Supreme Court of India — 1966

325 reported judgments.

Open in Lexace

A. K. GUPTA AND SONS versus DAMODAR VALLEY CORPORATION — [1966] 1 S.C.R. 796
A.K. GOPALAN versus THE GOVERNMENT OF INDIA — [1966] 2 S.C.R. 427
ABDUL WAHEED KHAN versus BHAWANI AND ORS. — [1966] 3 S.C.R. 617
ABHOY PADA SAHA versus SUDHIR KUMAR MONDAL — [1966] SUPP. 1 S.C.R. 387
ACHUTHAN NAIR versus CHINNAMU AMMA AND OTHERS — [1966] 1 S.C.R. 454
ADDANKI NARAYANAPPA & ANR. versus BHASKARA KRISHTAPPA AND 13 ORS. — [1966] 3 S.C.R. 400
ADDL. COLLECTOR OF CUSTOMS, CALCU1TA & ANR. versus M/S. BEST & CO. — [1966] SUPP. 1 S.C.R. 46
AGHNOO NAGESIA versus STATE OF BIHAR — [1966] 1 S.C.R. 134
AHMEDABAD MILL OWNERS' ASSOCIATION ETC. versus THE TEXTILE LABOUR ASSOCIATION — [1966] 1 S.C.R. 382
ALL INDIA RESERVE BANK EMPLOYEES ASSOCIATION versus RESERVE BANK OF INDIA — [1966] 1 S.C.R. 25
ALURU KONDAYYA AND ORS. versus SINGARAJU RAMA RAO AND ORS. — [1966] 1 S.C.R. 842
AMAR SINGH AND OTHERS versus RANA BALBAHADUR SINGH — [1966] 3 S.C.R. 423
AMBIKA PRASAD THAKUR AND ORS. versus MAHARAJ KUMAR KAMAL SINGH AND ORS. — [1966] 1 S.C.R. 758
AMRITSAR SUGAR MILLS CO. LTD. versus COMMISSIONER OF SALES TAX, U.P. — [1966] 3 S.C.R. 45
ARNOLD RODRICKS & ANR. versus STATE OF MAHARASHTRA & ORS. — [1966] 3 S.C.R. 885
ATYAM VEERRAJU AND OTHERS versus PECHETTI VENKANNA AND OTHERS — [1966] 1 S.C.R. 831
B. H. ASWATHANARAYAN SINGH AND OTHERS versus STATE OF MYSORE AND OTHERS — [1966] 1 S.C.R. 87
B. N. NAGARAJAN AND ORS. versus STATE OF MYSORE AND ORS. — [1966] 3 S.C.R. 682
BABAN SINGH AND ANR. versus JAGDISH SINGH & ORS. — [1966] 3 S.C.R. 552
BADKU JOTI SAVANT versus STATE OF MYSORE — [1966] 3 S.C.R. 698
BAIJNATH GUPTA AND OTHERS versus THE STATE OF MADHYA PRADESH — [1966] 1 S.C.R. 210
BENGAL & ASSAM INVESTORS LTD versus COMMISSIONER OF INCOME TAX, WEST BENGAL — [1966] 2 S.C.R. 471
BHAGWAN DAS versus THE STATE OF PUNJAB — [1966] 2 S.C.R. 511
BHAGWANDAS GOVERDHANDAS KEDIA versus M/S. GIRDHARILAL PARSHOTTAMDAS AND CO. AND OTHERS — [1966] 1 S.C.R. 656
BHAGWATI PRASAD versus SHRI CHANDRAMAUL — [1966] 2 S.C.R. 286
BHANWAR LAL AND ANR. versus REGIONAL SETTLEMENT COMMISSIONER, JAIPUR, CUM-CUSTODIAN OF EVACUEE PROPERTY & OTHERS — [1966] 1 S.C.R. 163
BHARAT SINGH AND ANR. versus BHAGIRATHI — [1966] 1 S.C.R. 606
BHIMAJI SHANKER KULKARNI versus DUNDAPPA VITHAPPA UDAPUDI AND ANR. — [1966] 1 S.C.R. 145
BHRIGUNANDAN PRASAD AND ORS . versus THE APPELLATE OFFICER & ORS. — [1966] SUPP. 1 S.C.R. 55
BINAYAK SWAIN versus RAMESH CHANDRA PANIGRAHI AND ANOTHER — [1966] 3 S.C.R. 24
BISHAMBAR NATH KOHLI AND OTHERS versus STATE OF UTTAR PRADESH AND OTHERS — [1966] 2 S.C.R. 158
BISWAMBAR ROY versus GIRINDRA KUMAR PAUL — [1966] SUPP. 1 S.C.R. 114
BOMBAY LABOUR UNION REPRESENTING THE WORKMEN OF MESSRS INTERNATIONAL FRANCHISES PVT. LTD. versus MESSRS INTERNATIONAL FRANCHISES PVT. LTD — [1966] 2 S.C.R. 493
BUNDELKHAND MOTOR TRANSPORT COMPANY, NOWGAON versus BEHARI LAL CHAURASIA AND ANOTHER — [1966] 1 S.C.R. 485
CALTEX INDIA LIMITED versus PRESIDING OFF1CER, LABOUR COURT, AND ORS. — [1966] 3 S.C.R. 631
CHAIRMAN MADAPPA versus M. N. MAHANTHADEVARU AND OTHERS — [1966] 2 S.C.R. 151
CHARAN SINGH AND ORS. versus BABULAL AND ORS. — [1966] SUPP. 1 S.C.R. 63
CHIDAMBARAIYER AND OTHERS versus P. S. RENGA IYER AND OTHERS — [1966] 1 S.C.R. 168
CHIEF CONSERVATOR OF FORESTS AND ORS. versus RATTAN SINGH — [1966] SUPP. 1 S.C.R. 158
CHUNILAL VITHALDAS versus MOHANLAL MOTILAL PATEL — [1966] SUPP. 1 S.C.R. 180
