSIONER — [2023] 16 S.C.R. 538
M/S MODI NATURALS LTD. versus THE COMMISSIONER OF COMMERCIAL TAX UP — [2023] 15 S.C.R. 746
M/S N. N. GLOBAL MERCANTILE PRIVATE LIMITED versus M/S INDO UNIQUE FLAME LTD. & ORS. — [2023] 9 S.C.R. 285
M/S NORTH EASTERN CHEMICALS INDUSTRIES (P) LTD. & ANR versus M/S ASHOK PAPER MILL (ASSAM) LTD. & ANR. — [2023] 15 S.C.R. 821
M/S OM GURUSAI CONSTRUCTION COMPANY versus M/S V.N. REDDY & ORS — [2023] 11 S.C.R. 379
M/S OSWAL PLASTIC INDUSTRIES versus MANAGER, LEGAL DEPTT. N.A.I.C.O. LTD — [2023] 1 S.C.R. 985
M/S PAUL RUBBER INDUSTRIES PRIVATE LIMITED versus AMIT CHAND MITRA & ANR. — [2023] 14 S.C.R. 28
M/S RECKITT BENCKISER (INDIA) LTD. versus COMMISSIONER COMMERCIAL TAXES & ORS. — [2023] 4 S.C.R. 63
M/S SOUTH INDIAN BANK LTD. & ORS. versus NAVEEN MATHEW PHILIP & ANR. ETC. ETC. — [2023] 4 S.C.R. 18
M/S SRI MAHAVIR AGENCY & ANR. versus THE STATE OF WEST BENGAL & ANR. — [2023] 4 S.C.R. 126
M/S SUNEJA TOWERS PRIVATE LIMITED & ANR. versus ANITA MERCHANT — [2023] 5 S.C.R. 1092
M/S TATA MOTORS LTD. versus THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (SPL) & ANR. — [2023] 10 S.C.R. 1268
M/S TRIMURTHI FRAGRANCES (P) LTD. THR. ITS DIRECTOR SHRI PRADEEP KUMAR AGRAWAL versus GOVT. OF N.C.T. OF DELHI THROUGH ITS PRINCIPAL SECRETARY (FINANCE) AND ORS. — [2023] 7 S.C.R. 1046
M/S TRINITY INFRAVENTURES LTD. & ORS. ETC. versus M. S. MURTHY & ORS. ETC. — [2023] 8 S.C.R. 283
M/S TRIVENI GLASS LIMITED REP. BY ITS DEPUTY GENERAL MANAGER (SALES AND P.R.) SHRI R.K. SINHA versus COMMISSIONER OF TRADE TAX, U.P. — [2023] 13 S.C.R. 1095
M/S UNIBROS versus ALL INDIA RADIO — [2023] 14 S.C.R. 683
M/S UNIVERSAL SOMPO GENERAL INSURANCE CO. LTD. versus SURESH CHAND JAIN & ANR. — [2023] 10 S.C.R. 1155
M/S US TECHNOLOGIES INTERNATIONAL PVT. LTD versus THE COMMISSIONER OF INCOME TAX — [2023] 4 S.C.R. 382
M/S VISTRA ITCL (INDIA) LTD & ORS. versus MR. DINKAR VENKATASUBRAMANIAN & ANR. — [2023] 6 S.C.R. 806
M/S. BAJAJ ALLIANCE GENERAL INSURANCE CO LTD. versus RAMBHA DEVI AND ORS — [2023] 12 S.C.R. 241
M/S. BLS INFRASTRUCTURE LIMITED versus M/S. RAJWANT SINGH & OTHERS — [2023] 2 S.C.R. 183
M/S. CREATIVE GARMENTS LTD versus KASHIRAM VERMA — [2023] 2 S.C.R. 958
M/S. D. N. SINGH versus COMMISSIONER OF INCOME TAX, CENTRAL, PATNA AND ANOTHER — [2023] 7 S.C.R. 530
M/S. DAKSHIN GUJARAT VIJ COMPANY LIMITED versus M/S. GAYATRI SHAKTI PAPER AND BOARD LIMITED AND ANOTHER, ETC. — [2023] 15 S.C.R. 344
M/S. GAIL (INDIA) LIMITED versus M/S. INDIAN PETROCHEMICALS CORP. LTD. & ORS. — [2023] 2 S.C.R. 326
M/S. GREATER ASHOKA AND LAND DEVELOPMENT COMPANY versus KANTI PRASAD JAIN (D) THROUGH LRS. — [2023] 16 S.C.R. 933
M/S. IFCI LIMITED versus SUTANU SINHA & ORS. — [2023] 15 S.C.R. 280
M/S. ISNAR AQUA FARMS versus UNITED INDIA INSURANCE CO. LTD. — [2023] 11 S.C.R. 76
M/S. JERMYN CAPITAL LLC DUBAI versus CENTRAL BUREAU OF INVESTIGATION & ORS. — [2023] 6 S.C.R. 565
M/S. JERMYN CAPITAL LLC DUBAI versus CENTRAL BUREAU OF INVESTIGATION & ORS. — [2023] 6 S.C.R. 570
M/S. K.B. TEA PRODUCT PVT. LTD. & ANR. versus COMMERCIAL TAX OFFICER, SILIGURI & ORS. — [2023] 8 S.C.R. 828
M/S. KEWAL COURT PVT. LTD. AND ANR versus THE STATE OF WEST BENGAL AND ORS. — [2023] 13 S.C.R. 724
M/S. LISIE MEDICAL INSTITUTIONS versus THE STATE OF KERALA AND ORS. — [2023] 6 S.C.R. 354
M/S. MUTHOOT LEASING AND FINANCE LIMITED AND ANOTHER versus COMMISSIONER OF INCOME TAX — [2023] 1 S.C.R. 317
M/S. PLATINUM THEATRE AND OTHERS versus COMPETENT AUTHORITY SMUGGLERS & FOREIGN EXCHANGE MANIPULATORS (FORFEITURE OF PROPERTY) ACT, 1976 AND ANOTHER — [2023] 3 S.C.R. 1084
M/S. RAJASTHAN ART EMPORIUM versus KUWAIT AIRWAYS & ANR. — [2023] 14 S.C.R. 283
M/S. RPS INFRASTRUCTURE LTD. versus MUKUL KUMAR & ANR. — [2023] 12 S.C.R. 150
M/S. S.D. SHINDE TR. PARTNER versus GOVT. OF MAHARASHTRA AND ORS — [2023] 11 S.C.R. 367
M/S. SANVIRA INDUSTRIES versus RAIN CII CARBON (VIZAG) LTD. & ORS. — [2023] 10 S.C.R. 133
M/S. SARAF EXPORTS versus COMMISSIONER OF INCOME TAX, JAIPUR-III — [2023] 4 S.C.R. 338
M/S. SHEKHAR RESORTS LIMITED (UNIT OF ORIENT TAJ) versus UNION OF INDIA — [2023] 1 S.C.R. 1111
M/S. SHREE VISHNU CONSTRUCTIONS versus THE ENGINEER IN CHIEF MILITARY ENGINEERING SERVICE & ORS. — [2023] 5 S.C.R. 327
MADAN versus STATE OF UTTAR PRADESH — [2023] 16 S.C.R. 765
MADHYAMAM BROADCASTING LIMITED versus UNION OF INDIA & ORS. — [2023] 10 S.C.R. 595
MAGHAVENDRA PRATAP SINGH @ PANKAJ SINGH versus STATE OF CHHATTISGARH — [2023] 4 S.C.R. 829
MAGIC EYE DEVELOPERS PVT. LTD. versus M/S. GREEN EDGE INFRASTRUCTURE PVT. LTD. & ORS. ETC. — [2023] 5 S.C.R. 401
MAH. ADIWASI THAKUR JAMAT SWARAKSHAN SAMITI versus THE STATE OF MAHARASHTRA & ORS. — [2023] 3 S.C.R. 1100
MAHANADI COALFIELDS LTD. versus STATE OF ODISHA & ORS — [2023] 1 S.C.R. 1055
MAHARASHTRA RAJYA PADVIDHAR PRATHAMIK SHIKSHAK VA KENDRA PRAMUKH SABHA versus PUNE MUNICIPAL CORPORATION AND ORS. — [2023] 2 S.C.R. 981
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED versus ADANI POWER MAHARASHTRA LIMITED & ORS. — [2023] 8 S.C.R. 85
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED versus ADANI POWER MAHARASHTRA LIMITED AND ANOTHER — [2023] 5 S.C.R. 668
