Supreme Court of India — 2006

1027 reported judgments.

• A. JITENDRANA TH versus JUBILEE HILLS COOP. HOUSE BLD. SOC. AND ANR. — [2006] SUPP. 1 S.C.R. 702
• A. SUDHAKAR versus POST MASTER GENERAL, HYDERABAD AND ANR — [2006] 3 S.C.R. 373
• A.GEETHA versus STATE OF TAMIL NADU AND ANR. — [2006] SUPP. 5 S.C.R. 724
• A.N. ROY, COMMISSIONER OF POLICE AND ANR. versus SURESH SHAM SINGH — [2006] SUPP. 3 S.C.R. 165
• A.P. FOODS versus S. SAMUEL AND ORS. — [2006] SUPP. 3 S.C.R. 203
• A.P. PUBLIC SERVICE COMMISSION versus K. SUDHARSHAN REDDY AND ORS. — [2006] SUPP. 3 S.C.R. 188
• A.P.S.R.T.C. AND ANR. versus B.S. DAVID PAUL — [2006] 1 S.C.R. 1001
• A.P.S.R.T.C. AND ORS versus G. SRINIVASA REDDY AND ORS. — [2006] 2 S.C.R. 494
• ABAN LOYD CHILES OFFSHORE LIMITED AND ORS. versus COMMISSIONER OF CUSTOMS, MAHARASHTRA — [2006] SUPP. 4 S.C.R. 290
• ABHISHEK KUMAR versus STATE OF HARYANA AND ORS. — [2006] SUPP. 10 S.C.R. 37
• ACCOUNTANT GENERAL OF ORISSA AND ANR. versus R. RAMAMURTHY AND ANR. — [2006] SUPP. 9 S.C.R. 776
• ACHAL MISHRA versus RAMA SHANKAR SINGH AND ORS. — [2006] SUPP. 1 S.C.R. 617
• ACHARAPARAMBATH PRADEEPAN AND ANR versus STATE OF KERALA — [2006] SUPP. 10 S.C.R. 1101
• ADISHWAR JAIN versus UNION OF INDIA AND ANR. — [2006] SUPP. 7 S.C.R. 801
• ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY versus UNION OF INDIA AND ORS. — [2006] SUPP. 1 S.C.R. 757
• ADMINISTRATOR, B.S.R.T.C. versus RANJANA MAJHI AND ORS. — [2006] SUPP. 3 S.C.R. 627
• AJAY GOSWAMI versus UNION OF INDIA AND ORS. — [2006] SUPP. 10 S.C.R. 770
• AJENDRAPRASADJI N. PANDE AND ANR. versus SWAMI KESHAV PRAKESHDASJI N. AND ORS. — [2006] SUPP. 10 S.C.R. 477
• AKHIL SHARAT GOSEWA SANGH versus STATE OF A.P. AND ORS. — [2006] 3 S.C.R. 543
• ALL INDIA ITDC WORKERS UNION AND ORS. versus ITDC & ORS. — [2006] SUPP. 8 S.C.R. 127
• ALLAHABAD DEVELOPMENT AUTHORITY AND ANR. versus SABIA KHAN AND ANR. — [2006] SUPP. 3 S.C.R. 451
• ALOKE NATH DUTTA AND ORS. versus STATE OF WEST BENGAL — [2006] SUPP. 10 S.C.R. 662
• AMARJIT KAUR AND ORS. versus KARAMVIR SINGH AND ORS. — [2006] SUPP. 1 S.C.R. 228
• AMIN CHAND PAYARELAL versus INSPECTING ASSTI. COMMISSIONER, INCOME TAX AND ORS. — [2006] SUPP. 5 S.C.R. 730
• AMRIT SINGH versus STATE OF PUNJAB — [2006] SUPP. 8 S.C.R. 889
• ANAND REGIONAL CO-OP. OIL SEEDSGROWERS UNION LTD versus SHAILESHKUMAR HARSHADBHAI SHAH — [2006] SUPP. 4 S.C.R. 370
• ANAR DEVI AND ORS. versus PARMESHWARI DEVI AND ORS. — [2006] SUPP. 6 S.C.R. 370
• ANDHRA PRADESH PUBLIC SERVICE COMMISSION versus P. CHANDRA MOULEESWARE REDDY AND ORS. — [2006] SUPP. 6 S.C.R. 181
• ANIL KUMAR TULSIYANI versus STATE OF U.P. AND ANR. — [2006] SUPP. 1 S.C.R. 923
• ANIL KUMAR VITTHAL SHETE AND ORS. versus STATE OF MAHARASHTRA AND ANR. — [2006] SUPP. 1 S.C.R. 553
• ANIL RISHI versus GURBAKSH SINGH — [2006] SUPP. 1 S.C.R. 659
• ANIL SINGH AND ANR. versus STATE OF BIHAR AND ORS. — [2006] SUPP. 7 S.C.R. 504
• ANIL@RAJU NAMDEV PATIL versus ADMINISTRATION OF DAMAN & DIU, DAMAN AND ANR. — [2006] SUPP. 9 S.C.R. 466
• ANJALEEM ENTERPRISES PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD — [2006] 1 S.C.R. 400
• ANJAN KUMAR versus UNION OF INDIA AND ORS. — [2006] 2 S.C.R. 209
• ANTAR SINGH versus STATE OF MADHYA PRADESH — [2006] SUPP. 9 S.C.R. 900
• ANTONIO S.C. PEREIRA versus RICARDINA NORONHA (D) BY LRS. — [2006] SUPP. 6 S.C.R. 211
• ANUP KUMAR KUNDU versus SUDIP CHARAN CHAKRABORTY AND ORS. — [2006] SUPP. 4 S.C.R. 431
• ARUN KUMAR AND ORS versus UNION OF INDIA AND ORS. — [2006] SUPP. 6 S.C.R. 290
• ARUN KUMAR NAYAK versus UNION OF INDIA AND ORS. — [2006] SUPP. 6 S.C.R. 404
• ARUN NIVALAJI MORE versus STATE OF MAHARASHTRA — [2006] SUPP. 4 S.C.R. 301
• ARUN SINGH @ ARUN KUMAR SINGH versus STATE OF BIHAR AND ORS. — [2006] 2 S.C.R. 1058
• ARVINDER SINGH BAINS versus STATE OF PUNJAB AND ORS. — [2006] SUPP. 2 S.C.R. 886
• ASHARAFI SINGH versus KAPILDEO RAI (DEAD) AND ORS — [2006] SUPP. 6 S.C.R. 390
• ASHOK KUMAR AND ORS. versus STATE OF TAMIL NADU — [2006] SUPP. 1 S.C.R. 947
• ASHOK KUMAR SAHU versus UNION OF INDIA AND ORS. — [2006] SUPP. 4 S.C.R. 394
• ASHOK LAXMAN GAIKWAD versus ST ATE OF MAHARASHTRA — [2006] SUPP. 1 S.C.R. 71
• ASHOK LENKA versus RISHI DIKSHIT AND ORS. — [2006] SUPP. 1 S.C.R. 142
• ASHOK MAHAJAN versus STATE OF U.P. AND ORS. — [2006] SUPP. 6 S.C.R. 657
• ASHWIN S. MEHTA AND ANR. versus CUSTODIAN AND ORS. — [2006] 1 S.C.R. 56
• ASSISTANT ENGINEER, C.A.D. KOTA versus DHAN KUNWAR — [2006] SUPP. 3 S.C.R. 274
• ASSISTANT ENGINEER, RAJASTHAN versus RAM CHARAN — [2006] SUPP. 2 S.C.R. 784
• ATYANT PICHHARA BARG CHHATRA SANGH AND ANR. versus JHARKHAND STATE VAISHY FEDERATION AND ORS. — [2006] SUPP. 4 S.C.R. 319
• AVAS VIKAS SANSTHAN AND ANR. versus AVAS VIKAS SANSTHAN ENGINEERS ASSN. AND ORS. — [2006] 3 S.C.R. 516
• AVINASH HANSRAJ GAJBHIYE versus OFFICIAL LIQUIDATOR, M/S. V. PHARMA. P. LTD. — [2006] 2 S.C.R. 358
• AVTAR SINGH AND ORS. versus GURDIAL SINGH AND ORS. — [2006] SUPP. 10 S.C.R. 33
• AVTAR SINGH HIT versus DELHI SIKH GURDWARA MANAGEMENT COMMITTEE AND ORS — [2006] SUPP. 7 S.C.R. 316
• AYUDH UPASKAR NIRMANI KALYAN SAMITI, KANPUR versus GOVERNMENT OF INDIA AND ORS. — [2006] SUPP. 8 S.C.R. 1137
• B. NOHA versus STATE OF KERALA AND ANR. — [2006] SUPP. 8 S.C.R. 368
• B. SRINIVASA REDDY versus KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION AND ORS. — [2006] SUPP. 5 S.C.R. 462
• B. VENKATAMUNI versus C.J.YODHYA RAM SINGH AND ORS. — [2006] SUPP. 7 S.C.R. 787
• B.H.E.L. AND ANR. versus B.K. VIJAY AND ORS. — [2006] 1 S.C.R. 1066
• B.K. CHANNAPPA versus STATE OF KARNATAKA — [2006] SUPP. 8 S.C.R. 810
• B.S.N.L. AND ORS. versus M/S. SUBASH CHANDRA KANCHAN AND ANR. — [2006] SUPP. 6 S.C.R. 93
• BABANRAO TUKARAM RANJANE versus STATE OF MAHARASHTRA — [2006] SUPP. 2 S.C.R. 631
• BABLU @ MUBARIK HUSSAIN versus STATE OF RAJASTHAN — [2006] SUPP. 10 S.C.R. 835
• BABU SINGH AND ANOTHER. versus RESHAMPAL SINGH AND ANR. — [2006] SUPP. 9 S.C.R. 303
• BABUBHAI UDESINH PARMAR versus STATE OF GUJARAT — [2006] SUPP. 9 S.C.R. 401
• BALAKRISHNAN versus MALAIYANDI KONAR — [2006] 2 S.C.R. 363
• BALBIR SINGH AND ANR. versus STATE OF PUNJAB — [2006] SUPP. 6 S.C.R. 636
• BALDEV SINGH AND ORS. ETC. versus MANOHAR SINGH AND ANR. ETC. — [2006] SUPP. 4 S.C.R. 259
• BALDEV SINGH versus SHINDER PAL SINGH AND ANR. — [2006] SUPP. 7 S.C.R. 721
• BANSHI DHAR versus STATE OF RAJASTHAN AND ANR. — [2006] SUPP. 8 S.C.R. 78
• BANSRAJ LALTAPRASAD MISHRA versus STANLEY PARKER JONES — [2006] 2 S.C.R. 334
• BAPU versus STATE OF MAHARASHTRA — [2006] SUPP. 9 S.C.R. 52
• BAR COUNCIL OF INDIA versus BOARD OF MANG. DAYANAND COLLEGE OF LAW AND ORS. — [2006] SUPP. 9 S.C.R. 756
• BASO PRASAD AND ORS. versus STATE OF BIHAR — [2006] SUPP. 9 S.C.R. 431
• BEED DISTRICT CENTRAL CO-OPERATIVE BANK LTD. versus STATE OF MAHARASHTRA AND ORS. — [2006] SUPP. 6 S.C.R. 895
• BEENA PHILIPOSE AND ANR. versus STATE OF KERALA — [2006] SUPP. 5 S.C.R. 720
• BEGUM SURAIY RASHID AND ORS. versus STATE OF MADHYA PRADESH AND ORS. — [2006] 2 S.C.R. 379
• BHAGWANDAS TIWARI AND ORS. versus DEWAS SHAJAPUR KSHETRIYA GRAMIN BANK & ORS. — [2006] SUPP. 8 S.C.R. 760
• BHARAT HEAVY ELECTRICALS LTD. versus ANIL AND ORS. — [2006] SUPP. 8 S.C.R. 686
• BHARAT SANCHAR NIGAM LTD. AND ANR. versus UNION OF INDIA AND ORS. — [2006] 2 S.C.R. 823
• BHIMAPPA CHANDAPPA HOSAMANI AND ORS. versus STATE OF KARNATAKA — [2006] SUPP. 6 S.C.R. 393
• BHIMASHYA AND ORS. versus SMT. JANABI @JANAWWA — [2006] SUPP. 10 S.C.R. 628
• BHOGADI KANNABABU AND ORS. versus VUGGINA PYDAMMA AND ORS. — [2006] SUPP. 2 S.C.R. 352
• BHOGPUR CO-OP SUGAR MILLS LTD. versus HARMESH KUMAR — [2006] SUPP. 8 S.C.R. 1021
• BHUPENDRA SINGH BHATIA versus STATE OF M.P. AND ORS — [2006] SUPP. 10 S.C.R. 277
• BHUPINDER SINGH AND ORS. versus JARNAIL SINGH AND ANR. — [2006] SUPP. 3 S.C.R. 513
• BIHAR STATE FINANCIAL CORPN. AND ORS. versus MIS. CHEMICOT INDIA PVT. LTD. AND ORS. — [2006] SUPP. 5 S.C.R. 312
• BIJOY KUMAR DUGAR versus BIDYADHAR DUTT AND ORS. — [2006] 2 S.C.R. 803
• BINAPANI KAR CHOWDHURY versus SRI SATYABRATA BASU AND ANR. — [2006] SUPP. 2 S.C.R. 758
• BIPIN BIHARI versus STATE OF M.P. — [2006] SUPP. 6 S.C.R. 412
• BIR SINGH versus STATE OF HIMACHAL PRADESH — [2006] SUPP. 1 S.C.R. 335
• BISHNU PRASAD DASH versus RAJ KUMAR AGARWAL AND ORS. — [2006] SUPP. 1 S.C.R. 624
• BISHWANATH PRASAD SINGH versus RAJENDRA PRASAD AND ANR. — [2006] 2 S.C.R. 566
• BOARD OF TRUSTEES, PORT OF KOLKATA versus EFCLON TIE-UP PVT. LTD. AND ORS. — [2006] SUPP. 2 S.C.R. 95
• BOARD OF TRUSTEES, VISHAKHAPATNAM PORT TRUST AND ORS. versus T.S.N. RAJU AND ANR. — [2006] SUPP. 5 S.C.R. 758
• BOMBAY DYEING AND MFG. CO.LTD. versus BOMBAY ENVIRONMENTAL ACTION GROUP AND ORS. — [2006] 2 S.C.R. 920
• BRANCH MANAGER, M.P. STATE AGRO INDUSTRIES DEVELOPMENT CORPN. LTD. AND ANR. versus SHRI S.C. PANDEY — [2006] 2 S.C.R. 648
• BUDH SINGH AND ORS. versus STATE OF U.P. — [2006] SUPP. 2 S.C.R. 715
• BUDHAN SINGH AND ORS. versus STATE OF BIHAR — [2006] SUPP. 1 S.C.R. 261
• BUNNILAL CHAUDHARY versus STATE OF BIHAR — [2006] SUPP. 3 S.C.R. 264
• C.A. SULAIMAN AND ORS. versus STATE BANK OF TRAVANCORE, ALWAYEE AND ORS. — [2006] SUPP. 4 S.C.R. 152
• C.T. RADHAKRISHNAN versus C.T. VISWANATHAN NAIR AND ANR. — [2006] 1 S.C.R. 367
• CANARA BANK AND ORS. versus SWAPAN KUMAR PANI AND ANR. — [2006] 2 S.C.R. 631
• CEAT LTD. versus ANAND ABASAHEB HAWALDAR AND ORS. — [2006] 2 S.C.R. 254
• CEAT LTD. versus MURPHY INDIA EMPLOYEES UNION — [2006] SUPP. 1 S.C.R. 295
• CENTRAL BUREAU OF INVESTIGATION versus RAVI SHANKAR SRIVASTAVA, IAS AND ANR. — [2006] SUPP. 4 S.C.R. 450
• CENTRAL GOVERNMENT OF INDIA AND ORS. versus KRISHNAJI PARVETESH KULKARNI — [2006] 3 S.C.R. 927
• CH. RAMOJI RAO, CHAIRMAN RAMOJI GROUP OF COMPANIES AND ANR. versus STATE OF ANDHRA PRADESH — [2006] SUPP. 7 S.C.R. 232
• CHAIRMAN & M.D., BHARAT PET. CORPN. LTD. AND ORS. versus T.K. RAJU — [2006] 2 S.C.R. 519
• CHAIRMAN S.E.B.I. versus SHRIRAM MUTUAL FUND AND ANR. — [2006] SUPP. 2 S.C.R. 833
• CHAIRMAN, A.P. STATE ELECTRICITY BOARD AND ORS. versus M. KURMI NAIDU — [2006] SUPP. 6 S.C.R. 34
• CHAIRMAN, NEYVELI LIGNITE CORPN. LTD. versus C. GOVINDA PADAYACHI AND ANR. — [2006] 3 S.C.R. 701
• CHAIRMAN, U.P. JAL NIGAM AND ANR. versus JASWANT SINGH AND ANR. — [2006] SUPP. 8 S.C.R. 916
• CHAIRMAN-CUM-M.D., T.N.C.S. CORPN. LTD. AND ORS. versus K. MEERABAI — [2006] 1 S.C.R. 540
• CHANDRIKA SINGH (DEAD) BY LRS. AND ANR. versus SARJUG SINGH AND ANR. — [2006] SUPP. 9 S.C.R. 880
• CHANDRIKA SINGH (DEAD) THR. L.RS. versus ARVIND KUMAR SINGH (DEAD) BY L.RS. AND ORS. — [2006] SUPP. 2 S.C.R. 341
• CHANI versus THE STATE OF UTTAR PRADESH — [2006] SUPP. 3 S.C.R. 305
• CHATAR SINGH versus STATE OF M.P. — [2006] SUPP. 9 S.C.R. 369
• CHENNA BOYANNA KRISHNA YADAV versus STATE OF MAHARASHTRA AND ANR. — [2006] SUPP. 10 S.C.R. 381
• CHHABIL DAS versus PAPPU — [2006] SUPP. 8 S.C.R. 42
• CHIEF ADMINISTRATOR PUDA AND ANOTHER versus MRS. SHABNAM VIRK — [2006] 3 S.C.R. 221
• CHIEF COMMISSIONER OF INCOME TAX, BHOPAL AND ORS. versus M/S. LEENA JAIN AND ORS. — [2006] SUPP. 9 S.C.R. 169
• CHIEF ENGINEER OF B.P.D.P./R.E.O., RANCHI versus M/S. SCOOT WILSON KIRPATRICK INDIA PVT. LTD. — [2006] SUPP. 8 S.C.R. 836
• CHIEF ENGINEER, RANJIT SAGAR DAM AND ANR. versus SHAM LAL — [2006] SUPP. 3 S.C.R. 80
• COL. (RETD.) B.J. AKKARA versus THE GOVT. OF INDIA AND ORS. — [2006] SUPP. 7 S.C.R. 58
• COMMERCIAL TAXES OFFICER, JODHPUR versus M/S. VISHNU METALS — [2006] SUPP. 8 S.C.R. 653
• COMMISSIONER EXCISE AND ANR. versus MANOJ ALI AND ANR. — [2006] SUPP. 7 S.C.R. 691
• COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, A.P. versus SURESH JHUNJHUNWALA AND ORS. — [2006] SUPP. 7 S.C.R. 575
• COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, SURAT-II versus M/S. NIRMALA DYECHEM AND ANR. — [2006] SUPP. 9 S.C.R. 837
• COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, MUMBAI versus M/S. BELL GRANITO CERAMICA LTD. — [2006] SUPP. 2 S.C.R. 133
• COMMISSIONER OF CENTRAL EXCISE versus M/S. INDIAN ALUMINIUM CO. LTD. — [2006] SUPP. 6 S.C.R. 886
• COMMISSIONER OF CENTRAL EXCISE, BANGALORE versus M/S. MYSORE ELECTRICALS INDUSTRIES LTD. — [2006] SUPP. 9 S.C.R. 19
• COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH versus M/S KHANNA INDUSTRIES AND ORS. — [2006] SUPP. 9 S.C.R. 725
• COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH versus M/S. PUNJAB LAMINATES PVT. LTD. — [2006] SUPP. 5 S.C.R. 264
• COMMISSIONER OF CENTRAL EXCISE, DELHI versus CARRIER AIRCON LTD. — [2006] SUPP. 3 S.C.R. 254
• COMMISSIONER OF CENTRAL EXCISE, DELHI versus M/S. ACTION CONSTRUCTION EQUIPMENT (P) LTD. — [2006] SUPP. 3 S.C.R. 672
• COMMISSIONER OF CENTRAL EXCISE, DELHI versus MIS. ALLIED AIR-CONDITIONING CORPORATION (REGD.) — [2006] SUPP. 6 S.C.R. 41
• COMMISSIONER OF CENTRAL EXCISE, INDORE versus M/S. VIRDI BROTHERS AND ORS. — [2006] SUPP. 10 S.C.R. 830
• COMMISSIONER OF CENTRAL EXCISE, PUNE versus M/S. CADBURY INDIA LTD. — [2006] SUPP. 4 S.C.R. 207
• COMMISSIONER OF CENTRAL EXCISE, RAIPUR versus M/S. HIRA CEMENT — [2006] 1 S.C.R. 1077
• COMMISSIONER OF CENTRAL EXCISE, SURAT versus M/S. ZANDU PHARMACEUTICAL WORKS LTD. — [2006] SUPP. 8 S.C.R. 1057
• COMMISSIONER OF CUSTOMS AND ORS. versus VASANT MAGALAN CHOKSHI AND ORS. — [2006] SUPP. 8 S.C.R. 518
• COMMISSIONER OF CUSTOMS, BANGALORE versus M/S SPICE TELECOM, BANGALORE — [2006] SUPP. 7 S.C.R. 545
• COMMISSIONER OF CUSTOMS, CHENNAI versus M/S. PENTAMEDIA GRAPHICS LTD. — [2006] SUPP. 2 S.C.R. 139
• COMMISSIONER OF CUSTOMS, MUMBAI versus MIS. TOYO ENGINEERING INDIA LIMITED — [2006] SUPP. 5 S.C.R. 657
• COMMISSIONER OF CUSTOMS, NEW DELHI versus M/S PRODELIN INDIA (P) LTD. — [2006] SUPP. 5 S.C.R. 678
• COMMISSIONER OF INCOME TAX, KOLKATA versus M/S. HOOGL Y MILLS CO. LTD. — [2006] SUPP. 9 S.C.R. 265
• COMMISSIONER OF INCOME TAX, MUMBAI versus M/S. GENERAL INSURANCE CORPORATION — [2006] SUPP. 6 S.C.R. 561
• COMMISSIONER OF POLICE, NEW DELHI versus NARENDER SINGH — [2006] 3 S.C.R. 872
• COMMISSIONER OF TRADE TAX, U.P., LUCKNOW versus MIS. MODIPAN FIBRES COMPANY — [2006] SUPP. 4 S.C.R. 236
• COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY versus K.S. NARAYAN — [2006] SUPP. 7 S.C.R. 186
• COMMISSIONER, CENTRAL EXCISE & CUSTOMS, MUMBAI AND ORS. versus M/S. I.T.C. LTD. AND ORS. — [2006] SUPP. 8 S.C.R. 167
• COMMISSIONER, SALES TAX, U.P. versus M/S MOHAN BRICKFIELD, AGRA — [2006] SUPP. 8 S.C.R. 1108
• COMMITTEE OF MANAGEMENT, KANYA JUNIOR HIGH SCHOOL BAL VIDYA MANDIR, ETAH, U.P. versus SACHIV, U.P. BASIC SHIKSHA PARISHAD ALLAHABAD, U.P. AND ORS. — [2006] SUPP. 4 S.C.R. 813
• COMMNR. OF CENTRAL EXCISE, CALCUTTA versus M/S. PANIHATL RUBBER LTD — [2006] SUPP. 5 S.C.R. 847
• COMMR. OF CENTRAL EXCISE, NEW DELHI versus LIFELONG APPLIANCES LTD. — [2006] 2 S.C.R. 1157
• CONFEDERATION OF EX-SERVICEMEN ASSOCIATIONS AND ORS. versus UNION OF INDIA AND ORS. — [2006] SUPP. 4 S.C.R. 872
• CORPORATION OF KOCHI versus ELAMKULAM VILLAGE CO-OPERATIVE SOCIETY LTD. AND ANR. — [2006] SUPP. 5 S.C.R. 611
• D. VINOD SHIVAPPA versus NANDA BELLIAPPA — [2006] SUPP. 2 S.C.R. 1008
• D.ANURADHA versus JOINT SECRETARY AND ANR. — [2006] SUPP. 1 S.C.R. 186
• D.C. AGGARWAL (DEAD) BY LRS. versus STATE BANK OF INDIA AND ANR. — [2006] SUPP. 1 S.C.R. 390
• DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD versus M/S PARAMOUNT POLYMERS PVT. LTD. — [2006] SUPP. 7 S.C.R. 635
• DAKSHIN HARYANA BIJLI VITRANNIGAM LTD.THROUGH ITS MANAGING DIRECTOR AND ORS. versus MOHINDER SINGH (D) THROUGH LRS. — [2006] SUPP. 9 S.C.R. 781
• DALJIT SINGH AND ORS. versus STATE OF PUNJAB THROUGH SECRETARY HOME AFFAIRS — [2006] SUPP. 4 S.C.R. 115
• DANKHA DEVI AGARWAL (DEAD) THROUGH LRS. versus TARA PROPERTIES PVT. LIMITED AND ORS. — [2006] SUPP. 4 S.C.R. 582
• DAULAT SINGH SURANA AND ORS. versus FIRST LAND ACQUISITION COLLECTOR AND ORS. — [2006] SUPP. 8 S.C.R. 1076
• DEFIANCE KNITTING INDUSTRIES PVT. LTD. versus JAY ARTS — [2006] SUPP. 5 S.C.R. 625
• DEPOT MANAGER, A.P.S.R.T.C. versus REGHUDA SIVA SANKAR PRASAD — [2006] SUPP. 8 S.C.R. 625
• DESA SINGH versus AJIT SINGH AND ORS. — [2006] SUPP. 10 S.C.R. 475
• DEVENDER SINGH versus STATE OF HARYANA — [2006] SUPP. 9 S.C.R. 840
• DEVENDRA KUMAR SINGH versus ADMINISTRATOR, BIHAR COOP. MKT. UNION LTD. AND ANR. — [2006] SUPP. 1 S.C.R. 282
• DEVINDER SINGH AND ORS versus STATE OF HARYANA AND ANR. — [2006] SUPP. 3 S.C.R. 218
• DHAMPUR SUGAR MILLS LTD. versus COMMISSIONER OF TRADE TAX, U.P. — [2006] SUPP. 2 S.C.R. 673
• DHANESHWAR MAHAKUD AND ORS. versus STATE OF ORISSA — [2006] 3 S.C.R. 849
• DHARAM AND ORS. versus STATE OF HARYANA — [2006] SUPP. 10 S.C.R. 391
• DHARAMPAL ARORA versus PUNJAB STATE ELECTRICITY BOARD AND ANR. — [2006] SUPP. 9 S.C.R. 322
• DHARAMRAJ AND ORS. versus CHHITAN AND ORS. — [2006] SUPP. 8 S.C.R. 385
• DILIP AND ANR. versus STATE OF M.P. — [2006] SUPP. 9 S.C.R. 390
• DINESH @ BUDDHA versus STATE OF RAJASTHAN — [2006] 2 S.C.R. 793
• DIRECTOR (MKT.) INDIAN OIL CORP. LTD. AND ANR. versus SANTOSH KUMAR — [2006] SUPP. 2 S.C.R. 880
• DIRECTOR GENERAL, DIRECTORATE GENERAL OF DOORDARSHAN AND ORS. versus ANAND PATWARDHAN — [2006] SUPP. 5 S.C.R. 403
• DIRECTOR, TOWN PLANNING MAHARASHTRA AND ANR. versus BHALCHANDRA VASANTRAO KULKARNI — [2006] SUPP. 3 S.C.R. 362
• DISTRICT REHABILITATION OFFICER AND ORS. versus JAY KISHORE MAITY AND ORS. — [2006] SUPP. 8 S.C.R. 1011
• DIVISIONAL CONTROLLER, N.E.K.R.T.C. versus H.AMARESH — [2006] SUPP. 3 S.C.R. 585
• DOIWALA SEHKARI SHRAM SAMVIDA SAMITI LTD. versus STATE OF UTTARANCHAL AND ORS. — [2006] SUPP. 10 S.C.R. 807
• DR. T.A. QUERESHI versus COMMISSIONER OF INCOME TAX, BHOPAL — [2006] SUPP. 10 S.C.R. 311
• DRESSER RAND S.A. versus M/S. BINDAL AGRO CHEM LTD. AND ANR. — [2006] 1 S.C.R. 308
• DUDHGANGA VIKAS SEWA SANTHA MARYADIT versus DISTT. COLLECTOR-KOLHAPUR AND ORS. — [2006] SUPP. 1 S.C.R. 729
• DUNCAN INDUSTRIES LTD. AND ANR versus UNION OF INDIA — [2006] 2 S.C.R. 149
• DYANESHWAR RAMACHANDRA RAO PATANGE versus BHAGIRATHIBAI — [2006] SUPP. 4 S.C.R. 628
• E.S.I.C versus C.C. SANTHAKUMAR — [2006] SUPP. 9 S.C.R. 212
• EKTA SHAKTI FOUNDATION versus GOVT. OF NCT OF DELHI — [2006] SUPP. 3 S.C.R. 631
• ELECTRONICS CORPORATION OF INDIA LTD. versus ELECTRONICS CORPORATION OF INDIA SERVICE ENGINEERS UNION — [2006] SUPP. 4 S.C.R. 850
• EMPLOYEES STATE INSURANCE CORPORATION AND ORS. versus JARDINE HENDERSON STAFF ASSOCIATION AND ORS. — [2006] SUPP. 4 S.C.R. 27
• EMPLOYEES STATE INSURANCE CORPORATION versus ALL INDIA I.T.D.C. EMPLOYEES UNION AND ORS. — [2006] 3 S.C.R. 361
• EMPLOYEES STATE INSURANCE CORPORATION versus DISTILLERIES & CHEMICAL MAZDOOR UNION AND ORS. — [2006] SUPP. 3 S.C.R. 614
• EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH COLLIERY OF M/S BHARAT COKING COAL LTD. versus THEIR WORKMEN REPRESENTED BY RASHTRIYA COLLIERY MAZDOOR SANGH — [2006] 1 S.C.R. 391
• EPURU SUDHAKAR AND ANR. versus GOVT. OF A.P. AND ORS. — [2006] SUPP. 7 S.C.R. 81
• EVEREST INDUSTRIES LTD. AND ANR. versus BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA AND ORS. — [2006] SUPP. 6 S.C.R. 835
• EWANLANGKI-E-RYMBAI versus JAINTIA HILLS DISTRICT COUNCIL AND ORS. — [2006] 3 S.C.R. 497
• FAQUIR CHAND AND ANR. versus SUDESH KUMARI — [2006] SUPP. 6 S.C.R. 466
• FEROZ AHMAD versus DELHI DEVELOPMENT AUTHORITY AND ORS. — [2006] SUPP. 6 S.C.R. 818
• FIRDOUS OMER (D) BY LRS. AND ORS. versus BANKIM CHANDRA DAW (D) BY LRS. AND ORS. — [2006] SUPP. 4 S.C.R. 175
• FOOD CORPORATION OF INDIA versus M/S. A.M. AHMED & CO. AND ANR. — [2006] SUPP. 8 S.C.R. 148
• FOOD CORPORATION OF INDIA versus M/S. LAXMI CATTLE FEED INDUSTRIES — [2006] 2 S.C.R. 409
• FRANCIS STANLY@ STALIN versus INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU, THIRUVANANTHAPURAM — [2006] SUPP. 10 S.C.R. 977
• G. AMALORPAVAM AND ORS. versus R.C. DIOCESE OF MADURAI AND ORS. — [2006] 2 S.C.R. 899
• G.B. PANT UNIVERSITY versus GOVIND BALLABH PANDEY AND ORS. — [2006] SUPP. 6 S.C.R. 387
• G.L. VIJAIN versus K. SHANKAR — [2006] SUPP. 9 S.C.R. 583
• G.M. TANK versus STATE OF GUJARAT AND ANR. — [2006] SUPP. 2 S.C.R. 253
• GAGAN KANOJIA AND ANR. versus STATE OF PUNJAB — [2006] SUPP. 9 S.C.R. 413
• GAJANAND AGARWAL versus STATE OF ORISSA AND ORS. — [2006] SUPP. 6 S.C.R. 349
• GANESH BANK KURUNDWAD LTD. AND ORS. versus THE UNION OF INDIA AND ORS. — [2006] SUPP. 5 S.C.R. 437
• GANGADHAR PILLAI versus M/S. SIEMENS LTD. — [2006] SUPP. 8 S.C.R. 900
• GANGARAM SHANTARAM SALUNKHE versus THE STATE OF MAHARASHTRA — [2006] SUPP. 9 S.C.R. 291
• GANPATIBAI AND ANR. versus STATE OF M.P. AND ORS. — [2006] SUPP. 5 S.C.R. 215
• GEN. OFFICER COMM. IN CHIEF, LUCKNOW AND ORS. versus R.P. SHUKLA (DEAD) BY LRS. AND ORS. — [2006] SUPP. 2 S.C.R. 859
• GENERAL MANAGER, INDIAN OVERSEAS BANK versus WORKMEN, ALL INDIA OVERSEAS BANK EMPLOYEES UNION — [2006] 3 S.C.R. 19
• GENERAL MANAGER, VIJAYA BANK AND ANR. versus PRAMOD KUMAR GUPTA — [2006] SUPP. 5 S.C.R. 369
• GHANSHYAM versus STATE OF M.P. AND ORS. — [2006] SUPP. 7 S.C.R. 1
• GIAN DASS versus THE GRAM PANCHAYAT, VILLAGE SUNNER KALAN AND ORS. — [2006] SUPP. 3 S.C.R. 781
• GOKUL BHAGAJI PATIL versus STATE OF MAHARASHTRA AND ANR. — [2006] SUPP. 10 S.C.R. 374
• GOVERNMENT OF A.P. AND ANR. versus Y. SURENDER REDDY — [2006] SUPP. 2 S.C.R. 1021
• GOVERNMENT OF INDIA AND ANR. versus GEORGE PHILIP — [2006] SUPP. 9 S.C.R. 108
• GOVT. OF A.P. AND ORS. versus MOHD. NARSULLAH KHAN — [2006] 1 S.C.R. 911
• GRAM PANCHAYAT, VILL HARIPURA versus THE COMMISSIONER, FEROZEPUR DIVISION AND ANR. — [2006] SUPP. 6 S.C.R. 256
• GUDDU @ SANTOSH versus STATE OF MADHYA PRADESH — [2006] SUPP. 1 S.C.R. 414
• GULAB CHAND AGRAWAL versus STATE OF BIHAR AND ORS. — [2006] SUPP. 9 S.C.R. 849
• GUNWANTBHAI MULCHAND SHAH AND ORS. versus ANTON ELIS FAREL AND ORS — [2006] 2 S.C.R. 886
• GURDEV KAUR AND ORS. versus KAKI AND ORS — [2006] SUPP. 1 S.C.R. 27
• GURPREET SINGH BHULLAR AND ANR. versus UNION OF INDIA AND ORS. — [2006] 2 S.C.R. 1110
• GURPREET SINGH versus UNION OF INDIA — [2006] SUPP. 7 S.C.R. 422
• GURSEWAK SINGH versus AVTAR SINGH AND ORS. — [2006] 3 S.C.R. 916
• GURSWAROOP JOSHI versus BEENA SHARMA & ORS. — [2006] SUPP. 1 S.C.R. 342
• GURUBACHAN SINGH AND ANR. versus RAM NIWAS — [2006] SUPP. 2 S.C.R. 966
• GYANENDRA SAHAY versus M/S. TATA IRON AND STEEL CO. LTD. — [2006] SUPP. 3 S.C.R. 540
• H.P. PYAREJAN versus DASAPPA (DEAD) BY LRS. AND ORS. — [2006] 2 S.C.R. 120
• HALWASIA VIDYA VIHAR(SR. SEC. SCHOOL), HARYANA versus THE REGIONAL PROVIDENT FUND COMMISSIONER — [2006] 3 S.C.R. 455
• HAMZA HAJI versus STATE OF KERALA AND ANR. — [2006] SUPP. 4 S.C.R. 604
• HANIF AZAMI ELIY ASAZAMI versus SHABANA MOHSIN GHAZI @ SHAIKH AND ANR. — [2006] SUPP. 4 S.C.R. 222
• HANSA INDUSTRIES PVT. LTD. AND ORS. versus KIDARSONS INDUSTRIES PVT. LTD. — [2006] SUPP. 7 S.C.R. 235
• HARDEV MOTOR TRANSPORT versus STATE OF M.P. AND ORS. — [2006] SUPP. 7 S.C.R. 766
• HARI SHANKAR SINGHANIA AND ORS. versus GAUR HARI SINGHANIA AND ORS. — [2006] 3 S.C.R. 726
• HARI SINGH versus THE STATE OF U.P. — [2006] SUPP. 3 S.C.R. 59
• HARIDAS DAS versus SMT. USHA RANI BANIK AND ORS. — [2006] 3 S.C.R. 87
• HARIGOVIND YADAV versus REWA SIDHI GRAMIN BANK & ORS. — [2006] SUPP. 2 S.C.R. 116