COCHIN DEVASWOM BOARD, TRICHUR versus VAMANA SHETTY AND ORS. — [1966] 3 S.C.R. 724
COMMISSIONER OF INCOME TAX, CALCUTTA versus JAIPURIA CHINA CLAY MINES (P) LTD. — [1966] 2 S.C.R. 449
COMMISSIONER OF INCOME TAX, MADRAS versus MESSRS. BEST & CO. — [1966] 2 S.C.R. 480
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH versus H. E. H. MIR OSMAN ALI KHAN — [1966] 2 S.C.R. 296
COMMISSIONER OF INCOME-TAX, ASSAM versus NANDLAL AGGARWAL & ANR. — [1966] 2 S.C.R. 612
COMMISSIONER OF INCOME-TAX, BOMBAY & ANOTHER versus ISHWARLAL BHAGWANDAS AND OTHERS — [1966] 1 S.C.R. 190
COMMISSIONER OF INCOME-TAX, BOMBAY versus DHARAMPUR LEATHER CLOTH CO. LTD., BOMBAY — [1966] 2 S.C.R. 859
COMMISSIONER OF INCOME-TAX, BOMBAY, SOUTH POONA versus MURLIDHAR JHAWAR & PURNA GINNING AND PRESSING FACTORY, DHARMABAD — [1966] 3 S.C.R. 219
COMMISSIONER OF INCOME-TAX, CALCUTFA versus M/S. MOON MILLS LTD. — [1966] 2 S.C.R. 393
COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN versus M/S. BHARAT CARBON AND RIBBON MANUFACTURING CO. — [1966] 3 S.C.R. 170
COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN versus THE MEWAR TEXTILE MILLS LTD. — [1966] 3 S.C.R. 34
COMMISSIONER OF INCOME-TAX, KERALA versus SOUTH INDIAN BANK LTD. TRICHUR — [1966] 2 S.C.R. 674
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH ETC. . versus M/S. STRAW PRODUCTS LTD., BHOPAL — [1966] 2 S.C.R. 881
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH versus M/S. NANDLAL BHANDARI MILLS LTD. — [1966] 2 S.C.R. 925
COMMISSIONER OF INCOME-TAX, PATIALA & ORS. versus M/S. SHAHZADA NAND & SONS & ORS. — [1966] 3 S.C.R. 379
COMMISSIONER OF INCOME-TAX, PUNJAB versus M/S. CHANDER BHAN HARBHAJAN LAL — [1966] 3 S.C.R. 176
COMMISSIONER OF INCOME-TAX, PUNJAB, PATIALA versus R. B. JODHA MAL KUTHIALA — [1966] 2 S.C.R. 645
COMMISSIONER OF INCOME-TAX, UTTAR PRADESH versus MANMOHAN DAS — [1966] 2 S.C.R. 531
COMMISSIONER OF LNCOME-TAX, BOMBAY CITY versus TATA LOCOMOTIVE & ENGINEERING CO., LTD. — [1966] 3 S.C.R. 235
COMMISSIONER OF WEALTH TAX (CENTRAL), CALCUTTA versus M/S. STANDARD VACUUM OIL CO. LTD. — [1966] 2 S.C.R. 317
COMMISSIONER OF WEALTH TAX WEST BENGAL versus IMPERIAL TOBACCO CO. OF INDIA LID. — [1966] SUPP. 1 S.C.R. 174
CUMBUM ROADWAYS (P) LTD. versus SOMU TRANSPORT (P) LTD. AND OTHERS — [1966] 3 S.C.R. 7
DALCHAND & ORS. versus DELHI IMPROVEMENT TRUST (NOW DELHI DEVELOPMENT AUTHORITY), NEW DELHI — [1966] SUPP. 1 S.C.R. 27
DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY versus S. RAGHAVENDRACHAR — [1966] 3 S.C.R. 106
DOLAI MOLLIKO & ORS. versus KRUSHNA CHANDRA PATNAIK & ORS. — [1966] SUPP. 1 S.C.R. 22
DR. RAM MANOHAR LOHIA versus STATE OF BIHAR AND OTHERS — [1966] 1 S.C.R. 709
DR. S. DUTT versus STATE OF UTTAR PRADESH — [1966] 1 S.C.R. 493
DURGACHARAN NAIK AND ORS. versus STATE OF ORISSA — [1966] 3 S.C.R. 636
DURGADAS SHIRALI versus UNION OF INDIA AND OTHERS — [1966] 2 S.C.R. 573
EDWINGSON BAREH versus STATE OF ASSAM AND OTHERS — [1966] 2 S.C.R. 770
ELLERMAN & BUCKNALL STEAMSHIP CO. LID versus SHA MISRIMAL BHERAJEE — [1966] SUPP. 1 S.C.R. 92
ERAMMA versus VERRUPANNA & ORS. — [1966] 2 S.C.R. 626
ESTHURI ASWATHIAH versus COMMISSIONER OF INCOME-TAX, MYSORE — [1966] 3 S.C.R. 359
EVEREST APARTMENTS CO-OPERATIVE HOUSING SOCIETY LTD. versus STATE OF MAHARASHTRA & ORS. — [1966] 3 S.C.R. 365
FATEHCHAND MURLIDHAR AND ANR versus COMMISSIONER OF INCOME-TAX, CALCUTTA — [1966] SUPP. 1 S.C.R. 453
FIRM BANSIDHAR PREMSUKHDAS versus STATE OF RAJASTHAN — [1966] SUPP. 1 S.C.R. 81