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED versus ADANI POWER MAHARASHTRA LIMITED AND OTHERS — [2023] 7 S.C.R. 648
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED versus RATNAGIRI GAS AND POWER PRIVATE LIMITED & ORS — [2023] 14 S.C.R. 761
MAHARASHTRA STATE FINANCIAL CORPORATION EXEMPLOYEES ASSOCIATION & ORS. versus STATE OF MAHARASHTRA & ORS. — [2023] 1 S.C.R. 1169
MAKKELLA NAGAIAH versus THE STATE OF ANDHRA PRADESH — [2023] 12 S.C.R. 250
MALA ETC. ETC. versus STATE OF PUNJAB AND OTHERS — [2023] 11 S.C.R. 121
MALIK MAZHAR SULTAN & ANR versus U P PUBLIC SERVICE COMMISSION & ORS IN THE MATTER OF: STATE OF HARYANA — [2023] 12 S.C.R. 682
MAMTA DEVI & ORS. versus THE RELIANCE GENERAL INSURANCE COMPANY LIMITED & ANR — [2023] 10 S.C.R. 1133
MAN SINGH versus SHAMIM AHMED (DEAD) THR. LRS — [2023] 3 S.C.R. 301
MANAK CHAND @ MANI versus THE STATE OF HARYANA — [2023] 14 S.C.R. 74
MANGILAL versus THE STATE OF MADHYA PRADESH — [2023] 10 S.C.R. 517
MANIK HIRU JHANGIANI versus STATE OF M.P — [2023] 16 S.C.R. 551
MANIK MAJUMDER AND OTHERS versus DIPAK KUMAR SAHA (DEAD) THROUGH LRS. & OTHERS — [2023] 4 S.C.R. 140
MANISH SISODIA versus CENTRAL BUREAU OF INVESTIGATION — [2023] 15 S.C.R. 480
MANJUNATH & ORS. versus STATE OF KARNATAKA — [2023] 14 S.C.R. 727
MANMOHAN GOPAL versus THE STATE OF CHHATTISGARH & ANR. — [2023] 14 S.C.R. 1073
MANOJ KUMAR SONI versus THE STATE OF MADHYA PRADESH — [2023] 11 S.C.R. 246
MANSAROVAR COMMERCIAL PVT. LTD. versus COMMISSIONER OF INCOME TAX, DELHI — [2023] 8 S.C.R. 452
MANUBHAI SENDHABHAI BHARWAD & ANR. versus OIL AND NATURAL GAS CORPORATION LTD. & ORS. — [2023] 1 S.C.R. 1021
MARIAPPAN versus STATE REP. BY INSPECTOR OF POLICE — [2023] 15 S.C.R. 1074
MARKASH JAJARA versus THE STATE OF ASSAM & ANR. — [2023] 14 S.C.R. 834
MARSH INDIA INSURANCE BROKERS PRIVATE LIMITED versus M/S ATKINS SPECIAL RISKS LTD. & ORS. — [2023] 9 S.C.R. 1301
MATHEW ALEXANDER versus MOHAMMED SHAFI AND ANR. — [2023] 10 S.C.R. 1083
MATHEWS J. NEDUMPARA & ORS. versus UNION OF INDIA & ORS. — [2023] 13 S.C.R. 1181
MATHURA VRINDAVAN DEVELOPMENT AUTHORITY & ANOTHER versus RAJESH SHARMA AND OTHERS — [2023] 4 S.C.R. 899
MD. ASFAK ALAM versus THE STATE OF JHARKHAND & ANR. — [2023] 10 S.C.R. 1184
MODI RUBBER LIMITED versus CONTINENTAL CARBON INDIA LTD. — [2023] 3 S.C.R. 1026
MOHAMED IBRAHIM versus THE CHAIRMAN & MANAGING DIRECTOR & ORS. — [2023] 13 S.C.R. 924
MOHAMMAD WAJID AND ANR. versus STATE OF U.P. AND ORS. — [2023] 11 S.C.R. 313
MOHAMMED ABDUL WAHID versus NILOFER & ANR — [2023] 15 S.C.R. 866
MOHAR SINGH (DEAD) THROUGH LRS. & ORS. versus STATE OF UTTAR PRADESH COLLECTOR & ORS. — [2023] 14 S.C.R. 842
MOHD MUSLIM @ HUSSAIN versus STATE (NCT OF DELHI — [2023] 3 S.C.R. 697
MOHIDEEN ABDUL KHADAR (DEAD)THROUGH LRS. versus RAHMATH BEEVI (D) THR. HER LRS. AND ORS. — [2023] 14 S.C.R. 164
MOHINDER PAL AND OTHERS versus STATE OF J & K — [2023] 1 S.C.R. 375
MOHINDER SINGH(DEAD) THROUGH LRS AND ANOTHER versus NARAIN SINGH AND OTHERS — [2023] 2 S.C.R. 256
MOSER BAER KARAMCHARI UNION THR. PRESIDENT MAHESH CHAND SHARMA versus UNION OF INDIA AND ORS. — [2023] 6 S.C.R. 85
MOTURU NALINI KANTH versus GAINEDI KALIPRASAD (DEAD, THROUGH LRS.) — [2023] 16 S.C.R. 644
MRS. KALYANI RAJAN versus INDRAPRASTHA APOLLO HOSPITAL & ORS. — [2023] 15 S.C.R. 97
MS. INDIRA JAISING versus SUPREME COURT OF INDIA, THROUGH SECRETARY GENERAL — [2023] 5 S.C.R. 434
MS. X versus THE STATE OF MAHARASHTRA AND ANOTHER — [2023] 2 S.C.R. 1112
MUKESH SINGH versus THE STATE (NCT OF DELHI) — [2023] 11 S.C.R. 886
MUKESHBHAI VALLABHBHAI ABHANGI versus STATE OF GUJARAT — [2023] 4 S.C.R. 1137
MUMTAZ YARUD DOWLA WAKF versus M/S BADAM BALAKRISHNA HOTEL PVT. LTD. & ORS. — [2023] 15 S.C.R. 984
MUNICIPAL COMMISSIONER, JAMNAGAR MUNICIPAL CORPORATION AND ANR. versus R. M. DOSHI — [2023] 4 S.C.R. 1109
MUNILAKSHMI versus NARENDRA BABU & ANR. — [2023] 14 S.C.R. 1058
MUNNA LAL versus THE STATE OF UTTAR PRADESH — [2023] 3 S.C.R. 224
MUNNA PANDEY versus STATE OF BIHAR — [2023] 11 S.C.R. 1005
MURTI SHRI DURGA BHAWANI (HETUWALI) TRUST & ANR versus SH. DIWAN CHAND (DEAD) THROUGH LRS & ORS. — [2023] 3 S.C.R. 366
N. RAMKUMAR versus THE STATE REP. BY INSPECTOR OF POLICE — [2023] 11 S.C.R. 845
NABHA POWER LIMITED versus PUNJAB STATE POWER CORPORATION LIMITED — [2023] 13 S.C.R. 713
NAGARAJ REDDY versus STATE OF TAMIL NADU — [2023] 14 S.C.R. 457
NAGARATHINAM versus STATE THROUGH THE INSPECTOR OF POLICE — [2023] 4 S.C.R. 1124
NAIM AHAMED versus STATE (NCT OF DELHI) — [2023] 1 S.C.R. 1061
NAND LAL AND OTHERS versus THE STATE OF CHHATTISGARH — [2023] 2 S.C.R. 276
NARAYAN CHETANRAM CHAUDHARY versus THE STATE OF MAHARASHTRA — [2023] 6 S.C.R. 1055
NARENDRASINH KESHUBHAI ZALA versus STATE OF GUJARAT — [2023] 2 S.C.R. 746
NARESH @ NEHRU versus STATE OF HARYANA — [2023] 13 S.C.R. 771
NATIONAL CAPITAL TERRITORY OF DELHI & ANR. versus SUBHASH CHANDER KHATRI & ORS. — [2023] 3 S.C.R. 107
NATIONAL CAPITAL TERRITORY OF DELHI & ORS. versus SUBHASH CHANDER KHATRI & ORS. — [2023] 2 S.C.R. 788
NATIONAL INSURANCE CO. LTD. versus HARSOLIA MOTORS AND OTHERS — [2023] 3 S.C.R. 448
NATIONAL INSURANCE COMPANY LTD. versus THE CHIEF ELECTORAL OFFICER & ORS. — [2023] 2 S.C.R. 312
