Supreme Court of India — 2018

794 reported judgments.

• A. A. PADMANBHAN versus THE STATE OF KERALA & ORS. — [2018] 1 S.C.R. 1035
• ABDUL WAHAB K. versus STATE OF KERALA AND OTHERS — [2018] 11 S.C.R. 154
• ABDUL WAHAB K. versus STATE OF KERALA AND OTHERS — [2018] 11 S.C.R. 155
• ABDULRASAKH versus K. P. MOHAMMED & ORS. — [2018] 3 S.C.R. 583
• ACHPAL @ RAMSWAROOP & ANOTHER versus STATE OF RAJASTHAN — [2018] 12 S.C.R. 327
• ADDL. COMMISSIONER OF INCOME TAX versus BHARAT V. PATEL — [2018] 7 S.C.R. 1067
• ADESH KAUR versus EICHER MOTORS LIMITED AND ORS. — [2018] 5 S.C.R. 200
• AHMED ABDULLA AHMED AL GHURAIR (THROUGH THEIR POWER OF ATTORNEY HOLDER MR. BARTHOLOMEW KAMYA) & ANR. versus STAR HEALTH AND ALLIED INSURANCE COMPANY LIMITED & ORS. — [2018] 13 S.C.R. 670
• AJAYINDER SANGWAN AND ORS. versus BAR COUNCIL OF DELHI & ORS. — [2018] 1 S.C.R. 594
• AJAYINDER SANGWAN AND ORS. versus K. K. MOHAN — [2018] 1 S.C.R. 600
• AJIT KR. BHUYAN AND OTHERS versus DEBAJIT DAS AND OTHERS — [2018] 13 S.C.R. 1012
• AKHIL BHARTVARSHIYA MARWARI AGARWAL JATIYA KOSH & ORS. versus BRIJLAL TIBREWAL & ORS. — [2018] 14 S.C.R. 870
• AKHILESH SINGH @ AKHILESHWAR SINGH versus LAL BABU SINGH & ORS. — [2018] 1 S.C.R. 1085
• ALAKH ALOK SRIVASTAVA versus UNION OF INDIA & ORS. — [2018] 6 S.C.R. 972
• ALD AUTOMOTIVE PVT. LTD. versus THE COMMERCIAL TAX OFFICER NOW UPGRADED AS THE ASSISTANT COMMISSIONER (CT) & ORS. — [2018] 13 S.C.R. 217
• ALEEMUDDIN versus STATE OF UTTAR PRADESH AND OTHERS — [2018] 14 S.C.R. 1103
• ALL INDIA JUDGES ASSOCIATION & ORS. versus UNION OF INDIA & ORS. — [2018] 9 S.C.R. 419
• ALOK KUMAR SINGH & OTHERS versus STATE OF U.P. & OTHERS — [2018] 14 S.C.R. 328
• AMBADAS LAXMAN SHINDE AND ORS. versus THE STATE OF MAHARASHTRA — [2018] 13 S.C.R. 1188
• AMBADEVI SANSTHA & ORS. versus JOINT CHARITY COMMISSIONER & ORS. — [2018] 11 S.C.R. 484
• AMBALA BUS SYNDICATE PVT. LTD. versus CHANDIGARH ADMINISTRATION & ORS. — [2018] 13 S.C.R. 458
• AMEER MINHAJ versus DIERDRE ELIZABETH (WRIGHT) ISSAR AND ORS. — [2018] 5 S.C.R. 173
• AMEET LALCHAND SHAH AND OTHERS versus RISHABH ENTERPRISES AND ANOTHER — [2018] 6 S.C.R. 1001
• AMOL VITTHALRAO KADU versus STATE OF MAHARASHTRA & ORS. — [2018] 14 S.C.R. 1227
• AMRIT PAUL SINGH & ANR. versus TATA AIG GENERAL INSURANCE CO. LTD. & ORS. — [2018] 6 S.C.R. 838
• ANAND KUMAR MOHATTA AND ANR. versus STATE (GOVT. OF NCT OF DELHI) DEPARTMENT OF HOME AND ANR. — [2018] 13 S.C.R. 1028
• ANANT SON OF SIDHESHWAR DUKRE versus PRATAP SON OF ZHAMNNAPPA LAMZANE & ANOTHER — [2018] 10 S.C.R. 11
• ANDANUR KALAMMA AND ORS. versus GANGAMMA (DEAD) BY L.RS. — [2018] 3 S.C.R. 177
• ANIL & ORS versus NEW INDIA ASSURANCE CO. LTD. & ORS — [2018] 1 S.C.R. 321
• ANIL KUMAR versus BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. & ANR. — [2018] 10 S.C.R. 876
• ANILKUMAR JINABHAI PATEL (D) THR. LRS. & ANR. versus PRAVINCHANDRA JINABHAI PATEL AND ORS. — [2018] 3 S.C.R. 718
• ANU BHANDARI versus PRADIP BHANDARI — [2018] 3 S.C.R. 576
• APOLLO ZIPPER INDIA LIMITED versus W. NEWMAN AND CO. LTD. — [2018] 3 S.C.R. 374
• APSRTC & ORS. versus G. KONDAL RAO — [2018] 14 S.C.R. 316
• APSRTC & ORS. versus SRI A. SANJEEV REDDY — [2018] 13 S.C.R. 614
• APSRTC & ORS. versus SRI K. SATHAIAH — [2018] 13 S.C.R. 275
• APSRTC REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR MUSHIRABAD AND OTHERS versus A.U.M. RAO — [2018] 14 S.C.R. 1217
• ARCELORMITTAL INDIA PRIVATE LIMITED versus SATISH KUMAR GUPTA & ORS. — [2018] 12 S.C.R. 362
• ARCHIT SAINI AND ANR. versus THE ORIENTAL INSURANCE COMPANY LTD. AND ORS. — [2018] 1 S.C.R. 626
• ARIF KHAN @ AGHA KHAN versus STATE OF UTTARAKHAND — [2018] 6 S.C.R. 787
• ARJUN GOPAL AND OTHERS versus UNION OF INDIA AND OTHERS — [2018] 13 S.C.R. 464
• ASAR MOHAMMAD AND ORS. versus THE STATE OF U.P. — [2018] 13 S.C.R. 248
• ASEER JAMAL versus UNION OF INDIA & ORS. — [2018] 13 S.C.R. 1278
• ASHIM RANJAN DAS (D) BY LRS. versus SHIBU BODHAK & ORS. — [2018] 3 S.C.R. 479
• ASHISH KUMAR versus THE STATE OF UTTAR PRADESH & ORS. — [2018] 1 S.C.R. 695
• ASHOK KUMAR & ORS. versus THE STATE OF JHARKHAND & ORS. — [2018] 7 S.C.R. 755
• ASHOK KUMAR & ORS. versus THE STATE OF JHARKHAND & ORS. — [2018] 7 S.C.R. 765
• ASHWINI KUMAR UPADHYAY versus UNION OF INDIA & ANR. — [2018] 12 S.C.R. 92
• ASIAN RESURFACING OF ROAD AGENCY P. LTD. AND ANR. versus CENTRAL BUREAU OF INVESTIGATION — [2018] 2 S.C.R. 1106
• ASIAN RESURFACING OF ROAD AGENCY PVT. LTD. & ANR.V. CENTRAL BUREAU OF INVESTIGATION versus CENTRAL BUREAU OF INVESTIGATION — [2018] 2 S.C.R. 1045
• ASOK PANDE versus SUPREME COURT OF INDIA THR. ITS REGISTRAR AND ORS. — [2018] 3 S.C.R. 337
• ATUL THAKUR versus STATE OF HIMACHAL PRADESH ETC. ETC. — [2018] 1 S.C.R. 245
• AUTHORIZED OFFICER, STATE BANK OF TRAVANCORE AND ANOTHER versus MATHEW K. C. — [2018] 1 S.C.R. 233
• AUTO CARS versus TRIMURTI CARGO MOVERS PVT. LTD. & ORS. — [2018] 10 S.C.R. 466
• AVINASH C. & ORS. versus STATE OF KARNATAKA & ORS. — [2018] 6 S.C.R. 688
• B. L. PASSI versus COMMISSIONER OF INCOME TAX, DELHI — [2018] 3 S.C.R. 496
• B.C. SINGH (D) BY LRS. versus J.M. UTARID (D) BY LRS. — [2018] 7 S.C.R. 747
• B.K. EDUCATIONAL SERVICES PRIVATE LIMITED versus PARAG GUPTA AND ASSOCIATES — [2018] 12 S.C.R. 794
• B.N. FIROS versus STATE OF KERALA & ORS. — [2018] 3 S.C.R. 68
• BABASAHEB MARUTI KAMBLE versus STATE OF MAHARASHTRA — [2018] 13 S.C.R. 1154
• BABJI versus STATE OF ANDHRA PRADESH — [2018] 9 S.C.R. 1060
• BANGALORE DEVELOPMENT AUTHORITY & ANR. versus THE STATE OF KARNATAKA & ANR. — [2018] 9 S.C.R. 441
• BANGALORE INTERNATIONAL AIRPORT AREA PLANNING AUTHORITY versus BIRLA SUPER BULK TERMINAL (NOW A UNIT OF ULTRA TECH CEMENT LTD.) AND ORS. — [2018] 13 S.C.R. 635
• BANK OF INDIA AND OTHERS versus UNITED BANK OF INDIA RETIREES’ WELFARE ASSOCIATION AND OTHERS ETC. — [2018] 5 S.C.R. 436
• BANNAREDDY & ORS. versus STATE OF KARNATAKA & ORS. — [2018] 4 S.C.R. 623
• BAR COUNCIL OF INDIA versus A.K. BALALJI AND ORS. — [2018] 3 S.C.R. 229
• BASANTI DEVI (DEAD) BY LRS & ORS versus RATI RAM & ORS. — [2018] 6 S.C.R. 1029
• BENGAL CHEMISTS & DRUGGISTS ASSN. versus KALYAN CHOWDHURY — [2018] 2 S.C.R. 1099
• BENGAL STATE ELECTION COMMISSION AND ORS. versus COMMUNIST PARTY OF INDIA (MARXIST) AND ORS. — [2018] 10 S.C.R. 100
• BHAGIRATH versus THE STATE OF MADHYA PRADESH — [2018] 12 S.C.R. 604
• BHARAT SANCHAR NIGAM LIMITED versus SURYANARAYANAN & ANR. — [2018] 13 S.C.R. 950
• BHARATI REDDY versus THE STATE OF KARNATAKA & ORS. — [2018] 3 S.C.R. 137
• BHARATIYA JANATA PARTY WEST BENGAL versus STATE OF WEST BENGAL & ORS. — [2018] 6 S.C.R. 693
• BHARATKUMAR RAMESHCHANDRA BAROT versus STATE OF GUJARAT — [2018] 3 S.C.R. 689
• BHARTIBEN NAYABHA KER AND ORS versus SIDABHA PETHABHA MANKE AND ORS — [2018] 3 S.C.R. 1052
• BHASKAR SHRACHI ALLOYS LTD. ETC.ETC. versus DAMODAR VALLEY CORPORATION & ORS. ETC. — [2018] 10 S.C.R. 773
• BHASKARRAO & ORS. versus STATE OF MAHARASHTRA — [2018] 4 S.C.R. 751
• BHUPENDRA KUMAR CHIMANBHAI KACHIYA PATEL versus DIVISIONAL CONTROLLER GSRTC NADIAD — [2018] 3 S.C.R. 567
• BIJAY KUMAR MANISH KUMAR HUF versus ASHWIN DESAI — [2018] 14 S.C.R. 1214
• BILAL HAJAR @ ABDUL HAMEED versus STATE REP. BY THE INSPECTOR OF POLICE — [2018] 12 S.C.R. 781
• BIMAL GURUNG versus UNION OF INDIA & ORS. — [2018] 4 S.C.R. 843
• BIR SINGH versus DELHI JAL BOARD & ORS. — [2018] 10 S.C.R. 513
• BISWAJIT SUKUL versus DEO CHAND SARDA & ORS. — [2018] 11 S.C.R. 498
• BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS. versus CRICKET ASSOCIATION OF BIHAR & ORS. — [2018] 9 S.C.R. 526
• BOARD OF CONTROL FOR CRICKET IN INDIA versus KOCHI CRICKET PVT. LTD. AND ETC. — [2018] 2 S.C.R. 829
• C. R. KARIYAPPA versus STATE OF KARNATAKA — [2018] 11 S.C.R. 150
• C.B.I. versus PRATAP CHANDRA REDDY — [2018] 14 S.C.R. 924
• CANARA BANK versus N. G. SUBBARAYA SETTY & ANR. — [2018] 3 S.C.R. 884
• CCI PROJECTS (P) LTD. versus VRAJENDRA JOGJIVANDAS THAKKAR — [2018] 14 S.C.R. 213
• CCL. IVS GAHLOT versus UNION OF INDIA AND ORS. — [2018] 9 S.C.R. 462
• CENTRAL BOARD OF TRUSTEES versus M/S INDORE COMPOSITE PVT. LTD. — [2018] 7 S.C.R. 1130
• CHAIRMAN CUM MANAGING DIRECTOR, ENNORE PORT TRUST (PRESENTLY KNOWN AS KAMARAJAR PORT LIMITED) versus V. MANOHARAN AND ORS. — [2018] 2 S.C.R. 644
• CHAIRMAN, BOARD OF TRUSTEE, SRI RAM MANDIR JAGTIAL KARIMNAGAR DISTRICT, A.P versus S. RAJYALAXMI (DEAD) & ORS. — [2018] 14 S.C.R. 1172
• CHANDRA BHAWAN SINGH versus THE STATE OF UTTAR PRADESH — [2018] 5 S.C.R. 646
• CHENNAI PORT TRUST versus THE CHENNAI PORT TRUST INDUSTRIAL EMPLOYEES CANTEEN WORKERS WELFARE ASSOCIATION AND ORS. — [2018] 5 S.C.R. 637
• CHERAN PROPERTIES LIMITED versus KASTURI AND SONS LIMITED AND ORS. — [2018] 4 S.C.R. 1063
• CHHABILDAS versus THE STATE OF MAHARASHTRA & ORS. — [2018] 1 S.C.R. 411
• CHHANNU LAL VERMA versus THE STATE OF CHHATTISGARH — [2018] 14 S.C.R. 355
• CHHOTANBEN AND ANR. versus KIRITBHAI JALKRUSHNABHAI THAKKAR AND ORS. — [2018] 3 S.C.R. 422
• CHINTALAPATI SRINIVASA RAJU versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2018] 5 S.C.R. 785