• HARIHAR NATH AND ORS. versus STATE BANK OF INDIA AND ORS. — [2006] 3 S.C.R. 769
• HARSH VARDHAN BANSAL versus CHANDIGARH HOUSING BOARD AND ANR. — [2006] SUPP. 2 S.C.R. 962
• HARYANA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD. versus MAMNI — [2006] SUPP. 1 S.C.R. 638
• HASAN ALI RAIHANY versus UOI AND ORS. — [2006] 2 S.C.R. 1158
• HASHAM ABBAS SAYYAD versus USMAN ABBAS SAYYAD AND ORS. — [2006] SUPP. 10 S.C.R. 740
• HCG STOCK & SHARE BROKERS LIMITED versus GAGGAR SURESH — [2006] SUPP. 10 S.C.R. 408
• HEC VOLUNTARY RETD. EMPS WELFARE SOC. AND ANR. versus HEAVY ENGINEERING CORPORATION LTD. AND ORS. — [2006] 2 S.C.R. 678
• HEERALAL YADAV versus STATE OF M.P. AND ORS. — [2006] SUPP. 3 S.C.R. 147
• HERO VINOTH (MINOR) versus SESHAMMAL — [2006] SUPP. 2 S.C.R. 79
• HIMMAT SINGH versus STATE OF HARYANA AND ORS. — [2006] 2 S.C.R. 557
• HINDUSTAN PETROLEUM CORPN. AND ANR. versus CHANDER BHAN AND ANR. — [2006] SUPP. 5 S.C.R. 737
• HINDUSTAN POLES CORPORATION versus COMMISSIONER OF CENTRAL EXCISE, CALCUTTA — [2006] 3 S.C.R. 461
• HORI LAL AND ANR. versus STATE OF U.P — [2006] SUPP. 10 S.C.R. 60
• HOTEL & RESTAURANT ASSOCIATION AND ANR. versus STAR INDIA PVT. LTD. AND ORS — [2006] SUPP. 9 S.C.R. 602
• HOTEL AND RESTAURANT KARAMCHARI SANGH versus M/S. GULMARG HOTEL AND ORS. — [2006] SUPP. 3 S.C.R. 17
• HOWRAH MILLS CO. LTD. AND ANR. versus MD. SHAMIM AND ORS. — [2006] SUPP. 2 S.C.R. 692
• HUDA versus JAGMAL SINGH — [2006] SUPP. 3 S.C.R. 536
• I. I. T.KANPUR versus UMESH CHANDRA AND ORS. — [2006] SUPP. 1 S.C.R. 667
• I. NELSON AND ANR. versus KALLAYAM PASTORATE AND ORS. — [2006] SUPP. 6 S.C.R. 219
• IBRAHIM NAZEER versus STATE OF TAMIL NADU AND ANR. — [2006] SUPP. 3 S.C.R. 357
• ICICI BANK LTD. versus SIDCO LEATHERS LTD. AND ORS. — [2006] SUPP. 1 S.C.R. 528
• INDERPREET SINGH KAHLON AND ORS. versus STA TE OF PUNJAB AND ORS. — [2006] SUPP. 1 S.C.R. 772
• INDIAN AIRLINES LID. versus PRABHA D. KANAN — [2006] SUPP. 8 S.C.R. 1027
• INDIAN AIRLINES LIMITED versus CAPT. RAMAN DOULAGAR — [2006] SUPP. 8 S.C.R. 786
• INDIAN BANK versus ABS MARINE PRODUCTS PVT. LTD. — [2006] SUPP. 1 S.C.R. 52
• INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ANR. versus SAN TOSH — [2006] SUPP. 7 S.C.R. 255
• INDIAN DRUGS AND PHARMACEUTICALS LTD. versus WORKMAN, INDIAN DRUGS AND PHARMACEUTICALS LTD. — [2006] SUPP. 9 S.C.R. 73
• INDIAN FINANCIAL ASSN. SEVENTH PAY ADVENTISTS versus M.A. UNNEERIKUTTY AND ANR. — [2006] SUPP. 3 S.C.R. 762
• INDIAN OIL CORPORATION LTD. versus STATE OF ASSAM AND ORS. — [2006] SUPP. 9 S.C.R. 712
• INDOCHEM ELECTRONIC AND ANR. versus ADDL. COLLECTOR OF CUSTOMS, A.P. — [2006] 2 S.C.R. 584
• INDU SHEKHAR SINGH AND ORS. versus STATE OF U.P. AND ORS. — [2006] SUPP. 1 S.C.R. 497
• INDUSTRIAL INVESTMENT BANK OF INDIA LTD. versus MARSHALS POWER & TELECOM (I) LTD. AND ANR. — [2006] SUPP. 8 S.C.R. 698
• INTELLECTUALS FORUM, TIRUPATHI versus STATE OF A.P. AND ORS. — [2006] 2 S.C.R. 419
• ISHWARCHAND AMICHAND GOVADIA AND ORS. versus STATE OF MAHARASHTRA AND ANR. — [2006] SUPP. 7 S.C.R. 229
• J. SRINIVASA RAO versus GOVT. OF A.P. AND ANR. — [2006] SUPP. 9 S.C.R. 534
• JAGANNATH AMIN versus SEETHARAMA (DEAD) BY LRS. AND ORS. — [2006] SUPP. 8 S.C.R. 778
• JAGAT RAM versus VARINDER PRAKASH — [2006] 3 S.C.R. 207
• JAGDISH MANDAL versus STATE OF ORISSA AND ORS. — [2006] SUPP. 10 S.C.R. 606
• JAGDISH MURAV versus STATE OF U.P. AND ORS. — [2006] SUPP. 5 S.C.R. 219
• JAGJLT SINGH versus STATE OF HARYANA AND ORS. — [2006] SUPP. 10 S.C.R. 521
• JAGMODHAN MEHATABSING GUJARAL AND ORS. versus STATE OF MAHARASHTRA — [2006] SUPP. 8 S.C.R. 332
• JAI NARAIN PARASRAMPURIA (DEAD) AND ORS. versus PUSHPA DEVI SARAF AND ORS. — [2006] SUPP. 5 S.C.R. 325
• JAI SINGH versus UNION OF INDIA AND ORS. — [2006] SUPP. 4 S.C.R. 734
• JAIPUR ALOO AARATIYA SANGH AND ORS. versus STATE OF RAJASTHAN AND ORS. — [2006] SUPP. 6 S.C.R. 84
• JAIPUR DEVELOPMENT AUTHORITY versus RAM SAHAI AND ANR . — [2006] SUPP. 8 S.C.R. 95
• JASBIR SINGH versus PUNJAB & SIND BANK AND ORS. — [2006] SUPP. 8 S.C.R. 62
• JASBIR SINGH versus ST ATE OF PUNJAB — [2006] SUPP. 7 S.C.R. 174
• JASWANT SINGH GILL versus M/S. BHARAT COKING COAL LTD. AND ORS. — [2006] SUPP. 8 S.C.R. 1064
• JAWALA SINGH (D) BY LRS. AND ORS. versus JAGAT SINGH (D) BY LRS. AND ORS. — [2006] SUPP. 5 S.C.R. 754
• JAY ENGINEERING WORKS LTD. versus INDUSTRY FACILITATION COUNCIL AND ANR. — [2006] SUPP. 6 S.C.R. 189
• JAYA BACHCHAN versus UNION OF INDIA AND ORS. — [2006] SUPP. 2 S.C.R. 110
• JAYANT ACHYUT SATHE versus JOSEPH BAIN DSOUZA AND ORS. — [2006] SUPP. 3 S.C.R. 566
• JAYARAJBHAI JAYANTIBHAI PATEL versus ANILBHAI JAYANTIBHAI PATEL AND ORS. — [2006] SUPP. 5 S.C.R. 884
• JAYASINGH versus K.K. VELAYUTHAM AND ANR. — [2006] SUPP. 1 S.C.R. 348
• JET PLY WOOD PRIVATE LTD. AND ANR. versus MADHUKAR NOWLAKHA AND ORS. — [2006] 2 S.C.R. 761
• JINDAL STAINLESS LTD. AND ANR. versus STATE OF HARYANA AND ORS. — [2006] 3 S.C.R. 1095
• JINDAL VIJAYANAGAR STEEL (JSW STEEL LTD.) versus JINDAL PRAXAIR OXYGEN COMPANY LTD. — [2006] SUPP. 5 S.C.R. 579
• JITENDRA RAM @JITU versus STTE OF JHARKHAND — [2006] SUPP. 1 S.C.R. 286
• JODHPUR VIDYUT VITRAN NIGAM LTD. AND ANR. versus NANU RAM AND ORS. — [2006] SUPP. 9 S.C.R. 544
• JOSEPH ANTONY LAZARUS (DEAD) BY LRS. versus A.J. FRANCIS — [2006] 3 S.C.R. 709
• JYOTHI ADEMMA versus PLANT ENGINEER, NELLORE AND ANR. — [2006] SUPP. 3 S.C.R. 400
• K. MADALAIMUTHU AND ANR. versus STATE OF TAMIL NADU AND ORS. — [2006] SUPP. 3 S.C.R. 176
• K.C. SKARIA versus THE GOVT. OF STATE OF KERALA AND ANR. — [2006] 1 S.C.R. 274
• K.H. SIRAJ versus HIGH COURT OF KERALA AND ANR. — [2006] SUPP. 2 S.C.R. 790
• K.K. BHALLA versus STATE OF M.P. AND ORS. — [2006] 1 S.C.R. 342
• K.K. PARMAR AND ORS. versus H.C. OF GUJARAT TH. REGISTRAR & ORS. — [2006] SUPP. 2 S.C.R. 565
• K.KARUNAKARAN versus STATE OF KERALA — [2006] SUPP. 10 S.C.R. 283
• K.N. SATHYAPALAN (DEAD) BY LRS. versus STATE OF KERALA AND ANR. — [2006] SUPP. 9 S.C.R. 864
• K.P. SUDHAKARAN AND ANR. versus STATE OF KERALA AND ORS. — [2006] SUPP. 2 S.C.R. 291
• K.S. KRISHNASWAMY ETC. versus UNION OF INDIA AND ANR. — [2006] SUPP. 9 S.C.R. 330
• KAILASH versus ST ATE OF M.P. — [2006] SUPP. 6 S.C.R. 793
• KAILASH versus STATE OF M.P. — [2006] SUPP. 7 S.C.R. 45
• KALLU @ MASIH AND ORS. versus STATE OF MADHYA PRADESH — [2006] 1 S.C.R. 201
• KALU RAM AND ANR. versus STATE OF DELHI — [2006] SUPP. 3 S.C.R. 40
• KALYAN SINGH versus STATE OF MADHYA PRADESH — [2006] SUPP. 9 S.C.R. 249
• KAMAL KUMAR DUTTA AND ANR. versus RUBY GENERAL HOSPITAL LTD. AND ORS. — [2006] SUPP. 4 S.C.R. 462
• KAMLA DEVI versus KHUSHAL KANWAR AND ANR. — [2006] SUPP. 10 S.C.R. 1147
• KANCHAN AND ORS. versus STATE TRANSPORT APPELLATE TRIBUNAL AND ORS. — [2006] 1 S.C.R. 451
• KANSING KALUSING THAKORE AND ORS. versus RABARI MAGANBHAI VASHRAMBHAI AND ORS. — [2006] SUPP. 9 S.C.R. 196
• KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD versus SRI C. KENCHAPPA & ORS. — [2006] SUPP. 2 S.C.R. 362
• KARNATAKA POWER CORPORATION LIMITED AND ANR. versus K. THANGAPPAN AND ANR. — [2006] 3 S.C.R. 783
• KASTHA NIWARAK G.S.S. MARYADIT, INDORE versus PRESIDENT, INDORE DEVELOPMENT AUTHORITY — [2006] 2 S.C.R. 129
• KENDRIYA VIDYALAYA SANGATHAN AND ORS. versus SAJAL KUMAR ROY AND ORS. — [2006] SUPP. 7 S.C.R. 607
• KENDRIYA VIDYALAYA SANGATHAN versus ARUN KUMAR MADHAVRAO SINDDHAYE AND ANR — [2006] SUPP. 7 S.C.R. 879
• KERALA SAMSTHANA CHETHU THOZHILALI UNION versus STATE OF KERALA AND ORS. — [2006] 3 S.C.R. 420
• KERALA STATE ELECTRICITY BOARD versus HINDUSTAN CONSTRUCTION CO. LTD. AND ORS. — [2006] SUPP. 9 S.C.R. 25
• KERALA STATE FINANCIAL ENTERPRISES LTD. versus OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA — [2006] SUPP. 6 S.C.R. 855
• KERALA STATE SCIENCE & TECHNOLOGY MUSEUM versus RAMBAL COMPANY AND ORS. — [2006] SUPP. 4 S.C.R. 243
• KHALEK SHAIKH versus STATE OF WEST BENGAL — [2006] SUPP. 5 S.C.R. 665
• KHAMBAM RAJA REDDY AND ANR. versus PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA PRADESH — [2006] SUPP. 6 S.C.R. 446
• KISHANSING TOMAR versus MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD AND ORS. — [2006] SUPP. 7 S.C.R. 454
• KISHORE EKNATH NIKAM versus STATE OF MAHARASHTRA — [2006] SUPP. 6 S.C.R. 556
• KISHORE KUMAR KHAITAN AND ANR. versus PRAVEEN KUMAR SINGH — [2006] 2 S.C.R. 176
• KISHORI LAL versus SALES OFFICER, DISTRICT LAND DEVELOPMENT BANK AND ORS. — [2006] SUPP. 5 S.C.R. 274
• KORES (INDIA) LTD. versus BANK OF MAHARASHTRA AND ORS. — [2006] SUPP. 9 S.C.R. 98
• KR.GEORGE versus M/S. INDUSTRIAL ENGINEERING CORPORATION AND ORS. — [2006] SUPP. 6 S.C.R. 461
• KRISHI UTPADAN MANDI PARISHAD AND ANR. versus I.T.C. LTD. — [2006] SUPP. 9 S.C.R. 132
• KRISHNA BHAGYA JALA NIGAM LTD. versus MOHAMMED RAFI — [2006] SUPP. 5 S.C.R. 305
• KRISHNAN versus STATE OF TAMIL NADU — [2006] SUPP. 4 S.C.R. 536
• KRISHNASWAMY S. PD. AND ANR. versus UNION OF INDIA AND ORS. — [2006] 2 S.C.R. 390
• KU. RASHMI MISHRA versus MADHYA PRADESH PUBLIC SERVICE COMMISSION AND ORS. — [2006] SUPP. 7 S.C.R. 708
• KULDEEP SINGH versus GOVT. OF NCT OF DELHI — [2006] SUPP. 3 S.C.R. 335
• KULDIP NAYAR versus UNION OF INDIA AND ORS. — [2006] SUPP. 5 S.C.R. 1
• KULWINDER SINGH versus STATE OF PUNJAB — [2006] SUPP. 10 S.C.R. 73
• KUMARAN SILK TRADE (P) LTD. versus DEVENDRA AND ORS. — [2006] SUPP. 7 S.C.R. 670
• KURUPPUSAMY AND ANR. versus STATE OF TAMIL NADU — [2006] SUPP. 6 S.C.R. 785
• KUSHUM LATA versus UNION OF INDIA AND ORS. — [2006] SUPP. 3 S.C.R. 462
• L.I.C OF INDIA versus SUSHIL — [2006] 1 S.C.R. 558
• L.K.VERMA versus H.M.T. LTD. AND ANR. — [2006] 1 S.C.R. 959
• LACHMAN SINGH versus STATE OF HARYANA — [2006] SUPP. 4 S.C.R. 157
• LAL CHAND versus ORIENTAL INSURANCE CO. LTD. — [2006] SUPP. 5 S.C.R. 210
• LALLAN CHAUDHARY AND ORS. versus STATE OF BIHAR AND ANR. — [2006] SUPP. 7 S.C.R. 202
• LALU PRASAD@ LALU PRASAD YADAV versus STATE OF BIHAR THROUGH CBI (AHD) PATNA — [2006] SUPP. 10 S.C.R. 251
• LANKESHWAR MALAKAR AND ORS. versus R. DEKA AND ORS. — [2006] SUPP. 9 S.C.R. 895
• LATA SINGH versus STATE OF U.P. AND ANR. — [2006] SUPP. 3 S.C.R. 350
• LAXMAN versus STATE OF M.P. — [2006] SUPP. 6 S.C.R. 338
• LAXMI SHARMA AND ORS. versus V.C. CHHATRAPATI SAHUJI MAHARAJ UNIVERSITY AND ORS. — [2006] SUPP. 3 S.C.R. 65
• LEKHA versus P. ANIL KUMAR — [2006] SUPP. 9 S.C.R. 234
• LIFE INSURANCE CORPORATION OF INDIA AND ANR. versus SMT. S. SINDHU — [2006] SUPP. 1 S.C.R. 854
• LINGEGOWD DETECTIVE & SECURITY CHAMBER PVT. LIMITED versus MYSORE KIRLOSKAR LIMITED AND ORS. — [2006] SUPP. 1 S.C.R. 844
• LOK RAM versus NIHAL SINGH AND ANR — [2006] 3 S.C.R. 1018
• LT. GOVERNOR, NCT AND ORS . versus VED PRAKASH @ VEDU — [2006] SUPP. 1 S.C.R. 927
• M. GURUDAS AND ORS. versus RASARANJAN AND ORS. — [2006] SUPP. 6 S.C.R. 103
• M. MEENAKSHI AND ORS. versus METADIN AGARWAL(D) BY LRS. AND ORS. — [2006] SUPP. 5 S.C.R. 505
• M. NAGARAJ AND ORS. versus UNION OF INDIA AND ORS — [2006] SUPP. 7 S.C.R. 336
• M. RAJA versus CEERI EDUCATIONAL SOCIETY PILANI & ANR. — [2006] SUPP. 8 S.C.R. 1
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [2006] 2 S.C.R. 264
• M.C. MEHTA versus UNION OF INDIA AND ORS. — [2006] SUPP. 6 S.C.R. 704
• M.C.MEHTA versus UNION OF INDIA AND ORS. — [2006] SUPP. 9 S.C.R. 683
• M.D., BHADRA SHAHAKARI S.K. NIYAMITA versus PRESIDENT, CHITRADURGA MAZDOOR SANGH AND ORS. — [2006] SUPP. 8 S.C.R. 212
• M.D., KARNATAKA HANDLOOM DEV. CORPN. LTD. versus SRI MAHADEVA LAXMAN RAVAL — [2006] SUPP. 9 S.C.R. 60
• M.D., M/S. HINDUSTAN FASTENERS PVT. LTD. versus NASHIK WORKERS UNION — [2006] SUPP. 7 S.C.R. 553