NATIONAL INSURANCE COMPANY LTD. versus VEDIC RESORTS AND HOTELS PVT. LTD. — [2023] 7 S.C.R. 419
NATIONAL MEDICAL COMMISSION & ANR versus ANNASAHEB CHUDAMAN PATIL MEMORIAL MEDICAL COLLEGE & ORS — [2023] 1 S.C.R. 519
NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED versus ROYAL CONSTRUCTION COMPANY PRIVATE LTD. — [2023] 15 S.C.R. 393
NATIONAL TECHNICAL RESEARCH ORGANIZATION & ORS versus DIPTI DEODHARE — [2023] 2 S.C.R. 369
NAVEEN @ AJAY versus THE STATE OF MADHYA PRADESH — [2023] 14 S.C.R. 977
NEERAJ DUTTA versus STATE (GOVT. OF N.C.T. OF DELHI) — [2023] 2 S.C.R. 997
NEW INDIA ASSURANCE CO. LTD. & ORS versus M/S. MUDIT ROADWAYS — [2023] 13 S.C.R. 1027
NHPC LTD. versus STATE OF HIMACHAL PRADESH SECRETARY & ORS. — [2023] 12 S.C.R. 1
NIKHIL CHANDRA MONDAL versus STATE OF WEST BENGAL — [2023] 2 S.C.R. 20
NITISHA AND OTHERS versus UNION OF INDIA AND OTHERS — [2023] 15 S.C.R. 513
NO.15138812Y L/NK GURSEWAK SINGH versus UNION OF INDIA & ANR. — [2023] 10 S.C.R. 1139
NORTHERN DELHI MUNICIPAL CORPORATION versus RAM CHANDER SINGH AND ORS. — [2023] 1 S.C.R. 419
NTPC LTD. versus M/S SPML INFRA LTD — [2023] 2 S.C.R. 846
NUTAN KUMARI versus B.R.A. BIHAR UNIVERSITY AND OTHERS — [2023] 14 S.C.R. 699
OFFICE OF THE ODISHA LOKAYUKTA versus DR. PRADEEP KUMAR PANIGRAHI AND OTHERS — [2023] 2 S.C.R. 560
OFFICIAL LIQUIDATOR versus UJJAIN NAGAR PALIKA NIGAM & ORS — [2023] 7 S.C.R. 1082
OM PRAKASH AHUJA versus RELIANCE GENERAL INSURANCE CO. LTD. ETC. — [2023] 10 S.C.R. 83
OM PRAKASH BANERJEE versus THE STATE OF WEST BENGAL & ORS. — [2023] 10 S.C.R. 427
OMPRAKASH SAHNI versus JAI SHANKAR CHAUDHARY & ANR. ETC. — [2023] 5 S.C.R. 141
ORBIT ELECTRICALS PRIVATE LIMITED versus DEEPAK KISHAN CHHABRIA & ORS. — [2023] 15 S.C.R. 1022
ORISSA ADMINISTRATIVE TRIBUNAL BAR ASSOCIATION versus UNION OF INDIA & OTHERS — [2023] 6 S.C.R. 731
P. KISHORE KUMAR versus VITTAL K. PATKAR — [2023] 14 S.C.R. 796
P. SARANGAPANI (DEAD) THR. LR PAKA SAROJA versus STATE OF ANDHRA PRADESH — [2023] 12 S.C.R. 433
P. SHYAMALA versus GUNDLUR MASTHAN — [2023] 3 S.C.R. 35
P. V. NIDHISH & ORS. versus KERALA STATE WAKF BOARD & ANR. — [2023] 4 S.C.R. 547
P. YUVAPRAKASH versus STATE REP. BY INSPECTOR OF POLICE — [2023] 10 S.C.R. 478
P.C. MODI versus THE JAWAHARLAL NEHRU VISHWA VIDYALAYA AND ANOTHER — [2023] 16 S.C.R. 955
PALLAVI versus UNION OF INDIA & ORS. — [2023] 11 S.C.R. 943
PANCHAYAT QURESHIAN AND ANOTHER versus STATE OF RAJASTHAN AND OTHERS — [2023] 12 S.C.R. 271
PANKAJ BANSAL versus UNION OF INDIA & ORS. — [2023] 12 S.C.R. 714
PARANAGOUDA AND ANOTHER versus THE STATE OF KARNATAKA AND ANOTHER — [2023] 15 S.C.R. 923
PARSHURAM versus STATE OF M.P. — [2023] 14 S.C.R. 186
PARSVNATH DEVELOPERS LTD. versus GAGANDEEP BRAR AND ANOTHER — [2023] 3 S.C.R. 422
PASCHIMANCHAL VIDYUT VITRAN NIGAM LTD. versus RAMAN ISPAT PRIVATE LIMITED & ORS. — [2023] 10 S.C.R. 1221
PAVANA DIBBUR versus THE DIRECTORATE OF ENFORCEMENT — [2023] 13 S.C.R. 1049
PAWAN KUMAR CHOURASIA versus STATE OF BIHAR — [2023] 2 S.C.R. 875
PAWAN KUMAR versus STATE OF UTTAR PRADESH & ORS. — [2023] 15 S.C.R. 261
PEETHAMBARAN versus STATE OF KERALA & ANR. — [2023] 4 S.C.R. 1144
PEOPLE’S UNION FOR CIVIL LIBERTIES AND ANR. versus THE STATE OF MAHARASHTRA AND ORS. — [2023] 12 S.C.R. 370
PESALA NOOKARAJU versus THE GOVERNMENT OF ANDHRA PRADESH & ORS — [2023] 11 S.C.R. 520
PHULEL SINGH versus STATE OF HARAYANA — [2023] 12 S.C.R. 793
PINAK PANI MOHANTY versus UNION OF INDIA AND ORS. — [2023] 3 S.C.R. 778
PR. COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI versus SERVANTS OF PEOPLE SOCIETY — [2023] 1 S.C.R. 865
PRADEEP KUMAR versus STATE OF CHHATTISGARH — [2023] 2 S.C.R. 682
PRADEEP MEHRA versus HARIJIVAN J. JETHWA (SINCE DECEASED THR. LRS.) & ORS. — [2023] 14 S.C.R. 123
PRADEEP versus THE STATE OF HARYANA — [2023] 10 S.C.R. 1021
PRAKASH (DEAD) BY LR. versus G. ARADHYA AND ORS. — [2023] 12 S.C.R. 1034
PRAKASH AGGARWAL versus GANESH BENZOPLAST LIMITED AND ANOTHER — [2023] 3 S.C.R. 844
PRAKASH BANG versus GLAXO SMITHKLINE PHARMACEUTICALS LTD. & ANR. — [2023] 12 S.C.R. 567
PRAKASH KUMAR JENA & ORS. versus THE STATE OF ODISHA & ORS. — [2023] 5 S.C.R. 490
PRAKASH NAYI @ SEN versus STATE OF GOA — [2023] 1 S.C.R. 823
PRAKASH NISHAD @ KEWAT ZINAK NISHAD versus STATE OF MAHARASHTRA — [2023] 8 S.C.R. 152
PRAMOD KUMAR MISHRA versus THE STATE OF U.P. — [2023] 14 S.C.R. 386
PRAMOD SINGLA versus UNION OF INDIA & ORS — [2023] 2 S.C.R. 793
PRASAD PRADHAN & ANR. versus THE STATE OF CHHATTISGARH — [2023] 1 S.C.R. 241
PRASANTA KUMAR SAHOO & ORS. versus CHARULATA SAHU & ORS. — [2023] 5 S.C.R. 20
PRATIBHA MANCHANDA & ANR versus STATE OF HARYANA & ANR — [2023] 10 S.C.R. 411
PREM KISHORE & ORS. versus BRAHM PRAKASH & ORS — [2023] 4 S.C.R. 635
PREM SINGH versus STATE OF NCT OF DELHI — [2023] 5 S.C.R. 800
PREMCHAND versus THE STATE OF MAHARASHTRA — [2023] 2 S.C.R. 119
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-3 versus ABHISAR BUILDWELL P. LTD. — [2023] 7 S.C.R. 899
PRINCIPAL COMMISSIONER OF INCOME TAX-10 versus M/S KRISHAK BHARTI COOPERATIVE LTD. — [2023] 12 S.C.R. 590
PRITINDER SINGH @ LOVELY versus THE STATE OF PUNJAB — [2023] 10 S.C.R. 1033
PRIYA INDORIA versus STATE OF KARNATAKA AND ORS. ETC. — [2023] 15 S.C.R. 525
