Supreme Court of India — 1991

350 reported judgments.

Open in Lexace

A. VISWANATHA PILLAI AND ORS. versus SPECIAL TAHSILDAR FOR LAND ACQUISITION NO. IV AND ORS. — [1991] 3 S.C.R. 465
A.L.A. FIRM versus COMMISSIONER OF INCOME TAX, MADRAS — [1991] 1 S.C.R. 624
A.N. SEHGAL AND ORS. versus RAJE RAM SHEORAN AND OR.S — [1991] 2 S.C.R. 198
A.S.KRISHNA AND CO. PVT. LTD. versus LAND ACQUISITION OFFICER (DEPUTY COLLECTOR) HYDERABAD — [1991] SUPP. 2 S.C.R. 375
ABDUL REHMAN ANTULAY ETC. ETC. versus R.S. NAYAK AND ANR. ETC. ETC. — [1991] SUPP. 3 S.C.R. 325
ABDUL SATHAR IBRAHIM MANIK ETC versus UNION OF INDIA AND ORS. — [1991] SUPP. 1 S.C.R. 435
ADMINISTRATOR, MUNICIPAL CORPORATION, BILASPUR versus DATTATRAYA DAHANKAR, ADVOCATE AND ANR. — [1991] SUPP. 3 S.C.R. 112
AJEET SINGH SINGHVI ETC. versus STATE OF RAJASTHAN AND OTHERS ETC. — [1991] 1 S.C.R. 579
AJUDH RAJ AND ORS. versus MOTI, S/0 MUSSADI — [1991] 2 S.C.R. 690
ALL INDIA GLASS MANUFACTURERS' FEDERATION, NEW DELHI versus COLLECTOR OF CUSTOMS, BOMBAY — [1991] 3 S.C.R. 513
ALL INDIA JUDGES' ASSOCIATION versus UNION OF INDIA — [1991] SUPP. 2 S.C.R. 206
ALL INDIA RESERVE BANK RETIRED OFFICERS ASSOCIATION AND ORS. versus UNION OF INDIA AND ANR. — [1991] SUPP. 3 S.C.R. 256
AMIR SHAD KHAN AZIZ AHMEDKHAN @ AZIZ MOHD. KHAN versus L. HMINGLIANA AND ORS. — [1991] 3 S.C.R. 443
AMIRTIIAM KUDUMBAH versus SARNAM KUDUMBAN — [1991] 2 S.C.R. 389
ANAYATULLAH AND ORS. versus COMMISSIONER OF MUSLIM WAKF OF JAMMU — [1991] 1 S.C.R. 253
ANDHRA PRADESH STATE ELECTRICITY BOARD AND ORS. versus M. A. HAI AZAMI AND ORS. — [1991] SUPP. 3 S.C.R. 298
ANDHRA STEEL CORPORATION LTD. ETC versus ANDHRA PRADESH STATE ELECTRICITY BOARD AND ORS — [1991] 2 S.C.R. 624
ANIL KUMAR SONI versus THE MANAGING DIRECTOR, PUNJAB FINANCIAL CORPORATION AND ANR.. — [1991] 3 S.C.R. 184
ANIRUDHA RAMAKRISHNA KARLEKAR versus SMT. JANKIBAI R. BEDEKAR — [1991] 1 S.C.R. 152
ANNA TRANSPORT CORPORATION LTD., SALEM versus SAFE SERVICE LTD. AND OTHERS — [1991] 3 S.C.R. 708
ASHOK ALIAS SOMANNA GOWDA AND ANR versus STATE OF KARNATAKA BY ITS CHIEF SECY. AND ORS — [1991] SUPP. 1 S.C.R. 493
ASHOK KUMAR ALIAS GOLU versus UNION OF INDIA AND ORS. — [1991] 2 S.C.R. 858
ASHOK KUMAR SINGH AND ORS. versus STATE OF BIHAR AND ORS. — [1991] SUPP. 2 S.C.R. 415
ASSAM SILLIMANITE LIMITED AND ANR. versus UNION OF INDIA AND ORS. — [1991] SUPP. 3 S.C.R. 273
ASSISTANT COLLECTOR OF CENTRAL EXCISE, GUNTUR versus RAMDEV TOBACCO COMPANY — [1991] 1 S.C.R. 126
ASSOCIATED CEMENT COMPANIES LIMITED, KYMORE versus COMMISSIONER OF SALES-TAX, INDORE, ETC. ETC — [1991] 2 S.C.R. 250
ASSOCIATED ENGINEERING CO. versus GOVERNMENT OF ANDHRA PRADESH AND ANR. — [1991] 2 S.C.R. 924
ATTAR SINGH GURMUKH SINGH versus INCOME TAX OFFICER, LUDHIANA ETC. — [1991] 3 S.C.R. 405
AYURVIDYA PRASARAK MANDAL AND ANR versus MRS. GEETA BHASKAR PENDSE AND ORS. — [1991] 2 S.C.R. 282
B. P. JAIN AND ASSOCIATES versus STATE OF HARYANA AND ANOTHER — [1991] SUPP. 3 S.C.R. 392
B. VISWANATHIAH AND COMPANY AND ORS. versus STATE OF KARNATAKA AND ORS. — [1991] 1 S.C.R. 305
B.P. SINGH AND ORS versus DIRECTOR GENERAL, ORDNANCE FACTORY AND ORS — [1991] 2 S.C.R. 836
BABU LAL versus STATE OF HARYANA AND ORS. — [1991] 1 S.C.R. 73
BADAL RAM LAXMI NARAIN versus C.I.T. LUCKNOW — [1991] 2 S.C.R. 920
BALAKRISHNA PILLAI, CHIEF INSPECTOR OF DRUGS INTELLIGENCE SQUAD, TRIVANDRUM AND ANOTHER versus MATHA MEDICALS AND OTHERS — [1991] 1 S.C.R. 65
BALBIR SINGH AND ANR. versus STATE OF PUNJAB — [1991] SUPP. 1 S.C.R. 239