• CHINTPURNI MEDICAL COLLEGE AND HOSPITAL & ANR.V. STATE OF PUNJAB & ORS. versus STATE OF PUNJAB & ORS. — [2018] 5 S.C.R. 147
• CHITRA SHARMA AND ORS. versus UNION OF INDIA AND ORS. — [2018] 12 S.C.R. 1044
• COAL INDIA LTD. & ANR. versus NAVIN KUMAR SINGH — [2018] 11 S.C.R. 470
• COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, NOIDA versus M/S. SANJIVANI NON-FERROUS TRADING PVT. LTD. — [2018] 14 S.C.R. 1192
• COMMISSIONER OF CENTRAL EXCISE BELGAUM versus M/S. VASAVADATTA CEMENTS LTD. — [2018] 1 S.C.R. 814
• COMMISSIONER OF CENTRAL EXCISE SERVICE TAX versus ULTRA TECH CEMENT LTD. — [2018] 6 S.C.R. 651
• COMMISSIONER OF CENTRAL EXCISE versus MADHAN AGRO INDUSTRIES (I) PVT. LTD. — [2018] 6 S.C.R. 387
• COMMISSIONER OF CENTRAL EXCISE, versus M/S GRASIM INDUSTRIES LTD.THROUGH ITS SECRETARY — [2018] 6 S.C.R. 1099
• COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI versus M/S. DILIP KUMAR AND COMPANY & ORS. — [2018] 7 S.C.R. 1191
• COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX, GUNTUR versus M/S. THE ANDHRA SUGARS LTD. — [2018] 1 S.C.R. 435
• COMMISSIONER OF INCOME TAX 5 MUMBAI versus M/S. ESSAR TELEHOLDINGS LTD. THROUGH ITS MANAGER — [2018] 1 S.C.R. 502
• COMMISSIONER OF INCOME TAX KOLKATA XIIV. M/S CALCUTTA EXPORT COMPANY versus M/S CALCUTTA EXPORT COMPANY — [2018] 5 S.C.R. 731
• COMMISSIONER OF INCOME TAX versus M/S. CLASSIC BINDING INDUSTRIES — [2018] 9 S.C.R. 949
• COMMISSIONER OF INCOME TAX(TDS) KANPUR AND ANR. versus CANARA BANK — [2018] 7 S.C.R. 866
• COMMISSIONER OF INCOME TAX, CENTRAL-III versus HCL TECHNOLOGIES LTD. — [2018] 7 S.C.R. 1079
• COMMISSIONER OF INCOME TAX, CHENNAI versus S. AJIT KUMAR — [2018] 5 S.C.R. 710
• COMMISSIONER OF INCOME TAX, DELHI-1 versus M/S CONTAINER CORPORATION OF INDIA LTD. — [2018] 5 S.C.R. 607
• COMMISSIONER OF INCOME TAX, KARNAL (HARYANA) versus M/S CARPET INDIA, PANIPAT (HARYANA) — [2018] 7 S.C.R. 1092
• COMMISSIONER OF INCOME TAX-VI versus VIRTUAL SOFT SYSTEMS LTD. — [2018] 5 S.C.R. 595
• COMMISSIONER OF SERVICE TAX ETC. versus M/S. BHAYANA BUILDERS (P) LTD. ETC. — [2018] 1 S.C.R. 1128
• COMMON CAUSE (A REGD. SOCIETY) & ORS. versus UNION OF INDIA & ORS. — [2018] 6 S.C.R. 901
• COMMON CAUSE (A REGD. SOCIETY) versus UNION OF INDIA & ANOTHER — [2018] 6 S.C.R. 1
• COMMON CAUSE versus UNION OF INDIA & ORS. — [2018] 13 S.C.R. 1204
• COMPETITION COMMISSION OF INDIA versus BHARTI AIRTEL LIMITED AND OTHERS — [2018] 14 S.C.R. 489
• COMPETITION COMMISSION OF INDIA versus M/S FAST WAY TRANSMISSION PVT. LTD. — [2018] 2 S.C.R. 232
• COMPETITION COMMISSION OF INDIA versus THOMAS COOK (INDIA) LTD. & ANR. — [2018] 3 S.C.R. 391
• COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA versus SHRI GURVINDER SINGH & ANR. — [2018] 14 S.C.R. 321
• CURRENCY NOTE PRESS & ANR. versus N. N. SARDESAI & ORS. — [2018] 6 S.C.R. 648
• D. SARAVANAN versus SUPERINTENDING ENGINEER TANGEDCO TNEB DISTRIBUTION CIRCLE & ORS. — [2018] 3 S.C.R. 435
• DALIP SINGH AND OTHERS versus STATE OF HARYANA AND OTHERS — [2018] 12 S.C.R. 608
• DAMODAR VALLEY CORPORATION versus CENTRAL ELECTRICITY REGULATORY COMMISSION & OTHERS — [2018] 14 S.C.R. 433
• DANAMMA @ SUMAN SURPUR & ANR. versus AMAR AND ORS. — [2018] 2 S.C.R. 553
• DASHRATH @ JOLO & ANR. ETC. versus STATE OF CHHATTISGARH — [2018] 1 S.C.R. 368
• DASHRATH SINGH CHAUHAN versus CENTRAL BUREAU OF INVESTIGATION — [2018] 12 S.C.R. 914
• DATARAM SINGH versus STATE OF UTTAR PRADESH & ANR. — [2018] 1 S.C.R. 882
• DELHI ADMINISTRATION versus VIDYA GUPTA — [2018] 4 S.C.R. 316
• DEPUTY COMMISSIONER OF INCOME TAX, CHENNAIT. JAYACHANDRAN versus T. JAYACHANDRAN — [2018] 5 S.C.R. 619
• DEV KANYA TIWARI versus THE STATE OF U.P. — [2018] 4 S.C.R. 281
• DEVIDAS LOKA RATHOD versus STATE OF MAHARASHTRA — [2018] 7 S.C.R. 767
• DHEERAJ MOR versus HON’BLE HIGH COURT OF DELHI — [2018] 1 S.C.R. 828
• DILAWAR versus THE STATE OF HARYANA & ANR. — [2018] 5 S.C.R. 655
• DILBAG RAI versus THE STATE OF HARYANA & ORS. — [2018] 14 S.C.R. 1138
• DINESH KUMAR KALIDAS PATEL versus THE STATE OF GUJARAT — [2018] 1 S.C.R. 641
• DINESH KUMAR KASHYAP & ORS. ETC. versus SOUTH EAST CENTRAL RAILWAY & ORS. ETC. — [2018] 14 S.C.R. 947
• DINESH SINGH THAKUR versus SONAL THAKUR — [2018] 3 S.C.R. 469
• DINESHBHAI CHANDUBHAI PATEL versus STATE OF GUJARAT & ORS. — [2018] 1 S.C.R. 62
• DIRECTOR GENERAL, CRPF & ORS. versus JANARDAN SINGH & ORS. — [2018] 5 S.C.R. 81
• DISHA PANCHAL AND OTHERS versus UNION OF INDIA THE SECRETARY AND OTHERS — [2018] 5 S.C.R. 12
• DR. AKSHYA BISOI AND ANOTHER versus ALL INDIA INSTITUTE OF MEDICAL SCIENCES & OTHERS — [2018] 1 S.C.R. 890
• DR. AMIT KUMAR versus DR. SONILA & ORS. — [2018] 13 S.C.R. 561
• DR. ASHWANI KUMAR versus UNION OF INDIA & ORS. — [2018] 13 S.C.R. 1286
• DR. BENOY IDICULA BABU REP BY P.O.A HOLDER P. I BABU & ORS. ETC. versus DR. NISHA SAIRA BENOY & ANR. ETC. — [2018] 14 S.C.R. 388
• DR. DHRUVARAM MURLIDHAR SONAR versus THE STATE OF MAHARASHTRA & ORS. — [2018] 13 S.C.R. 920
• DR. JAGDISH PRASAD & ORS. versus STATE OF UTTAR PRADESH & ANR. — [2018] 14 S.C.R. 459
• DR. KRITI LAKHINA AND OTHERS versus STATE OF KARNATAKA AND OTHERS — [2018] 3 S.C.R. 517
• DR. NAGORAO SHIVAJI CHAVAN versus DR. SUNIL PURUSHOTTAM BHAMRE & ORS. — [2018] 14 S.C.R. 380
• DR. PANKAJ KUMUDCHANDRA PHADNIS versus UNION OF INDIA MINISTRY OF LAW AND JUSTICE — [2018] 6 S.C.R. 662
• DR. S. K. JHUNJHUNWALA versus MRS. DHANWANTI KAUR & ANR. — [2018] 12 S.C.R. 868
• DR. SR. TESSY JOSE AND OTHERS versus STATE OF KERALA — [2018] 9 S.C.R. 479
• DR. SUBHASH KASHINATH MAHAJAN versus THE STATE OF MAHARASHTRA AND ANR. — [2018] 4 S.C.R. 877
• DWARIKA PRASAD versus STATE OF UTTAR PRADESH AND ORS. — [2018] 3 S.C.R. 29
• E. SIVAKUMAR versus UNION OF INDIA AND ORS. — [2018] 6 S.C.R. 522
• E.A. ABOOBACKER & ORS. versus STATE OF KERALA & ORS. — [2018] 12 S.C.R. 263
• ESSAR BULK TERMINAL LIMITED & ANR. versus STATE OF GUJARAT & ORS. — [2018] 2 S.C.R. 335
• EX NAVY DIRECT ENTRY ARTIFICERS ASSOCIATION & ORS. versus THE UNION OF INDIA & ORS. — [2018] 4 S.C.R. 373
• EX SIG. MAN KANHAIYA KUMAR versus UNION OF INDIA & ORS. — [2018] 1 S.C.R. 679
• EX. LT. COL. R. K. RAI versus UNION OF INDIA & ORS. — [2018] 2 S.C.R. 667
• FERANI HOTELS PVT. LTD. versus THE STATE INFORMATION COMMISSIONER GREATER MUMBAI & ORS. — [2018] 12 S.C.R. 244
• FLORA ELIAS NAHOUM & ORS. versus IDRISH ALI LASKAR — [2018] 1 S.C.R. 272
• FOOD CORPORATION OF INDIA & ANR. versus HEAD LOAD LABOUR CONGRESS (REGN. NO336/85) & ANR. — [2018] 9 S.C.R. 909
• FOOD CORPORATION OF INDIA versus GEN. SECY. FCI INDIA EMPLOYEES UNION & ORS. — [2018] 9 S.C.R. 899
• G H ANITTA JOB & ORS. versus THE STATE OF KERALA & ORS. — [2018] 5 S.C.R. 326
• G H CHAMPA LAL versus STATE OF RAJASTHAN AND ORS. — [2018] 5 S.C.R. 628
• G H RAGHUNATH PRASAD PANDE versus STATE OF KARNATAKA & ORS. — [2018] 5 S.C.R. 560
• G. SARASWATHI & ANR. versus RATHINAMMAL & ORS. — [2018] 2 S.C.R. 548
• GAGANDEEP SINGH versus THE STATE OF PUNJAB & ORS. — [2018] 14 S.C.R. 351
• GANAPATHI & ANR. versus THE STATE OF TAMIL NADU — [2018] 3 S.C.R. 51
• GANESH SUKHDEO GURULE versus TAHSILDAR SINNAR & ORS. — [2018] 14 S.C.R. 914
• GANGA MALIK versus UNION OF INDIA & ORS. — [2018] 4 S.C.R. 875
• GANGAPPA AND ANR. versus FAKKIRAPPA — [2018] 13 S.C.R. 603
• GEETA & ORS. versus STATE OF UTTAR PRADESH & ANR. — [2018] 14 S.C.R. 466
• GHEWARCHAND & ORS. versus M/S MAHENDRA SINGH & ORS. — [2018] 11 S.C.R. 738
• GOPAL JHA versus THE HON’BLE SUPREME COURT OF INDIA — [2018] 13 S.C.R. 517
• GOPAL SINGH (DEAD) BY LRS. versus SWARAN SINGH & ORS. — [2018] 14 S.C.R. 1131
• GORUSU NAGARAJU S/O APPARAO versus STATE OF ANDHRA PRADESH — [2018] 3 S.C.R. 60
• GOTTUMUKKALA VENKATA KRISHAMRAJU versus UNION OF INDIA & ORS. — [2018] 11 S.C.R. 39
• GOVERNMENT OF NCT OF DELHI versus UNION OF INDIA & ANOTHER — [2018] 7 S.C.R. 1
• GOVINDAMMAL (DEAD) BY LRS. AND ORS. versus VAIDIYANATHAN AND ORS. — [2018] 11 S.C.R. 1092
• GUPTESWAR BEHERA versus STATE OF ODISHA AND ANOTHER — [2018] 14 S.C.R. 1209
• GURMEET PAL SINGH versus STATE OF PUNJAB & ANR. — [2018] 6 S.C.R. 1036
• GURWINDER SINGH @ SONU ETC. versus STATE OF PUNJAB AND ANR. — [2018] 4 S.C.R. 362
• H. K. SINGLA versus AVTAR SINGH SAINI & ORS. — [2018] 14 S.C.R. 1223
• H. V. NIRMALA & ANR. versus R. SHARMILA & ANR. — [2018] 1 S.C.R. 347
• HARI MOHAN SHARMA & ANR. versus CHARANJEET SINGH REKHI & ORS. ETC. — [2018] 14 S.C.R. 324
• HARIBHAU versus THE STATE OF MAHARASHTRA — [2018] 10 S.C.R. 622
• HARITA SUNIL PARAB versus STATE OF NCT OF DELHI AND OTHERS — [2018] 3 S.C.R. 732
• HEMUDAN NANBHA GADHVI versus STATE OF GUJARAT — [2018] 12 S.C.R. 672
• HETCHIN HAOKIP versus STATE OF MANIPUR AND ORS. — [2018] 6 S.C.R. 597
• HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH REGISTRAR GENERAL versus THE STATE OF UTTAR PRADESH & ORS. — [2018] 9 S.C.R. 1090
• HIGHWAYS AUTHORITY OF INDIA versus GWALIOR JHANSI EXPRESSWAY LIMITED — [2018] 9 S.C.R. 1024