PRIYA PRAMOD GAJBE versus STATE OF MAHARASHTRA AND OTHERS — [2023] 9 S.C.R. 1261
PRIYANKA MISHRA & ORS versus THE STATE OF MADHYA PRADESH & ANR. — [2023] 5 S.C.R. 1152
PUBLIC INTEREST COMMITTEE FOR SCHEDULING SPECIFIC AREAS AND ANR versus UNION OF INDIA & ORS. — [2023] 16 S.C.R. 1074
PULEN PHUKAN & ORS. versus THE STATE OF ASSAM — [2023] 4 S.C.R. 616
PUNJAB & SIND BANK versus THE STATE OF PUNJAB & ANR. — [2023] 15 S.C.R. 903
PUNJAB AND SIND BANK versus FRONTLINE CORPORATION LTD — [2023] 4 S.C.R. 858
PURUSHOTHAMAN versus STATE OF TAMIL NADU — [2023] 14 S.C.R. 181
QAMAR GHANI USMANI versus THE STATE OF GUJARAT — [2023] 2 S.C.R. 824
R SUNDARAM versus THE TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE & ORS. — [2023] 2 S.C.R. 1037
R. HEMALATHA versus KASHTHURI — [2023] 2 S.C.R. 834
R. K. JIBANLATA DEVI versus HIGH COURT OF MANIPUR THROUGH ITS REGISTRAR GENERAL AND OTHERS — [2023] 3 S.C.R. 96
R. RAGHAVENDRAN versus C. RAJA JOHN & ORS. — [2023] 14 S.C.R. 719
R. SREENIVASA versus STATE OF KARNATAKA — [2023] 12 S.C.R. 55
RAHEEM SHAH & ANR versus GOVIND SINGH & ORS. — [2023] 10 S.C.R. 913
RAHIMAL BATHU & OTHERS versus ASHIYAL BEEVI — [2023] 12 S.C.R. 697
RAJ KUMAR @ SUMAN versus STATE (NCT OF DELHI) — [2023] 5 S.C.R. 754
RAJALAKSHMI versus THE SPECIAL TAHSILDAR (LA) KOYILANDY & ANOTHER — [2023] 2 S.C.R. 870
RAJARAM S/O SRIRAMULU NAIDU (SINCE DECEASED) THROUGH L.RS. versus MARUTHACHALAM (SINCE DECEASED) THROUGH L.RS — [2023] 1 S.C.R. 809
RAJENDRA KUMAR SHRIVAS versus STATE OF MADHYA PRADESH & OTHERS — [2023] 2 S.C.R. 219
RAJESH & ANR. versus THE STATE OF MADHYA PRADESH — [2023] 15 S.C.R. 1
RAJESH JAIN versus AJAY SINGH — [2023] 13 S.C.R. 788
RAJIV KUMAR JINDAL AND OTHERS versus BCI STAFF COLONY RESIDENTIAL WELFARE ASSOCIATION AND OTHERS — [2023] 4 S.C.R. 79
RAJKUMAR versus THE STATE OF UTTAR PRADESH — [2023] 6 S.C.R. 412
RAJNISH KUMAR RAI versus UNION OF INDIA & ORS — [2023] 13 S.C.R. 701
RAJO @ RAJWA @ RAJENDRA MANDAL versus THE STATE OF BIHAR & ORS. — [2023] 11 S.C.R. 484
RAJPAL versus STATE OF RAJASTHAN — [2023] 16 S.C.R. 1136
RAM GOPAL S/O MANSHARAM versus STATE OF MADHYA PRADESH — [2023] 2 S.C.R. 402
RAM KISHOR ARORA versus DIRECTORATE OF ENFORCEMENT — [2023] 16 S.C.R. 743
RAM LAL versus STATE OF RAJASTHAN & ORS. — [2023] 15 S.C.R. 808
RAMATHAL AND ORS. versus K. RAJAMANI (DEAD) THROUGH LRS. AND ANR. — [2023] 11 S.C.R. 348
RAMESH CHANDRA SHARMA & ORS. versus STATE OF UTTAR PRADESH & ORS. — [2023] 2 S.C.R. 422
RAMESH CHANDRA VAISHYA versus THE STATE OF UTTAR PRADESH & ANR. — [2023] 6 S.C.R. 643
RAMESH KUMAR versus STATE OF NCT OF DELHI — [2023] 9 S.C.R. 1165
RAMISETTY VENKATANNA & ANR. versus NASYAM JAMAL SAHEB & ORS. — [2023] 5 S.C.R. 589
RAMKRISHNA FORGINGS LIMITED versus RAVINDRA LOONKAR, RESOLUTION PROFESSION OF ACIL LIMITED & ANR. — [2023] 16 S.C.R. 672
RANA AYYUB versus DIRECTORATE OF ENFORCEMENT THROUGH ITS ASSISTANT DIRECTOR — [2023] 3 S.C.R. 892
RANJAN KUMAR CHADHA versus STATE OF HIMACHAL PRADESH — [2023] 13 S.C.R. 289
RANVIR SINGH ETC. ETC. versus THE STATE OF MADHYA PRADESH — [2023] 1 S.C.R. 841
RAVASAHEB @ RAVASAHEBGOUDA ETC. versus STATE OF KARNATAKA — [2023] 2 S.C.R. 965
RAVI DHINGRA versus THE STATE OF HARYANA — [2023] 2 S.C.R. 164
RAVI KHANDELWAL versus M/S. TALUKA STORES — [2023] 10 S.C.R. 587
RAVI MANDAL versus STATE OF UTTARAKHAND — [2023] 7 S.C.R. 1
RAVIKUMAR DHANSUKHLAL MAHETA & ANR. versus HIGH COURT OF GUJARAT AND ORS. — [2023] 5 S.C.R. 416
RAVINDER KUMAR GOEL versus THE STATE OF HARYANA & ORS. — [2023] 3 S.C.R. 912
RAVINDER SINGH versus THE STATE GOVT. OF NCT OF DELHI — [2023] 4 S.C.R. 480
RELIANCE INFRASTRUCTURE LTD. versus STATE OF GOA — [2023] 8 S.C.R. 379
RELIGARE FINVEST LIMITED versus STATE OF NCT OF DELHI & ANR. — [2023] 12 S.C.R. 197
RESERVE BANK OF INDIA & ORS. versus A.K. NAIR & ORS. — [2023] 10 S.C.R. 775
RESIDENT’S WELFARE ASSOCIATION AND ANOTHER versus THE UNION TERRITORY OF CHANDIGARH AND OTHERS — [2023] 1 S.C.R. 601
REVANASIDDAPPA & ANR. versus MALLIKARJUN & ORS. — [2023] 14 S.C.R. 320
RITU CHHABARIA versus UNION OF INDIA & ORS. — [2023] 3 S.C.R. 826
ROHAN DHUNGAT ETC. versus THE STATE OF GOA & ORS. ETC. — [2023] 1 S.C.R. 1029
ROHIT BISHNOI versus THE STATE OF RAJASTHAN & ANR — [2023] 10 S.C.R. 502
ROHIT CHAUDHARY & ANR. versus M/S VIPUL LTD. — [2023] 14 S.C.R. 394
ROPPEN TRANSPORTATION SERVICES PVT LTD versus UNION OF INDIA & ORS. — [2023] 5 S.C.R. 571
ROYDEN HAROLD BUTHELLO & ANR. versus STATE OF CHHATTISGARH & ORS. — [2023] 3 S.C.R. 150
RUCHIR RASTOGI versus PANKAJ RASTOGI AND OTHERS ETC. — [2023] 14 S.C.R. 914
RUPESH MANGER (THAPA) versus STATE OF SIKKIM — [2023] 12 S.C.R. 578
S. ATHILAKSHMI versus THE STATE REP. BY THE DRUGS INSPECTOR — [2023] 2 S.C.R. 914
S. M. PASHA & ORS versus STATE OF MAHARASHTRA & ORS. — [2023] 2 S.C.R. 383
S. MURALI SUNDARAM versus JOTHIBAI KANNAN & ORS — [2023] 3 S.C.R. 47
S. NARAHARI AND ORS versus S.R. KUMAR AND ORS. — [2023] 10 S.C.R. 1010
SABARMATI GAS LIMITED versus SHAH ALLOYS LIMITED — [2023] 4 S.C.R. 188
SABBIR (DEAD) THROUGH LRS versus ANJUMAN (SINCE DECEASED) THROUGH LRS — [2023] 13 S.C.R. 1127
SABIR ALI KHAN versus SYED MOHD. AHMAD ALI KHAN AND OTHERS — [2023] 6 S.C.R. 930