BANDHUA MUKTI MORCHA versus UNION OF INDIA AND ORS. — [1991] 3 S.C.R. 524
BANGALORE MEDICAL TRUST versus B.S. MUDDAPPA AND ORS. — [1991] 3 S.C.R. 102
BANK OF INDIA versus JAGJIT SINGH MEHTA — [1991] SUPP. 2 S.C.R. 492
BANWASI SEVA ASHRAM versus STATE OF U.P. — [1991] 3 S.C.R. 402
BARNAGORE JUTE FACTORY CO. ETC. ETC. versus INSPECTOR OF CENTRAL EXCISE AND ORS. ETC. ETC. — [1991] SUPP. 3 S.C.R. 95
BAYER (INDIA) LTD. AND ORS. versus STATE OF MAHARASHTRA AND ORS. — [1991] 1 S.C.R. 250
BHAGAWATHULLA SAMANNA AND ORS. versus SPECIAL TAHSILDAR AND LAND ACQUISMON OFFICER VISAKHAPATNAM MUNICIPALITY, VISAKHAPATNAM — [1991] SUPP. 1 S.C.R. 172
BHAGWAN SWARUP AND ANR. versus STATE OF RAJASTHAN — [1991] 3 S.C.R. 820
BHATINDA IMPROVEMENT TRUST versus BALWANT SINGH AND OTHERS — [1991] 3 S.C.R. 928
BHAVANI TEA AND PRODUCE CO. LTD. versus STATE OF KERALA AND ORS. AND VICE VERSA — [1991] 1 S.C.R. 550
BHIKHA RAM versus RAM SARUP AND ORS. — [1991] SUPP. 2 S.C.R. 119
BHUPENDRA SINGH AND ORS. versus STATE OF UTTAR PRADESH — [1991] 1 S.C.R. 856
BIHAR STATE ROAD TRANSPORT CORPORATION versus STATE TRANSPORT APPELLATE TRIBUNAL AND ORS. — [1991] 1 S.C.R. 667
BISHAN DAYAL AND ORS. versus STATE OF DELHI (ADMN.) — [1991] SUPP. 3 S.C.R. 548
BOLLAVARAM PEDDA NARSI REDDY AND ORS. versus STATE OF ANDHRA PRADESH — [1991] 2 S.C.R. 723
BURN STANDARD COMPANY LIMITED versus MCDERMOTT INTERNATIONAL INC. AND ANOTHER — [1991] 2 S.C.R. 67
BURN STANDARD COMPANY LTD. AND ANR. versus UNION OF INDIA AND OTHERS — [1991] 2 S.C.R. 960
BYRAM PESTONFL GARIWALA versus UNION BANK OF INDIA AND ORS. — [1991] SUPP. 1 S.C.R. 187
C.E.S.C. LTD. ETC. versus SUBHASH CHANDRA BOSE AND ORS. — [1991] SUPP. 2 S.C.R. 267
CAPTAIN SUBASH KUMAR versus PRINCIPAL OFFICER, MERCANTILE MARINE DEPARTMENT, MADRAS — [1991] 1 S.C.R. 742
CENTRAL PROVINCES MANGANESE ORE. CO. LTD. versus I.T.O., NAGPUR — [1991] 3 S.C.R. 627
CHANDER MOHAN KHANNA versus NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING AND ORS. — [1991] SUPP. 1 S.C.R. 165
CHANDIGARH ADMINISTRATION AND ANR. ETC. ETC. versus MANPREET SINGH AND ORS. ETC. ETC. — [1991] SUPP. 2 S.C.R. 322
CHANDMAL versus FIRM RAM CHANDRA AND VISHWANATH — [1991] 2 S.C.R. 732
CHANDRAKANT MANILAL SHAH AND ANR. versus COMMISSIONER OF INCOME TAX, BOMBAY-II — [1991] SUPP. 1 S.C.R. 546
CHEMICALS AND FIBRES OF INDIA LTD. ETC. versus UNION OF INDIA — [1991] 1 S.C.R. 288
COFFEE BOARD EMPLOYEES ASSOCIATION AND ORS. versus A. C. SHIV.A GOWDA AND ORS. — [1991] SUPP. 3 S.C.R. 387
COLLECTOR OF CENTRAL EXCISE, JAIPUR ETC. ETC. versus RAJASTHAN STATE CHEMICAL WORKS DEEDWANA RAJASTHAN ETC.ETC — [1991] SUPP. 1 S.C.R. 124
COMMISSIONER OF GIFT TAX, ERNAKULAM versus ABDUL KARIM MOHD. (DEAD) BY LRS. — [1991] 2 S.C.R. 846
COMMISSIONER OF INCOME TAX, GUJARAT versus CELLULOSE PRODUCTS OF INDIA LTD. — [1991] 3 S.C.R. 888
COMMISSIONER OF INCOME TAX, WEST BENGAL versus WESMAN ENGG. CO. (P.) LTD. — [1991] 1 S.C.R. 117
COMMISSIONER OF INCOME-TAX, GUJARAT versus ARVIND MILLS LTD. — [1991] SUPP. 3 S.C.R. 303
COMMISSIONER OF INCOME-TAX, HARYANA ETC. ETC. versus KRISHNA COPPER STEEL ROLLING MILLS JAGADHRI ETC. ETC. — [1991] SUPP. 2 S.C.R. 187
COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ORS. versus MOHAN LAL MEHROTRA AND ORS. — [1991] SUPP. 1 S.C.R. 482
CONTROLLER OF ESTATE DUTY, MADRAS versus N. SHANKARAN ETC. — [1991] SUPP. 2 S.C.R. 167
D.C. OSWAL versus V.K. SUBBIAH AND ORS. — [1991] SUPP. 2 S.C.R. 203
D.H. BROTHERS PVT. LTD. versus COMMISSIONER OF SALES TAX, U.P. LUCKNOW — [1991] 3 S.C.R. 423
