Supreme Court of India — 2024

782 reported judgments.

Open in Lexace

A (MOTHER OF X) versus STATE OF MAHARASHTRA & ANR. — [2024] 5 S.C.R. 470
A.B. GOVARDHAN versus P. RAGOTHAMAN — [2024] 8 S.C.R. 1002
A.M. MOHAN versus THE STATE REPRESENTED BY SHO AND ANOTHER — [2024] 3 S.C.R. 722
A.S. PHARMA PVT. LTD. versus NAYATI MEDICAL PVT. LTD. & ORS. — [2024] 7 S.C.R. 1476
AABID KHAN versus DINESH AND OTHERS — [2024] 4 S.C.R. 264
ABDUL JABBAR versus STATE OF HARYANA & ORS. — [2024] 2 S.C.R. 162
ABDUL REJAK LASKAR versus MAFIZUR RAHMAN & ORS. — [2024] 12 S.C.R. 1911
ABHIMEET SINHA & ORS. versus HIGH COURT OF JUDICATURE AT PATNA & ORS. — [2024] 6 S.C.R. 530
ABHISHEK BANERJEE & ANR. versus DIRECTORATE OF ENFORCEMENT — [2024] 9 S.C.R. 110
ACHIN GUPTA versus STATE OF HARYANA & ANR. — [2024] 6 S.C.R. 129
ADV BABASAHEB WASADE & ORS versus MANOHAR GANGADHAR MUDDESHWAR & ORS — [2024] 1 S.C.R. 1062
AIRPORTS ECONOMIC REGULATORY AUTHORITY OF INDIA versus DELHI INTERNATIONAL AIRPORT LTD. & ORS. — [2024] 10 S.C.R. 1404
AJAY ISHWAR GHUTE & ORS. versus MEHER K. PATEL & ORS. — [2024] 5 S.C.R. 155
AJAY KUMAR BHALLA & ORS. versus PRAKASH KUMAR DIXIT — [2024] 7 S.C.R. 1044
AJAY KUMAR JAIN versus THE STATE OF UTTAR PRADESH & ANR. — [2024] 12 S.C.R. 478
AJAY MADHUSUDAN PATEL & ORS. versus JYOTRINDRA S. PATEL & ORS. — [2024] 9 S.C.R. 894
AJITH G. DAS & OTHERS ETC. versus THE STATE OF KERALA & ORS. — [2024] 12 S.C.R. 1148
AJITSINH CHEHUJI RATHOD versus STATE OF GUJARAT & ANR. — [2024] 1 S.C.R. 1083
AJWAR versus WASEEM AND ANOTHER — [2024] 5 S.C.R. 575
AKANKSHA ARORA versus TANAY MABEN — [2024] 12 S.C.R. 954
AKSHAY & ANR. versus ADITYA & ORS. — [2024] 8 S.C.R. 847
ALAGAMMAL AND ORS. versus GANESAN AND ANR. — [2024] 1 S.C.R. 374
ALAUDDIN & ORS. versus THE STATE OF ASSAM & ANR. — [2024] 6 S.C.R. 20
ALI HOSSAIN MANDAL & ORS. versus WEST BENGAL BOARD OF PRIMARY EDUCATION & ORS. — [2024] 5 S.C.R. 935
ALIFIYA HUSENBHAI KESHARIYA versus SIDDIQ ISMAIL SINDHI & ORS. — [2024] 5 S.C.R. 896
ALIGARH MUSLIM UNIVERSITY versus NARESH AGARWAL & ORS. — [2024] 11 S.C.R. 1647
ALL INDIA BANK OFFICERS’ CONFEDERATION versus THE REGIONAL MANAGER, CENTRAL BANK OF INDIA AND OTHERS — [2024] 5 S.C.R. 906
ALL INDIA JUDGES ASSOCIATION versus UNION OF INDIA & ORS — [2024] 1 S.C.R. 327
ALLAHABAD UNIVERSITY ETC. versus GEETANJALI TIWARI (PANDEY) & ORS. ETC. ETC. — [2024] 12 S.C.R. 1795
ALLARAKHA HABIB MEMON ETC. versus STATE OF GUJARAT — [2024] 8 S.C.R. 345
AMANATULLAH KHAN versus THE COMMISSIONER OF POLICE, DELHI & ORS. — [2024] 5 S.C.R. 927
AMAR SARDAR versus THE STATE OF WEST BENGAL — [2024] 12 S.C.R. 1267
AMIT KUMAR DAS, JOINT SECRETARY, BAITANIK, A REGISTERED SOCIETY versus SHRIMATI HUTHEESINGH TAGORE CHARITABLE TRUST — [2024] 1 S.C.R. 1090
AMIT RANA @ KOKA & ANR. versus THE STATE OF HARYANA — [2024] 7 S.C.R. 756
AMRO DEVI & ORS. versus JULFI RAM (DECEASED) THR. LRS. & ORS. — [2024] 7 S.C.R. 1398
AMUTHA versus A.R. SUBRAMANIAN — [2024] 12 S.C.R. 755
ANANTDEEP SINGH versus THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH & ANR. — [2024] 9 S.C.R. 135
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION & ORS. versus V.V. BRAHMA REDDY & ANR. — [2024] 9 S.C.R. 75
ANEES versus THE STATE GOVT. OF NCT — [2024] 6 S.C.R. 164
ANIL BHAVARLAL JAIN & ANR. versus THE STATE OF MAHARASHTRA & ORS. — [2024] 12 S.C.R. 1436
ANIL KISHORE PANDIT versus THE STATE OF BIHAR AND OTHERS — [2024] 2 S.C.R. 1196
ANIL MISHRA versus STATE OF U.P. & ORS. — [2024] 3 S.C.R. 385
ANIRUDDHA KHANWALKAR versus SHARMILA DAS & OTHERS — [2024] 5 S.C.R. 537
ANISH M RAWTHER @ ANEES MOHAMMED RAWTHER versus HAFEEZ UR RAHMAN & ORS. — [2024] 6 S.C.R. 959
ANJUM KADARI & ANR. versus UNION OF INDIA & ORS. — [2024] 11 S.C.R. 365
ANKUSH VIPAN KAPOOR versus NATIONAL INVESTIGATION AGENCY — [2024] 12 S.C.R. 1743
ANOOP M. AND OTHERS versus GIREESHKUMAR T.M. AND OTHERS ETC. — [2024] 11 S.C.R. 325
ANUN DHAWAN & ORS. versus UNION OF INDIA & ORS. — [2024] 2 S.C.R. 812
APOORVA ARORA & ANR. ETC. versus STATE (GOVT. OF NCT OF DELHI) & ANR. — [2024] 3 S.C.R. 1147
ARCADIA SHIPPING LTD. versus TATA STEEL LIMITED AND OTHERS — [2024] 5 S.C.R. 404
ARJUN S/O RATAN GAIKWAD versus THE STATE OF MAHARASHTRA AND OTHERS — [2024] 12 S.C.R. 637
ARMY WELFARE EDUCATION SOCIETY NEW DELHI versus SUNIL KUMAR SHARMA & ORS. ETC. — [2024] 7 S.C.R. 2176
ARVIND KEJRIWAL versus CENTRAL BUREAU OF INVESTIGATION — [2024] 9 S.C.R. 683
ARVIND KEJRIWAL versus DIRECTORATE OF ENFORCEMENT — [2024] 6 S.C.R. 346
ARVIND KEJRIWAL versus DIRECTORATE OF ENFORCEMENT — [2024] 7 S.C.R. 2363
ASHOK KUMAR SHARMA & ORS versus UNION OF INDIA — [2024] 9 S.C.R. 194
ASHOK VERMA versus THE STATE OF CHHATTISGARH — [2024] 12 S.C.R. 743
ASHOK versus STATE OF UTTAR PRADESH — [2024] 12 S.C.R. 335
ASIM AKHTAR versus THE STATE OF WEST BENGAL & ANR. — [2024] 10 S.C.R. 911
ASLAM ISMAIL KHAN DESHMUKH versus ASAP FLUIDS PVT. LTD. & ANR. — [2024] 12 S.C.R. 108
ASMA LATEEF & ANR versus SHABBIR AHMAD & ORS — [2024] 1 S.C.R. 517
ASSOCIATION FOR DEMOCRATIC REFORMS & ANR. versus UNION OF INDIA & ORS. — [2024] 2 S.C.R. 420
ASSOCIATION FOR DEMOCRATIC REFORMS AND ANOTHER versus UNION OF INDIA AND OTHERS — [2024] 3 S.C.R. 417
ASSOCIATION FOR DEMOCRATIC REFORMS versus ELECTION COMMISSION OF INDIA AND ANOTHER — [2024] 5 S.C.R. 415
ASSOCIATION OF DEMOCRATIC REFORMS & ANR. versus UNION OF INDIA & ORS. — [2024] 3 S.C.R. 1315
ASSOCIATION OF ENGINEERS AND OTHERS ETC. versus THE STATE OF TAMIL NADU AND OTHERS ETC. — [2024] 5 S.C.R. 545
ATAMJIT SINGH versus STATE (NCT OF DELHI) & ANR. — [2024] 1 S.C.R. 1179
ATHAR PARWEZ versus UNION OF INDIA — [2024] 12 S.C.R. 1093
ATUL KUMAR versus THE CHAIRMAN (JOINT SEAT ALLOCATION AUTHORITY) AND OTHERS — [2024] 10 S.C.R. 150
AUTHORISED OFFICER, CENTRAL BANK OF INDIA versus SHANMUGAVELU — [2024] 2 S.C.R. 12
AVITEL POST STUDIOZ LIMITED & ORS. versus HSBC PI HOLDINGS (MAURITIUS) LIMITED (PREVIOUSLY NAMED HPEIF HOLDINGS 1 LIMITED) — [2024] 3 S.C.R. 971
AXIS BANK LIMITED versus NAREN SETH & ANR. — [2024] 1 S.C.R. 1183
AYUB KHAN versus THE STATE OF RAJASTHAN — [2024] 12 S.C.R. 680
BABA NATARAJAN PRASAD versus M. REVATHI — [2024] 7 S.C.R. 781
BABAN BALAJI MORE (DEAD) BY LRS. & OTHERS versus BABAJI HARI SHELAR (DEAD) BY LRS. & OTHERS — [2024] 3 S.C.R. 593
BABU SAHEBAGOUDA RUDRAGOUDAR AND OTHERS versus STATE OF KARNATAKA — [2024] 5 S.C.R. 174
BABY SAKSHI GREOLA versus MANZOOR AHMAD SIMON AND ANOTHER — [2024] 12 S.C.R. 958
BACCAROSE PERFUMES AND BEAUTY PRODUCTS PVT. LTD versus CENTRAL BUREAU OF INVESTIGATION & ANR. — [2024] 9 S.C.R. 54
BAITULLA ISMAIL SHAIKH AND ANR. versus KHATIJA ISMAIL PANHALKAR AND ORS. — [2024] 1 S.C.R. 1105
BALASAHEB KESHAWRAO BHAPKAR & ORS. versus SECURITIES AND EXCHANGE BOARD OF INDIA & ORS. — [2024] 7 S.C.R. 730
BALLU @ BALRAM @ BALMUKUND AND ANOTHER versus THE STATE OF MADHYA PRADESH — [2024] 4 S.C.R. 48
BALVEER BATRA versus THE NEW INDIA ASSURANCE COMPANY & ANR. — [2024] 2 S.C.R. 1204
BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED versus HIREHALLI SOLAR POWER PROJECT LLP & OTHERS — [2024] 8 S.C.R. 1024
BANK OF INDIA & ORS. versus PANKAJ SRIVASTAVA — [2024] 5 S.C.R. 1305
BANK OF RAJASTHAN LTD. versus COMMISSIONER OF INCOME TAX — [2024] 10 S.C.R. 860
BANO SAIYED PARWAZ versus CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION AND CONTROLLER OF STAMPS & ORS. — [2024] 5 S.C.R. 730
BANSHIDHAR CONSTRUCTION PVT. LTD. versus BHARAT COKING COAL LIMITED & OTHERS — [2024] 10 S.C.R. 425
BANWARI AND OTHERS versus HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED (HSIIDC) AND ANOTHER — [2024] 12 S.C.R. 463
BAR OF INDIAN LAWYERS THROUGH ITS PRESIDENT JASBIR SINGH MALIK versus D. K. GANDHI PS NATIONAL INSTITUTE OF COMMUNICABLE DISEASES AND ANR. — [2024] 6 S.C.R. 484
BASAMSETTI RAMA DEVI versus THE STATE OF A.P. & ORS. — [2024] 8 S.C.R. 1687
BASAVARAJ versus INDIRA AND OTHERS — [2024] 2 S.C.R. 935
BASUDEV DUTTA versus THE STATE OF WEST BENGAL & ORS. — [2024] 12 S.C.R. 418
BHAGGI @ BHAGIRATH @ NARAN versus STATE OF MADHYA PRADESH — [2024] 2 S.C.R. 111
BHAGWAN SINGH versus STATE OF U.P. & ORS. — [2024] 9 S.C.R. 774
BHARAT SHER SINGH KALSIA versus STATE OF BIHAR & ANR. — [2024] 1 S.C.R. 1165
BHARTI AIRTEL LIMITED AND ANOTHER versus VIJAYKUMAR V. IYER AND OTHERS — [2024] 1 S.C.R. 140
BHARTI ARORA versus THE STATE OF HARYANA — [2024] 12 S.C.R. 1044