FIRST INCOME-TAX OFFICER, SALEM versus M/S. SHORT BROTHERS (P) LTD. — [1966] 3 S.C.R. 84
G. SADANANDAN versus STATE OF KERALA & ANR. — [1966] 3 S.C.R. 590
GENERAL ASSURANCE SOCIETY LTD. versus CHANDUMULL JAIN AND ANR. — [1966] 3 S.C.R. 500
GHANSHIAM DAS versus DEVI PRASAD & ANOTHER — [1966] 3 S.C.R. 875
GIRDHARILAL AMRATHLAL SHODAN AND ORS. versus STATE OF GUJARAT AND OTHERS — [1966] 3 S.C.R. 437
GODAWARI S. PARULEKAR AND ORS. versus STATE OF MAHARASHTRA — [1966] 3 S.C.R. 314
GODDE VENKATESWARA RAO versus GOVERNMENT OF ANDHRA PRADESH AND OTHERS — [1966] 2 S.C.R. 172
GOPALAKRISHNA PILLAI AND OTHERS versus MEENAKSHI AYAL AND OTHERS — [1966] SUPP. 1 S.C.R. 128
GORDON WOODROFFE & CO. versus SHEIKH M. A. MAJID & CO. — [1966] SUPP. 1 S.C.R. 1
GOWLI BUDDANNA versus COMMISSIONER OF INCOME-TAX, MYSORE, BANGALORE — [1966] 3 S.C.R. 224
GULAB BAI AND ANR. versus PUNIYA — [1966] 2 S.C.R. 102
GULAM YASIN KHAN versus SURI SAHEBRAO YESHWANTRAO WALASKAR & ORS. — [1966] 3 S.C.R. 339
GURCHARAN DAS CHADHA versus STATE OF RAJASTHAN — [1966] 2 S.C.R. 678
GYASI RAM versus BRIJ BHUSHAN DAS AND ORS. — [1966] SUPP. 1 S.C.R. 109
H. H. YESHWANT RAO GHORPADE versus THE COMMISSIONER OF WEALTH TAX, BANGALORE — [1966] SUPP. 1 S.C.R. 419
H.E.H. NIZAM'S RELIGIOUS ENDOWMENT TRUST, HYDERABAD versus COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD — [1966] 2 S.C.R. 384
HARBHAJAN SINGH versus KARAM SINGH AND OTHERS — [1966] 1 S.C.R. 817
HARI KRISHNA BHARGAV versus UNION OF INDIA AND ANOTHER — [1966] 2 S.C.R. 22
HARI PRASAD JAYANTILAL & CO. LTD. versus INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B — [1966] 2 S.C.R. 732
HARINAGAR SUGAR MILLS LTD. versus M. W. PRADHAN — [1966] 3 S.C.R. 948
HIMATRAO versus JAIKISHANDAS AND ORS. — [1966] 3 S.C.R. 815
INCOME-TAX OFFICER, A-WARD, LUCKNOW versus BACHULAL KAPOOR — [1966] 3 S.C.R. 68
INDIA CEMENTS LTD., MADRAS versus COMMISSIONER OF INCOME-TAX, MADRAS — [1966] 2 S.C.R. 944
INDIAN CHEMICAL PRODUCTS versus STATE OF ORISSA & ANR. — [1966] SUPP. 1 S.C.R. 380
INDIAN IRON & STEEL CO. LTD. versus BISWANATH SONAR — [1966] SUPP. 1 S.C.R. 15
INDORE MALWA UNITED MILLS versus COMMISSIONER OF INCOME-TAX, (CENTRAL) BOMBAY — [1966] 2 S.C.R. 651
ISHVERLAL THAKORELAL ALMAULA versus MOTIBHAI NAGJIBHAI — [1966] 1 S.C.R. 367
J. N. SHARMA versus H.H. VIJAYAKUVERBA MAHARANI OF MORVI AND OTHERS — [1966] 2 S.C.R. 618
JAGANNATH MISRA versus STATE OF ORISSA — [1966] 3 S.C.R. 134
JAGARNATH SINGH versus B. S. RAMASWAMY — [1966] 1 S.C.R. 885
JAGAT BAHADUR SINGH versus STATE OF MADHYA PRADESH — [1966] 2 S.C.R. 822
JAHIRUDDIN versus K. D. RATHI, FACTORY MANAGER, THE MODEL MILLS NAGPUR LTD. — [1966] 2 S.C.R. 660
JAHURI SAH & ORS. versus DWARKA PRASAD JHUNJHUNWALA & ORS. — [1966] SUPP. 1 S.C.R. 280
JAI SHANKER versus STATE OF RAJASTHAN — [1966] 1 S.C.R. 825
JAICHAND LALL SETHIA versus STATE OF WEST BENGAL & ORS. — [1966] SUPP. 1 S.C.R. 464
JAN MOHAMMAD NOOR MOHAMMAD BEGBAN versus STATE OF GUJARAT AND ANOTHER — [1966] 1 S.C.R. 505
JAORA SUGAR MILLS (P) LTD. versus STATE OF MADHYA PRADESH AND OTHERS — [1966] 1 S.C.R. 523
JAWAHARMAL versus STATE OF RAJASTHAN AND OTHERS — [1966] 1 S.C.R. 890
JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS, MADRAS versus M/S. AMINCHAND MUTHA ETC. — [1966] 1 S.C.R. 262
K. ANANDAN NAMBIAR AND ANOTHER versus CHIEF SECRETARY, GOVERNMENT OF MADRAS AND OTHERS — [1966] 2 S.C.R. 406
K. P. CHOWDHARY versus STATE OF MADHYA PRADESH & ORS. — [1966] 3 S.C.R. 919
