Supreme Court of India — 2013

851 reported judgments.

• A. SRIMANNARAYANA versus DASARI SANTAKUMARI & ANR. — [2013] 1 S.C.R. 230
• A.C. NARAYANAN versus STATE OF MAHARASHTRA & ANR. — [2013] 11 S.C.R. 80
• A.K. SINGHANIA versus GUJARAT STATE FERTILIZER CO. LTD. & ANR. — [2013] 9 S.C.R. 1069
• A.M. SANGAPPA @ SANGAPPA versus SANGONDEPPA & ANR. — [2013] 12 S.C.R. 397
• A.S.V. NARAYANAN RAO versus RATNAMALA & ANOTHER — [2013] 10 S.C.R. 117
• AARUSHI DHASMANA versus UNION OF INDIA AND OTHERS — [2013] 5 S.C.R. 371
• ABDUL NASAR ADAM ISMAIL THROUGH ABDUL BASHEER ADAM ISMAIL versus THE STATE OF MAHARASHTRA & ORS — [2013] 6 S.C.R. 86
• ABHAY SINGH versus STATE OF UTTAR PRADESH AND OTHERS — [2013] 17 S.C.R. 80
• ABU SALEM ABDUL QAYYUM ANSARI versus CENTRAL BUREAU OF INVESTIGATION & ANR. — [2013] 7 S.C.R. 1061
• ADDL.DISTT.SUB-REGISTRAR SILIGURI versus PAWAN KUMAR VERMA AND OTHERS — [2013] 3 S.C.R. 163
• ADVOCATES ASSOCIATION,, BANGALORE versus UNION OF INDIA & ORS — [2013] 10 S.C.R. 813
• AGRICULTURAL PRODUCE MARKET COMMITTEE versus BIOTOR INDUSTRIES LTD. & ANR. — [2013] 16 S.C.R. 939
• AGRICULTURAL PRODUCE MARKET COMMITTEE versus BIOTOR INDUSTRIES LTD. & ANR. — [2013] 16 S.C.R. 969
• AHMED SHAH KHAN DURRANI @ A.S. MUBARAK versus STATE OF MAHARASHTRA — [2013] 16 S.C.R. 1
• AHSANUL HODA versus STATE OF BIHAR — [2013] 8 S.C.R. 312
• AJAHAR ALI versus STATE OF WEST BENGAL — [2013] 9 S.C.R. 911
• AJOY ACHARYA versus STATE BUREAU OF INV. AGAINST ECO. OFFENCE — [2013] 9 S.C.R. 457
• AKKODE JUMAYATH PALU PARIPALANA COMMITTEE versus P.V. IBRAHIM HAJI AND OTHERS — [2013] 7 S.C.R. 1033
• ALAKNANDA HYDRO POWER CO. LTD. versus ANUJ JOSHI & ORS. — [2013] 11 S.C.R. 784
• ALSIA PARDHI versus STATE OF M.P. & ORS. — [2013] 16 S.C.R. 815
• AMALENDU KUMAR BERA & ORS. versus THE STATE OF WEST BENGAL — [2013] 2 S.C.R. 484
• AMITBHAI ANILCHANDRA SHAH versus THE CENTRAL BUREAU OF INVESTIGATION & ANR. — [2013] 6 S.C.R. 623
• ANAMIKA ROY versus JATINDRA CHOWRASIYA AND OTHERS — [2013] 5 S.C.R. 1131
• ANEESH D. LAWANDE & OTHERS versus THE STATE OF GOA AND OTHERS — [2013] 17 S.C.R. 55
• ANIL KUMAR & ORS. versus M. K. AIYAPPA & ANR. — [2013] 9 S.C.R. 869
• ANIL KUMAR MAHAJAN versus UNION OF INDIA THROUGH SECRETARY, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS, DEPARTMENT OF PERSONNEL AND TRAINING, NEW DELHI AND OTHERS — [2013] 8 S.C.R. 373
• ANJANAPPA versus STATE OF KARNATAKA — [2013] 14 S.C.R. 803
• ANKUSH SHIVAJI GAIKWAD versus STATE OF MAHARASHTRA — [2013] 8 S.C.R. 863
• ANNAPURNA versus STATE OF U.P. — [2013] 2 S.C.R. 870
• ANTRIX CORP. LTD. versus DEVAS MULTIMEDIA P. LTD. — [2013] 6 S.C.R. 453
• ANUJ KUMAR GUPTA @ SETHI GUPTA versus STATE OF BIHAR — [2013] 8 S.C.R. 435
• ARASMETA CAPTIVE POWER COMPANY PRIVATE LIMITED AND ANOTHER versus LAFARGE INDIA PRIVATE LIMITED — [2013] 17 S.C.R. 496
• ARATHI SANDI versus BANDI JAGADRAKSHAKA RAO AND ORS. — [2013] 13 S.C.R. 988
• ARESH @ ASHOK J. MEHTA (D) BY PROP. LRS. versus SPL. TAHSILDAR, BALGAUM KARNATAKA & ANR. — [2013] 2 S.C.R. 280
• ARSHAD HUSSAIN versus STATE OF RAJASTHAN — [2013] 17 S.C.R. 955
• ARUN BHANDARI versus STATE OF U.P. AND OTHERS — [2013] 3 S.C.R. 961
• ARUN KUMAR AGRAWAL versus UNION OF INDIA & OTHERS — [2013] 3 S.C.R. 508
• ARUN KUMAR YADAV versus STATE OF U.P. THRU DIST. JUDGE — [2013] 6 S.C.R. 263
• ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION & ANR. versus TAGE HABUNG & ORS — [2013] 2 S.C.R. 1134
• ARVIND KUMAR SHARMA versus VINEETA SHARMA & ANR. — [2013] 4 S.C.R. 260
• ASHABAI & ANR. versus STATE OF MAHARASHTRA — [2013] 1 S.C.R. 115
• ASHFAQ AHMED QUERESHI & ANR. versus NAMRATA CHOPRA & ORS. — [2013] 17 S.C.R. 255
• ASHOK KUMAR AGGARWAL versus NEERAJ KUMAR & ANR. — [2013] 12 S.C.R. 457
• ASHOK KUMAR AGGARWAL versus UNION OF INDIA & ORS. — [2013] 12 S.C.R. 607
• ASHOK KUMAR JAIN versus SUMATI JAIN — [2013] 2 S.C.R. 841
• ASHOK KUMAR SHARMA versus STATE OF RAJASTHAN — [2013] 1 S.C.R. 236
• ASHRAFI AND ORS. versus STATE OF HARYANA AND ORS. — [2013] 6 S.C.R. 148
• ASPI JAL & ANR. versus KHUSHROO RUSTOM DADYBURJOR — [2013] 5 S.C.R. 732
• ASSISTANT ENGINEER, RAJASTHAN STATE AGRICULTURE MARKETING BOARD, SUB-DIVISION, KOTA versus MOHAN LAL — [2013] 9 S.C.R. 91
• ASSOCIATION FOR ENVIRONMENT PROTECTION versus STATE OF KERALA AND OTHERS — [2013] 7 S.C.R. 352
• ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES, versus ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. — [2013] 6 S.C.R. 1054
• ASST. ENGINEER, RAJASTHAN DEV. CORP. & ANR. versus GITAM SINGH — [2013] 1 S.C.R. 679
• ATMARAM S/O RAYSINGH RATHOD versus STATE OF MAHARASHTRA — [2013] 1 S.C.R. 867
• ATMARAM versus STATE OF U.P. — [2013] 10 S.C.R. 513
• AWANI KUMAR UPADHYAY versus THE HONBLE HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS. — [2013] 3 S.C.R. 416
• AYURVED SHASTRA SEVA MANDAL & ANR. versus UNION OF INDIA & ORS. — [2013] 4 S.C.R. 1098
• B. AMRUTHA LAKSHMI versus STATE OF ANDHRA PRADESH AND ORS. — [2013] 9 S.C.R. 1083
• B. CHANDRIKA versus SANTHOSH & ANR — [2013] 12 S.C.R. 588
• B. LAKSHMANA ETC. versus DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED ETC. — [2013] 17 S.C.R. 289
• B. RAGHUVIR ACHARYA versus CENTRAL BUREAU OF INVESTIGATION — [2013] 7 S.C.R. 132
• B. THIRUMAL versus ANANDA SIVAKUMAR AND ORS. — [2013] 14 S.C.R. 1076
• B.S.N.L. versus BHURUMAL — [2013] 16 S.C.R. 1023
• B.T. KRISHNAMURTHY versus SRI BASAVESWARA EDUCATION SOCIETY & ORS. — [2013] 5 S.C.R. 359
• BABU AND ANR. versus STATE REP. BY INSPECTOR OF POLICE, CHENNAI — [2013] 2 S.C.R. 438
• BABUBHAI BHIMABHAI BOKHIRIA & ANR. versus STATE OF GUJARAT & ORS. — [2013] 1 S.C.R. 665
• BAD SHAH versus SOU.URMILA BADSHAH GOOSE & ANR — [2013] 10 S.C.R. 259
• BAJAJ AUTO LIMITED versus RAJENDRA KUMAR JAGANNATH KATHAR & ORS. — [2013] 6 S.C.R. 301
• BAKHSHISH SINGH versus STATE OF PUNJAB & ANR. — [2013] 16 S.C.R. 589
• BAKSHISH RAM & ANOTHER versus STATE OF PUNJAB — [2013] 4 S.C.R. 732
• BAL GOPAL MAHESHWARI & ORS versus SANJEEV KUMAR GUPTA — [2013] 9 S.C.R. 283
• BALBIR SINGH BEDI versus STATE OF PUNJAB AND ORS. — [2013] 3 S.C.R. 376
• BALDEV KRISHAN versus SATYA NARAIN — [2013] 8 S.C.R. 551
• BALDEV SINGH versus STATE OF PUNJAB — [2013] 9 S.C.R. 547
• BALMER LAWRIE & CO. LTD. & ORS. versus PARTHA SARATHI SEN ROY & ORS. — [2013] 4 S.C.R. 1018
• BALWANT RAI SALUJA & ANR. ETC. ETC. versus AIR INDIA LTD. & ORS. — [2013] 16 S.C.R. 706
• BANGALORE DEVELOPMENT AUTHORITY versus M/S VIJAYA LEASING LTD. & ORS. — [2013] 3 S.C.R. 140
• BANK OF BARODA versus S.K. KOOL (D) THROUGH LRS. AND ANR. — [2013] 12 S.C.R. 783
• BANK OF MAHARASHTRA versus PANDURANG KESHAV GORWARDKAR & ORS — [2013] 3 S.C.R. 269
• BARKU BHAVRAO BHASKAR versus STATE OF MAHARASHTRA — [2013] 8 S.C.R. 449
• BASAWARAJ & ANR. versus THE SPL. LAND ACQUISITION OFFICER — [2013] 8 S.C.R. 227
• BEENU RAWAT & ORS versus UNION OF INDIA & ORS. — [2013] 12 S.C.R. 889
• BHADRAGIRI VENKATA RAVI versus PUBLIC PROSECUTOR HIGH COURT OF A.P., HYDERABAD — [2013] 6 S.C.R. 529
• BHAGWATI DEVELOPERS PRIVATE LTD. versus THE PEERLESS GENERAL FINANCE INVESTMENT COMPANY LIMITED & ORS. — [2013] 5 S.C.R. 708
• BHAGWATI DEVELOPERS PVT. LTD. versus PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LTD AND ANR. — [2013] 7 S.C.R. 547
• BHAIKON @ BAKUL BORAH versus STATE OF ASSAM — [2013] 5 S.C.R. 497
• BHAJAN SINGH versus STATE OF UTTARAKHAND & ORS. — [2013] 10 S.C.R. 825
• BHANWAR KANWAR versus R.K. GUPTA & ANR. — [2013] 3 S.C.R. 151
• BHANWAR LAL & ANR. versus RAJASTHAN BOARD OF MUSLIM WAKF & ORS. — [2013] 9 S.C.R. 721
• BHARAT BHUSHAN & ANR. versus STATE OF MADHYA PRADESH — [2013] 4 S.C.R. 230
• BHARAT BHUSHAN versus STATE OF HIMACHAL PRADESH — [2013] 5 S.C.R. 1013
• BHARAT PETROLEUM CORPORATION LIMITED versus RAMA CHANDRASHEKHAR VAIDYA AND ANR. — [2013] 5 S.C.R. 674
• BHARAT PETROLEUM CORPORATION LTD. versus M/S JAGANNATH & CO. & ORS. — [2013] 2 S.C.R. 828
• BHARAT SANCHAR NIGAM LIMITED AND ANOTHER versus G. SARVOTHAMAN — [2013] 12 S.C.R. 563
• BHARAT SANCHAR NIGAM LIMITED versus TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS — [2013] 12 S.C.R. 999
• BHARAT SANCHAR NIGAM LTD. versus S.K. BHATNAGAR & ORS. — [2013] 10 S.C.R. 279
• BHARATI TAMANG versus UNION OF INDIA & ORS. — [2013] 14 S.C.R. 525
• BHAVNAGAR MUNICIPAL CORPORATION versus SALIMBHAI UMARBHAI MANSURI — [2013] 8 S.C.R. 90
• BHEEMRAYA versus SUNEETHA — [2013] 10 S.C.R. 218
• BHIMANDAS AMBWANI (D) THR. LRS. versus DELHI POWER COMPANY LIMITED & ORS. — [2013] 1 S.C.R. 996
• BHOLA RAM versus STATE OF PUNJAB — [2013] 12 S.C.R. 573
• BHUPENDRA versus STATE OF MADHYA PRADESH — [2013] 12 S.C.R. 269
• BHUSAWAL MUNICIPAL COUNCIL versus NIVRUTTI RAMCHANDRA PHALAK & ORS. — [2013] 17 S.C.R. 259
• BIRENDRA DAS & ANR. versus STATE OF ASSAM — [2013] 7 S.C.R. 179
• BOARD OF TRUSTEES OF PORT OF KANDLA versus HARGOVIND JASRAJ & ANR. — [2013] 1 S.C.R. 589