SACHIDHANANDAM SINCE DEAD THROUGH HIS LRS. versus E. VANAJA AND ORS. — [2023] 14 S.C.R. 240
SAJEEV versus STATE OF KERALA — [2023] 15 S.C.R. 241
SAKSHI ARHA versus THE RAJASTHAN HIGH COURT AND OTHERS — [2023] 9 S.C.R. 583
SALEM MUSLIM BURIAL GROUND PROTECTION COMMITTEE versus STATE OF TAMIL NADU AND ORS — [2023] 7 S.C.R. 388
SALIB @ SHALU @ SALIM versus STATE OF U.P. AND ORS. — [2023] 11 S.C.R. 58
SAMIR KUMAR MAJUMDER versus THE UNION OF INDIA & ORS. — [2023] 12 S.C.R. 254
SANDEEP KUMAR versus STATE OF HARYANA & ANR — [2023] 9 S.C.R. 1210
SANJAY DUBEY versus THE STATE OF MADHYA PRADESH AND ANOTHER — [2023] 4 S.C.R. 939
SANJAY KUMAR AGARWAL versus STATE TAX OFFICER (1) & ANR. — [2023] 15 S.C.R. 225
SANJAY PANDURANG KALATE versus VISTRA ITCL (INDIA) LIMITED AND OTHERS — [2023] 15 S.C.R. 313
SANJAY RAGHUNATH AGARWAL versus THE DIRECTORATE OF ENFORCEMENT — [2023] 5 S.C.R. 461
SANJIT SAHA & ANR. versus THE STATE OF WEST BENGAL — [2023] 15 S.C.R. 83
SANKET KUMAR AGARWAL & ANR versus APG LOGISTICS PRIVATE LIMITED — [2023] 5 S.C.R. 1160
SANTHOSH MAIZE & INDUSTRIES LIMITED versus THE STATE OF TAMIL NADU & ANR. — [2023] 10 S.C.R. 101
SANTOSH @ BHURE versus STATE (G.N.C.T.) OF DELHI — [2023] 7 S.C.R. 719
SANWARLAL AGRAWAL & ORS. versus ASHOK KUMAR KOTHARI & ORS. — [2023] 2 S.C.R. 497
SAP LABS INDIA PRIVATE LIMITED versus INCOME TAX OFFICER, CIRCLE 6, BANGALORE — [2023] 4 S.C.R. 430
SARNAM SINGH versus SHRIRAM GENERAL INSURANCE CO. LTD. & ORS — [2023] 9 S.C.R. 1182
SARVESH MATHUR versus THE REGISTRAR GENERAL HIGH COURT OF PUNJAB AND HARYANA — [2023] 13 S.C.R. 1117
SATBIR SINGH versus STATE OF HARYANA & ORS. — [2023] 11 S.C.R. 723
SATHYAN versus STATE OF KERALA — [2023] 11 S.C.R. 95
SAUMYA CHAURASIA versus DIRECTORATE OF ENFORCEMENT — [2023] 15 S.C.R. 848
SAURAV DAS versus UNION OF INDIA & ORS. — [2023] 1 S.C.R. 731
SAYUNKTA SANGARSH SAMITI & ANR versus THE STATE OF MAHARASHTRA & ORS. — [2023] 16 S.C.R. 724
SEBIL ELANJIMPALLY versus THE STATE OF ODISHA — [2023] 6 S.C.R. 563
SECUNDRABAD CLUB ETC. versus C.I.T.-V ETC. — [2023] 12 S.C.R. 979
SECURITIES AND EXCHANGE BOARD OF INDIA versus V SHANKAR — [2023] 6 S.C.R. 419
SECURITY PRINTING AND MINTING CORPORATION OF INDIA LTD. & ORS. ETC versus VIJAY D. KASBE AND ORS. ETC — [2023] 4 S.C.R. 246
SEEMANT KUMAR SINGH versus MAHESH PS & ORS. — [2023] 3 S.C.R. 587
SENTHIBALAJI V versus A.P. GEETHA AND ORS — [2023] 6 S.C.R. 546
SH. RAKESH RAMAN versus SMT. KAVITA — [2023] 3 S.C.R. 552
SHAH NEWAZ KHAN & ORS. versus STATE OF NAGALAND & ORS — [2023] 3 S.C.R. 985
SHAKEEL AHMED versus SYED AKHLAQ HUSSAIN — [2023] 15 S.C.R. 590
SHAKTI YEZDANI & ANR. versus JAYANAND JAYANT SALGAONKAR & ORS. — [2023] 16 S.C.R. 695
SHANKAR versus THE STATE OF MAHARASHTRA — [2023] 2 S.C.R. 661
SHANTABAI ANANDA JAGTAP & ANR. versus JAYRAM GANPATI JAGTAP & ANR. — [2023] 10 S.C.R. 95
SHANTI BHUSHAN (D) THR. LR. & ORS versus STATE OF U.P. AND ORS — [2023] 6 S.C.R. 513
SHASHIKANT SHARMA & ORS. versus STATE OF UTTAR PRADESH & ANR. — [2023] 15 S.C.R. 1067
SHATRUGHAN versus THE STATE OF CHHATTISGARH — [2023] 10 S.C.R. 758
SHELLY OBEROI & ANR. versus OFFICE OF LIEUTENANT GOVERNOR OF DELHI & ORS. — [2023] 5 S.C.R. 582
SHEO RAJ SINGH (DECEASED) THROUGH LRS. & ORS. versus UNION OF INDIA & ANR. — [2023] 13 S.C.R. 743
SHILPA SAILESH versus VARUN SREENIVASAN — [2023] 5 S.C.R. 165
SHINHAN BANK versus CAROL INFO SERVICES LIMITED — [2023] 5 S.C.R. 706
SHIRDI NAGAR PANCHAYAT versus KISHOR SHARAD BORAWAKE AND OTHERS — [2023] 12 S.C.R. 545
SHIVA KUMAR @ SHIVA @ SHIVAMURTHY versus STATE OF KARNATAKA — [2023] 4 S.C.R. 669
SHIVSHANKARA & ANR versus H.P. VEDAVYASA CHAR — [2023] 6 S.C.R. 359
SHRAMJEEVI COOPERATIVE HOUSING SOCIETY LTD. versus DINESH JOSHI & ORS. — [2023] 3 S.C.R. 1069
SHRI NASHIK PANCHAVATI PANJARPOL TRUST AND ORS. versus THE CHAIRMAN AND ANR. — [2023] 11 S.C.R. 594
SHRI RAM SHRIDHAR CHIMURKAR versus UNION OF INDIA & ANR. — [2023] 1 S.C.R. 931
SHRI SUKHBIR SINGH BADAL versus BALWANT SINGH KHERA AND ORS. — [2023] 10 S.C.R. 917
SHYAM KUMAR GUPTA & ORS. versus SHUBHAM JAIN — [2023] 4 S.C.R. 873
SIBY THOMAS versus M/S. SOMANY CERAMICS LTD — [2023] 13 S.C.R. 821
SIDHA NEELKANTH PAPER INDUSTRIES PVT. LTD. & ANR versus PRUDENT ARC LTD. & OTHERS — [2023] 1 S.C.R. 553
SIJU KURIAN versus STATE OF KARNATAKA — [2023] 4 S.C.R. 397
SINGRAULI SUPER THERMAL POWER STATION versus ASHWANI KUMAR DUBEY & ORS — [2023] 10 S.C.R. 440
SIRAJUDHEEN versus ZEENATH & ORS — [2023] 5 S.C.R. 1
SITA SOREN versus UNION OF INDIA — [2023] 12 S.C.R. 753
SIVAMANI AND ANR. versus STATE REPRESENTED BY INSPECTOR OF POLICE, VELLORE TALUK POLICE STATION, VELLORE DISTRICT — [2023] 14 S.C.R. 849
SIVANANDAN C T AND OTHERS versus HIGH COURT OF KERALA AND OTHERS — [2023] 11 S.C.R. 674
SMRITI DEBBARMA (DEAD) THROUGH LEGAL REPRESENTATIVE versus PRABHA RANJAN DEBBARMA AND OTHERS — [2023] 1 S.C.R. 355
SMT. DARIYAO KANWAR & ORS. versus M/S UNITED INDIA INSURANCE CO. LTD. & ANR. — [2023] 11 S.C.R. 587
SMT. M. HEMALATHA DEVI & ORS. versus B. UDAYASRI — [2023] 13 S.C.R. 258
SMT. ROOPA SONI versus KAMALNARAYAN SONI — [2023] 14 S.C.R. 871
SMT. SASIKALA DEVI. P versus THE STATE OF KERALA AND ANR. — [2023] 3 S.C.R. 857
