Supreme Court of India — 2015

760 reported judgments.

Open in Lexace

A. ANDISAMY CHETTIAR versus A. SUBBURAJ CHETTIAR — [2015] 14 S.C.R. 190
A. PRABHAKARA REDDY & CO. versus STATE OF MADHYA PRADESH & ORS. — [2015] 9 S.C.R. 675
A. R. DAHIYA versus SEBI — [2015] 12 S.C.R. 202
A. RAGHU, SON OF RAJAIAH versus GOVT. OF ANDHRA PRADESH & OTHERS — [2015] 14 S.C.R. 897
A.C. NARAYANAN versus STATE OF MAHARASHTRA & ANR. — [2015] 11 S.C.R. 1016
A.N. SACHDEVA (DEAD) BY LRS. & ORS. versus MAHARSHI DAYANAND UNIVERSITY, ROHTAK &ANR. — [2015] 8 S.C.R. 796
A.P. POWER COORDINATION COMMITTEE & ORS. versus MIS. LANCO KONDAPALLI POWER LTD. & ORS. — [2015] 12 S.C.R. 447
ABC versus THE STATE (NCT OF DELHI) — [2015] 8 S.C.R. 422
ABDUL RAZAK & ORS versus THE STATE OF KARNATAKA REP. BY SHO, HUTTI PS — [2015] 7 S.C.R. 1
ABDUL WAHEED versus STATE OF UTTAR PRADESH — [2015] 9 S.C.R. 741
ADI SAIVA SIVACHARIYARGAL NALA SANGAM & ORS. versus THE GOVERNMENT OF TAMIL NADU &ANR. — [2015] 11 S.C.R. 1110
AG versus SHIV KUMAR YADAV &ANR. — [2015] 10 S.C.R. 455
AGRICULTURAL INCOME TAX OFFICER &ANR. versus GOODRICKE GROUP LTD. &ANR. — [2015] 3 S.C.R. 612
AHMED SHAH & ANR. versus STATE OF RAJASTHAN — [2015] 1 S.C.R. 363
AHMEDABAD MUNICIPAL CORPORATION &ANR. ETC. versus RAJUBHAI SOMABHAI BHARWAD AND ANR. ETC. — [2015] 8 S.C.R. 263
AIDEK TOURISM SERVICES PVT. LTD. versus COMMISSIONER OF CUSTOMS, NEW DELHI — [2015] 4 S.C.R. 295
AJAY KUMAR CHOUDHARY versus UNION OF INDIA THROUGH ITS SECRETARY & ANR. — [2015] 2 S.C.R. 415
AJAY RAMDAS RAMTEKE AND ANR. versus MAHANAGAR SUDHAR SAMITL,AKOLA& ORS. — [2015] 2 S.C.R. 100
AKHILESH KUMAR SINGH versus RAM DAWAN & ORS. — [2015] 9 S.C.R. 467
ALL INDIA JUDGES ASSON. & OTHERS versus UNION OF INDIA & OTHERS — [2015] 3 S.C.R. 686
ALL KERALA ONLINE LOTTERY DEALERS ASSOCIATION versus STATE OF KERALA & ORS. — [2015] 10 S.C.R. 880
AMARKANT RAI versus STATE OF BIHAR & ORS. — [2015] 3 S.C.R. 542
AMBIKAPATHI AMMAL & ANR. versus SRI KANDASWAMY KOIL BY ITS EXECUTIVE OFFICER THIRUPORUR — [2015] 2 S.C.R. 740
AMRUTLAL LILADHARBHAI KOTAK & ORS. versus STATE OF GUJARAT — [2015] 2 S.C.R. 871
ANIL JOSHI AND OTHERS versus STATE OF HIMACHAL PRADESH AND OTHERS — [2015] 3 S.C.R. 351
ANIL KALRA versus J.D. PANDEY AND OTHERS — [2015] 9 S.C.R. 401
ANIRUDH KUMAR versus MUNICIPAL CORPORATION OF DELHI & ORS. — [2015] 5 S.C.R. 918
ASGER IBRAHIMAMIN versus LIFE INSURANCE CORPORATION OF INDIA — [2015] 9 S.C.R. 865
ASHAPURA MINE-CHEM LTD. versus GUJARAT MINERAL DEVELOPMENT CORPORATION — [2015] 4 S.C.R. 880
ASHOK RANGNTH NAGAR versus SHRIKANT GOVINDRAO SANGVIKAR — [2015] 12 S.C.R. 931
ASHOK versus STATE OF MAHARASHTRA — [2015] 6 S.C.R. 375
ASHWANI KUMAR @ ASHU & ANR. versus STATE OF PUNJAB — [2015] 3 S.C.R. 1039
ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX & ORS. versus MIS. NETLEY B ESTATE & ORS. — [2015] 3 S.C.R. 630
ASSISTANT COMMISSIONER, ERNAKULAM versus HINDUSTAN URBAN INFRASTRUCTURE LTD. AND ORS. — [2015] 1 S.C.R. 100
ASSTI. COMMR. OF L.T. BANGALORE versus M/S. MICRO LABS LTD. — [2015] 11 S.C.R. 1154
AVENUE SUPERMARTS PVT. LTD. versus MRS. NISCHINT BHALLA & ORS. — [2015] 11 S.C.R. 556
B. RADHAKRISHNAN versus THE STATE OF TAMIL NADU & ORS. — [2015] 14 S.C.R. 57
B. S. SHESHAGIRI SETTY & ORS. versus STATE OF KARNATAKA& ORS. — [2015] 13 S.C.R. 1099
BABLU KUMARAND ORS. versus STATE OF BIHAIR AND ANR. — [2015] 8 S.C.R. 512
BADRU RAM & ORS. versus STATE OF RAJASTHAN — [2015] 2 S.C.R. 678
BALASAHEB ARJUN TORBOLE & ORS. versus THE ADMINISTRATOR & DIVISIONAL COMMISSIONER — [2015] 6 S.C.R. 750
BALBHADRA PARASHAR versus STATE OF MADHYA PRADESH — [2015] 14 S.C.R. 987
BALDEV SINGH versus STATE OF HARYANA — [2015] 12 S.C.R. 969
BALESHWAR DAYAL JAISWAL versus BANK OF INDIA & ORS. — [2015] 9 S.C.R. 1
BALJINDER PAL KAUR versus STATE OF PUNJAB AND OTHERS — [2015] 10 S.C.R. 316
BALU @ BALA SUBRAMANIAM & ANR. versus STATE (U.T. OF PONDICHERRY) — [2015] 11 S.C.R. 708
BALU S/O ONKAR PUND & OTHERS versus THE STATE OF MAHARASHTRA — [2015] 1 S.C.R. 970
BANWARI LAL (D) BY LRS. &ANR. versus BALBIR SINGH — [2015] 14 S.C.R. 287
BASISTH NARAYAN YADAV versus KAILASH RAI AND ORS. — [2015] 6 S.C.R. 949
BCCI versus CRICKET ASSOCIATION OF BIHAR & ORS. — [2015] 1 S.C.R. 165
BENGAL AMBUJA HOUSING DEVELOPMENT LTD. versus PRAMILA SANFUI AND ORS. — [2015] 15 S.C.R. 428
BHADRESH BIPINBHAI SHETH versus STATE OF GUJARAT &ANOTHER — [2015] 10 S.C.R. 398
BHANUBEN AND ANR. versus STATE OF GUJARAT — [2015] 9 S.C.R. 1124
BHANUSHALI HOUSING COOPERATIVE SOCIETY LTD. versus MANGILAL & ORS. — [2015] 7 S.C.R. 689
BHARAT SANCHAR NIGAM LTD. versus PAWAN KUMAR GUPTA — [2015] 11 S.C.R. 402
BHARGAVA & ASSOCIATES PVT. LTD. & ORS. versus UNION OF INDIA AND ORS. — [2015] 2 S.C.R. 794
BHARTI AIRTEL LTD. versus UNION OF INDIA — [2015] 5 S.C.R. 867
BHIM SINGH AND ANR. versus STATE OF UTIARAKHAND — [2015] 1 S.C.R. 1043
BHUPAL SINGH AND OTHERS versus STATE OF HARYANA — [2015] 3 S.C.R. 975
BILASPUR RAIPUR KSHETRIYAGRAMIN BANKANDANR versus MADANLAL TANDON — [2015] 7 S.C.R. 86
BIMLA DEVI versus RAJESH SINGH &ANR. — [2015] 10 S.C.R. 1087
BIPINCHANDRA GAMANLAL CHOKSHI AND ANOTHER versus STATE OF GUJARAT AND OTHERS — [2015] 11 S.C.R. 1077
BIVASH CHANDRA DEBNATH @ BIVASH D & OTHERS versus STATE OF WEST BENGAL — [2015] 3 S.C.R. 906
BRANCH C.1.0., TIRUNELVELI RANGE, TAMILNADU versus MARIYAANTONVIJAY — [2015] 7 S.C.R. 581
BRIJ BIHARI SINGH versus BIHAR STATE FINANCIAL CORPORATION AND OTHERS — [2015] 11 S.C.R. 51
C. CHAKKARAVARTY AND ORS. versus TMT. M. SATYAVATHY, IAS AND ORS. — [2015] 12 S.C.R. 950
CANARA BANK AND ANR. versus M. MAHESH KUMAR — [2015] 9 S.C.R. 724
CARGILL INDIA PRIVATE LIMITED versus COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, VISAKHAPATNAM-II — [2015] 12 S.C.R. 917
CELLULAR OPERATORS ASSOCIATION OF INDIA & ORS. versus TELECOM REGULATORY AUTHORITY OF INDLA & ORS. — [2015] 11 S.C.R. 1063
CENTRAL BANK OF INDIA versus C. L. VIMLA & ORS. — [2015] 5 S.C.R. 200
CENTRAL BANK OF INDIA versus JAGBIR SINGH — [2015] 3 S.C.R. 930
CENTRAL BANK OF INDIA versus VIRUDHUNAGAR STEEL ROLLING MILLS LTD. & ORS. — [2015] 12 S.C.R. 64
CENTRAL BUREAU OF INVESTIGATION versus MANINDER SINGH — [2015] 10 S.C.R. 277
CENTRAL BUREAU OF INVESTIGATION versus RATHIN DANDAPAT AND OTHERS — [2015] 10 S.C.R. 295
CHAIRMAN & MANAGING DIRECRGR CENTRAL BANK A OF INDIA & ORS. versus CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE "ASSOCIATION & ORS. — [2015] 1 S.C.R. 55
CHANDER PRAKASH TYAGI versus SHRI BENARSI DAS(DEAD) BY LRS. AND OTHERS — [2015] 2 S.C.R. 1029
CHANDRA BABU @ MOSES versus STATE THROUGH INSPECTOR OF POLICE & ORS. — [2015] 6 S.C.R. 1002
CHARU KISHOR MEHTA versus JOINT CHARITY COMMISSIONER, GREATER BOMBAY REGION & ORS. — [2015] 5 S.C.R. 846
CHARULATA BEHERA versus PRAVATI PARIDA & ORS. — [2015] 1 S.C.R. 844
CHAUHARYA TRIPATHI & ORS. versus L.L.C. OF INDIA & ORS. — [2015] 4 S.C.R. 186
CHIEF CONTROLLING REVENUE AUTHORITY versus COSTAL GUJARAT POWER LTD. AND OTHERS — [2015] 9 S.C.R. 36
CHINTAMAN NAMDEV PATIL (DEAD) versus SUKHDEV NAMDEV PATIL & ANR. — [2015] 12 S.C.R. 823
CHITRA versus STATE OF KERALA & ORS. — [2015] 9 S.C.R. 752
CHOITH NANIKRAM HARCHANDANI versus STATE OF MAHARASHTRA& ORS. — [2015] 11 S.C.R. 80
CITIBANK N.A. versus HITEN P. DALAL & ORS. — [2015] 9 S.C.R. 583
COMMERCIAL MOTORS LTD. versus COMMISSIONER OF TRADE TAX U.P., LUCKNOW & OTHERS — [2015] 9 S.C.R. 1036
COMMERCIAL TAXES OFFICER versus A INFRASTRUCTURE LTD. — [2015] 13 S.C.R. 1172
COMMISSIONER CENTRAL EXCISE, MUMBAI-ILL versus MIS. EMCO LTD. — [2015] 9 S.C.R. 925
COMMISSIONER OF CENTRAL EXCISE versus M/S NESTLE INDIA LIMITED — [2015] 12 S.C.R. 222
COMMISSIONER OF CENTRAL EXCISE, COMMISSIONER, DELHI - ILL, GURGAON versus M/S. KAP CONES, UDYOG VIHAR, PHASE-V, GURGAON — [2015] 8 S.C.R. 445
COMMISSIONER OF CENTRAL EXCISE, TIRUCHIRAPALLI versus M/S. DALMIA CEMENT(BHARAT) LTD. — [2015] 9 S.C.R. 257
COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR versus M/S GUJARAT MARITIME BOARD, JAFRABAD — [2015] 8 S.C.R. 187