• BRIHANMUMBAI MAHANAGARPALIKA AND ANOTHER versus WILLINGDON SPORTS CLUB AND OTHERS — [2013] 14 S.C.R. 848
• BUDH SINGH versus STATE OF HARYANA AND ANR. — [2013] 2 S.C.R. 272
• C. KESHAVAMURTHY versus H.K. ABDUL ZABBAR — [2013] 8 S.C.R. 429
• C.B.I. versus ASHOK KUMAR AGGARWAL — [2013] 14 S.C.R. 983
• C.B.I. versus ASHOK KUMAR AGGARWAL & ANR. — [2013] 14 S.C.R. 957
• C.N. PARAMSIVAN & ANR. versus SUNRISE PLAZA TR. PARTNER & ORS. — [2013] 4 S.C.R. 1
• C.P. SUBHASH versus INSPECTOR OF POLICE CHENNAI & ORS. — [2013] 1 S.C.R. 545
• C.V. FRANCIS versus UNION OF INDIA & ORS. — [2013] 8 S.C.R. 53
• CENTRAL BUREAU OF INVESTIGATION versus JAGJIT SINGH — [2013] 17 S.C.R. 361
• CENTRAL BUREAU OF INVESTIGATION versus V. VIJAY SAI REDDY — [2013] 8 S.C.R. 830
• CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA versus DHOBEI SAHOO & ORS. — [2013] 14 S.C.R. 621
• CENTRE FOR ENVIRONMENT LAW, WWF-1 versus UNION OF INDIA & OTHERS — [2013] 6 S.C.R. 757
• CENTRE FOR PUBLIC INTEREST LITIGATION versus UNION OF INDIA AND OTHERS , — [2013] 9 S.C.R. 1103
• CH. CUM MAN. DIRECTOR MAHANADI COALFIELD LTD. versus RABINDRANATH CHOUBEY — [2013] 11 S.C.R. 513
• CHAIRMAN, RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ORS. versus SMT. SANTOSH & ORS. — [2013] 3 S.C.R. 720
• CHAIRMAN, RUSHIKULYA GRAMYA BANK versus BISAWAMBER PATRO & OTHERS — [2013] 4 S.C.R. 239
• CHAIRMAN-CUM-MANAGING DIRECTOR & OTHERS versus BHARAT CHANDRA BEHERA & ANOTHER — [2013] 16 S.C.R. 1045
• CHANDA C. KADAM & ORS. versus ADDITIONAL COLLECTOR & COMPETENT AUTHORITY — [2013] 14 S.C.R. 663
• CHANDRAN RATNASWAMI versus K.C. PALANISAMY AND OTHERS — [2013] 17 S.C.R. 853
• CHANNABASAPPA (DEAD) BY LR & ANR. versus STATE OF KARNATAKA & ORS. — [2013] 10 S.C.R. 148
• CHARANJIT & ORS. versus STATE OF PUNJAB & ANR. — [2013] 10 S.C.R. 688
• CHATTERJEE PETROCHEM CO. & ANR versus HALDIA PETROCHEMICALS LTD. & ORS. — [2013] 11 S.C.R. 1101
• CHENDA @ CHANDA RAM versus STATE OF CHHATISGARH — [2013] 17 S.C.R. 327
• CHHOTAN SAO & ANOTHER versus STATE OF BIHAR — [2013] 17 S.C.R. 843
• CHINNAM KAMESWARA RAO AND ORS. versus STATE OF AP. REP. BY HOME SECRETARY — [2013] 2 S.C.R. 631
• CHIRONJILAL SHARMA HUF versus UNION OF INDIA AND ORS. — [2013] 11 S.C.R. 666
• CHRISTIAN MEDICAL COLLEGE VELLORE & ORS versus UNION OF INDIA AND ORS. — [2013] 5 S.C.R. 573
• CHRISTIAN MEDICAL COLLEGE VELLORE & ORS versus UNION OF INDIA AND ORS. — [2013] 7 S.C.R. 908
• CINE EXHIBITION PVT. LTD. versus COLLECTOR, DISTRICT GWALIOR AND OTHERS — [2013] 1 S.C.R. 130
• COMMISSIONER OF CENTRAL EXCISE, CHENNAL-II COMMISSIONERATE, CHENNAI versus M/S. AUSTRALIAN FOODS INDIA (P) LTD., CHENNAI — [2013] 1 S.C.R. 932
• COMMISSIONER OF CENTRAL EXCISE, JALANDHAR versus M/S. KAY KAY INDUSTRIES — [2013] 9 S.C.R. 623
• COMMISSIONER OF CENTRAL EXCISE, MADURAI versus AYYAPPAN TEXTILES LTD. — [2013] 7 S.C.R. 771
• COMMISSIONER OF CENTRAL EXCISE, MUMBAI IV versus M/S. CIENS LABORATORIES, MUMBAI — [2013] 14 S.C.R. 38
• COMMISSIONER OF INCOME TAX versus M/S EXCEL INDUSTRIES LTD. — [2013] 10 S.C.R. 490
• COMMISSIONER OF INCOME TAX, GUJARAT versus GUJARAT FLUORO CHEMICALS — [2013] 10 S.C.R. 191
• COMMISSIONER OF POLICE, NEW DELHI & ANR. versus MEHAR SINGH — [2013] 13 S.C.R. 432
• D.H.B.V.N.L. VIDYUT NAGAR, HISAR & OTHERS versus YASHVIR SINGH GULIA — [2013] 8 S.C.R. 501
• DALJIT KAUR AND ANR. versus MUKTAR STEELS PVT. LTD. — [2013] 17 S.C.R. 1043
• DALMIA CEMENT (BHARAT) LTD. versus STATE OF TAMIL NADU & ANOTHER — [2013] 17 S.C.R. 529
• DARSHAN GUPTA versus RADHIKA GUPTA — [2013] 10 S.C.R. 937
• DAVALSAB HUSAINSAB MULLA versus NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION — [2013] 9 S.C.R. 826
• DAYANAND ANGLO VEDIC (DAV) COLLEGE TRUST AND MANAGEMENT SOCIETY versus STATE OF MAHARASHTRA AND ANR. — [2013] 4 S.C.R. 821
• DEAF EMPLOYEES WELFARE ASSOCIATION & ANOTHER versus UNION OF INDIA & OTHERS — [2013] 16 S.C.R. 1059
• DEBABRATA DASH AND ANR. versus JATINDRA PRASAD DAS & ORS. — [2013] 2 S.C.R. 331
• DEEPAK AGGARWAL versus KESHAV KAUSHIK AND OTHERS — [2013] 1 S.C.R. 402
• DEEPAK GULATI versus STATE OF HARYANA — [2013] 6 S.C.R. 544
• DEEPAK RAI versus STATE OF BIHAR — [2013] 14 S.C.R. 297
• DEEPALI GUNDU SURWASE versus KRANTI JUNIOR ADHYAPAK MAHAVIDYALAYA (D.ED.) AND OTHERS — [2013] 9 S.C.R. 1
• DELTA DISTILLERIES LIMITED versus UNITED SPIRITS LIMITED & ANR. — [2013] 9 S.C.R. 573
• DEPUTY COMMISSIONER, KVS & ORS. versus J. HUSSAIN — [2013] 9 S.C.R. 898
• DEVENDER PAL SINGH BHULLAR versus STATE OF N.C.T. OF DELHI — [2013] 6 S.C.R. 676
• DEVENDRA KISHANLAL DAGALIA versus DWARKESH DIAMONDS PVT. LTD. AND ORS. — [2013] 17 S.C.R. 380
• DEVENDRA KUMAR versus STATE OF UTTARANCHAL & ORS. — [2013] 8 S.C.R. 471
• DEVENDRA PATEL versus RAM PAL SINGH & ORS. — [2013] 10 S.C.R. 291
• DHARAM PAL & ORS. versus STATE OF HARYANA & ANR. — [2013] 13 S.C.R. 1052
• DHARAMVIR SINGH versus UNION OF INDIA & ORS. — [2013] 8 S.C.R. 1119
• DHARMENDRA KIRTHAL versus STATE OF U.P. AND ANOTHER — [2013] 7 S.C.R. 823
• DIGAMBER & ORS. versus STATE OF MAHARASHTRA & ORS. — [2013] 7 S.C.R. 1037
• DILIP SUDHAKAR PENDSE & ANR. versus CENTRAL BUREAU OF INVESTIGATION — [2013] 7 S.C.R. 646
• DILIP versus STATE OF MADHYA PRADESH — [2013] 2 S.C.R. 957
• DLF LIMITED versus MANMOHAN LOWE AND OTHERS — [2013] 16 S.C.R. 979
• DOLIBEN KANTILAL PATEL versus STATE OF GUJARAT & ANR. — [2013] 8 S.C.R. 28
• DR. B. R. AMBEDKAR MEDICAL COLLEGE & OTHERS versus UNION OF INDIA & ANOTHER — [2013] 9 S.C.R. 503
• DR. BALRAM PRASAD versus DR. KUNAL SAHA & ORS. — [2013] 12 S.C.R. 30
• DR. JAGMITTAR SAIN BHAGAT versus DIR. HEALTH SERVICES, HARYANA & ORS. — [2013] 8 S.C.R. 77
• DR. KULMEET KAUR MAHAL & ORS. versus STATE OF PUNJAB & ORS. — [2013] 9 S.C.R. 320
• DR. P.B. DESAI versus STATE OF MAHARASHTRA & ANR. — [2013] 11 S.C.R. 863
• DR. RAJESH TALWAR AND ANR. versus C.B.I. AND ANR. — [2013] 10 S.C.R. 504
• DR. RAM TAWAKYA SINGH versus STATE OF BIHAR AND OTHERS — [2013] 9 S.C.R. 117
• DR. SUBRAMANIAN SWAMY AND ORS. versus RAJU, THROUGH MEMBER, JUVENILE JUSTICE BOARD AND ANR. — [2013] 8 S.C.R. 520
• DR. SUBRAMANIAN SWAMY versus ELECTION COMMISSION OF INDIA — [2013] 14 S.C.R. 565
• DUDDILLA SRINIVASA SHARMA AND ORS. versus V. CHRYSOLITE — [2013] 12 S.C.R. 421
• DULCINA FERNANDES & ORS. versus JOAQUIM XAVIER CRUZ & ANR. — [2013] 10 S.C.R. 480
• E.S.IC. MEDICAL OFFICER'S ASSOCIATION versus E.S.L.C. & ANR. — [2013] 12 S.C.R. 907
• EASTERN COALFIELDS LTD. AND OTHERS versus BAJRANGI RABIDAS — [2013] 16 S.C.R. 895
• ECON ANTRI LTD. versus ROM INDUSTRIES LTD. & ANR. — [2013] 14 S.C.R. 74
• EDUCARE CHARITABLE TRUST versus UNION OF INDIA & ANR. — [2013] 10 S.C.R. 167
• ENGINEERING EXPORT PROMOTION COUNCIL versus USHA ANAND AND ANOTHER — [2013] 6 S.C.R. 285
• ERACH BOMAN KHAVAR versus TUKARAM SHRIDHAR BHAT AND ANOTHER — [2013] 17 S.C.R. 1055
• ESCORTS LTD. versus UNIVERSAL TRACTOR HOLDING LLC — [2013] 2 S.C.R. 389
• ESHA BHATTACHARJEE versus MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY AND OTHERS — [2013] 9 S.C.R. 782
• ESHA EKTA APARTMENTS CO-OPERATIVE HOUSING SOCIETY LIMITED AND OTHERS versus MUNICIPAL CORPORATION OF MUMBAI AND OTHERS — [2013] 4 S.C.R. 478
• ESSA@ ANJUM ABDUL RAZAK MEMON versus THE STATE OF MAHARASHTRA, THROUGH STF, CBI MUMBAI, PART-II — [2013] 15 S.C.R. 621
• ESSAR TELEHOLDINGS LTD. versus REGISTRAR GENERAL, DELHI HIGH COURT & ORS — [2013] 7 S.C.R. 1
• EXECUTIVE ENGINEER, NANDUR, MADHAMESHWAR CANAL versus VILAS EKNATH JADHAV AND OTHERS — [2013] 2 S.C.R. 493
• EXPORT CREDIT GUARANTEE CORPN. OF INDIA LTD. versus M/S. GARG SONS INTERNATIONAL — [2013] 1 S.C.R. 336
• EXTRA JUDICIAL EXECUTION VICTIM FAMILIES ASSOCIATION (EEVFAM) AND ANOTHER versus UNION OF INDIA & ANOTHER — [2013] 1 S.C.R. 140
• FAKHRUZAMMA versus STATE OF JHARKHAND & ANR. — [2013] 12 S.C.R. 824
• FIONA SHRIKHANDE versus STATE OF MAHARASHTRA AND ANOTHER — [2013] 9 S.C.R. 240
• G. JAYALAL versus UNION OF INDIA AND OTHERS — [2013] 3 S.C.R. 868
• G. SUNDARRAJAN versus UNION OF INDIA AND ORS. — [2013] 8 S.C.R. 631
• G.L. BATRA versus STATE OF HARYANA AND OTHERS — [2013] 10 S.C.R. 431
• G.M. SIDDESHWAR versus PRASANNA KUMAR — [2013] 4 S.C.R. 1107
• GAMBHIRSINH R. DEKARE versus FALGUNBHAI CHIMANBHAI PATEL AND ANR. — [2013] 4 S.C.R. 719
• GANAPATH SINGH GANGARAM SINGH RAJPUT versus GULBARGA UNIVERSITY REP.BY ITS REGISTRAR & OTHERS — [2013] 17 S.C.R. 1025
• GANESHA versus SHARANAPPA & ANR. — [2013] 12 S.C.R. 400
• GANGA SINGH versus STATE OF MADHYA PRADESH — [2013] 8 S.C.R. 400
• GANGABHAVANI versus RAYAPATI VENKAT REDDY & ORS. — [2013] 14 S.C.R. 155
• GEETABEN RATILAL PATEL versus DISTRICT PRIMARY EDUCATION OFFICER — [2013] 17 S.C.R. 900
• GENERAL MANAGER, KARNATAKA STATE FINANCIAL CORPORATION versus GENERAL SECRETARY, MYSORE DIVISION INDUSTRIAL WORKERS GENERAL UNION AND ORS. — [2013] 2 S.C.R. 744
• GEOMIN MINERALS & MARKETING (P) LTD. versus STATE OF ORISSA AND ORS. — [2013] 8 S.C.R. 914
