Supreme Court of India — 1962

408 reported judgments.

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A. N. D' SILVA versus UNION OF INDIA — [1962] SUPP. 1 S.C.R. 968
A. V. VENKATESWARAN, COLLECTOR OF CUSTOMS, BOMBAY versus RAMCHAND SOBHRAJ WADHWANI AND ANOTHER — [1962] 1 S.C.R. 753
A.B. ABDULKADIR AND OTHERS versus THE STATE OF KERALA AND ANOTHER (AND CONNECTED APPEALS) — [1962] SUPP. 2 S.C.R. 741
ABDUL GAFOOR versus STATE OF MYSORE — [1962] 1 S.C.R. 909
ABDUL HAKIM KHAN AND OTHERS versus THE REGIONAL SETTLEMENT COMMISSIONER — [1962] 1 S.C.R. 531
ABDUL KADIR SHAMSUDDIN BUBERE versus MADHAV PRABHAKAR OAK — [1962] 3 S.C.R. 702
ABDULLABHAI M. BHAGAT, ETC. versus THE INCOME-TAX OFFICER, SPECIAL CIRCLE, MADRAS — [1962] 1 S.C.R. 512
ABHAYANAND MISHRA versus THE STATE OF BIHAR — [1962] 2 S.C.R. 241
ABHIRAJ KUER versus DEBENDRA SINGH — [1962] 3 S.C.R. 627
ABINASH CHANDRA BANNERJI AND OTHERS versus UTTARPARA HLTAKARI SABHA AND OTHERS — [1962] 2 S.C.R. 28
AKBAR KHAN ALAM KHAN AND ANOTHER versus THE UNION OF INDIA AND OTHERS — [1962] 1 S.C.R. 779
ALL INDIA BANK EMPLOYEES' ASSOCIATION versus NATIONAL INDUSTRIAL TRIBUNAL & OTHERS — [1962] 3 S.C.R. 269
AMAR JYOTI STONE CRUSTING CO. versus THE UNION OF INDIA AND OTHERS — [1962] 3 S.C.R. 62
AMARSARJIT SINGH versus THE STATE OF PUNJAB (AND CONNECTED PETITIONS AND APPEALS) — [1962] SUPP. 3 S.C.R. 346
ANIYOTH KUNHAMINA UMMA versus MINISTRY OF REHABILITATION AND OTHERS — [1962] 1 S.C.R. 505
ARJUN PRASAD versus SHANTILAL SHANKARLAL SHAH AND OTHERS (AND CONNECTED APPEAL) — [1962] SUPP. 2 S.C.R. 402
B. SUBBARAMA NAIDU versus B. SLDDAMMA NAIDU & OTHERS — [1962] 1 S.C.R. 784
B.K. KAR versus THE CHIEF JUSTICE AND HIS COMPANION JUDGES OF THE HIGH COURT OF ORISSA AND ANOTHER — [1962] 1 S.C.R. 319
BACHHITTAR SINGH versus THE STATE OF PUNJAB — [1962] SUPP. 3 S.C.R. 713
BADRINARAYAN SINGH versus KAMDEO PRASAD SINGH AND ANOTHER — [1962] 3 S.C.R. 759
BALAJI versus INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE — [1962] 2 S.C.R. 983
BALJEET SINGH & OTHERS versus RISAL SINGH & OTHERS — [1962] SUPP. 3 S.C.R. 217
BANWARI versus STATE OF UTTAR PRADESH — [1962] SUPP. 3 S.C.R. 180
BANWARILAL AGARWALLA versus THE STATE OF BIHAR AND OTHERS — [1962] 1 S.C.R. 33
BASANT RAM versus UNION OF INDIA — [1962] SUPP. 2 S.C.R. 733
BAWA HARIGIR versus ASSISTANT CUSTODIAN, EVACUEE PROPERTY, BHOPAL — [1962] 1 S.C.R. 189
BHAGWAN DAYAL versus MST. REOTI DEVI — [1962] 3 S.C.R. 440
BHAIYALAL SHUKLA versus STATE OF MADHYA PRADESH — [1962] SUPP. 2 S.C.R. 257
BHAROO MAL AND OTHERS versus CUSTODIAN GENERAL, EVACUEE PROPERTY — [1962] 1 S.C.R. 246
BHAU RAM versus B. BAIJNATH SINGH — [1962] SUPP. 3 S.C.R. 724
BHAU RAM versus B. BAIJNATH SINGH AND OTHERS — [1962] 1 S.C.R. 358
BIDI, BIDI LEAVES' AND TOBACCO MERCHANTS ASSOCIATION versus THE STATE OF BOMBAY — [1962] SUPP. 1 S.C.R. 381
BIPAT GOPE versus STATE OF BIHAR — [1962] SUPP. 2 S.C.R. 948
BIRAJMOHAN DAS GUPTA versus THE STATE OF ORISSA AND OTHERS — [1962] SUPP. 1 S.C.R. 681
BISHAN DAS AND OTHERS versus THE STATE OF PUNJAB AND OTHERS — [1962] 2 S.C.R. 69
BOARD OF HIGH SCHOOL & INTERMEDIATE EDUCATION, U P., ALLAHABAD versus GHANSHYAM DAS GUPTA AND OTHERS — [1962] SUPP. 3 S.C.R. 36
BOKARO AND RAMGUR LTD. versus THE STATE OF BIHAR AND ANOTHER — [1962] SUPP. 3 S.C.R. 831
C. MOHAMMED YUNUS versus SYED UNISSA AND OTHERS — [1962] 1 S.C.R. 67
C. P. C. MOTOR SERVICE, MYSORE versus THE STATE OF MYSORE AND ANOTHER — [1962] SUPP. 1 S.C.R. 717
CARL STILL G. M. B. H. & ANOTHER versus THE STATE OF BIHAR AND OTHERS — [1962] 2 S.C.R. 81
CHANDI PRASAD CHOKHANI versus THE STATE OF BIHAR — [1962] 2 S.C.R. 276
CHANDRAKANT KRISHNARAO PRADHAN AND ANOTHER versus THE COLLECTOR OF CUSTOMS, BOMBAY AND OTHERS — [1962] 3 S.C.R. 108
CHARU CHANDRA KUNDU versus GURUPADA GHOSH — [1962] 2 S.C.R. 833
CHHOTABHAI JETHABHAI PATEL AND CO. versus THE UNION OF INDIA AND ANOTHER — [1962] SUPP. 2 S.C.R. 1
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY versus BAI SHIRINBAI K. KOOKA — [1962] SUPP. 3 S.C.R. 391
COMMISSIONER OF INCOME TAX KERALA versus HELEN RUBBER INDUSTRIES LTD . — [1962] SUPP. 2 S.C.R. 605
COMMISSIONER OF INCOME-TAX, BOMBAY CITY II versus SHAKUNTALA AND TWO OTHERS ETC. — [1962] 2 S.C.R. 871
COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE versus PUTHIYA PONMANICHINTAKAM WAKF MANAGER P. P. AYESHA BI BI — [1962] 3 S.C.R. 137
DAFEDAR NIRANJAN SINGH AND ANOTHER versus CUSTODIAN, EVACUEE PROPERTY (PB.) AND ANOTHER — [1962] 1 S.C.R. 214