COMMISSIONER OF CENTRAL EXCISE, CHENNAI versus M/S. NEBULAE HEALTH CARE LTD. — [2015] 12 S.C.R. 395
COMMISSIONER OF CENTRAL EXCISE, DELHI-IV versus M/S. SANDAN VIKAS (I) LTD. — [2015] 7 S.C.R. 712
COMMISSIONER OF CENTRAL EXCISE, GOA versus M/S. COSME FARMA LABORATORIES LTD. — [2015] 4 S.C.R. 360
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD IV versus M/S. STANGEN IMMUNO DIAGNOSTICS — [2015] 4 S.C.R. 528
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD versus M/S. DETERGENTS INDIA LTD. & ANR. — [2015] 6 S.C.R. 886
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD versus M/S. SARVOTHAM CARE LIMITED — [2015] 10 S.C.R. 1
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-IV versus MIS. FITRITE PACKERS, MUMBAI — [2015] 12 S.C.R. 851
COMMISSIONER OF CENTRAL EXCISE, MYSORE versus M/S. TVS MOTORS COMPANY LTD. — [2015] 15 S.C.R. 22
COMMISSIONER OF CENTRAL EXCISE, NAGPUR-I versus M/S. INDORAMA SYNTHETICS (I) LTD. — [2015] 11 S.C.R. 512
COMMISSIONER OF CENTRAL EXCISE, VADODARA versus INDIAN PETROCHEMICALS CORPN. LTD. &ANR. — [2015] 7 S.C.R. 1046
COMMISSIONER OF CENTRAL EXCISE, VAPI versus MIS. GLOBAL HEALTH CARE PRODUCTS PARTNERSHIP FIRM & ORS. — [2015] 8 S.C.R. 994
COMMISSIONER OF CUSTOMS (IMPORT), RAIGAD versus M/S. FINACORD CHEMICALS (P) LTD. & ORS. — [2015] 4 S.C.R. 594
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, NAGPUR versus M/S. ISPAT INDUSTRIES LTD. — [2015] 15 S.C.R. 259
COMMISSIONER OF CUSTOMS, AHMEDABAD versus MIS. ESSAR STEEL LTD. — [2015] 3 S.C.R. 1062
COMMISSIONER OF CUSTOMS, BANGALORE versus M/S. G. M. EXPORTS & OTHERS — [2015] 14 S.C.R. 848
COMMISSIONER OF CUSTOMS, HYDERABAD versus M/S. PENNAR INDUSTRIES LTD. &ANR. — [2015] 8 S.C.R. 728
COMMISSIONER OF CUSTOMS, MUMBAI-I versus M/S SEIKO BRUSHWARE INDIA — [2015] 9 S.C.R. 395
COMMISSIONER OF INCOME TAX, GAUHATI & ORS. versus M/S. SATI OIL UDYOG LTD. & ANR. — [2015] 2 S.C.R. 1099
COMMISSIONER OF INCOME TAX, KERALA versus M/S. TRAVANCORE SUGAR AND CHEMICALS LTD. — [2015] 6 S.C.R. 782
COMMISSIONER OF INCOME TAX-19 MUMBAI. versus M/S. SARKAR BUILDERS — [2015] 7 S.C.R. 56
COMMISSIONER OF INCOME TAX-I, COIMBATORE versus MIS. G.R. GOVINDARAJULU & SONS — [2015] 9 S.C.R. 289
COMMISSIONER, CENTRAL EXCISE & CUSTOMS, KERALA versus M/S LARSEN & TOUBRO LTD. — [2015] 8 S.C.R. 1046
COMMISSSIONER, CUSTOMS AND CENTRAL EXCISE, AURANGABAD versus M/S ROOFIT INDUSTRIES LTD. — [2015] 6 S.C.R. 716
COMMITTEE FOR C.R. OF C.A.P. & ORS. versus STATE OF ARUNACHAL PRADESH & ORS. — [2015] 9 S.C.R. 1020
COMMNR. OF CENTRAL EXCISE, CHENNAL-111 versus GRASIM INDUSTRIES — [2015] 4 S.C.R. 515
COMMNR. OF CUSTOMS, NEW DELHI-IV versus MIS.ARYAN ELECTRONICS — [2015] 6 S.C.R. 252
COMMON CAUSE & ORS. versus UNION OF INDIA AND ORS. — [2015] 6 S.C.R. 731
COMMON CAUSE versus UNION OF INDIA — [2015] 5 S.C.R. 29
D. N. JEEVARAJ versus CHIEF SECRETARY, GOVT. OF KARNATAKA & ORS. — [2015] 12 S.C.R. 115
D. T. VIRUPAKSHAPPA versus C. SUBASH — [2015] 5 S.C.R. 534
D. VELAYUTHAM versus STATE REP. BY INSPECTOR OF POLICE, SALEM TOWN, CHENNAI — [2015] 6 S.C.R. 361
D.R. ENTERPRISES LTD. versus ASSISTANT COLLECTOR OF CUSTOMS AND ORS. — [2015] 8 S.C.R. 1131
DALJIT SINGH GREWAL versus STATE OF PUNJAB & ORS. — [2015] 11 S.C.R. 533
DARGA RAM @ GUNGA versus STATE OF RAJASTHAN — [2015] 1 S.C.R. 350
DASIN BAI@ SHANTI BAI versus STATE OF CHHATTISGARH — [2015] 1 S.C.R. 1060
DAULAT RAM @ DAULTI versus STATE OF HARYANA — [2015] 2 S.C.R. 1001
DAYA RAM & ORS. versus STATE OF HARYANA — [2015] 9 S.C.R. 1141
DEFENCE ESTATE OFFICER versus SYED ABDUL SALEEM AND OTHERS — [2015] 1 S.C.R. 964
DELHI DEVELOPMENT AUTHORITY versus GAURAV KUKREJA — [2015] 4 S.C.R. 421
DELHI DEVELOPMENT AUTHORITY versus P.R. SAMANTA — [2015] 8 S.C.R. 776
DELHI INTERNATIONAL AIRPORT LTD. versus INTERNATIONAL LEASE FINANCE CORPN. & OTHERS — [2015] 2 S.C.R. 1040
DEPOSIT INSURANCE & CREDIT GUARANTEE CORPORATION versus RAGUPATHI RAGAVAN & ORS. — [2015] 8 S.C.R. 124
DEVI DAS RAMACHANDRA TULJAPURKAR versus STATE OF MAHARASHTRA& ORS. — [2015] 7 S.C.R. 853
DEVI MULTIPLEX &ANR. versus STATE OF GUJARAT & ORS. — [2015] 6 S.C.R. 1
DHANUULALAND OTHERS versus GANESHRAMANDANOTHER — [2015] 4 S.C.R. 199
DHARAM CHAND versus CHAIRMAN, NEW DELHI MUNICIPAL COUNCIL AND OTHERS — [2015] 9 S.C.R. 126
DHIRENDRA KUMAR @ DHIROO versus STATE OF UTIARAKHAND — [2015] 2 S.C.R. 903
DHOLE GOVIND SAHEBRAO & OTHERS versus UNION OF INDIA & OTHERS — [2015] 15 S.C.R. 194
DHROPADABAI AND OTHERS versus M/S. TECHNOCRAFT TOOLINGS — [2015] 3 S.C.R. 921
DILIP K. BASU versus STATE OF WEST BENGAL & ORS. — [2015] 7 S.C.R. 814
DILIP KUMAR MONDAL & ANR. versus STATE OF WEST BENGAL — [2015] 1 S.C.R. 907
DIRECTOR GENERAL OF FOREIGN TRADE AND ANR. versus M/S. KANAK EXPORTS AND ANR. — [2015] 15 S.C.R. 287
DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION) PUNE & ORS. versus M/S. SPACEWOOD FURNISHERS PVT. LTD. & ORS. — [2015] 6 S.C.R. 807
DIWAN SINGH versus LIFE INSURANCE CORPORATION OF INDIA AND OTHERS — [2015] 1 S.C.R. 1
DM WAYANAD INSTITUTE OF MEDICAL SCIENCES versus UNION OF INDIA AND ANOTHER — [2015] 9 S.C.R. 81
DR. (SMT.) MANORAMA TIWARI AND OTHERS versus SURENDRA NATH RAI — [2015] 9 S.C.R. 436
DR. AMBICA PRASAD versus MD. ALAM AND ANOTHER — [2015] 4 S.C.R. 93
DR. JANET JEYAPAUL versus SRM UNIVERSITY & ORS. — [2015] 10 S.C.R. 1049
DR. RAM LAKHAN SINGH versus STATE GOVERNMENT OF UTTAR PRADESH THROUGH CHIEF SECRETARY — [2015] 12 S.C.R. 263
DR. SANDEEP S/O SADASHIVRAO KANSURKAR AND OTHERS versus UNION OF INDIA AND OTHERS — [2015] 14 S.C.R. 328
DR. TAPAS KUMAR MAN DAL AND OTHERS & ETC. versus STATE OF WEST BENGALAND OTHERS — [2015] 10 S.C.R. 447
DR. VINOD BHANDARI versus STATE OF M.P. — [2015] 2 S.C.R. 354
DULU DEVI versus STATE OF ASSAM AND OTHERS — [2015] 12 S.C.R. 961
EDARA HARIBABU versus TULLURI VENKATA NARASIMHAM & ORS. — [2015] 12 S.C.R. 773
EDWARD versus INSPECTOR OF POLICE, AANDIMADAM POLICE STATION — [2015] 2 S.C.R. 995
ELECTION COMMISSION OF INDIA versus BAJRANG BAHADUR SINGH & ORS. — [2015] 6 S.C.R. 67
ELEKTRON LIGHTING SYSTEMS PVT. LTD. AND ANR. versus SHAH INVESTMENTS FINANCIAL DEVELOPMENTS AND CONSULTANTS PVT.LTD AND ORS. ETC. — [2015] 14 S.C.R. 91
ESHWARAPPA versus STATE OF KARNATAKA — [2015] 8 S.C.R. 979
ESSAR TELEHOLDINGS LTD. versus CENTRAL BUREAU OF INVESTIGATION — [2015] 11 S.C.R. 340
EXCEL DEALCOMM PRIVATE LIMITED versus ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED & ORS. — [2015] 4 S.C.R. 948
EXECUTIVE OFFICER, ANTIYUR TOWN PANCHAYAT versus G. ARUMUGAM (D) BY LRS. — [2015] 1 S.C.R. 152
FARUK ILAHI TAMBOLI &ANR. versus B.S. SHANKARRAO KOKATE (D) BY LRS. & ORS. — [2015] 10 S.C.R. 1130
FATEHJI & COMPANY & ANR. versus L.M. NAGPAL & ORS. — [2015] 6 S.C.R. 389
FOOD CORPORATION OF INDIA versus SANKAR GHOSH & ORS. — [2015] 8 S.C.R. 345
FORESHORE CO-OPERATIVE HOUSING SOCIETY LIMITED versus PRAVEEN D.DESAI (DEAD) THR. LRS. AND OTHERS — [2015] 5 S.C.R. 1075
FORTIS HOSPITAL LTD. versus COMMISSIONER OF CUSTOMS, IMPORT — [2015] 4 S.C.R. 456
GANGA BAI versus STATE OF RAJASTHAN — [2015] 9 S.C.R. 343
GANGA DHAR KALITA versus THE STATE OF ASSAM AND OTHERS — [2015] 4 S.C.R. 373
GAUTAM KUNDU versus MANOJ KUMAR ASSISTANT DIRECTOR, EASTERN REGION, DIRECTORATE OF ENFORCEMENT(PREVENTION OF MONEY LAUNDERING ACT) GOVT. OF INDIA — [2015] 15 S.C.R. 499
GHUSABHAI RAISANGBHAI CHORASIYA & ORS. versus STATE OF GUJARAT — [2015] 2 S.C.R. 594
GIAN CHAND & ORS. versus GURLABH SINGH & ORS. — [2015] 10 S.C.R. 1096
GIRIDHAR G. YADALAM versus COMMISSIONER OF WEALTH TAX &ANR. — [2015] 15 S.C.R. 543
GODREJ & BOYCE MANUFACTURING.CO.LTD. versus STATE OF MAHARASHTRA & ORS. — [2015] 1 S.C.R. 477
GOLBAR HUSSAIN AND ORS. versus STATE OFASSAMANDANR. — [2015] 5 S.C.R. 525
GOVERNMENT OF ANDHRA PRADESH THR. PRINCIPAL SECRETARY AND OTHERS versus PRATAP KARAN AND OTHERS — [2015] 12 S.C.R. 702
GRAH RAKSHAK, HOME GUARDS WEL. ASSO versus STATE OF H.P. & ORS. — [2015] 2 S.C.R. 800
GUJARAT MINERAL DEV. CORPN. versus RAM SANG BHAILALBHAI &ANR. — [2015] 2 S.C.R. 687