• M.P. GANGADHARAN AND ANR. versus STATE OF KERALA AND ORS. — [2006] SUPP. 2 S.C.R. 649
• M.P. HOUSING BOARD AND ANR. versus MANOJ SHRIVASTAVA — [2006] 2 S.C.R. 537
• M.P. MATHUR AND ORS. versus D.T.C. AND ORS. — [2006] SUPP. 9 S.C.R. 519
• M.P. STATE ELECTRICITY BOARD versus UNION OF INDIA AND ORS. — [2006] SUPP. 6 S.C.R. 133
• M.P. WAKF BOARD versus SUBHAN SHAH (D) BY LRS. AND ORS. — [2006] SUPP. 8 S.C.R. 85
• M.R.KUDVA versus STATE OF ANDHRA PRADESH — [2006] SUPP. 10 S.C.R. 1142
• M.S. NARAYANAN MENON @ MANI versus STATE OF KERALA AND ANR. — [2006] SUPP. 3 S.C.R. 124
• M.V. BIJLANI versus UNION OF INDIA AND ORS. — [2006] 3 S.C.R. 896
• M.V. KARUNAKARAN versus KRISHANAN (DEAD) BY LRS. — [2006] SUPP. 10 S.C.R. 1234
• M/S ASHOKA SMOKELESS COAL IND. P. LTD. AND ORS. versus UNION OF INDIA AND ORS. — [2006] SUPP. 9 S.C.R. 954
• M/S ASSOCIATED JOURNALS versus THE MYSORE PAPER MILLS LTD. — [2006] SUPP. 3 S.C.R. 439
• M/S BAY BERRY APARTMENTS PVT. LTD. AND ANR. versus SHOBHA AND ORS. — [2006] SUPP. 7 S.C.R. 738
• M/S BSES LTD. (NOW RELIANCE ENERGY LTD.) versus M/S FENNER INDIA LTD: AND ANR. — [2006] 2 S.C.R. 47
• M/S DOVE INVESTMENTS PVT. LTD. AND ORS. versus M/S GUJARAT INDUSTRIAL INV. CORPORATION AND ANR. — [2006] 1 S.C.R. 1087
• M/S INDCON STRUCTURALS (P) LTD. versus COMMISSIONER OF CENTRAL EXCISE, CHENNAI — [2006] SUPP. 1 S.C.R. 11
• M/S INDIAN CHARGE CHROME LTD. AND ANR. versus UNION OF INDIA AND ORS. — [2006] SUPP. 10 S.C.R. 640
• M/S INDIAN OIL CORPORATION versus M/S NEPC INDIA LTD. AND ORS. — [2006] SUPP. 3 S.C.R. 704
• M/S MOTOR INDUSTRIES CO. LTD. versus COMMISSIONER OF CENTRAL EXCISE, AURANGABAD — [2006] 1 S.C.R. 491
• M/S NORTH WEST SWITCHGEAR LTD. versus COMMNR. OF CENTRAL EXCISE, NEW DELHI — [2006] 2 S.C.R. 228
• M/S PALLAVA GRANITE INDUSTRIES (INDIA) PVT. LTD. versus UNION OF INDIA AND ORS. — [2006] SUPP. 8 S.C.R. 633
• M/S RAPTI COMMISSION AGENCY versus STATE OF U.P. AND ORS. — [2006] SUPP. 4 S.C.R. 250
• M/S REIZ ELECTROCONTROLS PVTS. LTD. versus COMMR. OF CENTRAL EXCISE, DELHI-I — [2006] SUPP. 4 S.C.R. 185
• M/S SRINIVASA RICE MILL versus EMPLOYEES STATE INSURANCE CORPORATION — [2006] SUPP. 8 S.C.R. 955
• M/S SUPRA MARKETING AGENCIES versus COMMERCIAL TAX OFFICER, HYDERABAD AND ORS. — [2006] SUPP. 8 S.C.R. 1120
• M/S TRANSCORE versus UNION OF INDIA AND ANR. — [2006] SUPP. 9 S.C.R. 785
• M/S UDAYANI SHIP BREAKERS LTD. versus COMMNR. OF CUSTOMS AND CENTRAL EXCISE, RAJKOT — [2006] 2 S.C.R. 138
• M/S VIKRAM CEMENT versus COMMNR. OF CENTRAL EXCISE, INDORE — [2006] 1 S.C.R. 465
• M/S. A.P. STEEL RE-ROLLING MILL LTD. versus STATE OF KERALA AND ORS. — [2006] SUPP. 10 S.C.R. 1057
• M/S. ALEMBIC GLASS INDUSTRIES LTD. versus THE COMMISSIONER OF CENTRAL EXCISE — [2006] SUPP. 4 S.C.R. 550
• M/S. AMBICA CONSTRUCTION versus UNION OF INDIA — [2006] SUPP. 9 S.C.R. 188
• M/S. AMRIT PAPER versus COMMISSIONER OF CENTRAL EXCISE, LUDHIANA — [2006] SUPP. 4 S.C.R. 144
• M/S. AMRIT VANASPATL CO.LTD. versus KHEM CHAND AND ANR. — [2006] SUPP. 3 S.C.R. 481
• M/S. B.S.N. JOSHI AND SONS LTD. versus NAIR COAL SERVICES LTD. AND ORS. — [2006] SUPP. 8 S.C.R. 11
• M/S. BALKRISHNA HATCHERIES versus CLARIFICATION & ADVANCE RULING AUTHORITY — [2006] SUPP. 5 S.C.R. 865
• M/S. BARAKA OVERSEAS TRADERS versus DIRECTOR GENERAL OF FOREIGN TRADE AND ANR. — [2006] SUPP. 5 S.C.R. 873
• M/S. BENARA VALVES LTD. AND ORS. versus COMMISSIONER OF CENTRAL EXCISE AND ANR. — [2006] SUPP. 9 S.C.R. 341
• M/S. BHAGWATI PRASAD PAWAN KUMAR versus UNION OF INDIA — [2006] SUPP. 2 S.C.R. 975
• M/S. C.T. COTTON YARN LTD. versus COMMISSIONER OF CENTRAL EXCISE, INDORE — [2006] SUPP. 6 S.C.R. 498
• M/S. CENTROTRADE MINERALS & METAL INC. versus HINDUSTAN COPPER LTD. — [2006] SUPP. 2 S.C.R. 146
• M/S. CRAFT INTERIORS PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE, BANGALORE & ANR. — [2006] SUPP. 8 S.C.R. 68
• M/S. CRAWFORD BAYLEY AND CO. AND ORS. versus UNION OF INDIA AND ORS. — [2006] SUPP. 3 S.C.R. 240
• M/S. DUNCANS INDUSTRIES LTD., CALCUTT versus COMMISSIONER OF CENTRAL EXCISE, NEW DELHI — [2006] SUPP. 4 S.C.R. 860
• M/S. FALCON TYRES LTD. versus STATE OF KARNATAKA AND ORS. — [2006] SUPP. 3 S.C.R. 734
• M/S. GAMMON INDIA LTD. versus SPL. CHIEF SECRETARY AND ORS. — [2006] 2 S.C.R. 304
• M/S. GROUPE CHIMIQUE TUNISIEN SA versus SOUTHERN PETROCHEMICALS INDUSTRIES CORPN. LTD. — [2006] SUPP. 2 S.C.R. 954
• M/S. H.P.L. CHEMICALS LTD. versus COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH — [2006] SUPP. 1 S.C.R. 125
• M/S. H.V. INDUSTRIAL ELECTRONICS PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE & CUSTOMS — [2006] SUPP. 3 S.C.R. 729
• M/S. HOTEL KINGS AND ORS. versus SARA FARHAN LUKMANI AND ORS. — [2006] SUPP. 8 S.C.R. 716
• M/S. INDIAN DRUGS AND PHARMACEUTICALS LTD. versus DEVKI DEVI AND ORS. — [2006] SUPP. 3 S.C.R. 279
• M/S. ISPAT INDUSTRIES LTD. versus COMMISSIONER OF CUSTOMS, MUMBAI — [2006] SUPP. 6 S.C.R. 733
• M/S. JAI BEVERAGES PVT. LTD. versus STATE OF J & KAND ORS. — [2006] SUPP. 2 S.C.R. 497
• M/S. JAIN STUDIOS LTD. THROUGH. ITS PRESIDENT versus SHIN SATELLITE PUBLIC CO. LTD. — [2006] SUPP. 3 S.C.R. 409
• M/S. JHUNJHUNWALA AND ORS. versus STATE OF U.P. AND ORS. — [2006] SUPP. 6 S.C.R. 549
• M/S. JINDAL STAINLESS LTD. AND ANR. versus STATE OF HARYANA AND ORS. — [2006] SUPP. 3 S.C.R. 569
• M/S. KACHWALA GEMS, JAIPUR versus JOINT COMMISSIONER OF INCOME TAX, JAIPUR — [2006] SUPP. 10 S.C.R. 992
• M/S. KLASSIC CONSTRUCTION (PVT.) LTD. versus M/S. ARMY WELFARE HOUSING ORGANISATION — [2006] SUPP. 3 S.C.R. 1
• M/S. MAHARASHTRA STATE SEEDS CORPN. LTD. versus HARIDAS AND ANR. — [2006] 2 S.C.R. 613
• M/S. MUKUND LTD. versus HINDUSTAN PETROLEUM CORPORATION LTD. — [2006] SUPP. 1 S.C.R. 182
• M/S. O.N.G.C. LTD. versus COMMNR. OF CUSTOMS, MUMBAI — [2006] SUPP. 5 S.C.R. 317
• M/S. PANDEY & CO. BUILDERS PVT. LTD. versus STATE OF BIHAR AND ANR. — [2006] SUPP. 8 S.C.R. 997
• M/S. PEACOCK PLYWOOD PVT. LTD. versus THE ORIENTAL INSURANCE CO. LTD. — [2006] SUPP. 10 S.C.R. 140
• M/S. PUMA AYURVEDIC HERBAL (P) LTD. versus COMMISSIONER, CENTRAL EXCISE, NAGPUR — [2006] 2 S.C.R. 1120
• M/S. QUINN INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, HYDERABAD — [2006] SUPP. 2 S.C.R. 334
• M/S. R.R. HOLDING P. LTD. versus COMMISSIONER OF INCOME TAX, DELHI AND ANR. — [2006] SUPP. 3 S.C.R. 787
• M/S. RELIANCE SALT LTD. versus M/S. COSMOS ENTERPRISES AND ANR. — [2006] SUPP. 9 S.C.R. 280
• M/S. ROYAL PARASDISE HOTEL (P) LTD. versus STATE OF HARYANA AND ORS. — [2006] SUPP. 5 S.C.R. 396
• M/S. SHOBIKA ATIRE versus NEW INDIA ASSURANCE CO. LTD. AND ANR. — [2006] SUPP. 6 S.C.R. 266
• M/S. SIEMENS LTD. versus STATE OF MAHARASHTRA AND ORS. — [2006] SUPP. 9 S.C.R. 925
• M/S. SNEH ENTERPRISES versus COMMNR. OF CUSTOMS, NEW DELHI — [2006] SUPP. 5 S.C.R. 817
• M/S. SONEBHADRA FUELS versus COMMISSIONER, TRADE TAX, U.P. LUCKNOW — [2006] SUPP. 4 S.C.R. 213
• M/S. SUNRISE ASSOCIATES versus GOVT. OF NCT OF DELHI AND ORS. — [2006] SUPP. 1 S.C.R. 421
• M/S. SURESH CHANDRA KHANDELWAL AND CO. versus STATE OF M.P. AND ORS. — [2006] SUPP. 9 S.C.R. 174
• M/S. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED versus N.K. SINGH — [2006] SUPP. 8 S.C.R. 755
• M/S. YASHWITH CONSTRUCTIONS (P) LTD. versus M/S. SIMPLEX CONCRETE PILES INDIA LTD. & ANR. — [2006] SUPP. 3 S.C.R. 96
• MAHABIR VEGETABLE OILS PVT. LTD. AND ANR. versus STATE OF HARYANA AND ORS. — [2006] 2 S.C.R. 1172
• MAHARASHTRA STATE FINANCIAL CORPORATION versus ASHOK K. AGARWAL AND ORS . — [2006] 3 S.C.R. 617
• MAHARASHTRA STATE ROAD TRANSPORT CORPORATION versus LALNIPUII — [2006] SUPP. 10 S.C.R. 1087
• MAHESH LALL SEAL AND ORS. versus UNION OF INDIA AND ORS. — [2006] SUPP. 5 S.C.R. 696
• MAJOR GENERAL R.S. BALYAN versus THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA AND ORS. — [2006] SUPP. 7 S.C.R. 894
• MAJOR SINGH AND ANR. versus STATE OF PUNJAB — [2006] SUPP. 7 S.C.R. 486
• MALIK MAZHAR SULT AN AND ANR. versus U.P. PUBLIC SERVICE COMMISSION AND ORS. — [2006] 3 S.C.R. 689
• MANAGEMENT OF KSRTC TH. CHIEF LAW OFFICER versus R. KRISHNA REDDY — [2006] SUPP. 8 S.C.R. 255
• MANAGEMENT, METTUR BEARDSELL LTD. versus WORKMEN OF METTUR BEARDSELL. LTD. & ANR. — [2006] SUPP. 1 S.C.R. 359
• MANAGER (NOW REGIONAL DIRECTOR), R.B.I. versus GOPINATH SHARMA AND ANR. — [2006] SUPP. 3 S.C.R. 597
• MANALAL PRABHUDAYAL versus ORIENTAL INSURANCE CO. LTD. — [2006] SUPP. 4 S.C.R. 666
• MANISH MOHAN SHARMA AND CO. versus RAM BAHADUR THAKUR LTD. AND ORS. — [2006] 3 S.C.R. 97
• MANISH RATAN AND ORS. versus STATE OF M.P. AND ORS — [2006] SUPP. 8 S.C.R. 226
• MANJULA versus K.R. MAHESH — [2006] SUPP. 3 S.C.R. 405
• MARAGATHAMMAL versus KAMALAMMAL — [2006] SUPP. 5 S.C.R. 898
• MARUTI UDYOG LTD. versus SUSHEEL KUMAR GABGOTRA AND ANR. — [2006] 3 S.C.R. 603
• MARWAR GRAMIN BANK AND ANR. versus RAM PAL CHOUHAN — [2006] SUPP. 1 S.C.R. 408
• MATHURA PRASAD versus UNION OF INDIA AND ORS. — [2006] SUPP. 8 S.C.R. 264
• MAYAR (H.K.) LTD. AND ORS. versus OWNERS & PARTIES, VESSEL M.V. FORTUNE EXPRESS AND ORS. — [2006] 1 S.C.R. 860
• MAYURAM SUBRAMANIAN SRINIVASAN versus CBI — [2006] SUPP. 3 S.C.R. 48
• MCDERMOTT INTERNTIONAL INC. versus BURN STANDARD CO. LTD. AND ORS. — [2006] SUPP. 2 S.C.R. 409
• MEERA CHAUHAN versus HARSH BISHNOI AND ANR. — [2006] SUPP. 10 S.C.R. 965
• MEGHALAYA STATE ELECTRICITY BOARD AND ORS. versus THULESWAR BARBARUAH & ORS. — [2006] SUPP. 9 S.C.R. 508
• MERCANTILE BANK LTD., BOMBAY versus THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY-III — [2006] SUPP. 1 S.C.R. 628
• MIDNAPORE PEOPLES' CO-OP. BANK LTD. AND ORS. versus CHUNILAL NANDA AND ORS. — [2006] SUPP. 2 S.C.R. 986
• MILK PRODUCERS ASSOCIATION, ORISSA AND ORS. versus STATE OF ORISSA AND ORS. — [2006] 1 S.C.R. 1023
• MINERAL EXPLORATION CORPORATION EMPLOYEES' UNION versus MINERAL EXPLORATION CORPORATION LIMITED AND ANR. — [2006] SUPP. 4 S.C.R. 87
• MINOR SUNIL ORAON TR. GUARDIAN AND ORS. versus C.B.S.E. AND ORS. — [2006] SUPP. 8 S.C.R. 1125
• MINU KUMARI AND ANR. versus STATE OF BIHAR AND ORS. — [2006] 3 S.C.R. 1086
• MOHAMED MASTHAN versus SOCIETY, CONGREGATION, BROS. S. HEART AND ANR. — [2006] 3 S.C.R. 1
• MOHAMMED ARSHAD versus STATE OF MAHARASHTRA AND ORS. — [2006] SUPP. 9 S.C.R. 359
• MOHAMMED KHASIM versus MOHAMMED DASTAGIR AND ORS. — [2006] SUPP. 10 S.C.R. 1157
• MOHAN RAJ versus DIMBESWARI SAIKIA & ANR — [2006] SUPP. 8 S.C.R. 873
• MOHANPRASAD TRIPATHI versus STATE OF MAHARASHTRA AND ORS. — [2006] SUPP. 2 S.C.R. 873
• MOHD. SARTAJ AND ANR. versus STATE OF U.P. AND ORS. — [2006] 1 S.C.R. 377
• MOHD. YOUSUF versus SMT. AFAQ JAHAN AND ANR. — [2006] 1 S.C.R. 1
• MOHINDER PRASAD JAIN versus MANOHAR LAL JAIN — [2006] 2 S.C.R. 513
• MORGAN SECURITIES AND CREDIT PVT.LTD versus MODI RUBBER LTD. — [2006] SUPP. 10 S.C.R. 1022
• MORINDA COOPERATIVE SUGAR MILLS LTD. versus MORINDA COOP. SUGAR MILLS WORKERS UNION — [2006] SUPP. 3 S.C.R. 473
• MOST. ETWARI DEVI AND ORS. versus MOST. PARVATI DEVI — [2006] 1 S.C.R. 447
• MOTI LAL SARAF versus STATE OF JAMMU & KASMIR AND ANR. — [2006] SUPP. 6 S.C.R. 903
• MRF LTD., KOTTAYAM versus ASSISTANT COMMISSIONER (ASSESSMENTS) SALES TAX AND ORS. — [2006] SUPP. 6 S.C.R. 417
• MRS. SUSETHA versus STATE OF TAMIL NADU AND ORS. — [2006] SUPP. 4 S.C.R. 361
• MRS. VIJAYA SHRIVASTAVA versus M/S. MIRAHUL ENTERPRISES AND ORS. — [2006] SUPP. 3 S.C.R. 698
• MST. SUGANI versus RAMESHWAR DAS AND ANR. — [2006] SUPP. 1 S.C.R. 235
• MUIR MILLS UNIT OF N.T.C. (U.P) LTD. versus SWAYAM PRAKASH SRIVASTAVA AND ANR. — [2006] SUPP. 9 S.C.R. 1028
• MUKESH ALI versus STATE OF ASSAM AND ANR. — [2006] SUPP. 3 S.C.R. 228