• HIMACHAL PRADESH CRICKET ASSOCIATION & ANR. versus STATE OF HIMACHAL PRADESH & ORS. — [2018] 13 S.C.R. 868
• HINDUSTAN ANTIBIOTICS LIMITED versus MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY (MHADA) & ORS. — [2018] 12 S.C.R. 747
• HIYA ASSOCIATES & ORS. versus NAKSHATRA PROPERTIES PVT. LTD. — [2018] 12 S.C.R. 135
• HUKUM CHANDRA (D) THR. LRS. versus NEMI CHAND JAIN & ORS. — [2018] 13 S.C.R. 909
• I. C. SHARMA versus THE ORIENTAL INSURANCE CO. LTD. — [2018] 1 S.C.R. 571
• IBI CONSULTANCY INDIA PRIVATE LIMITED versus DSC LIMITED — [2018] 3 S.C.R. 1027
• ICICI LOMBARD GENERAL INSURANCE CO. LTD. versus AJAY KUMAR MOHANTY & ANR. — [2018] 3 S.C.R. 42
• IMTIYAZ RAMZAN KHAN versus STATE OF MAHARASHTRA — [2018] 10 S.C.R. 953
• INCOME TAX OFFICER WARD NO. 16 (2) versus M/S TECHSPAN INDIA PRIVATE LTD. & ANR. — [2018] 4 S.C.R. 328
• INCOME TAX OFFICER, MUMBAI versus VENKATESH PREMISES COOPERATIVE SOCIETY LTD. — [2018] 3 S.C.R. 214
• INDIABULLS HOUSING FINANCE LIMITED versus M/S. DECCAN CHRONICLE HOLDINGS LIMITED AND OTHERS — [2018] 1 S.C.R. 1096
• INDIAN BANK & ANR. versus K PAPPIREDDIYAR & ANR. — [2018] 6 S.C.R. 611
• INDIAN OIL CORPORATION LTD. & ANR. versus T. NATARAJAN — [2018] 6 S.C.R. 582
• INDIAN YOUNG LAWYERS ASSN. versus STATE OF KERALA 561 INDIAN YOUNG LAWYERS ASSOCIATION & ORS.V. THE STATE OF KERALA & ORS. — [2018] 9 S.C.R. 561
• INDORE DEVELOPMENT AUTHORITY versus SHAILENDRA (DEAD) THROUGH LRS. & ORS. — [2018] 2 S.C.R. 1
• INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (GWALIOR) M.P. LTD. versus COMMISSIONER OF INCOME TAX, GWALIOR — [2018] 10 S.C.R. 481
• INHUMAN CONDITIONS IN 1382 PRISONS I.A. NO. 26542 OF 2018 IN WRIT PETITION (CIVIL) NO. 406 OF 2013 versus . — [2018] 14 S.C.R. 1230
• IQ CITY FOUNDATION & ANR. versus UNION OF INDIA & ORS. — [2018] 2 S.C.R. 587
• ISSAC @ KISHOR versus RONALD CHERIYAN AND ORS. — [2018] 1 S.C.R. 217
• ITC LIMITED versus BLUE COAST HOTELS LTD. & ORS. — [2018] 5 S.C.R. 516
• J. S. LUTHRA ACADEMY & ANOTHER versus STATE OF JAMMU AND KASHMIR & OTHERS — [2018] 10 S.C.R. 1098
• JAGDISH KUMAR SOOD versus UNITED INDIA INSURANCE CO. LTD. AND ORS — [2018] 3 S.C.R. 17
• JAGDISH versus MOHAN & ORS. — [2018] 3 S.C.R. 20
• JAGJIT SINGH versus STATE OF PUNJAB — [2018] 13 S.C.R. 405
• JAI SINGH AND ORS. versus UNIVERSITY GRANTS COMMISSION AND ORS. — [2018] 12 S.C.R. 343
• JAIPUR METALS & ELECTRICALS EMPLOYEES ORGANIZATION THROUGH GENERAL SECRETARY MR. TEJ RAM MEENA versus JAIPUR METALS & ELECTRICALS LTD. THROUGH ITS MANAGING DIRECTOR & ORS. — [2018] 14 S.C.R. 926
• JALENDRA PADHIARY versus PRAGATI CHHOTRAY — [2018] 3 S.C.R. 490
• JAMILA BEGUM (D) THR. LRS. versus SHAMI MOHD. (D) THR. LRS. & ANOTHER — [2018] 13 S.C.R. 1253
• JANABAI versus ADDITIONAL COMMISSIONER AND OTHERS — [2018] 11 S.C.R. 699
• JANGIR SINGH versus THE STATE OF PUNJAB — [2018] 13 S.C.R. 731
• JANHIT MANCH THROUGH ITS PRESIDENT BHAGVANJI RAIYANI & ANR. versus THE STATE OF MAHARASHTRA & ORS. — [2018] 14 S.C.R. 860
• JARNAIL SINGH & OTHERS versus LACHHMI NARAIN GUPTA & OTHERS — [2018] 10 S.C.R. 663
• JASWANT SINGH versus UNION OF INDIA & ANR. — [2018] 13 S.C.R. 1312
• JAYANT VERMA & ORS. versus UNION OF INDIA & ORS. — [2018] 2 S.C.R. 679
• JAYAPRAKASH & ANR. versus T. S. DAVID & ORS. — [2018] 1 S.C.R. 262
• JITENDRA @ KALLA versus STATE OF GOVT. OF NCT OF DELHI — [2018] 12 S.C.R. 622
• JOHRA & ORS. versus STATE OF HARYANA & ORS. — [2018] 14 S.C.R. 970
• JOSEPH SHINE versus UNION OF INDIA — [2018] 11 S.C.R. 765
• JUSTICE K. S. PUTTASWAMY (RETD.) versus UNION OF INDIA & ORS. — [2018] 8 S.C.R. 1
• K. ANBAZHAGAN & ANR. versus THE REGISTRAR GENERAL HIGH COURT OF MADRAS & ANR. — [2018] 10 S.C.R. 810
• K. K GUPTA & ORS. versus HIMACHAL PRADESH PETROLEUM DEALERS ASSOCIATION & ANR. — [2018] 3 S.C.R. 1004
• K. K. MISHRA versus THE STATE OF MADHYA PRADESH & ANR. — [2018] 5 S.C.R. 315
• K. KISHAN versus M/S VIJAY NIRMAN COMPANY PVT. LTD. — [2018] 10 S.C.R. 959
• K. LAKSHMINARAYANAN versus UNION OF INDIA & ANR. — [2018] 14 S.C.R. 689
• K.K. SURESH & ANR. ETC. versus FOOD CORPORATION OF INDIA & ORS. ETC. — [2018] 9 S.C.R. 905
• K.S. RAJAN (D) THROUGH LRS versus THE STATE OF KERALA & ANR. — [2018] 9 S.C.R. 1064
• KAILASH SINGH versus THE MANAGING COMMITTEE, MAYO COLLEGE, AJMER & ORS. — [2018] 10 S.C.R. 881
• KALAWATI (D) THROUGH LRS. & ORS. versus RAKESH KUMAR & ORS. — [2018] 1 S.C.R. 482
• KALIM KHAN & OTHERS versus FIMIDABEE & OTHERS — [2018] 6 S.C.R. 561
• KALPANA MEHTA AND OTHERS versus UNION OF INDIA AND OTHERS — [2018] 4 S.C.R. 1
• KALPANA VYAS versus RAJ KUMAR RANGWANI — [2018] 13 S.C.R. 572
• KAMAL NATH versus ELECTION COMMISSION OF INDIA AND OTHERS — [2018] 12 S.C.R. 842
• KAMALA AND OTHERS versus M.R. MOHAN KUMAR — [2018] 13 S.C.R. 505
• KAMIL versus STATE OF UTTAR PRADESH — [2018] 13 S.C.R. 1093
• KANAKLATA DAS & ORS. versus NABA KUMAR DAS & ORS. — [2018] 1 S.C.R. 806
• KANDLA EXPORT CORPORATION & ANR. versus M/S OCI CORPORATION & ANR. — [2018] 1 S.C.R. 915
• KANNAN versus STATE REP. BY INSPECTOR OF POLICE — [2018] 11 S.C.R. 650
• KANUBHAI BHAGVANBHAI NAYAK versus STATE OF GUJARAT — [2018] 14 S.C.R. 452
• KARNATAKA LIVE BAND RESTAURANTS ASSOCIATION versus STATE OF KARNATAKA & ORS. — [2018] 1 S.C.R. 533
• KAVITA CHANDRAKANT LAKHANI versus STATE OF MAHARASHTRA & ANR. — [2018] 3 S.C.R. 994
• KEHAR SINGH (D) THR. LRS & ORS. versus NACHITTAR KAUR & ORS. — [2018] 9 S.C.R. 986
• KERALA AYURVEDA PARAMPARYA VAIDYA FORUM versus STATE OF KERALA AND OTHERS — [2018] 5 S.C.R. 566
• KERALA STATE ELECTRICITY BOARD AND ANR versus KURIEN E. KALATHIL AND ANR. — [2018] 11 S.C.R. 511
• KERALA STATE ROAD TRANSPORT CORPORATION versus BABY P. P. & ORS. — [2018] 5 S.C.R. 747
• KHATOON & ORS. versus THE STATE OF U.P. THROUGH PRINCIPAL SECRETARY & ORS. — [2018] 10 S.C.R. 375
• KHURSHID AHMED versus STATE OF JAMMU AND KASHMIR — [2018] 6 S.C.R. 1121
• KIRAN PAL SINGH versus THE STATE OF UTTAR PRADESH & ORS. — [2018] 4 S.C.R. 535
• KISHAN RAO versus SHANKARGOUDA — [2018] 5 S.C.R. 69
• KODUNGALLUR FILM SOCIETY & ANR. versus UNION OF INDIA & ORS. — [2018] 12 S.C.R. 695
• KRISHAN KUMAR MADAN AND ORS. versus ASHOK KUMAR AND ORS. — [2018] 11 S.C.R. 364
• KRISHAN KUMAR versus THE STATE OF RAJASTHAN & ANR. — [2018] 10 S.C.R. 869
• KRISHANAKANT TAMRAKAR versus THE STATE OF MADHYA PRADESH — [2018] 4 S.C.R. 1098
• KUDRAT SANDHU versus UNION OF INDIA AND ANR. — [2018] 10 S.C.R. 956
• KUDRAT SANDHU versus UNION OF INDIA AND ANR. — [2018] 2 S.C.R. 1005
• KUMAR versus STATE REPRESENTED BY INSPECTOR OF POLICE — [2018] 5 S.C.R. 343
• KUMAR SINGH & ANR. versus THE STATE OF UTTAR PRADESH & ORS. — [2018] 9 S.C.R. 503
• KURUKSHETRA UNIVERSITY versus PRITHVI SINGH — [2018] 2 S.C.R. 267
• LABHUJI AMRATJI THAKOR & ORS. versus THE STATE OF GUJARAT & ANR. — [2018] 13 S.C.R. 822
• LACHHMAN DASS versus RESHAM CHAND KALER AND ANR. — [2018] 1 S.C.R. 326
• LAJPAT & ORS. versus STATE OF UTTAR PRADESH & ANR. — [2018] 14 S.C.R. 1107
• LALIT YADAV versus THE STATE OF CHHATTISGARH — [2018] 10 S.C.R. 771
• LATESH @ DADU BABURAO KARLEKAR versus THE STATE OF MAHARASHTRA — [2018] 1 S.C.R. 709
• LAVGHANBHAI DEVJIBHAI VASAVA versus THE STATE OF GUJARAT — [2018] 1 S.C.R. 674
• LIFE INSURANCE CORPORATION OF versus NANDINI J. SHAH & ORS — [2018] 2 S.C.R. 277
• LOK PRAHARI THROUGH ITS GENERAL SECRETARY versus THE STATE OF UTTAR PRADESH & ORS. — [2018] 6 S.C.R. 1076
• LOK PRAHARI, THROUGH ITS GENERAL SECRETARY S. N. SHUKLA & ANOTHER versus UNION OF INDIA THROUGH ITS SECRETARY & OTHERS — [2018] 7 S.C.R. 1050
• LOK PRAHARI, THROUGH ITS GENERAL SECRETARY S. N. SHUKLA versus UNION OF INDIA & OTHERS WRIT PETITION (C) NO. 784 OF 2015 FEBRUARY 16, 2018 — [2018] 2 S.C.R. 892
• LOK PRAHARI, THROUGH ITS GENERAL SECRETARY S.N. SHUKLA versus ELECTION COMMISSION OF INDIA & ORS. — [2018] 12 S.C.R. 169
• LOUREMBAM DEBEN SINGH & ORS. versus UNION OF INDIA & ORS. ETC. — [2018] 14 S.C.R. 299
• LT. CDR. M. RAMESH versus UNION OF INDIA & ORS. — [2018] 6 S.C.R. 763
• LT. COL. VIJAYNATH JHA versus UNION OF INDIA & ORS. — [2018] 4 S.C.R. 560
• LT. GEN. MANOMOY GANGULY, VSM versus UNION OF INDIA AND OTHERS — [2018] 13 S.C.R. 703
• M. A. ANTONY @ ANTAPPAN versus STATE OF KERALA — [2018] 13 S.C.R. 296
• M. AAMIRA FATHIMA AND OTHERS versus ANNAMALAI UNIVERSITY AND OTHERS — [2018] 12 S.C.R. 1027
• M. C. MEHTA versus UNION OF INDIA & ORS. — [2018] 12 S.C.R. 565
• M. DURGA SINGH & ORS. versus YADAGIRI & ORS. — [2018] 3 S.C.R. 863
• M. L. SINGLA versus PUNJAB NATIONAL BANK AND ANR. — [2018] 11 S.C.R. 455
• M. P. POWER MANAGEMENT COMPANY LTD. versus RENEW CLEAN ENERGY PVT. LTD. & ANR. — [2018] 3 S.C.R. 829
• M. SIDDIQ (D) THR. LRS. versus MAHANT SURESH DAS AND OTHERS ETC. — [2018] 11 S.C.R. 175
• M.C. MEHTA versus UNION OF INDIA & ORS. — [2018] 11 S.C.R. 384
• M.C. MEHTA versus UNION OF INDIA & ORS. — [2018] 13 S.C.R. 1177
• M/S ALAGU PHARMACY & ORS. versus N. MAGUDESWARI — [2018] 9 S.C.R. 1069
• M/S EMKAY GLOBAL FINANCIAL SERVICES LTD. versus GIRDHAR SONDHI — [2018] 10 S.C.R. 937