GURDAS SINGH AND OTHERS ETC. versus STATE OF PUNJAB AND OTHERS — [2015] 9 S.C.R. 762
GURJIT SINGH ALIAS GORA AND ANR. versus STATE OF HARYANA — [2015] 2 S.C.R. 976
GURUDASSING NAWOOSING PANJWANI versus THE STATE OF MAHARASHTRAAND OTHERS — [2015] 15 S.C.R. 522
GVK INDUSTRIES LTD. &ANR. versus THE INCOME TAX OFFICER & ANR. — [2015] 3 S.C.R. 321
H. L. GULATI versus UNION OF INDIAAND OTHERS — [2015] 5 S.C.R. 722
H. LAKSHMAIAH REDDY & ORS. versus L. VENKATESH REDDY — [2015] 3 S.C.R. 938
H.S.L.D.C. versus PRAN SUKH & ORS. — [2015] 12 S.C.R. 861
H.S.SIDHU versus DEVENDRA BAPNA & ORS. — [2015] 9 S.C.R. 456
HANUMAPPA CHANNAPPA HULLUR (D) BY LRS. versus SHIVAMARUTHAPPA PARAPPA KALLI & ORS. — [2015] 9 S.C.R. 798
HARI SHANKERS versus STATE OF UTTAR PRADESH — [2015] 5 S.C.R. 228
HARMONY INNOVATION SHIPPING LTD. versus GUPTA COAL INDIA LTD. &ANR. — [2015] 2 S.C.R. 697
HARSARUP PANWAR versus STATE OF DELHI THROUGH CBI — [2015] 12 S.C.R. 771
HC PRADEEP KUMAR RAI AND ORS. versus DINESH KUMAR PANDEY AND ORS. ETC. — [2015] 6 S.C.R. 825
HEMANTA MONDAL AND OTHERS versus SRI GANESH CHANDRA NASKAR — [2015] 9 S.C.R. 300
HERO CYCLES (P) LTD. versus COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA — [2015] 12 S.C.R. 55
HIMALAYAN CO-OPERATIVE GROUP HOUSING SOCIETY versus BALWAN SINGH — [2015] 4 S.C.R. 616
HINDUSTAN ZINC LTD versus RAJASTHAN ELECTRICITY REGULATORY COMMISSION — [2015] 7 S.C.R. 1104
HMT WATCHES LTD. versus M.A. ABIDA &ANR. — [2015] 3 S.C.R. 719
INDER SINGH & ORS. versus STATE OF RAJASTHAN — [2015] 1 S.C.R. 563
INDIAN OIL CORPORATION LTD. versus NILOFER SIDDIQUI & ORS. — [2015] 13 S.C.R. 1196
INDIAN PERFORMING RIGHTS SOCIETY LTD. versus SANJAY DALIA&ANR. — [2015] 8 S.C.R. 210
INDRA DALAL versus STATE OF HARYANA — [2015] 7 S.C.R. 1083
INDRA VIJAY ALOK versus STATE OF MADHYA PRADESH — [2015] 10 S.C.R. 288
INFRASTRUCTURE LEASING & FINANCIAL SERVICES LIMITED versus B.P.L. LIMITED — [2015] 2 S.C.R. 273
INSPECTOR OF POLICE AND ANOTHER versus BATIENAPATLA VEN KATA RATNAM AND ANOTHER — [2015] 4 S.C.R. 609
INTERNATIONAL ADVANCED RESEARCH CENTRE FOR POWDER METALLURGY AND NEW MATERIALS (ARCI) &ORS. versus NIMRA CERGLASS TECHNICS (P) LTD.&ANR. — [2015] 11 S.C.R. 299
IQBAL AND ANOTHER versus STATE OF UTIAR PRADESH — [2015] 6 S.C.R. 239
J. THANSIAMA versus STATE OF MIZORAM & ORS. — [2015] 9 S.C.R. 445
JAGDISH CHAND SHARMA versus NARAIN SINGH SAINI (DEAD) THROUGH HIS LRS. & ORS. — [2015] 6 S.C.R. 397
JAGDISH LAL GAMBHIR versus PUNJAB NATIONAL BANK & ORS. — [2015] 12 S.C.R. 435
JAGE RAM & ORS. versus STATE OF HARYANA — [2015] 11 S.C.R. 1004
JAGTAR SINGH versus STATE OF HARYANA — [2015] 7 S.C.R. 1013
JAI MAHAL HOTELS PVT. LTD. versus RAJ KUMAR DEVRAJ & ORS. — [2015] 11 S.C.R. 323
JAKIR HUSSEIN versus SABIR & ORS. — [2015] 2 S.C.R. 460
JASBIR SINGH @ JAVRI @ JABBAR SINGH versus STATE OF HARYANA — [2015] 4 S.C.R. 542
JASBIR SINGH versus TARASINGHAND OTHERS — [2015] 10 S.C.R. 61
JELES EDUCATION SOCIETY & ORS. versus RT. BHITALE — [2015] 11 S.C.R. 878
JEYAR CONSULTANT & INVESTMENT PVT. LTD. versus COMMISSIONER OF INCOME TAX, MADRAS — [2015] 6 S.C.R. 979
JIBAN KRISHNA MONDAL & ORS. versus STATE OF WEST BENGAL & ORS. — [2015] 2 S.C.R. 772
JITENDRA KHIMSHANKAR TRIVEDI & ORS. versus KASAM DAUD KUMBHAR & ORS. — [2015] 2 S.C.R. 120
JODHAN versus STATE OF M.P. — [2015] 4 S.C.R. 789
JOGENDRA YADAV & ORS. versus STATE OF BIHAR &ANR. — [2015] 9 S.C.R. 69
JOSHI TECHNOLOGIES INTERNATIONAL INC. versus UNION OF INDIA & ORS. — [2015] 6 S.C.R. 1042
JT. COLLECTOR RANGA REDDY DIST. & ANR. ETC. versus D. NARSING RAO & ORS. ETC. ETC. — [2015] 1 S.C.R. 437
JUPUDYPARDHASARATHY versus PENTAPATI RAMA KRISHNA AND OTHERS — [2015] 14 S.C.R. 374
JUSTICE K.S. PUTTASWAMY (RETD.) &ANOTHER versus UNION OF INDIA & OTHERS — [2015] 9 S.C.R. 99
K. S. SOUNDARARAJAN AND ORS. versus COMMISSIONER OF H.R. & C.E.AND ORS. — [2015] 10 S.C.R. 176
K. ANBAZHAGAN versus STATE OF KARNATAKA& ORS. — [2015] 7 S.C.R. 355
K. ANBAZHAGAN versus STATE OF KARNATAKAAND OTHERS — [2015] 7 S.C.R. 469
K. DEVAKIMMA & ORS. versus TIRUMALA TIRUPATI DEVASTHANAMS & ANR. — [2015] 5 S.C.R. 759
K. NANJAPPA (DEAD) BY LRS. versus R.A. HAMEED ALIAS AMEERSAB (DEAD) BY LRS. AND ANOTHER — [2015] 11 S.C.R. 822
K.A. KOTRAPPA REDDY AND ANR. versus RAYARA MANJUNATHA [email protected]. MANJUNATHA & ORS. — [2015] 12 S.C.R. 1042
K.B. RAMACHANDRA RAJE URS (DEAD) BY LRS. versus STATE OF KARNATAKA& ORS. ETC. — [2015] 11 S.C.R. 974
K.K.GOHIL versus STATE OF GUJARAT AND OTHERS — [2015] 8 S.C.R. 788
K.L. BAKOLIA versus STATE THROUGH DIRECTOR, C.B.L~"V — [2015] 7 S.C.R. 201
K.P. MANU versus CHAIRMAN, SCRUTINY COMMITTEE FOR VERIFICATION OF COMMUNITY CERTIFICATE — [2015] 3 S.C.R. 243
K.P. SINGH versus STATE OF NCT OF DELHI — [2015] 9 S.C.R. 483
K.V.S. RAM versus BANGALORE METROPOLITAN TRANSPORT CORPORATION — [2015] 2 S.C.R. 26
KALI AERATED WATER WORKS, SALEM versus COMMNR. OF CENTRAL EXCISE, MADURAI — [2015] 8 S.C.R. 283
KALYAN CHEMICALS versus GOVERNMENT OF A.P. & ORS — [2015] 9 S.C.R. 186
KALYANI MATHIVANAN versus K. V. JEYARAJ AND ORS. — [2015] 3 S.C.R. 467
KAMLESH & ORS. versus ATTAR SINGH & ORS. — [2015] 12 S.C.R. 1022
KAMLESH AGGARWAL versus NARAIN SINGH DABBAS &ANR. — [2015] 2 S.C.R. 133
KANACHUR ISLAMIC EDUCATION TRUST(R) versus UNION OF INDIA AND ANOTHER — [2015] 12 S.C.R. 830
KANAKLATA versus STATE OF (NCT) OF DELHI & ORS. — [2015] 2 S.C.R. 559
KANDIVALI COOPERATIVE INDUSTRIAL ESTATE AND ANOTHER versus MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS — [2015] 1 S.C.R. 989
KAPOOR CHAND (DEAD) versus ASSTT. COMMNR. OF INCOME TAX — [2015] 10 S.C.R. 871
KESHAVLAL KHEMCHANDAND SONS PVT. LTD. & OTHERS versus UNION OF INDIA & OTHERS — [2015] 2 S.C.R. 51
KHENYEI versus NEW INDIA ASSURANCE CO. LTD. & ORS. — [2015] 5 S.C.R. 158
KHUBRAM versus DALBIR SINGH & ORS. — [2015] 5 S.C.R. 350
KHUMBARAM versus STATE OF RAJASTHAN & ORS. — [2015] 12 S.C.R. 888
KHURSHEED AHMAD KHAN versus STATE OF U.P. & ORS. — [2015] 1 S.C.R. 1032
KIRITI PAL versus STATE OF WEST BENGAL — [2015] 4 S.C.R. 726
KIRPAL KAUR versus JITENDER PAL SINGH & ORS. — [2015] 8 S.C.R. 51
KIRSHNA TEXPORT & CAPITAL MARKETS LTD. versus ILAA. AGRAWAL & ORS — [2015] 6 S.C.R. 284
KOSHA INVESTMENTS LTD. versus SECURITIES & EXCHANGE BOARD OF INDIA & ANR. — [2015] 9 S.C.R. 412
KRIPA MANGAL KARYALAYA & ORS. versus NAGPUR MUNICIPAL CORPORATION & ORS. — [2015] 1 S.C.R. 1082
KRISHIKA LULLA & ORS. versus SHYAM VITHALRAO DEVKATIA & ANR. — [2015] 12 S.C.R. 1056
KRISHNA BHATACHARJEE versus SARATHI CHOUDHURY AND ANR. — [2015] 14 S.C.R. 65
KRISHNA HARE GAUR versus VINOD KUMAR TYAGI & ORS. — [2015] 2 S.C.R. 153
KRISHNAMOORTHY versus SIVAKUMAR & ORS. — [2015] 4 S.C.R. 987
KSH. LAKSHAHEB SINGH AND OTHERS. versus STATE OF MANIPURAND OTHERS — [2015] 10 S.C.R. 439
KULDEEP KUMAR DUBEY & ORS. versus RAMESH CHANDRA GOYAL (D) TH LRS. — [2015] 1 S.C.R. 543
KULWINDER SINGH &ANR. versus STATE OF PUNJAB — [2015] 6 S.C.R. 175
L. LAXMIKANTA versus STATE BY SUPERINTENDENT OF POLICE, LOKAYUKTA — [2015] 1 S.C.R. 1022
L.C. HANUMANTHAPPA (SINCE DEAD) REPRESENTED BY HIS LRS. versus H. B. SHIVAKUMAR — [2015] 9 S.C.R. 651
LAL BABU PRIYADARSHI versus AMRITPAL SINGH — [2015] 12 S.C.R. 1009
LAL SHAH BABA DARGAH TRUST versus MAGNUM DEVELOPERS AND OTHERS — [2015] 10 S.C.R. 966
LALARAM & OTHERS versus JAIPUR DEVELOPMENT AUTHORITY &ANR. — [2015] 14 S.C.R. 403
LAXMI DEVI versus STATE OF BIHAR & ORS. — [2015] 11 S.C.R. 179
LAXMI FIBRES LTD. versus AP. INDUSTRIAL DEV. CORPN. LTD. & ORS. — [2015] 8 S.C.R. 829
LAXMI versus UNION OF INDIA — [2015] 4 S.C.R. 19
LAXMIDEVAMMA & ORS. versus RANGANATH & ORS. — [2015] 1 S.C.R. 921
LIC OF INDIA versus INSURE POLICY PLUS SERVICES PVT. LTD. & ORS. — [2015] 10 S.C.R. 1067
LLOYD ELECTRIC AND ENGINEERING LIMITED versus STATE OF HIMACHAL PRADESH AND OTHERS — [2015] 10 S.C.R. 362
LT. GOVERNOR OF DELHI & ORS. versus MATWAL CHAND (D) THR. LRS. — [2015] 10 S.C.R. 346
M. MAHENDAR KUMAR versus M. MANI & ORS. — [2015] 2 S.C.R. 1023
M. SURENDER REDDY versus GOVT. OF ANDHRA PRADESH AND ORS. — [2015] 2 S.C.R. 617