• MULLAPERIYAR ENVIRONMENTAL PROTECTION FORUM versus UNION OF INDIA — [2006] 2 S.C.R. 740
• MUNI SUVRAT-SWAMI JAIN S.M.P. SANGH versus ARUN NATHURAM GAIKWAD AND ORS. — [2006] SUPP. 7 S.C.R. 118
• MUNICIPAL CORPORATION CHANDIGARH AND ORS. ETC. versus M/S SHANTIKUNJ INVESTMENT PVT. LTD. — [2006] 2 S.C.R. 768
• MUNICIPAL CORPORATION OF DELHI versus RISHI RAJ JAIN AND ANR. — [2006] SUPP. 6 S.C.R. 201
• MUNICIPAL CORPORATION OF GREATER MUMBAI versus BOMBAY ENVIRONMENTAL ACTION GROUP AND ORS. — [2006] 2 S.C.R. 1076
• MUNICIPAL CORPORATION, JABALPUR versus OM PRAKASH DUBEY — [2006] SUPP. 10 S.C.R. 85
• MUNICIPAL CORPORATION, JAIPUR versus SHANKARLAL — [2006] 2 S.C.R. 61
• MUNICIPAL COUNCIL, SAMRALA versus SUKHWINDER KAUR — [2006] SUPP. 4 S.C.R. 381
• MUNICIPAL COUNCIL, SUJANPUR versus SURINDER KUMAR KUMAR — [2006] SUPP. 1 S.C.R. 914
• MUNIVEL versus STATE OF TAMIL NADU — [2006] 3 S.C.R. 813
• MUNNA CHANDA versus STATE OF ASSAM — [2006] 2 S.C.R. 467
• MURARI THAKUR AND ANR. versus STATE OF BIHAR — [2006] SUPP. 10 S.C.R. 988
• MUSARAF HOSSAIN KHAN versus BHAGHEERATHA ENGG. LTD AND ORS. — [2006] 2 S.C.R. 595
• MUSTAFIKHAN versus STATE OF MAHARASHTRA — [2006] SUPP. 10 S.C.R. 15
• N. BIRENDRA SINGH versus L. PRIYOKUMAR SINGH AND ORS. — [2006] SUPP. 1 S.C.R. 957
• N. SRINIVASA RAO versus SPL. COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT AND ORS. — [2006] 3 S.C.R. 286
• N.KHOSLA versus RAJLAKSHMI (DEAD) AND ORS. — [2006] 2 S.C.R. 906
• N.V. SUBBA RAO versus CORPORATION BANK AND ORS. — [2006] SUPP. 9 S.C.R. 876
• NAGAR MAHAPALIKA (NOW MUNICIPAL CORPN.) versus STATE OF U.P. AND ORS. — [2006] SUPP. 1 S.C.R. 681
• NAGAR NIGAM, MEERUT versus AL FAHEEM MEAT EXPORTS PVT. LTD. AND ORS. — [2006] SUPP. 10 S.C.R. 354
• NAGARATHINAM AND ORS. versus STATE REP. BY INSPECTOR OF POLICE — [2006] 3 S.C.R. 833
• NANYA IMPORTS & EXPORTS ENTERPRISES versus COMMISSIONER OF CUSTOMS, CHENNAI — [2006] 3 S.C.R. 1037
• NARENDER MALAV versus STATE OF GUJARAT AND ORS. — [2006] SUPP. 2 S.C.R. 779
• NARINDER MOHAN ARYA versus UNITED INDIA INSURANCE CO. LTD. & ORS. — [2006] 3 S.C.R. 932
• NARINDER SINGH versus STATE OF HARYANA AND ORS. — [2006] SUPP. 6 S.C.R. 687
• NARMADA PD. YADAV versus STATE OF M.P. AND ORS. — [2006] SUPP. 8 S.C.R. 365
• NATHU@ PARAS RAM versus STATE OF RAJASTHAN — [2006] SUPP. 7 S.C.R. 905
• NATIONAL BOARD OF EXAMINATIONS versus G. ANAND RAMAMURTHY AND ORS. — [2006] SUPP. 2 S.C.R. 772
• NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR. versus COMMITTEE OF MANAGEMENT AND ORS. — [2006] 2 S.C.R. 1065
• NATIONAL FERTILIZERS LTD. & ORS. versus SOMVIR SINGH — [2006] SUPP. 2 S.C.R. 397
• NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANR. versus BUMIHI WAY DOB LTD. (JV) AND ORS. — [2006] SUPP. 6 S.C.R. 586
• NATIONAL INSTITUTE OF TECHNOLOGY, JAMSHEDPUR AND ORS. versus CHANDRA SHEKHAR CHAUDHARY — [2006] SUPP. 8 S.C.R. 1102
• NATIONAL INSURANCE CO. LTD. versus SMT. KUSUM RAI AND ORS. — [2006] 3 S.C.R. 387
• NATIONAL INSURANCE COMPANY LTD. versus NIPHA EXPORTS PVT. LTD. — [2006] SUPP. 6 S.C.R. 719
• NATIONAL SMALL INDUSTRIES CORPN. LTD. versus V. LAKSHMINARAYANAN — [2006] SUPP. 8 S.C.R. 821
• NATIONAL TEXTILE CORPORATION (GUJARAT) versus STATE BANK OF INDIA AND ORS. — [2006] SUPP. 4 S.C.R. 411
• NAUTAM PRAKASH D.G.S.V.C., VADTAL AND ORS. versus K.K. THAKKAR AND ORS. — [2006] SUPP. 1 S.C.R. 646
• NAVDEEP versus STATE OF PUNJAB AND ORS. — [2006] SUPP. 1 S.C.R. 753
• NAVEEN CHANDRA versus STATE OF UTTRANCHAL — [2006] SUPP. 9 S.C.R. 668
• NAVEEN KOHLI versus NEELU KOHLI — [2006] 3 S.C.R. 53
• NAYINI NARASIMHA REDDY versus DR. K. LAXMAN AND ORS. — [2006] SUPP. 1 S.C.R. 902
• NEW INDIA ASSURANCE CO. LTD. versus HARSHADBHAI AMRUTBHAI MODHIYAND ANR. — [2006] SUPP. 1 S.C.R. 444
• NEW INDIA ASSURANCE CO. LTD. versus SATENDER AND ORS. — [2006] SUPP. 8 S.C.R. 745
• NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY versus KENDRIYA KARAMCHARI SAHKARI GRIH NIRMAN SAMITI — [2006] SUPP. 1 S.C.R. 205
• NIRANJAN UMESHCHANDRA JOSHI versus MRIDULA JYOTI RAO AND ORS. — [2006] SUPP. 10 S.C.R. 1214
• NOBLE RESOURCES LTD. versus STATE OF ORISSA AND ANR — [2006] SUPP. 6 S.C.R. 53
• NORTH EASTERN KARNATAKA R.T. CORPORATION versus ASHAPPA AND ANR. — [2006] SUPP. 2 S.C.R. 708
• O. KONAVALOV versus COMMANDER, COAST GUARD REGION AND ORS. — [2006] 3 S.C.R. 227
• OFFICIAL TRUSTEE OF WEST BENGAL versus STEPHEN COURT LTD. — [2006] SUPP. 10 S.C.R. 996
• OIL & NATURAL GAS CORPN. LTD. versus ENGINEERING MAZDOOR SANGH — [2006] SUPP. 9 S.C.R. 177
• OIL AND NATURAL GAS CORPORATION LTD. versus M/S. NIPPON STEEL CORPORATION LTD. — [2006] SUPP. 8 S.C.R. 596
• OM PARKASH versus STATE OF HARYANA — [2006] 1 S.C.R. 423
• OM PRAKASH AND ORS. versus SHIV KUMAR AND ORS. — [2006] SUPP. 10 S.C.R. 308
• OM PRAKASH SRIVASTAVA versus UNION OF INDIA AND ANR. — [2006] SUPP. 3 S.C.R. 803
• OM PRAKASH versus STATE OF U.P. — [2006] SUPP. 2 S.C.R. 318
• ORIENT PAPER AND INDUSTRIES LTD. versus THE STATE OF M.P. AND ORS. — [2006] SUPP. 8 S.C.R. 790
• ORIENTAL INSURANCE COMPANY LTD. versus MUNIMAHESH PATEL — [2006] SUPP. 6 S.C.R. 30
• ORISSA ELECTRICITY REGULATORY COMMISSION versus L.I. PARIJA AND ORS. — [2006] 1 S.C.R. 420
• ORISSA HYDRO POWER CORPORATION LTD. versus SANTWANT SINGH GILL (DEAD) BY LRS. AND ORS. — [2006] SUPP. 3 S.C.R. 812
• OSWAL WOOLEN MILLS LTD. versus PUNJAB STATE ELECTRICITY BOARD & ANR. — [2006] SUPP. 1 S.C.R. 480
• P. MANI versus STATE OF TAMIL NADU — [2006] 2 S.C.R. 486
• P. NARAYANAPPA AND ANR. versus STATE OF KARNATAKA AND ORS. — [2006] SUPP. 4 S.C.R. 716
• P.D. AGRAWAL versus STATE BANK OF INDIA AND ORS. — [2006] SUPP. 1 S.C.R. 454
• P.K. SREEKANTAN AND ORS. versus P. SREEKUMARAN NAIR AND ORS. — [2006] SUPP. 10 S.C.R. 20
• P.P. ABDULLA AND ANR. versus THE COMPETENT AUTHROITY AND ORS. — [2006] SUPP. 10 S.C.R. 983
• P.R. METRANI versus COMMISSIONER OF INCOME TAX, BANGALORE — [2006] SUPP. 9 S.C.R. 1
• P.R. MURLIDHARAN AND ORS. versus SWAMI DHARAMANDA THEERTHA PADAR & ORS. — [2006] 2 S.C.R. 1163
• P.R. PRABHAKAR versus COMMISSIONER OF INCOME TAX, COIMBATORE — [2006] SUPP. 3 S.C.R. 645
• PABITRA KUMAR ROY AND ANR. versus ALITA DSOUZA — [2006] SUPP. 6 S.C.R. 678
• PADMA BEN BANUSHALI AND ANR. versus YOGENDRA RATHORE AND ORS. — [2006] SUPP. 1 S.C.R. 250
• PANAKANTI SAMPATH RAO versus STATE OF A.P. — [2006] SUPP. 2 S.C.R. 765
• PANCHANAN OHARA AND ORS. versus MONMATHA NATH MAITY (DEAD) TH. LRS. & ANR. — [2006] SUPP. 2 S.C.R. 520
• PANDIT D. AHER versus STATE OF MAHARASHTRA — [2006] SUPP. 8 S.C.R. 120
• PANDIT VASUDEV VYAS (DEAD) THROUGH LRS. versus BOARD OF MGMT, S.S.J.S. PEETH AND ORS. — [2006] SUPP. 1 S.C.R. 273
• PAPPU versus STATE OF MADHYA PRADESH — [2006] SUPP. 3 S.C.R. 394
• PARAMJEET SINGH PATHEJA versus ICDS LTD. — [2006] SUPP. 8 S.C.R. 178
• PARDEEP KUMAR versus UNION ADMINISTRATION, CHANDIGARH — [2006] SUPP. 4 S.C.R. 594
• PARKASH SINGH BADAL AND ANR. versus STATE OF PUNJAB AND ORS. — [2006] SUPP. 10 S.C.R. 197
• PARME HANSDA AND ANOTHER versus STATE OF BIHAR(NOW JHARKHAND) — [2006] SUPP. 9 S.C.R. 253
• PATEL JOITARAM KJALIDAS AND ORS. versus SPL. LAND ACQUISITION OFFICER AND ANR. — [2006] SUPP. 10 S.C.R. 922
• PEOPLE'S UNION FOR CIVIL LIBERTIES versus UNION OF INDIA AND ORS. — [2006] SUPP. 10 S.C.R. 907
• PERCEPT D'MARK (INDIA) PVT. LTD. versus ZAHEER KHAN — [2006] 3 S.C.R. 146
• PHILOMINA JOSE versus FEDERAL BANK LTD. AND ORS. — [2006] 2 S.C.R. 1
• PITTA NAVEEN KUMAR AND ORS. versus RAJA NARASAIAH ZANGITI AND ORS. — [2006] SUPP. 6 S.C.R. 230
• POPULAR MUTHIAH versus STATE OF TAMIL NADU — [2006] SUPP. 3 S.C.R. 100
• PRABHAKARAN AND ORS. versus M. AZHAGIRIPILLAI (DEAD) BY LRS. AND ORS. — [2006] 3 S.C.R. 28
• PRABHAT KUMAR SHARMA versus UNION PUBLIC SERVICE COMMISSION AND ORS. — [2006] SUPP. 7 S.C.R. 522
• PRAKASH SINGH AND ORS. versus UNION OF INDIA AND ORS. — [2006] SUPP. 6 S.C.R. 473
• PRAKASH versus STATE OF MADHYA PRADESH — [2006] SUPP. 9 S.C.R. 907
• PREM NARAIN AND ANR. versus THE STATE OF MADHYA PRADESH — [2006] SUPP. 9 S.C.R. 844
• PREM SINGH AND ORS. versus BIRBAL AND ORS. — [2006] SUPP. 1 S.C.R. 692
• PRESIDENT, SUIC versus STATE OF KERALA AND ORS. — [2006] 3 S.C.R. 477
• PRINCIPAL, AYURVEDIC COLLEGE AND ORS. versus SUSHIL CHANDRA MISRA AND ANR. — [2006] SUPP. 2 S.C.R. 863
• PRINCIPAL, MEHAR CHAND POLYTECHNIC AND ANR. versus ANU LUMBA AND ORS. — [2006] SUPP. 4 S.C.R. 436
• PRITHIPAL SINGH versus STATE OF PUNJAB AND ORS. — [2006] SUPP. 7 S.C.R. 814
• PRIYA PATEL versus STATE OF M.P. AND ANR. — [2006] SUPP. 3 S.C.R. 456
• PULICHERLA NAGARAJU @NAGARAJA REDDY versus STATE OF ANDHRA PRADESH — [2006] SUPP. 4 S.C.R. 633
• PUNE TAXIMEN'S CONSUMER CO-OPERATIVE SOCIETY LTD. versus THE REGIONAL TRANSPORT AUTHORITY, BOMBAY AND ORS. — [2006] SUPP. 9 S.C.R. 146
• PUNJAB & SIND BANK versus ALLAHABAD BANK AND ANR. — [2006] 3 S.C.R. 489
• PUNJAB NATIONAL BANK AND ORS. versus MANJEET SINGH AND ANR. — [2006] SUPP. 6 S.C.R. 825
• PUNJAB STATE CIVIL SUPPLIES CORP. LTD. versus SIKANDER SINGH — [2006] 2 S.C.R. 694
• PUNJAB STATE ELECTRICITY BOARD AND ORS. versus HARVINDER SINGH — [2006] 1 S.C.R. 486
• PUNJAB STATE INDUSTRIAL DEV. CORPN. LTD. versus P.N.F.C. KARAMCHARI SANGH AND ANR. — [2006] 3 S.C.R. 751
• PUNJAB WATER SUPPLY & SEWERAGE BOARD versus RANJODH SINGH AND ORS. — [2006] SUPP. 10 S.C.R. 317
• PURAN DAS versus UNION OF INDIA AND ORS. — [2006] 2 S.C.R. 414
• PURSHOTTAM LAL DAS AND ORS. versus THE STATE OF BIHAR AND ORS. — [2006] SUPP. 7 S.C.R. 51
• PURUSHOTTAM AND ANR versus SHIVRAJ FINE ART LITHO WORKS AND ORS — [2006] SUPP. 8 S.C.R. 524
• PURUSHOTTAM KUMAR JHA versus STA TE OF JHARKHAND AND ORS. — [2006] SUPP. 1 S.C.R. 215
• PUSHKAR SINGH versus ANSUIYA — [2006] SUPP. 5 S.C.R. 196
• PUSHPA DEVI BHAGAT (D) TH. LR. SMT. SADHNA RAI versus RAJINDER SINGH AND ORS. — [2006] SUPP. 3 S.C.R. 370
• R. JANAKIRAMAN versus STATE REPRESENTED BY INSPECTOR OF POLICE, CBI, SPE, MADRAS — [2006] 1 S.C.R. 212
• R. KALAVATHI versus THE STATE OF TAMIL NADU AND ORS. — [2006] SUPP. 3 S.C.R. 74
• R. SUNDARARAJAN versus STATE BY D.S.P., SPE, CBI, CHENNAI — [2006] SUPP. 7 S.C.R. 499
• R.D. UPADHYAY versus STATE OF A.P. AND ORS. — [2006] 3 S.C.R. 1132
• R.K. AGRAWAL versus STATE OF RAJASTHAN AND ANR. — [2006] SUPP. 8 S.C.R. 207
• R.K. PARVATHARAJ GUPTA versus K.C. JAYADEVA REDDY — [2006] 1 S.C.R. 1059
• R.S. GARG versus STATE OF U.P. AND ORS. — [2006] SUPP. 4 S.C.R. 120
• R.S.R.T.C. AND ORS. versus RAMDHARA INDOLIYA — [2006] SUPP. 3 S.C.R. 448
• RABINDRA MAHTO AND ANR. versus STATE OF JHARKHAND — [2006] 1 S.C.R. 248
• RADHA MOHAN SINGH @ LAL SAHEB AND ORS. versus STATE OF U.P. — [2006] 1 S.C.R. 519
• RADHESHYAM AJITSARLA AND ANR. versus BENGAL CHATKAL MAZDOOR UNION AND ORS. — [2006] SUPP. 2 S.C.R. 918
• RAGHUNATH RAI BAREJA AND ANR. versus PUNJAB NATIONAL BANK AND ORS. — [2006] SUPP. 10 S.C.R. 287
• RAJ KUMAR AND ORS. versus UNION OF INDIA AND ANR. — [2006] 1 S.C.R. 169
• RAJ PAL AND ORS. versus THE STATE OF HARYANA — [2006] SUPP. 1 S.C.R. 74
• RAJ SINGH versus ACHAL MISHRA AND ORS. — [2006] SUPP. 1 S.C.R. 613
• RAJASTHAN HOUSING BOARD AND ANR. versus G.S. INVESTMENTS AND ANR. — [2006] SUPP. 7 S.C.R. 868
• RAJASTHAN STATE ROAD TRANSPORT CORPN. versus INDAG RUBBER LTD. — [2006] SUPP. 5 S.C.R. 743
• RAJASTHAN TOURISM DEVELOPMENT CORPORATION LTD. AND ANR. versus INTEJAM ALI ZAFRI — [2006] SUPP. 3 S.C.R. 533
• RAJBIR SINGH versus STATE OF U.P. AND ANR. — [2006] 2 S.C.R. 1134
• RAJESH KUMAR AGGARWAL AND ORS. versus K.K. MODI AND ORS. — [2006] 3 S.C.R. 175
• RAJESH KUMAR AND ORS. versus D.C.I.T. AND ORS. — [2006] SUPP. 8 S.C.R. 284