• M/S ESSEL INFRA PROJECTS LTD. THROUGH ITS AUTHORIZED REPRESENTATIVE versus STATE OF MADHYA PRADESH ACTING THROUGH ITS DIRECTOR — [2018] 4 S.C.R. 265
• M/S EUREKA BUILDERS & ORS. versus GULABCHAND S/O VELJEE DAND SINCE DECEASED BY L.RS. & ORS. ETC. ETC. — [2018] 4 S.C.R. 779
• M/S GANGOTRI ENTERPRISES LTD. versus MADHYA PRADESH ROAD DEVELOPMENT CORPORATION AND ANR. — [2018] 4 S.C.R. 260
• M/S HINDON FORGE PVT. LTD. & ANR. versus THE STATE OF UTTAR PRADESH THROUGH DISTRICT MAGISTRATE GHAZIABAD & ANR. — [2018] 11 S.C.R. 1019
• M/S KOHINOOR TRANSPORTERS versus STATE OF UTTAR PRADESH — [2018] 10 S.C.R. 12
• M/S KOHINOOR TRANSPORTERS versus STATE OF UTTAR PRADESH — [2018] 10 S.C.R. 22
• M/S LARSEN AND TOUBRO LIMITED SCOMI ENGINEERING BHD versus MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY — [2018] 14 S.C.R. 22
• M/S LION ENGINEERING CONSULTANTS versus STATE OF M.P. & ORS. — [2018] 6 S.C.R. 683
• M/S NEERJA REALTORS PVT LTD versus JANGLU (DEAD) THR. LR. — [2018] 1 S.C.R. 359
• M/S NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY versus COMMISSIONER OF INCOME TAX APPEALS & ORS. — [2018] 7 S.C.R. 888
• M/S OSWAL WOOLLEN MILLS LTD. versus M/S OSWAL AGRO MILLS LTD. — [2018] 3 S.C.R. 1062
• M/S POPAT & KOTECHA PROPERTY & ORS. versus ASHIM KUMAR DEY — [2018] 9 S.C.R. 518
• M/S PSA MUMBAI INVESTMENTS PTE. LIMITED versus THE BOARD OF TRUSTEES OF THE JAWAHARLAL NEHRU PORT TRUST AND ANR. — [2018] 13 S.C.R. 352
• M/S RAVEECHEE AND CO versus UNION OF INDIA — [2018] 5 S.C.R. 138
• M/S SHRIRAM EPC LIMITED versus RIOGLASS SOLAR SA — [2018] 10 S.C.R. 749
• M/S SIMPLEX INFRASTRUCTURE LTD versus UNION OF INDIA — [2018] 14 S.C.R. 676
• M/S TRANS ASIAN SHIPPING SERVICES (PVT.) LTD. versus M/S BEACON SHIPPING LINES LTD. REPRESENTED BY MR. MOHAMMED S. ASLAM MANAGING DIRECTOR & OTHERS — [2018] 11 S.C.R. 687
• M/S WRITERS AND PUBLISHER PVT. LTD. versus A. K. MISHRA, OFFICIAL LIQUIDATOR THE COOPERATIVE STORES LTD. SUPER BAZAR — [2018] 5 S.C.R. 775
• M/S. ADVANTA INDIA LTD. versus B. N. SHIVANNA — [2018] 2 S.C.R. 814
• M/S. B. HIMMATLAL AGRAWAL versus COMPETITION COMMISSION OF INDIA & ANR. — [2018] 4 S.C.R. 496
• M/S. CARAVEL SHIPPING SERVICES PVT. LTD. versus M/S. PREMIER SEA FOODS EXIM PVT. LTD. — [2018] 14 S.C.R. 289
• M/S. ELITE ENGINEERING AND CONSTRUCTION (HYD.) PRIVATE LIMITED REP. BY ITS MANAGING DIRECTOR versus M/S. TEACHTRANS CONSTRUCTION INDIA PRIVATE LIMITED REP. BY ITS MANAGING DIRECTOR — [2018] 4 S.C.R. 585
• M/S. EMAAR MGF LAND LIMITED versus AFTAB SINGH — [2018] 14 S.C.R. 791
• M/S. FORTUNE INFRASTRUCTURE (NOW KNOWN AS M/S. HICON INFRASTRUCTURE) & ANR. versus TREVOR D’LIMA & ORS. — [2018] 3 S.C.R. 273
• M/S. GEOMYSORE SERVICES (I) PVT. LTD. & ANR.V. M/S. HUTTI GOLDMINES CO. LTD. & ORS. versus M/S. HUTTI GOLDMINES CO. LTD. & ORS — [2018] 6 S.C.R. 533
• M/S. GOEL GANGA DEVELOPERS INDIA PVT. LTD. versus UNION OF INDIA THROUGH SECRETARY MINISTRY OF ENVIRONMENT AND FORESTS & ORS. — [2018] 10 S.C.R. 1005
• M/S. HARYANA SURAJ MALTING LTD. versus PHOOL CHAND — [2018] 5 S.C.R. 377
• M/S. INDIAN FARMERS FERTILIZER CO-OPERATIVE LIMITED versus M/S BHADRA PRODUCTS — [2018] 1 S.C.R. 848
• M/S. INOX WIND LTD. versus M/S. THERMOCABLES LTD. — [2018] 1 S.C.R. 86
• M/S. NANDHINI DELUXE versus M/S. KARNATAKA CO-OPERATIVE MILK PRODUCERS FEDERATION LTD. — [2018] 11 S.C.R. 275
• M/S. RDB TEXTILES LTD. versus COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, KOLKATA-IV COMMISSIONERATE — [2018] 1 S.C.R. 1007
• M/S. SONELL CLOCKS AND GIFTS LTD. versus THE NEW INDIA ASSURANCE CO. LTD. — [2018] 10 S.C.R. 35
• M/S. STANDARD ESSENTIAL OIL INDUSTRIES & ANR. versus FOREST RANGE OFFICER KASARGOD & ORS. — [2018] 3 S.C.R. 532
• M/S. TATA MOTORS LIMITED versus STATE OF JHARKHAND AND OTHERS — [2018] 14 S.C.R. 1241
• M/S. TVS MOTOR COMPANY LTD. versus THE STATE OF TAMIL NADU AND OTHERS — [2018] 13 S.C.R. 961
• M/S. UNIVERSAL CYLINDERS LIMITED versus THE COMMERCIAL TAXES OFFICER — [2018] 2 S.C.R. 508
• M/S. ZHEJIANG BONLY ELEVATOR GUIDE RAIL MANUFACTURE CO. LTD. versus M/S. JADE ELEVATOR COMPONENTS — [2018] 11 S.C.R. 645
• MACKINTOSH BURN LIMITED versus SARKAR AND CHOWDHURY ENTERPRISES PRIVATE LIMITED — [2018] 3 S.C.R. 83
• MADAN @ MADHU PATEKAR versus THE STATE OF MAHARASHTRA — [2018] 4 S.C.R. 1003
• MADHYA PRADESH RURAL ROAD DEVELOPMENT AUTHORITY AND ANR. versus BACKBONE ENTERPRISES LIMITED AND ANR. — [2018] 4 S.C.R. 268
• MADHYA PRADESH RURAL ROAD DEVELOPMENTAUTHORITY AND ANR. versus BACKBONE ENTERPRISES LIMITED AND ANR. — [2018] 4 S.C.R. 255
• MADIRAJU VENKATA RAMANA RAJU versus PEDDIREDDIGARI RAMACHANDRA REDDY & ORS. — [2018] 9 S.C.R. 164
• MAGMA GENERAL INSURANCE CO. LTD. versus NANU RAM ALIAS CHUHRU RAM & ORS. — [2018] 11 S.C.R. 664
• MAHABIR INDUSTRIES versus PRINCIPAL COMMISSIONER OF INCOME TAX — [2018] 4 S.C.R. 484
• MAHANT LALITA SHARANJI versus DEOKI DEVI — [2018] 1 S.C.R. 476
• MAHANT LALITA SHARANJI versus DEOKI DEVI & ANR. — [2018] 1 S.C.R. 468
• MAHANTH SATYANAND @ RAMJEE SINGH versus SHYAM LAL CHAUHAN AND OTHERS — [2018] 2 S.C.R. 521
• MAHARASHTRA HOUSING DEVELOPMENT AUTHORITYV. SHAPOORJI PALLONJI & COMPANY PRIVATE LIMITED & ORS. versus SHAPOORJI PALLONJI & COMPANY PRIVATE LIMITED & ORS. — [2018] 2 S.C.R. 261
• MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD.V. THE APPELLATE AUTHORITY & ANR. versus THE APPELLATE AUTHORITY & ANR. — [2018] 2 S.C.R. 537
• MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. versus M/S. DATAR SWITCHGEAR LIMITED & ORS. — [2018] 1 S.C.R. 733
• MAHAVEER KUMAR JAIN versus COMMISSIONER OF INCOME TAX, JAIPUR — [2018] 3 S.C.R. 875
• MAHENDER CHAWLA & ORS. versus UNION OF INDIA & ORS. — [2018] 14 S.C.R. 627
• MAHENDRA PRATAP DUBEY versus MANAGING OFFICER, EVACUEE PROPERTY & ORS. — [2018] 13 S.C.R. 791
• MAHESH CHANDRA VERMA versus THE STATE OF JHARKHAND THROUGH: ITS CHIEF SECRETARY & ORS. — [2018] 5 S.C.R. 719
• MAJ. AMOD KUMAR versus UNION OF INDIA & ANR. — [2018] 11 S.C.R. 28
• MALLAPPA DEAD BY L.RS. & ORS. versus THE SPECIAL LAND ACQUISITION OFFICER & ANR. — [2018] 14 S.C.R. 470
• MALLIKARJUN KODAGALI (DEAD) REPRESENTED THROUGH LEGAL REPRESENTATIVES versus THE STATE OF KARNATAKA & ORS. — [2018] 13 S.C.R. 1
• MANAGEMENT, HINDUSTAN MACHINE TOOLS LTD versus GHANSHYAM SHARMA — [2018] 13 S.C.R. 1193
• MANGAMMAL @ THULASI AND ANR. versus T.B. RAJU AND ORS. — [2018] 6 S.C.R. 776
• MANGLA RAM versus THE ORIENTAL INSURANCE CO. LTD. & ORS. — [2018] 5 S.C.R. 287
• MANIMEGALAI versus THE SPECIAL TAHSILDAR (LAND ACQUISITION OFFICER) ADI DRAVIDAR WELFARE — [2018] 3 S.C.R. 1086
• MANJU SAXENA versus UNION OF INDIA & ANR. — [2018] 14 S.C.R. 993
• MANJU SURANA versus SUNIL ARORA & ORS. — [2018] 3 S.C.R. 696
• MANOHAR LAL SHARMA versus NARENDRA DAMODARDAS MODI & ORS. — [2018] 14 S.C.R. 840
• MANOJ KUMAR V. STATE OF HIMACHAL PRADESH versus STATE OF HIMACHAL PRADESH — [2018] 5 S.C.R. 361
• MAQBOOL versus THE STATE OF UTTAR PRADESH AND ANOTHER — [2018] 12 S.C.R. 885
• MAR KOORILOS (DEAD) AND ANR. ETC. versus M. PAPPY (DEAD) AND ANOTHER ETC. — [2018] 10 S.C.R. 848
• MASROOR AHMAD KHAN versus STATE OF UTTARAKHAND & ORS. — [2018] 14 S.C.R. 980
• MAUVIN GODINHO versus STATE OF GOA — [2018] 1 S.C.R. 821
• MAXOPP INVESTMENT LTD. versus COMMISSIONER OF INCOME TAX, NEW DELHI — [2018] 2 S.C.R. 783
• MAYA APPLIANCES (P) LTD NOW KNOWN AS PREETHI KITCHEN APPLIANCES PVT. LTD. versus ADDL.COMMISSIONER OF COMMERCIAL TAXES & ORS — [2018] 2 S.C.R. 250
• MAYA DEVI (D) THROUGH LRS & ORS. versus STATE OF HARYANA & ANR. — [2018] 1 S.C.R. 225
• MAZDOOR KISAN SHAKTI SANGATHAN versus THE UNION OF INDIA & ANR. — [2018] 11 S.C.R. 586
• MEDICAL COUNCIL OF INDIA versus JAIPUR NATIONAL UNIVERSITY INSTITUTE FOR MEDICAL SCIENCES AND RESEARCH CENTRE JAIPUR AND ANOTHER — [2018] 5 S.C.R. 195
• MEDICAL COUNCIL OF INDIA versus LORD BUDDHA EDUCATIONAL SOCIETY & ORS. — [2018] 12 S.C.R. 923
• MEDICAL COUNCIL OF INDIA versus N.C. MEDICAL COLLEGE & HOSPITAL & ORS. — [2018] 12 S.C.R. 1
• MEDICAL COUNCIL OF INDIA versus N.C. MEDICAL COLLEGE AND HOSPITAL AND ORS. — [2018] 5 S.C.R. 184
• MEDICAL COUNCIL OF INDIA versus STATE OF KERALA & ORS. — [2018] 10 S.C.R. 213
• MEDICAL COUNCIL OF INDIA versus THE CHAIRMAN, S. R. EDUCATIONAL AND CHARITABLE TRUST & ANR. — [2018] 10 S.C.R. 1039
• MEDICAL COUNCIL OF INDIA versus VEDANTAA INSTITUTE OF ACADEMIC EXCELLENCE PVT. LTD. AND ORS. — [2018] 5 S.C.R. 1
• MEENA VERMA versus STATE OF HIMACHAL PRADESH AND ANOTHER — [2018] 11 S.C.R. 690
• MEENAKSHI SAXENA & ANR. versus ECGC LTD. (FORMERLY KNOWN AS EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD.) AND ANR. — [2018] 5 S.C.R. 421
• MEENAL BHARGAVA versus NAVEEN SHARMA — [2018] 4 S.C.R. 521
• MEERA MISHRA versus SATISH KUMAR & ORS. — [2018] 14 S.C.R. 1205
• MENOKA MALIK AND OTHERS versus THE STATE OF WEST BENGAL AND OTHERS — [2018] 10 S.C.R. 707
• MINISTRY OF AYUSH versus DR. VANITHA R. & ANR. — [2018] 12 S.C.R. 895
• MOHAMMAD YUSUF AND OTHERS ETC. ETC. versus STATE OF HARYANA AND OTHERS — [2018] 3 S.C.R. 1075
• MOHAMMED ZAKIR versus SHABANA & ORS. — [2018] 7 S.C.R. 1128