M. VENKATESH AND ORS. versus COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY — [2015] 11 S.C.R. 454
M.C.D. & ANR. versus M/S. MEHRASONS JEWELLERS (P) LTD. — [2015] 8 S.C.R. 944
M.C.MEHTA versus UNION OF INDIA & ORS. — [2015] 10 S.C.R. 1101
M.NARAYAN versus STATE OF KARNATAKA — [2015] 4 S.C.R. 226
M.P. STEEL CORPORATION versus COMMISSIONER OF CENTRAL EXCISE — [2015] 7 S.C.R. 291
M.V. JAYARAJAN versus HIGH COURT OF KERALA & ANR. — [2015] 1 S.C.R. 550
M/S ARIANE ORGACHEM PVT. LTD. versus WYETH EMPLOYEES UNION & ORS. — [2015] 6 S.C.R. 144
M/S BENNET COLEMAN & CO. LTD versus STATE OF BIHAR & ORS — [2015] 2 S.C.R. 372
M/S BRIDGESTONE INDIAPVT. LTD versus INDERPAL SINGH — [2015] 14 S.C.R. 153
M/S CHENNAI PROPERTIES & INVESTMENTS LTD., CHENNAI versus THE COMMISSIONER OF INCOME TAX CENTRAL 111, TAMIL NADU — [2015] 4 S.C.R. 413
M/S COCHIN SHIPYARD LTD. versus M/S APEEJAY SHIPPING LTD. — [2015] 10 S.C.R. 994
M/S ESSAR OIL LTD. versus HINDUSTAN SHIPYARD LTD. & ORS. — [2015] 6 S.C.R. 924
M/S GUJARAT AMBUJA EXPORTS LTD &ANR. versus STATE OF UTTARAKHAND & ORS. — [2015] 12 S.C.R. 304
M/S PERIYAR & PAREEKANNI RUBBERS LTD. versus STATE OF KERALA — [2015] 11 S.C.R. 1
M/S SWATI FERRO ALLOYS PVT. LTD. versus ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (IDCO) & ORS. — [2015] 1 S.C.R. 319
M/S. ADANI AGRI FRESH LTD. versus MAHABOOB SHARIF & ORS. — [2015] 15 S.C.R. 1
M/S. BHANDARI UDYOG LIMITED versus INDUSTRIAL FACILITATION COUNCIL AND ANR. — [2015] 2 S.C.R. 498
M/S. BHS INDUSTRIES versus EXPORT CREDIT GUARANTEE CORP. &ANR. — [2015] 8 S.C.R. 366
M/S. COAL HANDLERS PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE RANGE KOLKATA - 1 — [2015] 4 S.C.R. 860
M/S. COASTAL PAPER LTD. versus COMMNR. OF CENTRAL EXCISE, VISAKHAPATNAM — [2015] 8 S.C.R. 486
M/S. COCHIN PORT TRUST versus STATE OF KERALA — [2015] 4 S.C.R. 343
M/S. COMPETENT AUTOMOBILES CO. LTD. versus UNION OF INDIA & ORS. — [2015] 3 S.C.R. 237
M/S. CONSTRUCTION & DESIGN SERVICES versus DELHI DEVELOPMENT AUTHORITY — [2015] 2 S.C.R. 341
M/S. DR. REDDY'S LABORATORIES versus COMMISSIONER OF CUSTOMS — [2015] 10 S.C.R. 386
M/S. ESCORTS LTD. versus COMMNR. OF CENTRAL EXCISE, FARIDABAD — [2015] 5 S.C.R. 241
M/S. FIBRE BOARDS (P) LTD. BANGALORE versus COMMISSIONER OF INCOME TAX, BANGALORE — [2015] 8 S.C.R. 906
M/S. GMG ENGINEERING INDUSTRIES & ORS. versus M/S ISSA GREEN POWER SOLUTION & ORS. — [2015] 6 S.C.R. 1108
M/S. GMRENERGY LTD. versus COMMISSIONER OF CUSTOMS, BANGALORE — [2015] 10 S.C.R. 106
M/S. H.C.L. LIMITED versus COMMISSIONER OF CUSTOMS, NEW DELHI — [2015] 8 S.C.R. 320
M/S. HOLOSTICK INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, NOIDA — [2015] 4 S.C.R. 576
M/S. IVRCL INFRASTRUCTURE & PROJECTS LTD. versus COMMISSIONER OF CUSTOMS, CHENNAI — [2015] 4 S.C.R. 1
M/S. JAPAN AIRLINES CO. LTD. versus COMMISSIONER OF INCOME TAX, NEW DELHI — [2015] 8 S.C.R. 838
M/S. JASWAL NECO LTD. versus COMMISSIONER OF CUSTOMS, VISAKHAPATNAM — [2015] 8 S.C.R. 873
M/S. JAYASWAL NECO LTD. versus COMMISSIONER OF CENTRAL EXCISE, RAIPUR — [2015] 9 S.C.R. 360
M/S. JAYASWAL NECO LTD. versus COMMNR. OF CENTRAL EXCISE, RAIPUR — [2015] 4 S.C.R. 313
M/S. K. R. C. D. (I) PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE, MUMBAI — [2015] 4 S.C.R. 211
M/S. K.C.P. LTD. versus GOVERNMENT OF A.P. & ORS. — [2015] 10 S.C.R. 70
M/S. KAILASH NATH ASSOCIATES versus DELHI DEVELOPMENT AUTHORITY & ANR. — [2015] 1 S.C.R. 627
M/S. M.P. AGENCIES versus STATE OF KERALA — [2015] 2 S.C.R. 1061
M/S. MAAN ALUMINIUM LTD. versus COMMISSIONER OF CENTRAL EXCISE, INDORE — [2015] 10 S.C.R. 27
M/S. MANGALORE GANESH BEEDI WORKS versus COMMISSIONER OF INCOME TAX, MYSORE &ANR. — [2015] 13 S.C.R. 1080
M/S. MANGALORE REF. & PETROCHEMICALS LTD . versus COMMISSIONER OF CUSTOMS, MANGALORE — [2015] 9 S.C.R. 620
M/S. MERIDIAN INDUSTRIES LTD. versus COMMISSIONER OF CENTRAL EXCISE — [2015] 14 S.C.R. 35
M/S. MILLENIUM WIRES (P) LTD. versus THE STATE TRADING CORPORATION OF INDIA LTD. AND ORS. — [2015] 3 S.C.R. 963
M/S. MODERN HOTEL versus COMMISSIONER OF EXCISE & ORS. — [2015] 9 S.C.R. 789
M/S. MUNEER ENTERPRISES versus M/S RAMGAD MINERALS AND MINING LTD. & ORS. — [2015] 6 S.C.R. 551
M/S. NRC LIMITED versus UNION OF INDIA & ORS. — [2015] 12 S.C.R. 982
M/S. OSWAL CHEMICALS & FERTILIZERS LTD. versus COMMISSIONER OF CENTRAL EXCISE, BOLPUR — [2015] 4 S.C.R. 487
M/S. PEPSICO INDIA HOLDING PVT. LTD. versus KRISHNA KANT PANDEY — [2015] 1 S.C.R. 288
M/S. PUROLATOR INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE DELHI-ILL — [2015] 9 S.C.R. 812
M/S. QUEEN'S EDUCATIONAL SOCIETY versus COMMISSIONER OF INCOME TAX — [2015] 3 S.C.R. 838
M/S. ROHINI TRADERS versus M/S. J.K. LAKSHMI CEMENT LTD. — [2015] 1 S.C.R. 981
M/S. S.K.L. CO. versus CHIEF COMMERCIAL OFFICER & ORS. — [2015] 15 S.C.R. 156
M/S. SATNAM OVERSEAS LTD. versus . COMMNR. OF CENTRAL EXCISE, NEW DELHI. — [2015] 4 S.C.R. 437
M/S. SECURE METERS LTD. versus COMMISSIONER OF CUSTOMS, NEW DELHI — [2015] 6 S.C.R. 219
M/S. SERVO-MED INDUSTRIES PVT. LTD. versus COMMISSIONER OF CENTRAL EXCISE, MUMBAI. — [2015] 6 S.C.R. 690
M/S. SHERALI KHAN MOHAMED MANEKIA versus THE STATE OF MAHARASHTRA AND OTHERS — [2015] 3 S.C.R. 829
M/S. SHREE BHAGWATI STEEL ROLLING MILLS versus COMMISSIONER OF CENTRAL EXCISE & ANR. — [2015] 12 S.C.R. 332
M/S. SOORAJMULL NAGARMULL versus STATE OF BIHAR & ORS. — [2015] 9 S.C.R. 220
M/S. SPENTEX INDUSTRIES LTD versus COMMISSIONER OF CENTRAL EXCISE & ORS. — [2015] 11 S.C.R. 487
M/S. STAR INDUSTRIES versus COMMISSIONER OF CUSTOMS (IMPORTS), RAIGAD — [2015] 11 S.C.R. 570
M/S. STATE BANK OF PATIALA THROUGH GENERAL MANAGER versus COMMISSIONER OF INCOME TAX, PATIALA — [2015] 12 S.C.R. 243
M/S. STEEL AUTHORITY OF INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, RAIPUR — [2015] 10 S.C.R. 938
M/S. SUNDARAM FINANCE LIMITED AND ANOTHER versus T. THANKAM — [2015] 2 S.C.R. 228
M/S. SWASTIKA ENTERPRISES &ANR. versus COMMISSIONER OF CUSTOMS & ORS. — [2015] 8 S.C.R. 1151
M/S. TATA CHEMICALS LTD. versus COMMISSIONER OF CUSTOMS (PREVENTIVE) JAM NAGAR — [2015] 7 S.C.R. 132
M/S. TATA CHEMICALS LTD. versus THE COLLECTOR OF CENTRAL EXCISE, AHMEDABAD — [2015] 8 S.C.R. 1009
M/S. TECH INVEST INDIA (PVT.) LTD. THR. MAJOR SHAREHOLDER RAJIV GOSAIN versus M/S. ASSAM POWER & ELECTRICALS LTD. AND OTHERS — [2015] 9 S.C.R. 970
M/S. UTC FIRE AND SECURITY INDIA LTD. versus COMMISSIONER OF CENTRAL EXCISE, BELAPUR — [2015] 4 S.C.R. 399
M/S. VIR RUBBER PRODUCTS P. LTD. versus COMMISSIONER OF CENTRAL EXCISE, MUMBAI-ILL — [2015] 4 S.C.R. 476
MACKINON MACKENZIE & COMPANY LTD. versus MACKINNON EMPLOYEES UNION — [2015] 4 S.C.R. 45
MADAN RAZAK versus STATE OF BIHAR AND OTHERS — [2015] 14 S.C.R. 211
MADHYA PRADESH HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD & ORS. versus B. S. S. PARIHAR & ORS. — [2015] 6 S.C.R. 841
MADRAS BAR ASSOCIATION versus UNION OF INDIA & ANR. — [2015] 6 S.C.R. 638
MADRAS INSTITUTE OF DEVELOPMENT STUDIES AND ANOTHER versus DR. K. SIVASUBRAMANIYAN AND OTHERS — [2015] 14 S.C.R. 276
MAHARAJI EDUCATIONAL TRUST versus SGS CONSTRUCTION & DEV. P. LTD. & ORS — [2015] 7 S.C.R. 92
MAHILA RAMKALI DEVI AND OTHERS versus NANDRAM (D) THR. LRS. AND OTHERS — [2015] 4 S.C.R. 974
MAINUDDIN ABDUL SATTAR SHAIKH versus VIJAY D. SALVI — [2015] 6 S.C.R. 1033
MAJOR SINGH & ANR. versus STATE OF PUNJAB — [2015] 5 S.C.R. 777
MAKHAN SINGH versus STATE OF HARYANA — [2015] 5 S.C.R. 789
MANAGING DIRECTOR, K.S.R.T.C. versus NEW INDIAASSURANCE CO. LTD. & ORS. — [2015] 10 S.C.R. 743
MANGU SINGH versus DHARMENDRA & ANR. — [2015] 10 S.C.R. 1035
MANIK TANEJA & ANR. versus STATE OF KARNATAKA & ANR. — [2015] 1 S.C.R. 156
MANMEET SINGH ALIAS GOLDIE versus STATE OF PUNJAB — [2015] 3 S.C.R. 773
MANOJBHAI N. SHAH & ORS. versus UNION OF INDIA & ORS. — [2015] 1 S.C.R. 611
MANYATA DEVI versus STATE OF U.P. & ORS. — [2015] 7 S.C.R. 183
MARUTI SUZUKI INDIA LTD. versus COMMNR. OF CENTRAL EXCISE, NEW DELHI — [2015] 5 S.C.R. 180
MASTER SATYAM GANDHI versus UNION TERRITORY, CHANDIGARH AND ORS. — [2015] 10 S.C.R. 569