• GHULAM NABI DAR & ORS. versus STATE OF J&K & ORS. — [2013] 1 S.C.R. 881
• GIAN CHAND & ORS. versus STATE OF HARYANA — [2013] 10 S.C.R. 728
• GIRRAJ PRASAD MEENA versus STATE OF RAJASTHAN & ORS. — [2013] 10 S.C.R. 393
• GITA RAM & ANR. versus STATE OF H.P. — [2013] 1 S.C.R. 698
• GLAXOSMITHKLINE PHARMACEUTICALS LIMITED (FORMERLY KNOWN AS SMITHKLINE BEECHAM PHARMACEUTICALS (INDIA) LIMITED) versus UNION OF INDIA & ORS. — [2013] 12 S.C.R. 1120
• GM, SRI SIDDESHWARA CO-OPERATIVE BANK LTD. & ANR. versus SRI IKBAL & ORS. — [2013] 8 S.C.R. 532
• GOJER BROTHERS PRIVATE LIMITED versus THE STATE OF WEST BENGAL AND OTHERS — [2013] 12 S.C.R. 489
• GOPAL & ANR. versus STATE OF RAJASTHAN — [2013] 1 S.C.R. 385
• GOPAL SINGH versus STATE OF UTTARAKHAND — [2013] 4 S.C.R. 104
• GOTHAMCHAND JAIN versus ARUMUGAM @ TAMILARASAN — [2013] 10 S.C.R. 181
• GOUDAPPA & ORS. versus STATE OF KARNATAKA — [2013] 4 S.C.R. 547
• GOVINDA BALA PATIL (D) BY LRS. versus GANPATI RAMCHANDRA NAIKWADE (D) BY LRS. — [2013] 8 S.C.R. 461
• GOVT. OF KARNATAKA AND ANR versus K.C.SUBRAMANYA AND ORS — [2013] 10 S.C.R. 144
• GOVT. OF KERALA & ORS. versus SUDHIR KUMAR SHARMA & ORS. — [2013] 10 S.C.R. 62
• GUDDA @ DWARIKENDRA versus STATE OF MADHYA PRADESH — [2013] 11 S.C.R. 293
• GUIRAM MONDAL versus STATE OF WEST BENGAL — [2013] 2 S.C.R. 1107
• GULABRAO BABURAO DEOKAR versus STATE OF MAHARASHTRA & ORS. — [2013] 16 S.C.R. 1181
• GULAM SARBAR versus STATE OF BIHAR (NOW JHARKHAND) — [2013] 12 S.C.R. 1
• GURDIP SINGH versus STATE OF PUNJAB — [2013] 8 S.C.R. 277
• GURJANT SINGH @ JANTA versus STATE OF PUNJAB — [2013] 12 S.C.R. 180
• GURNAIB SINGH versus STATE OF PUNJAB — [2013] 3 S.C.R. 563
• GURU GRANTH SAHEB STHAN MEERGHAT VANARAS versus VED PRAKASH AND ORS. — [2013] 5 S.C.R. 1042
• GURVAIL SINGH @ GALA & ANOTHER versus STATE OF PUNJAB — [2013] 1 S.C.R. 783
• GURVAIL SINGH @ GALA versus STATE OF PUNJAB — [2013] 17 S.C.R. 983
• H. P. SCHEDULED TRIBES EMPLOYEES FEDERATION & ANR. versus HIMACHAL PRADESH S. V. K. K. & ORS. — [2013] 9 S.C.R. 384
• HABIB versus STATE OF UTTAR PRADESH — [2013] 5 S.C.R. 476
• HAMZA versus MUHAMMADKUTTY @ MANI & ORS. — [2013] 10 S.C.R. 867
• HARDEVINDER SINGH versus PARAMJIT SINGH & OTHERS — [2013] 1 S.C.R. 903
• HARI DASS SHARMA versus VIKAS SOOD & ORS. — [2013] 5 S.C.R. 1029
• HARIVADAN BABUBHAI PATEL versus STATE OF GUJARAT — [2013] 10 S.C.R. 889
• HARNEK SINGH versus PRITAM SINGH & ORS. — [2013] 6 S.C.R. 184
• HARSHA V. RAI versus STATE OF KARNATAKA & ANR. — [2013] 10 S.C.R. 222
• HARYANA FINANCIAL CORPORATION versus GURCHARAN SINGH & ANR. — [2013] 12 S.C.R. 832
• HARYANA POWER GENERATION CORPORATION LIMITED AND OTHERS versus HARKESH CHAND AND OTHERS — [2013] 2 S.C.R. 593
• HARYANA WAKF BOARD versus MAHESH KUMAR — [2013] 12 S.C.R. 596
• HAZARA SINGH versus RAJ KUMAR AND ORS. — [2013] 5 S.C.R. 979
• HEMA versus STATE, THR. INSPECTOR OF POLICE, MADRAS — [2013] 3 S.C.R. 1
• HILL PROPERTIES LTD. versus UNION BANK OF INDIA AND OTHERS — [2013] 10 S.C.R. 89
• HIMACHAL PRADESH STATE ELECTRICITY REGULATORY COMMISSION AND ANOTHER versus HIMACHAL PRADESH STATE ELECTRICITY BOARD — [2013] 11 S.C.R. 915
• HIRAMAN versus STATE OF MAHARASHTRA — [2013] 3 S.C.R. 119
• IBRAHIM MUSA CHAUHAN @ BABA CHAUHAN versus STATE OF MAHARASHTRA — [2013] 15 S.C.R. 1061
• IN RE: RAMESHWAR PRASAD GOYAL, ADVOCATE versus . — [2013] 9 S.C.R. 212
• INDIAN SOAPS & TOILETRIES MAKERS ASSOCIATION versus OZAIR HUSAIN AND OTHERS — [2013] 4 S.C.R. 675
• INDRA SARMA versus V.K.V. SARMA — [2013] 14 S.C.R. 1019
• INDRAJIT SURESHPRASAD BIND & ORS. versus STATE OF GUJARAT — [2013] 2 S.C.R. 931
• J. SUNDRAMMA versus STATE OF KARNATAKA & ANR. — [2013] 2 S.C.R. 453
• JAGDISH PRASAD SHARMA ETC. ETC. versus STATE OF BIHAR & ORS. — [2013] 11 S.C.R. 696
• JAGDISH SINGH versus HEERALAL AND OTHERS — [2013] 12 S.C.R. 232
• JAI BHAGWAN versus COMMR. OF POLICE & ORS. — [2013] 13 S.C.R. 752
• JARNAIL SINGH versus STATE OF HARYANA — [2013] 8 S.C.R. 1044
• JASVINDER SAINI & ORS. versus STATE (GOVT. OF NCT OF DELHI) — [2013] 7 S.C.R. 340
• JATYA PAL SINGH & ORS. versus UNION OF INDIA & ORS. — [2013] 2 S.C.R. 970
• JAYAMMA & ORS. versus THE DEPUTY COMMISSIONER, HASSAN DIST., HASSAN AND ORS. — [2013] 3 S.C.R. 245
• JIJU KURUVILA & ORS. versus KUNJUJAMMA MOHAN & ORS — [2013] 7 S.C.R. 276
• JITENDRA KUMAR KHAN AND OTHERS versus THE PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LIMITED AND OTHERS — [2013] 7 S.C.R. 1093
• JITENDRA RAGHUVANSHI & ORS. versus BABITA RAGHUVANSHI & ANR. — [2013] 2 S.C.R. 921
• JITENDRA SINGH @ BABBOO SINGH & ANR. versus STATE OF U.P. — [2013] 13 S.C.R. 764
• JOGINDER SINGH versus STATE OF HARYANA — [2013] 11 S.C.R. 446
• JOHN K. ABRAHAM versus SIMON C. ABRAHAM & ANOTHER — [2013] 12 S.C.R. 753
• JOSE S/O EDASSERY THOMAS versus STATE OF KERALA — [2013] 5 S.C.R. 1154
• JOSEPH JOHN PETER SANDY versus VERONICA THOMAS RAJKUMAR & ANR — [2013] 2 S.C.R. 368
• JOYDEB PATRA & ORS. versus STATE OF WEST BENGAL — [2013] 4 S.C.R. 192
• K. GURUPRASAD RAO versus STATE OF KARNATAKA AND OTHERS — [2013] 11 S.C.R. 581
• K. SRINIVAS RAO versus D.A. DEEPA — [2013] 2 S.C.R. 126
• K.C. BAJAJ AND OTHERS versus UNION OF INDIA AND OTHERS — [2013] 14 S.C.R. 1100
• K.S. PANDURANGA versus STATE OF KARNATAKA — [2013] 4 S.C.R. 155
• KACHCHH JAL SANKAT NIVARAN SAMITI & ORS. versus STATE OF GUJARAT & ANR. — [2013] 17 S.C.R. 583
• KAILASH @ TANTI BANJARA versus STATE OF MADHYA PRADESH — [2013] 4 S.C.R. 875
• KAILASH versus STATE OF M.P. — [2013] 7 S.C.R. 780
• KAINI RAJAN versus STATE OF KERALA — [2013] 10 S.C.R. 196
• KALIYA versus STATE OF MADHYA PRADESH — [2013] 7 S.C.R. 760
• KALLAKKURICHI TALUK RETIRED OFFICIAL ASSOCIATION, TAMILNADU, ETC. versus STATE OF TAMILNADU — [2013] 4 S.C.R. 883
• KAMAL JORA versus STATE OF UTTARAKHAND & ANR. — [2013] 8 S.C.R. 40
• KAMLENDRA SINGH @ PAPPU SINGH versus STATE OF M.P. — [2013] 4 S.C.R. 236
• KAMLESH C. SHAH & ORS. versus STATE OF MAHARASHTRA AND ORS. — [2013] 13 S.C.R. 577
• KAMLESH KUMAR AND ORS. versus THE STATE OF JHARKHAND AND ORS. — [2013] 14 S.C.R. 263
• KAMLESH KUMAR versus STATE OF BIHAR & ANR. — [2013] 12 S.C.R. 793
• KAMLESH PRABHUDAS TANNA & ANOTHER versus STATE OF GUJARAT — [2013] 9 S.C.R. 257
• KAMLESH VERMA versus MAYAWATI AND ORS. — [2013] 11 S.C.R. 25
• KANHAIYA LAL & ORS. versus STATE OF RAJASTHAN — [2013] 6 S.C.R. 361
• KANTILAL MARTAJI PANDOR versus STATE OF GUJARAT & ANR. — [2013] 8 S.C.R. 137
• KARAN SINGH versus STATE OF HARYANA AND ANR. — [2013] 5 S.C.R. 1166
• KARRI RAM BABU AND OTHERS versus CHAIRMAN, STATE LEVEL POLICE RECRUITMENT BOARD, HYDERABAD AND OTHERS — [2013] 17 S.C.R. 947
• KARTHI @ KARTHICK versus STATE REP. BY INSPECTOR OF POLICE, TAMIL NADU — [2013] 8 S.C.R. 1012
• KASHI VISHWANATH versus STATE OF KARNATAKA — [2013] 10 S.C.R. 627
• KASHMIR SINGH versus STATE OF HARYANA & ORS. — [2013] 16 S.C.R. 1079
• KASHMIRI LAL versus STATE OF HARYANA — [2013] 3 S.C.R. 770
• KAVI RAJ & OTHERS versus STATE OF J&K & ORS. — [2013] 3 S.C.R. 620
• KAZI AKILODDIN SUJAODDIN versus STATE OF MAHARASHTRA & ORS. — [2013] 7 S.C.R. 382
• KETANKUMAR GOPALBHAI TANDEL versus STATE OF GUJARAT — [2013] 7 S.C.R. 576
• KHACHAR DIPU @ DILIPBHAI NAKUBHAI versus STATE OF GUJARAT — [2013] 5 S.C.R. 341
• KHAIRUDDIN & ORS. versus STATE OF WEST BENGAL — [2013] 3 S.C.R. 478
• KISHAN GOPAL & ANR. versus LALA & ORS. — [2013] 10 S.C.R. 793
• KISHAN RAM & ORS. versus STATE OF UTTARAKHAND — [2013] 10 S.C.R. 405
• KISHOREBHAI GANDUBHAI PETHANI versus STATE OF GUJARAT & ANR. — [2013] 10 S.C.R. 208
• KN ASWATHNARAYANA SETTY (D) TR. LRS. & ORS. versus STATE OF KARNATAKA & ORS. — [2013] 11 S.C.R. 1029
• KOLLAM CHANDRA SEKHAR versus KOLLAM PADMA LATHA — [2013] 11 S.C.R. 186
• KRISHNA KANT TIWARI versus KENDRIYA VIDYALAYA SANGATHAN & ANR. — [2013] 12 S.C.R. 361
• KRISHNAN & ORS. versus STATE OF HARYANA & ORS. — [2013] 3 S.C.R. 254
• KULWANT SINGH & ORS. versus STATE OF PUNJAB — [2013] 5 S.C.R. 604
• KUM. MICHAEL versus REGIONAL MANAGER ORIENTAL INSURANCE CO. LTD. — [2013] 1 S.C.R. 966
• KUMAR versus STATE OF TAMIL NADU — [2013] 6 S.C.R. 434
• KUNWAR PAL versus STATE OF UTTARAKHAND — [2013] 10 S.C.R. 239
• KUSHESWAR NATH PANDEY versus STATE OF BIHAR & ORS. — [2013] 9 S.C.R. 593
• KUSTI MALLAIAH versus THE STATE OF ANDHRA PRADESH — [2013] 3 S.C.R. 815
• L. KRISHNA REDDY versus STATE BY STATION HOUSE OFFICER & ORS. — [2013] 10 S.C.R. 521
• L.S. SIKANDAR (D) BY LRS. & ORS. versus K. SUBRAMANI & ORS. — [2013] 17 S.C.R. 24
• LAFARGE AGGREGATES & CONCRETE INDIA P. LTD versus SUKARSH AZAD & ANR — [2013] 11 S.C.R. 74
• LAKHA RAM SHARMA versus BALAR MARKETING PRIVATE LIMITED & ORS. — [2013] 12 S.C.R. 735
• LAKSHMI ALIAS BHAGYALAKSHMI AND ANR. versus E. JAYARAM (D) BY LR. — [2013] 1 S.C.R. 794
• LAL BAHADUR & ORS. versus STATE (NCT OF DELHI) — [2013] 5 S.C.R. 744
• LALA RAM (D) BY L.R.. & ORS. versus UNION OF INDIA & ANR. — [2013] 1 S.C.R. 577