K. S. VENKATARAMAN & CO. versus STATE OF MADRAS — [1966] 2 S.C.R. 229
K.G. KHOSLA & CO. versus DEPUTY COMMISSIONER OF COMMERCIAL TAXES — [1966] 3 S.C.R. 352
K.S. ABDUL AZEEZ versus RAMANATHAN CHETTIAR & ORS. — [1966] 3 S.C.R. 672
K.V. SRINIVASA AYYANGAR versus P. N. VENKATASUBRAMANIA IYER AND OTHERS — [1966] 3 S.C.R. 208
KAJORI LAL AGARWAL versus UNION OF INDIA AND OTHERS — [1966] 3 S.C.R. 141
KALARIMADATHLL UNNI versus STATE OF KERALA — [1966] SUPP. 1 S.C.R. 230
KALYANI STORES versus THE STATE OF ORISSA AND OTHERS — [1966] 1 S.C.R. 865
KAMAL NARAIN SHARMA versus SHRI PANDIT DWARKA PRASAD MISHRA AND OTHERS — [1966] 1 S.C.R. 478
KAMALA MILLS LTD. versus STATE OF BOMBAY — [1966] 1 S.C.R. 64
KANWAL RAM AND ORS. versus THE HIMACHAL PRADESH ADMN. — [1966] 1 S.C.R. 539
KARIMTHARUVI TEA ESTATE LTD. versus STATE OF KERALA — [1966] 3 S.C.R. 93
KATRA EDUCATIONAL SOCIETY versus STATE OF UTTAR PRADESH & ORS. — [1966] 3 S.C.R. 328
KEHAR SINGH & ORS . versus DEWAN SINGH & ORS. — [1966] 3 S.C.R. 393
KESORAM INDUSTRIES & COTTON MILLS LTD. versus COMMISSIONER OF WEALTH TAX, (CENTRAL) CALCUTTA — [1966] 2 S.C.R. 688
KISHANCHAND LUNIDASINGH BAJAJ versus COMMISSIONER OF INCOME-TAX, MYSORE — [1966] 3 S.C.R. 573
KUCHIYAN GOVINDA SWAMI versus KALLIANI AMMA LEKSHMI AMMA AND ORS. — [1966] SUPP. 1 S.C.R. 135
KULATHIL MAMMU versus THE STATE OF KERALA — [1966] 3 S.C.R. 706
KUMAON MOTOR OWNERS' UNION LTD. AND ANOTHER versus THE STATE OF UTTAR PRADESH — [1966] 2 S.C.R. 121
KUMAR HARISH CHANDRA SINGH DAS & ORS. versus BANSIDHAR MOHANTY AND ORS. — [1966] 1 S.C.R. 153
KUPPA GOUNDAN & ANR. versus M.S.P. RAJESH — [1966] SUPP. 1 S.C.R. 373
LAKHAN MAHTO & ORS. versus STATE OF BIHAR — [1966] 3 S.C.R. 643
LAKHMI CHAND KHEMANI versus SMT. KAURAN DEVI — [1966] 2 S.C.R. 544
LALA RAM SWARUP AND OTHERS versus SHIKAR CHAND AND ANOTHER — [1966] 2 S.C.R. 553
LALITESHWAR PRASAD SAHI versus BATESHWAR PRASAD AND OTHERS — [1966] 2 S.C.R. 63
LEKHRAJ SATRAMDAS, LALVANI versus DEPUTY CUSTODIAN-CUM-MANAGING OFFICER & ORS. — [1966] 1 S.C.R. 120
LORD KRISHNA SUGAR MILLS versus MUNICIPAL COMMITTEE, SAHARANPUR — [1966] 2 S.C.R. 959
M. PADMANABHA SETTY versus K. P. PAPIAH SETTY — [1966] 3 S.C.R. 868
M. RADHAKRISHNA GADE RAO SAHIB versus STATE OF MADRAS — [1966] 1 S.C.R. 643
M. V. KRISHNAN NAMBISSAN versus STATE OF KERALA — [1966] 3 S.C.R. 373
M.CT.M. CHIDAMBARAM CHETTIAR versus COMMISSIONER OF INCOME-TAX, MADRAS — [1966] 2 S.C.R. 761
M.G.ABROL versus M/S. SHANTILAL CHHOTALAL & CO. — [1966] 1 S.C.R. 284
M/S. A. C. ESTATES versus M/S. SERAJUDDIN & CO. AND ANOTIIER — [1966] 1 S.C.R. 235
M/S. ANWAR KHAN MEHBOOB & CO. versus STATE OF MADHYA PRADESH AND OTHERS — [1966] 2 S.C.R. 40
M/S. BABURALLY SARDAR AND ANOTHER versus CORPORATION OF CALCUTIA — [1966] 2 S.C.R. 815
M/S. BRITISH PAINTS (INDIA) LTD. versus ITS WORKMEN — [1966] 2 S.C.R. 523
M/S. CARONA SAHU CO. LTD. versus STATE OF MAHARASHTRA — [1966] 2 S.C.R. 845
M/S. GOTAN LIME SYNDICATE versus COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN. — [1966] 2 S.C.R. 596
M/S. INDIAN CHEMICAL & PHARMACEUTICAL WORKS versus STATE OF ANDHRA PRADESH & ORS. — [1966] 2 S.C.R. 110
M/S. NANDRAM HUNATRAM, CALCUTTA versus UNION OF INDIA & ANR. — [1966] SUPP. 1 S.C.R. 104
M/S. OM OIL & OILSEEDS EXCHANGE LTD., DELHI versus THEIR WORKMEN — [1966] SUPP. 1 S.C.R. 74
M/S. RAM CHAND AND SONS SUGAR MILLS PVT. LTD. versus KANHAYA LAL. BHARGAVA & ORS . — [1966] 3 S.C.R. 856
MADHYA PRADESH INDUSI'RIES LTD. versus UNION OF INDIA AND OTHERS — [1966] 1 S.C.R. 466