• MOHANLAL versus THE STATE OF PUNJAB — [2018] 9 S.C.R. 1006
• MOHAR SAI AND ANR. versus GAYATRI DEVI AND ORS. — [2018] 4 S.C.R. 509
• MOHD. ALI versus STATE OF H.P. AND OTHERS — [2018] 6 S.C.R. 727
• MOHD. SAHID AND OTHERS versus RAZIYA KHANAM (D) THR. LRS. AND ANOTHER — [2018] 12 S.C.R. 963
• MOHINDER SINGH (DEAD) THROUGH LRS. versus PARAMJIT SINGH & ORS. — [2018] 7 S.C.R. 1027
• MOHINDER SINGH versus THE STATE OF PUNJAB — [2018] 10 S.C.R. 910
• MOHMED RAFIQ ABDUL RAHIM SHAIKH versus THE STATE OF GUJARAT — [2018] 11 S.C.R. 166
• MOTIRAM PADU JOSHI AND OTHERS versus THE STATE OF MAHARASHTRA — [2018] 9 S.C.R. 267
• MR. ANURAG MITTAL versus MRS. SHAILY MISHRA MITTAL — [2018] 10 S.C.R. 123
• MRS. KANIKA GOEL versus STATE OF DELHI THROUGH S.H.O. AND ANR. — [2018] 11 S.C.R. 546
• MS. X versus THE STATE OF TELANGANA AND ANR. — [2018] 4 S.C.R. 466
• MUBIN SHAIKH versus THE STATE OF MAHARASHTRA & ANR. — [2018] 1 S.C.R. 653
• MUKESH versus STATE OF NCT OF DELHI — [2018] 7 S.C.R. 898
• MUNI REDDY & ANR. versus C. NAGARAJU & ORS. — [2018] 11 S.C.R. 745
• MUNICIPAL CORPORATION OF GREATER MUMBAI & ANR. versus PRATIBHA INDUSTRIES LTD. & ORS. — [2018] 14 S.C.R. 1143
• MUNICIPAL CORPORATION OF GREATER MUMBAI versus PANKAJ ARORA (SECRETARY) AND OTHERS — [2018] 1 S.C.R. 609
• MUNICIPAL CORPORATION, UJJAIN & ANR. versus BVG INDIA LIMITED AND ORS. — [2018] 6 S.C.R. 861
• MUNICIPAL CORPORATION, UJJAIN & ANR. versus BVG INDIA LIMITED AND ORS. — [2018] 6 S.C.R. 899
• MUNSHIRAM versus STATE OF RAJASTHAN AND ANR. ETC. — [2018] 3 S.C.R. 847
• MUNUSAMY & ORS. versus THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. — [2018] 2 S.C.R. 629
• MURUGAN versus STATE OF TAMIL NADU — [2018] 5 S.C.R. 677
• MYSORE URBAN DEVELOPMENT AUTHORITY versus K.M. CHIKKATHAYAMMA & ORS. — [2018] 11 S.C.R. 141
• N. C. BANSAL versus UTTAR PRADESH FINANCIAL CORPORATION & ANR. — [2018] 1 S.C.R. 353
• N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA AND ORS. — [2018] 11 S.C.R. 654
• N. RADHAKRISHNAN @ RADHAKRISHNAN VARENICKAL versus UNION OF INDIA AND OTHERS — [2018] 11 S.C.R. 1
• N.N. GODFRED & ORS. versus UNION OF INDIA & ORS. — [2018] 9 S.C.R. 281
• NAGAIAH AND ANOTHER versus SMT. CHOWDAMMA (DEAD) BY LRS. AND ANOTHER — [2018] 1 S.C.R. 126
• NAGPUR IMPROVEMENT TRUST versus SHEELA RAMCHANDRA TIKHE — [2018] 10 S.C.R. 1074
• NANDAKUMAR & ANR. versus THE STATE OF KERALA & ORS. — [2018] 3 S.C.R. 1011
• NARAYAN MALHARI THORAT versus VINAYAK DEORAO BHAGAT AND ANR. — [2018] 14 S.C.R. 232
• NARAYANA GRAMANI & ORS. versus MARIAMMAL & ORS. — [2018] 9 S.C.R. 430
• NARENDRA KUMAR TIWARI & ORS. ETC. versus THE STATE OF JHARKHAND & ORS. ETC. — [2018] 9 S.C.R. 412
• NARESH & ORS. versus THE STATE OF UTTARAKHAND & ORS. — [2018] 3 S.C.R. 940
• NATIONAL CAMPAIGN COMMITTEE FOR CENTRAL LEGISLATION ON CONSTRUCTION LABOUR (NCC-CL) versus UNION OF INDIA AND ORS. — [2018] 9 S.C.R. 204
• NATIONAL HIGHWAY AUTHORITY OF INDIA versus M/S. PROGRESSIVEMVR (JV) — [2018] 2 S.C.R. 1015
• NATIONAL INSURANCE CO. LTD. versus ASHALATA BHOWMIK AND ORS. — [2018] 10 S.C.R. 871
• NATIONAL INSURANCE SPECIAL VOLUNTARY RETIRED/ RETIRED EMPLOYEES ASSOCIATION & ANR. versus UNITED INDIA INSURANCE CO. LTD. & ANR. — [2018] 12 S.C.R. 642
• NATIONAL KAMGAR UNION versus KRAN RADER PVT. LTD. & ORS. — [2018] 1 S.C.R. 74
• NATIONAL TRAVEL SERVICES versus COMMISSIONER OF INCOME TAX, DELHI, VIII — [2018] 1 S.C.R. 336
• NAVANEETHAKRISHNAN versus THE STATE BY INSPECTOR OF POLICE — [2018] 6 S.C.R. 749
• NAVEEN KAUSHIK versus CENTRAL BUREAU OF INVESTIGATION — [2018] 2 S.C.R. 1108
• NAVEEN KUMAR V. VIJAY KUMAR AND ORS. versus VIJAY KUMAR AND ORS. — [2018] 2 S.C.R. 572
• NAVTEJ SINGH JOHAR & ORS. versus UNION OF INDIA THR. SECRETARY MINISTRY OF LAW AND JUSTICE — [2018] 7 S.C.R. 379
• NEHRU GRAM BHARATI UNIVERSITY versus STATE OF U.P. & ORS. — [2018] 12 S.C.R. 578
• NETRAM SAHU versus STATE OF CHHATTISGARH & ANR. — [2018] 3 S.C.R. 682
• NEW INDIA ASSURANCE COMPANY LIMITED versus RAJESHWAR SHARMA AND ORS. — [2018] 14 S.C.R. 1181
• NGT BAR ASSOCIATION (WESTERN ZONE) versus UNION OF INDIA & ORS. — [2018] 3 S.C.R. 65
• NHPC LIMITED versus M/S PATEL ENGINEERING LIMITED — [2018] 14 S.C.R. 1101
• NIPUN SAXENA & ANR. versus UNION OF INDIA & ORS. — [2018] 14 S.C.R. 755
• NISHAN SINGH & ORS. versus ORIENTAL INSURANCE COMPANY LTD. THROUGH REGIONAL MANAGER & ORS. — [2018] 6 S.C.R. 795
• NONIHAL SINGH versus MAYA DEVI — [2018] 5 S.C.R. 551
• NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION versus SMT. SUJATHA — [2018] 13 S.C.R. 1043
• NUTAN RANI AND ANR. versus GURMAIL SINGH AND ORS. — [2018] 6 S.C.R. 607
• OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY versus CHIEF COMMISSIONER OF INCOME TAX AND ORS. — [2018] 7 S.C.R. 781
• OM PRAKASH AGARWAL SINCE DECEASED THR. LRS. & ORS. versus VISHAN DAYAL RAJPOOT & ANR. — [2018] 13 S.C.R. 47
• OMVEER SINGH versus STATE OF UTTAR PRADESH & ANR. — [2018] 14 S.C.R. 456
• ONGC MANGALORE PETROCHEMICALS LTD. versus M/S ANS CONSTRUCTIONS LTD. & ANR. — [2018] 2 S.C.R. 598
• ORIENTAL INSURANCE COMPANY LIMITED versus M/S. NARBHERAM POWER AND STEEL PVT. LTD. — [2018] 4 S.C.R. 826
• ORISSA LIFT IRRIGATION CORP. LTD. versus RABI SANKAR PATRO & ORS. — [2018] 1 S.C.R. 839
• P. MEENAKSHISUNDARAM versus P. VIJAYAKUMAR & ANR. — [2018] 6 S.C.R. 667
• P. RADHA BAI AND ORS. versus P. ASHOK KUMAR AND ANR. — [2018] 12 S.C.R. 143
• P. SREEKUMAR versus STATE OF KERALA & ORS. — [2018] 3 S.C.R. 665
• P.E.C. LIMITED versus AUSTBULK SHIPPING SDN BHD — [2018] 13 S.C.R. 830
• PADMINI SINGHA versus THE STATE OF ASSAM & OTHERS — [2018] 12 S.C.R. 235
• PALANI versus STATE OF TAMIL NADU — [2018] 13 S.C.R. 658
• PANKAJ JAIN versus UNION OF INDIA & ANR. — [2018] 9 S.C.R. 248
• PANKAJ SINHA versus UNION OF INDIA AND OTHERS — [2018] 13 S.C.R. 334
• PAPPU AND ORS. versus VINOD KUMAR LAMBA AND ANR. — [2018] 1 S.C.R. 195
• PARADEEP PHOSPHATES LIMITED versus STATE OF ORISSA & ORS. — [2018] 3 S.C.R. 507
• PARAKH VANIJYA PRIVATE LIMITED versus BAROMA AGRO PRODUCT AND OTHERS — [2018] 6 S.C.R. 967
• PATEL AHMED MOHAMMAD versus BALWANT SINGH RAJPUT & ORS. — [2018] 14 S.C.R. 6
• PIMPRI CHINCHWAD NEW TOWNSHIP DEVELOPMENT AUTHORITY versus VISHNUDEV COOPERATIVE HOUSING SOCIETY & ORS. — [2018] 11 S.C.R. 310
• POWAI PANCHSHEEL CO-OP HSG. SOCIETY & ANR. versus MAHARASHTRA HOUSING AREA DEVELOPMENT AUTHORITY (MHADA) & ORS. — [2018] 13 S.C.R. 999
• PRABHAT RANJAN SINGH & ANR. versus R.K. KUSHWAHA & ORS. — [2018] 13 S.C.R. 313
• PRADEEP BISOI @ RANJIT BISOI versus THE STATE OF ODISHA — [2018] 12 S.C.R. 947
• PRAKASH CHAND DAGA versus SAVETA SHARMA & ORS. — [2018] 13 S.C.R. 936
• PRALHAD SHANKARRAO TAJALE & ORS. versus STATE OF MAHARASHTRA THROUGH ITS SECRETARY (REVENUE) & ANR. — [2018] 3 S.C.R. 627
• PRAMOD LAXMAN GUDADHE versus ELECTION COMMISSION OF INDIA AND ORS. — [2018] 4 S.C.R. 397
• PRATAP MEHTA versus SUNIL GUPTA & ORS. — [2018] 11 S.C.R. 1068
• PRAVESH KUMAR SACHDEVA versus STATE OF UTTAR PRADESH & ORS. — [2018] 11 S.C.R. 504
• PRIYA PRAKASH VARRIER AND OTHERS versus STATE OF TELANGANA AND ANOTHER — [2018] 10 S.C.R. 615
• PUBLIC INTEREST FOUNDATION & ORS. versus UNION OF INDIA & ANR. — [2018] 10 S.C.R. 141
• PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH versus STATE OF PUNJAB AND ORS. — [2018] 13 S.C.R. 91
• PURBANCHAL EMPLOYEES ASSOCIATION versus UNION OF INDIA & ORS. — [2018] 6 S.C.R. 698
• PURI CONSTRUCTIONS PVT. LTD. versus STATE OF MADHYA PRADESH & ORS. — [2018] 4 S.C.R. 257
• PURUSHOTTAM S/O TULSIRAM BADWAIK versus ANIL & ORS. — [2018] 4 S.C.R. 347
• R. BALAKRISHNA BHAT & ORS. ETC. versus BANK OF BARODA & ORS. ETC. — [2018] 5 S.C.R. 469
• R. K. ARORA GENERAL MANAGER & ANR. versus M/S ACE ENTERPRISES — [2018] 1 S.C.R. 491
• R.S. SEHRAWAT versus RAJEEV MALHOTRA & ORS. — [2018] 10 S.C.R. 634
• RAJASTHAN CYLINDERS AND CONTAINERS LIMITED versus UNION OF INDIA AND ANOTHER — [2018] 12 S.C.R. 495
• RAJDEEP GHOSH versus STATE OF ASSAM & ORS. — [2018] 11 S.C.R. 329
• RAJENDRA KUMAR VERMA (D) TH. LRS. versus ADDITIONAL DISTRICT MAGISTRATE (CIVIL SUPPLIES) & ORS. — [2018] 2 S.C.R. 544
• RAJENDRA PRALHADRAO WASNIK versus STATE OF MAHARASHTRA — [2018] 14 S.C.R. 585
• RAJENDRA RAJORIYA versus JAGAT NARAIN THAPAK AND ANOTHER — [2018] 2 S.C.R. 499
• RAJESHWAR MAHTO versus ALOK KUMAR GUPTA, G.M. M/S BIRLA CORPORATION LTD. — [2018] 2 S.C.R. 529
• RAKESH BIRANI (D) THROUGH LRS. versus PREM NARAIN SEHGAL & ANR. — [2018] 3 S.C.R. 750
• RAM AVATAR SONI versus MAHANTA LAXMIDHAR DAS AND ORS. — [2018] 14 S.C.R. 39
• RAM CHANDRA SINGH versus RAJARAM AND ORS. — [2018] 9 S.C.R. 1083
• RAM LAL versus STATE OF HIMACHAL PRADESH — [2018] 12 S.C.R. 857
• RAM PAL SINGH versus STATE OF U.P. & ORS. — [2018] 3 S.C.R. 971
• RAM PRATAP versus ANAND KANWAR & ORS. — [2018] 10 S.C.R. 70
• RAMBEER SHOKEEN versus STATE OF NCT OF DELHI — [2018] 1 S.C.R. 373
• RAMESHWAR & OTHERS versus STATE OF HARYANA & OTHERS — [2018] 5 S.C.R. 205
• RAMESHWAR PRASAD SHRIVASTAVA AND ORS. versus DWARKADHIS PROJECTS PVT. LTD. AND ORS. — [2018] 14 S.C.R. 1118