• LALITA KUMARI versus GOVT. OF U.P. AND ORS. — [2013] 14 S.C.R. 713
• LALU PRASAD @ LALU PRASAD YADAV versus STATE OF JHARKHAND — [2013] 8 S.C.R. 163
• LAXMAN LAL (DEAD) THROUGH LRS. AND ANR. versus STATE OF RAJASTHAN AND ORS. — [2013] 2 S.C.R. 218
• LAXMI NARAIN MODI versus UNION OF INDIA AND OTHERS — [2013] 9 S.C.R. 641
• LAXMIBAI (DEAD) THR. LRS. & ANR. versus BHAGWANTBUVA (DEAD) THR. LRS. & ORS. — [2013] 1 S.C.R. 632
• LIFE CONVICT BENGAL @ KHOKA @ PRASANTA SEN versus B.K. SRIVASTAVA & ORS. — [2013] 3 S.C.R. 392
• LILLU @ RAJESH & ANR. versus STATE OF HARYANA — [2013] 2 S.C.R. 774
• LILY THOMAS versus UNION OF INDIA & ORS. — [2013] 10 S.C.R. 1130
• LITTA SINGH & ANR. versus STATE OF RAJASTHAN — [2013] 2 S.C.R. 1118
• LOKESH KUMAR JAIN versus STATE OF RAJASTHAN — [2013] 7 S.C.R. 519
• LONDHE PRAKASH BHAGWAN versus DATTATRAYA EKNATH MANE & ORS. — [2013] 9 S.C.R. 775
• LUCKNOW K. GRAMIN BANK (NOW ALLAHABAD, U.P. GRAMIN BANK) & ANR. versus RAJENDRA SINGH — [2013] 17 S.C.R. 309
• M. MANOHAR REDDY & ANR. versus UNION OF INDIA & ORS. — [2013] 1 S.C.R. 711
• M. MANSOOR & ANR. versus UNITED INDIA INSURANCE CO. LTD. & ANR. — [2013] 10 S.C.R. 421
• M.B. RAMESH (D) BY LRS. versus K.M. VEERAJE URS (D) BY LRS. & ORS. — [2013] 8 S.C.R. 573
• M.P. STATE MINING CORPORATION LTD. versus SANJEEV BHASKAR & ORS. — [2013] 8 S.C.R. 386
• M/S ATLAS CYCLE (HARYANA) LTD. versus KITAB SINGH — [2013] 1 S.C.R. 611
• M/S BANGALORE CLUB versus COMMISSIONER OF INCOME TAX & ANR. — [2013] 1 S.C.R. 267
• M/S KULJA INDUSTRIES LIMITED versus CHIEF GEN. MANAGER W.T. PROJ. BSNL AND ORS. — [2013] 14 S.C.R. 430
• M/S L.C.D.S. LTD. versus COMMISSIONER OF INCOME TAX, MYSORE & ANR. — [2013] 3 S.C.R. 1082
• M/S MUTHA ASSOCIATES AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [2013] 10 S.C.R. 1051
• M/S OSWAL AGRO MILLS LTD. versus PUNJAB STATE ELECTRICITY BOARD AND OTHERS. — [2013] 1 S.C.R. 526
• M/S RAJURESHWAR & ASSOCIATES versus STATE OF MAHARASHTRA & ORS. — [2013] 3 S.C.R. 461
• M/S TATA SKY LTD. versus STATE OF M.P. AND OTHERS — [2013] 2 S.C.R. 849
• M/S TELESTAR TRAVELS PVT. LTD. & ORS. versus SPECIAL DIRECTOR OF ENFORCEMENT — [2013] 1 S.C.R. 1005
• M/S TIRUPATI DEVELOPERS versus STATE OF UTTARAKHAND & ORS. — [2013] 9 S.C.R. 598
• M/S TODAY HOMES & INFRASTRUCTURE PVT. LTD. versus LUDHIANA IMPROVEMENT TRUST & ANR. — [2013] 3 S.C.R. 589
• M/S V.K.M. KATTHA INDUSTRIES PVT. LTD. versus STATE OF HARYANA & ORS. — [2013] 10 S.C.R. 33
• M/S VAAMIKA ISLAND (GREEN LAGOON RESORT) versus UNION OF INDIA AND OTHERS — [2013] 17 S.C.R. 965
• M/S YOUNG ACHIEVERS versus IMS LEARNING RESOURCES PVT. LTD. — [2013] 8 S.C.R. 252
• M/S. A.S. MOTORS PVT. LTD. versus UNION OF INDIA AND ORS. — [2013] 4 S.C.R. 409
• M/S. ARCOT TEXTILE MILLS LTD. versus THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS. — [2013] 11 S.C.R. 371
• M/S. DEEP TRADING COMPANY versus M/S. INDIAN OIL CORPORATION AND ORS. — [2013] 2 S.C.R. 470
• M/S. ESCORTS LIMITED versus RAMA MUKHERJEE — [2013] 10 S.C.R. 339
• M/S. GAYATRI PROJECT LTD. versus M/S. SAI KRISHNA CONSTRUCTION — [2013] 14 S.C.R. 1138
• M/S. GHCL EMPLOYEES STOCK OPTION TRUST versus M/S INDIA INFOLINE LIMITED — [2013] 5 S.C.R. 276
• M/S. GIAN CHAND & BROTHERS AND ANOTHER versus RATTAN LAL @ RATTAN SINGH — [2013] 3 S.C.R. 601
• M/S. HOTEL QUEEN ROAD PVT. LTD. & ORS. versus MR. RAM PARSHOTAM MITTAL & ORS. — [2013] 8 S.C.R. 421
• M/S. INTEGRATED FINANCE CO. LTD. versus RESERVE BANK OF INDIA ETC. ETC. — [2013] 13 S.C.R. 938
• M/S. KALINGA MINING CORPORATION versus UNION OF INDIA & ORS. — [2013] 1 S.C.R. 814
• M/S. LARSEN & TOUBRO LIMITED & ANR. versus STATE OF KARNATAKA & ANR. — [2013] 17 S.C.R. 678
• M/S. P. DASARATHARAMA REDDY COMPLEX versus GOVERNMENT OF KARNATAKA AND ANOTHER — [2013] 14 S.C.R. 579
• M/S. P.G.F. LIMITED & ORS. versus UNION OF INDIA & ANOTHER — [2013] 6 S.C.R. 32
• M/S. PARAGON RUBBER INDUSTRIES versus M/S. PRAGATHI RUBBER MILLS & ORS. — [2013] 17 S.C.R. 786
• M/S. RANA GIRDERS LTD. versus UNION OF INDIA & ORS. — [2013] 14 S.C.R. 58
• M/S. SHREE MAHAVIR CARBON LTD. versus OM PRAKASH JALAN (FINANCER) & ANR. — [2013] 10 S.C.R. 541
• M/S. SWASTIK GASES P. LTD. versus INDIAN OIL CORP. LTD. — [2013] 7 S.C.R. 581
• M/S. TATA IRON & STEEL CO. LTD. versus STATE OF JHARKHAND & ORS. — [2013] 9 S.C.R. 437
• M/S. UNIWORTH TEXTILES LTD. versus COMMISSIONER OF CENTRAL EXCISE, RAIPUR — [2013] 3 S.C.R. 27
• M/S. USHA STUD AND AGRICULTURAL FARMS PRIVATE LIMITED AND OTHERS versus STATE OF HARYANA AND OTHERS — [2013] 5 S.C.R. 645
• M/S.BAGAI CONSTRUCTION THR. ITS PROPRIETOR MR. LALIT BAGAI versus M/S. GUPTA BUILDING MATERIAL STORE — [2013] 2 S.C.R. 116
• M/S.BAGAI CONSTRUCTION THR. ITS PROPRIETOR MR. LALIT BAGAI versus M/S. GUPTA BUILDING MATERIAL STORE — [2013] 2 S.C.R. 179
• MAA BINDA EXPRESS CARRIER AND ANR. versus NORTHEAST FRONTIER RAILWAY AND ORS. — [2013] 12 S.C.R. 529
• MADAN & ANR. versus STATE OF MAHARASHTRA — [2013] 12 S.C.R. 761
• MADHAO AND ANR. versus STATE OF MAHARASHTRA AND ANR. — [2013] 5 S.C.R. 484
• MADHAVI AMMA & ORS. versus S. PRASANNAKUMARI & ORS. — [2013] 5 S.C.R. 307
• MADHU @ MADHURANATHA & ANR. versus STATE OF KARNATAKA — [2013] 12 S.C.R. 947
• MAHADEO (D) THROUGH LRS & ORS. versus STATE OF U.P. & ORS. — [2013] 2 S.C.R. 539
• MAHADEO S/O KERBA MASKE versus STATE OF MAHARASHTRA AND ANR. — [2013] 17 S.C.R. 667
• MAHALAXMI CO-OPERATIVE HOUSING SOCIETY LTD. & ETC. versus ASHABHAI ATMARAM PATEL(D) TH. LRS. AND ORS. — [2013] 6 S.C.R. 1
• MAHARASHTRA EKTA HAWKERS UNION AND ANOTHER versus MUNICIPAL CORPORATION, GREATER MUMBAI AND OTHERS — [2013] 9 S.C.R. 742
• MAHARSHI MAHESH YOGI VEDIC VISHWAVIDYALAYA versus STATE OF M.P. & ORS. — [2013] 13 S.C.R. 464
• MAHENDRA NATH DAS versus UNION OF INDIA AND OTHERS — [2013] 5 S.C.R. 1053
• MAHINDER KUMAR & ORS. versus HIGH COURT OF MADHYA PRADESH THROUGH REGISTRAR GENERAL &ORS — [2013] 13 S.C.R. 884
• MAJENDRAN LANGESWARAN versus STATE (NCT OF DELHI) & ANR. — [2013] 10 S.C.R. 907
• MAK DATA P. LTD. versus COMMISSIONER OF INCOME TAX-II — [2013] 10 S.C.R. 570
• MANAGEMENT OF SUNDARAM INDUSTRIES LTD. versus SUNDARAM INDUSTRIES EMPLOYEES UNION — [2013] 16 S.C.R. 1090
• MANAGER, NATIONAL INSURANCE CO. LTD. versus SAJU P. PAUL AND ANOTHER — [2013] 2 S.C.R. 1
• MANGA @ MAN SINGH versus STATE OF UTTARAKHAND — [2013] 3 S.C.R. 175
• MANISH TRIVEDI versus STATE OF RAJASTHAN — [2013] 12 S.C.R. 205
• MANJEET SINGH KHERA versus STATE OF MAHARASHTRA — [2013] 8 S.C.R. 511
• MANJIT SINGH & ANR. versus STATE OF PUNJAB & ANR. — [2013] 11 S.C.R. 107
• MANOHAR LAL SHARMA versus M.C.I. AND OTHERS — [2013] 9 S.C.R. 325
• MANOHAR LAL SHARMA versus THE PRINCIPAL SECRETARY AND ORS. — [2013] 17 S.C.R. 1099
• MANOHAR LAL SHARMA versus UNION OF INDIA AND ANOTHER — [2013] 2 S.C.R. 1161
• MANOHARAN versus SIVARAJAN & ORS. — [2013] 12 S.C.R. 471
• MANOJ & ORS. versus STATE OF HARYANA — [2013] 7 S.C.R. 505
• MANOJ AND ANR. versus STATE OF KARNATAKA — [2013] 13 S.C.R. 873
• MANOJ GIRI versus STATE OF CHHATISGARH — [2013] 5 S.C.R. 529
• MANOJ H. MISHRA versus UNION OF INDIA & ORS. — [2013] 5 S.C.R. 770
• MANOJ MANU & ANR. versus UNION OF INDIA & ORS. — [2013] 10 S.C.R. 8
• MARGARET ALMEIDA & ORS. ETC. versus BOMBAY CATHOLIC CO-OPERATIVE HOUSING SOCIETY LTD. & ORS. — [2013] 5 S.C.R. 871
• MARIAPPAN versus STATE OF TAMIL NADU — [2013] 4 S.C.R. 273
• MARKIO TADO versus TAKAM SORANG — [2013] 6 S.C.R. 475
• MARY PAPPA JEBAMANI versus GANESAN & ORS. — [2013] 11 S.C.R. 1042
• MARY versus STATE OF KERALA AND ORS, — [2013] 9 S.C.R. 1126
• MASHYAK GRIHNIRMAN SAHAKARI SANSTHA MARYADIT versus USMAN HABIB DHUKA & ORS. — [2013] 2 S.C.R. 873
• MASTER MALLIKARJUN versus DIVISIONAL MANAGER, THE NATIONAL INSURANCE COMPANY LIMITED & ANR. — [2013] 8 S.C.R. 268
• MATA PRASAD MATHUR (DEAD) BY LRS. versus JWALA PRASAD MATHUR & ORS. — [2013] 1 S.C.R. 1106
• MD. ISHAQUE AND OTHERS versus STATE OF WEST BENGAL AND OTHERS — [2013] 5 S.C.R. 518
• MGB GRAMIN BANK versus CHAKRAWARTI SINGH — [2013] 10 S.C.R. 1
• MINU ROUT & ANR. versus SATYA PRADYUMNA MOHAPATRA & ORS. — [2013] 10 S.C.R. 847
• MIS PRP EXPORTS & ETC. versus THE CHIEF SECRETARY, GOVERNMENT OF TAMIL — [2013] 16 S.C.R. 1107
• MIS. AVK TRADERS versus KERALA STATE CIVIL SUPPLIES CORPORATION LTD. — [2013] 10 S.C.R. 562
• MODINSAB KASIMSAB KANCHAGAR versus STATE OF KARNATAKA & ANR. — [2013] 2 S.C.R. 357
• MOHAN LAL & ANR versus STATE OF PUNJAB — [2013] 5 S.C.R. 831
• MOHD. JAMAL versus UNION OF INDIA & ANR. — [2013] 7 S.C.R. 469
• MOHD. MEHTAB KHAN & ORS. versus KHUSHNUMA IBRAHIM & ORS. — [2013] 3 S.C.R. 359
• MOHINDER SINGH versus STATE OF PUNJAB — [2013] 3 S.C.R. 90
• MOHINDER versus STATE OF HARYANA — [2013] 2 S.C.R. 555
• MOHIT ALIAS SONU AND ANOTHER versus STATE OF U.P. AND ANOTHER — [2013] 7 S.C.R. 86
• MOOKKIAH versus STATE, REP. BY THE INSPECTOR OF POLICE, TAMIL NADU — [2013] 2 S.C.R. 881