• RAJESH RANJAN YADAV @ PAPPU YADAV versus CBI THROUGH ITS DIRECTOR — [2006] SUPP. 9 S.C.R. 40
• RAJINDER ARORA versus UNION OF INDIA AND ORS. — [2006] 3 S.C.R. 9
• RAJINDER versus STATE OF HARYANA — [2006] SUPP. 3 S.C.R. 5
• RAJIV RANJAN SINGH 'LALAN' AND ANR. versus UNION OF INDIA AND ORS. — [2006] SUPP. 4 S.C.R. 742
• RAKESH KUMAR MISHRA versus THE STATE OF BIHAR AND ORS. — [2006] 1 S.C.R. 124
• RAM BACHAN RAI AND ORS. versus RAM UDAI RAI AND ORS. — [2006] SUPP. 1 S.C.R. 896
• RAM BACHAN RAI AND ORS. versus RAM UDAR RAI AND ORS. — [2006] 1 S.C.R. 455
• RAM BADAN SHARMA versus STATE OF BIHAR — [2006] SUPP. 4 S.C.R. 795
• RAM BIRAJI DEVI AND ANR. versus UMESH KUMAR SINGH AND ANR. — [2006] SUPP. 2 S.C.R. 329
• RAM CHANDRA SRIVASTAVA versus CHAIRMAN, DDA AND ANR. — [2006] SUPP. 9 S.C.R. 277
• RAM PRAVESH SINGH AND ORS. versus STATE OF BIHAR AND ORS. — [2006] SUPP. 6 S.C.R. 512
• RAM SARAN versus I.G. OF POLICE, CRPF AND ORS. — [2006] 1 S.C.R. 1102
• RAMA NARANG versus RAMESH NARANG AND ANR. — [2006] 3 S.C.R. 1068
• RAMCHANDRA MAHADEV JAGPAT AND ORS. versus CHIEF EXECUTIVE OFFICER AND ORS. — [2006] SUPP. 8 S.C.R. 658
• RAMCHANDRA MURARILAL BHATTAD AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2006] SUPP. 10 S.C.R. 106
• RAMDEV FOOD PRODUCTS PVT. LTD. versus ARVINDBHAI RAMBHAI PATEL AND ORS. — [2006] SUPP. 5 S.C.R. 521
• RAMESH B. DESAI AND ORS. versus BIPIN VADILAL MEHTA AND ORS. — [2006] SUPP. 3 S.C.R. 414
• RAMESH KUMARI versus STATE (N.C.T. OF DELHI) AND ORS. — [2006] 2 S.C.R. 403
• RAMESHWAR PRASAD AND ORS. versus UNION OF INDIA AND ANR. — [2006] 1 S.C.R. 562
• RAMJEE RAI AND ORS versus ST A TE OF BIHAR — [2006] SUPP. 5 S.C.R. 240
• RAMJI RAI AND ANR. versus JAGDISH MALLAH (DEAD) THROUGH L.RS. AND ANR. — [2006] SUPP. 10 S.C.R. 28
• RAMNATH INTERNATIONAL CONSTRUCTION PVT. LTD. versus UNION OF INDIA AND ANR. — [2006] SUPP. 10 S.C.R. 570
• RAMREDDY RAJESHKHANNA REDDY AND ANR. versus STATE OF ANDHRA PRADESH — [2006] 3 S.C.R. 348
• RANBAXY LABORATORIES LTD. versus MUNICIPAL COUNCIL, ROPAR — [2006] SUPP. 8 S.C.R. 360
• RANCHI REGIONAL DEVELOPMENT AUTHORITY versus SUSHIL KUMAR MAHTO AND ORS. — [2006] SUPP. 3 S.C.R. 778
• RANGNATH HARIDAS versus DR. SHRIKANT B. HEGDE — [2006] SUPP. 4 S.C.R. 913
• RANJIT SINGH AND CO. versus STATE OF PUNJAB — [2006] SUPP. 8 S.C.R. 802
• RANJIT SINGH versus UNION OF INDIA AND ORS. — [2006] 3 S.C.R. 885
• RASHTRIYA ISPAT NIGAM LIMITED AND ANR. versus M/S VERMA TRANSPORT COMPANY — [2006] SUPP. 4 S.C.R. 332
• RAVI CONSTRUCTIONS CO. versus SOMVANSHI ARYA KSHATRIYA SAMAJ AND ORS. — [2006] SUPP. 6 S.C.R. 48
• RAVI RAO GAIK WAD AND ORS. versus RAJAJINAGAR YOUTH SOCIAL WELFARE ASSON. AND ORS. — [2006] SUPP. 1 S.C.R. 750
• RAVIKANT S. PATIL versus SARVABHOUMA S. BAGALI — [2006] SUPP. 8 S.C.R. 1156
• RAVINDER SINGH GORKHI versus STATE OF U.P. — [2006] SUPP. 2 S.C.R. 615
• RAYTHARA SAHAKARI BANK LTD. versus CHANDRAKALA R. DAS — [2006] SUPP. 8 S.C.R. 751
• REGIONAL MANAGER, SBI. versus MAHATMA MISHRA — [2006] SUPP. 8 S.C.R. 216
• REGIONAL PROVIDENT FUND COMMISSIONER versus SANATAN DHARAM GIRLS SECONDARY SCHOOL AND ORS. — [2006] SUPP. 7 S.C.R. 849
• RELIANCE AIRPORT DEVELOPERS PVT. LTD. versus AIRPORTS AUTHORITY OF INDIA AND ORS. — [2006] SUPP. 8 S.C.R. 398
• RELIANCE INDUSTRIES LTD. versus DESIGNATED AUTHORITY AND ORS. — [2006] SUPP. 6 S.C.R. 1
• RENUKA BAI @ RINKU @ RATAN AND ANR. versus STATE OF MAHARASHTRA — [2006] SUPP. 5 S.C.R. 643
• RISHI PAL SINGH AND ORS. versus MEERUT DEVELOPMENT AUTHORITY AND ANR. — [2006] 2 S.C.R. 508
• RISHI ROOP POLYMERS PVT. LTD. versus DESIGNATED AUTHORITY AND ADDL. SECRETARY AND ORS. — [2006] 3 S.C.R. 276
• RISHIKESH SHARMA versus SAROJ SHARMA — [2006] SUPP. 9 S.C.R. 245
• RISHIROOP POLYMERS PVT. LTD. versus DESIGNATED AUTHORITY AND ADDITIONAL SECRETARY — [2006] 3 S.C.R. 252
• RITESH CHAKARVARTI versus STATE OF MADHYA PRADESH — [2006] SUPP. 6 S.C.R. 772
• ROCHEM SEPARATION SYSTEMS (I) PVT. LTD. versus MAZAGON DOCK LTD. AND ORS. — [2006] SUPP. 10 S.C.R. 505
• ROHIT SINGH AND ORS. versus STATE OF BIHAR (NOW STATE OF JHARKHAND) AND ORS. — [2006] SUPP. 7 S.C.R. 278
• ROMESH KUMAR SHARMA versus UNION OF INDIA AND ORS. — [2006] SUPP. 4 S.C.R. 227
• ROTASH versus STATE OF RAJASTHAN — [2006] SUPP. 10 S.C.R. 264
• S. CHINNASAMY AND ANR. versus SEED INSPECTOR, COIMBATORE AND ANR. — [2006] SUPP. 6 S.C.R. 918
• S. NARAYANA versus MD. AHMEDULLA KHAN AND ORS. — [2006] SUPP. 2 S.C.R. 69
• S. RAJESWARI versus S.N. KULASEKARAN AND ORS. — [2006] 3 S.C.R. 610
• S. SUDERSHAN REDDY & ORS. versus STATE OF ANDHRA PRADESH — [2006] SUPP. 3 S.C.R. 743
• S.A. BUILDERS LTD. versus COMMISSIONER OF INCOME TAX (APPEALS) CHANDIGARH AND ANR. — [2006] SUPP. 10 S.C.R. 1077
• S.A. BUILDERS LTD. versus COMMISSIONER OF INCOME TAX (APPEALS) CHANDIGARH AND ANR. — [2006] SUPP. 10 S.C.R. 1092
• S.L. SRINIVASA JUTE TWINE MILLS P. LTD versus UNION OF INDIA AND ANR . — [2006] 2 S.C.R. 235
• S.N. CHANDRASHEKAR AND ANR. versus STATE OF KARNATAKA AND ORS. — [2006] 1 S.C.R. 1039
• S.R. BATRA AND ANR. versus SMT. TAR UNA BATRA — [2006] SUPP. 10 S.C.R. 1206
• S.S. RANA versus REGISTRAR, CO-OPERATIVE SOCIETIES AND ANR. — [2006] SUPP. 1 S.C.R. 311
• SABBI MALLESU AND ORS. versus STATE OF ANDHRA PRADESH — [2006] SUPP. 3 S.C.R. 490
• SABITHA RAMAMURTHY AND ANR. versus R.B.S. CHANNABASAVARADHA — [2006] SUPP. 6 S.C.R. 126
• SADASHIO MUNDAJI BHALERAO versus STATE OF MAHARASHTRA — [2006] SUPP. 9 S.C.R. 733
• SADASHIV DADA PATIL versus PURSHOTTAM ONKAR PATIL (D) BY LRS. — [2006] SUPP. 6 S.C.R. 843
• SADHU SINGH versus DARSHAN SINGH AND ANR. — [2006] SUPP. 4 S.C.R. 76
• SADHU SINGH versus GURDWARA SAHIB NARIKE AND ORS. — [2006] SUPP. 5 S.C.R. 799
• SAHEBRAO AND ANR. versus STATE OF MAHARASHTRA — [2006] SUPP. 1 S.C.R. 737
• SALIM AKBARALI NANJI versus UNION OF INDIA AND ORS. — [2006] SUPP. 2 S.C.R. 306
• SALIM SAHAB versus STATE OF MADHYA PRADESH — [2006] SUPP. 10 S.C.R. 51
• SAMGHAJI HARIBA PATIL versus STATE OF KARNATAKA — [2006] SUPP. 7 S.C.R. 415
• SANDEEP KUMAR AND ORS. versus MASTER RITESH AND ORS. — [2006] SUPP. 8 S.C.R. 57
• SANDEEP SUBHASH PARATE versus STATE OF MAHARASHTRA AND ORS. — [2006] SUPP. 5 S.C.R. 282
• SANDVIK ASIA LTD. versus COMMISSIONER OF INCOME TAX-I, PUNE AND ORS. — [2006] 1 S.C.R. 811
• SANGHAMITRA GHOSH versus KAJAL KUMAR GHOSH — [2006] SUPP. 9 S.C.R. 156
• SANJA Y SITARAM KHEMKA versus STTE OF MAHARASHTRA AND ORS. — [2006] SUPP. 1 S.C.R. 942
• SANJAY KUMAR AND ORS. versus NARINDER VERMA AND ORS. — [2006] SUPP. 2 S.C.R. 59
• SANJAY KUMAR MANJUL versus THE CHAIRMAN, UPSC AND ORS. — [2006] SUPP. 6 S.C.R. 72
• SANJAY VERMA versus MANIK ROY AND ORS. — [2006] SUPP. 10 S.C.R. 469
• SANKAR DASTIDAR versus SHRIMATI BANJULA DASTIDAR AND ANR. — [2006] SUPP. 10 S.C.R. 101
• SANKARAN MOITRA versus SADHNA DAS AND ANR. — [2006] 3 S.C.R. 305
• SANTOSH KUMAR versus STATE OF M.P. — [2006] SUPP. 5 S.C.R. 381
• SARASWAT CO-OP. BANK LTD. AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [2006] SUPP. 4 S.C.R. 567
• SARAT CHANDRA MISHRA AND ORS. versus STATE OF ORLSSA AND ORS. — [2006] 1 S.C.R. 116
• SARBANANDA SONOWAL versus UNION OF INDIA — [2006] SUPP. 10 S.C.R. 167
• SASI THOMAS versus STATE AND ORS. — [2006] SUPP. 9 S.C.R. 450
• SATHI VIJAY KUMAR versus TOTA SINGH AND ORS. — [2006] SUPP. 10 S.C.R. 433
• SATIN CHANDRA PEGU versus STATE OF ASSAM — [2006] SUPP. 8 S.C.R. 1172
• SATYA NARAIN SHUKLA versus UNION OF LNDIA & ORS. — [2006] SUPP. 2 S.C.R. 275
• SAURABH PRAKASH versus DLF UNIVERSAL LTD. — [2006] SUPP. 9 S.C.R. 625
• SECRETARY, STATE OF KARNATAKA AND ORS. versus UMADEVI AND ORS. — [2006] 3 S.C.R. 953
• SEEMA ARSHAD ZAHEER AND ORS. versus MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS. — [2006] SUPP. 1 S.C.R. 865
• SEEMA GHOSH versus TATA IRON AND STEEL COMPANY — [2006] SUPP. 5 S.C.R. 421
• SENTHAMILSELVI versus STATE OF TAMIL NADU AND ANR. — [2006] SUPP. 3 S.C.R. 24
• SETTU AND ORS. versus STATE OF TAMIL NADU — [2006] SUPP. 5 S.C.R. 185
• SHAH MANSUKHLAL CHHAGANLAL (D) THROUGH LRS. versus GOHIL AMARSING GOVINDBHAI (D) THROUGH LRS. — [2006] SUPP. 10 S.C.R. 135
• SHAILESH JASVANTBHAI AND ANR. versus STATE OF GUJARAT AND ORS. — [2006] 1 S.C.R. 477
• SHAKUNTALA CHANDRAKANT SHRESHTI versus PRABHAKAR MARUTI GARVALI AND ANR. — [2006] SUPP. 8 S.C.R. 939
• SHAM SHANKAR KANKARIA versus STATE OF MAHARASHTRA — [2006] SUPP. 5 S.C.R. 709
• SHANAKR DEB ACHARYAND ORS. versus BISWANATH CHAKRABORTY AND ORS. — [2006] SUPP. 7 S.C.R. 651
• SHANTI DEVI versus DAROPTI DEVI AND ORS. — [2006] SUPP. 10 S.C.R. 1050
• SHASHIKANT versus CENTRAL BUREAU OF INVESTIGATION AND ORS. — [2006] SUPP. 8 S.C.R. 474
• SHEELA DEVI AND ORS. versus LAL CHAND AND ANR. — [2006] SUPP. 6 S.C.R. 874
• SHEILA B. DAS versus P.R. SUGASREE — [2006] 2 S.C.R. 342
• SHEKHAR GHOSH versus UNION OF INDIA & ANR. — [2006] SUPP. 8 S.C.R. 274
• SHIN SATELLITE PUBLIC CO. LTD. versus M/S JAIN STUDIOS LTD. — [2006] 1 S.C.R. 933
• SHIV CHARAN SINGH versus STATE OF PUNJAB AND ORS. — [2006] SUPP. 9 S.C.R. 143
• SHIVA NATH PRASAD versus STATE OF WEST BENGAL AND ORS. — [2006] 2 S.C.R. 98
• SHIVANNA AND ORS. versus STATE OF KARNATAKA — [2006] SUPP. 8 S.C.R. 732
• SHREEDHAR GOVIND KAMERKAR versus YESAHWANT GOVIND KAMERKAR AND ANR. — [2006] SUPP. 10 S.C.R. 751
• SHRI BALASAHEB K. THACKERAY AND ANR. versus SHRL VENKAT @ BABRU AND ANR. — [2006] SUPP. 3 S.C.R. 301
• SHRI MEHBOOB ALI AND ORS. versus SMT. HABIBAN — [2006] SUPP. 6 S.C.R. 173
• SHRIKANT versus VASANTRAO AND ORS. — [2006] 1 S.C.R. 496
• SHYAMAL KUMAR ROY versus SUSHIL KUMAR AGARWAL — [2006] SUPP. 8 S.C.R. 47
• SHYAMALI DAS versus ILLA CHOWDHRY AND ORS. — [2006] SUPP. 8 S.C.R. 310
• SIDDARAMA AND ORS. versus STATE OF KARNATAKA — [2006] SUPP. 6 S.C.R. 276
• SITA DEVI versus BIHAR STATE HOUSING BOARD AND ORS. — [2006] SUPP. 10 S.C.R. 516
• SMT. BAILAMMA@ DODDABAILAMMA (DEAD) AND ORS. versus POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY AND OTHERS — [2006] 1 S.C.R. 984
• SMT. SANDHYA JADHAV versus STATE OF MAHARASHTRA — [2006] 3 S.C.R. 632
• SMT. SEEMA versus ASHWANI KUMAR — [2006] 2 S.C.R. 220
• SOHAN LAL JUNEJA AND ORS. versus STATE OF PUNJAB — [2006] SUPP. 8 S.C.R. 770
• SOM DEV AND ORS. versus RATI RAM AND ANR. — [2006] SUPP. 5 S.C.R. 778
• SOUTH BENGAL STATE TRANSPORT CORPN. versus SWAPAN KUMAR MITRA AND ORS. — [2006] 2 S.C.R. 30
• SOUTH EASTERN COALFIELDS LTD. versus COMMISSIONER, CUSTOMS & CENTRAL EXCISE, M.P. — [2006] SUPP. 4 S.C.R. 200
• SOUTH EASTERN COALFIELDS LTD. versus PREM KUMAR SHARMA AND ORS. — [2006] SUPP. 3 S.C.R. 679
• SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LTD. versus ADMINISTRATOR OF SPECIFIED UNDERTAKING OF UNIT TRUST OF INDIA AND ORS — [2006] SUPP. 10 S.C.R. 932
• SRI ANAND HANUMATHSA KATARE versus ADDITIONAL DISTRICT MAGISTRATE AND ORS — [2006] SUPP. 7 S.C.R. 622
• SRIKANT versus DISTRICT MAGISTRATE, BIJAPUR AND ORS., — [2006] SUPP. 9 S.C.R. 312
• ST ATE OF BIHAR AND ORS. versus AMRENDRA KUMAR MISHRA — [2006] SUPP. 6 S.C.R. 650
• STA TE OF CHHATTISGARH versus LEKHRAM — [2006] 3 S.C.R. 826
• STANDARD CHARTERED BANK AND ORS. versus DIRECTORATE OF ENFORCEMENT AND ORS. — [2006] 2 S.C.R. 709
• STANDARD CHARTERED BANK LTD. versus DR. B.N. RAMAN — [2006] SUPP. 3 S.C.R. 558
• STANDARD CHARTERED BANK versus ANDHRA BANK FINANCIAL SERVICES LTD. & ORS — [2006] SUPP. 2 S.C.R. 1
• STAR PAPER MILLS LTD. versus STATE OF U.P. AND ORS. — [2006] SUPP. 6 S.C.R. 380
• STATE BANK OF BIKANER AND JAIPUR versus OM PRAKASH SHARMA — [2006] SUPP. 2 S.C.R. 701
• STATE BANK OF HYDERABAD versus TOWN MUNICIPAL COUNCIL — [2006] SUPP. 9 S.C.R. 919