SMT. SHIRAMABAI W/O PUNDALIK BHAVE AND OTHERS versus THE CAPTAIN, RECORD OFFICER FOR O.I.C. RECORDS, SENA CORPS ABHILEKH, GAYA, BIHAR STATE AND ANR. — [2023] 11 S.C.R. 130
SMT. VED KUMARI (DEAD THROUGH HER LEGAL REPRESENTATIVE) DR. VIJAY AGARWAL versus MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER — [2023] 11 S.C.R. 602
SNEHASIS GIRI AND ORS. versus SUBHASIS MITRA — [2023] 2 S.C.R. 297
SOLARIS CHEM TECH INDUSTRIES LTD versus ASSISTANT EXECUTIVE ENGINEER KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD & ANR. — [2023] 15 S.C.R. 463
SOUNDARAJAN versus STATE REP. BY THE INSPECTOR OF POLICE VIGILANCE ANTICORRUPTION DINDIGUL — [2023] 4 S.C.R. 133
SOUTH EASTERN COALFIELDS LTD versus STATE OF MADHYA PRADESH & ORS — [2023] 12 S.C.R. 767
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT & ORS. versus DR. MANU & ANR. — [2023] 7 S.C.R. 366
SRI GULAM MUSTAFA versus THE STATE OF KARNATAKA & ANR. — [2023] 5 S.C.R. 354
SRI. K.M. KRISHNA REDDY versus SRI. VINOD REDDY & ANR. — [2023] 13 S.C.R. 210
STATE BANK OF INDIA & ORS versus KAMAL KISHORE PRASAD — [2023] 1 S.C.R. 893
STATE BANK OF INDIA & ORS versus RAJESH AGARWAL & ORS — [2023] 7 S.C.R. 476
STATE BANK OF INDIA versus A.G.D. REDDY — [2023] 11 S.C.R. 652
STATE BANK OF INDIA versus P. ZADENGA — [2023] 12 S.C.R. 740
STATE OF GUJARAT & ORS. ETC. versus DR. P. A. BHATT & ORS. ETC. — [2023] 5 S.C.R. 301
STATE OF GUJARAT AND ANR. versus M/S. SAW PIPES LTD. — [2023] 6 S.C.R. 479
STATE OF GUJARAT AND ORS. versus JAYANTIBHAI ISHWARBHAI PATEL — [2023] 2 S.C.R. 696
STATE OF GUJARAT versus DILIPSINH KISHORSINH RAO — [2023] 13 S.C.R. 847
STATE OF HARYANA & ANR. versus SUBHASH CHANDER & ORS. — [2023] 1 S.C.R. 443
STATE OF HARYANA & ORS. versus NIRANJAN SINGH & ORS. ETC — [2023] 3 S.C.R. 18
STATE OF HARYANA AND OTHERS versus DINESH SINGH AND ANOTHER — [2023] 16 S.C.R. 1046
STATE OF HARYANA versus DHARAMRAJ — [2023] 11 S.C.R. 705
STATE OF HIMACHAL PRADESH & ORS versus RAJIV AND ANR. — [2023] 3 S.C.R. 1
STATE OF HIMACHAL PRADESH AND OTHERS versus M/S A.J. INFRASTRUCTURES PVT. LTD AND ANR. — [2023] 4 S.C.R. 773
STATE OF KARNATAKA LOKAYUKTA POLICE versus S. SUBBEGOWDA — [2023] 11 S.C.R. 19
STATE OF KARNATAKA versus T. NASEER @ NASIR @ THANDIANTAVIDA NASEER @ UMARHAZI @ HAZI & ORS. — [2023] 14 S.C.R. 230
STATE OF KERALA versus M/S AKAY FLAVOURS AND AROMATICS LTD. — [2023] 2 S.C.R. 339
STATE OF MADHYA PRADESH versus PHOOLCHAND RATHORE — [2023] 5 S.C.R. 601
STATE OF ORISSA & ANR. versus LAXMI NARAYAN DAS (DEAD) THR. LRS & ORS. — [2023] 10 S.C.R. 1049
STATE OF ORISSA & ANR. versus ORISSA KHADI AND VILLAGE INDUSTRIES BOARD KARAMCHARI SANGH & ANR — [2023] 2 S.C.R. 1049
STATE OF PUNJAB AND ANR. versus M/S. SHIKHA TRADING CO. — [2023] 11 S.C.R. 643
STATE OF PUNJAB versus DIL BAHADUR — [2023] 3 S.C.R. 766
STATE OF PUNJAB versus KEWAL KRISHAN — [2023] 10 S.C.R. 1
STATE OF PUNJAB versus PRINCIPAL SECRETARY TO THE GOVERNOR OF PUNJAB AND ANOTHER — [2023] 15 S.C.R. 777
STATE OF PUNJAB versus PRINCIPAL SECRETARY TO THE GOVERNOR OF PUNJAB AND ANOTHER — [2023] 6 S.C.R. 532
STATE OF RAJASTHAN & ORS versus DR. HAMIR SINGH CHOUHAN (DEAD) BY LRS & ORS. — [2023] 4 S.C.R. 118
STATE OF RAJASTHAN versus ASHARAM @ ASHUMAL — [2023] 4 S.C.R. 1
STATE OF U.P versus SONU KUSHWAHA — [2023] 10 S.C.R. 993
STATE OF U.P. & ANR versus EHSAN & ANR — [2023] 13 S.C.R. 905
STATE OF U.P. & ORS. versus SMT. PRIYANKA — [2023] 1 S.C.R. 385
STATE OF UTTARAKHAND AND ANR. versus RAVI KUMAR (DECEASED) THROUGH LRS AND OTHERS — [2023] 10 S.C.R. 936
STATE OF WEST BENGAL & ORS. versus MITUL KUMAR JANA — [2023] 11 S.C.R. 613
STATE OF WEST BENGAL AND ANOTHER versus M/S. CHIRANJILAL (MINERAL) INDUSTRIES OF BAGANDIH AND ANOTHER — [2023] 12 S.C.R. 277
STATE THROUGH CENTRAL BUREAU OF INVESTIGATION versus HEMENDHRA REDDY & ANOTHER. ETC. — [2023] 7 S.C.R. 134
SUBHASH DESAI versus PRINCIPAL SECRETARY, GOVERNOR OF MAHARASHTRA & ORS. — [2023] 8 S.C.R. 857
SUDESH KUMAR GOYAL versus STATE OF HARYANA & ORS. — [2023] 12 S.C.R. 414
SUDHIR SINGH AND OTHERS versus STATE OF U.P. AND OTHERS — [2023] 14 S.C.R. 135
SUNDAR @ SUNDARRAJAN versus STATE BY INSPECTOR OF POLICE — [2023] 5 S.C.R. 1016
SUNEETHA NARREDDY versus Y S AVINASH REDDY & ANR — [2023] 4 S.C.R. 568
SUNIL & ORS. versus HIGH COURT OF DELHI & ORS. ETC — [2023] 5 S.C.R. 87
SUNIL SAINI & ORS. versus THE STATE OF HARYANA & ORS. — [2023] 1 S.C.R. 1105
SUNIL versus STATE OF NCT OF DELHI — [2023] 12 S.C.R. 381
SUPER DIAMOND TOOLS & ORS. versus K. MOHAN RAO — [2023] 3 S.C.R. 644
SUPREME COURT BAR ASSOCIATION versus MINISTRY OF URBAN DEVELOPMENT & ORS. — [2023] 5 S.C.R. 453
SUPRIYO @ SUPRIYA CHAKRABORTY & ANR versus UNION OF INDIA — [2023] 16 S.C.R. 1209
SURENDRA SINGH versus STATE OF RAJASTHAN AND ANR. — [2023] 3 S.C.R. 354
SURESH LATARUJI RAMTEKE versus SAU. SUMANBAI PANDURANG PETKAR & ORS. — [2023] 12 S.C.R. 488
SURESH THIPMPPA SHETTY versus THE STATE OF MAHARASHTRA — [2023] 11 S.C.R. 1135
SURESHKUMAR LALITKUMAR PATEL & ORS. versus STATE OF GUJARAT & ORS. — [2023] 2 S.C.R. 543
SUSHIL PANDEY & ANR versus STATE OF U.P.THR. PRINCIPAL SECRETARY (HOME) & ORS — [2023] 3 S.C.R. 207
SUSHMA SHIVKUMAR DAGA & ANR. versus MADHURKUMAR RAMKRISHNAJI BAJAJ & ORS — [2023] 15 S.C.R. 909