DAJI KRISHNAJI DESAI TAMBULKAR versus GANESH VISHNU KULKARNI AND OTHERS — [1962] 1 S.C.R. 905
DALBIR SINGH AND OTHERS versus THE STATE OF PUNJAB — [1962] SUPP. 3 S.C.R. 25
DARYAO AND OTHERS versus THE STATE OF U. P. AND OTHERS — [1962] 1 S.C.R. 574
DAULAT RAM versus STATE OF PUNJAB — [1962] SUPP. 2 S.C.R. 812
DEEP CHAND versus THE STATE OF RAJASTHAN — [1962] 1 S.C.R. 662
DELHI ADMINISTRATION versus RAM SINGH — [1962] 2 S.C.R. 694
DEVANAGERE COTTON MILLS LTD. DEVANAGERE versus THE DEPUTY COMMISSIONER, CHITRADURGA AND ANOTHER — [1962] 1 S.C.R. 556
DEVATA PRASAD SINGH CHAUDHURI AND OTHERS versus THE HONBLE THE CHIEF JUSTICE AND JUDGES OF THE PATNA HIGH COURT — [1962] 3 S.C.R. 305
DEVENDRA PRATAP NARAIN RAI SHARMA versus STATE OF UTTAR PRADESH — [1962] SUPP. 1 S.C.R. 315
DHAGAMWAR NARSINGH versus S.S. GREWAL — [1962] SUPP. 1 S.C.R. 32
DHANESHWAR NARAIN SAXENA versus THE DELHI ADMINISTRATION — [1962] 3 S.C.R. 259
DHARAM SINGH AND OTHERS versus THE STATE OJJ UTTAR PRADESH — [1962] SUPP. 3 S.C.R. 769
DIBAKAH SATPATHY versus HONBLE THE CHIEF JUSTICE AND JUDGES OF THE HIGH COURT OF ORISSA — [1962] 1 S.C.R. 326
DONALD MIRANDA versus THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II — [1962] 1 S.C.R. 133
DR. GOPAL DASS VERMA versus DR. S. K. BHARDWAJ AND ANOTHER — [1962] 2 S.C.R. 678
DR. H. S. RIKHY AND OTHERS versus THE NEW DELHI MUNICIPAL COMMITTEE — [1962] 3 S.C.R. 604
DR. MOHAMMAD SAHEB MAHBOOB MEDICO versus THE DEPUTY CUSTODIAN-GENERAL AND ANOTHER — [1962] 2 S.C.R. 371
DR. RAI SHIVENDRA BAHADUR versus THE GOVER.NFNG BODY OF THE NALANDA COLLEGE — [1962] SUPP. 2 S.C.R. 144
DR. ZAFAR ALI SHAH AND OTHERS versus THE ASSISTANT CUSTODIAN OF EVACUEE PROPERTY, JHANSI AND OTHERS — [1962] 1 S.C.R. 749
EMPLOYERS IN RELATION TO THE BHOWRA COLLIERY versus THEIR WORKMEN — [1962] SUPP. 2 S.C.R. 883
ENDUPURI NARASIMHAM AND SON versus THE STATE OF ORISSA AND OTHERS — [1962] 1 S.C.R. 314
FAZAL BHAI DHALA versus CUSTODIAN-GENERAL OF EVACUEE PROPERTY, DELHI — [1962] 1 S.C.R. 456
FIDA HUSSAIN versus STATE OF UTTAR PRADESH — [1962] 1 S.C.R. 776
GHAURUL HASAN AND OTHERS versus THE STATE OF RAJASTHAN — [1962] 1 S.C.R. 772
GIAN CHAND AND OTHERS versus THE STATE OF PUNJAB — [1962] SUPP. 1 S.C.R. 364
GIAN SINGH versus THE STATE OF PUNJAB — [1962] 3 S.C.R. 515
GIRJA SHANKAR KASHI RAM versus THE GUJARAT SPLNNING & WEAVING CO. LTD. — [1962] SUPP. 2 S.C.R. 890
GLASS CHATONS IMPORTERS & USERS' ASSOCIATION versus UNION OF INDIA — [1962] 1 S.C.R. 862
GOBALD MOTOR SERVICE LTD. & ANOTHER versus R. M. K. VELUSW AMI & OTHERS — [1962] 1 S.C.R. 929
GONDUMOGULA TATAYYA versus PENUMATCHA ANANDA VJJAYA VENKATAHAMA TIMMA ,JAGAPATHIRAJU — [1962] SUPP. 3 S.C.R. 324
GORDON WOODROFFEE LEATHER MANUFACTURING CO. versus THE COMMISSIONER OF INCOME-TAX, MADRAS — [1962] SUPP. 2 S.C.R. 211
GORKHA RAM AND OTHERS versus THE CUSTODIAN GENERAL OF INDIA, DELHI — [1962] 2 S.C.R. 151
GOSWAMI SHREE VALLABHALALJI versus GOSWAMINI SHREE MAHALAXMI BAHUJI MAHARAJ — [1962] 3 S.C.R. 641
GOVERNMENT OF UTTAR PRADESH AND OTHERS versus RAJA MOHAMMAD AMIR AHMAD KHAN — [1962] 1 S.C.R. 97
GURBACHAN SINGH AND OTHERS versus PURAN SINGH AND OTHERS — [1962] 1 S.C.R. 176
GURU DATTA SHARMA versus STATE OF BIHAR — [1962] 2 S.C.R. 292
HAJI SK. SUBHAN versus MADHORAO — [1962] SUPP. 1 S.C.R. 123
HARBANS SINGH AND ANOTHER versus STATE OF PUNJAB — [1962] SUPP. 1 S.C.R. 104
HARI SHANKAR versus RAO GIRDHARI LAL CHOWDHURY — [1962] SUPP. 1 S.C.R. 933
HARI SHANKAR, LAL versus SHAMBHUNATH PRASAD AND OTHERS — [1962] 2 S.C.R. 720
HARIKISAN versus THE STATE OF MAHARASHTRA & OTHERS — [1962] SUPP. 2 S.C.R. 918
HARNAM DAS versus STATE OF UTTAR PRADESH — [1962] 2 S.C.R. 487
HIRALAL PATNI versus LOONKARAM SETHIYA & OTHERS — [1962] 1 S.C.R. 868
HIS HOLINESS SRI VISHWOTHAMA THIRTHA SWAMIAR OF SODE MUTT versus THE STATE OF MYSORE — [1962] SUPP. 2 S.C.R. 189
HOSHIAR SINGH versus GURBACHAN SINGH — [1962] SUPP. 3 S.C.R. 127
HOTA VENKATA SURYA SIVARAMA SASTRY versus STATE OF ANDHRA PRADESH — [1962] 2 S.C.R. 535
HUKUM SINGH AND OTHERS versus THE STATE OF UTTAR PRADESH — [1962] 1 S.C.R. 601
IMMANI APPA RAO AND OTHERS versus GOLLAPALLI RAMALINGAMURTHI AND ORS. — [1962] 3 S.C.R. 739
INDER LAL versus LAL SINGH — [1962] SUPP. 3 S.C.R. 114
INDER SINGH versus GURDIAL SINGH — [1962] 1 S.C.R. 845
INDORE MALWA UNITED MILLS LTD versus THE COMMISSIONER OF INCOME-TAX(CENTRAL) BOMBAY — [1962] SUPP. 3 S.C.R. 310