BHARTI CELLULAR LIMITED (NOW BHARTI AIRTEL LIMITED) versus ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 57, KOLKATA AND ANOTHER — [2024] 2 S.C.R. 1001
BHERULAL BHIMAJI OSWAL(D) BY LRS. versus MADHUSUDAN N. KUMBHARE — [2024] 12 S.C.R. 1875
BHIKCHAND S/O DHONDIRAM MUTHA (DECEASED) THROUGH LRS. versus SHAMABAI DHANRAJ GUGALE (DECEASED) THROUGH LRS. — [2024] 6 S.C.R. 624
BHUPATBHAI BACHUBHAI CHAVDA & ANR. versus STATE OF GUJARAT — [2024] 4 S.C.R. 322
BIDYUT SARKAR & ANR. versus KANCHILAL PAL (DEAD) THROUGH LRS. & ANR. — [2024] 8 S.C.R. 984
BIHAR STAFF SELECTION COMMISSION & ANR. versus HIMAL KUMARI & ANR. ETC. — [2024] 7 S.C.R. 970
BIHAR STATE ELECTRICITY BOARD AND OTHERS versus DHARAMDEO DAS — [2024] 7 S.C.R. 763
BIJAY AGARWAL versus M/S MEDILINES — [2024] 10 S.C.R. 1890
BIJAY KUMAR MANISH KUMAR HUF versus ASHWIN BHANULAL DESAI — [2024] 5 S.C.R. 859
BIJOY KUMAR MONI versus PARESH MANNA & ANR. — [2024] 12 S.C.R. 1946
BILKIS YAKUB RASOOL versus UNION OF INDIA & OTHERS — [2024] 1 S.C.R. 743
BINA BASAK & ORS. versus SRI BIPUL KANTI BASAK & ORS. — [2024] 3 S.C.R. 1281
BIRMA DEVI & ORS. versus SUBHASH & ANR. — [2024] 12 S.C.R. 484
BLOOMBERG TELEVISION PRODUCTION SERVICES INDIA PRIVATE LIMITED & ORS. versus ZEE ENTERTAINMENT ENTERPRISES LIMITED — [2024] 3 S.C.R. 994
BOMBAY SLUM REDEVELOPMENT CORPORATION PRIVATE LIMITED versus SAMIR NARAIN BHOJWANI — [2024] 7 S.C.R. 136
BRIJ NARAYAN SHUKLA (D) THR. LRS. versus SUDESH KUMAR ALIAS SURESH KUMAR (D) THR. LRS. & ORS. — [2024] 1 S.C.R. 60
BRS VENTURES INVESTMENTS LTD. versus SREI INFRASTRUCTURE FINANCE LTD. & ANR. — [2024] 7 S.C.R. 2143
C. SELVARANI versus THE SPECIAL SECRETARY-CUM-DISTRICT COLLECTOR AND OTHERS — [2024] 11 S.C.R. 1504
C. SUBBIAH @ KADAMBUR JAYARAJ AND OTHERS versus THE SUPERINTENDENT OF POLICE AND OTHERS — [2024] 5 S.C.R. 813
CDR SEEMA CHAUDHARY versus UNION OF INDIA AND OTHERS — [2024] 2 S.C.R. 820
CELIR LLP versus MR. SUMATI PRASAD BAFNA & ORS. — [2024] 12 S.C.R. 1618
CENTRAL BUREAU OF INVESTIGATION versus ASHOK SIRPAL — [2024] 10 S.C.R. 930
CENTRAL BUREAU OF INVESTIGATION versus JAGAT RAM — [2024] 12 S.C.R. 533
CENTRAL BUREAU OF INVESTIGATION versus KAPIL WADHAWAN & ANR. — [2024] 1 S.C.R. 677
CENTRAL INFORMATION COMMISSION versus D.D.A. & ANR. — [2024] 7 S.C.R. 617
CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION versus M/S ECI SPIC SMO MCML (JV) A JOINT VENTURE COMPANY — [2024] 11 S.C.R. 2173
CENTRAL WAREHOUSING CORPORATION & ANR. versus M/S SIDHARTHA TILES & SANITARY PVT. LTD. — [2024] 10 S.C.R. 1748
CHABI KARMAKAR & ORS. versus THE STATE OF WEST BENGAL — [2024] 8 S.C.R. 796
CHADURANGA KANTHRAJ URS AND ANR. versus P. RAVI KUMAR AND ORS. — [2024] 12 S.C.R. 1287
CHAITRA NAGAMMANAVAR versus STATE OF KARNATAKA & ORS. — [2024] 6 S.C.R. 471
CHALASANI UDAYA SHANKAR AND OTHERS versus M/S. LEXUS TECHNOLOGIES PVT. LTD. AND OTHERS — [2024] 9 S.C.R. 235
CHANDAN versus THE STATE (DELHI ADMN.) — [2024] 4 S.C.R. 94
CHANDER BHAN (D) THROUGH LR SHER SINGH versus MUKHTIAR SINGH & ORS. — [2024] 5 S.C.R. 1148
CHANDIGARH ADMINISTRATOR & ORS. & ETC. ETC. versus MANJIT KUMAR GULATI & ORS. & ETC. ETC. — [2024] 12 S.C.R. 947
CHANDIGARH HOUSING BOARD versus TARSEM LAL — [2024] 2 S.C.R. 371
CHANDRAMANI NANDA versus SARAT CHANDRA SWAIN AND ANOTHER — [2024] 10 S.C.R. 920
CHATRAPAL versus STATE OF UTTAR PRADESH & ANR. — [2024] 2 S.C.R. 348
CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR & ANR. versus MONIKA & ORS. — [2024] 11 S.C.R. 954
CHIEF COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX & ORS. versus M/S SAFARI RETREATS PRIVATE LTD. & ORS. — [2024] 10 S.C.R. 793
CHIEF CONSERVATOR OF FOREST & ORS. versus VIRENDRA KUMAR & ORS. — [2024] 7 S.C.R. 2427
CHILD IN CONFLICT WITH LAW THROUGH HIS MOTHER versus THE STATE OF KARNATAKA AND ANOTHER — [2024] 5 S.C.R. 761
CHINA DEVELOPMENT BANK versus DOHA BANK Q.P.S.C. & ORS. — [2024] 12 S.C.R. 2043
CHIRAG BHANU SINGH & ANR. versus HIGH COURT OF HIMACHAL PRADESH & ORS. — [2024] 9 S.C.R. 150
CHOUDAPPA & ANR. versus CHOUDAPPA SINCE DECEASED BY LRS. & ORS. — [2024] 9 S.C.R. 229
CITY MONTESSORI SCHOOL versus STATE OF U.P. & ORS. — [2024] 8 S.C.R. 23
COL. RAMNEESH PAL SINGH versus SUGANDHI AGGARWAL — [2024] 6 S.C.R. 259
COMMISSIONER OF CENTRAL EXCISE BELAPUR versus JINDAL DRUGS LTD. — [2024] 5 S.C.R. 271
COMMISSIONER OF CENTRAL EXCISE, JAIPUR -II versus M/S MIRAJ PRODUCTS PVT. LTD. — [2024] 7 S.C.R. 117
COMMISSIONER OF CENTRAL EXCISE, SALEM versus M/S MADHAN AGRO INDUSTRIES (INDIA) PRIVATE LTD. — [2024] 12 S.C.R. 893
COMMISSIONER OF CUSTOMS versus M/S CANON INDIA PVT. LTD. — [2024] 12 S.C.R. 202
COMMISSIONER OF TRADE AND TAXES versus FEMC PRATIBHA JOINT VENTURE — [2024] 6 S.C.R. 337
COX & KINGS LTD. versus SAP INDIA PVT. LTD. & ANR. — [2024] 9 S.C.R. 199
DABLU KUJUR versus THE STATE OF JHARKHAND — [2024] 3 S.C.R. 614
DALIBEN VALJIBHAI & ORS. versus PRAJAPATI KODARBHAI KACHRABHAI & ANR. — [2024] 12 S.C.R. 2123
DANI WOOLTEX CORPORATION & ORS. versus SHEIL PROPERTIES PVT. LTD. & ANR. — [2024] 6 S.C.R. 761
DARA LAKSHMI NARAYANA & OTHERS versus STATE OF TELANGANA & ANOTHER — [2024] 12 S.C.R. 559
DARSHAN SINGH versus STATE OF PUNJAB — [2024] 1 S.C.R. 248
DATTATRAYA versus THE STATE OF MAHARASHTRA — [2024] 2 S.C.R. 989
DBS BANK LIMITED SINGAPORE versus RUCHI SOYA INDUSTRIES LIMITED AND ANOTHER — [2024] 1 S.C.R. 114
DECCAN VALUE INVESTORS L.P. & ANR. versus DINKAR VENKATASUBRAMANIAN & ANR. — [2024] 3 S.C.R. 1044
DEEP MUKERJEE versus SREYASHI BANERJEE — [2024] 4 S.C.R. 72
DEEPAK KUMAR SHRIVAS & ANR versus STATE OF CHHATTISGARH & ORS. — [2024] 2 S.C.R. 364
DEEPENDRA YADAV AND OTHERS versus STATE OF MADHYA PRADESH AND OTHERS — [2024] 6 S.C.R. 36
DELHI DEVELOPMENT AUTHORITY versus HELLO HOME EDUCATION SOCIETY — [2024] 1 S.C.R. 454
DELHI DEVELOPMENT AUTHORITY versus TEJPAL & ORS. — [2024] 5 S.C.R. 1211
DELHI METRO RAIL CORPORATION LTD. versus DELHI AIRPORT METRO EXPRESS PVT. LTD. — [2024] 4 S.C.R. 473
DELHI RACE CLUB (1940) LTD. & ORS. versus STATE OF UTTAR PRADESH & ANR. — [2024] 8 S.C.R. 670
DELHI TRANSPORT CORPORATION versus ASHOK KUMAR SHARMA — [2024] 7 S.C.R. 1175
DEVENDRA KUMAR & ORS. versus STATE OF CHHATTISGARH — [2024] 11 S.C.R. 523
DEVU G NAIR versus THE STATE OF KERALA & ORS. — [2024] 3 S.C.R. 1273
DHANRAJ ASWANI versus AMAR S. MULCHANDANI & ANR. — [2024] 9 S.C.R. 257
DHARMENDRA KUMAR @ DHAMMA versus STATE OF MADHYA PRADESH — [2024] 7 S.C.R. 218
DHARMENDRA SHARMA versus AGRA DEVELOPMENT AUTHORITY — [2024] 9 S.C.R. 97
DHARNIDHAR MISHRA (D) AND ANOTHER versus STATE OF BIHAR AND OTHERS — [2024] 6 S.C.R. 714
DIGAMBAR AND ANOTHER versus THE STATE OF MAHARASHTRA AND ANOTHER — [2024] 12 S.C.R. 1533
DINESH GUPTA versus STATE OF UTTAR PRADESH & ANR. — [2024] 1 S.C.R. 390
DINESH SAHU ALIAS DINNU versus THE STATE OF MADHYA PRADESH — [2024] 8 S.C.R. 929
DIRECTORATE OF ENFORCEMENT versus BIBHU PRASAD ACHARYA, ETC. — [2024] 11 S.C.R. 510
DIRECTORATE OF ENFORCEMENT versus NIRAJ TYAGI & ORS — [2024] 2 S.C.R. 311
DISTRICT APPROPRIATE AUTHORITY UNDER THE PNDT ACT AND CHIEF DISTRICT HEALTH OFFICER versus JASHMINA DILIP DEVDA & ANR. — [2024] 3 S.C.R. 60
DLF LTD. (FORMERLY KNOWN AS DLF UNIVERSAL LTD) AND ANR. versus KONCAR GENERATORS AND MOTORS LTD. — [2024] 8 S.C.R. 291
DOLI RANI SAHA versus UNION OF INDIA — [2024] 8 S.C.R. 391
DOLLY RANI versus MANISH KUMAR CHANCHAL — [2024] 5 S.C.R. 510
DR BALRAM SINGH AND OTHERS versus UNION OF INDIA AND ANOTHER — [2024] 11 S.C.R. 947
DR KAVITA KAMBOJ versus HIGH COURT OF PUNJAB AND HARYANA & ORS — [2024] 2 S.C.R. 1136
DR SONIA VERMA & ANR. versus THE STATE OF HARYANA & ANR. — [2024] 3 S.C.R. 673
DR. BHIM RAO AMBEDKAR VICHAR MANCH BIHAR, PATNA versus THE STATE OF BIHAR & ORS. — [2024] 7 S.C.R. 796
DR. JAYA THAKUR & ORS. versus UNION OF INDIA & ANR. — [2024] 3 S.C.R. 881
DR. MRS. SUMAN V. JAIN versus MARWADI SAMMELAN THROUGH ITS SECRETARY AND OTHERS — [2024] 2 S.C.R. 617
DR. RAJIV VERGHESE versus ROSE CHAKKRAMMANKKIL FRANCIS — [2024] 11 S.C.R. 1312
DR. VIJAY DIXIT & ORS. versus PAGADAL KRISHNA MOHAN & ORS. — [2024] 8 S.C.R. 768
DUNI CHAND versus VIKRAM SINGH AND OTHERS — [2024] 7 S.C.R. 1202
DUSHYANT JANBANDHU versus M/S HYUNDAI AUTOEVER INDIA PVT. LTD. — [2024] 12 S.C.R. 492
DWARIKA PRASAD (D) THR. LRS. versus PRITHVI RAJ SINGH — [2024] 12 S.C.R. 2075
ELFIT ARABIA & ANR. versus CONCEPT HOTEL BARONS LIMITED & ORS. — [2024] 7 S.C.R. 1230