MAFATLAL NARAINDAS BAROT versus DIVISIONAL CONTROLLER, STATE TRANSPORT CORPORATION AND ANOTHER — [1966] 3 S.C.R. 40
MAHADEO versus BABU UDAI PRATAP SINGH AND OTHERS — [1966] 2 S.C.R. 564
MAHADEVA SHARMA & OTHERS versus STATE OF BIHAR — [1966] 1 S.C.R. 18
MAHANT KAUSHALYA DAS versus STATE OF MADRAS — [1966] 1 S.C.R. 229
MAHANT SHRI SRINIVASA RAMANUJ DAS versus SURAJNARAYAN DASS & ANR. — [1966] SUPP. 1 S.C.R. 436
MAHARAJA PRATAP SINGH BAHADUR versus THAKUR MANMOHAN DEO AND ORS. — [1966] 3 S.C.R. 663
MAMLDI VENKATA SATYANARAYANA MANIKYALA RAO AND ANOTHER versus MANDELA NARASIMHASWAMI AND OTHERS — [1966] 1 S.C.R. 628
MANAGEMENT OF BROOKE BOND INDIA (P) LTD. versus WORKMEN — [1966] 2 S.C.R. 465
MANAGEMENT UTKAL MACHINERY LTD. versus WORKMEN, MISS SHANTI PATNAIK — [1966] 2 S.C.R. 434
MAQBOOL ALAM KHAN versus MST. KHODAIJA & ORS. — [1966] 3 S.C.R. 479
MARTIN BURN LTD. versus THE CORPORATION OF CALCUTTA — [1966] 1 S.C.R. 543
MASTER CONSTRUCTION CO. (P) LTD. versus STATE OF ORISSA AND ANOTHER — [1966] 3 S.C.R. 99
MATUKDHARI SINGH AND OTHERS versus JANARDAN PRASAD — [1966] 1 S.C.R. 255
MERVIN COUTINDO & ORS. versus COLLECTOR OF CUSTOMS, BOMBAY & ORS. — [1966] 3 S.C.R. 600
MIRZA ALI AKBAR KASHANI versus UNITED ARAB REPUBLIC AND ANR. — [1966] 1 S.C.R. 319
MODHUSUDANO MOLLANA versus KONTARU NAIKO AND OTHERS — [1966] 1 S.C.R. 345
MODI SUGAR MILLS LTD. versus COMMISSIONER OF SALES TAX, U.P., LUCKNOW — [1966] 2 S.C.R. 607
MOHD. IDRIS & OTHERS versus SAT NARAIN — [1966] 3 S.C.R. 15
MOHD. MAHMOOD AND ANOTHER versus TIKAM DAS AND ANOTHER — [1966] 1 S.C.R. 128
MOHD. RAZA DABSTANI versus STATE OF BOMBAY AND ORS. — [1966] 3 S.C.R. 441
MONGIBAI HARIRAM versus STATE OF MAHARASHTRA AND ANOTHER — [1966] 2 S.C.R. 322
MRS. VEEDA MENEZES versus YUSUF KHAN AND ANR. — [1966] SUPP. 1 S.C.R. 123
MUNICIPAL BOARD OF HARDWAR versus RAGHUBIR SINGH ETC — [1966] 2 S.C.R. 891
MUNICIPAL CORPORATION OF DELHI versus SUBHAGWANTI & OTHERS — [1966] 3 S.C.R. 649
MUNICLPAL BOARD, HAPUR versus RAGHUVENDRA KRLPAL AND OTHERS — [1966] 1 S.C.R. 950
N. K. MOHAMMAD SULAIMAN versus N. C. MOHAMMAD ISMAIL AND OTHERS — [1966] 1 S.C.R. 937
NALINI DASI ALIAS NABANALINI DASSI versus KRITISH CHANDRA HAZRA AND OTHERS — [1966] 1 S.C.R. 929
NALNIKANT AMBALAL MODY versus COMMISSIONER OF INCOME TAX, BOMBAY — [1966] SUPP. 1 S.C.R. 295
NARANDAS MOKARDAS GAZIWALA & ORS. versus S. P. AM. PAPAMMAL & ANR. — [1966] SUPP. 1 S.C.R. 38
NARESH SHRIDHAR MIRAJKAR AND ORS. versus STATE OF MAHARASHTRA AND ANR. — [1966] 3 S.C.R. 744
NATHIA AGARWALLA & ANOTHER versus MUSST. JAHANARA BEGUM & OTHERS — [1966] 3 S.C.R. 926
NAVINCHANDRA BABUBHAI NAGARSETH AND ORS. versus BOMBAY REVENUE TRIBUNAL AND ORS. — [1966] 3 S.C.R. 412
ORIENT PAPER MILLS LTD. versus UNION OF INDIA — [1966] 3 S.C.R. 657
P. C. GULATI versus LAJYA RAM KAPUR AND OTHERS — [1966] 1 S.C.R. 560
P. L. BAPUSWAMI versus N. PATTAY GOUNDER — [1966] 2 S.C.R. 918
P. L. LAKHANPAL versus UNION OF INDIA — [1966] SUPP. 1 S.C.R. 209
P. MOHAMMED MEERA LEBBAI versus THIRUMALAYA GOUNDER RAMASWAMY GOUNDER AND OTHERS — [1966] 1 S.C.R. 574
PAMPAPATHY versus STATE OF MYSORE — [1966] SUPP. 1 S.C.R. 477
PANDIT SRI CHAND AND ORS. versus M/S. JAGDISH PARSHAD KISHAN CHAND AND ORS. — [1966] 3 S.C.R. 451
PANDURANG DHONI CHOUGULE versus MARUTI HARI JADHAV — [1966] 1 S.C.R. 102
PARIMISETTI SEETHARAMAMMA versus COMMISSIONER OF INCOME-TAX, HYDERABAD — [1966] 1 S.C.R. 8
PARMANANDA MAHAPATRA versus COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS, ORISSA AND OTHERS — [1966] 1 S.C.R. 791