INSTALMENT SUPPLY (P.)LTD. AND ANOTHER versus THE UNION OF INDIA AND OTHERS — [1962] 2 S.C.R. 644
ISSARDAS DAULAT RAM AND OTHERS versus THE UNION OF INDIA AND OTHERS — [1962] SUPP. 1 S.C.R. 358
IZHAR AHMAD KHAN versus UNION OF INDIA — [1962] SUPP. 3 S.C.R. 235
JAGANNATH AGARWALA versus STATE OF ORISSA — [1962] 1 S.C.R. 205
JAGANNATH AND OTHERS versus UNION OF INDIA — [1962] 2 S.C.R. 118
JAGANNATH PRASAD SHARMA versus STATE OF UTTAR PRADESH AND OTHERS. — [1962] 1 S.C.R. 151
JAISRI SAHU versus RAJDEWAN DUBEY AND OTHERS — [1962] 2 S.C.R. 558
JARDINE HENDERSON LTD. versus THE WORKMEN AND ANOTHER — [1962] SUPP. 3 S.C.R. 582
JAVER CHAND AND OTHERS versus PUKHRAJ SURANA — [1962] 2 S.C.R. 333
JAWAHAR LAL BURMAN versus UNION OF INDIA — [1962] 3 S.C.R. 769
JAWALA RAM versus STATE OF PEPSU — [1962] 2 S.C.R. 503
JETHA NAND versus THE HONBLE JUDGES OF THE PUNJAB HIGH COURT — [1962] SUPP. 1 S.C.R. 961
JIVABHAI PURSHOTTAM versus CHHAGAN KARSON AND OTHERS — [1962] 1 S.C.R. 568
JOGINDER SINGH AND OTHERS versus THE DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY — [1962] 2 S.C.R. 738
JOSEPH KURUVILLA VELLUKUNNEL versus THE RESERVE BANK OF INDIA AND OTHERS — [1962] SUPP. 3 S.C.R. 632
JUGGILAL KAMLAPAT versus GENERAL FIBRE DEALERS LTD. (AND CONNECTED APPEAL) — [1962] SUPP. 2 S.C.R. 101
JYOTI BHUSHAN GUPTA versus THE BANARAS BANK LTD. — [1962] SUPP. 1 S.C.R. 73
JYOTI PERSHAD versus THE ADMINISTRATOR FOR THE UNION TERRITORY OF DELHI (AND CONNECTED PETITIONS) — [1962] 2 S.C.R. 125
K RISHNAMURTHI VASUDEORAO DESHPANDE AND ANR. versus DHRUWARAJ — [1962] 2 S.C.R. 813
K. M. NANAVATI versus STATE OF MAHARASHTRA — [1962] SUPP. 1 S.C.R. 567
K. M. S. REDDY, COMMISSIONER OF INCOME. TAX, KERALA (COIMBATORE), ERNAKULAM versus THE WEST COAST CHEMICALS AND INDUSTRIES LTD. (IN LIQUIDATION), ALLEPPY — [1962] SUPP. 3 S.C.R. 960
K. S. NANJI AND COMPANY versus JATASHANKAR DOSSA AND OTHERS — [1962] 1 S.C.R. 492
K., SIMRATHMULL versus S. NANJALINGIAH GOWDER — [1962] SUPP. 3 S.C.R. 476
KAILASH CHANDRA versus UNION OF INDIA — [1962] 1 S.C.R. 374
KALYAN SINGH versus STATE OF U. P. — [1962] SUPP. 2 S.C.R. 76
KAMALABAI JETHAMAL versus THE STATE OF MAHARASHTRA — [1962] SUPP. 2 S.C.R. 632
KAMESHWAR PRASAD AND OTHERS versus THE STATE OF BIHAR AND ANOTHER — [1962] SUPP. 3 S.C.R. 369
KANBI KARSAN JADAV versus STATE OF GUJARAT — [1962] SUPP. 2 S.C.R. 726
KANJI MANJI versus THE TRUSTEES OF THE PORT OF BOMBAY — [1962] SUPP. 3 S.C.R. 461
KANSHI RAM JAGAN NATH AND OTHERS versus THE STATE — [1962] 2 S.C.R. 942
KARANPURA DEVELOPMENT CO., LTD. versus THE COMMISSIONER OF INCOME TAX, WEST BENGAL — [1962] 3 S.C.R. 368
KARIMBIL KUNHIKOMAN versus STATE OF KERALA — [1962] SUPP. 1 S.C.R. 829
KARTAR SINGH versus STATE OF PUNJAB — [1962] 2 S.C.R. 395
KEDAR NATH SINGH versus STATE OF BIHAR — [1962] SUPP. 2 S.C.R. 769
KESAR SINGH versus BALWANT SINGH — [1962] SUPP. 1 S.C.R. 325
KESHAVLAL MOHANLAL SHAH versus THE STATE OF BOMBAY — [1962] 1 S.C.R. 451
KEWAL KRISHAN versus STATE OF PUNJAB — [1962] SUPP. 3 S.C.R. 613
KHAN BAHADUR SHAPOOR FREDOOM MAZDA versus DURGA PROSAD CHAMARIA AND OTHERS — [1962] 1 S.C.R. 140
KRISHAN CHANDER NAYAR versus THE CHAIRMAN, CENTRAL TRACTOR ORGANISATION AND OTHERS — [1962] 3 S.C.R. 187
KRISHAN LAL DHAWAN AND ·ANOTHER versus DELHI ADMINISTRATION — [1962] SUPP. 3 S.C.R. 209
KRISHNA PRASAD AND OTHERS versus GAURI KUMAR DEVL — [1962] SUPP. 3 S.C.R. 564
L. JANAKIRAMA IYER AND OTHERS versus P. M. NILAKANTA IYER AND OTHERS — [1962] SUPP. 1 S.C.R. 206
L. N. MUKHERJEE versus THE STATE OF MADRAS — [1962] 2 S.C.R. 116
LAKSHMAN SINGH KOTHARI versus SMT. RUP KANWAR — [1962] 1 S.C.R. 477
M. A. RAHMAN AND OTHERS versus THE STATE OF ANDHRA PRADESH — [1962] 1 S.C.R. 694
M/S. BALLABHDAS AGARWAL versus THE STATE OF BIHAR — [1962] SUPP. 2 S.C.R. 967
M/S. BHARAT SUGAR MILLS LTD. versus SHRI JAI SINGH AND OTHERS — [1962] 3 S.C.R. 684
M/S. BINANI COMMERCIAL CO., LTD versus RAMANLAL, MAGANLAL MEHTA — [1962] 2 S.C.R. 626
M/S. BURRAKUR COAL CO., LTD. versus THE UNION OF INDIA AND OTHERS — [1962] 1 S.C.R. 44
M/S. FRENCH INDIA IMPORTING CORPORATION, DELHI versus THE CHIEF CONTROLLER OF IMPORTS & EXPORTS AND OTHERS — [1962] 2 S.C.R. 410
M/S. GEORGE OAKES (P.) LTD. versus STATE OF MADRAS — [1962] 2 S.C.R. 570
M/S. HARINAGAR SUGAR MILLS LTD. versus SHYAM SUNDAR JHUNJHUNWALA AND OTHERS — [1962] 2 S.C.R. 339
M/S. J. K. JUTE MIILLS CO. LTD versus THE STATE OF UTTAR PRADESH AND ANOTHER — [1962] 2 S.C.R. 1
M/S. JEEWANLAL (1929) LTD., CALCUTTA versus ITS WORKMEN — [1962] 1 S.C.R. 717