SWEETY KUMARI versus THE STATE OF BIHAR AND OTHERS — [2023] 12 S.C.R. 556
SYNDICATE BANK versus N. R. BHAT — [2023] 15 S.C.R. 475
T. D. VIVEK KUMAR & ANR versus RANBIR CHAUDHARY — [2023] 4 S.C.R. 540
T. VALSAN (D) THR. LRS. & ORS. versus K. KANAGARAJ & ORS. — [2023] 6 S.C.R. 456
TAJVIR SINGH SODHI & ORS. versus THE STATE OF JAMMU AND KASHMIR & ORS. — [2023] 3 S.C.R. 714
TALAT SANVI versus STATE OF JHARKHAND & ANR. — [2023] 1 S.C.R. 289
TAMIL NADU AND PUDUCHERRY PAPER CUP MANUFACTURES ASSOCIATION versus STATE OF TAMIL NADU & ORS — [2023] 14 S.C.R. 1133
TARUN KUMAR versus ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT — [2023] 14 S.C.R. 813
TATA MOTORS LIMITED versus THE BRIHAN MUMBAI ELECTRIC SUPPLY & TRANSPORT UNDERTAKING (BEST) AND OTHERS — [2023] 6 S.C.R. 695
TATA SONS PVT LTD (FORMERLY TATA SONS LTD) versus SIVA INDUSTRIES AND HOLDINGS LTD & ORS — [2023] 9 S.C.R. 1268
TEESTA ATUL SETALVAD versus STATE OF GUJARAT — [2023] 10 S.C.R. 1147
THANESAR SINGH SODHI (D) THR. LRS. versus UNION OF INDIA AND ORS. — [2023] 14 S.C.R. 777
THANGJAM ARUNKUMAR versus YUMKHAM ERABOT SINGH & ORS. — [2023] 11 S.C.R. 392
THE ANIMAL WELFARE BOARD OF INDIA AND ORS. versus UNION OF INDIA & ANR — [2023] 7 S.C.R. 426
THE BELGAUM URBAN DEVELOPMENT AUTHORITY versus DHRUVA & ANR. — [2023] 3 S.C.R. 862
THE CENTRAL WAREHOUSING CORPORATION versus THAKUR DWARA KALAN UL-MARUF BARAGLAN WALA — [2023] 14 S.C.R. 926
THE CHAIRMAN & MANAGING DIRECTOR, CITY UNION BANK LTD. & ANR. versus R. CHANDRAMOHAN — [2023] 3 S.C.R. 688
THE CHIEF ENGINEER, WATER RESOURCES DEPARTMENT & ORS. versus RATTAN INDIA POWER LIMITED THROUGH ITS DIRECTOR & ORS. — [2023] 1 S.C.R. 507
THE COMMERCIAL TAX OFFICER & ORS versus NEERAJA PIPES PVT. LTD. — [2023] 2 S.C.R. 926
THE COMMISSIONER OF INCOME TAX JAIPUR versus PRAKASH CHAND LUNIA (D) THR. LRS. & ANR. — [2023] 7 S.C.R. 85
THE DIRECTOR (ADMN. AND HR) KPTCL & ORS. versus C.P. MUNDINAMANI & ORS. — [2023] 3 S.C.R. 332
THE DIRECTORATE OF ENFORCEMENT versus M. GOPAL REDDY & ANR — [2023] 3 S.C.R. 79
THE ESI CORPORATION versus M/S. RADHIKA THEATRE — [2023] 1 S.C.R. 1045
THE GOVERNMENT OF TAMIL NADU AND ANR. ETC. ETC. versus TAMIL NADU MAKKAL NALA PANIYALARGAL AND ORS. ETC. ETC — [2023] 3 S.C.R. 390
THE GOVT. OF NCT OF DELHI & ORS. versus KAMLESH RANI BHATLA — [2023] 3 S.C.R. 676
THE INDIAN OIL CORPORATION & ORS versus AJIT KUMAR SINGH & ANR. — [2023] 5 S.C.R. 447
THE KOUSHIK MUTUALLY AIDED COOPERATIVE HOUSING SOCIETY versus AMEENA BEGUM & ANOTHER — [2023] 15 S.C.R. 841
THE MADRAS ALUMINIUM CO. LTD. versus THE TAMIL NADU ELECTRICITY BOARD AND ANR. — [2023] 10 S.C.R. 742
THE MAHARASHTRA STATE CO-OPERATIVE BANK LTD. versus BABULAL LADE & ORS. — [2023] 3 S.C.R. 649
THE REGISTRAR GENERAL, HIGH COURT OF KARNATAKA AND ANR versus SRI M. NARASIMHA PRASAD — [2023] 4 S.C.R. 51
THE SECRETARY MINISTRY OF CONSUMER AFFAIRS versus DR. MAHINDRA BHASKAR LIMAYE & ORS. — [2023] 4 S.C.R. 289
THE SECRETARY, LAND & BUILDING DEPT. GOVT. OF NCT OF DELHI & ORS versus OM PRAKASH (DEAD) THROUGH LRS. & ORS. — [2023] 1 S.C.R. 777
THE STATE OF ANDHRA PRADESH & ANR versus VARLA RAMAIAH ETC. — [2023] 4 S.C.R. 1118
THE STATE OF ANDHRA PRADESH & ANR versus VIJAYANAGARAM CHINNA REDDAPPA — [2023] 5 S.C.R. 485
THE STATE OF CHATTISGARH & ANR versus AMAN KUMAR SINGH & ORS. ETC. ETC — [2023] 2 S.C.R. 134
THE STATE OF GOA versus SUMMIT ONLINE TRADE SOLUTIONS (P) LTD & ORS. — [2023] 2 S.C.R. 247
THE STATE OF GUJARAT & ORS. versus H. B. KAPADIA EDUCATION TRUST & ANR. — [2023] 2 S.C.R. 487
THE STATE OF GUJARAT & ORS. versus MULTIPLEX ASSN. OF GUJARAT THROUGH ITS PRESIDENT — [2023] 3 S.C.R. 112
THE STATE OF GUJARAT ETC. versus CHOODAMANI PARMESHWARAN IYER & ANR. ETC. — [2023] 8 S.C.R. 1139
THE STATE OF HARYANA & ORS. versus SUSHILA & ORS. — [2023] 1 S.C.R. 573
THE STATE OF HARYANA AND ORS. versus SATPAL & ORS. — [2023] 2 S.C.R. 12
THE STATE OF HIMACHAL PRADESH & ORS. versus CHANDERVIR SINGH NEGI — [2023] 2 S.C.R. 582
THE STATE OF HIMACHAL PRADESH AND OTHERS versus GOEL BUS SERVICE KULLU ETC. ETC. — [2023] 5 S.C.R. 879
THE STATE OF KARNATAKA versus M/S ECOM GILL COFFEE TRADING PRIVATE LIMITED — [2023] 2 S.C.R. 647
THE STATE OF MADHYA PRADESH AND OTHERS versus BHUPENDRA YADAV — [2023] 14 S.C.R. 438
THE STATE OF ODISHA & ORS. versus RADHESHYAM AGRAWAL — [2023] 3 S.C.R. 653
THE STATE OF PUNJAB AND OTHERS versus JASWANT SINGH — [2023] 11 S.C.R. 822
THE STATE OF RAJASTHAN & ORS. versus SHARWAN KUMAR KUMAWAT ETC. ETC — [2023] 11 S.C.R. 1
THE STATE OF TELANGANA & ORS. versus M/S TIRUMALA CONSTRUCTIONS — [2023] 15 S.C.R. 141
THE STATE OF TRIPURA & ANR versus CHANDAN DEB & ORS. — [2023] 3 S.C.R. 1134
THE STATE OF UTTAR PRADESH & ORS versus RACHNA HILLS & ORS. — [2023] 4 S.C.R. 969
THE STATE OF WEST BENGAL & ORS. versus SUVENDU ADHIKARI & ORS. — [2023] 10 S.C.R. 842
THE STATE OF WEST BENGAL versus DEBABRATA TIWARI & ORS. ETC. ETC. — [2023] 2 S.C.R. 611
THE STATE THROUGH CENTRAL BUREAU OF INVESTIGATION versus T. GANGI REDDY @ YERRA GANGI REDDY — [2023] 1 S.C.R. 741
THE SUB REGISTRAR, AMUDALAVALASA & ANR. versus M/S DANKUNI STEELS LTD. & ORS. — [2023] 8 S.C.R. 1098
THE UNION OF INDIA & ORS. versus RAJIB KHAN & ORS. — [2023] 1 S.C.R. 1009