ERNAKULAM REGIONAL COOPERATIVE MILK PRODUCERS UNION LTD. ETC. versus NITHU & ORS. ETC. — [2024] 1 S.C.R. 1235
FERTILIZER CORPORATION OF INDIA LIMITED & ORS. versus M/S COROMANDAL SACKS PRIVATE LIMITED — [2024] 5 S.C.R. 321
FRANK VITUS versus NARCOTICS CONTROL BUREAU & ORS. — [2024] 7 S.C.R. 97
FULESHWAR GOPE versus UNION OF INDIA & ORS. — [2024] 10 S.C.R. 315
G.M. SHAHUL HAMEED versus JAYANTHI R. HEGDE — [2024] 7 S.C.R. 316
GANAPATI BHIKARAO NAIK versus NUCLEAR POWER CORPORATION OF INDIA LIMITED — [2024] 11 S.C.R. 1628
GAURAV KUMAR versus UNION OF INDIA AND ORS. — [2024] 7 S.C.R. 1489
GAURAV MAINI versus THE STATE OF HARYANA — [2024] 7 S.C.R. 333
GAUTAM KUMAR DAS versus NCT OF DELHI AND OTHERS — [2024] 8 S.C.R. 451
GEETA DUBEY & ORS. versus UNITED INDIA INSURANCE CO. LTD. & ORS. — [2024] 12 S.C.R. 652
GENE CAMPAIGN & ANR. versus UNION OF INDIA & ORS. — [2024] 7 S.C.R. 1847
GEORGE versus THE STATE OF TAMIL NADU AND OTHERS — [2024] 12 S.C.R. 769
GIRISH GANDHI versus THE STATE OF UTTAR PRADESH & ORS. — [2024] 8 S.C.R. 561
GIRIYAPPA & ANR. versus KAMALAMMA & ORS. — [2024] 12 S.C.R. 2095
GLAS TRUST COMPANY LLC versus BYJU RAVEENDRAN & ORS. — [2024] 10 S.C.R. 1802
GLOBAL CREDIT CAPITAL LIMITED & ANR. versus SACH MARKETING PVT. LTD. & ANR — [2024] 5 S.C.R. 215
GOQII TECHNOLOGIES PRIVATE LIMITED versus SOKRATI TECHNOLOGIES PRIVATE LIMITED — [2024] 11 S.C.R. 530
GOVERNMENT OF GOA THROUGH THE CHIEF SECRETARY versus MARIA JULIETA D’SOUZA (D) & ORS. — [2024] 1 S.C.R. 1190
GOVERNMENT OF NCT OF DELHI & ANR. versus M/S BSK REALTORS LLP & ANR. — [2024] 5 S.C.R. 1159
GOVERNMENT OF NCT OF DELHI versus OFFICE OF LIEUTENANT GOVERNOR OF DELHI — [2024] 8 S.C.R. 207
GOVIND KUMAR SHARMA & ANR versus BANK OF BARODA & ORS — [2024] 4 S.C.R. 633
GOVT. OF NCT OF DELHI THROUGH ITS SECRETARY, LAND AND BUILDING DEPARTMENT & ANOTHER versus M/S K.L. RATHI STEELS LIMITED AND OTHERS — [2024] 5 S.C.R. 949
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY versus PRABHJIT SINGH SONI & ANR. — [2024] 2 S.C.R. 258
GULSHAN BAJWA versus REGISTRAR, HIGH COURT OF DELHI & ANR. — [2024] 1 S.C.R. 1151
GURDEV SINGH BHALLA versus STATE OF PUNJAB & ORS — [2024] 1 S.C.R. 319
GURMEET KAUR versus DEVENDER GUPTA & ANOTHER — [2024] 11 S.C.R. 1602
GURWINDER SINGH versus STATE OF PUNJAB & ANOTHER — [2024] 2 S.C.R. 134
HAR NARAYAN TEWARI (D) THR. LRS. versus CANTONMENT BOARD, RAMGARH CANTONMENT & ORS. — [2024] 7 S.C.R. 29
HARESH SHANTILAL AVLANI & ANR versus THE NEW INDIA ASSURANCE CO. LTD. — [2024] 3 S.C.R. 1009
HARSHAD GUPTA versus THE STATE OF CHHATTISGARH — [2024] 10 S.C.R. 701
HARYANA URBAN DEVELOPMENT AUTHORITY versus ABHISHEK GUPTA ETC. — [2024] 10 S.C.R. 2278
HDFC BANK LTD. versus THE STATE OF BIHAR & ORS. — [2024] 10 S.C.R. 1902
HIGH COURT BAR ASSOCIATION, ALLAHABAD versus STATE OF U.P. & ORS. — [2024] 2 S.C.R. 946
HONGKONG AND SHANGHAI BANKING CORP. LTD. versus AWAZ & ORS. — [2024] 12 S.C.R. 1482
HORRMAL (DECEASED) THROUGH HIS LRS & ORS. versus STATE OF HARYANA & ORS. — [2024] 10 S.C.R. 1709
IDBI BANK LTD. versus RAMSWAROOP DALIYA AND ORS. — [2024] 10 S.C.R. 1371
IN RE : SECTION 6A OF THE CITIZENSHIP ACT 1955 versus — [2024] 10 S.C.R. 961
IN RE : T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2024] 3 S.C.R. 187
IN RE-INHUMAN CONDITIONS IN 1382 PRISONS versus — [2024] 5 S.C.R. 1038
IN RE: ALLEGED RAPE AND MURDER INCIDENT OF A TRAINEE DOCTOR IN R.G. KAR MEDICAL COLLEGE AND HOSPITAL, KOLKATA AND RELATED ISSUES VERSUS versus — [2024] 8 S.C.R. 1047
IN RE: DIRECTIONS IN THE MATTER OF DEMOLITION OF STRUCTURES versus — [2024] 11 S.C.R. 722
IN RE: MANOJ TIBREWAL AKASH versus ABC — [2024] 11 S.C.R. 2348
IN RE: ORDER OF PUNJAB AND HARYANA HIGH COURT DATED 17.07.2024 AND ANCILLARY ISSUES versus — [2024] 8 S.C.R. 949
IN RE: PATANJALI AYURVED LIMITED THROUGH ITS MANAGING DIRECTOR, ACHARYA BALKRISHNA AND BABA RAMDEV IN THE MATTER OF:INDIAN MEDICAL ASSOCIATION AND ANR versus UNION OF INDIA AND OTHERS — [2024] 8 S.C.R. 401
IN RE: REMARKS BY HIGH COURT JUDGE DURING COURT PROCEEDINGS versus — [2024] 9 S.C.R. 668
IN RE: RIGHT TO PRIVACY OF ADOLESCENTS versus — [2024] 8 S.C.R. 575
IN RE: T. N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA AND ORS. — [2024] 1 S.C.R. 1194
IN RE: T. N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA AND OTHERS — [2024] 1 S.C.R. 704
IN RE: T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2024] 12 S.C.R. 1838
INDIAN COUNCIL OF AGRICULTURAL RESEARCH THROUGH THE DIRECTOR GENERAL AND ANR. versus RAJINDER SINGH AND ORS — [2024] 8 S.C.R. 507
INDIAN MEDICAL ASSOCIATION & ANR. versus UNION OF INDIA & ORS. — [2024] 6 S.C.R. 375
INDORE DEVELOPMENT AUTHORITY versus DR. HEMANT MANDOVRA — [2024] 12 S.C.R. 1038
INDORE VIKAS PRAADHIKARAN (IDA) & ANR. versus SHRI HUMUD JAIN SAMAJ TRUST & ANR. — [2024] 11 S.C.R. 925
INSOLVENCY AND BANKRUPTCY BOARD OF INDIA versus SATYANARAYAN BANKATLAL MALU & ORS. — [2024] 5 S.C.R. 1
INTERNATIONAL SEAPORT DREDGING PVT LTD versus KAMARAJAR PORT LIMITED — [2024] 10 S.C.R. 1503
ISHWAR (SINCE DECEASED) THR. LRS & ORS. versus BHIM SINGH & ANR. — [2024] 9 S.C.R. 1
JADUNATH SINGH versus ARVIND KUMAR & ORS. ETC. — [2024] 5 S.C.R. 561
JAGDISH PRASAD SINGH versus STATE OF BIHAR AND OTHERS — [2024] 8 S.C.R. 377
JAGGO versus UNION OF INDIA & ORS. — [2024] 12 S.C.R. 1235
JAGMOHAN AND ANOTHER versus BADRI NATH AND OTHERS — [2024] 2 S.C.R. 123
JAICHAND (DEAD) THROUGH LRS. & ORS. versus SAHNULAL & ANR. — [2024] 12 S.C.R. 719
JAIPUR VIDYUT VITRAN NIGAM LTD. & ORS. versus ADANI POWER RAJASTHAN LTD. & ANR. — [2024] 3 S.C.R. 1023
JAIPUR VIDYUT VITRAN NIGAM LTD. & ORS. versus MB POWER (MADHYA PRADESH) LIMITED & ORS. — [2024] 1 S.C.R. 909
JALALUDDIN KHAN versus UNION OF INDIA — [2024] 8 S.C.R. 633
JAMES KUNJWAL versus STATE OF UTTARAKHAND & ANR. — [2024] 8 S.C.R. 332
JAMI VENKATA SURYAPRABHA & ANR. versus TARINI PRASAD NAYAK & ORS. — [2024] 12 S.C.R. 646
JANARDAN DAS & ORS. versus DURGA PRASAD AGARWALLA & ORS. — [2024] 9 S.C.R. 947
JASEELA SHAJI versus THE UNION OF INDIA & ORS — [2024] 9 S.C.R. 313
JATINDER KUMAR SAPRA versus ANUPAMA SAPRA — [2024] 5 S.C.R. 879
JAVED AHMAD HAJAM versus STATE OF MAHARASHTRA & ANR. — [2024] 3 S.C.R. 317
JAVED GULAM NABI SHAIKH versus STATE OF MAHARASHTRA AND ANOTHER — [2024] 7 S.C.R. 992
JAYEDEEPSINH PRAVINSINH CHAVDA & ORS. versus STATE OF GUJARAT — [2024] 12 S.C.R. 439
JUGAL KISHORE KHANNA (D) THR. LRS. & ANR. versus SUDHIR KHANNA & ORS. — [2024] 3 S.C.R. 838
JUST RIGHTS FOR CHILDREN ALLIANCE & ANR. versus S. HARISH & ORS. — [2024] 10 S.C.R. 154
JUSTICE SHAILENDRA SINGH & ORS. versus UNION OF INDIA & ORS. — [2024] 11 S.C.R. 1042
JYOTI DEVI versus SUKET HOSPITAL & ORS. — [2024] 4 S.C.R. 757
JYOTI LIMITED versus BSE LIMITED & ANR — [2024] 12 S.C.R. 1117
K. ARUMUGAM versus UNION OF INDIA & OTHERS ETC. — [2024] 8 S.C.R. 830
K. BHARTHI DEVI AND ANR. versus STATE OF TELANGANA AND ANR. — [2024] 10 S.C.R. 650
K. NIRMALA & ORS. versus CANARA BANK & ANR. — [2024] 8 S.C.R. 868
K. RAVI versus STATE OF TAMIL NADU & ANR. — [2024] 8 S.C.R. 700
K. VADIVEL versus K. SHANTHI & ORS. — [2024] 10 S.C.R. 1
K.B. LAL (KRISHNA BAHADUR LAL) versus GYANENDRA PRATAP & ORS. — [2024] 4 S.C.R. 616
K.C. KAUSHIK AND OTHERS versus STATE OF HARYANA AND OTHERS — [2024] 10 S.C.R. 1736
K.P. KHEMKA & ANR. versus HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ORS. — [2024] 6 S.C.R. 234
K.S. MURALIDHAR versus R. SUBBULAKSHMI & ANR. — [2024] 11 S.C.R. 835
KAILASHBEN MAHENDRABHAI PATEL & ORS. versus STATE OF MAHARASHTRA & ANR. — [2024] 10 S.C.R. 62
KALI CHARAN AND OTHERS versus STATE OF U.P. AND OTHERS — [2024] 11 S.C.R. 1064
KALINGA @ KUSHAL versus STATE OF KARNATAKA BY POLICE INSPECTOR HUBLI — [2024] 2 S.C.R. 391
KALVAKUNTLA KAVITHA versus DIRECTORATE OF ENFORCEMENT — [2024] 8 S.C.R. 717
KAMARUDDIN DASTAGIR SANADI versus STATE OF KARNATAKA THROUGH SHO KAKATI POLICE — [2024] 11 S.C.R. 1269
KANIHYA @ KANHI (DEAD) THROUGH LRS. versus SUKHI RAM & ORS. — [2024] 5 S.C.R. 885
KARAKKATTU MUHAMMED BASHEER versus THE STATE OF KERALA — [2024] 11 S.C.R. 498
KARIKHO KRI versus NUNEY TAYANG AND ANOTHER — [2024] 4 S.C.R. 394
KARIM UDDIN BARBHUIYA versus AMINUL HAQUE LASKAR & ORS. — [2024] 4 S.C.R. 523
KARNAIL SINGH versus STATE OF HARYANA & ORS. — [2024] 6 S.C.R. 894