M/S. MATHRA PRASHAD AND SONS. versus STATE OF PUNJAB — [1962] SUPP. 1 S.C.R. 913
M/S. MOTIPUR ZAMINDARY CO. (P) LTD. versus THE STATE OF BIHAR — [1962] SUPP. 1 S.C.R. 498
M/S. MURLIDHAR CHIRANJILAL versus M/S. HARISHCHANDRA DWARKADAS AND ANOTHER — [1962] 1 S.C.R. 653
M/S. NAND LAL RAJ KISHAN versus COMMISSIONER OF SALES TAX, DELHI AND ANOTHER — [1962] 1 S.C.R. 283
M/S. ORISSA CEMENT LTD. versus UNION OF INDIA — [1962] SUPP. 3 S.C.R. 837
M/S. R. M. D. C. (MYSORE) PRIVATE LTD. versus THE STATE OF MYSORE — [1962] 3 S.C.R. 230
M/S. RAJPUTANA TEXTILES (AGENCIES) LTD. versus THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY — [1962] 1 S.C.R. 917
M/S. RAMCHAND JAGDISH CHAND versus UNION OF INDIA AND OTHERS — [1962] 3 S.C.R. 72
M/S. SAINIK MOTORS, JODHPUR AND OTHERS versus THE STATE OF RAJASTHAN — [1962] 1 S.C.R. 517
M/S. SERAJUDDIN & CO. versus THEIR WORKMEN — [1962] SUPP. 3 S.C.R. 934
M/S. SOORAJMULL NAGARMULL versus COMMISSIONER OF INCOME-TAX, CALCUTTA (AND CONNECTED APPEAL) — [1962] SUPP. 3 S.C.R. 306
M/S. STEELWORTH LTD. versus STATE OF ASSAM — [1962] SUPP. 2 S.C.R. 589
MADAN GOPAL RUNGTA versus SECRETARY TO THE GOVERNMENT OF ORISSA — [1962] SUPP. 3 S.C.R. 906
MADAN LAL ARORA versus EXCISE &. TAXATION OFFICER, AMRITSAR — [1962] 1 S.C.R. 823
MADANLAL FAKIRCHAND DUDHEDIYA versus SHREE CHANGDEO SUGAR MILLS LLD. — [1962] SUPP. 3 S.C.R. 973
MAGITI SASAMAL versus PANDAB BISSOI — [1962] 3 S.C.R. 673
MAHANT SANKARSHAN RAMANUJA DAS GOSWAMI ETC., ETC. versus THE STATE OF ORISSA AND ANOTHER — [1962] 3 S.C.R. 250
MAHARAJ JAGAT BAHADUR SINGH versus BADRI PRASAD SETH — [1962] SUPP. 3 S.C.R. 952
MAHARANA SHRI JAYVANTSINGHJI RANMALSINGHJI ETC. versus THE STATE OF GUJRAT — [1962] SUPP. 2 S.C.R. 411
MAHARUDRAPPA DANAPPA KESARAPPANAVAR versus THE STATE OF MYSORE — [1962] 1 S.C.R. 129
MAJOR E. G. BARSY versus THE STATE OF BOMBAY — [1962] 2 S.C.R. 195
MAJOR GOPAL SINGH AND OTHERS versus CUSTODIAN, EVACUEE PROPERTY, PUNJAB — [1962] 1 S.C.R. 328
MALIK RAM versus STATE OF RAJASTHAN — [1962] 1 S.C.R. 978
MANAGEMENT O.F THE D.C.M. CHEMICAL WORKS versus THEIR WORKMEN — [1962] SUPP. 3 S.C.R. 516
MANNALAL JAIN versus THE STATE OF ASSAM AND OTHERS — [1962] 3 S.C.R. 936
MANOHAR LAL CHOPRA versus RAI BAHADUR RAO RAJA SETH HIRALAL — [1962] SUPP. 1 S.C.R. 450
MD. SHARFUDDIN versus R. P. SINGH AND OTHERS. — [1962] 1 S.C.R. 239
MESSRS ASHOK LEYLAND LTD. versus THE STATE OF MADRAS — [1962] 1 S.C.R. 607
MESSRS BURMAH CONSTRUCTION CO. versus THE STATE OF ORISSA AND ORS. — [1962] SUPP. 1 S.C.R. 242
MITHOOLAL NAYAK versus LIFE INSURANCE CORPORATION OF INDIA — [1962] SUPP. 2 S.C.R. 571
MOHAMMAD HUSSAIN GULAM MOHAMMAD AND ANOTHER versus THE STATE OF BOMBAY AND ANOTHER — [1962] 2 S.C.R. 659
MOHAMMAD SERAJUDDIN versus R. C. MISHRA — [1962] SUPP. 1 S.C.R. 545
MOHAMMADBHAI KHUDABUX CHHIPA AND ANOTHER versus THE STATE OF. GUJARAT AND ANOTHER(AND CONNECTED. PETITIONS) — [1962] SUPP. 3 S.C.R. 875
MOHAN LAL GOENKA AND ANOTHER versus THE STATE OF WEST BENGAL — [1962] 2 S.C.R. 36
MOHAN SINGH versus STATE OF PUNJAB — [1962] SUPP. 3 S.C.R. 848
MOHANLAL JAIN versus HIS HIGHNESS MAHARAJSHRI SAWAI MAN SINGHJI — [1962] 1 S.C.R. 702
MOOL CHAND SHARMA versus STATE OF UTTAR PRADESH — [1962] 3 S.C.R. 718
MRITUNJOY PANI AND ANOTHER versus NARMANDA BALA SASMAL AND ANOTHER — [1962] 1 S.C.R. 290
MRS. DOSSIBAI N. B. JEEJEEBHOY versus KHEMCHAND GORUMAL AND OTHERS — [1962] 3 S.C.R. 928
MRS. HEM NOLINI JUDAH (SINCE DECEASED AND AFTER HER LEGAL REPRESENTATIVE MR. MARLEAN WILKINSON versus MRS. ISOLYNE SAROJBASHINI BOSE AND OTHERS — [1962] SUPP. 3 S.C.R. 294
MST. GULAB BAI versus MANPHOOL BAI — [1962] 3 S.C.R. 483
MST. JADAO BAHUJI versus MUNICIPAL COMMITTEE, KHANDWA AND ANOTHER — [1962] 1 S.C.R. 633
MST. SUBHADRA versus NARSAJI CHENAJI MARWADI — [1962] 3 S.C.R. 98
MUNIAPPAN versus STATE OF MADRAS — [1962] 3 S.C.R. 869
MUNSHI RAM versus BANWARILAL — [1962] SUPP. 2 S.C.R. 477
MYSOHE KIRLOSKAR LIMITED versus WORKERS OF THE MYSORE KIRLOSKAR LIMITED — [1962] SUPP. 1 S.C.R. 375
N. MASTHAN SAHIB versus CHIEF COMMISSIONER, PONDICHERRY — [1962] SUPP. 1 S.C.R. 981
N. T. PATEL AND COMPANY versus COMMISSIONER OF INCOME-TAX, MADRAS — [1962] 1 S.C.R. 251
NAV RATTANMAL AND OTHERS versus THE STATE OF RAJASTHAN — [1962] 2 S.C.R. 324
NETA RAM versus JIWAN LAL — [1962] SUPP. 2 S.C.R. 623
NEW BANK OF INDIA LTD. versus PEAREY LAL — [1962] SUPP. 2 S.C.R. 217
NILKANTH PRASAD AND OTHERS versus STATE OF BIHAR — [1962] SUPP. 1 S.C.R. 728