D.T.C. WORKERS' UNION & ORS. versus DELHI TRANSPORT CORPORATION — [1991] 1 S.C.R. 984
DALPAT KUMAR AND ANR. versus PRAHLAD SINGH AND ORS. — [1991] SUPP. 3 S.C.R. 472
DARYAO SINGH versus STATE OF MADHYA PRADESH — [1991] 1 S.C.R. 455
DATTATRAYA @ PRAKASH AND ORS. versus KRISHNA RAO @ LALA SAHEB BAXI THROUGH L.RS. ETC. ETC. — [1991] 3 S.C.R. 644
DAYA SINGH versus UNION OF INDIA AND ORS — [1991] 2 S.C.R. 462
DEEPAK THEATRE, DHURI versus STATE OF PUNJAB AND ORS. — [1991] SUPP. 3 S.C.R. 242
DELHI COLD STORAGE PVT. LTD. versus COMMISSIONER OF INCOME TAX, DELHI-I, NEW DELHI. — [1991] 3 S.C.R. 589
DELHI DEVELOPMENT AUTHORITY versus DELHI CLOTH MILLS LTD. AND ORS. — [1991] 2 S.C.R. 590
DELHI JUDICIAL SERVICE ASSOCIATION TIS HAZARI COURT, DELHI ETC. ETC. versus STATE OF GUJARAT AND ORS. ETC. ETC. — [1991] 3 S.C.R. 936
DENA NATH AND ORS. versus NATIONAL FERTILIZERS LTD. AND ORS. — [1991] SUPP. 2 S.C.R. 401
DES RAJ BHATNAGAR AND ANR. ETC. versus UNION OF INDIA — [1991] 1 S.C.R. 356
DHONDU UNDRU CHOUDHARY versus GANPAT LAL SHANKAR LAL AGARWAL. — [1991] 1 S.C.R. 81
DIRECTOR GENERAL GEOLOGICAL SURVEY OF INDIA versus GEOLOGICAL SURVEY OF INDIA EMPLOYEES ASSOCIATION — [1991] 2 S.C.R. 893
DIRECTOR, LIFT IRRIGATION CORPORATION LTD. AND ORS. ETC. ETC. versus PRAVAT KIRAN MOHANTY AND ORS. — [1991] 1 S.C.R. 341
DISTRICT EXHIBITORS ASSOCIATION MUZAFFARNAGAR AND ORS. versus UNION OF INDIA AND ORS. — [1991] 2 S.C.R. 477
DOONGAJI AND CO. versus STATE OF M.P. AND ORS. — [1991] 3 S.C.R. 492
DOONGAJI AND CO. versus STATE OF MADHYA PRADESH AND ORS. — [1991] 3 S.C.R. 479
DR. ARUN KUMAR AGRAWAL AND ORS. ETC. versus STATE OF BIHAR AND ORS. — [1991] 2 S.C.R. 491
DR. KU. NILOFAR INSAF versus STATE OF MADHYA PRADESH AND ORS. — [1991] 3 S.C.R. 429
DR. P.P.C. RAWANI AND ORS. ETC. versus UNION OF INDIA AND ORS. — [1991] SUPP. 2 S.C.R. 109
DR. UMA KANT AND ANR versus DR. BHIKA LAL JAIN AND ORS. — [1991] SUPP. 1 S.C.R. 415
DR. V.P. CHATURVEDI AND ORS. versus UNION OF INDIA AND ORS. — [1991] 3 S.C.R. 595
EAST INDIA CORPORATION LTD versus SHREE MEENAKSHI MILLS LTD. — [1991] 2 S.C.R. 310
EMC STEEL LIMITED, CALCUTTA versus UNION OF INDIA AND ANR. — [1991] 1 S.C.R. 381
EX-HAVILDAR RAT AN SINGH versus UNION OF INDIA AND ORS. — [1991] SUPP. 2 S.C.R. 370
EX. CAPT. K. BALASUBRAMANIAN ETC. versus ST ATE OF TAMIL NADU AND ANR. ETC. — [1991] 1 S.C.R. 845
EX. NAIK SARDAR SINGH versus UNION OF INDIA AND OTHERS — [1991] 2 S.C.R. 676
F.A. SAPA ETC. ETC. versus SINGORA AND ORS. ETC. — [1991] 2 S.C.R. 752
G. CLARIDGE AND COMPANY LIMITED versus COLLECTOR OF CENTRAL EXCISE, PUNE — [1991] 1 S.C.R. 317
G. NARAYANAPPA AND ANOTHER versus GOVERNMENT OF ANDHRA PRADESH — [1991] SUPP. 1 S.C.R. 514
G. NARAYANASWAMYREDDY (DEAD)BYL.RS. ANDANR. versus GOVT. OF KARNATAKA AND ANR. — [1991] 2 S.C.R. 563
GAGAN BIHARI SAMAL AND ANR versus STATE OF ORISSA — [1991] 2 S.C.R. 839
GARDEN SILK WEAVING FACTORY, SURAT versus COMMISSIONER OF INCOME TAX, GUJARAT, AHMEDABAD — [1991] 1 S.C.R. 909
GENERAL ELECTRIC TECHNICAL SERVICES COMPANY INC. versus PUNJ SONS (P) LTD. AND ANOTHER — [1991] 3 S.C.R. 412
GENERAL MANAGER, E.L.D. PARRY (INDIA} LTD versus PRESIDING OFFICER, 2ND ADDL. LABOUR COURT, MADRAS AND ORS. — [1991] 2 S.C.R. 637
GENERAL SECRETARY ROURKELA SRAMIK SANGH versus ROURKELA MAZDOOR SABHA AND ORS. — [1991] 2 S.C.R. 399
GHAN SHYAM DAS GUPTA AND ANR. versus . ANANT KUMAR SINHA AND ORS. — [1991] SUPP. 1 S.C.R. 119
GOA, DAMAN AND DIU HOUSING BOARD versus RAMAKANT V.P. DARVOTKAR — [1991] 3 S.C.R. 904