PATEL RAMBRAI BACHARBHAI & ANR. versus PATEL DAHYABHAI BECHARBHAI & ANR — [1966] SUPP. 1 S.C.R. 146
PEMA CHIBAR ALIAS PREMABHAI CHHIBABHAI TANGAL versus UNION OF INDIA AND OTHERS — [1966] 1 S.C.R. 357
PRABHU versus RAMDEV & ORS. — [1966] 3 S.C.R. 676
PRINCIPAL, PATNA COLLEGE, PATNA, AND OTHERS versus KALYANI SRINIVAS RAMAN — [1966] 1 S.C.R. 974
PUNJAB SIKH REGULAR MOTOR SERVICE, MOUDHAPARA versus THE REGIONAL TRANSPORT AUTHORITY, RAIPUR AND ANOTHER — [1966] 2 S.C.R. 221
PURSHOTAM H. JADYE AND OTHERS versus V. B. POTDAR — [1966] 2 S.C.R. 353
R. JEEVARATNAM versus TIIE STATE OF MADRAS — [1966] 2 S.C.R. 204
R. VENKATASWAMI NAIDU AND ANOTHER versus NARASRAM NARAINDAS — [1966] 1 S.C.R. 110
RADHA RANI BHARGA VA versus HANUMAN PRASAD BHARGAVA — [1966] 1 S.C.R. 1
RAJA BHANUPRATAP SINGH versus ASSISTANT CUSTODIAN EVACUEE PROPERTY U.P. — [1966] 1 S.C.R. 304
RAJESWAR PROSAD MISRA versus STATE OF WEST BENGAL & ANR. — [1966] 1 S.C.R. 178
RAM CHANDER PRASAD SHARMA versus STATE OF BIHAR & ANR. — [1966] 3 S.C.R. 517
RAM GOPAL REDDY versus ADDITIONAL CUSTODIAN EVACUEE PROPERTY, HYDERABAD — [1966] 3 S.C.R. 214
RAM KISHORE SEN AND OTHERS versus UNION OF INDIA AND OTHERS — [1966] 1 S.C.R. 430
RAM KISHORE versus STATE OF U.P. — [1966] SUPP. 1 S.C.R. 68
RAM PRASAD DAGDURAM versus VIJAY KUMAR MOTILAL MIRAKHANWALA & ORS. — [1966] SUPP. 1 S.C.R. 188
RAM RATTAN GUPTA versus DIRECTOR OF ENFORCEMENT, FOREIGN EXCHANGE REGULATION, AND ANOTHER — [1966] 1 S.C.R. 651
RAMCHANDRA AGGARWAL AND ANR. versus STATE OF UTTAR PRADESH & ANR. — [1966] SUPP. 1 S.C.R. 393
RAMCHANDRA versus TUKARAM AND ORS. — [1966] 1 S.C.R. 594
RAMESH AND ANOTHER versus SETH GENDALAL MOTILAL PATNI AND OTHERS — [1966] 3 S.C.R. 198
RAMVALLABH TIBREWALLA versus DWARKADAS & CO. — [1966] 1 S.C.R. 689
RANJIT SINGH versus PRITAM SINGH & ORS. — [1966] 3 S.C.R. 543
RAO NIHALKARAN versus RAMGOPAL — [1966] 3 S.C.R. 427
RATAN LAL versus THE STATE OF MAHARASHTRA — [1966] 2 S.C.R. 142
ROHTAK HISSAR DISTRICT ELECTRICITY SUPPLY CO. LTD. versus STATE OF UTTAR PRADESH AND OTHERS — [1966] 2 S.C.R. 863
RUSSA H. MEHTA TRUST, BOMBAY versus COMMISSIONER OF INCOME-TAX, BOMBAY CITY I — [1966] 2 S.C.R. 579
S. N. SUNDALAIMUTHU CHETTIAR versus PALANIYANDAVAN — [1966] 1 S.C.R. 450
S. RAMA IYER versus SUNDARASA PONNAPOONDAR — [1966] 3 S.C.R. 474
SACHIDANAND PRASAD versus BABU SHEO PRASAD SINGH — [1966] 1 S.C.R. 158
SACHIDANANDA BENERJI, ASSISTANT COLLECTOR OF CUSTOMS versus SITARAM AGARWALA AND ANOTHER — [1966] 2 S.C.R. 1
SADHU SINGH versus DELHI ADMINISTRATION — [1966] 1 S.C.R. 243
SAHIB SINGH DUGAL versus UNION OF INDIA — [1966] 1 S.C.R. 313
SALEM ERODE ELECTRICITY DISTRIBUTION COMPANY LTD. versus SALEM ERODE ELECTRICITY DISTRIBUTION CO. LTD. EMPLOYEES UNION — [1966] 2 S.C.R. 498
SANT SARANLAL AND ANOTHER versus PARSURAM SAHU AND OTHERS — [1966] 1 S.C.R. 335
SANTOKCHAND KANAIYALAL JAIN versus BHUSAVAL BOROUGH MUNICIPALITY AND OTIIERS — [1966] 1 S.C.R. 695
SASTRI Y AGNAPURUSHADJI AND OTHERS versus MULDAS BHUDARDAS VAISHYA AND ANOTHER — [1966] 3 S.C.R. 242
SAWAI SINGHAI NIRMAL CHAND versus UNION OF INDIA — [1966] 1 S.C.R. 986
SETH DURGAPRASAD ETC. versus H. R. GOMES — [1966] 2 S.C.R. 991
SETH GULABCHAND versus SETH KUDILAL AND OTHERS — [1966] 3 S.C.R. 623
SHEODAN SINGH versus SMT. DARYAO KUNWAR — [1966] 3 S.C.R. 300
SHITLA SAHAI SRIVASTAVA versus GENERAL MANAGER, NORTH EASTERN RAILWAY — [1966] 3 S.C.R. 61