NILKANTHA SHIDRAMAPPA NINGASHETTI versus KASHINATH SOMANNA NINGASHETTI AND OTHERS. — [1962] 2 S.C.R. 551
OM PRAKASH versus THE STATE OF PUNJAB — [1962] 2 S.C.R. 254
ORIENT WEAVING MILLS (P) LTD. versus THE UNION OF INDIA — [1962] SUPP. 3 S.C.R. 481
P. J. IRANI versus THE STATE OF MADRAS — [1962] 2 S.C.R. 169
P. SRINIVASA NAICKER versus SMT. ENGAMMAL AND ANOTHER — [1962] SUPP. 1 S.C.R. 690
P. V. BHEEMSENA RAO versus SIRIGIRI PEDDA YELLA REDDI — [1962] 1 S.C.R. 339
P. V. RAGHAVA REDDI AND ANOTHER versus COMMISSIONER OF INCOME-TAX — [1962] SUPP. 2 S.C.R. 596
PALAKDHARI SINGH & OTHERS. versus THE STATE OF UTTAR PRADESH AND ANOTHER — [1962] SUPP. 2 S.C.R. 650
PANDIT KISHAN LAL versus GANPAT RAM KHOSLA AND ANOTHER — [1962] 2 S.C.R. 17
PARESH CHANDRA CHATTERJEE versus THE STATE OF ASSAM AND ANOTHER — [1962] 3 S.C.R. 88
PATNEEDI RUDRAYYA versus VELUGUBANTLA VENKAYYA AND OTHERS — [1962] 1 S.C.R. 836
PAYARE LAL versus STATE OF PUNJAB — [1962] 3 S.C.R. 328
PRAMATHA NATH TALUQDAR versus SAROJ RANJAN SARKAR — [1962] SUPP. 2 S.C.R. 297
PRATAPRAY MANMOHANDAS versus BOMBAY BULLION ASSOCIATION LTD. — [1962] SUPP. 3 S.C.R. 541
PROMOD CHANDRA DEB AND OTHERS versus THE STATE OF ORISSA AND OTHERS — [1962] SUPP. 1 S.C.R. 405
PUKHRAJ versus D.R. KOHLI — [1962] SUPP. 3 S.C.R. 866
PUNJAB NATIONAL BANK LIMITED versus K. L. KHARBANDA — [1962] SUPP. 2 S.C.R. 977
PURANLAL LAKHANPAL versus THE PRESIDENT OF INDIA AND OTHERS — [1962] 1 S.C.R. 688
PURSHOTTAM LAL DHAWAN versus DEWAN CHAMAN LAL AND ANOTHER — [1962] 1 S.C.R. 297
PURUSHOTHAMAN NAMBUDIRI versus THE STATE OF KERALA — [1962] SUPP. 1 S.C.R. 753
PURUSHOTTAMDAS DALMIA versus THE STATE OF WEST BENGAL — [1962] 2 S.C.R. 101
R. C. JALL versus UNION OF INDIA — [1962] SUPP. 3 S.C.R. 436
R. L. ARORA versus STATE OF U. P. — [1962] SUPP. 2 S.C.R. 149
RADHAKRISHNA SIVADUTTA RAI AND ORS. versus TAYEBALLI DAWOODBHAI — [1962] SUPP. 1 S.C.R. 81
RAGHUBAR DAYAL JAI PRAKASH versus THE UNION OF INDIA AND OTHERS — [1962] 3 S.C.R. 547
RAJA HARISH CHANDRA RAJ SINGH versus THE DEPUTY LAND ACQUISITION OFFICER AND ANOTHER — [1962] 1 S.C.R. 676
RAJA RAM MAHADEV PARANJYPE AND OTHERS versus ABA MARUTI MALI AND OTHERS — [1962] SUPP. 1 S.C.R. 739
RAJA RAMESHWAR RAO AND ANOTHER versus RAJA GOVIND RAO — [1962] 1 S.C.R. 618
RAJA SAILENDRA NARAYAN BHANJ DEO versus KUMAR JAGAT KISHORE PRASAD NARA YAN SINGH — [1962] SUPP. 2 S.C.R. 119
RAJAH S. V. JAGANNATH RAO versus COMMISSIONER OF INCOME-TAX, HYDERABAD — [1962] 2 S.C.R. 848
RAM CHANDRA PRASAD versus THE STATE OF BIHAR — [1962] 2 S.C.R. 50
RAM SARAN LALL AND OTHERS versus MST. DOMINI KUER AND OTHERS. — [1962] 2 S.C.R. 474
RAM SHANKAR SINGH AND OTHERS versus STATE OF WEST BENGAL — [1962] SUPP. 1 S.C.R. 49
RAM SINGH versus STATE OF UTTAR PRADESH — [1962] SUPP. 2 S.C.R. 203
RAMA KRISHNA RAMANATH versus THE .JANPAD SABHA, GONDIA — [1962] SUPP. 3 S.C.R. 70
RAMALINGAM & CO. versus THE STATE OF MADRAS — [1962] SUPP. 2 S.C.R. 954
RAMAVATAR BUDHAIPRASAD ETC. versus ASSISTANT SALES TAX OFFICER, AKOLA — [1962] 1 S.C.R. 279
RAMDHANDAS AND ANOTHER versus THE STATE OF PUNJAB — [1962] 1 S.C.R. 852
RAMLAL, MOTILAL AND CHHOTELAL versus REWA COALFIELDS LTD. — [1962] 2 S.C.R. 762
RAMRATAN AND OTHERS versus THE STATE OF RAJASTHAN — [1962] 3 S.C.R. 590
RAMSARAN DAS AND BROS. versus COMMERCIAL TAX OFFICER, CALCUTTA AND OTHERS — [1962] SUPP. 1 S.C.R. 276
RANA SHEO AMBAR SINGH versus ALLAHABAD BANK LTD., ALLAHABAD — [1962] 2 S.C.R. 441
RANBIR SINGH SEHGAL versus STATE OF PUNJAB — [1962] SUPP. 1 S.C.R. 295
RANGILAL CHOUDHURY versus DAHU SAO AND OTHERS — [1962] 2 S.C.R. 401
RANI PURNIMA DEVI AND ANOTHER versus KUMAR KHAGENDRA NARAYAN DEV AND ANOTHER — [1962] 3 S.C.R. 195
RANJIT SINGH versus THE COMMISSIONER OF INCOME-TAX, U. P. AND OTHERS — [1962] 1 S.C.R. 966
RIKHABDAS versus BALLABHDAS AND OTHERS — [1962] SUPP. 1 S.C.R. 475
ROSHAN LAL MEHRA versus ISHWAR DAS — [1962] 2 S.C.R. 947
S. N. DUTT versus UNION OF INDIA — [1962] 1 S.C.R. 560
S. P. JINADATHAPPA versus R. P. SHARMA AND OTHERS — [1962] 2 S.C.R. 22
S. S. MUNNA LAL versus S. S. RAJKUMAR AND OTHERS — [1962] SUPP. 3 S.C.R. 418
SAKAL PAPERS (P) LTD., AND OTHERS versus THE UNION OF INDIA — [1962] 3 S.C.R. 842
SAKHARAM @ BAPUSAHEB NARAYAN SANAS AND ANOTHER versus MANIKCHAND MOTICHAND SHAH AND ANOTHER — [1962] 2 S.C.R. 59
SALIG RAM versus MUNSHI RAM AND ANOTHER — [1962] 1 S.C.R. 470
SANKATHA SINGH versus STATE OF U.P. — [1962] SUPP. 2 S.C.R. 817