KAUSHIK NARSINHBHAI PATEL & ORS. versus M/S S.J.R. PRIME CORPORATION PRIVATE LIMITED — [2024] 7 S.C.R. 823
KAUSHIK PREMKUMAR MISHRA & ANR. versus KANJI RAVARIA @ KANJI & ANR. — [2024] 7 S.C.R. 2295
KAZI AKILODDIN versus STATE OF MAHARASHTRA & ORS. — [2024] 7 S.C.R. 2248
KERALA STATE ELECTRICITY BOARD LTD. versus JHABUA POWER LIMITED AND OTHERS — [2024] 9 S.C.R. 971
KHALSA UNIVERSITY AND ANOTHER versus THE STATE OF PUNJAB AND ANOTHER — [2024] 10 S.C.R. 445
KHENGARBHAI LAKHABHAI DAMBHALA versus THE STATE OF GUJARAT — [2024] 4 S.C.R. 606
KHUNJAMAYUM BIMOTI DEVI versus THE STATE OF MANIPUR & ORS. — [2024] 10 S.C.R. 18
KHURSHEED & ANR. versus SHAQOOR — [2024] 9 S.C.R. 963
KIMNEO HAOKIP HANGSHING versus KENN RAIKHAN & ORS. — [2024] 9 S.C.R. 354
KIRAN JYOT MAINI versus ANISH PRAMOD PATEL — [2024] 7 S.C.R. 942
KIRLOSKAR FERROUS INDUSTRIES LIMITED & ANR. versus UNION OF INDIA & ORS. — [2024] 12 S.C.R. 68
KIRPAL SINGH versus GOVERNMENT OF INDIA, NEW DELHI & ORS. — [2024] 11 S.C.R. 1329
KIRPAL SINGH versus STATE OF PUNJAB — [2024] 4 S.C.R. 707
KISHORCHANDRA CHHANGANLAL RATHOD versus UNION OF INDIA & ORS. — [2024] 7 S.C.R. 1124
KIZHAKKE VATTAKANDIYIL MADHAVAN (DEAD) THR. LRS. versus THIYYURKUNNATH MEETHAL JANAKI AND ORS — [2024] 4 S.C.R. 383
KOLKATA MUNICIPAL CORPORATION & ANR. versus BIMAL KUMAR SHAH & ORS — [2024] 5 S.C.R. 831
KRISHNADATT AWASTHY versus STATE OF MADHYA PRADESH & ORS. — [2024] 4 S.C.R. 151
KUKREJA CONSTRUCTION COMPANY & OTHERS versus STATE OF MAHARASHTRA & OTHERS — [2024] 9 S.C.R. 830
KULDEEP KUMAR versus U.T. CHANDIGARH AND OTHERS — [2024] 2 S.C.R. 693
KUMAR @ SHIVA KUMAR versus STATE OF KARNATAKA — [2024] 3 S.C.R. 329
KUNHIMUHAMMED@KUNHEETHU versus THE STATE OF KERALA — [2024] 12 S.C.R. 392
KUSHA DURUKA versus STATE OF ODISHA — [2024] 1 S.C.R. 604
LAKHA SINGH versus BALWINDER SINGH & ANR. — [2024] 10 S.C.R. 79
LAL MOHAMMAD MANJUR ANSARI versus THE STATE OF GUJRAT — [2024] 7 S.C.R. 41
LALU YADAV versus THE STATE OF UTTAR PRADESH & ORS. — [2024] 10 S.C.R. 639
LEELA AGRAWAL versus SARKAR & ANR. — [2024] 11 S.C.R. 1130
LEHNA SINGH (D) BY LRS. versus GURNAM SINGH (D) BY LRS. & ORS. — [2024] 6 S.C.R. 390
LENIN KUMAR RAY versus M/S EXPRESS PUBLICATIONS (MADURAI) LTD. — [2024] 10 S.C.R. 2303
LEONARD XAVIER VALDARIS versus JITENDRA RAMNAYARAN RATHOD & ORS. — [2024] 5 S.C.R. 400
LEVEL 9 BIZ PVT. LTD. versus HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY & ANOTHER — [2024] 4 S.C.R. 1
LIFE INSURANCE CORPORATION OF INDIA & ORS. versus OM PARKASH — [2024] 11 S.C.R. 2369
LIFE INSURANCE CORPORATION OF INDIA versus THE STATE OF RAJASTHAN AND ORS. — [2024] 5 S.C.R. 241
LT. COL. SUPRITA CHANDEL versus UNION OF INDIA AND ORS. — [2024] 12 S.C.R. 381
LUCKNOW NAGAR NIGAM & OTHERS versus KOHLI BROTHERS COLOUR LAB. PVT. LTD. & OTHERS — [2024] 2 S.C.R. 847
M K RANJITSINH & ORS. versus UNION OF INDIA & ORS. — [2024] 3 S.C.R. 1320
M. VIJAYAKUMAR versus STATE OF TAMIL NADU — [2024] 2 S.C.R. 1054
M.R. AJAYAN versus STATE OF KERALA & ORS. — [2024] 11 S.C.R. 1448
M/S A.K. SARKAR & CO. & ANR. versus THE STATE OF WEST BENGAL & ORS. — [2024] 3 S.C.R. 356
M/S AJAY PROTECH PVT. LTD. versus GENERAL MANAGER & ANR. — [2024] 11 S.C.R. 850
M/S AL-CAN EXPORT PVT. LTD. versus PRESTIGE H.M. POLYCONTAINERS LTD. & ORS. — [2024] 7 S.C.R. 474
M/S ARIF AZIM CO. LTD. versus M/S APTECH LTD. — [2024] 3 S.C.R. 73
M/S ARIF AZIM CO. LTD. versus M/S MICROMAX INFORMATICS FZE — [2024] 11 S.C.R. 1142
M/S BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. versus RAMBHA DEVI & ORS. — [2024] 11 S.C.R. 541
M/S BHAGWATI MEDICAL HALL & ANR. versus CENTRAL DRUGS STANDARD CONTROL ORGANIZATION & ORS — [2024] 12 S.C.R. 2102
M/S BHARTI AIRTEL LIMITED versus A.S. RAGHAVENDRA — [2024] 4 S.C.R. 100
M/S BHARTI AIRTEL LTD. versus THE COMMISSIONER OF CENTRAL EXCISE, PUNE — [2024] 11 S.C.R. 1525
M/S BRAHMAPUTRA CONCRETE PIPE INDUSTRIES ETC. ETC versus THE ASSAM STATE ELECTRICITY BOARD AND OTHERS — [2024] 2 S.C.R. 758
M/S D. KHOSLA AND COMPANY versus THE UNION OF INDIA — [2024] 8 S.C.R. 113
M/S DAIMLER CHRYSLER INDIA PVT. LTD. versus M/S CONTROLS & SWITCHGEAR COMPANY LTD. & ANR. — [2024] 7 S.C.R. 416
M/S HPCL BIO-FUELS LTD. versus M/S SHAHAJI BHANUDAS BHAD — [2024] 12 S.C.R. 133
M/S KARNATAKA EMTA COAL MINES LIMITED AND ANOTHER versus CENTRAL BUREAU OF INVESTIGATION — [2024] 8 S.C.R. 1146
M/S MANGALAM PUBLICATIONS, KOTTAYAM versus COMMISSIONER OF INCOME TAX, KOTTAYAM — [2024] 1 S.C.R. 642
M/S NAVAYUGA ENGINEERING CO. LTD. versus UNION OF INDIA & ANR. — [2024] 7 S.C.R. 1183
M/S NEW WIN EXPORT & ANR. versus A. SUBRAMANIAM — [2024] 7 S.C.R. 1225
M/S PRO KNITS versus THE BOARD OF DIRECTORS OF CANARA BANK & ORS. — [2024] 8 S.C.R. 140
M/S RAJCO STEEL ENTERPRISES versus KAVITA SARAFF AND ANOTHER — [2024] 4 S.C.R. 255
M/S REWA TOLLWAY P. LTD. versus THE STATE OF MADHYA PRADESH & ORS. — [2024] 7 S.C.R. 1129
M/S S.S. PRODUCTION AND ANR. P1: M/S S. S. PRODUCTION P2: TR. S. SUBBIAH versus TR. PAVITHRAN PRASANTH — [2024] 10 S.C.R. 2248
M/S SIDDAMSETTY INFRA PROJECTS PVT. LTD. versus KATTA SUJATHA REDDY & ORS. — [2024] 11 S.C.R. 667
M/S SITARAM ENTERPRISES versus PRITHVIRAJ VARDICHAND JAIN — [2024] 9 S.C.R. 414
M/S SUNDEW PROPERTIES LIMITED versus TELANGANA STATE ELECTRICITY REGULATORY COMMISSION & ANR. — [2024] 5 S.C.R. 739
M/S ULTRA-TECH CEMENT LTD. versus MAST RAM & ORS. — [2024] 9 S.C.R. 443
M/S. BISCO LIMITED versus COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE — [2024] 3 S.C.R. 890
M/S. DIVGI METAL WARES LTD. versus M/S. DIVGI METAL WARES EMPLOYEES ASSOCIATION & ANR. — [2024] 3 S.C.R. 959
M/S. JAIPRAKASH INDUSTRIES LTD. (PRESENTLY KNOWN AS M/S. JAIPRAKASH ASSOCIATES LTD.) versus DELHI DEVELOPMENT AUTHORITY — [2024] 4 S.C.R. 427
M/S. K.P. MOZIKA versus OIL AND NATURAL GAS CORPORATION LTD. AND ORS — [2024] 1 S.C.R. 488
MAFABHAI MOTIBHAI SAGAR versus STATE OF GUJARAT & ORS. — [2024] 10 S.C.R. 1448
MAHAKALI SUJATHA versus THE BRANCH MANAGER, FUTURE GENERALI INDIA LIFE INSURANCE COMPANY LIMITED & ANOTHER — [2024] 4 S.C.R. 724
MAHANADI COALFIELDS LTD. versus BRAJRAJNAGAR COAL MINES WORKERS’ UNION — [2024] 3 S.C.R. 627
MAHARAJ SINGH & ORS. versus KARAN SINGH (DEAD) THR. LRS. & ORS. — [2024] 7 S.C.R. 396
MAHENDRA KAUR ARORA versus HDFC BANK LTD — [2024] 6 S.C.R. 280
MAHENDRA KUMAR SONKER versus THE STATE OF MADHYA PRADESH — [2024] 8 S.C.R. 935
MAHESH CHAND BARETH & ANR. versus STATE OF RAJASTHAN & ORS. — [2024] 7 S.C.R. 196
MAHESH DAMU KHARE versus THE STATE OF MAHARASHTRA & ANR. — [2024] 11 S.C.R. 886
MAHESHKUMAR CHANDULAL PATEL & ANR. versus THE STATE OF GUJARAT & ORS. — [2024] 8 S.C.R. 472
MAITREYEE CHAKRABORTY versus THE TRIPURA UNIVERSITY & ORS. — [2024] 8 S.C.R. 854
MALLAPPA & ORS. versus STATE OF KARNATAKA — [2024] 2 S.C.R. 288
MALLAVVA AND ANR versus KALSAMMANAVARA KALAMMA (SINCE DEAD) BY LEGAL HEIRS & ORS. — [2024] 12 S.C.R. 1884
MAMIDI ANIL KUMAR REDDY versus STATE OF ANDHRA PRADESH & ANR — [2024] 2 S.C.R. 252
MANDAKINI DIWAN AND ANR. versus THE HIGH COURT OF CHHATTISGARH & ORS. — [2024] 9 S.C.R. 86
MANIK & ORS. versus THE STATE OF MAHARASHTRA — [2024] 9 S.C.R. 724
MANIK MADHUKAR SARVE & ORS. versus VITTHAL DAMUJI MEHER & ORS. — [2024] 8 S.C.R. 753
MANIKANDAN versus STATE BY THE INSPECTOR OF POLICE — [2024] 4 S.C.R. 234
MANILAL versus THE STATE OF RAJASTHAN & ORS. — [2024] 9 S.C.R. 218
MANISH SISODIA versus DIRECTORATE OF ENFORCEMENT — [2024] 8 S.C.R. 1061
MANISHA MAHENDRA GALA & ORS. versus SHALINI BHAGWAN AVATRAMANI & ORS. — [2024] 4 S.C.R. 357
MANISHA RAVINDRA PANPATIL versus THE STATE OF MAHARASHTRA & ORS. — [2024] 9 S.C.R. 770
MANJIT SINGH & ANR. versus DARSHANA DEVI & ORS. — [2024] 11 S.C.R. 876
MANOJ KUMAR versus UNION OF INDIA & ORS. — [2024] 2 S.C.R. 409
MANSOOR SAHEB (DEAD) & ORS. versus SALIMA (D) BY LRS. & ORS. — [2024] 12 S.C.R. 923
MARIAM FASIHUDDIN & ANR. versus STATE BY ADUGODI POLICE STATION & ANR. — [2024] 1 S.C.R. 623
MARY PUSHPAM versus TELVI CURUSUMARY & ORS. — [2024] 1 S.C.R. 11
MD. RAHIM ALI @ ABDUR RAHIM versus THE STATE OF ASSAM & ORS. — [2024] 7 S.C.R. 2329
MEENAKSHI versus THE ORIENTAL INSURANCE CO. LTD. — [2024] 7 S.C.R. 1433
MEERA DEVI (D) THR. LR. versus DINESH CHANDRA JOSHI (D) THR. LRS. — [2024] 9 S.C.R. 677
MHABEMO OVUNG & ORS. versus M. MOANUNGBA & ORS. — [2024] 8 S.C.R. 709
MINERAL AREA DEVELOPMENT AUTHORITY & ANR. versus M/S STEEL AUTHORITY OF INDIA & ANR. ETC. — [2024] 7 S.C.R. 1549