• STATE BANK OF INDIA AND ANR. versus MULA SAHAKARI SAKHAR KARKHANA LTD. — [2006] SUPP. 3 S.C.R. 320
• STATE BANK OF INDIA AND ORS. versus RAMESH DINKAR PUNDE — [2006] SUPP. 4 S.C.R. 511
• STATE BANK OF INDIA versus M/S. RANJAN CHEMICALS LTD. AND ANR. — [2006] SUPP. 7 S.C.R. 145
• STATE CBI versus SASHI BALASUBRAMANIAN AND ANR. — [2006] SUPP. 7 S.C.R. 914
• STATE INSPECTOR OF POLICE, VISAKHAPATNAM versus SURYA SANKARAM KARRI — [2006] SUPP. 5 S.C.R. 229
• STATE OF A.P. AND ORS. versus M/S. PIONEER BUILDERS, A.P. — [2006] SUPP. 6 S.C.R. 571
• STATE OF A.P. versus S. RAYAPPA AND ORS. — [2006] 2 S.C.R. 200
• STATE OF A.P. versus SMT. PRAMEELA MODI AND ORS — [2006] SUPP. 7 S.C.R. 822
• STATE OF A.P. versus V. SARMA RAO AND ORS. ETC. ETC. — [2006] SUPP. 8 S.C.R. 859
• STATE OF ANDHRA PRADESH versus S. NARASIMHA KUMAR AND ORS. — [2006] SUPP. 3 S.C.R. 526
• STATE OF ASSAM AND ANR. versus M/S. ABHINANDAN TRADING (P) LTD. AND ANR. — [2006] SUPP. 8 S.C.R. 704
• STATE OF BIHAR AND ORS. versus PROJECT UCHCHA VIDYA, SIKSHAK SANGH AND ORS. — [2006] 1 S.C.R. 14
• STATE OF GOA versus M/S. WESTERN BUILDERS — [2006] SUPP. 3 S.C.R. 288
• STATE OF GUJARAT AND ANR. versus AKSHA Y ARUTLAL THAKKAR — [2006] 1 S.C.R. 439
• STATE OF GUJARAT AND ANR. versus KARSHANBHAI K. RABARI AND ORS. — [2006] SUPP. 3 S.C.R. 660
• STATE OF GUJARAT AND ORS. versus DILIPBHAI SHALIGRAM PATIL — [2006] SUPP. 5 S.C.R. 880
• STATE OF GUJARAT AND ORS. versus VALI MOHMED DOSABHAI SINDHI — [2006] SUPP. 3 S.C.R. 685
• STATE OF HARYANA versus RANBIR @ RANA — [2006] 3 S.C.R. 864
• STATE OF HARYANA AND ANR. versus ABDUL GAFFAR KHAN AND ANR. — [2006] SUPP. 7 S.C.R. 198
• STATE OF HARYANA AND ANR. versus PARTAP SINGH AND ORS. — [2006] SUPP. 6 S.C.R. 540
• STATE OF HARYANA AND ANR. versus SHRI OM PRAKASH — [2006] SUPP. 3 S.C.R. 366
• STATE OF HARYANA AND ORS. versus BIKAR SINGH — [2006] 3 S.C.R. 212
• STATE OF HARYANA AND ORS. versus DEVI DUTT AND ORS. — [2006] SUPP. 9 S.C.R. 514
• STATE OF HARYANA AND ORS. versus M.P. MOHLA — [2006] SUPP. 8 S.C.R. 926
• STATE OF HARYANA AND ORS. versus M/S. AGM MANAGEMENT SERVICES LTD. — [2006] SUPP. 3 S.C.R. 43
• STATE OF HARYANA versus DILBAGH SINGH — [2006] SUPP. 7 S.C.R. 334
• STATE OF HIMACHAL PRADESH AND ORS. versus SURINDER SINGH BANOLTA — [2006] SUPP. 9 S.C.R. 574
• STATE OF HIMACHAL PRADESH versus KARANVIR — [2006] SUPP. 2 S.C.R. 666
• STATE OF J & K AND ORS. versus SAJAD AHMED MIR — [2006] SUPP. 3 S.C.R. 576
• STATE OF JHARKHAND AND ORS. versus TATA CUMMINS LTD. AND ANR. — [2006] 3 S.C.R. 443
• STATE OF KARNATAKA AND ANR. versus ALL INDIA MANUFACTURERS ORGANIZATION AND ORS. — [2006] SUPP. 1 S.C.R. 86
• STATE OF KARNATAKA AND ANR. versus PASTOR P. RAJU — [2006] SUPP. 4 S.C.R. 269
• STATE OF KARNATAKA AND ANR. versus SHREYAS PAPERS PVT. LTD. AND ORS — [2006] 1 S.C.R. 235
• STATE OF KARNATAKA AND ORS. versus AMEERBI AND ORS. — [2006] SUPP. 10 S.C.R. 329
• STATE OF KARNATAKA AND ORS. versus C. LALITHA — [2006] 1 S.C.R. 971
• STATE OF KARNATAKA AND ORS. versus KGSD CANTEEN EMPLOYEES WELFARE ASSOCIATION AND ORS. — [2006] 1 S.C.R. 93
• STATE OF KARNATAKA versus ANNEGOWDA — [2006] SUPP. 3 S.C.R. 501
• STATE OF KARNATAKA versus AZAD COACH BUILDERS PVT. LTD. ETC. — [2006] 2 S.C.R. 245
• STATE OF KARNATAKA versus PARAMJIT SINGH AND ORS. — [2006] 2 S.C.R. 873
• STATE OF KERALA AND ORS. versus SUNIL KUMAR AND ORS. — [2006] SUPP. 1 S.C.R. 199
• STATE OF KERALA AND ORS. versus UNNI AND ANR. — [2006] SUPP. 9 S.C.R. 931
• STATE OF KERALA versus KURISSUM MOOTTIL ANTONY — [2006] SUPP. 8 S.C.R. 773
• STATE OF M.P. AND ORS. versus ARJUNLAL RAJAK — [2006] 2 S.C.R. 625
• STATE OF M.P. AND ORS. versus LAUT KUMAR VERMA — [2006] SUPP. 9 S.C.R. 591
• STATE OF M.P. versus BADRI Y ADAV AND ANR. — [2006] 3 S.C.R. 623
• STATE OF MADHYA PRADESH versus MUKESH AND ORS. — [2006] SUPP. 7 S.C.R. 492
• STATE OF MADHYA PRADESH AND ORS. versus YOGESH CHANDRA DUBEY AND ORS. — [2006] SUPP. 5 S.C.R. 858
• STATE OF MADHYA PRADESH versus KEDAR YADAV — [2006] SUPP. 9 S.C.R. 852
• STATE OF MADHYA PRADESH versus SANTOSH KUMAR — [2006] SUPP. 3 S.C.R. 548
• STATE OF MADHYA PRADESH versus SHAMBHU DAYAL NAGAR — [2006] SUPP. 8 S.C.R. 319
• STATE OF MAHARASHTRA AND ANR. versus SURESH PANDURANG DARVAKAR — [2006] 3 S.C.R. 1128
• STATE OF MAHARASHTRA AND ORS. versus A.P. PAPER MILLS LTD. — [2006] 3 S.C.R. 719
• STATE OF MAHARASHTRA AND ORS. versus MANA ADIM JAMAT MANDAL — [2006] 2 S.C.R. 1142
• STATE OF MAHARASHTRA AND ORS. versus NAGPUR DISTILLERS, NAGPUR AND ANR. — [2006] SUPP. 1 S.C.R. 603
• STATE OF MAHARASHTRA AND ORS. versus RAVI PRAKASH BABULALSING PARMAR & ANR. — [2006] SUPP. 8 S.C.R. 105
• STATE OF MAHARASHTRA versus RASHID BABUBHAI MULANI — [2006] 1 S.C.R. 189
• STATE OF MAHARASHTRA versus SANT DNYANESHWAR SHIKSHAN SHASTRA MAHAVIDYALAYA AND ORS. — [2006] 3 S.C.R. 638
• STATE OF MAHARASHTRA versus SHASHIKANT S. PUJARI AND ORS. — [2006] SUPP. 9 S.C.R. 490
• STATE OF ORISSA AND ANR. versus ASWINI KUMAR BALIARSINGH — [2006] SUPP. 4 S.C.R. 388
• STATE OF PUNJAB AND ANR. versus BALKARAN SINGH — [2006] SUPP. 7 S.C.R. 298
• STATE OF PUNJAB AND ANR. versus MEWA SINGH — [2006] 3 S.C.R. 216
• STATE OF PUNJAB AND ORS. versus BALWINDER SINGH — [2006] 2 S.C.R. 330
• STATE OF PUNJAB AND ORS. versus JASBIR SINGH AND ORS. — [2006] SUPP. 3 S.C.R. 642
• STATE OF PUNJAB AND ORS. versus M/S. AMRITSAR BEVERAGES LTD. AND ORS. — [2006] SUPP. 4 S.C.R. 353
• STATE OF PUNJAB AND ORS. versus RAJESH KUMAR — [2006] SUPP. 9 S.C.R. 208
• STATE OF PUNJAB AND ORS. versus SHRI GANPAT RAJ — [2006] SUPP. 6 S.C.R. 25
• STATE OF RAJASTHAN AND ANR. versus MOHAMMED AYUB NAZ — [2006] 1 S.C.R. 138
• STATE OF RAJASTHAN AND ANR. versus KULWANT KAUR — [2006] SUPP. 1 S.C.R. 326
• STATE OF RAJASTHAN AND ANR. versus RAJASTHAN CHEMIST ASSOCIATION — [2006] SUPP. 4 S.C.R. 1
• STATE OF RAJASTHAN versus KASHI RAM — [2006] SUPP. 8 S.C.R. 501
• STATE OF RAJASTHAN versus SARJEET SINGH AND ANR. — [2006] SUPP. 7 S.C.R. 614
• STATE OF TAMIL NADU AND ANR. versus ALAGAR — [2006] SUPP. 3 S.C.R. 310
• STATE OF TAMIL NADU AND ANR. versus P. KRISHNAMURTHY AND ORS. — [2006] 3 S.C.R. 396
• STATE OF TAMIL NADU versus RAVI @NEHRU — [2006] SUPP. 3 S.C.R. 156
• STATE OF U.P. AND ANR. versus OM PRAKASH AND ORS. — [2006] SUPP. 3 S.C.R. 793
• STATE OF U.P. AND ORS. versus DESH RAJ — [2006] SUPP. 9 S.C.R. 352
• STATE OF U.P. AND ORS. versus HARIHAR BHOLE NATH — [2006] SUPP. 8 S.C.R. 241
• STATE OF U.P. AND ORS. versus MAQBOOL AHMAD — [2006] SUPP. 5 S.C.R. 375
• STATE OF U.P. AND ORS. versus RAJ KISHORE YADAV AND ANR. — [2006] SUPP. 3 S.C.R. 63
• STATE OF U.P. AND ORS. versus RAJKUMAR SHARMA AND ORS. — [2006] 2 S.C.R. 877
• STATE OF U.P. AND ORS. versus RUK MANGAL SINGH RATHAUR — [2006] SUPP. 9 S.C.R. 746
• STATE OF U.P. AND ORS. versus SARAYA INDUSTRIES LTD. — [2006] SUPP. 2 S.C.R. 741
• STATE OF U.P. AND ORS. versus VAM ORGANIC CHEMICALS LTD. AND ORS. — [2006] SUPP. 7 S.C.R. 293
• STATE OF U.P. AND. ANR. versus UPTRON EMPLOYEES UNION CMD-I AND ORS. — [2006] SUPP. 1 S.C.R. 377
• STATE OF U.P. versus SHEO SHANKER LAL SRIVASTAVA AND ORS. — [2006] 2 S.C.R. 656
• STATE OF UTTARANCHAL AND ANR. versus DINESH KUMAR SHARMA — [2006] SUPP. 10 S.C.R. 1
• STATE OF UTTARANCHAL versus RAJESH KUMAR GUPTA — [2006] SUPP. 8 S.C.R. 843
• STATE OF WEST BENGAL AND ORS. versus SRI SRI LAKSHMI JANARDAN THAKUR AND ORS. — [2006] SUPP. 4 S.C.R. 841
• STATE OF WEST BENGAL versus HARESH C. BANERJEE AND ORS. — [2006] SUPP. 5 S.C.R. 620
• STATE ROAD TRANSPORT CORPORATION versus MAN SINGH — [2006] SUPP. 6 S.C.R. 121
• STEEL AUTHORITY OF INDIA LTD. versus UNION OF INDIA AND ORS. — [2006] SUPP. 6 S.C.R. 663
• STTE OF PUNJAB & ANR. versus H.B. MALHOTRA — [2006] SUPP. 2 S.C.R. 391
• SUB DIVISIONAL OFFICER (P), UHBVNL versus DHARAM PAL — [2006] SUPP. 8 S.C.R. 1175
• SUB-DIVISIONAL OFFICER TELEGRAPH, BIJNOR versus THE PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-LABOUR COURT, KANPUR AND ANR. — [2006] 2 S.C.R. 135
• SUBE SINGH versus STATE OF HARYANA AND ORS. — [2006] 2 S.C.R. 67
• SUBHASH HARNARAYANJI LADDHA versus STATE OF MAHARASHTRA — [2006] SUPP. 10 S.C.R. 40
• SUBHASH MARUTI AVASARE versus STATE OF MAHARASHTRA — [2006] SUPP. 7 S.C.R. 514
• SUDAM GANPAT KUTWAL P.A. HOLDER OF SHANKAR SITARAM BHOSLE versus SHEVANTABAI TUKARAM GULUMKAR (DEAD) BY LR MARUTI SHANKAR PACHPUTE — [2006] SUPP. 4 S.C.R. 682
• SUGA RAM @ CHHUGA RAM versus STATE OF RAJASTHAN AND ORS. — [2006] SUPP. 6 S.C.R. 329
• SUJATA UDAY PATIL versus UDAY MADHUKAR PATIL — [2006] SUPP. 10 S.C.R. 955
• SUKUMARROY versus STATE OF WEST BENGAL — [2006] SUPP. 7 S.C.R. 908
• SUNILA JAIN versus UNION OF INDIA AND ANR. — [2006] 2 S.C.R. 475
• SUNNY KAPOOR versus STATE (UT OF CHANDIGARH) — [2006] SUPP. 1 S.C.R. 881
• SUPDT. OF POST OFFICES AND ORS. versus R. VALASINA BABU — [2006] SUPP. 10 S.C.R. 1094
• SURENDER SINGH versus STATE OF HARYANA — [2006] 1 S.C.R. 431
• SURENDER versus STATE OF HARYANA — [2006] SUPP. 9 S.C.R. 296
• SURENDRA AND ANR. versus STATE OF MAHARASHTRA — [2006] SUPP. 5 S.C.R. 291
• SURENDRA PRASAD TIWARI versus UTTAR PRADESH RAJYA KRISHI UTPADAN MANDI PARISHAD AND ORS. — [2006] SUPP. 5 S.C.R. 828
• SURENDRA SINGH GAUR versus STATE OF M.P. AND ORS. — [2006] SUPP. 6 S.C.R. 490
• SURENDRA SINGH@ BITTU versus STATE OF UTTARANCHAL — [2006] SUPP. 1 S.C.R. 490
• SURENDRANAGAR DISTT. PANCHAYAT AND ANR. versus GANGABEN LALJIBHAI AND ORS. — [2006] SUPP. 3 S.C.R. 89
• SURESH CHANDRA JHA versus STATE OF BIHAR AND ORS. — [2006] SUPP. 8 S.C.R. 831
• SURESH CHANDRA NANHORYA versus RAJENDRA RAJAK AND ORS. — [2006] SUPP. 6 S.C.R. 177
• SURESH PATHRELLA versus ORIENTAL BANK OF COMMERCE — [2006] SUPP. 7 S.C.R. 564
• SURINDER SINGH @CHHINDA AND ANR versus STATE OF PUNJAB — [2006] SUPP. 5 S.C.R. 671
• SUSHMITA BASU AND ORS. versus BALLYGUNGE SIKSHA SAMITY AND ORS. — [2006] SUPP. 6 S.C.R. 506
• SWAMY PRAKASANANDA AND ANR. versus STATE OF KERALA AND ORS. — [2006] SUPP. 6 S.C.R. 377
• SYED IBRAHIM versus STATE OF ANDHRA PRADESH — [2006] SUPP. 4 S.C.R. 105
• SYNDICATE BANK AND ORS. versus VENKATESH GURURAO KURATI — [2006] 1 S.C.R. 920
• SYNDICATE BANK versus CHANNA VEERAPPA BELERI AND ORS. — [2006] 3 S.C.R. 999
• T. ANJANAPPA AND ORS. versus SOMALINGAPPA AND ANR. — [2006] SUPP. 5 S.C.R. 200
• T. ARUNTPERUNJOTHI versus STATE THROUGH S.H.O., PONDICHERRY — [2006] 3 S.C.R. 799
• T. MADHAVA KURUP versus T.C. MADHAVA KURUP (D) BY LRS. AND ORS. — [2006] 3 S.C.R. 908
• T. SUBRAMANIAM versus THE STATE OF TAMIL NADU — [2006] 1 S.C.R. 180
• T. VIJAYALAKSHMI AND ORS. versus TOWN PLANNING MEMBER AND ANR. — [2006] SUPP. 7 S.C.R. 534
• T.C. KAUSHIK versus UNION OF INDIA AND ORS. — [2006] SUPP. 8 S.C.R. 1152
• T.N. GODAVARMAN THIRUMULPAD THROUGH THE AMICUS CURIAE versus ASHOK KHOT AND ANR. — [2006] SUPP. 2 S.C.R. 215
• T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA AND ORS. — [2006] 3 S.C.R. 1046
• T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA AND ORS. — [2006] SUPP. 7 S.C.R. 261
• T.N. GODAVARMAN THLRUMULPAD versus UNION OF INDIA & ORS. — [2006] SUPP. 10 S.C.R. 1171
• T.N. GODAYARMAN THIRUMALPAD versus UNION OF INDIA AND ORS. — [2006] 3 S.C.R. 1024
• TANAJI RAMCHANDRA NIMHAN versus SWATI VINAYAK NIMHAN AND ORS — [2006] 1 S.C.R. 948
• TARAKESHWAR SAHU versus STATE OF BIHAR (NOW JHARKHAND) — [2006] SUPP. 7 S.C.R. 10
• TATA CUMMINS LTD. versus STATE OF JHARKHAND AND ORS. — [2006] SUPP. 4 S.C.R. 194
• TEA AUCTION LTD. versus GRACE HILL TEA INDUSTRY & ANR. — [2006] SUPP. 6 S.C.R. 163
• TEJ BAHADUR RAM versus STATE OF U.P. AND ORS. — [2006] SUPP. 5 S.C.R. 793