THEIR WORKMEN THROUGH THE JOINT SECRETARY (WELFARE), FOOD CORPORATION OF INDIA EXECUTIVE STAFF UNION. versus EMPLOYER IN RELATION TO THE MANAGEMENT OF THE FOOD CORPORATION OF INDIA & ANR. — [2023] 10 S.C.R. 117
THIRU K. PALANISWAMY versus M. SHANMUGAM & ORS. — [2023] 7 S.C.R. 1118
TOTTEMPUDI SALALITH versus STATE BANK OF INDIA & ORS. — [2023] 14 S.C.R. 492
TRUST ESTATE KHIMJI KESHAWJI & ANR versus THE KOLKATA MUNICIPAL CORPORATION & ORS. — [2023] 10 S.C.R. 824
U.P. SINGH versus PUNJAB NATIONAL BANK — [2023] 15 S.C.R. 893
UCO BANK AND OTHERS versus M.B. MOTWANI (DEAD) THR. LRS. & OTHERS — [2023] 16 S.C.R. 525
UDAY PRATAP THAKUR AND ANR. versus THE STATE OF BIHAR AND ORS. — [2023] 4 S.C.R. 530
UDAYAKUMAR versus STATE OF TAMIL NADU — [2023] 2 S.C.R. 943
UGGARSAIN versus THE STATE OF HARYANA & ORS. — [2023] 10 S.C.R. 74
UNION BANK OF INDIA versus RAJAT INFRASTRUCTURE PVT. LTD. & ORS. AND M/S. SUNVIEW ASSETS PVT. LTD. — [2023] 14 S.C.R. 666
UNION OF INDIA & ORS versus AIR COMMODORE NK SHARMA (17038) ADM/LGL — [2023] 16 S.C.R. 1026
UNION OF INDIA & ORS versus D.G.O.F. EMPLOYEES ASSOCIATION AND ANR. — [2023] 14 S.C.R. 856
UNION OF INDIA & ORS. versus A. B. P. PVT. LTD. & ANR. — [2023] 6 S.C.R. 1115
UNION OF INDIA & ORS. versus CONST SUNIL KUMAR — [2023] 1 S.C.R. 961
UNION OF INDIA & ORS. versus K. SURI BABU — [2023] 15 S.C.R. 1046
UNION OF INDIA & ORS. versus M/S. BHARAT ENTERPRISE — [2023] 8 S.C.R. 803
UNION OF INDIA & ORS. versus M/S. UNION CARBIDE CORPORATION & ORS — [2023] 2 S.C.R. 881
UNION OF INDIA & ORS. versus PARASHOTAM DASS — [2023] 3 S.C.R. 598
UNION OF INDIA & OTHERS versus JOGESHWAR SWAIN — [2023] 12 S.C.R. 117
UNION OF INDIA AND ANOTHER versus DELOITTE HASKINS AND SELLS LLP & ANR — [2023] 5 S.C.R. 949
UNION OF INDIA AND ORS. versus COSMO FILMS LIMITED — [2023] 7 S.C.R. 185
UNION OF INDIA AND OTHERS versus DILIP PAUL — [2023] 13 S.C.R. 473
UNION OF INDIA THROUGH LAND ACQUISITION COLLECTOR versus RAJESH KUMAR AND ORS. — [2023] 2 S.C.R. 191
UNION OF INDIA versus INDIAN NAVY CIVILIAN DESIGN OFFICERS ASSOCIATION AND ANR. — [2023] 2 S.C.R. 529
UNION OF INDIA versus SANJIV CHATURVEDI — [2023] 2 S.C.R. 59
UNION OF INDIA versus UZAIR IMRAN & ORS. — [2023] 13 S.C.R. 1135
UNION TERRITORY OF LADAKH & ORS. versus JAMMU AND KASHMIR NATIONAL CONFERENCE & ANR. — [2023] 12 S.C.R. 68
URBAN IMPROVEMENT TRUST, BIKANER versus GORDHAN DASS (D) THROUGH LRS. & OTHERS — [2023] 14 S.C.R. 520
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ANOTHER versus ADANI POWER (MUNDRA) LIMITED AND ANOTHER — [2023] 4 S.C.R. 1095
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ANOTHER versus ADANI POWER (MUNDRA) LIMITED AND ANOTHER — [2023] 5 S.C.R. 639
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. & ANR versus ADANI POWER (MUNDRA) LIMITED & ORS. — [2023] 5 S.C.R. 468
V. SENTHIL BALAJI versus THE STATE REPRESENTED BY DEPUTY DIRECTOR AND ORS. — [2023] 12 S.C.R. 853
VAHITHA versus STATE OF TAMIL NADU — [2023] 3 S.C.R. 942
VARDAN ASSOCIATES PVT. LTD. versus ASSISTANT COMMISSIONER OF STATE TAX CENTRAL SECTION & ORS — [2023] 16 S.C.R. 1118
VEENA VADINI TEACHERS TRAINING INSTITUTE (RUN BY VEENA VADINI SAMAJ KALYAN VIKASH SAMITI) versus STATE OF MADHYA PRADESH AND ORS. — [2023] 4 S.C.R. 106
VERNON versus THE STATE OF MAHARASHTRA & ANR. — [2023] 10 S.C.R. 867
VICTORY IRON WORKS LTD. versus JITENDRA LOHIA & ANR — [2023] 7 S.C.R. 1021
VIJAY versus UNION OF INDIA & ORS. — [2023] 15 S.C.R. 293
VIKAS CHAUDHARY versus THE STATE OF DELHI — [2023] 4 S.C.R. 748
VIKAS RATHI versus THE STATE OF U.P. & ANR. — [2023] 2 S.C.R. 6
VINOD KUMAR & ORS. versus DISTRICT MAGISTRATE MAU & ORS. — [2023] 10 S.C.R. 387
VINOD KUMAR SACHDEVA (DEAD) THR LRS versus ASHOK KUMAR SACHDEVA & ORS — [2023] 9 S.C.R. 1194
VIRENDRASING versus THE ADDITIONAL COMMISSIONER AND ORS. — [2023] 3 S.C.R. 790
VISHAL CHELANI & ORS. versus DEBASHIS NANDA — [2023] 13 S.C.R. 1149
VISHAL TIWARI versus UNION OF INDIA & ORS — [2023] 2 S.C.R. 951
VISHALAKSHI AMMA versus STATE OF KERALA & ORS — [2023] 2 S.C.R. 1081
VISHNU KUMAR SHUKLA & ANR versus THE STATE OF UTTAR PRADESH & ANR — [2023] 13 S.C.R. 1071
VIVEK KAISTH & ANR versus THE STATE OF HIMACHAL PRADESH & ORS — [2023] 16 S.C.R. 613
VIVEK NARAYAN SHARMA versus UNION OF INDIA — [2023] 1 S.C.R. 1
WAZIR KHAN versus STATE OF UTTARAKHAND — [2023] 11 S.C.R. 39
X versus M/S SHAPOORJI PALLONJI AND COMPANY PVT. LTD. & ORS. — [2023] 15 S.C.R. 443
Y. BALAJI versus KARTHIK DESARI & ANR. ETC. — [2023] 8 S.C.R. 1026
Y. P. LELE versus MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. & ORS. — [2023] 11 S.C.R. 141
YADAIAH AND ANR. versus STATE OF TELANGANA AND OTHERS — [2023] 12 S.C.R. 601
YAMAL MANOJBHAI versus UNION OF INDIA & ORS — [2023] 4 S.C.R. 916
YASHODHAN SINGH & ORS. versus THE STATE OF UTTAR PRADESH & ANR. — [2023] 10 S.C.R. 1196
YASHPAL JAIN versus SUSHILA DEVI & OTHERS — [2023] 15 S.C.R. 948
YOGESH NAVINCHANDRA RAVANI versus NANJIBHAI SAGRAMBHAI CHAUDHARY & ORS. — [2023] 4 S.C.R. 280
YOGESH UPADHYAY AND ANR. versus ATLANTA LIMITED — [2023] 2 S.C.R. 511
YUVRAJ @ MUNNA PRALHAD JAGDALE & ORS. versus JANARDAN SUBAJIRAO WIDE — [2023] 2 S.C.R. 1135
ZUNAID versus STATE OF UP. & ORS. — [2023] 11 S.C.R. 715