• RAMJI SINGH PATEL versus GYAN CHANDRA JAISWAL — [2018] 1 S.C.R. 688
• RAMRAO LALA BORSE AND ANR versus NEW INDIA ASSURANCE COMPANY LTD. AND ANR — [2018] 1 S.C.R. 190
• RAMSINGBHAI (RAMSANGBHAI) JERAMBHAI versus THE STATE OF GUJARAT AND ANR. — [2018] 3 S.C.R. 1019
• RAMVIR versus STATE OF UTTAR PRADESH — [2018] 13 S.C.R. 547
• RANI & ORS. versus NATIONAL INSURANCE COMPANY LTD. & ORS. — [2018] 9 S.C.R. 363
• RE-INHUMAN CONDITIONS IN 1382 PRISONS versus . — [2018] 12 S.C.R. 78
• RE-INHUMAN CONDITIONS IN 1382 PRISONS versus . — [2018] 4 S.C.R. 461
• REEMA SALKAN versus SUMER SINGH SALKAN — [2018] 12 S.C.R. 350
• REENA HAZARIKA versus STATE OF ASSAM — [2018] 13 S.C.R. 1108
• REJI THOMAS & ORS. versus THE STATE OF KERALA & ORS. — [2018] 6 S.C.R. 805
• RELIANCE CELLULOSE PRODUCTS LTD. versus OIL AND NATURAL GAS CORPORATION LTD. — [2018] 6 S.C.R. 618
• RELIANCE GENERAL INSURANCE COMPANY LTD. versus SHALU SHARMA & ORS. — [2018] 1 S.C.R. 403
• RICHAL & ORS. ETC.ETC. versus RAJASTHAN PUBLIC SERVICE COMMISSION & ORS. ETC. ETC. — [2018] 6 S.C.R. 983
• RITHWIK ENERGY GENERATION PVT. LTD. versus BANGALORE ELECTRICITY SUPPLY CO. LTD. & ORS. ETC. — [2018] 1 S.C.R. 1023
• ROJER MATHEW versus SOUTH INDIAN BANK LIMITED AND ORS — [2018] 4 S.C.R. 407
• ROMILA THAPAR AND ORS. versus UNION OF INDIA AND ORS. — [2018] 11 S.C.R. 951
• ROSHINA T versus ABDUL AZEEZ K.T. & ORS. — [2018] 14 S.C.R. 974
• RUBY TOUR SERVICES PVT. LTD. versus UNION OF INDIA — [2018] 7 S.C.R. 1169
• RUPINDER SINGH SANDHU versus STATE OF PUNJAB & OTHERS — [2018] 6 S.C.R. 479
• RUSSEL JOY versus UNION OF INDIA & ORS. — [2018] 1 S.C.R. 206
• S C SINGH versus STATE OF UTTARAKHAND AND ORS. — [2018] 14 S.C.R. 1075
• S. K. RAJU @ ABDUL HAQUE @ JAGGA versus STATE OF WEST BENGAL — [2018] 10 S.C.R. 731
• S. MAHESH versus THE CHAIRMAN CUM MANAGING DIRECTOR, NEYVELI LIGNITE CORPORATION LTD. NEYVELI TAMIL NADU & ORS. — [2018] 13 S.C.R. 577
• S. NAMBI NARAYANAN versus SIBY MATHEWS & OTHERS ETC. — [2018] 12 S.C.R. 51
• S. SAROJINI AMMA versus VELAYUDHAN PILLAI SREEKUMAR — [2018] 13 S.C.R. 554
• S. SUKUMAR versus THE SECRETARY, INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & ORS. — [2018] 2 S.C.R. 442
• S. THANGARAJ versus NATIONAL INSURANCE CO. LTD. REP. BY THE BRANCH MANAGER — [2018] 3 S.C.R. 12
• S. V. ASGAONKAR & ORS. versus THE MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY & ORS. — [2018] 3 S.C.R. 410
• SALEM MUNICIPALITY versus P. KUMAR & ORS. — [2018] 13 S.C.R. 1223
• SAMIR NARAIN BHOJWANI versus M/S. AURORA PROPERTIES AND INVESTMENTS AND ANR. — [2018] 10 S.C.R. 50
• SAMPURNA BEHRUA versus UNION OF INDIA & ORS. — [2018] 14 S.C.R. 392
• SAMPURNA BEHURA versus UNION OF INDIA & ORS. — [2018] 2 S.C.R. 940
• SANGEETA AGRAWAL & ORS. versus STATE OF UTTAR PRADESH & ANR. — [2018] 14 S.C.R. 462
• SANJAY JAIN versus NATIONAL AVIATION CO. OF INDIA LTD. — [2018] 13 S.C.R. 740
• SANJAY KUMAR JHA versus PRAKASH CHANDRA CHAUDHARY & ORS. — [2018] 14 S.C.R. 893
• SANTOSH @ SANTOSH KUMAR versus STATE OF KERALA — [2018] 13 S.C.R. 1183
• SANTOSH DEVI AND ORS. versus MAHAVEER SINGH AND ORS. — [2018] 9 S.C.R. 499
• SARIKA versus ADMINISTRATOR, SHRI MAHAKALESHWAR MANDIR COMMITTEE, UJJAIN (M.P.) & ORS — [2018] 4 S.C.R. 634
• SATLUJ JAL VIDYUT NIGAM versus RAJ KUMAR RAJINDER SINGH (DEAD) THROUGH LRS. & ORS. — [2018] 12 S.C.R. 282
• SATPAL SINGH versus THE STATE OF PUNJAB — [2018] 3 S.C.R. 739
• SATYENDRA KUMAR MEHRA @ SATENDERA KUMAR MEHRA versus THE STATE OF JHARKHAND — [2018] 4 S.C.R. 1033
• SAVATRAM RAMPRATAP MILLS versus RADHEYSHYAM S/O LAXMINARAYAN GOENKA (D) THR. LRS. & ANR. — [2018] 10 S.C.R. 929
• SCM SOLIFERT LIMITED & ANR. versus COMPETITION COMMISSION OF INDIA — [2018] 4 S.C.R. 302
• SEBASTIANI LAKRA & ORS. versus NATIONAL INSURANCE COMPANY LTD. & ANR. — [2018] 13 S.C.R. 1053
• SECRETARY TO GOVERNMENT OF TAMIL NADU PUBLIC (LAW AND ORDER) REVENUE DEPARTMENT & ANR. versus KAMALA & ANR. — [2018] 3 S.C.R. 854
• SECURITIES AND EXCHANGE BOARD OF INDIA versus RAKHI TRADING PRIVATE LTD. — [2018] 1 S.C.R. 937
• SEEMA SINGH versus CENTRAL BUREAU OF INVESTIGATION & ANR. — [2018] 3 S.C.R. 355
• SEEMA UPADHYAY versus UNION OF INDIA THR. THE SECRETARY, MIN. OF PETROLEUM AND NATURAL GAS AND ORS. — [2018] 3 S.C.R. 837
• SELVI versus GOPALAKRISHNAN NAIR (D) THR. LRS. AND ORS. — [2018] 6 S.C.R. 510
• SHAFHI MOHAMMAD versus THE STATE OF HIMACHAL PRADESH — [2018] 1 S.C.R. 790
• SHAFHI MOHAMMAD versus THE STATE OF HIMACHAL PRADESH — [2018] 3 S.C.R. 1096
• SHAFIN JAHAN versus ASOKAN K. M. & ORS. — [2018] 4 S.C.R. 955
• SHAILESH BANDU SWAMI AND ANOTHER versus DIPAK AND OTHERS — [2018] 12 S.C.R. 118
• SHAILESH MANUBHAI PARMAR versus ELECTION COMMISSION OF INDIA THROUGH THE CHIEF ELECTION COMMISSIONER & ORS. — [2018] 10 S.C.R. 76
• SHAJAHAN versus STATE REP. BY INSPECTOR OF POLICE — [2018] 2 S.C.R. 661
• SHAKTI PRASAD BHATT ETC. ETC. versus THE STATE OF UTTARAKHAND AND ORS. ETC. — [2018] 4 S.C.R. 272
• SHAKTI VAHINI versus UNION OF INDIA AND OTHERS — [2018] 3 S.C.R. 770
• SHAMANNA AND ANOTHER versus THE DIVISIONAL MANAGER THE ORIENTAL INSURANCE CO. LTD. AND ORS. — [2018] 9 S.C.R. 486
• SHANKER versus STATE OF MADHYA PRADESH — [2018] 6 S.C.R. 814
• SHANTHAMALLESHAPPA versus STATE OF KARNATAKA — [2018] 14 S.C.R. 1152
• SHANTI BHUSHAN versus SUPREME COURT OF INDIA THROUGH ITS REGISTRAR AND ANOTHER — [2018] 12 S.C.R. 972
• SHARAD HIRU KOLAMBE versus STATE OF MAHARASHTRA AND OTHERS — [2018] 11 S.C.R. 720
• SHEILA SEBASTIAN versus R. JAWAHARAJ & ANR. ETC. — [2018] 4 S.C.R. 439
• SHIV SINGH & ORS. versus STATE OF HIMACHAL PRADESH & ORS. — [2018] 3 S.C.R. 947
• SHIVA KANT JHA versus UNION OF INDIA — [2018] 4 S.C.R. 291
• SHIVAJI AND ANR. versus DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS. — [2018] 9 S.C.R. 496
• SHIVAJI YALLAPPA PATIL versus SRI RANAJEET APPASAHEB PATIL & OTHERS — [2018] 6 S.C.R. 739
• SHIVAWWA AND ANR versus THE BRANCH MANAGER, NATIONAL INDIA INSURANCE CO. LTD. AND ANR. — [2018] 4 S.C.R. 599
• SHIVRAJ versus RAJENDRA & ANR. — [2018] 10 S.C.R. 649
• SHRI H.D. SHARMA versus NORTHERN INDIA TEXTILE RESEARCH ASSOCIATION — [2018] 14 S.C.R. 476
• SHRI NAGAR MAL AND ORS. versus THE ORIENTAL INSURANCE COMPANY LTD. AND ORS. — [2018] 1 S.C.R. 283
• SHYAM NARAYAN CHOUKSEY versus UNION OF INDIA & OTHERS — [2018] 1 S.C.R. 1147
• SHYAM NARAYAN PRASAD versus KRISHNA PRASAD AND ORS. — [2018] 5 S.C.R. 36
• SHYAM SUNDER AGARWAL versus P. NAROTHAM RAO AND ORS. — [2018] 7 S.C.R. 1135
• SIDDAGANGAIAH (D) THR. LRS. versus N.K. GIRIRAJA SHETTY (D) THR. LRS. — [2018] 6 S.C.R. 457
• SIDDALING versus THE STATE, THROUGH KALAGI POLICE STATION — [2018] 10 S.C.R. 906
• SINGH RAM versus NIRMALA AND ORS. — [2018] 3 S.C.R. 36
• SISTERS OF ST. JOSEPH OF CLUNY versus THE STATE OF WEST BENGAL & ORS. — [2018] 3 S.C.R. 1033
• SITA RAM BHAMA versus RAMVATAR BHAMA — [2018] 10 S.C.R. 503
• SITARAM versus RADHEY SHYAM VISHNAV & ORS. — [2018] 3 S.C.R. 601
• SIVAKAMI & ORS. versus STATE OF TAMIL NADU & ORS. — [2018] 3 S.C.R. 633
• SMT. BIRWATI CHAUDHARY & ORS. versus THE STATE OF HARYANA & ORS. — [2018] 10 S.C.R. 934
• SMT. K. A. ANNAMMA versus THE SECRETARY, COCHIN CO-OPERATIVE HOSPITAL SOCIETY LTD. — [2018] 1 S.C.R. 287
• SMT. KAVITA versus THE STATE OF UTTAR PRADESH THROUGH SECRETARY & ORS. — [2018] 10 S.C.R. 656
• SMT. SHAMIM versus STATE (GNCT OF DELHI) — [2018] 11 S.C.R. 677
• SMT. SUDAMA DEVI & ORS. versus VIJAY NATH GUPTA & ANR. — [2018] 3 S.C.R. 446
• SMT. SUVARNAMMA & ANR. versus UNITED INDIA INSURANCE COMPANY LTD. & ANR. — [2018] 3 S.C.R. 1022
• SOCIAL ACTION FORUM FOR MANAV ADHIKAR AND ANOTHER versus UNION OF INDIA MINISTRY OF LAW AND JUSTICE AND OTHERS — [2018] 12 S.C.R. 19
• SONVIR @ SOMVIR versus THE STATE OF NCT OF DELHI — [2018] 7 S.C.R. 830
• SOURABH BRALA AND OR versus UNION OF INDIA AND ORS. — [2018] 14 S.C.R. 901
• SOUTH DELHI MUNICIPAL CORPORATION versus SMS AAMW TOLLWAYS PRIVATE LTD. — [2018] 13 S.C.R. 1120
• SP SINGLA CONSTRUCTIONS PVT. LTD. versus STATE OF HIMACHAL PRADESH AND ANOTHER — [2018] 14 S.C.R. 1005
• SQN. LDR. (RETD.) NAVTEJ SINGH versus UNION OF INDIA AND ORS. — [2018] 14 S.C.R. 665
• SREENIVASA COOPERATIVE BUILDING SOCIETY versus PUVVADA RAMA (DEAD) BY LRS. AND ORS. — [2018] 7 S.C.R. 1232
• SRI MAHABIR PROSAD CHOUDHARY versus M/S. OCTAVIUS TEA AND INDUSTRIES LTD. AND ANR. — [2018] 14 S.C.R. 1022
• SRI RAMESHWAR YADAV & ORS. versus THE STATE OF BIHAR & ANR. — [2018] 4 S.C.R. 1055
• SRI Y.P. SUDHANVA REDDY & ORS. versus THE CHAIRMAN AND MANAGING DIRECTOR, KARNATAKA MILK FEDERATION ETC. — [2018] 6 S.C.R. 853
• STAR INDIA PRIVATE LIMITED versus DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION & ORS. — [2018] 14 S.C.R. 128
• STATE (GOVT. OF NCT OF DELHI) versus PANKAJ CHAUDHARY AND ORS. — [2018] 14 S.C.R. 78
• STATE BANK OF INDIA versus V. RAMAKRISHNAN & ANR. — [2018] 10 S.C.R. 974
• STATE BANK OF PATIALA versus KANWAL NAIN SINGH — [2018] 3 S.C.R. 858
• STATE BY LOKAYUKTHA POLICE versus H. SRINIVAS — [2018] 4 S.C.R. 547