MAYA DEVI & ANR. versus STATE OF HARYANA — [2015] 11 S.C.R. 903
MD. JAMILUDIN NASIR versus STATE OF WEST BENGAL — [2014] 14 S.C.R. 185
MD.ALL @ GUDDU versus STATE OF U.P. — [2015] 3 S.C.R. 416
MEDICAL COUNCIL OF INDIA versus DR. M.G.R. EDUCATIONALAND RESEARCH INSTITUTE UNIVERSITY & ANR. — [2015] 5 S.C.R. 579
MEDICAL COUNCIL OF INDIA versus MEDICITI INSTITUTE OF MEDICAL SCIENCES (MIMS) & ORS. — [2015] 14 S.C.R. 164
MEHBOOBALI &ANR. versus STATE OF RAJASTHAN — [2015] 10 S.C.R. 553
MEHMOOD UL REHMAN versus KHAZIR MOHAMMAD TUNDA AND ORS. — [2015] 4 S.C.R. 841
MIS. DHARAMPAL SATYAPAL LTD. versus DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI & ORS. — [2015] 6 S.C.R. 437
MITHUSINH PANNASINH CHAUHAN versus GUJARAT STATE ROAD TRANSPORT CORPORATION & ANR. — [2015] 10 S.C.R. 39
MOHAN LAL versus STATE OF RAJASTHAN — [2015] 5 S.C.R. 435
MOHAN SINGH & ORS. versus THE CHAIRMAN RAILWAY BOARD & ORS. — [2015] 8 S.C.R. 855
MOHAN SINGH GILL & ORS. ETC. versus STATE OF PUNJAB & ORS. ETC. — [2015] 5 S.C.R. 542
MOHD. FEROZ KHAN@ FEROZ versus STATE OF ANDHRA PRADESH — [2015] 15 S.C.R. 147
MOLUGU MAHIPAL REDDY AND ORS. versus M PRADEEP KUMAR AND ORS. — [2015] 10 S.C.R. 611
MONJU ROY & ORS. versus STATE OF WEST BENGAL — [2015] 6 S.C.R. 275
MONOJ LAL SEAL AND OTHERS versus OCTAVIOUS TEAAND INDUSTRIES LTD. — [2015] 6 S.C.R. 791
MR. ROBERT JOHN D'SOUZA AND OTHERS versus MR. STEPHEN V. GOMESANDANOTHER — [2015] 8 S.C.R. 662
MRS. PRIYANKASRIVASTAVAANDANOTHER versus STATE OF U.P.AND OTHERS — [2015] 4 S.C.R. 108
MS.S versus SUNIL KUMAR & ANR. — [2015] 5 S.C.R. 274
MS.S. versus SUNIL KUMAR AND ANR. — [2015] 11 S.C.R. 77
MUNNALAL JAIN AND ANOTHER versus VIPIN KUMAR SHARMAANO OTHERS — [2015] 7 S.C.R. 207
N. SUNKANNA versus STATE OF ANDHRA PRADESH — [2015] 12 S.C.R. 882
N.K. RAJENDRA MOHAN versus THIRVAMADI RUBBER CO. LTD. & ORS. — [2015] 10 S.C.R. 626
NAGARAJ versus STATE REP. BY INSPECTOR OF POLICE, SALEM TOWN, TAMIL NADU — [2015] 3 S.C.R. 450
NAGARAJA RAO versus CENTRAL BUREAU OF INVESTIGATION — [2015] 12 S.C.R. 424
NANDA GOPALAN versus STATE OF KERALA — [2015] 4 S.C.R. 563
NANDKISHORE LALBHAI MEHTA versus NEW ERA FABRICS PVT. LTD. & ORS. — [2015] 7 S.C.R. 631
NANJAPPA versus STATE OF KARNATAKA — [2015] 8 S.C.R. 685
NANJAPPAN versus RAMASAMY &ANR — [2015] 2 S.C.R. 606
NARAYAN LAXMAN PATIL versus M/S GALA CONSTRUCTION COMPANY PRIVATE LIMITED & ORS. — [2015] 11 S.C.R. 861
NARENDER KUMAR versus STATE OF NCT OF DELHI — [2015] 15 S.C.R. 179
NARENDER SINGH & ORS. versus STATE OF MADHYA PRADESH — [2015] 12 S.C.R. 867
NARGIS JAL HARADHVALA versus STATE OF MAHARASHTRA AND OTHERS — [2015] 1 S.C.R. 8
NATIONAL BANK LIMITED versus GHANSHYAM DAS AGARWAL & ORS. — [2015] 1 S.C.R. 937
NATIONAL HIGHWAYS AUTHORITY OF INDIA versus M/S ITD CEMENTATION INDIALIMITED — [2015] 6 S.C.R. 107
NATIONAL INSTITUTE OF TECHNOLOGY & ANR. versus PANNALAL CHOUDHURY &ANR. — [2015] 8 S.C.R. 78
NATIONAL TEXTILE CORPORATION (MN) LTD. versus M/S DURGA TRADING CO. AND ORS. — [2015] 3 S.C.R. 162
NATIONAL THERMAL POWER CORPORATION LTD. versus M/S. ASHOK KUMAR SINGH & ORS. — [2015] 2 S.C.R. 388
NAVAL KISHORE versus STATE OF MAHARASHTRA — [2015] 2 S.C.R. 1012
NAWAL KISHORE MISHRA & ORS. ETC. versus HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH ITS REGISTRAR GENERAL & ORS. ETC. — [2015] 3 S.C.R. 107
NAYANKUMAR SHIVAPPA WAGHMARE versus STATE OF MAHARASHTRA — [2015] 2 S.C.R. 171
NCT OF DELHI AND ORS versus JAGJIT SINGH AND ORS. — [2015] 2 S.C.R. 692
NEERU YADAV versus STATE OF U.P. AND ANR. — [2015] 10 S.C.R. 802
NEMAI CHANDRA KUMAR & ORS. versus MANI SQUARE LTD. & ORS. — [2015] 2 S.C.R. 650
NEON LABORATORIES LTD. versus MEDICAL TECHNOLOGIES LTD. & ORS. — [2015] 10 S.C.R. 684
NEW INDIA ASSURANCE CO. LTD. versus HILLI MULTIPURPOSE COLD STORAGE PVT. LTD. — [2015] 14 S.C.R. 179
NEW INDIAASSURANCE CO. LTD. versus DR. SUKANTA KUMAR BEHERA & ORS. — [2015] 2 S.C.R. 236
NIRLON LTD. versus COMMISSIONER OF CENTRAL EXCISE, MUMBAI — [2015] 4 S.C.R. 335
NIZAM & ANR. versus STATE OF RAJASTHAN — [2015] 10 S.C.R. 786
NORTH BENGAL UNIVERSITY & ORS. versus DILIP KUMAR SARKAR — [2015] 9 S.C.R. 192
OIL & NATURAL GAS CORPORATION LIMITED versus COMMISSIONER OF INCOME TAX &ANR. — [2015] 9 S.C.R. 992
OM AGGARWAL versus HARYANA FINANCIAL CORPORATION AND OTHERS — [2015] 2 S.C.R. 505
OM PRAKASH (DEAD) TH. HIS LRS. versus SHANTI DEVI & ORS. — [2015] 1 S.C.R. 277
OM PRAKASH [email protected]. JOSHI versus RAJENDRA PRASAD SHEWDA & ORS. — [2015] 10 S.C.R. 574
OM PRAKASH versus UNION OF INDIA & ORS. — [2015] 8 S.C.R. 467
ONGC LTD. versus PETROLEUM COAL LABOUR UNION & ORS. — [2015] 5 S.C.R. 474
OPG SECURITIES PRIVATE LTD. versus S.E.B.I. & ANR. — [2015] 14 S.C.R. 171
OSHIAR PRASAD AND OTHERS versus THE EMPLOYERS IN RELATION TO MANAGEMENT OF SUDAMDIH COAL WASHERY OF M/S BCCL, DHANBAD, JHARKHAND — [2015] 2 S.C.R. 540
P. R. YELUMALAI versus N.M. RAVI — [2015] 4 S.C.R. 163
P. SUSEELA & ORS. ETC. ETC. versus UNIVERSITY GRANTS COMMISSION & ORS. ETC. ETC. — [2015] 5 S.C.R. 643
P.V. GURU RAJ REDDY REP. BY GPA LAXMI NARAYAN REDDY & ANR. versus P. NEERADHA REDDY & ORS. ETC. — [2015] 1 S.C.R. 1108
PADMAKUMARI & ORS. versus DASAYYAN &ORS. — [2015] 5 S.C.R. 56
PADMASHREE DR. D.Y. PATIL MEDICAL COLLEGE versus MEDICAL COUNCIL OF INDIA & ANR. — [2015] 9 S.C.R. 686
PARHLAD AND ANR. versus STATE OF HARYANA — [2015] 8 S.C.R. 673
PARISONSAGROTECH (P) LTD. &ANR. versus UNION OF INDIA & ORS. — [2015] 10 S.C.R. 505
PARIVARTAN KENDRA versus UNION OF INDIA AND OTHERS — [2015] 12 S.C.R. 607
PARVAIZAHMAD PARRY versus STATE OF JAMMU & KASHMIR & ORS. — [2015] 12 S.C.R. 810
PATHUBHA GOVINDJI RATHOD & ANR. versus STATE OF GUJARAT — [2015] 1 S.C.R. 491
PAWAN KUMAR @ MONU MITTAL versus STATE OF UTIAR PRADESH & ANR. — [2015] 3 S.C.R. 876
PAWAN KUMAR AGARWALA versus GENERAL MANAGER-II & APPOINTING AUTH. STATE BANK OF INDIA & ORS. — [2015] 15 S.C.R. 555
PEERAPPA HANMANTHA HARIJAN (D) BY LRS. & ORS. versus STATE OF KARNATAKA&ANR. — [2015] 9 S.C.R. 498
PEGASUS ASSETS RECONSTRUCTION P. LTD. versus M/S. HARYANACONCAST LIMITED &ANR. — [2015] 15 S.C.R. 102
PETROLEUM & NATURAL GAS REGULATORY BOARD versus INDRAPRASTHA GAS LIMITED & ORS. — [2015] 7 S.C.R. 215
PETROMARINE PRODUCTS LTD. versus OCEAN MARINE SERVICES COMPANY LTD. & ORS. — [2015] 4 S.C.R. 1086
PHOOL PATTI AND ANR. versus RAM SINGH (DEAD) THROUGH LRS. & ANR. — [2015] 1 S.C.R. 305
PONNAIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST versus MEDICAL COUNCIL OF INDIA AND ANOTHER — [2015] 8 S.C.R. 783
POONA EMPLOYEES UNION versus FORCE MOTORS LIMITED & ANOTHER — [2015] 11 S.C.R. 935
POONAIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST versus MEDICAL COUNCIL OF INDIA AND ANOTHER — [2015] 9 S.C.R. 1007
POONAM versus STATE OF U.P. & ORS. — [2015] 14 S.C.R. 565
PRABHAKAR versus JOINT DIRECTOR, SERICULTURE DEPARTMENT &ANR. — [2015] 9 S.C.R. 890
PRADESH AND OTHERS versus PUNRADEVI — [2015] 4 S.C.R. 154
PRADIP NANJEE GALA versus SALES TAX OFFICER & ORS. — [2015] 5 S.C.R. 141
PRAKASH & ORS. versus PHULAVATI & ORS. — [2015] 12 S.C.R. 579
PRAKASH CHAND MEENA & ORS. versus STATE OF RAJASTHAN & ORS. — [2015] 3 S.C.R. 729
PRAMOD versus STATE OF MAHARASHTRA& ORS. — [2015] 15 S.C.R. 131
PRASAD SHRIKANT PUROHIT versus STATE OF MAHARASHTRA & ANR — [2015] 8 S.C.R. 575
PRATAP KISHORE PANDA versus AGNI CHARAN DAS — [2015] 14 S.C.R. 308
PRAVEENBHAI S. KHAMBHAYATA versus UNITED INDIA INSURANCE COMPANY LTD. & ORS. — [2015] 2 S.C.R. 436
PREM NATH BALI versus REGISTRAR, HIGH COURT OF DELHI &AL\JR. — [2015] 10 S.C.R. 1145
PREM RAM versus MANAGING DIRECTOR, UTIARAKHAND PEY JAL& NIRMAN NIGAM, DEHRADUNAND ORS. — [2015] 7 S.C.R. 192
PREMIER BREWERIES LTD., KARNATAKA versus COMMISSIONER OF INCOME TAX, COCHIN — [2015] 3 S.C.R. 365
PREMIUM GLOBAL SECURITIES PVT. LTD. & ORS. versus SECURITIES & EXCHANGE BOARD OF INDIA & ANR. — [2015] 14 S.C.R. 201
PROF. N. K. GANGULY versus CBI NEW DELHI — [2015] 10 S.C.R. 192
PROFESSOR RAMESH CHANDRA versus UNIVERSITY OF DELHI & ORS. — [2015] 3 S.C.R. 63