GOKAK PATEL VOLKART LTD. versus DUNDAYYA GURUSHIDDAIAH HIREMATH AND ORS. — [1991] 1 S.C.R. 396
GOODWILL PAINT AND CHEMICAL INDUSTRY versus UNION OF INDIA AND ANR. — [1991] SUPP. 1 S.C.R. 219
GOVERNMENT OF ANDHRA PRADESH & ANR. versus P. RAVINDER & ORS. — [1991] 3 S.C.R. 564
GOVERNMENT OF ANDHRA PRADESH AND ANR. versus A. SURYANARAYANARAO AND ORS. ETC. — [1991] SUPP. 1 S.C.R. 27
GRIH KALYAN KENDRA WORKERS' UNION versus UNION OF INDIA AND OTHERS — [1991] 1 S.C.R. 15
GUDALURE M. J. CHERIAN AND ORS. versus UNI0N OF INDIA AND ORS. — [1991] SUPP. 3 S.C.R. 251
GULABBAI versus NALIN NARSI VOHRA AND ORS. — [1991] 2 S.C.R. 941
GURCHARAN SINGH BALDEV SINGH versus YASHWANT SINGH AND ORS — [1991] SUPP. 2 S.C.R. 305
GURDIP SINGH AND ANR. versus AMAR SINGH AND ANR. — [1991] 1 S.C.R. 385
GURMEJ SINGH AND ORS. versus STATE OF PUNJAB — [1991] 2 S.C.R. 966
GURMUKH SINGH versus AMAR SINGH — [1991] 1 S.C.R. 885
H.C. SUMAN AND ANR. versus REHABILITATION MINISTRY EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD., NEW DELHI & ORS. — [1991] 3 S.C.R. 839
HARBANS SINGH ETC. versus GURAN DITTA SINGH ETC — [1991] 1 S.C.R. 614
HARENDRA NARAIN SINGH ETC versus STATE OF BIHAR — [1991] 3 S.C.R. 54
HARNAMA SINGH (DEAD) LRS. ON RECORD & OTHERS versus SHRI HARBHAJAN SINGH — [1991] 3 S.C.R. 703
HINDUSTAN ZINC LTD. ETC. ETC versus ANDHRA PRADESH STATE ELECTRICITY BOARD & ORS — [1991] 2 S.C.R. 643
HOSHIAR SINGH AND ORS versus STATE OF PUNJAB — [1991] SUPP. 1 S.C.R. 575
INDIAN ALUMINIUM COMPANY LIMITED versus THANE MUNICIPAL CORPORATION — [1991] SUPP. 1 S.C.R. 208
INDIAN EX-SERVICES LEAGUE AND ORS. ETC. versus UNION OF INDIA AND ORS. ETC. — [1991] 1 S.C.R. 158
INDORE MUNICIPAL CORPORATION versus GUJARAT CO-OPERATIVE HOUSING SOCIETY LTD. & ANR. — [1991] SUPP. 3 S.C.R. 11
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA AND ANOTHER versus INDER CHAND JAIN — [1991] 3 S.C.R. 921
JAGDISH SINGH versus NATTHU SINGH — [1991] SUPP. 2 S.C.R. 567
JAGHNATH versus UNION OF INDIA AND ANR. — [1991] SUPP. 2 S.C.R. 152
JAHARLAL DAS versus STATE OF ORISSA — [1991] 2 S.C.R. 298
JAI PRAKASH versus STATE (DELHI ADMINISTRATION) — [1991] 1 S.C.R. 202
JASWANT SINGH MATHURA SINGH AND ANR. versus AHMEDABAD MUNICIPAL CORPORATION AND ORS .. — [1991] SUPP. 1 S.C.R. 226
JASWANT SINGH NERWAL ETC. versus STATE OF PUNJAB AND ORS. ETC. — [1991] 1 S.C.R. 411
K. MURUGAN ETC. ETC. versus FENCING ASSN. OF INDIA, JABALPUR & ORS. ETC. ETC — [1991] 1 S.C.R. 658
K. NAGAMALLESWARA RAO AND ORS. versus STATE OF ANDHRA PRADESH — [1991] 1 S.C.R. 875
K. S. PARIAPOORNAN AND ORS. ETC. ETC. versus STATE OF KERALA AND ORS. — [1991] SUPP. 3 S.C.R. 485
K. VEERASWAMI versus UNION OF INDIA AND OTHERS — [1991] 3 S.C.R. 189
K. VENKATA SESHIAH versus KANDURU RAMASUBBAMMA (DEAD) BY LRS. — [1991] 1 S.C.R. 538
K. VIMALA versus K. VEERASWAMY — [1991] 1 S.C.R. 904
K.M. ABDULLA KUNHI AND B.L. ABDUL KHADER versus UNION OF INDIA AND ORS., STATE OF KARNATAKA AND ORS. — [1991] 1 S.C.R. 102
K.M. MATHEW versus STATE OF KERALA AND ANR. — [1991] SUPP. 2 S.C.R. 364
KALAWATIBAI versus SOIRYABAI AND OTHERS — [1991] 2 S.C.R. 599
KANTILAL AND ORS. ETC. versus SHANTILAL AND ORS. ETC. — [1991] SUPP. 2 S.C.R. 257
KHUJJI@SURENDRA TIWARI versus THE STATE OF MADHYA PRADESH — [1991] 3 S.C.R. 1
KOYAPPATHODI M. AYISHA UMMA versus STATE OF KERALA — [1991] 3 S.C.R. 548
KRISHAN KUMAR versus STATE OF RAJASTHAN AND ORS. — [1991] 3 S.C.R. 500
KUMAR SUDHENDU NARAIN DEB versus MRS. RENUKA BISWAS AND ORS. — [1991] SUPP. 2 S.C.R. 233