• MOTI LAL SONGARA versus PREM PRAKASH @ PAPPU AND ANR. — [2013] 6 S.C.R. 496
• MR. JUSTICE CHANDRASHEKARAIAH (RETD.) versus JANEKERE C. KRISHNA & ORS. ETC. — [2013] 3 S.C.R. 987
• MRITUNJOY BISWAS versus PRANAB @ KUTI BISWAS AND ANOTHER — [2013] 7 S.C.R. 1105
• MRS. APARNA A. SHAH versus M/S. SHETH DEVELOPERS PVT. LTD. & ANR. — [2013] 7 S.C.R. 69
• MRS. SARAH MATHEW versus THE INSTITUTE OF CARDIOVASCULAR DISEASES BY ITS DIRECTOR - DR. K.M. CHERIAN & ORS. — [2013] 12 S.C.R. 674
• MSR LEATHERS versus S. PALANIAPPAN & ANR. — [2013] 10 S.C.R. 81
• MULTANI HANIFBHAI KALUBHAI versus STATE OF GUJARAT & ANR. — [2013] 3 S.C.R. 648
• MUMBAI WASTE MANAGEMENT LTD. versus SECRETARY OF ENVIRONMENT GOVERNMENT OF INDIA & ORS. — [2013] 6 S.C.R. 1153
• MUNICIPAL CORPORATION OF DELHI versus YASHWANT SINGH NEGI — [2013] 2 S.C.R. 550
• MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS. versus KOHINOOR CTNL INFRASTRUCTURE COMPANY PRIVATE LIMITED AND ANOTHER — [2013] 16 S.C.R. 1119
• MUNICIPAL CORPORATION RAJASTHAN versus SANJEEV SACHDEVA AND OTHERS — [2013] 1 S.C.R. 220
• N. KANNAPAN versus STATE (UNION TERRITORY) ANDAMAN & NICOBAR ISLANDS — [2013] 1 S.C.R. 103
• N. MANJEGOWDA versus THE MANAGER, THE UNITED INDIA INSURANCE CO. — [2013] 12 S.C.R. 350
• N. NARAYANAN versus ADJUDICATING OFFICER, SEBI — [2013] 6 S.C.R. 391
• N. SENGODAN versus SECRETARY TO GOVERNMENT, HOME (PROHIBITION & EXCISE) DEPARTMENT, CHENNAI AND OTHERS — [2013] 13 S.C.R. 341
• N.ANANTHA REDDY versus ANSHU KATHURIA & ORS. — [2013] 12 S.C.R. 555
• NAGAPPAN versus STATE BY INSPECTOR OF POLICE, TAMIL NADU — [2013] 8 S.C.R. 99
• NAGAR PANCHAYAT, KURWAI & ANR. versus MAHESH KUMAR SINGHAL AND ORS. — [2013] 8 S.C.R. 290
• NAGENDRAPPA NATIKAR versus NEELAMMA — [2013] 2 S.C.R. 426
• NAGOOR PICHAI @ BADUSHA versus STATE TR. SUB-INSPECTOR OF POLICE — [2013] 10 S.C.R. 356
• NAMIT SHARMA versus UNION OF INDIA — [2013] 13 S.C.R. 1
• NANA KESHAV LAGAD versus STATE OF MAHARASHTRA — [2013] 10 S.C.R. 606
• NAND KISHOR versus UNION OF INDIA & ORS. — [2013] 1 S.C.R. 213
• NASIB KAUR AND ORS. versus COL SURAT SINGH (DECEASED) THROUGH L.RS & ORS. — [2013] 1 S.C.R. 984
• NASIRUDDIN versus STATE (NCT) DELHI AND ORS. — [2013] 7 S.C.R. 1085
• NATASHA SINGH versus CBI (STATE) — [2013] 5 S.C.R. 539
• NATIONAL FERTILIZERS LTD. versus TUNCAY ALANKUS & ANR. — [2013] 2 S.C.R. 496
• NATIONAL INSURANCE CO. LTD. versus BALKAR RAM & ORS. — [2013] 8 S.C.R. 74
• NATIONAL TEXTILE CORPN. (UP) LTD. versus DR. RAJA RAM JAIPURIA & ORS — [2013] 7 S.C.R. 28
• NEERUPAM MOHAN MATHUR versus NEW INDIA ASSURANCE CO. — [2013] 8 S.C.R. 15
• NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY, versus SARVPRIYA SEHKARI AVAS SAMITI LTD. AND ANR. — [2013] 5 S.C.R. 945
• NI PRA CHANNABASAVA DESHIKENDRA SWAMIGALU MATADHIPATHIGALU KANNADA MUTT versus C.P. KAVEERAMMA & ORS. — [2013] 8 S.C.R. 816
• NIHAL SINGH & OTHERS versus STATE OF PUNJAB & OTHERS — [2013] 11 S.C.R. 1
• NIKHIL HIMTHANI versus STATE OF UTTARAKHAND & ORS. — [2013] 14 S.C.R. 23
• NIMMAGADDA PRASAD versus CENTRAL BUREAU OF INVESTIGATION — [2013] 3 S.C.R. 493
• NIRANJAN HEMCHANDRA SASHITTAL AND ANOTHER versus STATE OF MAHARASHTRA — [2013] 4 S.C.R. 767
• NIRMA INDUSTRIES LTD. & ANR. versus SECURITIES & EXCHANGE BOARD OF INDIA — [2013] 3 S.C.R. 662
• NIRMALA J. JHALA versus STATE OF GUJARAT & ANR. — [2013] 5 S.C.R. 200
• NISHANT AGGARWAL versus KAILASH KUMAR SHARMA — [2013] 7 S.C.R. 165
• NOOR MOHAMMED versus JETHANAND AND ANOTHER — [2013] 3 S.C.R. 1146
• NOOR SABA versus ANOOP MISHRA & ANR. — [2013] 9 S.C.R. 679
• NOVARTIS AG versus UNION OF INDIA & OTHERS — [2013] 13 S.C.R. 148
• OMPRAKASH versus LAXMINARAYAN & ORS. — [2013] 9 S.C.R. 923
• ONGC LTD. versus M/S. MODERN CONSTRUCTION AND CO. — [2013] 10 S.C.R. 466
• ORIENTAL INSURANCE CO. LTD. versus DYAMAWA & ORS. — [2013] 1 S.C.R. 739
• ORISSA MINING CORPORATION versus MINISTRY OF ENVIRONMENT & FOREST & OTHERS — [2013] 6 S.C.R. 881
• OSWAL AGRO MILLS LTD. versus HINDUSTAN PETROLEUM CORPORATION LTD. AND OTHERS — [2013] 17 S.C.R. 447
• P. DHARNI & ORS. versus GOVT. OF TAMIL NADU & ORS. — [2013] 10 S.C.R. 982
• P. NAGESH AND ANOTHER versus STATE OF KARNATAKA — [2013] 8 S.C.R. 66
• P. SUDHAKAR RAO & ORS. versus U. GOVINDA RAO & ORS. — [2013] 13 S.C.R. 540
• PALWINDER SINGH versus STATE OF PUNJAB — [2013] 5 S.C.R. 1120
• PANCHANAND MANDAL @ PACHAN MANDAL & ANR. versus STATE OF JHARKHAND — [2013] 11 S.C.R. 328
• PARBIN ALI AND ANOTHER versus STATE OF ASSAM — [2013] 1 S.C.R. 154
• PATHAN MOHAMMED SULEMAN REHMATKHAN versus STATE OF GUJARAT & ORS. — [2013] 12 S.C.R. 446
• PEOPLE'S UNION FOR CIVIL LIBERTIES & ANR. versus UNION OF INDIA & ANR. — [2013] 12 S.C.R. 283
• PEPSU ROAD TRANSPORT CORPORATION versus NATIONAL INSURANCE COMPANY, — [2013] 9 S.C.R. 266
• PINAKIN MAHIPATRAY RAWAL versus STATE OF GUJARAT — [2013] 10 S.C.R. 306
• POONGODI & ANR. versus THANGAVEL — [2013] 9 S.C.R. 862
• POPAT BAHIRU GOVARDHANE ETC. versus SPECIAL LAND ACQUISITION OFFICER & ANR. — [2013] 8 S.C.R. 241
• POURNIMA SURYAKANT PAWAR versus STATE OF MAHARAHTRA AND OTHERS — [2013] 2 S.C.R. 262
• PRABHUDAS DAMODAR KOTECHA & ORS. versus MANHABALA JERAM DAMODAR & ANR. — [2013] 9 S.C.R. 52
• PRADIP KUMAR MAITY versus CHINMOY KUMAR BHUNIA & ORS. — [2013] 7 S.C.R. 117
• PRAKASH versus STATE OF RAJASTHAN — [2013] 2 S.C.R. 458
• PRAMOD KUMAR versus STATE (GNCT) OF DELHI — [2013] 8 S.C.R. 323
• PRASHANT BHARTI versus STATE OF NCT OF DELHI — [2013] 1 S.C.R. 504
• PREM KAUR versus STATE OF PUNJAB AND ORS. — [2013] 2 S.C.R. 1095
• PREM SINGH versus STATE OF HARYANA — [2013] 10 S.C.R. 51
• PREMLATA JOSHI versus CHIEF SECRETARY STATE OF UTTARAKHAND & ORS. — [2013] 12 S.C.R. 324
• PREMWATI versus UNION OF INDIA & ORS. — [2013] 8 S.C.R. 364
• PRIYADARSHINI COLLEGE OF COMPUTER SCIENCE AND ANOTHER versus MANISH KUMAR AND OTHERS — [2013] 1 S.C.R. 622
• PROF. K.V. RAJENDRAN versus SUPERINTENDENT OF POLICE, CBCID SOUTH ZONE, CHENNAI & ORS. — [2013] 9 S.C.R. 199
• PUNJAB SCHOOL EDUCATION BOARD versus DALIP CHAND AND OTHERS — [2013] 9 S.C.R. 688
• PUNJAB STATE POWER CORPORATION LTD. PATIALA & ORS. versus ATMA SINGH GREWAL — [2013] 10 S.C.R. 155
• PURUSHOTTAM versus STATE OF KARNATAKA & ORS. — [2013] 12 S.C.R. 540
• PUTCHALAPALLI NARESH REDDY versus STATE OF A.P. AND ETC. — [2013] 14 S.C.R. 877
• PUTTAMMA & ORS. versus K. L. NARAYANA REDDY & ANR. — [2013] 16 S.C.R. 831
• R. KUPPUSAMY versus STATE REP. BY INSPECTOR OF POLICE, AMBEILIGAI — [2013] 4 S.C.R. 136
• R. SHAJI versus STATE OF KERALA. — [2013] 3 S.C.R. 1172
• R. VENKATA RAMANA & ANR. versus THE UNITED INDIA INSURANCE CO. LTD. & ORS. — [2013] 9 S.C.R. 451
• R.K. JAIN versus UNION OF INDIA & ANR — [2013] 5 S.C.R. 411
• RAFIQUE @ RAUF & OTHERS versus STATE OF U.P. — [2013] 7 S.C.R. 293
• RAGHBIR CHAND & ORS. versus STATE OF PUNJAB — [2013] 11 S.C.R. 744
• RAJ KUMAR SINGH @ RAJU @ BATYA versus STATE OF RAJASTHAN — [2013] 8 S.C.R. 599
• RAJ PAL versus STATE OF HARYANA — [2013] 1 S.C.R. 168
• RAJA@ SASIKUMAR & ANR. versus STATE THROUGH INSPECTOR OF POLICE — [2013] 9 S.C.R. 230
• RAJAMANI versus STATE OF KERALA — [2013] 4 S.C.R. 187
• RAJARAM PRASAD YADAV versus STATE OF BIHAR & ANR. — [2013] 7 S.C.R. 420
• RAJASTHAN AGRICULTURE UNIVERSITY, BIKANER versus STATE OF RAJASTHAN & ORS. — [2013] 9 S.C.R. 276
• RAJASTHAN STATE ROAD TRANSPORT CORP. & ORS. versus BABU LAL JANGIR — [2013] 11 S.C.R. 159
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION & OTHERS versus MADU GIRI (DEAD) THROUGH LRS. & ANR. — [2013] 3 S.C.R. 464
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANOTHER versus SATYA PRAKASH — [2013] 2 S.C.R. 939
• RAJEEV KUMAR versus STATE OF HARYANA — [2013] 12 S.C.R. 251
• RAJENDRA NAGAR ADARSH GRAH NIRMAN SAHKARI SAMITI LTD. versus STATE OF RAJASTHAN & ORS. — [2013] 7 S.C.R. 192
• RAJENDRA SHARMA versus STATE OF WEST BENGAL — [2013] 7 S.C.R. 570
• RAJENDRA SINGH versus STATE OF UTTARANCHAL — [2013] 2 S.C.R. 783
• RAJENDRA YADAV versus STATE OF M.P. & OTHERS — [2013] 1 S.C.R. 1029
• RAJESH & OTHERS versus RAJBIR SINGH & OTHERS — [2013] 5 S.C.R. 961
• RAJESH GUPTA versus STATE OF JAMMU AND KASHMIR AND OTHERS — [2013] 1 S.C.R. 557
• RAJESH KUMAR & ORS. ETC. versus STATE OF BIHAR & ORS. ETC. — [2013] 4 S.C.R. 753
• RAJESH PATEL versus STATE OF JHARKHAND — [2013] 2 S.C.R. 411
• RAJESHWAR SINGH versus SUBRATA ROY SAHARA & ORS. — [2013] 11 S.C.R. 1051
• RAJINDER SINGH versus STATE OF HARYANA — [2013] 7 S.C.R. 370
• RAJIV THAPAR & ORS. versus MADAN LAL KAPOOR — [2013] 3 S.C.R. 52
• RAJKUMAR S/O ROHITLAL MISHRA versus JALAGAON MUNICIPAL CORPORATION — [2013] 1 S.C.R. 705
• RAJYA SABHA SECRETARIAT AND ORS. versus SUBHASH BALODA AND ORS. — [2013] 4 S.C.R. 956
• RAKESH AND ANOTHER versus STATE OF HARYANA — [2013] 5 S.C.R. 295
• RAKESH KUMAR SHARMA versus GOVT. OF NCT OF DELHI & ORS. — [2013] 8 S.C.R. 486