PUKHREM SHARATCHANDRA SINGH versus MAIREMBAM PRITHVIRAJ@ PRITHIBIRAJ SINGH — [2015] 10 S.C.R. 591
PUNJAB STATE POWER CORPORATION LTD.AND ORS. versus HARI KLSHAN VERMA — [2015] 3 S.C.R. 555
PURNIMA MANTHENA AND ANOTHER versus DR. RENUKA DATLA & OTHERS — [2015] 11 S.C.R. 218
PURUSHOTHAM versus STATE OF KARNATAKA & ORS — [2015] 12 S.C.R. 818
PURUSHOTIAM DASHRATH BORATE &ANR. versus STATE OF MAHARASHTRA — [2015] 5 S.C.R. 1112
QAMAR JAHAN AN DANOTHER versus NISAR AHMAD TYAGI AND OTHERS — [2015] 3 S.C.R. 793
QUANTUM SECURITIES PVT. LTD. & OTHERS versus NEW DELHI TELEVISION LTD. — [2015] 8 S.C.R. 140
R. DINESHKUMAR @ DEENA versus STATE REP. BY INSPECTOR OF POLICE & OTHERS — [2015] 5 S.C.R. 605
R.P.S. YADAV versus CENTRAL BUREAU OF INVESTIGATION — [2015] 1 S.C.R. 789
RADHEY SHYAM & ANR. versus CHHABI NATH & ORS. — [2015] 3 S.C.R. 197
RAHUL YADAV &ANR. versus M/S. INDIAN OIL CORPORATION LTD.AND OTHERS — [2015] 7 S.C.R. 978
RAJ BALA versus STATE OF HARYANA & ORS. ETC. ETC. — [2015] 9 S.C.R. 113
RAJ KUMAR RANA versus RITA RATHORE — [2015] 2 S.C.R. 990
RAJ SINGH versus STATE OF HARYANA ETC. — [2015] 7 S.C.R. 268
RAJA @ RAJINDER versus STATE OF HARYANA — [2015] 3 S.C.R. 947
RAJAN versus JOSEPH & ORS. — [2015] 4 S.C.R. 177
RAJASTHAN HOUSING BOARD versus NEW PINK CITY NIRMAN SAHKARI SAMITI LTD. & ANR. — [2015] 5 S.C.R. 365
RAJASTHAN STATE ROAD TRANSPORT CORPN. versus ALEXIS SONIER & ANR. — [2015] 12 S.C.R. 564
RAJBALA & OTHERS versus STATE OF HARYANA & OTHERS — [2015] 12 S.C.R. 1106
RAJDEEP SARDESAI versus STATE OF ANDHRA PRADESH & ORS. — [2015] 7 S.C.R. 10
RAJENDRA SHANKAR SHUKLA & ORS. ETC. versus STATE OF CHHATTISGARH & OR$. ETC — [2015] 11 S.C.R. 723
RAJESHWAR BABURAO BONE versus THE STATE OF MAHARASHTRA AND ANOTHER — [2015] 8 S.C.R. 745
RAJINDER KUMAR versus STATE OF HARYANA — [2015] 1 S.C.R. 689
RAJINDER KUMAR versus STATE OF HARYANA AND ANOTHER — [2015] 9 S.C.R. 429
RAJINDER SINGH versus STATE OF PUNJAB — [2015] 2 S.C.R. 835
RAJIV SINGH versus STATE OF BIHAR & ANOTHER — [2015] 12 S.C.R. 1
RAJNI SANGHI versus WESTERN INDIAN STATE MOTORS LTD. & ORS. — [2015] 14 S.C.R. 217
RAKESH MOHINDRA versus ANITA BERI AND OTHERS — [2015] 13 S.C.R. 1158
RAM BAHAL &ANR. versus DEPUTY DIRECTOR OF CONSOLIDATION AZAMGARH & ORS. — [2015] 11 S.C.R. 390
RAM CHARAN SINGH PRAJAPATI versus STATE OF U.P. & OTHERS — [2015] 12 S.C.R. 653
RAM NARAIN versus STATE OF U.P. — [2015] 9 S.C.R. 200
RAM NIRANJAN KAJARIA versus SHEO PRAKASH KAJARIA AND OTHERS — [2015] 12 S.C.R. 369
RAM SINGH & ORS. versus UNION OF INDIA — [2015] 5 S.C.R. 670
RAM SUNDER SEN versus NARENDER @ BODE SINGH PATEL — [2015] 12 S.C.R. 898
RAMAKANT MISHRA @ LALU ETC. versus STATE OF U.P. & ORS. — [2015] 2 S.C.R. 961
RAMANLAL AND ANR. versus STATE OF HARYANA — [2015] 7 S.C.R. 147
RAMCHANDER versus ANANTA — [2015] 2 S.C.R. 255
RAMDEV FOOD PRODUCTS PRIVATE LIMITED versus STATE OF GUJARAT — [2015] 5 S.C.R. 283
RAMENDRA@ RAMAN DHULDHUE versus STATE OF MADHYA PRADESH — [2015] 14 S.C.R. 985
RAMESH CHAND (DEAD) THROUGH L.RS. versus ASRUDDIN (DEAD) THROUGH LRSANDANOTHER — [2015] 10 S.C.R. 604
RAMESH KUMAR versus UNION OF INDIA & ORS. — [2015] 9 S.C.R. 138
RAMGARH FARMS AND INDUSTRIES LTD. versus STATE OF UTTAR PRADESH AND OTHERS — [2015] 4 S.C.R. 1104
RAMVILAS versus STATE OF M.P. — [2015] 9 S.C.R. 205
RANBEER SINGH (DEAD) BY L.R. versus STATE OF U. P. & ORS. — [2015] 4 S.C.R. 37
RANJEET KUMAR RAM@ RANJEET KUMAR DAS versus STATE OF BIHAR — [2015] 7 S.C.R. 36
RANJIT SARKAR versus STATE OF TRIPURA — [2015] 12 S.C.R. 792
RASHMI BEHL versus STATE OF U.P. & ORS. — [2015] 2 S.C.R. 448
RATNESH KUMAR CHOUDHARY versus INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES, PATNA, BIHARAND OTHERS — [2015] 10 S.C.R. 717
RATNESH KUMAR PANDEY versus STATE OF UTTAR PRADESH — [2015] 1 S.C.R. 469
RATTAN SINGH versus UNION OF INDIA AND ANR. — [2015] 13 S.C.R. 1221
RAVEESH CHAND JAIN versus RAJ RANI JAIN — [2015] 1 S.C.R. 1096
RAVI NORA KUMAR SHRIVASTAVA versus STATE OF M.P. & ORS. — [2015] 10 S.C.R. 781
RAVI PRAKASH SINGH @ARVIND SINGH versus STATE OF BIHAR — [2015] 2 S.C.R. 241
RAVINDER KAUR versus ANIL KUMAR — [2015] 4 S.C.R. 551
RAVINDRA versus STATE OF MADHYA PRADESH — [2015] 2 S.C.R. 860
RAZIAAMIRALI SHROFF AND OTHERS versus M/S NISHUVI CORPORATION AND OTHERS — [2015] 12 S.C.R. 844
REGIONAL DEPUTY DIRECTOR versus ZAVARAY S. POONAWALA & ORS. — [2015] 4 S.C.R. 381
RESERVE BANK OF INDIA versus JAYANTILAL N. MISTRY — [2015] 14 S.C.R. 505
RIJU PRASAD SARMA ETC. ETC. versus STATE OF ASSAM & ORS. — [2015] 11 S.C.R. 599
ROXANN SHARMA versus ARUNSHARMA — [2015] 2 S.C.R. 572
ROYAL MEDICAL TRUST(REGD)ANDANOTHER. versus UNION OF INDIA AND ANOTHER. — [2015] 8 S.C.R. 530
RUCHIKA ABBI &ANR. versus STATE OF NATIONAL CAPITAL TERRITORY OF DELHI & ANR. — [2015] 11 S.C.R. 900
S. KRISHNAMOORTHY versus CHELLAMMAL — [2015] 4 S.C.R. 182
S. M. ASIF versus VI RENDER KUMAR BAJAJ — [2015] 9 S.C.R. 179
S. NIHAAL AHAMED versus THE DEAN, VELAMMALMEDICALCOLLEGE HOSPITAL AND RESEARCH INSTITUTE & ORS. — [2015] 10 S.C.R. 242
S. PANNEER SELVAM & ORS versus GOVERNMENT OF TAMIL NADU & ORS. — [2015] 11 S.C.R. 664
S. PERUMAL versus K. AMBIKA & ANR. — [2015] 2 S.C.R. 264
S. SATYANARAYANA versus ENERGO MASCH POWER ENGINEERING & CONSULTING PVT. LTD. & ORS. — [2015] 3 S.C.R. 1094
S. T. SADIQ versus STATE OF KERALA& ORS. — [2015] 3 S.C.R. 287
S.E.B.I. versus ALLIANCE FINSTOCK LTD. & ORS. ETC. ETC. — [2015] 10 S.C.R. 145
S.J. COKE INDUSTRIES PVT. LTD. ETC. versus CENTRAL COALFIELDS LTD. ETC. — [2015] 4 S.C.R. 818
S.R. SUKUMAR versus S. SUNAAD RAGHURAM — [2015] 9 S.C.R. 1105
SAKHARAM versus STATE OF MADHYA PRADESH &ANR. — [2015] 14 S.C.R. 269
SAMAR PAL SINGH versus CHITRANJAN SINGH — [2015] 12 S.C.R. 798
SANDU (D) BY LRS. versus GU LAB (D) BY LRS. AND OTHERS — [2015] 10 S.C.R. 334
SANJAYSINH RAMRAO CHAVAN versus DATTATRAY GULABRAO PHALKE AND OTHERS — [2015] 1 S.C.R. 130
SANJEEV KUMAR GUPTA versus STATE OF U.P. (NOW STATE OF UTIARAKHAND) — [2015] 5 S.C.R. 122
SANJEEV versus STATE OF HARYANA — [2015] 2 S.C.R. 210
SANJIV KUMAR @ GORA versus STATE OF PUNJAB — [2015] 3 S.C.R. 711
SANJIV RAJENDRA BHATT versus UNION OF INDIA & ORS. — [2015] 12 S.C.R. 498
SANT RAM versus DHAN KAUR & ORS. — [2015] 12 S.C.R. 1029
SANTOSH S/O SHANKAR PAWAR versus STATE OF MAHARASHTRA — [2015] 4 S.C.R. 962
SARASWATI MEDICAL COLLEGE versus UNION OF INDIA AND ANR. — [2015] 9 S.C.R. 424
SAROJ KUMAR versus UNION OF INDIA AND OTHERS — [2015] 9 S.C.R. 171
SAT PARKASH versus STATE OF HARYANA AND ANOTHER — [2015] 13 S.C.R. 1254
SATISH KUMAR JAYANTI LAL DABGAR versus STATE OF GUJARAT — [2015] 2 S.C.R. 751
SATYA PAL ANAND versus STATE OF M.P. AND OTHERS — [2015] 14 S.C.R. 927
SATYAPAL SINGH versus STATE OF M.P. AND ORS. — [2015] 11 S.C.R. 439
SAVITRI DEVI versus STATE OF UTTAR PRADESH & ORS. — [2015] 7 S.C.R. 512
SAVITRI PANDEY AND ANOTHER versus STATE OF U.P.AND OTHERS — [2015] 4 S.C.R. 633
SEBI THROUGH ITS CHAIHMAN versus ROOFIT INDUSTRIES LTD. — [2015] 12 S.C.R. 190
SECRETARY, MINOR IRRIGATION DEPTT. & R.E.S. versus NARENDRA KUMAR TRI PATH I — [2015] 5 S.C.R. 742
SECURITIES & EXCHANGE BOARD OF INDIA versus ICAP INDIA PVT. LTD. — [2015] 11 S.C.R. 65
SECURITIES & EXCHANGE BOARD OF INDIA versus M/S. PREBON YAMANE (I) LTD. — [2015] 10 S.C.R. 250
SECURITIES & EXCHANGE BOARD OF INDIA versus MAGNUM EQUITY SERVICES LTD. & ORS. — [2015] 12 S.C.R. 102
SECURITIES AND EXCHANGE BOARD OF INDIA versus PANASIA ADVISORS LTD. & ANR. — [2015] 11 S.C.R. 90
SECURITIESAND EXCHANGE BOARD OF INDIA(SEBI) & ANR. versus SAHARA INDIA REAL ESTATE CORPN. LTD. & ORS. — [2015] 7 S.C.R. 1025
SELVARAJ versus STATE OF KARNATAKA — [2015] 9 S.C.R. 381
SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA LTD. & ORS. versus SHREE LAL MEENA — [2015] 12 S.C.R. 158
SESHASAYEE PAPER & BOARDS LIMITED versus DEPUTY COMMISSIONER OF INCOME TAX — [2015] 7 S.C.R. 1054
SH JOGENDRASINHJI VIJAYSINGHJI versus STATE OF GUJARAT & ORS. — [2015] 6 S.C.R. 504
SHABINAABRAHAM & ORS. versus COLLECTOR OF CENTRAL EXCISE & CUSTOMS — [2015] 8 S.C.R. 151