LAKHAN SAO (DECEASED) NOW THROUGH HIS LEGAL HEIRS versus DHARAMU CHAUDHARY — [1991] 1 S.C.R. 544
LAKSHMANASAMI GOUNDER versus C.I.T. SELVAMANI AND ORS. — [1991] SUPP. 2 S.C.R. 181
LALA RAGHURAJ SWARUP (DEAD) BY L.RS. versus HARDWARL LAL AND ORS. — [1991] 3 S.C.R. 672
LAXMI BAI versus DAYANU NARAYAH MOHITE(DEAD) THROUGH LRS — [1991] SUPP. 1 S.C.R. 456
LAXMI SHANKAR PANDEY versus UNION OF INDIA AND ORS. — [1991] 1 S.C.R. 894
LAXMIKANT PANDEY versus UNION OF INDIA & ORS. — [1991] 3 S.C.R. 568
LT. GENERAL R.K. ANAND versus UNION OF INDIA AND ANR. — [1991] SUPP. 3 S.C.R. 498
M .B. HIREGOUDAR versus STATE OF KARNATAKA AND ORS. — [1991] SUPP. 1 S.C.R. 599
M. RAJA MOHAMMED AND ANR. versus FOOD INSPECTOR, PALGHAT MUNICIPALITY — [1991] SUPP. 2 S.C.R. 390
M.B. SANGHI, ADVOCATE versus HIGH COURT OF PUNJAB AND HARYANA AND ORS. — [1991] 3 S.C.R. 312
M.C. MEHTA versus UNION OF INDIA AND ORS. — [1991] 1 S.C.R. 866
M.C. MEHTA versus UNION OF INDIA AND ORS. — [1991] SUPP. 2 S.C.R. 378
M.L. JAIN versus UNION OF INDIA — [1991] 1 S.C.R. 98
MADHU KISHWAR AND ORS. versus STATE OF BIHAR — [1991] SUPP. 1 S.C.R. 477
MADHUKAR SINHA versus UNION OF INDIA AND ORS. — [1991] SUPP. 1 S.C.R. 112
MAGUNI CHARAN PRADHAN versus STATE OF ORISSA — [1991] 2 S.C.R. 191
MAHADEO PRASAD BAIS (DEAD} versus INCOME-TAX OFFICER 'A' WARD, GORAKHPUR AND ATJR. — [1991] SUPP. 1 S.C.R. 9
MAHARAJA TOURIST SERVICE ETC. ETC. versus STATE OF GUJARAT — [1991] 2 S.C.R. 524
MAHARANI KUSUMKUMARI AND ANR. versus SMT. KUSUMKUMARI JADEJA AND ANR. — [1991] 1 S.C.R. 193
MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION versus K.S. GANDHI AND ORS. — [1991] 1 S.C.R. 772
MAHARASHTRA STATE FINANCIAL CORPORATION versus JAYCEE DRUGS AND PHARMACEUTICALS PVT. LTD. AND ORS. — [1991] 1 S.C.R. 480
MAHENDER SINGH versus UNION OF INDIA AND ANR — [1991] 3 S.C.R. 330
MAHESH CHANDER AND ANOTHER versus STATE OF DELHI — [1991] 2 S.C.R. 51
MALKIAT SINGH AND ORS versus STATE OF PUNJAB — [1991] 2 S.C.R. 256
MANGAL SINHJI DOLAT SINHJI ETC. versus STATE OF GUJARAT — [1991] SUPP. 1 S.C.R. 497
MANGALORE CHEMICALS & FERTILISERS LIMITED versus DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ORS.. — [1991] 3 S.C.R. 336
MANOHAR JOSHI ETC. versus DAMODAR TATYABA @ DADASAHEB RUPWATE AND ORS. — [1991] 1 S.C.R. 759
MANSOOR ALI KHAN AND ORS. versus STATE OF U.P. AND ORS. — [1991] SUPP. 2 S.C.R. 159
MATHURA PRASHAD AND ANR. versus STATE OF MADHYA PRADESH — [1991] SUPP. 1 S.C.R. 425
MATHURA REFINERY MAZDOOR SANGH THROUGH ITS SECRETARY versus INDIAN OIL CORPORATION LTD., MATHURA REFINERY PROJECT, MATHURA AND ANR. — [1991] 1 S.C.R. 468
MITHILESH GARG ETC. ETC. versus UNION OF INDIA AND. ORS. ETC. ETC. — [1991] SUPP. 2 S.C.R. 428
MITHLESH KUMARI AND ANR. versus FATEH BAHADUR SINGH AND ANR. — [1991] 1 S.C.R. 699
MOHAMMAD MAHIBULLA AND ANR versus SETH CHAMAN LAL (DEAD) BY LRS. AND ORS. — [1991] SUPP. 1 S.C.R. 179
MOHAN KUMAR SINGHANIA AND ORS. ETC. ETC versus UNION OF INDIA AND ORS. ETC. ETC — [1991] SUPP. 1 S.C.R. 46
MOHAN LAL SHAMLAL SONI versus UNION OF INDIA AND ANOTHER — [1991] 1 S.C.R. 712
MOHINDER SINGH AND ANR. versus STATE OF HARYANA AND ORS. — [1991] 3 S.C.R. 859
MOHINDER SINGH versus GULWANT SINGH AND ORS. ETC. — [1991] SUPP. 3 S.C.R. 478
MOTILAL CHHADAMI LAL JAIN versus COMMISSIONER OF INCOME TAX, DELHI ETC. — [1991] 2 S.C.R. 237
MR. LOUIS DE RAEDT & ORS. versus UNION OF INDIA AND ORS. — [1991] 3 S.C.R. 149
MRS. NEERA MATHUR versus LIFE INSURANCE CORPORATION OF INDIA AND ANR. — [1991] SUPP. 2 S.C.R. 146