MINERAL AREA DEVELOPMENT AUTHORITY & ANR. versus M/S STEEL AUTHORITY OF INDIA & ANR. ETC. — [2024] 8 S.C.R. 540
MIR MUSTAFA ALI HASMI versus THE STATE OF A.P. — [2024] 7 S.C.R. 640
MOHAMMED KHALID AND ANOTHER versus THE STATE OF TELANGANA — [2024] 3 S.C.R. 23
MOHD ABAAD ALI & ANR. versus DIRECTORATE OF REVENUE PROSECUTION INTELLIGENCE — [2024] 2 S.C.R. 638
MOHD. ABDUL SAMAD versus THE STATE OF TELANGANA & ANR. — [2024] 7 S.C.R. 1236
MR. R.S. MADIREDDY AND ANR. ETC. versus UNION OF INDIA & ORS. ETC. — [2024] 6 S.C.R. 934
MRINMOY MAITY versus CHHANDA KOLEY AND OTHERS — [2024] 4 S.C.R. 506
MRS. BHUMIKABEN N. MODI & ORS. versus LIFE INSURANCE CORPORATION OF INDIA — [2024] 6 S.C.R. 452
MRUGENDRA INDRAVADAN MEHTA AND OTHERS versus AHMEDABAD MUNICIPAL CORPORATION — [2024] 6 S.C.R. 594
MS. X versus MR. A AND OTHERS — [2024] 3 S.C.R. 947
MUKATLAL versus KAILASH CHAND (D) THROUGH LRS. AND ORS. — [2024] 6 S.C.R. 298
MUKESH versus THE STATE OF MADHYA PRADESH & ANR — [2024] 12 S.C.R. 1210
MUKHTAR ZAIDI versus THE STATE OF UTTAR PRADESH & ANR. — [2024] 4 S.C.R. 655
MUKUL KUMAR TYAGI versus THE STATE OF UTTAR PRADESH AND OTHERS — [2024] 11 S.C.R. 428
MULAKALA MALLESHWARA RAO & ANR. versus STATE OF TELANGANA & ANR. — [2024] 8 S.C.R. 739
MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS versus VIVEK V. GAWDE ETC. ETC. — [2024] 12 S.C.R. 843
MUSKAN ENTERPRISES & ANR. versus THE STATE OF PUNJAB & ANR. — [2024] 12 S.C.R. 1273
MUTHYALA SUNIL KUMAR versus UNION OF INDIA & ORS. — [2024] 7 S.C.R. 634
N. MANOGAR & ANR. versus THE INSPECTOR OF POLICE & ORS. — [2024] 2 S.C.R. 685
N. THAJUDEEN versus TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD — [2024] 10 S.C.R. 952
NABHA POWER LIMITED & ANR. versus PUNJAB STATE POWER COROPORATION LIMITED & ANR. — [2024] 11 S.C.R. 445
NAEEM BANO ALIAS GAINDO versus MOHAMMAD RAHEES & ANR. — [2024] 11 S.C.R. 1492
NAEEM versus STATE OF UTTAR PRADESH — [2024] 3 S.C.R. 36
NAJRUL SEIKH versus DR. SUMIT BANERJEE & ANR. — [2024] 2 S.C.R. 1065
NARA CHANDRABABU NAIDU versus STATE OF ANDHRA PRADESH & ANR. — [2024] 1 S.C.R. 549
NARCOTICS CONTROL BUREAU versus KASHIF — [2024] 12 S.C.R. 1406
NARESH CHANDRA AGRAWAL versus E INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND OTHERS — [2024] 2 S.C.R. 194
NARESH KUMAR & ANR. versus THE STATE OF KARNATAKA & ANR. — [2024] 3 S.C.R. 740
NARESH KUMAR versus STATE OF DELHI — [2024] 7 S.C.R. 178
NARESH KUMAR versus STATE OF HARYANA — [2024] 2 S.C.R. 830
NATIONAL HIGHWAY AUTHORITY OF INDIA versus G ATHIPATHI AND OTHERS — [2024] 12 S.C.R. 520
NATIONAL HOUSING BANK versus BHERUDAN DUGAR HOUSING FINANCE LTD. & ORS. ETC. — [2024] 8 S.C.R. 1
NATIONAL INSURANCE COMPANY LTD. versus MAYA DEVI & ORS. — [2024] 9 S.C.R. 999
NATIONAL INVESTIGATION AGENCY NEW DELHI versus OWAIS AMIN @ CHERRY & ORS. — [2024] 5 S.C.R. 1056
NAVAS @ MULANAVAS versus STATE OF KERALA — [2024] 3 S.C.R. 913
NAVIN KUMAR & ORS. versus UNION OF INDIA & ORS. ETC. — [2024] 8 S.C.R. 810
NAVNEET KAUR HARBHAJANSING KUNDLES @ NAVNEET KAUR RAVI RANA versus STATE OF MAHARASHTRA AND OTHERS — [2024] 4 S.C.R. 121
NAVRATAN LAL SHARMA versus RADHA MOHAN SHARMA & ORS. — [2024] 12 S.C.R. 453
NBCC (INDIA) LIMITED versus ZILLION INFRAPROJECTS PVT. LTD. — [2024] 3 S.C.R. 812
NEELAM GUPTA & ORS. versus RAJENDRA KUMAR GUPTA & ANR. — [2024] 10 S.C.R. 708
NEERAJ SHARMA versus STATE OF CHHATTISGARH — [2024] 1 S.C.R. 40
NEERAJ SUD AND ANR. versus JASWINDER SINGH (MINOR) AND ANR. — [2024] 10 S.C.R. 1475
NEK PAL & ORS. versus NAGAR PALIKA PARISHAD & ORS. — [2024] 7 S.C.R. 1040
NENAVATH BUJJI ETC. versus THE STATE OF TELANGANA AND ORS. — [2024] 3 S.C.R. 1181
NEW DELHI MUNICIPAL COUNCIL AND ANOTHER versus MANJU TOMAR AND OTHERS — [2024] 8 S.C.R. 650
NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS MANAGER versus M/S TATA STEEL LTD. — [2024] 5 S.C.R. 285
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY versus DARSHAN LAL BOHRA & ORS. — [2024] 7 S.C.R. 1001
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY versus HARNAND SINGH (DECEASED) THROUGH LRS & ORS. — [2024] 7 S.C.R. 443
NIPUN ANEJA AND OTHERS versus STATE OF UTTAR PRADESH — [2024] 10 S.C.R. 1483
NIPUN MALHOTRA versus SONY PICTURES FILMS INDIA PRIVATE LIMITED & ORS. — [2024] 7 S.C.R. 246
NISAR AHMAD & ORS. versus SAMI ULLAH (DEAD) THROUGH LRS. & ANR. — [2024] 10 S.C.R. 1855
NITIN MAHADEO JAWALE & ORS. versus BHASKAR MAHADEO MUTKE — [2024] 11 S.C.R. 1318
NITYA NAND versus STATE OF U.P. & ANR. — [2024] 9 S.C.R. 37
NO.2809759H EX-RECRUIT BABANNA MACHCHED versus UNION OF INDIA AND ORS. — [2024] 2 S.C.R. 242
NOBLE M. PAIKADA versus UNION OF INDIA — [2024] 3 S.C.R. 1249
NOIDA SPECIAL ECONOMIC ZONE AUTHORITY versus MANISH AGARWAL & ORS. — [2024] 11 S.C.R. 489
NOIDA TOLL BRIDGE COMPANY LTD. versus FEDERATION OF NOIDA RESIDENTS WELFARE ASSOCIATION AND OTHERS — [2024] 12 S.C.R. 1997
NORTH DELHI MUNICIPAL CORPORATION versus M/S S.A. BUILDERS LTD. — [2024] 12 S.C.R. 1581
NUTAN BHARTI GRAM VIDYAPITH versus GOVERNMENT OF GUJARAT AND ANR. — [2024] 12 S.C.R. 366
OACHIRA PARABRAHMA TEMPLE & ANR. versus G. VIJAYANATHAKURUP AND ORS. — [2024] 12 S.C.R. 358
OM PRAKASH YADAV versus NIRANJAN KUMAR UPADHYAY & ORS. — [2024] 12 S.C.R. 777
OM RATHOD versus THE DIRECTOR GENERAL OF HEALTH SERVICES & ORS. — [2024] 10 S.C.R. 2187
OMDEO BALIRAM MUSALE & ORS. versus PRAKASH RAMCHANDRA MAMIDWAR & ORS. — [2024] 1 S.C.R. 1219
OMKAR RAMCHANDRA GOND versus THE UNION OF INDIA & ORS. — [2024] 10 S.C.R. 673
OPG POWER GENERATION PRIVATE LIMITED versus ENEXIO POWER COOLING SOLUTIONS INDIA PRIVATE LIMITED & ANR. — [2024] 9 S.C.R. 490
P. MANIKANDAN versus CENTRAL BUREAU OF INVESTIGATION AND ORS. — [2024] 12 S.C.R. 1553
P. RAVINDRANATH & ANR. versus SASIKALA & ORS. — [2024] 7 S.C.R. 1347
P. SASIKUMAR versus THE STATE REP. BY THE INSPECTOR OF POLICE — [2024] 7 S.C.R. 87
P.J. DHARMARAJ versus CHURCH OF SOUTH INDIA & ORS. — [2024] 12 S.C.R. 374
PAM DEVELOPMENTS PRIVATE LIMITED versus THE STATE OF WEST BENGAL & ANR. — [2024] 8 S.C.R. 615
PANDURANG VITHAL KEVNE versus BHARAT SANCHAR NIGAM LIMITED & ANR. — [2024] 12 S.C.R. 2113
PARSWANATH SAHA versus BANDHANA MODAK (DAS) AND ANR. — [2024] 12 S.C.R. 1186
PARTEEK BANSAL versus STATE OF RAJASTHAN & ORS — [2024] 5 S.C.R. 74
PARTHA CHATTERJEE versus DIRECTORATE OF ENFORCEMENT — [2024] 12 S.C.R. 627
PARVEEN KUMAR versus THE STATE OF HIMACHAL PRADESH — [2024] 10 S.C.R. 54
PARVIN KUMAR JAIN versus ANJU JAIN — [2024] 12 S.C.R. 543
PARVINDER SINGH KHURANA versus DIRECTORATE OF ENFORCEMENT — [2024] 7 S.C.R. 979
PATHAPATI SUBBA REDDY (DIED) BY L.RS. & ORS. versus THE SPECIAL DEPUTY COLLECTOR (LA) — [2024] 4 S.C.R. 241
PAWAN KUMAR versus UNION OF INDIA & ORS. — [2024] 12 S.C.R. 1253
PEOPLES RIGHTS AND SOCIAL RESEARCH CENTRE (PRASAR) & ORS. versus UNION OF INDIA & ORS. — [2024] 8 S.C.R. 99
PERIYASAMY versus THE STATE REPRESENTED BY THE INSPECTOR OF POLICE — [2024] 3 S.C.R. 747
PERNOD RICARD INDIA (P) LTD. versus THE STATE OF MADHYA PRADESH & ORS. — [2024] 4 S.C.R. 664
PERUMAL RAJA @ PERUMAL versus STATE, REP. BY INSPECTOR OF POLICE — [2024] 1 S.C.R. 87
PHR INVENT EDUCATIONAL SOCIETY versus UCO BANK AND OTHERS — [2024] 4 S.C.R. 541
PIC DEPARTMENTALS PVT. LTD. versus SREELEATHERS PVT. LTD. — [2024] 7 S.C.R. 1409
PRABHAT KUMAR MISHRA @ PRABHAT MISHRA versus THE STATE OF U.P. & ANR. — [2024] 3 S.C.R. 157
PRABIR PURKAYASTHA versus STATE (NCT OF DELHI) — [2024] 6 S.C.R. 666
PRADEEP KUMAR versus STATE OF HARYANA — [2024] 1 S.C.R. 306
PRADHAN BABU AND OTHERS versus NACHIMUTHU NAGAR KUDIYIRUPPOR NALA SANGAM AND OTHERS — [2024] 8 S.C.R. 1673
PRAKASH AND OTHERS versus THE STATE OF MAHARASHTRA AND ANOTHER — [2024] 12 S.C.R. 1160
PRAKASH BHALOTIA (D) THR HIS LRS versus INDRA CHANDRA GOYAL (D) THRU. LRS — [2024] 9 S.C.R. 988
PRAKASHCHANDRA JOSHI versus KUNTAL PRAKASHCHANDRA JOSHI @ KUNTAL VISANJI SHAH — [2024] 1 S.C.R. 697
PRASHANT SINGH & ORS. ETC. versus MEENA & ORS. ETC. — [2024] 5 S.C.R. 492
PRASHANT versus STATE OF NCT OF DELHI — [2024] 11 S.C.R. 825
PREM PRAKASH versus UNION OF INDIA THROUGH THE DIRECTORATE OF ENFORCEMENT — [2024] 8 S.C.R. 955
PREM RAJ versus POONAMMA MENON & ANR. — [2024] 4 S.C.R. 29
PRIYANKA PRAKASH KULKARNI versus MAHARASHTRA PUBLIC SERVICE COMMISSION — [2024] 1 S.C.R. 1223
PROPERTY OWNERS ASSOCIATION & ORS. versus STATE OF MAHARASHTRA & ORS. — [2024] 11 S.C.R. 1