• RAM BHAROSEY LAL GUPTA(D) BY LRS. & ORS. versus M/S HINDUSTAN PETROLEUM CORP. LTD. & ANR. — [2013] 6 S.C.R. 323
• RAM CHANDRA versus REGIONAL MANAGER UNITED INDIA INSURANCE CO. LTD. — [2013] 14 S.C.R. 1
• RAM DEO PRASAD versus STATE OF BIHAR — [2013] 6 S.C.R. 108
• RAM PAL @ BUNDA versus STATE OF HARYANA — [2013] 2 S.C.R. 797
• RAM PRAKASH AGARWAL & ANR. versus GOPI KRISHAN (DEAD THROUGH L.RS.) & ORS. — [2013] 6 S.C.R. 127
• RAM SWAROOP versus STATE (GOVT. NCT) OF DELHI — [2013] 3 S.C.R. 791
• RAMANLAL DEOCHAND SHAH versus THE STATE OF MAHARASHTRA & ANR. — [2013] 7 S.C.R. 631
• RAMESH CHANDRA SHAH AND OTHERS versus ANIL JOSHI AND OTHERS — [2013] 5 S.C.R. 687
• RAMESH KUMAR SONI versus STATE OF MADHYA PRADESH — [2013] 1 S.C.R. 1129
• RAMJI GUPTA & ANR. versus GOPI KRISHAN AGRAWAL (D) & ORS. — [2013] 5 S.C.R. 398
• RAMSWAROOP AND ANOTHER versus STATE OF MADHYA PRADESH — [2013] 4 S.C.R. 198
• RANGI INTERNATIONAL LTD . versus NOVA SCOTIA BANK & ORS. — [2013] 3 S.C.R. 659
• RANJEET GOSWAMI versus STATE OF JHARKHAND & ANR. — [2013] 9 S.C.R. 497
• RANJIT KUMAR MURMU versus M/S LACHMI NARAYAN BHOMROJ & ORS. — [2013] 4 S.C.R. 263
• RANJIT SINGH versus STATE OF M.P. AND OTHERS — [2013] 11 S.C.R. 273
• RANJIT SINGH versus STATE OF PUNJAB — [2013] 13 S.C.R. 633
• RANJIT SINGH versus STATE OF PUNJAB — [2013] 7 S.C.R. 394
• RASHMI METALIKS LTD. & ANR. versus KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS. — [2013] 17 S.C.R. 345
• RATTIRAM & ORS. ETC. versus STATE OF M.P. THROUGH INSPECTOR OF POLICE — [2013] 2 S.C.R. 1003
• RAVINDER SINGH versus SUKHBIR SINGH & ORS. — [2013] 1 S.C.R. 243
• RAVINDERSINGH @ RAVI PAVAR versus STATE OF GUJARAT — [2013] 1 S.C.R. 1115
• RAVIRALA LAXMAIAH versus STATE OF A.P. — [2013] 6 S.C.R. 511
• RE. EXPLOITATION OF CHILDREN IN ORPHANAGES IN THE STATE OF TAMIL NADU versus UNION OF INDIA & ORS. — [2013] 17 S.C.R. 1087
• REGISTRAR GENERAL HIGH COURT OF GUJARAT & ANR. versus JAYSHREE CHAMANLAL BUDDHBHATTI — [2013] 11 S.C.R. 395
• REGISTRAR GENERAL, CALCUTTA HIGH COURT versus SHRINIVAS PRASAD SHAH AND OTHERS, — [2013] 3 S.C.R. 211
• REKHA JAIN & ANR. versus NATIONAL INSURANCE CO. LTD. — [2013] 10 S.C.R. 750
• REKHA JAIN versus NATIONAL INSURANCE CO. LTD. — [2013] 13 S.C.R. 1113
• REPUBLIC OF ITALY & ORS. versus UNION OF INDIA & ORS. — [2013] 5 S.C.R. 466
• REPUBLIC OF ITALY AND ORS. versus UNION OF INDIA AND ORS. — [2013] 4 S.C.R. 595
• RESHMA KUMARI AND ORS. versus MADAN MOHAN AND ANR. — [2013] 2 S.C.R. 706
• RESURGENCE INDIA versus ELECTION COMMISSION OF INDIA & ANR. — [2013] 9 S.C.R. 360
• RISHIPAL versus STATE OF UTTARAKHAND — [2013] 3 S.C.R. 917
• ROHILKHAND MEDICAL COLLEGE & HOSPITAL, BAREILLY versus MEDICAL COUNCIL OF INDIA & ANOTHER — [2013] 9 S.C.R. 692
• ROHIT CHAUHAN versus SURINDER SINGH & ORS. — [2013] 7 S.C.R. 897
• ROHTASH KUMAR versus STATE OF HARYANA — [2013] 3 S.C.R. 884
• ROOP SINGH versus STATE OF MADHYA PRADESH — [2013] 4 S.C.R. 287
• ROPAN SAHOO & ANOTHER versus ANANDA KUMAR SHARMA & OTHERS — [2013] 3 S.C.R. 1129
• RUKMINI AMMA & ORS. versus RAJESWARY (DEAD) THROUGH LRS. & ORS. — [2013] 5 S.C.R. 579
• RUMI BORA DUTTA versus STATE OF ASSAM — [2013] 3 S.C.R. 801
• RUSHI GUMAN SINGH versus STATE OF ORISSA & ORS. — [2013] 4 S.C.R. 862
• S. ANIL KUMAR @ ANIL KUMAR GANNA versus STATE OF KARNATAKA — [2013] 7 S.C.R. 408
• S. IYYAPAN versus M/S UNITED INDIA INSURANCE COMPANY LTD. AND ANOTHER — [2013] 7 S.C.R. 45
• S. KESARI HANUMAN GOUD versus ANJUM JEHAN & ORS. — [2013] 2 S.C.R. 750
• S. MALLA REDDY versus M/S. FUTURE BUILDERS CO-OPERATIVE HOUSING SOCIETY & ORS. — [2013] 6 S.C.R. 230
• S. MANICKAM versus METROPOLITAN TRANSPORT CORP. LTD. — [2013] 8 S.C.R. 351
• S. SIVAGURU versus STATE OF TAMIL NADU & ORS. — [2013] 13 S.C.R. 291
• S. SUBRAMANIAM BALAJI versus THE GOVERNMENT OF TAMIL NADU & ORS. — [2013] 13 S.C.R. 668
• S.D. BANDI versus DIVISIONAL TRAFFIC OFFICER, KSRTC & ORS. — [2013] 17 S.C.R. 1
• S.K. RATTAN versus UNION OF INDIA & ORS. — [2013] 12 S.C.R. 743
• S.P. MALHOTRA versus PUNJAB NATIONAL BANK & ORS. — [2013] 8 S.C.R. 413
• SACHIN GUPTA AND ANOTHER versus K.S. FORGE METAL PRIVATE LIMITED — [2013] 2 S.C.R. 215
• SADANANDA MONDAL versus STATE OF WEST BENGAL — [2013] 7 S.C.R. 854
• SAFI MOHD. versus STATE OF RAJASTHAN — [2013] 6 S.C.R. 339
• SAHIB HUSSAIN @ SAHIB JAN versus STATE OF RAJASTHAN — [2013] 2 S.C.R. 1019
• SALIL BALI versus UNION OF INDIA & ANR. — [2013] 13 S.C.R. 1020
• SAMAJ PARIVARTANA SAMUDAYA & ORS. versus STATE OF KARANATAKA & ORS. — [2013] 6 S.C.R. 810
• SAMBHAVANA versus UNIVERSITY OF DELHI — [2013] 6 S.C.R. 271
• SAMRENDRA BEURA versus U.O.I. & OTHERS — [2013] 3 S.C.R. 781
• SAMTA AANDOLAN SAMITI & ANR. versus UNION OF INDIA & ORS. — [2013] 11 S.C.R. 1124
• SANAULLAH KHAN versus STATE OF BIHAR — [2013] 1 S.C.R. 1079
• SANJAY DUTT (A-117) versus THE STATE OF MAHARASHTRA, THROUGH CBI (STF), BOMBAY — [2013] 16 S.C.R. 368
• SANOBANU NAZIRBHAI MIRZA & ORS. versus AHMEDABAD MUNICIPAL TRANSPORT SERVICE — [2013] 9 S.C.R. 882
• SANT LONGOWAL INSTT. OF ENGG. & TECH. & ANR. versus SURESH CHANDRA VERMA — [2013] 8 S.C.R. 118
• SARABJIT SINGH versus STATE OF PUNJAB & ORS. — [2013] 8 S.C.R. 1
• SARASWATHY versus BABU — [2013] 12 S.C.R. 914
• SARASWATI DEVI (D) BY LR. versus DELHI DEVT. AUTHORITY & ORS. — [2013] 4 S.C.R. 922
• SAROJ versus SUNDER SINGH & ORS. — [2013] 17 S.C.R. 372
• SARVA U.P. GRAMIN BANK & ORS. versus MANOJ KUMAR CHAK — [2013] 2 S.C.R. 562
• SASIDHAR REDDY SURA versus THE STATE OF ANDHRA PRADESH & ORS. — [2013] 12 S.C.R. 985
• SATNAM OVERSEAS versus SANT RAM & CO. & ANR. — [2013] 14 S.C.R. 947
• SATYA JAIN (D) & ORS. versus ANIS AHMED RUSHDIE (D) TH. LRS. & ORS. — [2013] 3 S.C.R. 347
• SATYA JAIN (D) THR. LRS. & ORS. versus ANIS AHMED RUSHDIE (D) TR.LRS. & ORS. — [2013] 3 S.C.R. 319
• SATYA NAND MUNJAL versus COMMISSIONER OF GIFT TAX, (CENTRAL), LUDHIANA — [2013] 1 S.C.R. 502
• SATYA NANO MUNJAL versus COMMISSIONER OF GIFT TAX — [2013] 1 S.C.R. 492
• SATYA PAL versus STATE OF HARYANA & ANR. — [2013] 4 S.C.R. 745
• SATYAJIT BALLULBHAI DESAI & ORS. versus STATE OF GUJARAT — [2013] 5 S.C.R. 1
• SATYAWATI versus RAJINDER SINGH AND ANR. — [2013] 3 S.C.R. 471
• SCHLUMBERGER ASIA SERVICES LTD. versus OIL & NATURAL GAS CORPORATION LTD. — [2013] 5 S.C.R. 557
• SEBASTIAO LUIS FERNANDES (DEAD) THROUGH LRS. & ORS. versus K.V.P. SHASTRI (DEAD) THROUGH LRS. & ORS. — [2013] 11 S.C.R. 1076
• SECRETARY TO GOVERNMENT OF INDIA versus SAWINDER KAUR AND ANOTHER — [2013] 4 S.C.R. 788
• SECURITIES AND EXCHANGE BOARD OF INDIA versus M/S. INFORMETICS VALUATION AND RATING PVT. LTD. — [2013] 3 S.C.R. 426
• SELVI J. JAYALALITHAA & ORS. versus STATE OF KARNATAKA & ORS. — [2013] 17 S.C.R. 759
• SHABIR AHMED TELI versus STATE OF JAMMU & KASHMIR — [2013] 4 S.C.R. 248
• SHAHID BALWA versus UNION OF INDIA AND OTHERS — [2013] 11 S.C.R. 51
• SHALINI versus NEW ENGLISH HIGH SCH. ASSN. & ORS. — [2013] 12 S.C.R. 807
• SHANKAR KISANRAO KHADE versus STATE OF MAHARASHTRA — [2013] 6 S.C.R. 949
• SHANMUGAM AND ANR. versus STATE REP. BY INSPECTOR OF POLICE, T. NADU — [2013] 10 S.C.R. 99
• SHANTILAL GULABCHAND MUTHA versus TATA ENGINEERING & LOCOMOTIVE CO. LTD. & ANR. — [2013] 2 S.C.R. 497
• SHANTILAL GULABCHAND MUTHA versus TATA ENGINEERING & LOCOMOTIVE CO. LTD. & ANR. — [2013] 2 S.C.R. 432
• SHARANJIT KAUR & ANR. versus STATE OF PUNJAB — [2013] 8 S.C.R. 1071
• SHEILA KAUL THROUGH MS. DEEPA KAUL versus STATE THROUGH C.B.I. — [2013] 10 S.C.R. 231
• SHEO SHANKAR SINGH versus STATE OF U.P. — [2013] 8 S.C.R. 1100
• SHERISH HARDENIA & ORS. versus STATE OF M.P. & ANR. — [2013] 12 S.C.R. 844
• SHIMBHU AND ANR. versus STATE OF HARYANA — [2013] 14 S.C.R. 136
• SHIV NANDAN MAHTO versus STATE OF BIHAR & ORS. — [2013] 8 S.C.R. 62
• SHIVASHARANAPPA AND OTHERS versus STATE OF KARNATAKA — [2013] 5 S.C.R. 1104
• SHIVDEV KAUR (D) BY LRS. & ORS. versus R.S. GREWAL — [2013] 5 S.C.R. 267
• SHOBHA SINHA versus THE STATE OF BIHAR & ORS. — [2013] 11 S.C.R. 427
• SHRI ANANT R. KULKARNI versus Y.P. EDUCATION SOCIETY AND ORS. — [2013] 6 S.C.R. 1124
• SHRI LAL MAHAL LTD. versus PROGETIO GRANO SPA — [2013] 13 S.C.R. 599
• SHRIDHAR NAMDEO LAWAND versus STATE OF MAHARASHTRA — [2013] 7 S.C.R. 1057
• SHRIRAMPUR MUNICIPAL COUNCIL, SHRIRAMPUR versus SATYABHAMABAI BHIMAJI DAWKHER AND OTHERS — [2013] 2 S.C.R. 664
• SHYAM LAL VERMA versus CENTRAL BUREAU OF INVESTIGATION — [2013] 1 S.C.R. 398
• SHYAM NARAIN versus THE STATE OF NCT OF DELHI — [2013] 8 S.C.R. 951
• SINGARENI COLLIERIES CO. LTD. versus VEMUGANTI RAMAKRISHAN RAO & ORS. — [2013] 9 S.C.R. 658
• SISTER MINA LALITA BARUWA versus STATE OF ORISSA AND OTHERS — [2013] 16 S.C.R. 788
• SITA RAM versus BALBIR@ BALI & ANR. — [2013] 12 S.C.R. 165
• SMT. K. VIJAYA LAKSHMI versus GOVT. OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY HOME (COURTS C1) DEPARTMENT AND ANR. — [2013] 4 S.C.R. 364
• SMT. NEENA VIKRAM VERMA versus BALMUKUND SINGH GAUTAM & ORS. — [2013] 5 S.C.R. 845