SHRI CHATRASINGHJI KESARI SINGHJI THAKORE versus COMMISSIONER OF INCOME-TAX, BOMBAY — [1966] 2 S.C.R. 440
SHRI RAM PRASAD (DECEASED) BY HIS LEGAL REPRESENTATIVE versus THE STATE OF PUNJAB — [1966] 3 S.C.R. 486
SIDRAM NARSAPPA KAMBLE versus SHOLAPUR BOROUGH MUNICIPALITY & ANR. — [1966] 1 S.C.R. 618
SINGARENI COLLIERIES CO. LTD. versus STATE OF ANDHRA PRADESH AND OTHERS — [1966] 2 S.C.R. 190
SIR HUKUMCHAND & MANNALAL CO. versus COMMISSIONER OF INCOME-TAX, MADHYA PRADESH — [1966] 3 S.C.R. 193
SITA RAM versus STATE OF UTTAR PRADESH — [1966] SUPP. 1 S.C.R. 265
SITARAM MOTILAL KALAL versus SANTANUPRASAD JAISHANKAR BHATT — [1966] 3 S.C.R. 527
SMT. DAYAWATI AND ANOTHER versus INDERJIT AND OTHERS — [1966] 3 S.C.R. 275
SMT. SHYAM KISHORI DEVI versus PATNA MUNICIPAL CORPORATION & ANR. — [1966] 3 S.C.R. 466
SRI SARANGADEVAR PERIA MATAM AND ANOTHER versus RAMASWAMY GOUNDER (DEAD) BY LEGAL REPRESENTATIVES — [1966] 1 S.C.R. 908
SRINIVASA REDDIAR AND OTHERS versus N. RAMASWAMY REDDIAR AND ANOTHER — [1966] 3 S.C.R. 120
STATE BANK OF PATIALA versus RAM PRAKASH — [1966] 2 S.C.R. 898
STATE OF BIHAR versus S. K. ROY — [1966] SUPP. 1 S.C.R. 259
STATE OF BOMBAY versus M/S. JAGMOHANDAS AND ANOTHER — [1966] 2 S.C.R. 279
STATE OF GUJARAT versus JAGANBHAI BHAGWANBHAI — [1966] 3 S.C.R. 613
STATE OF GUJARAT versus M/S. ANANTA MILLS LTD. — [1966] 2 S.C.R. 669
STATE OF JAMMU & KASHMIR AND OTHERS versus CALTEX INDIA (LTD.) — [1966] 3 S.C.R. 149
STATE OF JAMMU AND KASHMIR versus BAKSHI GHULAM MOHAMMAD — [1966] SUPP. 1 S.C.R. 401
STATE OF KERALA AND OTHERS versus BHAVANI TEA PRODUCE CO. LTD. — [1966] 2 S.C.R. 92
STATE OF KERALA versus N. SAMI IYER TOBACCO MERCHANT — [1966] 2 S.C.R. 361
STATE OF KERALA versus RAMASWAMI IYER & SONS — [1966] 3 S.C.R. 582
STATE OF MADHYA PRADESH (NOW MAHARASHTRA) versus HAJI HASAN DADA — [1966] 2 S.C.R. 854
STATE OF MADHYA PRADESH AND ANOTHER versus COL. LAL RAMPAL SINGH — [1966] 2 S.C.R. 53
STATE OF MADHYA PRADESH AND ANOTHER versus LAL BHARGA VENDRA SINGH — [1966] 2 S.C.R. 56
STATE OF MADHYA PRADESH AND ORS. versus VISHNU PRASAD SHARMA AND ORS. — [1966] 3 S.C.R. 557
STATE OF MADHYA PRADESH versus AZAD BHARAT FINANCE CO. & ANR. — [1966] SUPP. 1 S.C.R. 473
STATE OF MADHYA PRADESH versus SHOBHARAM AND ORS. — [1966] SUPP. 1 S.C.R. 239
STATE OF MADRAS versus M/S. SWASTIK TOBACCO FACTORY, VEDARANYAM — [1966] 3 S.C.R. 79
STATE OF MADRAS versus P. GOVINDARAJULU NAIDU — [1966] 1 S.C.R. 915
STATE OF MAHARASHTRA versus JUGAMANDER LAL — [1966] 3 S.C.R. 1
STATE OF MAHARASHTRA versus MINISTERIAL SERVICE ASSOCIATION — [1966] 2 S.C.R. 134
STATE OF MAHARASHTRA versus NARHARRAO — [1966] 3 S.C.R. 880
STATE OF MAHARASHTRA versus PRABHAKAR PANDURANG SANGZGIRI AND ANOTHER — [1966] 1 S.C.R. 702
STATE OF NAGALAND versus RA TAN SINGH, ETC. — [1966] 3 S.C.R. 830
STATE OF ORISSA versus DURGA CHARAN DAS — [1966] 2 S.C.R. 907
STATE OF ORISSA versus SHYAM SUNDAR PATNAIK — [1966] 2 S.C.R. 402
STATE OF PUNJAB AND ANOTHER versus HARI KRISHAN SHARMA — [1966] 2 S.C.R. 982
STATE OF PUNJAB versus M/S. JULLUNDER VEGETABLES SYNDICATE — [1966] 2 S.C.R. 457
STATE OF PUNJAB versus MAJOR SINGH — [1966] SUPP. 1 S.C.R. 286
STATE OF UTTAR PRADESH versus AKBAR ALI KHAN — [1966] 3 S.C.R. 821
STATE OF UTTAR PRADESH versus R. B. AGARWAL — [1966] 3 S.C.R. 462
STATE OF UTTAR PRADESH versus RAJA YADVENDRA DUTT DUBE — [1966] 3 S.C.R. 161
STATE OF WEST BENGAL versus MOTILAL KANORIA — [1966] 3 S.C.R. 933
STATES OF ORISSA versus M/S. UTKAL DISTRIBUTORS (P) LTD. — [1966] 3 S.C.R. 55