SARDAR SYEDNA TAHER SAIFUDDIN SAHEB versus THE STATE OF BOMBAY — [1962] SUPP. 2 S.C.R. 496
SATISH CHURAN LAW versus H. K. GANGULY — [1962] SUPP. 1 S.C.R. 943
SCINDIA STEAM NAVIGATION CO. LTD. versus UNION OF INDIA — [1962] 3 S.C.R. 412
SENAIRAM DOONGARMALL versus COMMISSIONER OF INCOME-TAX, ASSAM — [1962] 1 S.C.R. 257
SETH BIKHRAJ JAIPURIA versus UNION OF INDIA — [1962] 2 S.C.R. 880
SETH HIRALAL PATNI versus SRI KALI NATH — [1962] 2 S.C.R. 747
SHAH BHOJRAJ KUVERJI OIL MILLS AND GINNING FACTORY versus SUBBASH CHANDRA YOGRAJ SINHA — [1962] 2 S.C.R. 159
SHAMBHOO versus STATE OF UTTAR PRADESH — [1962] SUPP. 3 S.C.R. 334
SHANKAR BALAJI WAJE versus STATE OF MAHARASHTRA — [1962] SUPP. 1 S.C.R. 249
SHEODHYAN SINGH AND OTHERS versus MUSAMMAT SANICHARA KUER AND OTHERS — [1962] 2 S.C.R. 753
SHEW BUX MOHATA AND ANOTHER versus SM. TULSIMANJARI DASI AND ANOTHER — [1962] 1 S.C.R. 643
SHRI AMBALAL M. SHAH AND ANOTHER versus HATHISINGH MANUFACTURING CO., LTD. — [1962] 3 S.C.R. 171
SHRI KANHAIYALAL LOHIA versus THE COMMISSIONER OF INCOME-TAX, WEST BENGAL — [1962] 2 S.C.R. 839
SHRI MADHAV LAXMAN VAIKUNTHE versus THE STATE OF MYSORE — [1962] 1 S.C.R. 886
SHRI MAHADEO PAIKAJI KOLHE YAVATMAL versus THE STATE OF BOMBAY — [1962] 1 S.C.R. 733
SHRIRAM JHUNJHUNWALA versus THE STATE OF BOMBAY AND OTHERS — [1962] 2 S.C.R. 733
SHYAMAPADA CHAKRABERTTY AND OTHERS versus THE OONTROLLER OF INSURANCE, GOVERNMENT OF INDIA SIMLA AND OTHERS — [1962] SUPP. 2 S.C.R. 130
SIKANDER JEHAN BEGUM AND ANOTHER versus ANDHRA PRADESH STATE GOVERNMENT — [1962] SUPP. 2 S.C.R. 226
SINGHAI AJIT KUMAR & ANOTHER versus UJAYARSINGH AND OTHERS — [1962] 1 S.C.R. 347
SINHA GOVINDJI versus THE DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS AND OTHERS — [1962] 1 S.C.R. 540
SIR CHUNILAL V. MEHTA AND SONS, LTD. versus THE CENTURY SPINNING AND MANUFACTURING CO., LTD. — [1962] SUPP. 3 S.C.R. 549
SITARAM versus STATE OF MADHYA PRADESH — [1962] SUPP. 3 S.C.R. 21
SIVAYOGESWARA COTTON PRESS DEVANGERE AND OTHERS versus M PANCHAKSHARAPPA AND ANOTHER — [1962] 3 S.C.R. 876
SONAPUR TEA CO., LTD. versus MUST. MAZIRUNNESSA — [1962] 1 S.C.R. 724
SOUTHERN ROADWAYS PRIVATE LTD. versus UNION OF INDIA AND ANOTHER — [1962] SUPP. 2 S.C.R. 594
SRI SATYA NARAIN SINGH versus DISTRICT ENGINEER, P.W.D. AND ANOTHERS — [1962] SUPP. 3 S.C.R. 105
SRI SINNA RAMANUJ JEER AND OTHERS versus SRI RANGA RAMANUJA JEER AND ANOTHER. — [1962] 2 S.C.R. 509
SRI VEDARANEESW ARARSWAMY DEVASTHANAM versus THE DOMINION OF INDIA AND ANOTHER. — [1962] 1 S.C.R. 87
STATE OF ANDHRA PRADESH versus ABDUL KHADER — [1962] 1 S.C.R. 737
STATE OF ASSAM versus TULSI SINGH — [1962] SUPP. 3 S.C.R. 508
STATE OF BIHAR AND ANOTHER versus UMESH JHA — [1962] 2 S.C.R. 687
STATE OF BIHAR versus LT. COL. K. S. R. SWAMI — [1962] 3 S.C.R. 727
STATE OF BIHAR versus RAMESHWAR PRATAP NARAIN SINGH AND OTHERS. — [1962] 2 S.C.R. 382
STATE OF BOMBAY versus UMARSAHEB BURANSAHEB INAMDA — [1962] SUPP. 2 S.C.R. 711
STATE OF MAHARASHTRA versus LAXMAN JAIRAM — [1962] SUPP. 3 S.C.R. 230
STATE OF ORISSA versus BHUPENDRA KUMAR BOSE — [1962] SUPP. 2 S.C.R. 380
STATE OF PUNJAB versus SURAJ PARKASH KAPUR, ETC. — [1962] 2 S.C.R. 711
STATE OF SAURASHTRA versus JAMADAR MOHAMAD ABDULLA AND ORS. — [1962] 3 S.C.R. 970
STATE OF UTTAR PRADEISH versus ABDUL SAMAD & ANOTHER — [1962] SUPP. 3 S.C.R. 915
STATE OF UTTAR PRADESH versus KUNWAR SRI TRIVIKRAM NARAIN SINGH — [1962] 3 S.C.R. 213
STATE OF UTTAR PRADESH versus LAKSHMI ICE FACTORY & OTHERS — [1962] SUPP. 3 S.C.R. 59
STATE OF WEST BENGAL versus M/S. B. K. MONDAL AND SONS — [1962] SUPP. 1 S.C.R. 876
STRAWBOARD MANUFACTURING CO. versus GOBIND — [1962] SUPP. 3 S.C.R. 618
SUNDER SINGH AND OTHERS versus THE STATE OF PUNJAB — [1962] SUPP. 2 S.C.R. 654
SUNKAVILLI SURANNA AND OTHERS versus GOLI SATHIRAJU AND OTHERS — [1962] 3 S.C.R. 653
SUVVARI SANYASI APPARAO AND ANR. versus BODDEPALLI LAKSHMINARAYANA AND ANR. — [1962] SUPP. 1 S.C.R. 8
TARACHAND DAMU SUTAR versus THE STATE OF MAHARASHTRA — [1962] 2 S.C.R. 775
TATANAGAR FOUNDRY COMPANY versus THEIR WORKMEN — [1962] SUPP. 3 S.C.R. 795
TEEKA AND OTHERS versus STATE OF UTTAR PRADESH — [1962] 1 S.C.R. 75
TEKAN ARD OTHERS versus GANESHI — [1962] SUPP. 3 S.C.R. 386
THAKUR BAHADUR SINGH versus THE STATE OF RAJASTHAN AND OTHERS — [1962] 1 S.C.R. 438
THAKUR NARWAR SINGH versus THE STATE OF MADHYA PRADESH — [1962] SUPP. 2 S.C.R. 973
THE STATE versus CAPTAIN JAGJIT SINGH — [1962] 3 S.C.R. 622