SHABNAM versus STATE OF U. P. — [2015] 9 S.C.R. 943
SHABNAM versus UNION OF INDIA & ORS — [2015] 8 S.C.R. 289
SHAILESH DHAIRYAWAN versus MOHAN BALKRISHNA LULLA — [2015] 12 S.C.R. 70
SHAKTI KUMAR GUPTA versus STATE OF JAMMU AND KASHMIR AND ANOTHER — [2015] 14 S.C.R. 250
SHAMIMA FAROOQUI versus SHAHID KHAN — [2015] 4 S.C.R. 137
SHAMSHER SINGH VERMA versus STATE OF HARYANA — [2015] 12 S.C.R. 234
SHANTI DEVI & OTHERS versus KAUSHALIYA DEVI — [2015] 9 S.C.R. 477
SHANTI LAL MEENA versus STATE OF NCT OF DELHI, CBI — [2015] 3 S.C.R. 579
SHARAD KUMAR SANGHI versus SANGITA RANE — [2015] 2 S.C.R. 145
SHARADAMMA versus MOHAMMED PYREJAN (D) THROUGH LRS. &ANR. — [2015] 9 S.C.R. 352
SHASHIKALA & ORS. versus GANGALAKSHMAMMA & ANR. — [2015] 5 S.C.R. 1
SHASIDHAR & OTHERS versus SMT.ASHWINI UMA MATHAD &ANR. — [2015] 2 S.C.R. 1
SHER SINGH @ PARTAPA versus STATE OF HARYANA — [2015] 1 S.C.R. 29
SHREYA SINGHAL versus UNION OF INDIA — [2015] 5 S.C.R. 963
SHREYA VIDYARTHI versus ASHOK VIDYARTHI & ORS. — [2015] 14 S.C.R. 1190
SHRI TALUKDAR SINGH versus TATAENGINEER2015ING & LOCOMOTIVE CO. LTD. — [2015] 10 S.C.R. 67
SHRI WESTARLY DKHAR & ORS. versus SHRI SEHEKAYA L YNGDOH — [2015] 1 S.C.R. 794
SHYAM LAL versus DEEPA DASS CHELA RAM CHELA GARIB DASS — [2015] 2 S.C.R. 930
SIRAJUL & ORS. versus THE STATE OF U.P. &ANR. — [2015] 6 S.C.R. 1021
SITIKANATHA MISHRA versus UNION OF INDIA & ORS. — [2015] 1 S.C.R. 16
SMITA SUBHASH SAWANT versus JAGDEESHWARI JAGDISHAMIN & ORS. — [2015] 9 S.C.R. 600
SMT. NOORUNISSA BEGUM versus BRIJ KISHORE SANGH! — [2015] 4 S.C.R. 246
SMT. SHAKUNTALA BAI & ORS. versus MR. MAHAVEER PRASAD — [2015] 10 S.C.R. 266
SODEXO SVC INDIAPRIVATE LIMITED versus STATE OF MAHARASHTRA & ORS. — [2015] 13 S.C.R. 1232
SONI KUMARI versus DEEPAK KUMAR — [2015] 10 S.C.R. 305
SONU GUPTA versus DEEPAK GUPTA & ORS. — [2015] 1 S.C.R. 1069
SREE BALAJI MEDICAL COLLEGE AND HOSPITAL AND ANOTHER versus UNION OF INDIA AND ANOTHER — [2015] 7 S.C.R. 566
SRI JAGANNATH TEMPLE MANAGING COMMITTEE versus SIDDHA MATH & ORS. — [2015] 15 S.C.R. 46
SRI MALAPRABHA CO-OP SUGAR FACTORY LTD. versus STATE OF KARNATAKA & ORS. — [2015] 12 S.C.R. 837
SRI S.N. WADIYAR (DEAD) THROUGH LR versus COMMISSIONER OF WEALTH TAX, KARNATAKA — [2015] 9 S.C.R. 1059
STANDARD CHARTERED BANK versus ANDHRA BANK FINANCIAL SERVICES LTD & ORS. — [2015] 14 S.C.R. 993
STANTECH PROJECT ENGG. PVT. LTD. versus NICCO CORPORATION LTD. — [2015] 9 S.C.R. 165
STATE (GOVERNMENT OF NCT OF DELHI) versus NITIN GUNWANT SHAH — [2015] 10 S.C.R. 48
STATE BANK OF HYDERABAD versus RABO BANK — [2015] 11 S.C.R. 471
STATE OF ANDHRA PRADESH versus P. VENKATESHWARLU — [2015] 6 S.C.R. 262
STATE OF GUJARAT versus M/S KOTHARI AND ASSOCIATES — [2015] 10 S.C.R. 133
STATE OF HARYANA & ANR. versus DEVANDER SAGAR & ORS. — [2015] 13 S.C.R. 1057
STATE OF HARYANA & ORS. versus NORTHERN INDIAN GLASS INDUSTRIES LTD. — [2015] 10 S.C.R. 697
STATE OF HARYANA versus ASHA DEVI AND ANR. — [2015] 6 S.C.R. 348
STATE OF HIMACHAL PRADESH AND OTHERS versus ASHWANI KUMAR AND OTHERS — [2015] 12 S.C.R. 142
STATE OF HIMACHAL PRADESH versus RAM PAL — [2015] 2 S.C.R. 955
STATE OF J & K versus WASIMAHMED MALIK@ HAMID AND ANOTHER — [2015] 9 S.C.R. 1084
STATE OF JAMMU & KASHMIR versus R.K. ZALPURI AND OTHERS — [2015] 12 S.C.R. 285
STATE OF KARNATAKA TR.SEC. HSG. & URB. & ANR. versus VASAVADATTA CEMENT & ANR. — [2015] 2 S.C.R. 399
STATE OF KARNATAKA versus M/S PRO LAB & ORS. ETC. — [2015] 1 S.C.R. 808
STATE OF KERALA & ORS. versus M.K.JOSE — [2015] 9 S.C.R. 17
STATE OF KERALA & ORS. ETC. ETC. versus ARUN GEORGE & ORS. ETC. ETC. — [2015] 11 S.C.R. 1034
STATE OF KERALA & ORS. versus A. P. MAMMIKUTIY — [2015] 7 S.C.R. 764
STATE OF KERALA AND OTHERS versus S. UNNIKRISHNAN NAIR AND OTHERS — [2015] 9 S.C.R. 56
STATE OF M.P. & ORS. versus MALA BANERJEE — [2015] 3 S.C.R. 704
STATE OF M.P. versus ASHOK & OTHERS ETC. — [2015] 7 S.C.R. 1073
STATE OF M.P. versus MADAN LAL — [2015] 7 S.C.R. 998
STATE OF M.P. versus MANISH & ORS. — [2015] 8 S.C.R. 723
STATE OF M.P. versus MEHTAAB — [2015] 1 S.C.R. 1116
STATE OF MADHYA PRADESH & ORS. versus ANAND MOHAN &ANR. — [2015] 8 S.C.R. 352
STATE OF MADHYA PRADESH & OTHERS versus HITKISHORE GOSWAMI — [2015] 2 S.C.R. 202
STATE OF MADHYA PRADESH versus ANOOP SINGH — [2015] 6 S.C.R. 960
STATE OF MADHYA PRADESH versus KESHAR SINGH — [2015] 6 S.C.R. 496
STATE OF MADHYA PRADESH versus MAHARANI USHADEVI — [2015] 7 S.C.R. 737
STATE OF MADHYA PRADESH versus NOMI SINGH AND ANOTHER — [2015] 3 S.C.R. 798
STATE OF MADHYA PRADESH versus RAKESH MISHRA — [2015] 3 S.C.R. 765
STATE OF MAHARASHTRA & ORS. versus BRIJLAL SADASUKH MODANI — [2015] 10 S.C.R. 1158
STATE OF MAHARASHTRA versus HEMANT KAWADU CHAURIWAL ETC. — [2015] 10 S.C.R. 1112
STATE OF MAHARASHTRA versus RAMLAL DEVAPPA RATHOD AND OTHERS — [2015] 11 S.C.R. 357
STATE OF MAHARASHTRA versus SHIVA@ SHIVAJI RAMAJI SONAWANE & ORS. ETC. — [2015] 9 S.C.R. 211
STATE OF PUNJAB versus BAWA SINGH — [2015] 1 S.C.R. 709
STATE OF PUNJAB versus BITTU &ANR. ETC. ETC. — [2015] 10 S.C.R. 1121
STATE OF PUNJAB versus M/S. BAN DEEP SINGH & ORS. — [2015] 10 S.C.R. 496
STATE OF PUNJAB versus SAURABH BAKSHI — [2015] 3 S.C.R. 590
STATE OF RAJASTHAN versus SALMAN SALIM KHAN — [2015] 2 S.C.R. 16
STATE OF RAJASTHAN AND ORS. versus MAHENDRANATH SHARMA — [2015] 8 S.C.R. 32
STATE OF RAJASTHAN versus DAUD KHAN — [2015] 13 S.C.R. 1131
STATE OF RAJASTHAN versus JAINUDEEN SHEKHANDANR. — [2015] 10 S.C.R. 542
STATE OF RAJASTHAN versus RAMESH — [2015] 10 S.C.R. 163
STATE OF RAJASTHAN versus SRI CHAND — [2015] 6 S.C.R. 321
STATE OF TAMIL NADU &ANR. versus TVL. SOUTH INDIAN SUGAR MILLS ASSN. & ORS. — [2015] 9 S.C.R. 148
STATE OF U.P. & ORS. versus AJAY KUMAR SHARMA & ANR — [2015] 12 S.C.R. 627
STATE OF U.P. versus OM PRAKASH — [2015] 1 S.C.R. 667
STATE OF U.P. versus SATVEER & ORS. — [2015] 8 S.C.R. 306
STATE OF UTTAR PRADESH AND OTHERS versus ANIL KUMAR SHARMA AND ANOTHER , — [2015] 7 S.C.R. 166
STATE OF UTTAR PRADESH AND OTHERS versus UNITED BANK OF INDIA AND OTHERS — [2015] 14 S.C.R. 118
STATE OF WEST BENGAL AND OTHERS versus CALCUTTA MINERAL SUPPLY CO. PVT. LTD. AND ANOTHER — [2015] 9 S.C.R. 230
STATE OF WEST BENGAL AND OTHERS versus R.K.B.K. LTD. & ANR. — [2015] 9 S.C.R. 309
STATE THROUGH INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU versus MUSHTAQ AHMAD ETC. — [2015] 15 S.C.R. 452
STATE, REP. BY INSPECTOR OF POLICE CENTRAL CRIME BRANCH versus R. VASANTHI STANLEY &ANR. — [2015] 9 S.C.R. 772
STATEOFU.P versus CHARAN SINGH — [2015] 3 S.C.R. 806
SUBHAS DATTA versus UNION OF INDIA AND ORS. — [2015] 2 S.C.R. 330
SUBRATA CHATIORAJ versus UNION OF INDIA & ORS. — [2015] 10 S.C.R. 660
SUDHIR N. & ORS. versus STATE OF KERALA & ORS. — [2015] 1 S.C.R. 884
SUDHIR versus THE STATE OF MAHARASHTRA AND ANOTHER — [2015] 12 S.C.R. 387
SUJASHA MUKHERJI versus THE HONBLE HIGH COURT OF CALCUTTA, THR. REGISTRAR & ORS. — [2015] 2 S.C.R. 480
SUJOYMITRA versus STATE OF WEST BENGAL — [2015] 14 S.C.R. 920
SUMER BUILDERS PVT. LTD. versus NARENDRA GORAN! — [2015] 10 S.C.R. 220
SUNIL BHARTI MITTAL versus CENTRAL BUREAU OF INVESTIGATION — [2015] 1 S.C.R. 377
SUNIL HARIBHAU KALE versus AVINASH GULABRAO MARDIKAR AND OTHERS — [2015] 2 S.C.R. 220
SUNIL KUMAR & ORS. ETC. ETC. versus THE BIHAR PUBLIC SERVICE COMMISSION & ORS. ETC. ETC. — [2015] 12 S.C.R. 1070
SUNIL KUMAR VERMA AND OTHERS versus STATE OF U.P. AND OTHERS — [2015] 9 S.C.R. 566
SUNIL versus SAKSHI @ SHWETA & ANR. — [2015] 1 S.C.R. 700
SUPREME COURT ADVOCATES-ON-RECORD ASSOCIATION AND ANOTHER versus UNION OF INDIA — [2015] 13 S.C.R. 1
SUPREME COURT ADVOCATES-ON-RECORD ASSOCIATION AND ANOTHER versus UNION OF INDIA — [2015] 14 S.C.R. 975
SURENDRA KUMAR & ORS. versus GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY & ORS. — [2015] 6 S.C.R. 970
SURINDER PAL KAUR AND ANOTHER versus SATPAL AND ANOTHER — [2015] 1 S.C.R. 430
SURYA VADANAN versus STATE OF TAMIL NADU & ORS. — [2015] 4 S.C.R. 903
SUSHIL ANSAL versus STATE THROUGH CBI — [2015] 12 S.C.R. 769