SUB-DIVISIONAL OFFICER, MIRZAPUR versus RAJA SRI NIWAS PRASAD SINGH — [1966] 2 S.C.R. 970
SUNDARAM FINANCE LTD. versus STATE OP KERALA AND ANOTHER — [1966] 2 S.C.R. 828
SUNDER SINGH AND ORS. versus NARAIN SINGH AND ORS. — [1966] 3 S.C.R. 863
SURENDRA NATH BIBRA versus STEPHEN COURT LTD. — [1966] 3 S.C.R. 458
T. A. KRISHNASWAMY versus STATE OF MADRAS — [1966] 3 S.C.R. 31
T. S. SRINIVASAN versus COMMISSIONER OF INCOME TAX, MADRAS — [1966] 2 S.C.R. 755
T.D.GOPALAN versus COMMISSIONER OF HINDU RELIGIOUS & CHARITABLE ENDOWMENTS, MADRAS — [1966] SUPP. 1 S.C.R. 154
THAKUR RAM versus THE STATE OF BIHAR — [1966] 2 S.C.R. 740
THE BAHREIN PETROLEUM CO. LTD. versus P. J. PAPPU AND ANOTHER — [1966] 1 S.C.R. 461
THE BALLARPUR COLLIERIES CO. versus STATE INDUSTRIAL COURT, NAGPUR AND OTHERS — [1966] 2 S.C.R. 589
THE BARIUM CHEMICALS LTD. AND ANR. versus THE COMPANY LAW BOARD AND OTHERS — [1966] SUPP. 1 S.C.R. 311
THE CACHAR CHAH SRAMIK UNION SILCHAR, ASSAM versus THE MANAGEMENT OF THE TEA ESTATE OF CACHAR, ASSAM — [1966] 2 S.C.R. 344
THE COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA versus STANDARD VACUUM OIL COMPANY — [1966] 2 S.C.R. 367
THE COMMISSIONER OF INCOME TAX, PUNJAB versus THE LAHORE ELECTRIC SUPPLY CO. — [1966] 2 S.C.R. 720
THE PUBLIC PASSENGER SERVICE LIMITED versus M. A. KHADER AND TWO OTHERS — [1966] 1 S.C.R. 683
THE SAWATRAM RAMPRASAD MILLS CO. LTD. versus BALIRAM UKANDAJI AND ANOTHER — [1966] 1 S.C.R. 764
THE STATE OF BIHAR versus RAMBALAK SINGH AND OTHERS — [1966] 3 S.C.R. 344
THE STATE OF MADHYA BHARAT (NOW THE STATE OF MADHYA PRADESH) & ORS. versus HIRALAL JI — [1966] 2 S.C.R. 752
THE STATE OF MADRAS versus M/S RADIO AND ELECTRICAL LTD. ETC. — [1966] SUPP. 1 S.C.R. 198
THE STATE OF MYSORE versus PADMANABHACHARYA ETC. — [1966] 1 S.C.R. 994
THE STATE OF MYSORE versus SHANTA VEERAPPA CHANNA MALLAPPA BOMMANAHALLI & ORS. — [1966] 3 S.C.R. 811
THE STATE OF WEST BENGAL versus NRIPENDRA NATH BAGCHI — [1966] 1 S.C.R. 771
THIRUNANGAR PANCHAYAT versus MADURAI CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY — [1966] SUPP. 1 S.C.R. 118
TIIE ROMAN CATHOLIC MISSION versus STATE OF MADRAS AND ANOTHER — [1966] 3 S.C.R. 283
TRAVANCORE TITANIUM PRODUCTS LTD. versus COMMISSIONER OF INCOME-TAX, KERALA — [1966] 3 S.C.R. 321
UNION OF INDIA versus SUKUMAR PYNE — [1966] 2 S.C.R. 34
UNION OF INDIA versus WEST PUNJAB FACTORIES LTD. — [1966] 1 S.C.R. 580
UTTAR PRADESH CO-OPERATIVE FEDERATION LTD. versus M/S SUNDER BROTHERS OF DELHI — [1966] SUPP. 1 S.C.R. 215
V. D. JHANGAN versus STATE OF UTTAR PRADESH — [1966] 3 S.C.R. 736
V. N. SARIN versus MAJOR AJIT KUMAR POPLAI — [1966] 1 S.C.R. 349
V.M. RV. MR. RAMASWAMI CHETTIAR AND ANR. versus R. MUTHUKRISHNA IYER AND OTHERS — [1966] 3 S.C.R. 608
VAJESINGH SALAMBHAI NAIK & ORS . versus STATE OF GUJARAT & ANR. — [1966] SUPP. 1 S.C.R. 139
VENKATESH NARAHAR KATTI versus HAJI SAHEB KHADIR SAHEB MULLA AND ANOTHER — [1966] 2 S.C.R. 215
VERUAREDDI RAMARAGHAVA REDDY AND ORS. versus KONDURU SESHU REDDY AND ORS. — [1966] SUPP. 1 S.C.R. 270
VITHAL DAS versus RUPCHAND & ORS. — [1966] SUPP. 1 S.C.R. 164
WAR PROFITS TAX COMMISSIONER, MADHYA PRADESH, INDORE versus M/S. BINODRAM BALCHAND OF UJJAIN — [1966] SUPP. 1 S.C.R. 224
WORKMEN OF BOMBAY PORT TRUST versus THE TRUST OF THE PORT OF BOMBAY — [1966] 2 S.C.R. 632
YELAMANCHILI SIVA PANCHAKSHAMMA GODAVARU versus YALAMANCHILI CHEVA ABHAYI AND ORS. — [1966] 3 S.C.R. 446
YENUMULA MALLU DORA versus PERURI SEETHARATNAM AND OTHERS — [1966] 2 S.C.R. 209