THE ACCOUNTANT GENERAL, BIHAR AND ANOTHER versus N. BAKSHI — [1962] SUPP. 1 S.C.R. 505
THE ADDITIONAL INCOME-TAX OFFICER, SALEM versus E.ALFRED — [1962] SUPP. 1 S.C.R. 143
THE ADDITIONAL SETTLEMENT COMMISSIONER versus YESHWANT MADHAO MAHAJAN — [1962] SUPP. 1 S.C.R. 710
THE AHMEDABAD MISCELLANEOUS INDUSTRIAL WORKERS' UNION versus THE AHMEDABAD ELECTRICITY CO. LTD. — [1962] 2 S.C.R. 934
THE AMALGAMATED COALFIELDS LTD. AND OTHERS versus THE JANAPADA SABHA, CHHINDWARA — [1962] 1 S.C.R. 1
THE ANDHRA BANK LTD. versus R. SRINIVASAN AND OTHERS. — [1962] 3 S.C.R. 391
THE ATLAS CYCLE INDUSTRIES, LTD., SONEPAT versus THEIR WORKMEN — [1962] SUPP. 3 S.C.R. 89
THE BAGALKOT CEMENT CO. LTD. versus R. K. PATHAN & ORS — [1962] SUPP. 2 S.C.R. 697
THE BERAR SWADESHI VANASPATHI & OTHERS versus THE MUNICIPAL COMMITTEE, SHEGAON & ANOTHER — [1962] 1 S.C.R. 596
THE BOARD OF REVENTE, U. P. AND OTHEHS versus SARDARNI VIDYAWATI AND ANOTHER — [1962] SUPP. 3 S.C.R. 50
THE BOARD OF TRUSTEES, AYURVEDIC AND UNANI TIBIA COLLEGE, DELHI versus THE STATE OF DELHI AND ANOTHER — [1962] SUPP. 1 S.C.R. 156
THE BOMBAY UNION OF JOURNALISTS AND OTHERS versus THE HINDU BOMBAY AND ANOTHER — [1962] 3 S.C.R. 893
THE CALCUTTA GAS COMPANY (PROPRIETARY) LTD. versus THE STATE OF WEST BENGAL AND OTHERS — [1962] SUPP. 3 S.C.R. 1
THE CALCUTTA JUTE MFG. WORKERS UNION versus CALCUTTA JUTE MFG. WORKERS UNION — [1962] SUPP. 1 S.C.R. 483
THE CHIEF INSPECTOR OF MINES AND ANOTHER versus LALA KARAM CHAND THAPAR ETC. — [1962] 1 S.C.R. 9
THE COLLECTOR OF CUSTOMS, BARODA versus DIGVIJAYSINHJI SPINNING & WEAVING MILLS LTD. — [1962] 1 S.C.R. 896
THE COLLECTOR OF CUSTOMS, MADRAS versus NATHELLA SAMPATHU CHETTY AND ANOTHER — [1962] 3 S.C.R. 786
THE COMMISSIONER OF EXCESS PROFITS TAX, HYDERABAD versus M/S. S. R. V. G. PRESS COMPANY, KURNOOL — [1962] 1 S.C.R. 232
THE COMMISSIONER OF INCOME TAX, DELHI AND RAJASTHAN versus M/S. NATIONAL FINANCE LTD. — [1962] SUPP. 2 S.C.R. 865
THE COMMISSIONER OF INCOME TAX, MADRAS AND ANOTHER versus S. V. ANGIDI CHETTIAR — [1962] SUPP. 2 S.C.R. 640
THE COMMISSIONER OF INCOME-TAX versus SHAPOORJI PALLONJI MISTRY — [1962] SUPP. 3 S.C.R. 171
THE COMMISSIONER OF INCOME-TAX BOMBAY versus MANILAL DHANJI, BOMBAY — [1962] SUPP. 2 S.C.R. 902
THE COMMISSIONER OF INCOME-TAX NEW DELHI versus M/S. CHUNI LAL MOONGA RAM — [1962] 2 S.C.R. 823
THE COMMISSIONER OF INCOME-TAX, BOMBAY versus THE SCINDIA STEAM NAVIGATION CO. LTD. — [1962] 1 S.C.R. 788
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH versus SETH KHUSHAL CHAND DAGA — [1962] 1 S.C.R. 186
THE COMMISSIONER OF INCOME-TAX, MADRAS versus S. A. S. MARIMUTHU NADAR — [1962] 3 S.C.R. 102
THE COMMISSIONER OF INCOME-TAX, POONA versus BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP — [1962] 1 S.C.R. 181
THE COMMISSIONER OF INCOME-TAX, MADRAS versus K.T.M.T.M ABDUL KAYOOM — [1962] SUPP. 1 S.C.R. 518
THE CORPORATION OF CALCUTTA versus SM. PADMA DEBI AND OTHERS — [1962] 3 S.C.R. 49
THE DARGAH COMMITTEE, AJMER versus STATE OF RAJASTHAN — [1962] 2 S.C.R. 265
THE DOOARS TEA CO., LTD. versus COMMISSIONER OF AGRICULTURAL INCOME-TAX, WEST BENGAL — [1962] 3 S.C.R. 157
THE DURGAH COMMITTEE, AJMER AND ANOTHER versus SYED HUSSAIN ALI AND OTHERS — [1962] 1 S.C.R. 383
THE FAZILKA ELECTRIC SUPPLY CO. LTD . versus THE COMMISSIONER OF INCOME-TAX, DELHI — [1962] SUPP. 3 S.C.R. 496
THE FINE KNITTING CO., LTD. versus THE INDUSTRIAL COURT, BOMBAY AND OTHERS — [1962] SUPP. 3 S.C.R. 196
THE FIRST ADDITIONAL INCOME-TAX OFFICER, MYSORE versus H.N.S. IYENGAR — [1962] SUPP. 1 S.C.R. 1
THE GARMENT CLEANING WORKS versus ITS WORKMEN — [1962] 1 S.C.R. 711
THE GENERAL MANAGER, SOUTHERN RAILWAY versus RANGACHARI — [1962] 2 S.C.R. 586
THE GOVERMENT OF ANDHRA PRADESH versus SYED MOHD. KHAN — [1962] SUPP. 3 S.C.R. 288
THE HONORARY SECRETARY, SOUTH INDIA MILLOWNERS' ASSOCIATION AND OTHERS versus THE SECRETARY, COIMBATORE DISTRICT TEXTILE WORKERS' UNION — [1962] SUPP. 2 S.C.R. 926
THE INCOME TAX OFFICER versus ARVIND N. MAFATLAL — [1962] SUPP. 3 S.C.R. 455
THE INCOME TAX OFFICER. MADRAS versus S. K. HABIBULLAH, MADRAS — [1962] SUPP. 2 S.C.R. 716
THE INCOME-TAX OFFICER CIRCLE II MADURA, AND ANOTHER versus M. R. VIDYASAGAR — [1962] SUPP. 2 S.C.R. 613
THE INDORE IRON AND STEEL REGISTERED STOCK-HOLDERS' ASSOCIATION versus THE STATE OF MADHYA PRADESH AND OTHERS — [1962] 2 S.C.R. 924
THE JIYAJEEHAO COTTON MILLS LTD. versus STATE OF MADHYA PRADESH — [1962] SUPP. 1 S.C.R. 282
THE JUMMA MASJID, MERCARA versus KODIMANIANDRA DE\'IAH — [1962] SUPP. 2 S.C.R. 554