MST. SURAYYA BEGUM, ETC versus MOHD. USMAN AND ORS., ETC. — [1991] 2 S.C.R. 517
MUKERIAN PAPERS LTD. versus STATE OF PUNJAB — [1991] 1 S.C.R. 347
MULTIMETALS LTD. versus ASSISTANT COLLECTOR, CEN1RAL EXCISE, KOTA AND ORS. — [1991] SUPP. 3 S.C.R. 292
MUNICIPAL CORPORATION, RAIPUR versus ASHOK KUMAR MISRA — [1991] 2 S.C.R. 320
MUNINDRA KUMAR AND ORS. ETC. versus RAJIV GOVIL AND ORS. ETC. — [1991] 2 S.C.R. 812
MUNSHI RAM RAM NIW AS versus COLLECTOR, FOOD AND SUPPLIES DEPARTMENT AND ORS — [1991] SUPP. 1 S.C.R. 138
N. PARTHASARATHY ETC. versus CONTROLLER OF CAPITAL ISSUES AND ANOTHER ETC. — [1991] 2 S.C.R. 329
N. SURESH NATHAN AND ANR. versus UNION OF INDIA AND ORS. — [1991] SUPP. 2 S.C.R. 423
N.K. JAIN AND OTHERS versus C.K. SHAH AND OTHERS — [1991] 1 S.C.R. 938
N.S.K. NAYAR AND ORS. versus UNION OF INDIA AND ORS. — [1991] SUPP. 3 S.C.R. 402
NAGARAJ SHIV ARAO KARJAGI versus SYNDICATE BANK HEAD OFFICE MANIPAL AND ANR. — [1991] 2 S.C.R. 576
NAIN SINGH AND ANR. versus STATE OF UTTAR PRADESH — [1991] 1 S.C.R. 685
NANDGANJ SIHORI SUGAR CO. LTD., RAE BARELI versus BADRI NATH DIXIT AND ORS. — [1991] 2 S.C.R. 468
NARAIN DAS JAIN (SINCE DECEASED) BY L.RS versus AGRA NAGAR MAHAPALIKA, AGRA — [1991] 1 S.C.R. 388
NARAYAN BHIMJI VADANGALE AND ANR. versus HUKUMCHAND CHUNILAL THOLE AND ANR — [1991] SUPP. 3 S.C.R. 239
NARCOTICS CONTROL BUREAU versus KISHAN LAL AND OTHERS — [1991] 1 S.C.R. 139
NARENDRA PRATAP NARAIN SINGH AND ANR. versus STATE OF U.P — [1991] 2 S.C.R. 88
NAVNIT LAL SAKAR LAL versus COMMISSIONER OF INCOME TAX — [1991] SUPP. 1 S.C.R. 585
NETHALA POTHURAJU AND ORS.· versus STATE OF ANDHRA PRADESH — [1991] SUPP. 1 S.C.R. 4
NEW BANK OF INDIA versus N.P. SEHGAL AND ANR. — [1991] 1 S.C.R. 473
NIADAR AND ORS. ETC. ETC. versus STATE OF HARYANA AND ANR. ETC. ETC. — [1991] 1 S.C.R. 135
NUTTAKI SESHARATNAM versus SUB-COLLECTOR, LAND ACQUISTION VIJAYAWADA AND ORS. — [1991] SUPP. 2 S.C.R. 115
O.P. GARG AND ORS. ETC. ETC. versus STATE OF U.P. AND ORS. — [1991] 2 S.C.R. 424
OM PRAKASH GOEL versus HIMACHAL PRADESH TOURISM DEVELOPMENT CORPORATION LTD. SHIMLA AND ANR. — [1991] 2 S.C.R. 701
OM PRAKASH PURI AND ANR. versus STATE OF WEST BENGAL AND ORS. — [1991] 1 S.C.R. 465
ORISSA CEMENT LTD AND ORS. ETC. ETC versus STATE OF ORISSA AND ORS. ETC. ETC. — [1991] 2 S.C.R. 105
P. U. IQBAL versus UNION OF INDIA AND ORS. — [1991] SUPP. 3 S.C.R. 515
PADMABEN SHAMALBHAI PATEL versus STATE OF GUJARAT — [1991] 1 S.C.R. 88
PARUSURAMAN @ VELLADURAI AND OTHERS versus STATE OF TAMIL NADU — [1991] SUPP. 1 S.C.R. 1
PATEL ROADWAYS LIMITED, BOMBAY versus PRASAD TRADING COMPANY — [1991] 3 S.C.R. 391
PODDAR STEEL CORPORATION versus GANESH ENGINEERING WORKS AND OTHERS — [1991] 2 S.C.R. 696
PRAKASH WAREHOUSING CO. versus MUNICIPAL CORPORATION OF GREATER BOMBAY AND ANR. — [1991] 1 S.C.R. 829
PRATIBHA CO-OPERATIVE HOUSING SOCIETY LTD. versus STATE OF MAHARASHTRA AND ORS. — [1991] 2 S.C.R. 745
PREM CHAND SOMCHAND SHAH AND ANR. ETC. ETC. versus UNION OF INDIA AND ANR. — [1991] 1 S.C.R. 232
PREM JEET KUMAR versus SURENDER GANDOTRA AND ORS. — [1991] 3 S.C.R. 782
PUNDALIK versus DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, CHANDRAPUR AND ORS. — [1991] 1 S.C.R. 675
PURAN SINGH SAHNI versus SMT. SUNDARI BHAGWANDAS KRIPALANI AND OTHERS — [1991] 1 S.C.R. 592
R. K. SINHA AND ORS. versus UNION OF INDIA AND ORS. — [1991] SUPP. 3 S.C.R. 524
R. MCDILL AND COMPANY PVT. LTD. versus GOURI SANKAR SARDA AND OTHERS — [1991] 1 S.C.R. 809