• SMT. SARITA DOKANIA AND ANR.ETC. versus SMT. KRISHNA DEY AND ANR. — [2013] 5 S.C.R. 1089
• SMT. T.GAYATRI DEVI versus DR.TALLEPANENI SREEKANTH — [2013] 8 S.C.R. 152
• SMT. V. SUDHA versus P. GANAPATHI BHAT & ANR. — [2013] 5 S.C.R. 1093
• SOM RAJ @ SOMA versus STATE OF H.P. — [2013] 4 S.C.R. 433
• SOMA SURESH KUMAR versus GOVERNMENT OF ANDHRA PRADESH & ORS. — [2013] 10 S.C.R. 328
• SOMDEV KAPOOR versus STATE OF WEST BENGAL & ORS. — [2013] 10 S.C.R. 452
• SOMNATH SARKAR versus UTPAL BASU MALLICK & ANR. — [2013] 9 S.C.R. 935
• SONDUR GOPAL versus SONDUR RAJINI — [2013] 10 S.C.R. 706
• SOOGURU SUBRAHMANYAM versus STATE OF A.P. — [2013] 2 S.C.R. 514
• SPEAKER, ORISSA LEGISLATIVE ASSEMBLY versus UTKAL KESHARI PARIDA — [2013] 1 S.C.R. 348
• SR. TEWARI versus UNION OF INDIA AND ANR. — [2013] 8 S.C.R. 988
• STANDARD CHARTERED BANK versus DHARMINDER BHOHI AND OTHERS — [2013] 9 S.C.R. 410
• STANDARD CHARTERED BANK versus V. NOBLE KUMAR & OTHERS — [2013] 10 S.C.R. 762
• STATE BANK OF INDIA AND ORS. versus NARENDRA KUMAR PANDEY — [2013] 3 S.C.R. 1109
• STATE BANK OF INDIA THR. GENERAL MANAGER versus NATIONAL HOUSING BANK & ORS. — [2013] 13 S.C.R. 1074
• STATE BANK OF INDIA versus GRACURE PHARMACEUTICALS LTD. — [2013] 12 S.C.R. 617
• STATE OF ANDHRA PRADESH THROUGH I.G. NATIONAL INVESTIGATION AGENCY versus MD. HUSSAIN @ SALEEM — [2013] 11 S.C.R. 140
• STATE OF ANDHRA PRADESH versus STATE OF MAHARASHTRA & ORS. — [2013] 2 S.C.R. 153
• STATE OF ASSAM versus RIPA SARMA — [2013] 4 S.C.R. 151
• STATE OF BIHAR & ANR. versus LALU SINGH — [2013] 10 S.C.R. 552
• STATE OF BIHAR & ANR. versus SUNNY PRAKASH & ORS. — [2013] 1 S.C.R. 362
• STATE OF BIHAR & ORS versus ARBIND — [2013] 17 S.C.R. 296
• STATE OF BIHAR AND OTHERS versus NIRMAL KUMAR GUPTA — [2013] 1 S.C.R. 916
• STATE OF GUJARAT & ANR. versus HONBLE MR. JUSTICE (RETD) RAMESH AMRITLAL MEHTA & ORS. — [2013] 1 S.C.R. 72
• STATE OF GUJARAT & ANR. versus HONBLE MR. JUSTICE R. A. MEHTA (RETD) & ORS. — [2013] 1 S.C.R. 1
• STATE OF GUJARAT & ORS. versus PWD EMPLOYEES UNION & ORS. ETC — [2013] 10 S.C.R. 1091
• STATE OF GUJARAT versus GIRISH RADHAKRISHNAN VARDE — [2013] 12 S.C.R. 930
• STATE OF HARYANA & OTHERS versus NAVIR SINGH AND ANOTHER — [2013] 9 S.C.R. 949
• STATE OF HARYANA AND ORS. versus SITA RAM AND ORS. — [2013] 11 S.C.R. 529
• STATE OF HARYANA versus BASTI RAM — [2013] 4 S.C.R. 850
• STATE OF HARYANA versus JANAK SINGH & ETC. — [2013] 5 S.C.R. 1144
• STATE OF HIMACHAL PRADESH versus JAI CHAND — [2013] 10 S.C.R. 646
• STATE OF J & K AND ORS. versus SAT PAL — [2013] 2 S.C.R. 648
• STATE OF J & K versus LAKHWINDER KUMAR & ORS. — [2013] 2 S.C.R. 1070
• STATE OF JHARKHAND & ORS. versus JITENDRA KUMAR SRIVASTAVA & ANR. — [2013] 8 S.C.R. 177
• STATE OF JHARKHAND AND ANOTHER versus HARIHAR YADAV AND OTHERS — [2013] 14 S.C.R. 904
• STATE OF KERALA AND OTHERS versus KANDATH DISTILLERIES — [2013] 4 S.C.R. 1053
• STATE OF KERALA AND OTHERS versus PRESIDENT, PARENT TEACHER ASSN. SNVUP AND OTHERS — [2013] 4 S.C.R. 66
• STATE OF KERALA AND OTHERS versus SNEHA CHERIYAN AND ANOTHER — [2013] 4 S.C.R. 460
• STATE OF KERALA versus ABDUL ALI — [2013] 5 S.C.R. 799
• STATE OF M.P. AND OTHERS versus SANJAY NAGAYACH AND OTHERS — [2013] 3 S.C.R. 738
• STATE OF M.P. versus BABULAL & ORS. — [2013] 10 S.C.R. 21
• STATE OF M.P. versus MOHAN & OTHERS — [2013] 7 S.C.R. 802
• STATE OF M.P. versus NAJAB KHAN AND ORS. — [2013] 8 S.C.R. 301
• STATE OF MADHYA PRADESH versus DAL SINGH & ORS. — [2013] 8 S.C.R. 968
• STATE OF MADHYA PRADESH versus GIRIRAJ DUBEY — [2013] 1 S.C.R. 1097
• STATE OF MADHYA PRADESH versus PRADEEP SHARMA — [2013] 12 S.C.R. 772
• STATE OF MAHARASHTRA & ANR. versus INDIAN HOTEL & RESTAURANTS ASSN. & ORS — [2013] 7 S.C.R. 654
• STATE OF MAHARASHTRA & ORS. versus NAMDEO ETC. ETC. — [2013] 14 S.C.R. 245
• STATE OF MAHARASHTRA AND ANR. versus SARVA SHRAMIK SANGH, SANGLI AND ORS. — [2013] 17 S.C.R. 992
• STATE OF MAHARASHTRA AND OTHERS versus NOWROSJEE WADIA COLLEGE AND OTHERS — [2013] 4 S.C.R. 303
• STATE OF MAHARASHTRA THROUGH C.B.I. versus MAHESH G. JAIN — [2013] 3 S.C.R. 850
• STATE OF MAHARASHTRA versus FAZAL REHMAN ABDUL — [2013] 16 S.C.R. 244
• STATE OF MAHARASHTRA versus KAMAL AHMED MOHAMMED VAKIL ANSARI & ORS. — [2013] 5 S.C.R. 128
• STATE OF ORISSA & ORS. versus M/S MESCO STEELS LTD. & ANR. — [2013] 2 S.C.R. 245
• STATE OF ORISSA & ORS. versus SRI JAGABANDHU PANDA — [2013] 4 S.C.R. 1080
• STATE OF ORISSA versus KANHU CHARAN MAJHI — [2013] 10 S.C.R. 530
• STATE OF ORISSA versus KHAGA @ KHAGESWAR NAIK & ORS. — [2013] 9 S.C.R. 249
• STATE OF PUNJAB versus MADAN MOHAN LAL VERMA — [2013] 7 S.C.R. 1130
• STATE OF PUNJAB versus SAUL SABHLOK AND ORS. — [2013] 5 S.C.R. 18
• STATE OF RAJASTHAN & ANR. versus BAL KISHAN MATHUR (D) THROUGH LRS. & ORS. — [2013] 10 S.C.R. 137
• STATE OF RAJASTHAN & ANR. versus MILAP CHAND JAIN & ANR. ETC. — [2013] 5 S.C.R. 472
• STATE OF RAJASTHAN & ORS. versus HINDUSTAN ZINC LTD. & ANR. — [2013] 4 S.C.R. 704
• STATE OF RAJASTHAN AND OTHERS versus M/S. BASANT AGROTECH (INDIA) LTD. — [2013] 17 S.C.R. 395
• STATE OF RAJASTHAN versus A.N. MATHUR & ORS. — [2013] 11 S.C.R. 240
• STATE OF RAJASTHAN versus BALVEER @ BALLI AND ANR. — [2013] 11 S.C.R. 557
• STATE OF RAJASTHAN versus BHAGWAN DAS AGRAWAL & OTHERS — [2013] 17 S.C.R. 1154
• STATE OF RAJASTHAN versus BHERU LAL — [2013] 6 S.C.R. 252
• STATE OF RAJASTHAN versus GIRDHARI LAL — [2013] 10 S.C.R. 443
• STATE OF RAJASTHAN versus JAMIL KHAN — [2013] 14 S.C.R. 361
• STATE OF RAJASTHAN versus SANTOSH SAVITA — [2013] 11 S.C.R. 765
• STATE OF RAJASTHAN versus SHAMBHU KEWAT AND ANOTHER — [2013] 12 S.C.R. 973
• STATE OF RAJASTHAN versus SHIV CHARAN & ORS. — [2013] 8 S.C.R. 336
• STATE OF RAJASTHAN versus SHOBHA RAM — [2013] 1 S.C.R. 327
• STATE OF RAJASTHAN versus SHRAVAN RAM & ANR. — [2013] 5 S.C.R. 1076
• STATE OF RAJASTHAN versus UCCHAB LAL CHHANWAL — [2013] 12 S.C.R. 20
• STATE OF U.P. & ORS. versus MAHESH NARAIN ETC — [2013] 4 S.C.R. 534
• STATE OF U.P. & ORS. versus PANKAJ KUMAR VISHNOI — [2013] 7 S.C.R. 787
• STATE OF U.P. AND ORS. versus JAIPRAKASH ASSOCIATES LTD. — [2013] 11 S.C.R. 943
• STATE OF U.P. versus HARI RAM — [2013] 2 S.C.R. 301
• STATE OF U.P. versus M/S LAKSHMI SUGAR & OIL MILLS LTD. AND ORS. — [2013] 9 S.C.R. 345
• STATE OF UTTAR PRADESH & OTHERS versus ASHOK KUMAR SRIVASTAVA & ANR. — [2013] 11 S.C.R. 846
• STATE OF UTTAR PRADESH versus DAYANAND CHAKRAWARTY & ORS. — [2013] 10 S.C.R. 1023
• STATE OF UTTARAKHAND versus YOGENDRA NATH ARORA — [2013] 5 S.C.R. 233
• STATE OF UTTARANCHAL AND ANOTHER versus SRI SHIV CHARAN SINGH BHANDARI AND OTHERS — [2013] 9 S.C.R. 609
• STATE OF UTTRAKHAND & ORS. versus DEEP CHANDRA TEWARI & ANR. — [2013] 17 S.C.R. 1016
• STATE OF WEST BENGAL & ORS. versus SANKAR GHOSH — [2013] 12 S.C.R. 516
• STEPHANIE JOAN BECKER versus STATE AND ORS. — [2013] 1 S.C.R. 951
• STER LITE INDUSTRIES (INDIA) LTD. ETC. ETC. versus UNION OF INDIA & ORS. ETC. ETC. — [2013] 6 S.C.R. 573
• SUBHASH CHAND versus STATE (DELHI ADMINISTRATION) — [2013] 1 S.C.R. 191
• SUBHASH POPATLAL DAVE versus UNION OF INDIA & ANR. — [2013] 17 S.C.R. 596
• SUBHASISH MONDAL @ BIJOY versus STATE OF WEST BENGAL — [2013] 12 S.C.R. 435
• SUBODH NATH AND ANR. versus STATE OF TRIPURA — [2013] 4 S.C.R. 581
• SUCHA SINGH versus STATE OF HARYANA — [2013] 6 S.C.R. 560
• SUDAM CHARAN DASH versus STATE OF ORISSA & ANR. — [2013] 10 S.C.R. 284
• SUDISH PRASAD & ORS. versus BABUI JONHIA ALIAS MANORAMA DEVI & ORS. — [2013] 1 S.C.R. 801
• SUJIT BISWAS versus STATE OF ASSAM — [2013] 3 S.C.R. 830
• SUKHDEV SINGH versus UNION OF INDIA AND ORS. — [2013] 5 S.C.R. 1004
• SUKHWINDER SINGH versus STATE OF PUNJAB — [2013] 12 S.C.R. 339
• SUKUMAR DE versus BIMALA AUDDY & ORS. — [2013] 12 S.C.R. 198
• SUMIT MEHTA versus STATE OF N.C.T. OF DELHI — [2013] 10 S.C.R. 125
• SUNDARGARH ZILLA ADIVASI ADVOCATES ASSOCIATION AND OTHERS versus STATE GOVERNMENT OF ODISHA AND ORS. — [2013] 6 S.C.R. 420
• SUNDER @ SUNDARARAJAN versus STATE BY INSPECTOR OF POLICE — [2013] 4 S.C.R. 25
• SUNIL DAMODAR GAIKWAD versus STATE OF MAHARASHTRA — [2013] 9 S.C.R. 295
• SUNIL DUTT SHARMA versus STATE (GOVT. OF NCT OF DELHI) — [2013] 9 S.C.R. 1000
• SUNIL KUNDU AND ANR. versus STATE OF JHARKHAND — [2013] 5 S.C.R. 924
• SUNIL MAHADEO JADHAV versus THE STATE OF MAHARASHTRA — [2013] 16 S.C.R. 910
• SUNIL MEHTA & ANR. versus STATE OF GUJARAT & ANR. — [2013] 2 S.C.R. 56
• SUNITA JUGALKISHORE GILDA versus RAMANLAL UDHOJI TANNA (DEAD) THR. LRS. AND OTHERS — [2013] 8 S.C.R. 215
• SURENDER KAUSHIK AND OTHERS versus STATE OF UTTAR PRADESH AND OTHERS — [2013] 1 S.C.R. 1053
• SURESH KUMAR BHIKAMCHAND JAIN versus STATE OF MAHARASHTRA & ANR. — [2013] 1 S.C.R. 1037
• SURESH KUMAR KOUSHAL AND ANOTHER versus NAZ FOUNDATION AND OTHERS — [2013] 17 S.C.R. 116
• SURESH KUMAR versus STATE OF HARYANA — [2013] 14 S.C.R. 685