PROPOSED VAIBHAV COOPERATIVE HOUSING SOCIETY LIMITED versus STATE OF MAHARASHTRA & ORS. — [2024] 12 S.C.R. 732
PUNE MUNICIPAL CORPORATION versus SUS ROAD BANER VIKAS MANCH AND OTHERS — [2024] 9 S.C.R. 374
PUNEET SABHARWAL versus CBI — [2024] 3 S.C.R. 679
PURNI DEVI & ANR. versus BABU RAM & ANR. — [2024] 4 S.C.R. 37
R. KANDASAMY (SINCE DEAD) & ORS. versus T.R.K. SARAWATHY & ANR. — [2024] 11 S.C.R. 1099
R. RADHAKRISHNA PRASAD versus SWAMINATHAN & ANR. — [2024] 7 S.C.R. 22
R. SHAMA NAIK versus G. SRINIVASIAH — [2024] 11 S.C.R. 1325
R.P. GARG versus THE CHIEF GENERAL MANAGER, TELECOM DEPARTMENT & ORS. — [2024] 9 S.C.R. 763
RABBU @ SARVESH versus THE STATE OF MADHYA PRADESH — [2024] 10 S.C.R. 37
RADHEY SHYAM YADAV & ANR. ETC. versus STATE OF U.P. & ORS. — [2024] 1 S.C.R. 21
RAGHUVEER SHARAN versus DISTRICT SAHAKARI KRISHI GRAMIN VIKAS BANK & ANR. — [2024] 9 S.C.R. 361
RAHUL KUMAR YADAV versus THE STATE OF BIHAR — [2024] 5 S.C.R. 501
RAHUL versus NATIONAL INSURANCE COMPANY LTD. AND ANOTHER — [2024] 8 S.C.R. 287
RAJ REDDY KALLEM versus THE STATE OF HARYANA & ANR. — [2024] 5 S.C.R. 203
RAJA GOUNDER AND OTHERS versus M. SENGODAN AND OTHERS — [2024] 1 S.C.R. 413
RAJASEKAR versus STATE REP. BY THE INSPECTOR OF POLICE — [2024] 2 S.C.R. 152
RAJASTHAN AGRICULTURAL UNIVERSITY, BIKANER, THROUGH ITS REGISTRAR versus DR. ZABAR SINGH SOLANKI AND ORS. — [2024] 8 S.C.R. 175
RAJEEV KUMAR UPADHYAY versus SRIKANT UPADHYAY & ORS. — [2024] 12 S.C.R. 1122
RAJENDHIRAN versus MUTHAIAMMAL @ MUTHAYEE & ORS. — [2024] 1 S.C.R. 81
RAJENDRA BHAGWANJI UMRANIYA versus STATE OF GUJARAT — [2024] 6 S.C.R. 698
RAJENDRA KUMAR BARJATYA AND ANOTHER versus U.P. AVAS EVAM VIKAS PARISHAD & ORS. — [2024] 12 S.C.R. 1320
RAJENDRA S/O RAMDAS KOLHE versus STATE OF MAHARASHTRA — [2024] 6 S.C.R. 740
RAJESH KUMAR versus ANAND KUMAR & ORS. — [2024] 5 S.C.R. 612
RAJESH KUMAR versus NATIONAL INSURANCE CO. LTD. — [2024] 12 S.C.R. 1108
RAJESH MITRA @ RAJESH KUMAR MITRA & ANR. versus KARNANI PROPERTIES LTD. — [2024] 9 S.C.R. 644
RAJESH MONGA versus HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED & ORS. — [2024] 3 S.C.R. 1
RAJINDER KAUR (DECEASED) THROUGH LEGAL HEIR USHA versus GURBHAJAN KAUR (DECEASED) THROUGH LRS. UPINDER KAUR AND OTHERS — [2024] 7 S.C.R. 1417
RAJIVE RATURI versus UNION OF INDIA & ORS. — [2024] 11 S.C.R. 970
RAJKARAN SINGH & ORS. versus UNION OF INDIA & ORS. — [2024] 8 S.C.R. 516
RAJNEESH KUMAR & ANR. versus VED PRAKASH — [2024] 11 S.C.R. 1466
RAJU AND ANOTHER versus STATE OF UTTARAKHAND — [2024] 7 S.C.R. 1147
RAKESH RANJAN SHRIVASTAVA versus THE STATE OF JHARKHAND & ANR. — [2024] 3 S.C.R. 438
RAM BALAK SINGH versus STATE OF BIHAR AND ANR. — [2024] 6 S.C.R. 1
RAM NATH versus THE STATE OF UTTAR PRADESH & ORS. — [2024] 2 S.C.R. 743
RAM PRAKASH CHADHA versus THE STATE OF UTTAR PRADESH — [2024] 7 S.C.R. 1155
RAM SINGH versus THE STATE OF U.P. — [2024] 2 S.C.R. 668
RAMA DEVI versus THE STATE OF BIHAR AND OTHERS — [2024] 10 S.C.R. 1313
RAMA KT. BARMAN (DIED) THR. LRS. versus MD. MAHIM ALI & ORS. — [2024] 8 S.C.R. 727
RAMACHANDRA REDDY (DEAD) THR. LRS. & ORS. versus RAMULU AMMAL (DEAD) THR. LRS. — [2024] 11 S.C.R. 2329
RAMACHANDRAN & ORS. versus VIJAYAN & ORS. — [2024] 11 S.C.R. 1013
RAMAKANT AMBALAL CHOKSI versus HARISH AMBALAL CHOKSI & OTHERS — [2024] 11 S.C.R. 1343
RAMAYAN SINGH versus STATE OF UTTAR PRADESH & ANR. — [2024] 4 S.C.R. 686
RAMJI LAL BAIRWA & ANR. versus STATE OF RAJASTHAN & ORS. — [2024] 11 S.C.R. 641
RAMKRISHNA MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE versus STATE OF MADHYA PRADESH & ORS. — [2024] 11 S.C.R. 700
RAMNARESH @ RINKU KUSHWAH AND OTHERS versus STATE OF MADHYA PRADESH AND OTHERS — [2024] 8 S.C.R. 916
RANDEEP SINGH @ RANA & ANR. versus STATE OF HARYANA & ORS. — [2024] 11 S.C.R. 1425
RANJEET MITTAL versus THE STATE OF MADHYA PRADESH & ANR. ETC. ETC. — [2024] 9 S.C.R. 811
RATILAL JHAVERBHAI PARMAR AND ORS. versus STATE OF GUJARAT AND ORS. — [2024] 10 S.C.R. 2227
RATNU YADAV versus THE STATE OF CHHATTISGARH — [2024] 7 S.C.R. 466
RAVI AGRAWAL versus UNION OF INDIA & ANOTHER — [2024] 8 S.C.R. 788
RAVIKUMAR DHANSUKHLAL MAHETA & ANR. versus HIGH COURT OF GUJARAT & ORS. — [2024] 5 S.C.R. 1074
RAVINDER KUMAR versus STATE OF HARYANA — [2024] 9 S.C.R. 397
RAVINDER KUMAR versus STATE OF NCT OF DELHI — [2024] 3 S.C.R. 767
RAVINDRA KUMAR versus STATE OF U.P. & ORS. — [2024] 2 S.C.R. 722
RAVISHANKAR TANDON versus STATE OF CHHATTISGARH — [2024] 4 S.C.R. 558
REHAN AHMED (D) THR. LRS. versus AKHTAR UN NISA (D) THR. LRS. — [2024] 4 S.C.R. 694
REKHA SHARMA versus THE RAJASTHAN HIGH COURT, JODHPUR & ANR. — [2024] 8 S.C.R. 488
RELIANCE LIFE INSURANCE COMPANY LTD. & ANR. versus JAYA WADHWANI — [2024] 1 S.C.R. 65
RENJITH K.G. & OTHERS versus SHEEBA — [2024] 10 S.C.R. 1359
RICARDO CONSTRUCTIONS PVT. LTD. versus RAVI KUCKIAN & OTHERS — [2024] 9 S.C.R. 638
RINKU BAHETI versus SANDESH SHARDA — [2024] 12 S.C.R. 1355
ROHAN BUILDERS (INDIA) PRIVATE LIMITED versus BERGER PAINTS INDIA LIMITED — [2024] 9 S.C.R. 473
ROHINI SUDARSHAN GANGURDE versus THE STATE OF MAHARASHTRA & ANR. — [2024] 7 S.C.R. 1031
ROHIT KOCHHAR versus VIPUL INFRASTRUCTURE DEVELOPERS LTD. & ORS. — [2024] 11 S.C.R. 1289
S. TIRUPATHI RAO versus M. LINGAMAIAH & ORS. — [2024] 7 S.C.R. 1077
S. VIJIKUMARI versus MOWNESHWARACHARI C — [2024] 10 S.C.R. 45
S.P. PANDEY versus UNION OF INDIA & ORS. — [2024] 10 S.C.R. 2314
S.V. SAMUDRAM versus STATE OF KARNATAKA & ANR — [2024] 1 S.C.R. 281
SACHIN GARG versus STATE OF U.P & ANR. — [2024] 1 S.C.R. 1134
SAHIL BHARGAVA & ORS. versus STATE OF UTTARAKHAND & ORS. — [2024] 9 S.C.R. 408
SAJEENA IKHBAL & ORS. versus MINI BABU GEORGE & ORS. — [2024] 10 S.C.R. 786
SALAM SAMARJEET SINGH versus THE HIGH COURT OF MANIPUR AT IMPHAL & ANR — [2024] 8 S.C.R. 885
SAMAJ PARIVARTANA SAMUDAYA & ORS. versus STATE OF KARNATAKA & ORS. — [2024] 3 S.C.R. 1291
SAMBHUBHAI RAISANGBHAI PADHIYAR versus STATE OF GUJARAT — [2024] 12 S.C.R. 1072
SANDEEP versus STATE OF UTTARAKHAND — [2024] 10 S.C.R. 769
SANGAM MILK PRODUCER COMPANY LTD. versus THE AGRICULTURAL MARKET COMMITTEE & ORS. — [2024] 3 S.C.R. 174
SANGRAM SADASHIV SURYAVANSHI versus THE STATE OF MAHARASHTRA — [2024] 11 S.C.R. 1321
SANJAY KUNDU versus REGISTRAR GENERAL, HIGH COURT OF HIMACHAL PRADESH & ORS — [2024] 1 S.C.R. 442
SANJEEVKUMAR HARAKCHAND KANKARIYA versus UNION OF INDIA & ORS. — [2024] 12 S.C.R. 866
SANT BHAGWAN BABA SHIKSHAN MANDAL & ORS. versus GUNWANT & ORS. — [2024] 5 S.C.R. 523
SANTOSH @ RAJESH @ GOPAL versus STATE OF MADHYA PRADESH — [2024] 9 S.C.R. 609
SARDAR RAVI INDER SINGH & ANR. versus STATE OF JHARKHAND & ANR. — [2024] 7 S.C.R. 127
SARFARAZ ALAM versus UNION OF INDIA & ORS. — [2024] 1 S.C.R. 267
SAROJ & ORS. versus IFFCO-TOKIO GENERAL INSURANCE CO. & ORS. — [2024] 10 S.C.R. 939
SATENDER KUMAR ANTIL versus CENTRAL BUREAU OF INVESTIGATION AND ANR. — [2024] 2 S.C.R. 1072
SATISH P. BHATT versus STATE OF MAHARASHTRA & ANR — [2024] 1 S.C.R. 241
SATYANAND SINGH versus UNION OF INDIA & ORS. — [2024] 3 S.C.R. 865
SATYENDAR KUMAR JAIN versus DIRECTORATE OF ENFORCEMENT — [2024] 3 S.C.R. 778
SATYENDRA SINGH versus STATE OF UTTAR PRADESH & ANR. — [2024] 11 S.C.R. 1634
SBI GENERAL INSURANCE CO. LTD. versus KRISH SPINNING — [2024] 7 S.C.R. 840
SEETHARAMA SHETTY versus MONAPPA SHETTY — [2024] 9 S.C.R. 166
SELVAMANI versus THE STATE REP. BY THE INSPECTOR OF POLICE — [2024] 6 S.C.R. 653
SHABNA ABDULLA versus THE UNION OF INDIA & ORS. — [2024] 8 S.C.R. 460
SHADAKSHARI versus STATE OF KARNATAKA & ANR. — [2024] 1 S.C.R. 429
SHAHID ALI versus THE STATE OF UTTAR PRADESH — [2024] 3 S.C.R. 377
SHAILENDRA KUMAR SRIVASTAVA versus THE STATE OF UTTAR PRADESH & ANR. — [2024] 7 S.C.R. 813
SHAILESH KUMAR versus STATE OF U.P. (NOW STATE OF UTTARAKHAND) — [2024] 2 S.C.R. 776
SHAJAN SKARIA versus THE STATE OF KERALA & ANR. — [2024] 8 S.C.R. 1086
SHAJI POULOSE versus INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & OTHERS — [2024] 6 S.C.R. 777
SHAMBHU DEBNATH versus THE STATE OF BIHAR & ORS. — [2024] 12 S.C.R. 2083
SHANKAR versus THE STATE OF UTTAR PRADESH & ORS. — [2024] 6 S.C.R. 10
SHARIF AHMED AND ANOTHER versus STATE OF UTTAR PRADESH AND ANOTHER — [2024] 6 S.C.R. 86
SHASHI BHUSHAN PRASAD SINGH versus THE STATE OF BIHAR AND OTHERS — [2024] 10 S.C.R. 1344