R. S. RAGHUNATH versus STATE OF KARNATAKA AND ANR. — [1991] SUPP. 1 S.C.R. 387
RABINDRA CHAMRIA AND ORS., ETC., ETC. versus REGISTRAR OF COMPANIES WEST BENGAL AND ORS., ETC., ETC. — [1991] SUPP. 2 S.C.R. 338
RADHASOAMI SATSANG, SAOMI BAGH,AGRA versus COMMISSIONER OF INCOME TAX — [1991] SUPP. 2 S.C.R. 312
RAJANGAM, SECRETARY, DISTRICT BEEDI WORKERS UNION AND ORS. versus STATE OF TAMIL NADU AND ORS. — [1991] SUPP. 2 S.C.R. 357
RAJENDRA AND TWO OTHERS versus STATE OF MADHYA PRADESH — [1991] 3 S.C.R. 96
RAJRATHA NARANBHAI MILLS. CO. LTD. versus SALES TAX OFFICER, PETLAD — [1991] 1 S.C.R. 527
RAJU KAKARA SHETTY versus RAMESH PRATAPRAO SHIROLE AND ANR. — [1991] 1 S.C.R. 51
RAM KUMAR AND ORS. versus UNION OF INDIA AND ORS. — [1991] 1 S.C.R. 649
RAM SARAN AND ANR. ETC. versus STATE OF PUNJAB AND ORS. ETC. — [1991] 1 S.C.R. 729
RAM SEWAK PRASAD versus STATE OF U.P. AND ORS — [1991] 2 S.C.R. 884
RANJIT SINGH versus UNION TERRITORY OF CHANDIGARH & ANR. — [1991] 3 S.C.R. 742
RATTAN CHAND HIRA CHAND versus ASKAR NAWAZ JUNG (DEAD) BY L.RS. AND ORS. — [1991] 1 S.C.R. 327
REGIONAL DIRECTOR, EMPLOYEE'S STATE INSURANCE CORPORATION versus HIGH LAND COFFEE WORKS OF P.F.X. SALDANHA AND SONS AND ANR — [1991] 3 S.C.R. 307
RESERVE BANK OF INDIA versus RESERVE BANK OF INDIA STAFF OFFICERS ASSOCIATION AND ORS. — [1991] 3 S.C.R. 460
REVATHINNAL BALAGOPALA VARMA versus H.H.SRI PADMANABHADASA, BALA RAMA VARMA (SINCE DECEASED) AND ORS. — [1991] SUPP. 3 S.C.R. 30
S. SURJIT SINGH KALRA ETC. versus UNION OF INDIA AND ANR. ETC. — [1991] 1 S.C.R. 364
S. VENKITACHALAM IYER versus S. RAMA IYER — [1991] SUPP. 1 S.C.R. 21
S.L. CHOPRA AND ORS. ETC. ETC versus STATE OF HARYANA AND ORS. ETC. ETC. — [1991] 2 S.C.R. 221
S.P. BISWAS AND OTHERS ETC. versus STATE BANK OF INDIA AND OTHERS. — [1991] 3 S.C.R. 769
S.RAJAGOPAL CHETTIAR versus HAMASAVENI AMMAL AND ORS. — [1991] 3 S.C.R. 714
S.S. DHANOA versus UNION OF INDIA AND ORS. — [1991] 3 S.C.R. 159
SAGAR MAHAVIDYALAYA, SAGAR versus PANDIT SADASHIV RAO HARSHE AND ORS. — [1991] 2 S.C.R. 906
SALEHBHAI MULLA MOHAMADALI (DEAD) BY LRS versus STATE"OF GUJARAT AND OTHERS — [1991] SUPP. 1 S.C.R. 564
SANGANER DAL AND FLOUR MILL versus F.C.I. AND. ORS. — [1991] SUPP. 1 S.C.R. 542
SARASWATI SUGAR MILLS versus HARYANA STATE BOARD AND ORS. — [1991] SUPP. 1 S.C.R. 523
SARDARA SINGH AND ORS. ETC versus STATE OF PUNJAB AND ORS — [1991] SUPP. 1 S.C.R. 152
SCHEDULED CASTE AND WEAKER SECTION WELFARE ASSOCIATION (REGD.) AND ANR. versus STATE OF KARNATAKA AND ORS. — [1991] 1 S.C.R. 974
SECRETARY, IRRIGATION DEPARTMENT, GOVERNMENT OF ORISSA AND ORS. ETC. ETC. versus G. C. ROY ETC. ETC. — [1991] SUPP. 3 S.C.R. 417
SEYAKA PERUMAL, ETC versus STATE OF TAMIL NADU — [1991] 2 S.C.R. 711
SHANKAR PANDURANG JADHAV AND ORS. ETC. versus VICE-ADMIRAL, FLAG OFFICER, COMMANDING-IN-CHIEF AND ORS. ETC. — [1991] 1 S.C.R. 219
SHANKARSAN DASH versus UNION OF INDIA — [1991] 2 S.C.R. 567
SHER SINGH ETC. ETC. versus STATE OF HARYANA AND ORS. ETC. ETC. — [1991] 1 S.C.R. 1
SHIVA GLASS WORKS CO. LTD. versus ASSISTANT COLLECTOR OF CENTRAL EXCISE AND OTHERS. — [1991] 1 S.C.R. 43
SHIVAJI DAYANU PATIL & ANR. versus SMT. VATSCHALA UTTAM MORE — [1991] 3 S.C.R. 26
SHREE BHAGWATI HOSIERY MILLS PVT. LTD. AND ANR. versus BHAGALPUR MUNICIPAL CORPN. AND ANR. — [1991] SUPP. 3 S.C.R. 506
SHREE BHARAT LAXMI WOOL STORE, PANIPAT AND ORS. versus PUNJAB NATIONAL BANK AND ANR. — [1991] SUPP. 3 S.C.R. 27
SMT. AMBALIKA PADHI AND ANR versus RADHAKRISHNA PADHI AND ORS. — [1991] SUPP. 3 S.C.R. 230