• SURINDER SINGH versus STATE OF HARYANA — [2013] 14 S.C.R. 825
• SURYA BAKSH SINGH versus STATE OF UTTAR PRADESH — [2013] 14 S.C.R. 452
• SUSHIL K. CHAKRAVARTY (D) THR. LRS. versus M/S. TEJ PROPERTIES PVT. LTD. — [2013] 5 S.C.R. 243
• SUSHIL SHARMA versus THE STATE OF N.C.T. OF DELHI — [2013] 16 S.C.R. 616
• SUSHILA DEVI versus STATE OF RAJASTHAN AND ORS. — [2013] 10 S.C.R. 379
• SWAMY DEVI DAYAL HOSPITAL & DENTAL COLLEGE versus THE UNION OF INDIA & ORS. — [2013] 14 S.C.R. 105
• SWARN KAUR versus GURMUKH SINGH AND ORS. — [2013] 10 S.C.R. 664
• SWAROOP SINGH versus STATE OF M.P. — [2013] 2 S.C.R. 765
• SYED YOUSUF HUSSAIN versus STATE OF ANDHRA PRADESH — [2013] 2 S.C.R. 528
• T.C. GUPTA & ANR. versus HARI OM PRAKASH & ORS. — [2013] 10 S.C.R. 247
• T.C. GUPTA versus BIMAL KUMAR DUTTA & ORS. — [2013] 12 S.C.R. 170
• T.K. GINARAJAN versus THE COMMISSIONER OF INCOME TAX,COCHIN, KERA LA — [2013] 7 S.C.R. 813
• T.P. VISHNU KUMAR versus CANARA BANK P.N. ROAD, TIRUPPUR & ORS. — [2013] 1 S.C.R. 977
• T.S.R. SUBRAMANIAN & ORS. versus UNION OF INDIA & ORS. — [2013] 11 S.C.R. 991
• TAMIL NADU MERCANTILE BANK LTD. versus STATE THROUH DEPUTY SUPERINTENDENT OF POLICE AND ANR. — [2013] 12 S.C.R. 411
• TAMIL NADU RURAL DEVELOPMENT ENGINEERS ASSOCIATION versus THE SECRETARY TO GOVERNMENT RURAL DEVELOPMENT DEPARTMENT & ORS. — [2013] 9 S.C.R. 840
• TEJINDER SINGH @ KAKA versus STATE OF PUNJAB — [2013] 2 S.C.R. 802
• THALAPPALAM SER. COOP. BANK LTD. AND ORS. versus STATE OF KERALA AND ORS. — [2013] 14 S.C.R. 475
• THAMMU PANDURANGA RAO & ANR. versus STATE OF ANDHRA PRADESH — [2013] 5 S.C.R. 455
• THANA SINGH versus CENTRAL BUREAU OF NARCOTICS — [2013] 2 S.C.R. 899
• THE ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI versus M/S A.R. ENTERPRISES — [2013] 1 S.C.R. 295
• THE CALCUTTA PORT TRUST AND OTHERS versus ANADI KUMAR DAS (CAPT.) AND OTHERS — [2013] 12 S.C.R. 862
• THE CHIEF ELECTION COMMISSIONER ETC. versus JAN CHAUKIDAR (PEOPLES WATCH) & ORS — [2013] 10 S.C.R. 1163
• THE CHIEF EXECUTIVE OFFICER, PONDICHERRY KHADI AND VILLAGE INDUSTRIES BOARD AND ANR. versus K. AROQUIA RADJA & ORS. — [2013] 4 S.C.R. 562
• THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY & ANR. versus BRIJESH REDDY & ANR. — [2013] 1 S.C.R. 853
• THE GOVERNMENT OF ANDHRA PRADESH AND OTHERS versus CH. GANDHI — [2013] 2 S.C.R. 20
• THE OFFICIAL LIQUIDATOR, U.P. AND UTTARAKHAND versus ALLAHABAD BANK AND ORS. — [2013] 4 S.C.R. 207
• THE RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION & ANR. versus DIAMOND AND GEM DEVELOPMENT CORPORATION LTD. & ANR. — [2013] 4 S.C.R. 331
• THE RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION versus SUBHASH SINDHI COOPERATIVE HOUSING SOCIETY JAIPUR & ORS, — [2013] 4 S.C.R. 978
• THE SECRETARY, DEPARTMENT OF ATOMIC ENERGY versus M.K. BAWANE — [2013] 8 S.C.R. 155
• THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION versus SHEEJA P.R AND ANOTHER — [2013] 1 S.C.R. 182
• THE STATE OF A.P. & ORS. versus M/S. STAR BONE MILL & FERTILISER CO. — [2013] 4 S.C.R. 394
• THE STATE OF KARNATAKA versus THE ASSOCIATED MANAGEMENT OF (GOVT. RECOGNIZED UNAIDED ENGLISH MEDIUM) PRIMARY AND SECONDARY SCHOOLS & ORS. — [2013] 7 S.C.R. 446
• THOMSON PRESS (INDIA) LTD. versus NANAK BUILDERS & INVESTORS P. LTD. & ORS. — [2013] 2 S.C.R. 74
• THREESIAMMA JACOB & ORS. versus GEOLOGIST, DPTI. OF MINING & GEOLOGY & ORS. — [2013] 7 S.C.R. 863
• TOFAN SINGH versus STATE OF TAMIL NADU — [2013] 9 S.C.R. 962
• TRIBHUVANSHANKAR versus AMRUTLAL — [2013] 12 S.C.R. 368
• TUMMALA VENKATESWAR RAO versus THE STATE OF ANDHRA PRADESH — [2013] 17 S.C.R. 573
• U.P. AVAS EVAM VIKAS PARISHAD & ORS. versus OM PRAKASH SHARMA — [2013] 6 S.C.R. 199
• U.P. POWER CORPORATION LTD. AND ANOTHER versus VIRENDRA LAL (DEAD) THROUGH L.RS. — [2013] 11 S.C.R. 314
• U.P. POWER CORPORATION LTD. AND ORS. versus ANIS AHMED — [2013] 13 S.C.R. 388
• U.P. POWER CORPORATION LTD. versus N.T.P.C. LTD. & ORS. — [2013] 9 S.C.R. 805
• U.T. CHANDIGARH & ORS. versus GURCHARAN SINGH & ANR. — [2013] 12 S.C.R. 853
• UDAI SHANKAR AWASTHI versus STATE OF U.P. ANR. — [2013] 3 S.C.R. 935
• UMESH KUMAR versus STATE OF ANDHRA PRADESH & ANR — [2013] 14 S.C.R. 213
• UMESH SINGH versus STATE OF BIHAR — [2013] 4 S.C.R. 797
• UNION OF INDIA & ANR. versus ASHOK KUMAR AGGARWAL — [2013] 12 S.C.R. 629
• UNION OF INDIA & ANR. versus NATIONAL FEDERATION OF THE BLIND & ORS. — [2013] 9 S.C.R. 1023
• UNION OF INDIA & ORS. versus ANIL KUMAR SARKAR — [2013] 2 S.C.R. 396
• UNION OF INDIA & ORS. versus B. BANERJEE — [2013] 10 S.C.R. 296
• UNION OF INDIA & ORS. versus B.V. GOPINATH — [2013] 14 S.C.R. 185
• UNION OF INDIA & ORS. versus DEBTS RECOVERY TRIBUNAL BAR ASSOCIATION & ANR. — [2013] 1 S.C.R. 480
• UNION OF INDIA & ORS. versus EX-GNR AJEET SINGH — [2013] 5 S.C.R. 620
• UNION OF INDIA & ORS. versus MAHARAJA SHREE UMAID MILLS — [2013] 17 S.C.R. 271
• UNION OF INDIA & ORS. versus RAJESH KUMAR GOND — [2013] 8 S.C.R. 132
• UNION OF INDIA & ORS. versus SHRI G.R.RAMA KRISHNA & ANR. — [2013] 8 S.C.R. 261
• UNION OF INDIA AND ANOTHER versus M/S. SWISS GARNIER LIFE SCIENCES & ORS. — [2013] 17 S.C.R. 918
• UNION OF INDIA AND ORS. versus SHRI BHANWAR LAL MUNDAN — [2013] 8 S.C.R. 559
• UNION OF INDIA AND OTHERS versus SANJAY JETHI AND ANOTHER — [2013] 16 S.C.R. 495
• UNION OF INDIA versus ABN AMRO BANK AND OTHERS — [2013] 13 S.C.R. 820
• UNION OF INDIA versus NAMIT SHARMA — [2013] 13 S.C.R. 96
• UNION OF INDIA versus RAFIQUE SHAIKH BHIKAN & ORS. — [2013] 5 S.C.R. 428
• UNION OF INDIA versus SANDUR MANGANESE & IRON ORES LTD. AND ORS. — [2013] 2 S.C.R. 1045
• UNITED INDIA INSURANCE COMPANY LTD. versus SUNIL KUMAR & ANR. — [2013] 12 S.C.R. 223
• UNIVERSITY GRANTS COMMISSION & ANR. versus NEHA ANIL BOBDE (GADEKAR) — [2013] 9 S.C.R. 521
• UNIVERSITY OF RAJASTHAN AND ANOTHER versus PREM LATA AGARWAL — [2013] 1 S.C.R. 758
• URMILA DEVI versus YUDHVIR SINGH — [2013] 16 S.C.R. 542
• V. K. .BANSAL versus STATE OF HARYANA AND ORS. ETC. ETC. — [2013] 7 S.C.R. 617
• V.K. SURENDRA versus V.K. THIMMAIAH & ORS. — [2013] 5 S.C.R. 386
• V.L.S FINANCE LTD. versus UNION OF INDIA & ORS. — [2013] 8 S.C.R. 849
• VAJRESH VENKATRAY ANVEKAR versus STATE OF KARNATAKA — [2013] 1 S.C.R. 80
• VANCHALABAI RAGHUNATH ITHAPE (D) BY LR versus SHANKARRAO BABURAO BHILARE (D) BY LRS. AND OTHERS — [2013] 8 S.C.R. 1028
• VATHSALA MANICKAVASAGAM & ORS. versus N. GANESAN & ANR. — [2013] 7 S.C.R. 320
• VEER PAL SINGH versus SECRETARY, MINISTRY OF DEFENCE — [2013] 10 S.C.R. 579
• VEER SINGH & ORS. versus STATE OF U.P. — [2013] 17 S.C.R. 430
• VENKATARAJA & ORS. versus VIDYANE DOURERADJAPERUMAL (D) THR.LRS. & ORS. — [2013] 5 S.C.R. 814
• VENKATESAN versus RANI &ANR. — [2013] 9 S.C.R. 105
• VENKATESHA versus STATE OF KARNATAKA — [2013] 2 S.C.R. 613
• VIDYA DHAR & ORS. versus MULTI SCREEN MEDIA PVT. LTD. — [2013] 5 S.C.R. 510
• VIJAY JAIN versus STATE OF MADHYA PRADESH — [2013] 4 S.C.R. 293
• VIJAY S. SATHAYE versus INDIAN AIRLINES LTD. AND ORS. — [2013] 10 S.C.R. 73
• VIJAY versus LAXMAN AND ANR. — [2013] 4 S.C.R. 80
• VIJOY KUMAR PANDEY versus ARVIND KUMAR RAI & ORS. — [2013] 4 S.C.R. 121
• VIKAS PRATAP SINGH AND ORS. versus STATE OF CHHATTISGARH AND ORS. — [2013] 10 S.C.R. 1114
• VIKAS versus STATE OF RAJASTHAN — [2013] 8 S.C.R. 208
• VIKRAM SINGH@ VICKY & ANR. versus UNION OF INDIA & ORS. — [2013] 8 S.C.R. 1090
• VIMAL KANWAR & ORS. versus KISHORE DAN & ORS. — [2013] 3 S.C.R. 223
• VINOD KUMAR versus STATE OF HARYANA & ORS. — [2013] 11 S.C.R. 471
• VINOD RAGHUVANSHI versus AJAY ARORA AND ORS. — [2013] 11 S.C.R. 256
• VINODKUMAR M. MALAVIA ETC. versus MAGANLAL MANGALDAS GAMETI & ORS. — [2013] 14 S.C.R. 396
• VIPIN JAISWAL(A-1) versus STATE OF A.P. REP.BY PUB.PROSECUTOR — [2013] 3 S.C.R. 449
• VIRENDER JAIN versus ALAKNANDA COOPERATIVE GROUP HOUSING SOCIETY LIMITED AND OTHERS — [2013] 2 S.C.R. 1058
• VISHNU (DEAD) BY L.RS versus STATE OF MAHARASHTRA AND OTHERS — [2013] 11 S.C.R. 340
• VIVEK KALRA versus STATE .OF RAJASTHAN — [2013] 1 S.C.R. 1070
• VOLUNTARY HEALTH ASSOCIATION OF PUNJAB versus UNION OF INDIA & OTHERS — [2013] 5 S.C.R. 111
• VYAS RAM @ VYAS KAHAR & ORS. versus STATE OF BIHAR — [2013] 11 S.C.R. 212
• Y.S. JAGAN MOHAN REDDY versus CENTRAL BUREAU OF INVESTIGATION — [2013] 3 S.C.R. 547
• YAKUB ABDUL RAZAK MEMON versus THE STATE OF MAHARASHTRA, THROUGH CBI, BOMBAY — [2013] 15 S.C.R. 1
• YASH DEEP TREXIM PRIVATE LIMITED versus NAMOKAR VINIMAY PVT. LTD. & ORS. — [2013] 10 S.C.R. 366
• YASHWANT SINGH & ORS. versus STATE OF BIHAR & ORS. — [2013] 8 S.C.R. 111
• YAZDANI INTERNATIONAL P. LTD. versus AUROGLOBAL COMTRADE P. LTD. & ORS. — [2013] 17 S.C.R. 801
• YOGENDRA SINGH TOMAR versus BAR COUNCIL FOR UTTARAKHAND AND OTHERS — [2013] 17 S.C.R. 559
• YOGESH YADAV versus UNION OF INDIA & ORS. — [2013] 8 S.C.R. 194

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