• STATE ELECTION COMMISSIONER, BIHAR PATNA & OTHERS versus JANAKDHARI PRASAD AND OTHERS — [2018] 5 S.C.R. 112
• STATE OF ASSAM versus UNION OF INDIA AND ORS. — [2018] 6 S.C.R. 593
• STATE OF CHHATTISGARH AND ANR. versus M/S. KMC CONSTRUCTION LIMITED — [2018] 4 S.C.R. 270
• STATE OF GUJARAT & ORS. versus UTILITY USERS’ WELFARE ASSOCIATION & ORS. — [2018] 9 S.C.R. 106
• STATE OF GUJARAT versus NAVINBHAI CHANDRAKANT JOSHI (MISCELLANEOUS APPLICATION NO. 2597 OF 2018) — [2018] 14 S.C.R. 1141
• STATE OF HARYANA versus RAJESH AGGARWAL & ANR. — [2018] 10 S.C.R. 925
• STATE OF HIMACHAL PRADESH versus RAJ KUMAR — [2018] 1 S.C.R. 102
• STATE OF HIMACHAL PRADESH versus TRILOK CHAND & ANR. — [2018] 1 S.C.R. 255
• STATE OF KARNATAKA AND ANR. versus M/S DURGA PROJECTS INC — [2018] 3 S.C.R. 115
• STATE OF KARNATAKA BY ITS CHIEF SECRETARY versus P. K. SINHA AND ANR. — [2018] 5 S.C.R. 1127
• STATE OF KARNATAKA BY ITS CHIEF SECRETARY versus STATE OF T. N. BY ITS CHIEF SECRETARY [DIPAK MISRA, CJI] 829 THE STATE OF KARNATAKA BY ITS CHIEF SECRETARYSTATE OF TAMIL NADU BY ITS CHIEF SECRETARY & ORS. — [2018] 5 S.C.R. 829
• STATE OF KARNATAKA versus A. B. MAHESHA ETC. — [2018] 10 S.C.R. 922
• STATE OF KARNATAKA versus P. RAVIKUMAR @ RAVI ETC. — [2018] 10 S.C.R. 844
• STATE OF KARNATAKA versus SRINIVASA — [2018] 10 S.C.R. 919
• STATE OF KERALA & ANR. versus JOSEPH & ANR. — [2018] 12 S.C.R. 685
• STATE OF KERALA & ANR. versus MYTHRI VIDYA BHAVAN ENGLISH M. SCH. & ORS. — [2018] 5 S.C.R. 686
• STATE OF KERALA versus RASHEED — [2018] 13 S.C.R. 587
• STATE OF MADHYA PRADESH & ANR. versus ASHOKA INFRAWAYS LTD. & ANR. — [2018] 4 S.C.R. 263
• STATE OF MADHYA PRADESH AND ANR. versus M/S. KETI CONSTRUCTION — [2018] 3 S.C.R. 663
• STATE OF MADHYA PRADESH AND OTHERS versus ABHIJIT SINGH PAWAR — [2018] 13 S.C.R. 1133
• STATE OF MADHYA PRADESH THROUGH PRINCIPAL SECRETARY & ANR. versus MAHENDRA GUPTA & ORS. — [2018] 1 S.C.R. 443
• STATE OF MADHYA PRADESH versus CHHAAKKI LAL AND ANOTHER — [2018] 12 S.C.R. 184
• STATE OF MADHYA PRADESH versus GANGABISHAN @ VISHNU & ORS. — [2018] 9 S.C.R. 349
• STATE OF MADHYA PRADESH versus PREETAM — [2018] 10 S.C.R. 627
• STATE OF MAHARASHTRA AND OTHERS versus DR. SHARVIL THATTE AND OTHERS — [2018] 3 S.C.R. 1008
• STATE OF MAHARASHTRA versus DINESH — [2018] 2 S.C.R. 515
• STATE OF MIZORAM versus DR. C. SANGNGHINA — [2018] 14 S.C.R. 68
• STATE OF ORISSA versus DASARATHI MEHER — [2018] 13 S.C.R. 443
• STATE OF PUNJAB versus RAKESH KUMAR — [2018] 14 S.C.R. 415
• STATE OF RAJASTHAN versus LEELA RAM @ LEELA DHAR — [2018] 13 S.C.R. 621
• STATE OF TAMIL NADU & ANR. versus M. MANGAYARKARASI AND ETC. — [2018] 14 S.C.R. 427
• STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT versus SIDDARAMAIAH, CHIEF MINISTER, GOVERNMENT OF KARNAKATA & ORS. — [2018] 5 S.C.R. 1125
• STATE OF UTTAR PRADESH & ORS. versus ACHAL SINGH — [2018] 9 S.C.R. 912
• STATE OF UTTAR PRADESH THROUGH PRINICIPAL SECRETARY & ORS versus ALL U.P. CONSUMER PROTECTION BAR ASSOCIATION — [2018] 4 S.C.R. 503
• STATE OF UTTAR PRADESH versus ANIL KUMAR @ BADKA & ORS. — [2018] 10 S.C.R. 726
• STATE OF UTTAR PRADESH versus OM PAL & ORS. — [2018] 3 S.C.R. 96
• STATE OF UTTAR PRADESH versus WASIF HAIDER ETC. — [2018] 14 S.C.R. 1161
• STATE REP. BY THE DRUGS INSPECTOR versus MANIMARAN — [2018] 14 S.C.R. 395
• STATE ROAD TRANSPORT CORPORATION, JAIPUR versus SHRI PHOOL CHAND(DEAD) THROUGH LRS. — [2018] 11 S.C.R. 448
• STATE TRADING CORPORATION OF INDIA LTD. versus M/S GLOBAL STEEL HOLDING LIMITED & ORS. — [2018] 14 S.C.R. 1111
• STEEL AUTHORITY OF INDIA LTD. versus CHOUDHARY TILOTAMA DAS & ORS. — [2018] 1 S.C.R. 460
• SUBE SINGH AND ANR. versus SHYAM SINGH (DEAD) AND ORS. — [2018] 1 S.C.R. 636
• SUBHASH CHANDER BANSAL versus GIAN CHAND AND ORS — [2018] 1 S.C.R. 267
• SUCHA SINGH SODHI (D) THR. LRS. versus BALDEV RAJ WALIA & ANR. — [2018] 3 S.C.R. 324
• SUCHET SINGH YADAV & ORS. versus UNION OF INDIA & ORS. — [2018] 2 S.C.R. 752
• SUDARSAN PUHAN versus JAYANTA KU. MOHANTY & ANR. ETC. — [2018] 12 S.C.R. 1101
• SUDHAKAR @ SUDHARASAN versus STATE REP. BY THE INSPECTOR OF POLICE, SRIRANGAM POLICE STATION, TRICHY, TAMIL NADU — [2018] 4 S.C.R. 612
• SUMAN DEVI versus MANISHA DEVI AND ORS. — [2018] 10 S.C.R. 26
• SUNDARAM FINANCE LIMITED versus ABDUL SAMAD & ANR. — [2018] 10 S.C.R. 451
• SUNIL B. NAIK versus GEOWAVE COMMANDER — [2018] 5 S.C.R. 471
• SUNIL SAMDARIA versus UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF LAW AND JUSTICE AND OTHERS — [2018] 10 S.C.R. 289
• SUNKARA LAKSHMINARASAMMA (D) BY LRS. versus SAGI SUBBA RAJU & OTHERS ETC. — [2018] 14 S.C.R. 222
• SUPER BAZAR KARAMCHARI DALIT SANGH AND ORS. versus UNION OF INDIA AND ORS. — [2018] 13 S.C.R. 428
• SURAT SINGH (DEAD) versus SIRI BHAGWAN & ORS. — [2018] 1 S.C.R. 1063
• SURENDER SINGH versus STATE OF HARYANA & ORS. — [2018] 1 S.C.R. 581
• SURENDRA SINGH & ANR. versus STATE OF UTTARAKHAND — [2018] 14 S.C.R. 1056
• SURESH AND ANR versus STATE OF HARYANA — [2018] 9 S.C.R. 959
• SURESH CHANDRA versus U.P. AVAS EVAM VIKAS PARISHAD & ORS. — [2018] 14 S.C.R. 985
• SURESHCHANDRA BAGMAL DOSHI & ANR. versus THE NEW INDIA ASSURANCE COMPANY LIMITED & ORS. — [2018] 3 S.C.R. 870
• SURINDER KUMAR KHANNA versus INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE — [2018] 9 S.C.R. 338
• SURJEET SINGH & ANR. ETC. ETC. versus SADHU SINGH & ORS. — [2018] 14 S.C.R. 991
• SUSHIL KUMAR AGARWAL versus MEENAKSHI SADHU & ORS. — [2018] 12 S.C.R. 756
• SUSHILA AGGARWAL & ORS. versus STATE (NCT OF DELHI) & ANR. — [2018] 6 S.C.R. 825
• SUSHILA N. RUNGTA (D) LRS. versus THE TAX RECOVERY OFFICER-16(2) AND ORS. — [2018] 13 S.C.R. 1147
• SUSME BUILDERS PVT. LTD. versus CHIEF EXECUTIVE OFFICER, SLUM REHABILITATION AUTHORITY AND ORS. — [2018] 1 S.C.R. 1
• SUZUKI PARASRAMPURIA SUITINGS PVT. LTD. versus THE OFFICIAL LIQUIDATOR OF MAHENDRA PETROCHEMICALS LTD. (IN LIQUIDATION) AND OTHERS — [2018] 12 S.C.R. 906
• SWAPNIL TRIPATHI versus SUPREME COURT OF INDIA — [2018] 11 S.C.R. 57
• SWARAJ ABHIYAN (VI) versus UNION OF INDIA & ORS. — [2018] 5 S.C.R. 398
• SWARAJ ABHIYAN AND ANR. versus UNION OF INDIA AND ORS. — [2018] 2 S.C.R. 991
• T. N. GODAVARMAN THIRUMULKPAD ETC. versus UNION OF INDIA AND ORS. ETC. — [2018] 2 S.C.R. 744
• T.P. MURUGAN (DEAD) THR. LRS. versus BOJAN — [2018] 9 S.C.R. 355
• TAMIL NADU MEDICAL OFFICERS ASSOCIATION AND ORS. versus UNION OF INDIA AND ORS. — [2018] 3 S.C.R. 551
• TAMIL NADU MEDICAL OFFICERS’ ASSOCIATION & ORS. versus UNION OF INDIA & ORS. — [2018] 3 S.C.R. 541
• TANIYA MALIK versus THE REGISTRAR GENERAL OF THE HIGH COURT OF DELHI — [2018] 10 S.C.R. 348
• TAPAN KUMAR DUTTA versus COMMISSIONER OF INCOME TAX, WEST BENGAL — [2018] 4 S.C.R. 338
• TEHSEEN POONAWALLA versus UNION OF INDIA & ANR. — [2018] 12 S.C.R. 204
• TEHSEEN POONAWALLA versus UNION OF INDIA AND ANR. — [2018] 9 S.C.R. 1
• TEHSEEN S. POONAWALLA versus UNION OF INDIA AND OTHERS — [2018] 9 S.C.R. 291
• TELANGANA HOUSING BOARD versus AZAMUNNISA BEGUM (DIED) THRU. LRS. & ORS. — [2018] 4 S.C.R. 797
• TELANGANA JUDGES ASSOCIATION & ANR. versus UNION OF INDIA & ORS. — [2018] 13 S.C.R. 176
• THE ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED AND versus S. N. RAJ KUMAR AND ANOTHER — [2018] 3 S.C.R. 455
• THE ANIMAL WELFARE BOARD OF INDIA & ORS. versus UNION OF INDIA & ORS. — [2018] 1 S.C.R. 407
• THE AUTHORISED OFFICER, STATE BANK OF INDIA versus M/S ALLWYN ALLOYS PVT. LTD. AND ORS. — [2018] 4 S.C.R. 477
• THE CENTRAL BOARD OF SECONDARY EDUCATION AND ANR. versus T. K. RANGARAJAN AND ORS. — [2018] 13 S.C.R. 1166
• THE CHAIRMAN V. O. CHIDAMBARANAR PORT TRUST & ORS. versus CAPT. PAUL NADAR BENNET SINGH — [2018] 13 S.C.R. 942
• THE CHAIRMAN, BOARD OF TRUSTEES COCHIN PORT TRUST versus M/S AREBEE STAR MARITIME AGENCIES PVT. LTD. & ORS. — [2018] 3 S.C.R. 196
• THE COMMISSIONER OF INCOME TAX-IV, AHMEDABAD versus M/S. SHREE RAMA MULTI TECH LTD. — [2018] 3 S.C.R. 927
• THE COMMISSIONER versus MAHINDRA AND MAHINDRA LTD. THRG. M.D. — [2018] 3 S.C.R. 951
• THE CORPORATION OF MADRAS & ANR. versus M. PARTHASARATHY & ORS. — [2018] 10 S.C.R. 900
• THE DEPOT MANAGER & ORS. versus SRI S. KRISHNA — [2018] 14 S.C.R. 1263
• THE DEPOT MANAGER versus SRI R. K. REDDY — [2018] 14 S.C.R. 1236
• THE DEPOT MANAGER, APSRTC versus M. MARUTHI — [2018] 13 S.C.R. 1216
• THE DIRECTOR, PRASAR BHARATI versus COMMISSIONER OF INCOME TAX, THIRUVANTHAPURAM — [2018] 3 S.C.R. 287
• THE DIVISIONAL MANAGER APSRTC & ANR. versus B. VENKATAIAH — [2018] 14 S.C.R. 1257
• THE GAUHATI HIGH COURT THROUGH THE REGISTRAR GENERAL versus GOTO ETE & OTHERS — [2018] 10 S.C.R. 261
• THE GOA FOUNDATION versus M/S SESA STERLITE LTD. & ORS. — [2018] 2 S.C.R. 361
• THE INCOME TAX OFFICER versus URBAN IMPROVEMENT TRUST — [2018] 13 S.C.R. 847
• THE JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY REGISTRAR versus SANGAM LAXMI BAI VIDYAPEET & ORS. — [2018] 14 S.C.R. 103
• THE KERALA ASSISTANT PUBLIC PROSECUTORS ASSOCIATION versus THE STATE OF KERALA AND ORS. — [2018] 6 S.C.R. 1139