SHATRUGHNA ATMARAM PATIL & ORS. versus VINOD DODHU CHAUDHARY & ANR. — [2024] 1 S.C.R. 1128
SHAZIA AMAN KHAN AND ANOTHER versus THE STATE OF ORISSA AND OTHERS — [2024] 3 S.C.R. 10
SHEIKH JAVED IQBAL @ ASHFAQ ANSARI @ JAVED ANSARI versus STATE OF UTTAR PRADESH — [2024] 7 S.C.R. 1054
SHEIKH NOORUL HASSAN versus NAHAKPAM INDRAJIT SINGH & ORS. — [2024] 6 S.C.R. 53
SHENTO VARGHESE versus JULFIKAR HUSEN & ORS. — [2024] 6 S.C.R. 409
SHINGARA SINGH versus DALJIT SINGH & ANR — [2024] 10 S.C.R. 901
SHIV PRATAP SINGH RANA versus STATE OF MADHYA PRADESH & ANR. — [2024] 7 S.C.R. 8
SHIVANI TYAGI versus STATE OF U.P. & ANR. — [2024] 5 S.C.R. 36
SHOMA KANTI SEN versus THE STATE OF MAHARASHTRA & ANR. — [2024] 4 S.C.R. 270
SHOOR SINGH & ANR. versus STATE OF UTTARAKHAND — [2024] 9 S.C.R. 818
SHRI GURUDATTA SUGARS MARKETING PVT. LTD. versus PRITHVIRAJ SAYAJIRAO DESHMUKH & ORS. — [2024] 7 S.C.R. 1211
SHRI MALLIKARJUN DEVASTHAN, SHELGI versus SUBHASH MALLIKARJUN BIRAJDAR AND OTHERS — [2024] 5 S.C.R. 62
SHRI MUKUND BHAVAN TRUST AND ORS. versus SHRIMANT CHHATRAPATI UDAYAN RAJE PRATAPSINH MAHARAJ BHONSLE AND ANOTHER — [2024] 12 S.C.R. 1445
SHRIRAM CHITS (INDIA) PRIVATE LIMITED EARLIER KNOWN AS SHRIRAM CHITS (K) PVT. LTD versus RAGHACHAND ASSOCIATES — [2024] 6 S.C.R. 214
SHYAM KUMAR INANI versus VINOD AGRAWAL & ORS. — [2024] 11 S.C.R. 2375
SHYAM NARAYAN RAM versus STATE OF UTTAR PRADESH & ANR. ETC. — [2024] 10 S.C.R. 1726
SHYAMSUNDAR RADHESHYAM AGRAWAL & ANR. versus PUSHPABAI NILKANTH PATIL & ORS. — [2024] 9 S.C.R. 881
SIDDHANT @ SIDHARTH BALU TAKTODE versus THE STATE OF MAHARASHTRA AND ANOTHER — [2024] 12 S.C.R. 837
SIDDIQUE versus STATE OF KERALA & ANR. — [2024] 11 S.C.R. 822
SITA SOREN versus UNION OF INDIA — [2024] 3 S.C.R. 462
SMT. NAJMUNISHA versus THE STATE OF GUJARAT — [2024] 4 S.C.R. 442
SMT. NARESH KUMARI & ORS. versus SMT. CHAMELI & ORS. — [2024] 12 S.C.R. 693
SMT. SHYAMO DEVI AND OTHERS versus STATE OF U.P. THROUGH SECRETARY AND OTHERS — [2024] 6 S.C.R. 287
SMT. VIDYA K. & ORS. versus STATE OF KARNATAKA & ORS. — [2024] 2 S.C.R. 713
SNEHADEEP STRUCTURES PVT. LIMITED versus MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD. — [2024] 3 S.C.R. 454
SOCIETY FOR ENLIGHTENMENT AND VOLUNTARY ACTION & ANR. versus UNION OF INDIA & ORS. — [2024] 10 S.C.R. 1513
SOMJEET MALLICK versus STATE OF JHARKHAND & OTHERS — [2024] 10 S.C.R. 893
SOMNATH versus THE STATE OF MAHARASHTRA & ORS. — [2024] 3 S.C.R. 1014
SOMPRABHA RANA & ORS. versus THE STATE OF MADHYA PRADESH & ORS. — [2024] 9 S.C.R. 64
SONAL GUPTA & ORS. versus REGISTRAR GENERAL, RAJASTHAN HIGH COURT JODHPUR & ANR. — [2024] 10 S.C.R. 2240
SONAM LAKRA versus STATE OF CHHATTISGARH & ORS. — [2024] 11 S.C.R. 2362
SONU AGNIHOTRI versus CHANDRA SHEKHAR & ORS. — [2024] 11 S.C.R. 861
SONU CHOUDARY versus STATE OF NCT DELHI — [2024] 11 S.C.R. 786
SRI DATTATRAYA versus SHARANAPPA — [2024] 8 S.C.R. 121
SRI PUBI LOMBI versus THE STATE OF ARUNACHAL PRADESH & ORS. — [2024] 3 S.C.R. 407
SRI SUJIES BENEFIT FUNDS LIMITED versus M. JAGANATHUAN — [2024] 8 S.C.R. 322
SRIKANT UPADHYAY & ORS versus STATE OF BIHAR & ANR. — [2024] 3 S.C.R. 421
SRINIVAS RAGHAVENDRARAO DESAI (DEAD) BY LRS. versus V. KUMAR VAMANRAO @ ALOK AND ORS. — [2024] 3 S.C.R. 46
STATE BANK OF INDIA & ORS. versus NAVIN KUMAR SINHA — [2024] 11 S.C.R. 799
STATE BANK OF INDIA & ORS. versus THE CONSORTIUM OF MR. MURARI LAL JALAN AND MR. FLORIAN FRITSCH & ANR. — [2024] 11 S.C.R. 2039
STATE BANK OF INDIA AND ORS versus E CONSORTIUM OF MR MURARI LAL JALAN AND MR FLORIAN FRITSCH AND ANR — [2024] 1 S.C.R. 1045
STATE BANK OF INDIA versus ASSOCIATION FOR DEMOCRATIC REFORMS AND OTHERS — [2024] 3 S.C.R. 637
STATE BANK OF INDIA versus INDIA POWER CORPORATION LIMITED — [2024] 10 S.C.R. 384
STATE BY THE INSPECTOR OF POLICE versus B. RAMU — [2024] 2 S.C.R. 357
STATE OF ANDHRA PRADESH AND OTHERS versus DR. RAO, V.B.J. CHELIKANI AND OTHERS — [2024] 11 S.C.R. 1366
STATE OF ASSAM AND OTHERS versus BINOD KUMAR AND OTHERS — [2024] 1 S.C.R. 473
STATE OF HARYANA versus DR. RITU SINGH AND ANOTHER — [2024] 3 S.C.R. 1004
STATE OF HARYANA versus MOHD. YUNUS & ORS. — [2024] 1 S.C.R. 404
STATE OF HIMACHAL PRADESH AND OTHERS versus YOGENDERA MOHAN SENGUPTA AND ANOTHER — [2024] 1 S.C.R. 973
STATE OF KERALA versus UNION OF INDIA — [2024] 4 S.C.R. 13
STATE OF MADHYA PRADESH versus RAMJI LAL SHARMA & ANOTHER — [2024] 10 S.C.R. 411
STATE OF MADHYA PRADESH versus RAMKUMAR CHOUDHARY — [2024] 11 S.C.R. 1280
STATE OF MAHARASHTRA & ANR. versus NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD. — [2024] 4 S.C.R. 340
STATE OF MAHARASHTRA & ORS. versus PRADEEP YASHWANT KOKADE & ANR. — [2024] 12 S.C.R. 574
STATE OF NCT OF DELHI versus RAJ KUMAR @ LOVEPREET @LOVELY — [2024] 1 S.C.R. 73
STATE OF PUNJAB & ORS. versus M/S PUNJAB SPINTEX LTD. — [2024] 7 S.C.R. 745
STATE OF PUNJAB versus GURPREET SINGH & ORS. — [2024] 2 S.C.R. 1039
STATE OF U.P. & ANR. versus NORTHERN COAL FIELDS — [2024] 10 S.C.R. 1918
STATE OF U.P. & ORS versus M/S LALTA PRASAD VAISH AND SONS — [2024] 10 S.C.R. 1931
STATE OF UTTAR PRADESH & ANR. versus SURESH CHANDRA TEWARI & ORS. — [2024] 12 S.C.R. 708
STATE OF UTTAR PRADESH & ORS versus ASSOCIATION OF RETIRED SUPREME COURT AND HIGH COURT JUDGES AT ALLAHABAD & ORS — [2024] 1 S.C.R. 211
STATE OF UTTAR PRADESH AND ANR. versus VIRENDRA BAHADUR KATHERIA AND ORS. — [2024] 7 S.C.R. 1321
STATE PROJECT DIRECTOR, UP EDUCATION FOR ALL PROJECT BOARD & ORS. versus SAROJ MAURYA & ORS. — [2024] 8 S.C.R. 733
STEVE KANIKA versus NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY (NOIDA) & ANR. — [2024] 8 S.C.R. 805
SUBHASH @ SUBANNA & ORS. versus STATE OF KARNATAKA MINISTRY OF HOME AFFAIRS — [2024] 4 S.C.R. 328
SUBODH KUMAR SINGH RATHOUR versus THE CHIEF EXECUTIVE OFFICER & ORS. — [2024] 7 S.C.R. 532
SUBODH SINGH versus UNION OF INDIA AND OTHERS — [2024] 6 S.C.R. 708
SUBRATA CHOUDHURY @ SANTOSH CHOUDHURY & ORS. versus THE STATE OF ASSAM & ANR. — [2024] 12 S.C.R. 1
SUDEEP CHATTERJEE versus STATE OF BIHAR & ANR. — [2024] 8 S.C.R. 662
SUDHIR VILAS KALEL & ORS. versus BAPU RAJARAM KALEL & ORS. — [2024] 2 S.C.R. 165
SUGIRTHA versus GOWTHAM — [2024] 12 S.C.R. 2089
SUHAS CHAKMA versus UNION OF INDIA & ORS. — [2024] 10 S.C.R. 1769
SUKANYA SHANTHA versus UNION OF INDIA & ORS. — [2024] 10 S.C.R. 493
SUKHMANDER SINGH AND ORS ETC. versus THE STATE OF PUNJAB AND ORS ETC. — [2024] 10 S.C.R. 98
SUKHPAL SINGH versus NCT OF DELHI — [2024] 6 S.C.R. 315
SUMAN L. SHAH versus THE CUSTODIAN & ORS. — [2024] 3 S.C.R. 294
SUNIL @ SONU ETC. versus STATE NCT OF DELHI — [2024] 9 S.C.R. 616
SUNITA DEVI versus THE STATE OF BIHAR & ANR — [2024] 5 S.C.R. 629
SUNNY @ SANTOSH DHARMU BHOSALE versus THE STATE OF MAHARASHTRA — [2024] 11 S.C.R. 1440
SURAJ SINGH GUJAR & ANR. versus THE STATE OF MADHYA PRADESH & ORS. — [2024] 8 S.C.R. 782
SURENDER SINGH versus STATE (NCT OF DELHI) — [2024] 7 S.C.R. 163
SURESH CHANDRA TIWARI & ANR. versus STATE OF UTTARAKHAND — [2024] 11 S.C.R. 1233
SUSELA PADMAVATHY AMMA versus M/S BHARTI AIRTEL LIMITED — [2024] 3 S.C.R. 647
SUSHIL KUMAR PANDEY & ORS. versus HIGH COURT OF JHARKHAND & ANR. — [2024] 2 S.C.R. 217
SUSHMA versus NITIN GANAPATI RANGOLE & ORS. — [2024] 9 S.C.R. 425
SWAMI VEDVYASANAND JI MAHARAJ (D) THR LRS versus SHYAM LAL CHAUHAN & ORS. — [2024] 5 S.C.R. 462
SWATI PRIYADARSHINI versus THE STATE OF MADHYA PRADESH & ORS. — [2024] 8 S.C.R. 901
T.C. JOHN @ YOHANNAN (DECEASED) THROUGH LRS. versus V.J. ANTONY AND OTHERS — [2024] 12 S.C.R. 1143
T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & ORS. — [2024] 6 S.C.R. 723
TAMIL NADU MEDICAL SERVICES CORPORATION LIMITED versus TAMIL NADU MEDICAL SERVICES CORPORATION EMPLOYEES WELFARE UNION & ANR. — [2024] 5 S.C.R. 596
TAPAS GUHA & ORS. versus UNION OF INDIA & ORS. — [2024] 6 S.C.R. 75
TAPAS KUMAR DAS versus HINDUSTAN PETROLEUM CORPORATION LIMITED & ORS. — [2024] 3 S.C.R. 824
TARINA SEN versus UNION OF INDIA & ANR. — [2024] 10 S.C.R. 417
TARSEM LAL versus DIRECTORATE OF ENFORCEMENT JALANDHAR ZONAL OFFICE — [2024] 6 S.C.R. 864
TARUN CHUGH, CEO AND MANAGING DIRECTOR, BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD. versus SAROJ KUMAR PANDA — [2024] 9 S.C.R. 981
TARUN DHAMEJA versus SUNIL DHAMEJA & ANR. — [2024] 12 S.C.R. 987
TEJ BHAN (D) THROUGH LR. & ORS. versus RAM KISHAN (D) THROUGH LRS. & ORS. — [2024] 12 S.C.R. 500