THE KIRLOSKAR OIL ENGINES LTD., KIRKEE, POONA versus THE WORKMEN AND OTHERS — [1962] SUPP. 1 S.C.R. 491
THE LODNA COLLIERY CO. LTD. versus BHOLA NATH ROY — [1962] SUPP. 2 S.C.R. 686
THE LOKMANYA MILLS versus THE BARSI BOROUGH MUNICIPALITY — [1962] 1 S.C.R. 306
THE MANAGEMENT OF INDIAN CABLE CO., LTD., CALCUTTA versus ITS WORKMEN — [1962] SUPP. 3 S.C.R. 589
THE MANAGEMENT OF MARINA HOTEL versus THE WORKMEN — [1962] 3 S.C.R. 1
THE MANAGEMENT OF TOCKLAI EXPERIMENTAL STATION REPRESENTED BY THE INDIAN TEA ASSOCIATION versus THE WORKMEN AND ANOTHER — [1962] SUPP. 1 S.C.R. 557
THE MANAGEMENT OF U.B. DUTT & CO. versus WORKMEN OF U.B. DUTT & CO — [1962] SUPP. 2 S.C.R. 822
THE MATTER OF MR. 'A' AN ADVOCATE versus . — [1962] SUPP. 1 S.C.R. 288
THE MUNICIPAL COMMITTEE, RAIPUR versus PHOOLCHAND AND OTHERS — [1962] SUPP. 1 S.C.R. 151
THE MUNICIPALITY OF ANAND versus STATE OF BOMBAY — [1962] SUPP. 2 S.C.R. 366
THE NANDLAL BHANDARI MILLS LTD., INDORE versus THE STATE OF MADHYA BHARAT — [1962] 2 S.C.R. 859
THE NATIONAL UNION OF COMMERCIAL EMPLOYEES AND ANOTHER versus M. M. R. MEHER, INDUSTRIAL TRIBUNAL, BOMBAY AND OTHERS — [1962] SUPP. 3 S.C.R. 157
THE ORIENT PAPER MILLS LTD. versus THE STATE OF ORISSA AND OTHERS — [1962] 1 S.C.R. 549
THE POOHARI FAKIR SADA VARTHY OF BONDILIPURAM versus THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS — [1962] SUPP. 2 S.C.R. 276
THE PRAKASH COTTON MILLS (PRIVATE) LTD. AND OTHERS versus THE STATE OF BOMBAY (NOW MAHARASHTRA) — [1962] 1 S.C.R. 105
THE RAJAH OF VIZIANAGARAM versus OFFICIAL RECEIVER, VIZIANAGARAM — [1962] SUPP. 1 S.C.R. 344
THE REGIONAL PROVIDENT FUND COMMISSIONER, BOMBAY versus SHREE KRISHNA METAL MANUFACTURING CO., BHANDARA — [1962] SUPP. 3 S.C.R. 815
THE REGISTRAR, CO-OPERATIVE SOCIETIES versus DHARAM CHAND AND OTHERS — [1962] 2 S.C.R. 433
THE RIVER STEAM NAVIGATION CO., LT.D versus SHYAM SUNDAR TEA CO., LTD. — [1962] 2 S.C.R. 802
THE SENIOR ELECTRIC INSPECTOR AND OTHERS versus LAX.MI NARAYAN CHOPRA AND OTHERS — [1962] 3 S.C.R. 146
THE STATE OF ANDHRA PRADESH versus KANDIMALLA SUBBAIAH AND ANOTHER — [1962] 1 S.C.R. 194
THE STATE OF ANDHRA PRADESH versus THADI NARAYANA — [1962] 2 S.C.R. 904
THE STATE OF ASSAM versus RAMESH CHANDRA DEY AND OTHERS — [1962] 1 S.C.R. 986
THE STATE OF BIHAR versus M/S. KARAM CHAND THAPAR & BROTHERS LTD. — [1962] 1 S.C.R. 827
THE STATE OF BOMBAY versus F. A. ABRAHAM — [1962] SUPP. 2 S.C.R. 92
THE STATE OF BOMBAY versus KATHI KALU OGHAD AND OTHERS — [1962] 3 S.C.R. 10
THE STATE OF BOMBAY (NOW GUJARAT) versus NARANDAS MANGILAL AGARWAL AND ANOTHER — [1962] SUPP. 1 S.C.R. 15
THE STATE OF KERALA versus NARAYANI AMMA KAMALA DEVI — [1962] SUPP. 3 S.C.R. 943
THE STATE OF MADHYA PRADESH versus SHRI MOULA BUX AND OTHERS — [1962] 2 S.C.R. 794
THE STATE OF MADHYA PRADESH versus THE GWALIOR SUGAR CO., LTD., AND OTHERS — [1962] 2 S.C.R. 619
THE STATE OF PUNJAB versus BARKAT RAM — [1962] 3 S.C.R. 338
THE STATE OF PUNJAB versus NATHU RAM — [1962] 2 S.C.R. 636
THE STATE OF RAJASTHAN versus MST. VIDHYAWATI AND ANOTHER — [1962] SUPP. 2 S.C.R. 989
THE STATE OF UTTAR PRADESH versus GLJRBAKSH SINGH — [1962] SUPP. 2 S.C.R. 838
THE STATE OF UTTAR PRADESH versus SHAWKAR AND ANOTHER — [1962] SUPP. 3 S.C.R. 213
THE SUGAULI SUGAR WORKS (PRIVATE) LTD. versus THE ASSTT. REGISTRAR, CO-OPERATIVE SOCIETIES — [1962] SUPP. 3 S.C.R. 804
THE SWADESHI COTTON MILLS CO. LIMITED versus THE STATE OF U. P. AND OTHERS — [1962] 1 S.C.R. 422
THE UNION OF INDIA versus RAM KANWAR AND OTHERS — [1962] 3 S.C.R. 313
THE WAR PROFITS TAX COMMISSIONER versus M/S. BINODIERAM BALCHAND — [1962] SUPP. 2 S.C.R. 243
TIRUMALACHETTI RAJARAM versus TIRUMALACHETTI RADHAKRISHNAYYA CHETTY — [1962] 2 S.C.R. 452
TORI SINGH versus THE STATE OF UTTAR PRADESH — [1962] 3 S.C.R. 580
TRIMBAK DAMODHAR RAIPURKAR versus ASSARAM HIRAMAN PATIL AND ORS. — [1962] SUPP. 1 S.C.R. 700
U. UNICHOYI AND OTHERS versus THE STATE OF KERALA — [1962] 1 S.C.R. 946
UDAI BHAN versus THE STATE OF UTTAR PRADESH — [1962] SUPP. 2 S.C.R. 830
UNION OF INDIA versus GRAUS MOHAMMAD — [1962] 1 S.C.R. 744
UNION OF INDIA versus MOHINDRA SUPPLY COMPANY — [1962] 3 S.C.R. 497
UPPALAPATIVEERA VENKATA SATYANARAYANARAJU AND ANOTHER versus JOSYULA HANUMAYAMMA AND ANOTHER — [1962] 3 S.C.R. 910
VIJAY PRATAP SINGH versus DUKH HARAN NATH SINGH AND ANOTHER — [1962] SUPP. 2 S.C.R. 675
WORKMEN OF THE BOMBAY PORT TRUST versus TRUSTEES OF PORT OF BOMBAY — [1962] SUPP. 1 S.C.R. 36