• THE MANAGEMENT OF REGIONAL CHIEF ENGINEER P.H.E.D. RANCHI versus THEIR WORKMEN REP. BY DISTRICT SECRETARY — [2018] 11 S.C.R. 759
• THE MANAGEMENT OF SRI RAMNARAYAN MILLS LTD. versus SECRETARY COIMBATORE DISTRICT TEXTILE WORKERS UNION (HMS) AND ORS — [2018] 13 S.C.R. 1198
• THE MUNICIPAL COUNCIL, RAGHOGARH & ANR. versus NATIONAL FERTILIZER LTD. & ORS. — [2018] 1 S.C.R. 603
• THE SECRETARY, KERALA STATE COASTAL MANAGEMENT AUTHORITY versus DLF UNIVERSAL LIMITED (FORMERLY KNOWN AS ADELIE BUILDERS AND DEVELOPERS PVT. LTD.) & ORS. — [2018] 1 S.C.R. 146
• THE STATE OF BIHAR & ORS. versus BIHAR RAJYA BHUMI VIKAS BANK SAMITI — [2018] 7 S.C.R. 1147
• THE STATE OF BIHAR & ORS. versus M/S BRAHMAPUTRA INFRASTRUCTURE LIMITED — [2018] 6 S.C.R. 962
• THE STATE OF BIHAR AND ORS. versus BALIRAM SINGH & ORS. — [2018] 14 S.C.R. 45
• THE STATE OF BIHAR AND ORS. versus KIRTI NARAYAN PRASAD — [2018] 14 S.C.R. 403
• THE STATE OF GUJARAT versus NAVINBHAI CHANDRAKANT JOSHI ETC. — [2018] 9 S.C.R. 329
• THE STATE OF HIMACHAL PRADESH versus MANGA SINGH — [2018] 14 S.C.R. 904
• THE STATE OF HIMACHAL PRADESH versus PARDEEP KUMAR ETC. — [2018] 2 S.C.R. 656
• THE STATE OF KARNATAKA & ORS. versus M/S. VEDANTA LIMITED (FORMERLY KNOWN AS SESA STERLITE LIMITED) & ORS. — [2018] 3 S.C.R. 1
• THE STATE OF KARNATAKA & ORS. versus SHANKAR BABURAO KANGRALKAR & ANR. — [2018] 1 S.C.R. 909
• THE STATE OF KARNATAKA & ORS. versus THE KARNATAKA PAWN BROKERS ASSN. & ORS. — [2018] 10 S.C.R. 409
• THE STATE OF KERALA & ANR. versus GOURI & ORS. — [2018] 12 S.C.R. 682
• THE STATE OF MADHYA PRADESH & ORS. versus MANOJ SHARMA & ORS. — [2018] 1 S.C.R. 779
• THE STATE OF MADHYA PRADESH versus NANDE @ NANDKISHORE SINGH — [2018] 1 S.C.R. 497
• THE STATE OF MADHYA PRADESH versus RAJARAM @ RAJA — [2018] 14 S.C.R. 294
• THE STATE OF MAHARASHTRA & ORS. versus TASNEEM RIZWAN SIDDIQUEE — [2018] 11 S.C.R. 374
• THE STATE OF TAMIL NADU REP. BY SEC. AND ORS versus K. BALU AND ANR. — [2018] 1 S.C.R. 665
• THE STATE OF TAMIL NADU REP. BY SEC. AND ORS. versus K. BALU AND ANR. — [2018] 1 S.C.R. 661
• THE STATE OF TAMIL NADU REP. BY SEC. AND ORS. versus K. BALU AND ANR. — [2018] 1 S.C.R. 671
• THE STATE OF UTTAR PRADESH versus RAJA ETC. — [2018] 11 S.C.R. 23
• THE TEMPLE OF HANEMANN HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL versus UNION OF INDIA & ORS. — [2018] 10 S.C.R. 1
• THE UTTAR BIHAR GRAMIN BANK & ORS. versus NARENDRA KUMAR SINHA — [2018] 12 S.C.R. 751
• THE VICE CHANCELLOR, RANCHI UNIVERSITY & ORS. versus JHARKHAND STATE HOUSING BOARD & ORS. — [2018] 13 S.C.R. 1084
• TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED versus EQUIPMENT CONDUCTORS AND CABLES LIMITED — [2018] 13 S.C.R. 1067
• TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. AND OTHERS versus M/S. GMR VEMAGIRI POWER GENERATION LTD. AND ANOTHER — [2018] 10 S.C.R. 390
• TRIPURARI SHARAN AND ANR. versus RANJIT KUMAR YADAV & ORS. — [2018] 1 S.C.R. 171
• TULARAM versus THE STATE OF MADHYA PRADESH — [2018] 5 S.C.R. 671
• U.P. JAL NIGAM & ORS. versus AJIT SINGH PATEL & ORS. — [2018] 13 S.C.R. 804
• U.P.P.S.C., THROUGH ITS CHAIRMAN & ANR versus RAHUL SINGH & ANR. — [2018] 5 S.C.R. 28
• UCO BANK & ORS. versus RAJENDRA SHANKAR SHUKLA — [2018] 2 S.C.R. 636
• UMA PANDEY & ANR. versus MUNNA PANDEY & ORS. — [2018] 3 S.C.R. 1056
• UMMER versus POTTENGAL SUBIDA & ORS. — [2018] 3 S.C.R. 596
• UNA NAGAR PALIKA versus KALIBEN BALUBHAI MAKWANA & ANR. — [2018] 11 S.C.R. 752
• UNION BANK OF INDIA AND OTHERS versus C.G. AJAY BABU AND ANOTHER — [2018] 9 S.C.R. 995
• UNION OF INDIA & ANR. versus M/S. INTERCONTINENTAL CONSULTANTS AND TECHNOCRATS PVT. LTD. — [2018] 10 S.C.R. 309
• UNION OF INDIA & ANR. versus MOHIT MINERAL PVT. LTD. — [2018] 13 S.C.R. 139
• UNION OF INDIA & ANR. versus PUSHPAVATHI & ORS. ETC. — [2018] 10 S.C.R. 434
• UNION OF INDIA & ORS. versus CDR. RAVINDRA V. DESAI — [2018] 3 S.C.R. 806
• UNION OF INDIA & ORS. versus KRISHNA RAO & ORS. ETC. ETC. — [2018] 12 S.C.R. 225
• UNION OF INDIA & ORS. versus PIRTHWI SINGH & ORS. — [2018] 3 S.C.R. 935
• UNION OF INDIA & ORS. versus RAM LAKHAN SHARMA — [2018] 5 S.C.R. 48
• UNION OF INDIA & OTHERS versus COL RAN SINGH DUDEE — [2018] 5 S.C.R. 93
• UNION OF INDIA AND ANR. versus RAGHUWAR PAL SINGH — [2018] 4 S.C.R. 1012
• UNION OF INDIA AND ANR. versus SUNIL TRIPATHI ETC. ETC. — [2018] 9 S.C.R. 374
• UNION OF INDIA AND ANR. versus V. R. TRIPATHI — [2018] 13 S.C.R. 281
• UNION OF INDIA AND OTHERS versus CHAMAN RANA — [2018] 3 S.C.R. 640
• UNION OF INDIA AND OTHERS versus COL. (TS) P. D. POONEKAR — [2018] 14 S.C.R. 1268
• UNION OF INDIA AND OTHERS versus DYALU RAM — [2018] 14 S.C.R. 941
• UNION OF INDIA THROUGH ITS SECRETARY & ORS. versus MAJ. GEN. MANOMOY GANGULY — [2018] 9 S.C.R. 381
• UNION OF INDIA versus DYAGALA DEVAMMA & ORS. — [2018] 7 S.C.R. 1118
• UNION OF INDIA versus HARDY EXPLORATION AND PRODUCTION (INDIA) INC — [2018] 13 S.C.R. 379
• UNION OF INDIA versus HARDY EXPLORATION AND PRODUCTION (INDIA) INC — [2018] 5 S.C.R. 662
• UNION OF INDIA versus INDIAN RADIOLOGICAL AND IMAGING ASSOCIATION AND ORS. ETC. ETC. — [2018] 3 S.C.R. 649
• UNION OF INDIA versus JAROOPARAM — [2018] 1 S.C.R. 618
• UNION OF INDIA versus LEEN MARTIN & ANR. — [2018] 1 S.C.R. 656
• UNION OF INDIA versus M/S. VARINDERA CONSTRUCTIONS LTD. ETC. — [2018] 5 S.C.R. 587
• UNION OF INDIA versus MOOLCHAND KHAIRATI RAM TRUST — [2018] 7 S.C.R. 939
• UNION OF INDIA versus NARESHKUMAR BADRIKUMAR JAGAD & ORS. — [2018] 14 S.C.R. 239
• UNION OF INDIA versus R. SETHUMADHAVAN & ANR. — [2018] 3 S.C.R. 675
• UNION OF INDIA versus RINA DEVI — [2018] 4 S.C.R. 417
• UNION PUBLIC SERVICE COMMISSION ETC. versus ANGESH KUMAR & ORS. ETC. — [2018] 1 S.C.R. 1076
• UNION PUBLIC SERVICE COMMISSION versus M. SATHIYA PRIYA AND OTHERS — [2018] 6 S.C.R. 701
• UNION TERRITORY, CHANDIGARH ADMINISTRATION AND ORS. versus PRADEEP KUMAR AND ANOTHER — [2018] 1 S.C.R. 112
• UNITED AIR TRAVEL SERVICES THROUGH ITS PROPRIETOR A.D.M. ANWAR KHAN versus UNION OF INDIA THROUGH SECRETARY (MINISTRY OF EXTERNAL AFFAIRS) — [2018] 5 S.C.R. 698
• UNITED BIOTECH PRIVATE LIMITED versus ORCHID CHEMICALS AND PHARMACEUTICALS LIMITED AND ORS. — [2018] 6 S.C.R. 960
• UNITED INDIA INSURANCE CO. LTD. & ANR. versus HYUNDAI ENGINEERING AND CONSTRUCTION CO. LTD. & ORS. — [2018] 12 S.C.R. 1085
• UNITED INDIA INSURANCE CO. LTD. versus - — [2018] 7 S.C.R. 816
• UNITED INDIA INSURANCE CO. LTD. versus INDIRO DEVI & ORS. — [2018] 5 S.C.R. 169
• UNIVERSITY OF MYSORE versus RAJAIAH (DEAD) BY LRS. & ORS. — [2018] 10 S.C.R. 490
• UPENDRA SINGH versus THE STATE OF BIHAR AND ORS. — [2018] 2 S.C.R. 775
• UPPALA BIXAM @ BIXMAIAH versus THE STATE OF ANDHRA PRADESH — [2018] 12 S.C.R. 600
• URMILA DEVI AND OTHERS versus THE DEITY, MANDIR SHREE CHAMUNDA DEVI, THROUGH TEMPLE COMMISSIONER AND OTHERS — [2018] 1 S.C.R. 797
• URVASHIBEN & ANR. versus KRISHNAKANT MANUPRASAD TRIVEDI — [2018] 13 S.C.R. 1242
• USHA UDAY KHIWANSARA versus UDAY KUMAR JETHAMAL KHIWANSARA — [2018] 7 S.C.R. 1112
• UTTARADI MUTT versus RAGHAVENDRA SWAMY MUTT — [2018] 12 S.C.R. 208
• V. K. GIRIJA V. RESHMA PARAYIL & ORS. versus RESHMA PARAYIL & ORS. — [2018] 14 S.C.R. 1036
• V. RAVI KUMAR versus STATE, REP. BY INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, SALEM, TAMIL NADU & ORS. — [2018] 14 S.C.R. 828
• VASANT GANPAT PADAVE (D) BY LRS. & ORS. versus ANANT MAHADEV SAWANT (DEAD) THRU LRS. & ORS. — [2018] 14 S.C.R. 1273
• VED PAL (D) THROUGH LRS & ORS. versus PREM DEVI (D) THROUGH LRS & ORS. — [2018] 9 S.C.R. 1052
• VEDANTA LTD. versus SHENZEN SHANDONG NUCLEAR POWER CONSTRUCTION CO. LTD. — [2018] 12 S.C.R. 829
• VIJAY ARJUN BHAGAT & ORS. versus NANA LAXMAN TAPKIRE & ORS. — [2018] 4 S.C.R. 452
• VIJAY KUMAR RASTOGI versus UTTAR PRADESH STATE ROADWAYS TRANSPORT CORPORATION — [2018] 2 S.C.R. 620
• VIJAY MAHADEORAO KUBADE versus STATE OF MAHARASHTRA THROUGH THE COLLECTOR — [2018] 7 S.C.R. 1105
• VIJAY PULLARWAR & ORS. versus SHRI HANUMAN DEOSTHAN,A PUBLIC TRUST THROUGH ITS TRUSTEES — [2018] 13 S.C.R. 763
• VILAS DINKAR BHAT versus STATE OF MAHARASHTRA & ORS. — [2018] 9 S.C.R. 1056
• VILASINI versus STATE OF KERALA — [2018] 14 S.C.R. 1
• VIMLA DEVI & ORS. versus NATIONAL INSURANCE COMPANY LIMITED & ORS. — [2018] 13 S.C.R. 753
• VINAY SHARMA & ANR. versus STATE OF NCT OF DELHI — [2018] 7 S.C.R. 919
• VINOD KUMAR DHALL versus DHARAMPAL DHALL (DECEASED)THROUGH HIS LRS. & ORS. — [2018] 3 S.C.R. 961
• VINUBHAI RANCHHODBHAI PATEL versus RAJIVBHAI DUDABHAI PATEL & OTHERS — [2018] 6 S.C.R. 1050
• VISHNU CHANDRU GAONKAR versus N.M. DESSAI — [2018] 3 S.C.R. 103
• VIVEK MUDGIL versus STATE OF U.P. & ORS. — [2018] 14 S.C.R. 1068
• WG CDR. ASHWINI KUMAR HANDA (RETD.) versus UNION OF INDIA & ORS. — [2018] 1 S.C.R. 873
• YASHWANT ETC. versus THE STATE OF MAHARASHTRA — [2018] 12 S.C.R. 654
• ZAHOOR AHMAD RATHER AND ORS ETC versus SHEIKH IMTIYAZ AHMAD AND ORS ETC — [2018] 14 S.C.R. 1082

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