SUSHIL ANSAL versus STATE THROUGH CBI — [2015] 9 S.C.R. 552
SWAPNA SUKUMAR & ORS. versus STATE OF KERALA & ORS. — [2015] 1 S.C.R. 875
SWAPNA SUKUMAR & ORS. versus STATE OF KERALA & ORS. — [2015] 4 S.C.R. 341
T. VASANTHAKUMAR versus VIJAYAKUMARI — [2015] 5 S.C.R. 342
T.M. SAMPATH & ORS. versus SECRETARY, MINISTRY OF WATER RESOURCES & ORS. — [2015] 1 S.C.R. 748
TAMILNADU TERMINATED FULL TIME TEMPORARY UC EMPLOYEES ASSOCIATION versus LIFE INSURANCE CORPORATION OF INDIA& ORS. — [2015] 5 S.C.R. 806
TANVI SARWAL versus CENTRAL BOARD OF SECONDARY EDUCATION AND . ORS. — [2015] 7 S.C.R. 780
TAPARIA TOOLS LIMITED versus JOINT COMMISSIONER OF INCOME TAX SPECIAL, RANGE -1, NASIK — [2015] 3 S.C.R. 746
TAPAS KUMAR SAMANTA versus SARBANI SEN & ANR. — [2015] 2 S.C.R. 163
TARAMANI PARAKH versus STATE OF M.P. & ORS. — [2015] 3 S.C.R. 672
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. versus THE DIRECTOR (RESEARCH) FORAND ON BEHALF OF DEEPAK KHANNA & ORS. — [2015] 10 S.C.R. 373
TATA IRON & STEEL COMPANY LTD. versus DISTRICT TRANSPORT OFFICER & ORS. — [2015] 10 S.C.R. 325
TATA STEEL LTD. versus STATE OF JHARKHAND & OTHERS — [2015] 14 S.C.R. 1
TATA STEEL LTD. versus UNION OF INDIA & ORS. — [2015] 6 S.C.R. 29
TEJRAM PATIL versus STATE OF MAHARASHTRA — [2015] 2 S.C.R. 912
THE BOARD OF TRUSTEES OF THE PORT OF MUMBAI versus NIKHILN. GUPTA & ANR. — [2015] 11 S.C.R. 31
THE CHAIRMAN & MANAGING DIRECTOR, TNHB & ANR. versus S. SARASWATHY & ORS. — [2015] 6 S.C.R. 331
THE CITY MUNICIPAL COUNCIL BHALKI, BY ITS CHIEF OFFICER versus GURAPPA (D) BY LRS. & ANR. — [2015] 15 S.C.R. 480
THE COMMITTEE-GFIL versus LIBRA BUILDTECH PRIVATE LTD. & ORS. — [2015] 11 S.C.R. 420
THE GUJARAT MARITIME BOARD versus G.C. PANDYA — [2015] 4 S.C.R. 326
THE KERALA BAR HOTELS ASSOCIATION &ANR. versus STATE OF KERALA & ORS. — [2015] 11 S.C.R. 256
THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS versus REVAT SINGH — [2015] 2 S.C.R. 249
THE REVENUE DIVISIONAL OFFICER FORT, KOCHI & ORS. versus JALAJA DILEEP &ANR. — [2015] 3 S.C.R. 380
THE UNION OF INDIA & ORS. versus M/S.ASAHI INDIASAFETYGLASS LTD. — [2015] 7 S.C.R. 122
THE WORKING FRIENDS COOPERATIVE HOUSE BUILDING SOCIETY LTD. versus THE STATE OF PUNJAB & ORS. — [2015] 12 S.C.R. 1096
TOMASO BRUNO & ANR. versus STATE OF U.P. — [2015] 1 S.C.R. 721
TUKARAM DNYANESHWAR PATIL versus STATE OF MAHARASHTRA & ORS. — [2015] 3 S.C.R. 526
U. P STATE INDUSTRIAL DEV.CORPN. LTD. versus MONSANTO MANUFACTURES (P) LTD. & ANR. — [2015] 11 S.C.R. 1044
U.P. STATE ROAD TRANSPORT CORP. &ANR. versus GOPAL SHUKLA & ANR. — [2015] 10 S.C.R. 423
U.V. MAHADKAR versus SUBHASH ANAND CHAVAN AND OTHERS — [2015] 10 S.C.R. 771
ULTRA TECH CEMENT LTD versus RAKESH KUMAR SINGH & ANR. — [2015] 5 S.C.R. 153
UMRALA GRAM PANCHAYAT versus THE SECRETARY, MUNICIPAL EMPLOYEES UNION & ORS. — [2015] 3 S.C.R. 659
UNION OF INDIA & ANR versus SURENDER SINGH PARMAR — [2015] 1 S.C.R. 930
UNION OF INDIA & ANR. versus PURUSHOTTAM — [2015] 1 S.C.R. 849
UNION OF INDIA & ANR. versus RAJBIR SINGH — [2015] 2 S.C.R. 183
UNION OF INDIA & ANR. versus S.N. MAITY & ANR. — [2015] 1 S.C.R. 580
UNION OF INDIA & ORS. versus A.K. BEHL, AVSM, PHS ETC. — [2015] 8 S.C.R. 396
UNION OF INDIA & ORS. versus ANGAD SINGH TITARIA — [2015] 2 S.C.R. 524
UNION OF INDIA & ORS. versus DILEEP KUMAR SINGH — [2015] 2 S.C.R. 882
UNION OF INDIA & ORS. versus MAJOR GENERAL SHRI KANT SHARMA & ANR. — [2015] 4 S.C.R. 676
UNION OF INDIA & ORS. versus MANJEET SINGH — [2015] 6 S.C.R. 192
UNION OF INDIA & ORS. versus MANOJ DESWAL & ORS. — [2015] 12 S.C.R. 942
UNION OF INDIA & ORS. versus MIS. N.S. RATHNAM & SONS — [2015] 8 S.C.R. 751
UNION OF INDIA & ORS. versus SCHAN LAL SAYAL & ORS. — [2015] 1 S.C.R. 948
UNION OF INDIA & ORS. versus SHRI HANUMAN INDUSTRIES & ANR. — [2015] 6 S.C.R. 302
UNION OF INDIA & ORS. versus UTIAM STEEL LTD. — [2015] 4 S.C.R. 770
UNION OF INDIA & ORS. versus V.K. KRISHNAN & ORS — [2015] 3 S.C.R. 183
UNION OF INDIA AND ORS. versus 3989606 P,EX-NAIK VIJAY KUMAR — [2015] 14 S.C.R. 295
UNION OF INDIA THROUGH SECRETARY & ORS, versus ANJU JAIN & ANR. — [2015] 1 S.C.R. 599
UNION OF INDIA versus M/S BRIGHT POWER PROJECTS (I) P. LTD. — [2015] 6 S.C.R. 488
UNION OF INDIA versus RELIANCE INDUSTRIES LIMITED & ORS. — [2015] 10 S.C.R. 85
UNION OF INDIA versus V. SRIHARAN @ MURUGAN & ORS. — [2015] 14 S.C.R. 613
UNITECH LTD. &ANR. versus UNION OF INDIA & ANR. — [2015] 12 S.C.R. 992
UPENDRA PRADHAN versus STATE OF ORISSA — [2015] 5 S.C.R. 214
USAMMAANTONY AND ANOTHER versus KARTHIYAYANI AND ANOTHER — [2015] 3 S.C.R. 737
V KRISHNAKUMAR versus STATE OF TAMIL NADU & ORS. — [2015] 8 S.C.R. 100
V. K. MISHRA&ANR. versus STATE OF UTIARAKHAND &ANR. — [2015] 8 S.C.R. 1
V.C. CHINNAPPA GOUDAR versus KARNATAKA STATE POLLUTION CONTROL BOARD & ANR. — [2015] 3 S.C.R. 652
VAISHAGGARWAL PANCHAYAT versus INDER KUMAR AND OTHERS — [2015] 9 S.C.R. 637
VASANT BALU PATIL & ORS. versus MOHAN HIRACHAND SHAH & ORS. — [2015] 12 S.C.R. 1087
VED MITIER GILL versus UNION TERRITORY ADMINISTRATION, CHANDIGARH AND OTHERS — [2015] 5 S.C.R. 73
VEDICAPROCON PRIVATE LIMITED versus BALLESHWAR GREENS PRIVATE LIMITED & OTHERS — [2015] 8 S.C.R. 1099
VEERENDRA KUMAR DUBEY versus CHIEF OF ARMY STAFF & ORS. — [2015] 10 S.C.R. 1013
VENNANGOT ANURADHA SAMIR versus VENNANGOT MOHANDAS SAMIR — [2015] 12 S.C.R. 276
VESA HOLDINGS P. LTD. & ANR. versus STATE OF KERALA & ORS. — [2015] 4 S.C.R. 27
VIDEOCON INTERNATIONAL LTD. versus SECURITIES & EXCHANGE BOARD OF INDIA — [2015] 3 S.C.R. 1
VIJAY MALLYA versus ENFORCEMENT DIRECTORATE, MIN. OF FINANCE — [2015] 8 S.C.R. 709
VIJAY SHANKAR versus STATE OF HARYANA — [2015] 9 S.C.R. 977
VIJAYA UKARDA ATHOR (ATHAWALE) versus STATE OF.MAHARASHTRA AND ORS. — [2015] 1 S.C.R. 462
VIJAYPAL versus STATE (GNCT) OF DELHI — [2015] 3 S.C.R. 394
VIKRAM CEMENT & ANR. versus STATE OF MADHYA PRADESH & ORS. — [2015] 4 S.C.R. 497
VIKRAM SINGH@ VICKY &ANR. versus UNION OF INDIA & ORS. — [2015] 10 S.C.R. 816
VINAY&ORS. versus STATE OF KARNATAKA&ANR. — [2015] 5 S.C.R. 424
VINAYAK NARAYAN DEOSTHALI versus CENTRAL BUREAU OF INVESTIGATION — [2015] 1 S.C.R. 84
VINDU KISHORE SHARMA versus CHANCELLOR, CHAUDHARY CHARAN SINGH — [2015] 10 S.C.R. 183
VINOD KUMAR SUBBIAH versus SARASWATHI PALANIAPPAN — [2015] 5 S.C.R. 800
VINOD KUMAR versus STATE OF HARYANA — [2015] 1 S.C.R. 328
VINOD KUMAR versus STATE OF PUNJAB — [2015] 1 S.C.R. 504
VIPULBHAI M. CHAUDHARY versus GUJARAT COOPERATIVE MILK MARKETING FEDERATION LIMITED AND OTHERS — [2015] 3 S.C.R. 997
VIVEK RAI & ANR. versus HIGH COURT OF JHARKHAND THROUGH REGISTRAR GENERAL & ORS. — [2015] 1 S.C.R. 1014
VNS COLLEGE OF PHYSICAL EDUCATION AND MANAGEMENT STUDIES AND OTHERS versus STATE OF MADHYA PRADESH AND ORS. — [2015] 12 S.C.R. 806
VOLTAS LTD. versus STATE OF GUJARAT — [2015] 5 S.C.R. 320
VSE STOCK SERVICES LTD. versus S.E.B.I. &ANR. — [2015] 12 S.C.R. 909
VUTUKURU LAKSHMAIAH versus STATE OF ANDHRA PRADESH — [2015] 4 S.C.R. 750
WALTER BAU AG, LEGAL SUCCESSOR, OF THE ORIGINAL CONTRACTOR, DYCKERHOFF & WIDMANN AG versus MUNICIPAL CORPORATION OF GREATER MUMBAI & ANR. — [2015] 2 S.C.R. 37
WIPRO LTD. versus ASSISTANT COLLECTOR OF CUSTOMS & ORS. — [2015] 4 S.C.R. 640
YAKUB ABDUL RAZAK MEMON versus STATE OF MAHARASHTRA AND ANR. — [2015] 12 S.C.R. 689
YAKUB ABDUL RAZAK MEMON versus STATE OF MAHARASHTRA, THR. THE SECRETARY, HOME DEPARTMENT AND ORS. — [2015] 12 S.C.R. 655
YAKUB ABDUL RAZAK MEMON versus STATE OF MAHARASHTRA, THR. THE SECRETARY, HOME DEPARTMENT AND OTHERS — [2015] 12 S.C.R. 661
YALLAWA & ORS. versus STATE OF KARNATAKA — [2015] 11 S.C.R. 695
YELLAPU UMA MAHESWARI &ANR. versus BUDDHA JAGADHEESWARARAO & ORS. — [2015] 11 S.C.R. 849
YOGENDRA KUMAR JAISWAL ETC. versus STATE OF BIHAR & ORS. — [2015] 14 S.C.R. 1037
ZARIF AHMAD (D} THROUGH LRS. & ANOTHER versus MOHD. FAROOQ — [2015] 1 S.C.R. 779
ZONAL GENERAL MANAGER, M/S IRCON INTERNATIONAL LTD. versus M/S VINAY HEAVY EQUIPMENTS — [2015] 6 S.C.R. 938
ZUARI CEMENT LTD. versus REGIONAL DIRECTOR E.S.L.C. HYDERABAD & ORS. — [2015] 6 S.C.R. 474