• TEJINDER SINGH GUJRAL versus INDERJIT SINGH AND ANR. — [2006] SUPP. 7 S.C.R. 599
• THE ASSOCIATED CEMENT COMPANIES LTD. versus GOVERNMENT OF ANDHRA PRADESH AND ANR. — [2006] 1 S.C.R. 149
• THE CHAIRMAN RAILWAY BOARD AND ANR. versus T. VITTAL RAO AND ORS. — [2006] 1 S.C.R. 1097
• THE COMMANDANT, 68, BN. BSF GAKULNAGAR versus SHRI ARJUN DAS AND ANOTHER — [2006] SUPP. 7 S.C.R. 251
• THE COMMISSIONER AND SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT, FORT ST. GEORGE, MADRAS versus N. GOVINDAN ACHARY AND ORS. — [2006] 1 S.C.R. 898
• THE COMMISSIONER OF POLICE AND ORS. versus SYED HUSSAIN — [2006] 1 S.C.R. 805
• THE DEPUTY DIRECTOR LAND ACQUISITION versus MALLA ATCHINAIDU AND ORS. — [2006] SUPP. 10 S.C.R. 885
• THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTION AND DISTRICT RECRUITMENT AUTHORITY & ORS. versus SHAIK MOULA AND ANR. — [2006] SUPP. 9 S.C.R. 318
• THE GENERAL SECRETARY, SOUTH INDIAN CASHEW FACTORLES WORKER'S UNION versus THE MANAGING DIRECTOR, KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD. AND ORS. — [2006] SUPP. 2 S.C.R. 488
• THE GOVERNMENT OF ANDHRA PRADESH AND ORS. versus A. VENKATA RAYUDU — [2006] SUPP. 8 S.C.R. 73
• THE GOVERNMENT OF ANDHRA PRADESH AND ORS. versus M. KRISHNA VENI AND ORS. — [2006] SUPP. 4 S.C.R. 495
• THE HARYANA STATE AGRICULTURAL MARKETING BOARD versus SUBHASH CHAND AND ANR. — [2006] 2 S.C.R. 640
• THE MANAGEMENT OF NATIONAL SEEDS CORPORATION LTD. versus K.V. RAMA REDDY — [2006] SUPP. 6 S.C.R. 725
• THE MANAGING DIRECTOR, NORTHEAST K.R.T.C. versus DEVIDAS MANIKRAO SADANANDA — [2006] SUPP. 6 S.C.R. 284
• THE MANAGING DIRECTOR, ORIX AUTO FINANCE (INDIA) LTD. versus SHRI JAGMANDER SINGH AND ANR — [2006] 2 S.C.R. 169
• THE MANAGING DIRECTOR, THE NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION versus K. MARUTI — [2006] SUPP. 9 S.C.R. 150
• THE NEW INDIA ASSURANCE CO. LTD. versus SMT. AFROZ BI AND ORS. — [2006] SUPP. 9 S.C.R. 860
• THE PRESIDENT, BOARD OF SECONDARY EDUCATION, ORISSA AND ANR. versus D. SUVANKAR AND ANR. — [2006] SUPP. 8 S.C.R. 1143
• THE REGIONAL PROVIDENT FUND COMMISSIONER, MANGALORE versus M/S. CENTRAL AERCANUT AND COCA MARKETING AND PROCESSING CO-OP LTD., MAN GALORE — [2006] 1 S.C.R. 892
• THE SECRETARY, MALANKARA SYRIAN CATHOLIC COLLEGE versus T. JOSE AND ORS. — [2006] SUPP. 9 S.C.R. 644
• THE SHAHABAD COOPERATIVE SUGAR MILLS LTD. versus SPECIAL SECRETARY TO GOVT. OF HARYANA CORPN. AND ORS — [2006] SUPP. 8 S.C.R. 979
• THE STATE OF PUNJAB versus HARCHAL SINGH (DEAD) THROUGH LRS. — [2006] SUPP. 2 S.C.R. 868
• THE STATE REP. BY INSPECTOR OF POLICE, PUDUKOTTAI, TAMILNADU versus A. PARTHIBAN — [2006] SUPP. 7 S.C.R. 35
• THE WORKMEN OF BHURKUNDA COLLIERY OF M/S CENTRAL COALFIELDS LTD. versus THE MANAGEMENT OF BHURKUNDA COLLIERY OF M/S CENTRAL COALFIELDS LTD. — [2006] 1 S.C.R. 851
• THIRUNAVUKARASU MUDALIAR (DEAD) BY LRS. versus GOPAL NAIDU (DEAD) BY LRS. — [2006] SUPP. 7 S.C.R. 469
• TRANSMISSION CORPN., A.P. LTD. AND ORS. versus P. RAMACHANDRA RAO AND ANR. — [2006] SUPP. 1 S.C.R. 18
• TRANSMISSION CORPORATION OF A.P. LTD. AND ORS. versus M/S SRI RAMA KRISHNA RICE MILL — [2006] 2 S.C.R. 371
• TRIMUKH MAROTI KIRKAN versus STATE OF MAHARASHTRA — [2006] SUPP. 7 S.C.R. 156
• TRIVENI CHEMICALS LTD. versus UNION OF INDIA AND ANR. — [2006] SUPP. 10 S.C.R. 1197
• TULSAN versus PYARE LAL AND ORS. — [2006] SUPP. 6 S.C.R. 865
• TULSI AND ORS. versus CHANDRIKA PRASAD AND ORS. — [2006] SUPP. 5 S.C.R. 255
• TUNDAL (DEAD) BY L.RS. AND ORS. versus MUNSHI AND ORS. — [2006] SUPP. 4 S.C.R. 621
• U. RAGHAVENDRA ACHARYA AND ORS. versus STATE OF KARNATAKA AND ORS. — [2006] SUPP. 2 S.C.R. 582
• U.O.I. AND ORS. versus BASHIR AHMED — [2006] SUPP. 1 S.C.R. 725
• U.P GRAM PANCHAYAT ADHIKARI SANGH AND ORS. versus DAYA RAM SAROJ AND ORS. — [2006] SUPP. 10 S.C.R. 581
• U.P STATE INDUSTRIAL DEVELOPMENT CORPORATION versus RISHABH ISPAT LTD. AND ORS. — [2006] SUPP. 10 S.C.R. 1129
• U.P STATE ROAD TRANSPORT CORPORATION versus BABU RAM — [2006] SUPP. 3 S.C.R. 212
• U.P. POWER CORPORATION LTD. AND ANR. versus MIS LOHIA BRASS (P) LTD. AND ORS. — [2006] SUPP. 4 S.C.R. 54
• U.P. STATE ROAD TRANSPORT CORPORATION AND ORS. versus SHIVAJI — [2006] SUPP. 8 S.C.R. 972
• U.P. STATE ROAD TRANSPORT CORPORATION versus SHRJ BIRENDRA BHANDARI — [2006] SUPP. 6 S.C.R. 690
• U.P. STATE ROAD TRANSPORT CORPORATION. DEHRADUN versus SURESH PAL — [2006] SUPP. 6 S.C.R. 534
• U.P. STATE SUGAR CORPORATION LTD. AND ANR. versus SANT RAJ SINGH & ORS. — [2006] SUPP. 2 S.C.R. 636
• U.P.S.R.T.C. versus MITTHU SINGH — [2006] SUPP. 4 S.C.R. 672
• U.P.S.R.T.C. LTD. versus SARADA PRASAD MISRA AND ANR. — [2006] SUPP. 1 S.C.R. 1
• U.T. OF DADRA & HAVELI AND ANR. versus PATEL SINH MOHANSINH CHAUHAN — [2006] SUPP. 4 S.C.R. 522
• UBS AG versus STATE BANK OF PATIALA — [2006] SUPP. 2 S.C.R. 239
• UMED SINGH versus ARYA SAMAJ SEWA SADAN — [2006] SUPP. 3 S.C.R. 196
• UMRAO versus STATE OF HARYANA AND ORS. — [2006] SUPP. 2 S.C.R. 601
• UNION BANK OF INDIA AND ORS. versus M.T. LATHEESH — [2006] SUPP. 4 S.C.R. 696
• UNION OF INDIA versus M/S. SHRING CONSTRUCTION COMPANY PRIVATE LIMITED — [2006] SUPP. 7 S.C.R. 273
• UNION OF INDIA AND ANR. versus TARSEM LAL AND ORS. — [2006] SUPP. 6 S.C.R. 456
• UNION OF INDIA AND ANR. versus AYUB ALI — [2006] SUPP. 5 S.C.R. 634
• UNION OF INDIA AND ANR. versus KANKUBEN (DEAD) BY LRS. AND ORS. ETC. ETC. — [2006] 3 S.C.R. 48
• UNION OF INDIA AND ANR. versus KUNISETTY SATYANARAYANA — [2006] SUPP. 9 S.C.R. 257
• UNION OF INDIA AND ANR. versus M/S. V.S. ENGINEERING (P) LTD. — [2006] SUPP. 9 S.C.R. 125
• UNION OF INDIA AND ANR. versus MADRAS TELEPHONE SC & ST SOCIAL WELFARE ASSOCIATION — [2006] SUPP. 6 S.C.R. 694
• UNION OF INDIA AND ANR. versus MALTI SHARMA — [2006] 2 S.C.R. 547
• UNION OF INDIA AND ANR. versus MANIK LAL BANERJEE — [2006] SUPP. 4 S.C.R. 66
• UNION OF INDIA AND ANR. versus S.C. PARASHAR — [2006] 2 S.C.R. 529
• UNION OF INDIA AND ANR. versus S.D. BANDHOPADHYAY AND ORS. — [2006] SUPP. 7 S.C.R. 587
• UNION OF INDIA AND ANR. versus S.L. VERMA AND ORS — [2006] SUPP. 9 S.C.R. 770
• UNION OF INDIA AND ANR. versus SATYPRAKASH AND ORS. — [2006] 3 S.C.R. 789
• UNION OF INDIA AND ORS. versus JUMMASHA DIWAN — [2006] SUPP. 7 S.C.R. 541
• UNION OF INDIA AND ORS. versus KALI DASS BA TISH AND ANR. — [2006] 1 S.C.R. 261
• UNION OF INDIA AND ORS. versus BRAHMA DUTI TRIPATHI — [2006] SUPP. 6 S.C.R. 359
• UNION OF INDIA AND ORS. versus CAPT. SATENDRA KUMAR — [2006] SUPP. 3 S.C.R. 655
• UNION OF INDIA AND ORS. versus CARPENTER WORKERS UNION AND ORS. — [2006] SUPP. 9 S.C.R. 904
• UNION OF INDIA AND ORS. versus DEVENDRA NATH RAI — [2006] 1 S.C.R. 295
• UNION OF INDIA AND ORS. versus DWARKA PRASAD TIWARI — [2006] SUPP. 7 S.C.R. 217
• UNION OF INDIA AND ORS. versus FLIGHT CADET ASHISH RAI — [2006] 1 S.C.R. 457
• UNION OF INDIA AND ORS. versus HASMUKHBHAI HIRABHAI RANA — [2006] SUPP. 9 S.C.R. 348
• UNION OF INDIA AND ORS. versus K.G.SONI — [2006] SUPP. 4 S.C.R. 560
• UNION OF INDIA AND ORS. versus M. MATHIVANAN — [2006] SUPP. 3 S.C.R. 30
• UNION OF INDIA AND ORS. versus M/S ASIAN FOOD INDUSTRIES — [2006] SUPP. 8 S.C.R. 485
• UNION OF INDIA AND ORS. versus RANBIR SINGH RATHAUR AND ORS. — [2006] 3 S.C.R. 193
• UNION OF INDIA AND ORS. versus S.K. SAIGAL AND ORS. — [2006] SUPP. 8 S.C.R. 1165
• UNION OF INDIA AND ORS. versus SHEELA RANI — [2006] SUPP. 10 S.C.R. 499
• UNION OF INDIA AND ORS. versus SUBEDAR DEVASSY PY — [2006] 1 S.C.R. 303
• UNION OF INDIA versus ANUP KR. ROY — [2006] SUPP. 3 S.C.R. 693
• UNION OF INDIA versus B. VALLUVAN AND ORS. — [2006] SUPP. 7 S.C.R. 755
• UNION OF INDIA versus MIS. MILLENIUM MUMBAI BROADCAST PVT. LTD. — [2006] SUPP. 1 S.C.R. 587
• UNION OF INDIA versus MUNSHI RAM (DEAD) BY LRS. AND ORS. — [2006] 2 S.C.R. 816
• UNION OF INDIA versus R. BHUSAL — [2006] SUPP. 3 S.C.R. 498
• UNION OF INDIA versus RESHMA YADAV AND ORS. — [2006] SUPP. 7 S.C.R. 209
• UNION OF INDIA versus SHRI AVTAR SINGH — [2006] SUPP. 3 S.C.R. 666
• UNION PUBLIC SERVICE COMMISSION versus GIRISHJAYANTILAL VAGHELA AND ORS — [2006] 1 S.C.R. 1006
• UNION PUBLIC SERVICE COMMISSION versus L.P. TIWARI — [2006] SUPP. 9 S.C.R. 271
• UNITED INDIA INSURANCE CO. LTD. versus J.A. INFRASTRUCTURE PVT. LTD. — [2006] SUPP. 5 S.C.R. 638
• UNITED INDIA INSURANCE CO. LTD. versus M/S KIRAN COMBERS & SPINNERS — [2006] SUPP. 10 S.C.R. 402
• UNITED INDIA INSURANCE CO. LTD., SHIMLA versus TILAK SINGH AND ORS. — [2006] 3 S.C.R. 758
• UP STATE ROAD TRANSPORT CORPORATION versus KRISHNA BALA AND ORS. — [2006] SUPP. 3 S.C.R. 506
• USHA AGARWAL versus UNION OF INDIA AND ORS. — [2006] SUPP. 8 S.C.R. 342
• UTHA MOIDU HAJI versus KUNINGARATH KUNHABDULLA AND ORS. — [2006] SUPP. 9 S.C.R. 886
• UTTARANCHAL FOREST DEVELOPMENT CORPN. AND ANR. versus JABAR SINGH AND ORS. — [2006] SUPP. 10 S.C.R. 852
• UTTARANCHAL ROAD TRANSPORT CORPN. AND ORS. versus MANSARAM NAINWAL — [2006] SUPP. 4 S.C.R. 168
• UTTRARANCHAL FOREST RANGERS' ASSON. versus STATE OF U.P. AND ORS. — [2006] SUPP. 6 S.C.R. 609
• V. VENKATA SUBBARAO versus STATE REPRESENTED BY INSPECTOR OF POLICE, A.P. — [2006] SUPP. 10 S.C.R. 729
• V.C. BANARAS HINDU UNIVERSITY & ORS. versus SHRIKANT — [2006] SUPP. 2 S.C.R. 536
• V.K. RATHEESH versus STATE OF KERALA — [2006] SUPP. 3 S.C.R. 314
• VADLA CHANDRAIAH versus STATE OF A.P — [2006] SUPP. 10 S.C.R. 343
• VASU DEV SINGH AND ORS. versus UNION OF INDIA AND ORS. — [2006] SUPP. 8 S.C.R. 535
• VEGETABLE VITAMIN FOODS EMPLOYEES UNION versus SARV SHRAMIK SANGH AND ORS. — [2006] SUPP. 6 S.C.R. 633
• VEMAREDDY KUMARASWAMY REDDY AND ANR. versus STATE OF A.P. — [2006] 2 S.C.R. 190
• VENKATEGOWDA AND ORS. versus STATE OF KARNATAKA — [2006] SUPP. 8 S.C.R. 373
• VIDYA VARDHAKA SANGHA AND ANR. versus Y.D. DESHPANDE AND ORS. — [2006] SUPP. 6 S.C.R. 470
• VIDYAWATI GUPTA AND ORS. versus BHAKTI HARI NAY AK AND ORS. — [2006] 2 S.C.R. 9
• VIDYODAYA TRUST AND ORS. versus MR. MOHAN PRASAD R AND ORS. — [2006] SUPP. 5 S.C.R. 390
• VIJAY versus STATE OF MAHARASHTRA AND ORS. — [2006] SUPP. 4 S.C.R. 81
• VIJAYALASHMI RICE MILL AND ORS. versus THE COMMERICAL TAX OFFICERS, PALAKOL AND ORS. — [2006] SUPP. 4 S.C.R. 279
• VIKRAMA SHAMA SHETTY versus STATE OF MAHARASHTRA AND ORS. — [2006] SUPP. 3 S.C.R. 754
• VIKRAMJLT SINGH@ VICKY versus STATE OF PUNJAB — [2006] SUPP. 9 S.C.R. 375
• VINIT SAXENA versus PANKAJ PANDIT — [2006] 3 S.C.R. 116
• VINOD K. CHAWLA versus U.O.I. AND ORS. — [2006] SUPP. 4 S.C.R. 651
• VINOD KUMAR MATHURSEVA MALVIA AND ANR. versus MAGANLAL MANGALDAS GAMETI AND ORS. — [2006] 2 S.C.R. 668
• VIRENDER NATH GAUTAM versus SATPAL SINGH AND ORS. — [2006] SUPP. 10 S.C.R. 413
• VIRENDRA KUMAR TRIPATHY versus NIRMALA DEVI AND ORS. — [2006] 2 S.C.R. 459
• VITHAL versus STATE OF MAHARASHTRA — [2006] SUPP. 8 S.C.R. 234
• WEST BENGAL STATE ELECTRICITY BOARD versus DILIP KUMAR RAY — [2006] SUPP. 9 S.C.R. 554
• WHIRLPOOL OF INDIA LTD., BANGALORE (KARNATAKA) versus THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (INTELLIGENCE 3) SOUTH ZONE, BANGALORE (KARNATAKA) — [2006] SUPP. 9 S.C.R. 305
• Y.P. SARABHAI versus UNION BANK OF INDIA AND ANR. — [2006] SUPP. 2 S.C.R. 853
• YEDLA SRINIVASA RAO versus STATE OF A.P. — [2006] SUPP. 6 S.C.R. 760
• YOUARAJ RAI versus CHANDER BAHADUR KARKI — [2006] SUPP. 10 S.C.R. 1184
• YUVARAJ AMBAR MOHITE versus STTE OF MAHARASHTRA — [2006] SUPP. 7 S.C.R. 677
• ZAHIRA HABIBULLAH SHEIKH AND ANR . versus STATE OF GUJARAT AND ORS. — [2006] 2 S.C.R. 1081
• ZILA SAHAKARI KENDRA BANK MARYADIT versus SHAHJADI BEGUM AND ORS. — [2006] SUPP. 6 S.C.R. 811

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