TEJ PRAKASH PATHAK & ORS. versus RAJASTHAN HIGH COURT & ORS. — [2024] 12 S.C.R. 28
THAKORE UMEDSING NATHUSING versus STATE OF GUJARAT — [2024] 2 S.C.R. 1178
THANGAM AND ANOTHER versus NAVAMANI AMMAL — [2024] 3 S.C.R. 146
THE BLUE DREAMZ ADVERTISING PVT. LTD. & ANR. versus KOLKATA MUNICIPAL CORPORATION & ORS. — [2024] 8 S.C.R. 189
THE EXCISE COMMISSIONER KARNATAKA & ANR. versus MYSORE SALES INTERNATIONAL LTD. & ORS. — [2024] 7 S.C.R. 287
THE EXECUTIVE ENGINEER, KNNL versus SUBHASHCHANDRA & ORS. — [2024] 3 S.C.R. 661
THE GENERAL MANAGER, M/S BARSUA IRON ORE MINES versus THE VICE PRESIDENT UNITED MINES MAZDOOR UNION AND ORS. — [2024] 4 S.C.R. 63
THE MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LIMITED & ORS. versus BAPUNA ALCOBREW PRIVATE LIMITED & ANR. — [2024] 11 S.C.R. 340
THE PATNA MUNICIPAL CORPORATION & ORS. versus M/S TRIBRO AD BUREAU & ORS. — [2024] 10 S.C.R. 1381
THE STATE OF ARUNACHAL PRADESH versus KAMAL AGARWAL & ORS. ETC — [2024] 4 S.C.R. 624
THE STATE OF GUJARAT & ANR. versus PARESH NATHALAL CHAUHAN — [2024] 3 S.C.R. 1141
THE STATE OF GUJARAT versus M/S AMBUJA CEMENT LTD. — [2024] 8 S.C.R. 34
THE STATE OF HARYANA & ANR. versus AMIN LAL (SINCE DECEASED) THROUGH HIS LRS & ORS. — [2024] 11 S.C.R. 1257
THE STATE OF HARYANA versus ASHOK KHEMKA & ANR. — [2024] 3 S.C.R. 393
THE STATE OF KARNATAKA versus CHANDRASHA — [2024] 11 S.C.R. 1472
THE STATE OF MADHYA PRADESH versus RAMJAN KHAN & ORS. — [2024] 10 S.C.R. 1876
THE STATE OF MADHYA PRADESH versus SATISH JAIN (DEAD) BY LRS & ORS. — [2024] 4 S.C.R. 598
THE STATE OF MADHYA PRADESH versus SHILPA JAIN & ORS. — [2024] 4 S.C.R. 372
THE STATE OF MEGHALAYA versus LALRINTLUANGA SAILO & ANR. — [2024] 7 S.C.R. 1314
THE STATE OF ODISHA versus NIRJHARINI PATNAIK @ MOHANTY & ANR. — [2024] 5 S.C.R. 56
THE STATE OF PUNJAB versus PARTAP SINGH VERKA — [2024] 7 S.C.R. 62
THE STATE OF PUNJAB & ANR. versus M/S FERROUS ALLOY FORGINGS P LTD. & ORS. — [2024] 11 S.C.R. 1335
THE STATE OF PUNJAB & ORS. versus DAVINDER SINGH & ORS. — [2024] 8 S.C.R. 1321
THE STATE OF PUNJAB AND ORS. versus BHAGWANTPAL SINGH ALIAS BHAGWANT SINGH (DECEASED) THROUGH LRS. — [2024] 7 S.C.R. 2434
THE STATE OF RAJASTHAN & ORS. versus BHUPENDRA SINGH — [2024] 8 S.C.R. 154
THE STATE OF TELANGANA & ORS. versus MOHD. ABDUL QASIM (DIED) PER LRS. — [2024] 5 S.C.R. 81
THE STATE OF WEST BENGAL REPRESENTED THROUGH THE SECRETARY & ORS. versus RAJPATH CONTRACTORS AND ENGINEERS LTD. — [2024] 7 S.C.R. 1
THE STATE OF WEST BENGAL versus DR. SANAT KUMAR GHOSH AND ORS. — [2024] 7 S.C.R. 69
THE STATE OF WEST BENGAL versus JAYEETA DAS — [2024] 4 S.C.R. 640
THE STATE OF WEST BENGAL versus UNION OF INDIA — [2024] 7 S.C.R. 676
THE TEHSILDAR, URBAN IMPROVEMENT TRUST AND ANR. versus GANGA BAI MENARIYA (DEAD) THROUGH LRS. AND OTHERS — [2024] 2 S.C.R. 650
THE TRAVANCORE DEVASWOM BOARD versus AYYAPPA SPICES & ORS. — [2024] 3 S.C.R. 363
THE VVF LTD. EMPLOYEES UNION versus M/S. VVF INDIA LIMITED & ANR. — [2024] 4 S.C.R. 576
THIRUMOORTHY versus STATE REPRESENTED BY THE INSPECTOR OF POLICE — [2024] 3 S.C.R. 1228
TINKU versus STATE OF HARYANA & ORS. — [2024] 11 S.C.R. 713
TIRITH KUMAR & ORS. versus DADURAM & ORS. — [2024] 12 S.C.R. 665
TRISHA SINGH versus ANURAG KUMAR — [2024] 5 S.C.R. 567
TUSHARBHAI RAJNIKANTBHAI SHAH versus KAMAL DAYANI & ORS. — [2024] 8 S.C.R. 235
U.P. AVAS EVAM VIKAS PARISHAD versus CHANDRA SHEKHAR AND ORS. — [2024] 3 S.C.R. 585
U.P. ROADWAYS RETIRED OFFICIALS AND OFFICERS ASSOCIATION versus STATE OF U.P. & ANR. — [2024] 7 S.C.R. 1368
UJAGAR SINGH (DEAD) THR. LRS. & ANR. versus PUNJAB STATE & ORS. — [2024] 7 S.C.R. 611
UMA & ANR. versus THE STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE — [2024] 10 S.C.R. 1757
UNION OF INDIA & ANR versus M/S GANPATI DEALCOM PVT. LTD. — [2024] 10 S.C.R. 2183
UNION OF INDIA & ANR. versus DR. ASKET SINGH & ORS. — [2024] 6 S.C.R. 227
UNION OF INDIA & ANR. versus JAHANGIR BYRAMJI JEEJEEBHOY (D) THROUGH HIS LR — [2024] 4 S.C.R. 76
UNION OF INDIA & ORS. ETC. versus PROHLAD GUHA ETC. — [2024] 8 S.C.R. 8
UNION OF INDIA & ORS. versus LT. COL. RAHUL ARORA — [2024] 9 S.C.R. 186
UNION OF INDIA & ORS. versus N.M. RAUT & ORS. — [2024] 12 S.C.R. 1517
UNION OF INDIA & ORS. versus RAJEEV BANSAL — [2024] 10 S.C.R. 1633
UNION OF INDIA & ORS. versus ROHIT NANDAN — [2024] 12 S.C.R. 617
UNION OF INDIA & ORS. versus SANTOSH KUMAR TIWARI — [2024] 6 S.C.R. 429
UNION OF INDIA AND ORS. versus M/S. B.T. PATIL AND SONS BELGAUM (CONSTRUCTION) PVT. LTD — [2024] 2 S.C.R. 91
UNION OF INDIA AND OTHERS versus SHISHU PAL @ SHIV PAL — [2024] 7 S.C.R. 910
UNION OF INDIA REP. BY THE INSPECTOR OF POLICE NATIONAL INVESTIGATION AGENCY CHENNAI BRANCH versus BARAKATHULLAH ETC. — [2024] 5 S.C.R. 1011
UNION OF INDIA versus BAHAREH BAKSHI — [2024] 8 S.C.R. 820
UNION OF INDIA versus M/S INDIAN OIL CORPORATION LTD. — [2024] 3 S.C.R. 1051
UNION OF INDIA versus PRANAV SRINIVASAN — [2024] 10 S.C.R. 736
UNION OF INDIA, MINISTRY OF LAW & JUSTICE versus JUSTICE (RETD) RAJ RAHUL GARG (RAJ RANI JAIN) AND OTHERS — [2024] 3 S.C.R. 848
UNITED INDIA INSURANCE CO. LTD. versus M/S HYUNDAI ENGINEERING & CONSTRUCTION CO. LTD. & ORS. — [2024] 6 S.C.R. 355
UNIWORLD LOGISTICS PVT. LTD. versus INDEV LOGISTICS PVT. LTD. — [2024] 7 S.C.R. 1071
URBAN IMPROVEMENT TRUST versus SMT. VIDHYA DEVI AND ORS. — [2024] 12 S.C.R. 993
USHA DEVI & ORS. versus RAM KUMAR SINGH & ORS. — [2024] 8 S.C.R. 501
V. SENTHIL BALAJI versus THE DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT — [2024] 10 S.C.R. 393
V. VINCENT VELANKANNI versus THE UNION OF INDIA AND OTHERS — [2024] 10 S.C.R. 126
V.D. RAVEESHA versus THE STATE OF KARNATAKA — [2024] 10 S.C.R. 2265
V.S. PALANIVEL versus P. SRIRAM, CS, LIQUIDATOR, ETC. — [2024] 8 S.C.R. 1263
VAIBHAV JAIN versus HINDUSTAN MOTORS PVT. LTD. — [2024] 9 S.C.R. 16
VANSH S/O PRAKASH DOLAS versus THE MINISTRY OF EDUCATION & THE MINISTRY OF HEALTH & FAMILY WELFARE & ORS. — [2024] 3 S.C.R. 705
VANSHIKA YADAV versus UNION OF INDIA & ORS. — [2024] 8 S.C.R. 45
VANSHIKA YADAV versus UNION OF INDIA AND OTHERS — [2024] 7 S.C.R. 957
VARAD BALWANT VASANT & ORS. versus UNION OF INDIA & ORS. — [2024] 5 S.C.R. 533
VASANTHA (DEAD) THR. LR. versus RAJALAKSHMI @ RAJAM (DEAD) THR.LRS. — [2024] 2 S.C.R. 326
VASHIST NARAYAN KUMAR versus STATE OF BIHAR & ORS. — [2024] 1 S.C.R. 1
VEDANTA LIMITED versus THE STATE OF TAMIL NADU & ORS — [2024] 2 S.C.R. 1121
VEENA GUPTA & ANR versus CENTRAL POLLUTION CONTROL BOARD & ORS. — [2024] 1 S.C.R. 1185
VELTHEPU SRINIVAS AND OTHERS versus STATE OF ANDHRA PRADESH (NOW STATE OF TELANGANA) AND ANR. — [2024] 2 S.C.R. 1
VIDYASAGAR PRASAD versus UCO BANK & ANR. — [2024] 10 S.C.R. 1462
VIJAY SINGH @ VIJAY KR. SHARMA versus THE STATE OF BIHAR — [2024] 10 S.C.R. 108
VIJAYA SINGH & ANR. versus STATE OF UTTARAKHAND — [2024] 11 S.C.R. 906
VIKAS CHANDRA versus STATE OF UTTAR PRADESH & ANR. — [2024] 2 S.C.R. 1223
VIKAS KANAUJIA versus SARITA — [2024] 7 S.C.R. 933
VINAYAK PURSHOTTAM DUBE (DECEASED), THROUGH LRS. versus JAYASHREE PADAMKAR BHAT & OTHERS — [2024] 3 S.C.R. 127
VINOD JASWANTRAY VYAS (DEAD) THROUGH LRS. versus THE STATE OF GUJARAT — [2024] 7 S.C.R. 365
VINOD KANJIBHAI BHAGORA versus STATE OF GUJARAT & ANR. — [2024] 2 S.C.R. 155
VINOD KUMAR & ORS. ETC. versus UNION OF INDIA & ORS. — [2024] 1 S.C.R. 1230
VIPIN SAHNI AND ANOTHER versus CENTRAL BUREAU OF INVESTIGATION — [2024] 4 S.C.R. 308
VISHAL TIWARI versus UNION OF INDIA & ORS — [2024] 1 S.C.R. 171
VISHWAJEET KERBA MASALKAR versus STATE OF MAHARASHTRA — [2024] 10 S.C.R. 753
VISHWANATHA versus THE STATE OF KARNATAKA BY THE SECRETARY, HOME DEPARTMENT — [2024] 7 S.C.R. 50
WG CDR A U TAYYABA (RETD) & ORS. versus UNION OF INDIA & ORS. — [2024] 4 S.C.R. 518
X versus STATE OF RAJASTHAN & ANR. — [2024] 11 S.C.R. 941
XXXX versus STATE OF MADHYA PRADESH & ANOTHER — [2024] 3 S.C.R. 309
XYZ versus THE STATE OF GUJARAT & ANR. — [2024] 11 S.C.R. 792
YAGWATI @ POONAM versus GHANSHYAM — [2024] 1 S.C.R. 1100
YASH DEVELOPERS versus HARIHAR KRUPA CO-OPERATIVE HOUSING SOCIETY LIMITED & ORS. — [2024] 7 S.C.R. 1443
YASH RAJ FILMS PRIVATE LIMITED versus AFREEN FATIMA ZAIDI & ANR. — [2024] 5 S.C.R. 143
YASH TUTEJA & ANR. versus UNION OF INDIA & ORS. — [2024] 4 S.C.R. 591
YOGARANI versus STATE BY THE INSPECTOR OF POLICE — [2024] 9 S.C.R. 625
YOGESH GOYANKA versus GOVIND & ORS. — [2024] 7 S.C.R. 668