SMT. GRACY versus STATE OF KERALA AND ANR. — [1991] 1 S.C.R. 421
SMT. MEERA GUPTA versus STATE OF WEST BENGAL AND ORS. — [1991] SUPP. 1 S.C.R. 501
SMT. P. LEELAVATHAMMA versus CONTROLLER OF ESTATE DUTY, ANDHRA PRADESH, HYDERABAD — [1991] 1 S.C.R. 448
SMT. PARVATIBAI SUBHANRAO NALAWADE versus ANWARALI HASANALI MAKANI AND ORS. ETC. — [1991] SUPP. 3 S.C.R. 558
SMT. RAM PYARI & ORS. versus JAGDISH LAL — [1991] SUPP. 3 S.C.R. 117
SMT. RANI DEVI versus BHOLE NATH AND ORS — [1991] SUPP. 1 S.C.R. 535
SMT. SARAN KUMAR GAUR & ORS. versus STATE OF UTTAR PRADESH & ORS. — [1991] 3 S.C.R. 559
SMT. SHASHI NAYAR versus UNION OF INDIA AND ORS. — [1991] SUPP. 2 S.C.R. 103
SMT. SHRISHT DHAWAN versus SHAW BROTHERS — [1991] SUPP. 3 S.C.R. 446
SMT. SURESHTA DEVI versus OM PRAKASH — [1991] 1 S.C.R. 274
SMT. VIOLET ISSAC AND ORS. versus UNION OF INDIA AND ORS. — [1991] 1 S.C.R. 282
SONI DEVRAJBHAI BABUBHAI versus STATE OF GUJARAT AND ORS. — [1991] 3 S.C.R. 812
SOUTH EASTERN COALFIELDS LIMITED ETC. ETC. versus CENTURY TEXTILES AND INDUSTRY LTD. AND ORS — [1991] 2 S.C.R. 188
SPENCES HOTEL PVT. LTD. AND ANR. versus STATE OF WEST BENGAL AND ORS. — [1991] 1 S.C.R. 429
SPL. TEHSILDAR LAND ACQN. VISHAKAPATNAM versus SMT. A. MANGALA GOWRI — [1991] 3 S.C.R. 472
SRI CHAND GUPTA versus GULZAR SINGH AND ANR. — [1991] SUPP. 1 S.C.R. 538
SRI RABINARAYAN MOHAPATRA versus STATE OF ORISSA AND ORS. — [1991] 1 S.C.R. 990
ST. STEPHEN'S COLLEGE ETC. ETC. versus UNIVERSITY OF DELHI ETC. ETC. — [1991] SUPP. 3 S.C.R. 121
STATE OF ANDHRA PRADESH versus DR. M.V. RAMANA REDDY AND ORS. — [1991] 3 S.C.R. 600
STATE OF BIHAR AND OTHERS ETC. versus AKHOURI SACHINDRA NATH AND OTHERS ETC. — [1991] 2 S.C.R. 410
STATE OF BIHAR ETC. ETC. versus P.P. SHARMA, IAS AND ANR. — [1991] 2 S.C.R. 1
STATE OF JAMMU AND KASHMIR versus A. R. ZAKKI AND ORS. — [1991] SUPP. 3 S.C.R. 216
STATE OF KARNATAKA AND ORS. versus V.S.NARAYANA SWAMY — [1991] 3 S.C.R. 700
STATE OF KERALA AND ANR. versus KANAN DEVAN HILLS PRODUCE CO. LTD. — [1991] 1 S.C.R. 261
STATE OF MADHYA PRADESH AND ORS. versus KRISHNARAO SHINDE AND ORS. — [1991] 1 S.C.R. 174
STATE OF MAHARASHTRA versus ANAND CHINTAMAN DIGHE — [1991] 2 S.C.R. 619
STATE OF ORISSA versus K. RAJESHWAR RAO — [1991] SUPP. 2 S.C.R. 251
STATE OF PUNJAB versus BALWANT SINGH & ORS. — [1991] SUPP. 1 S.C.R. 458
STATE OF PUNJAB AND ORS. versus GURDEV SINGH, ASHOK KUMAR — [1991] 3 S.C.R. 663
STATE OF PUNJAB AND ORS. versus SURINDER KUMAR AND ORS. — [1991] SUPP. 3 S.C.R. 553
STATE OF PUNJAB versus BABU SINGH — [1991] 2 S.C.R. 421
STATE OF PUNJAB versus IQBAL SINGH AND ORS. — [1991] 2 S.C.R. 790
STATE OF SIKKIM versus DORJEE TSHERING BHUTIA AND ORS. — [1991] 3 S.C.R. 633
STATE OF TAMIL NADU AND ANR. ETC. versus E. PARIPOORNAM AND ORS. — [1991] 3 S.C.R. 618
STATE OF TAMIL NADU AND ANR. versus A. MOHAMMED YOUSEF AND ORS. — [1991] 3 S.C.R. 375
STATE OF TAMIL NADU AND ORS. versus ST. JOSEPH .TEACHERS TRAINING INSTITUTE AND ANR. ETC. — [1991] 2 S.C.R. 231
STATE OF TAMILNADU ETC. versus STATE OF KARNATAKA AND ORS. — [1991] 2 S.C.R. 501
STATE OF U.P. AND ANR. versus M/S. SYNTHETICS AND CHEMICALS LTD. AND ANR. — [1991] 3 S.C.R. 64
STATE OF U.P. versus KAPIL DEO AND ANOTHER — [1991] 3 S.C.R. 692
STATE OF UTTAR PRADESH AND ANR. versus KAUSHAL KISHORE SHUKLA — [1991] 1 S.C.R. 29
STATE OF WEST BENGAL AND ORS. ETC . versus DEBDAS KUMAR AND ORS. ETC. — [1991] 1 S.C.R. 517
SUB-COMMITIEE ON JUDICIAL ACCOUNTABILITY ETC. ETC. versus UNION OF INDIA AND ORS., ETC. — [1991] SUPP. 2 S.C.R. 1
SUB-COMMITTEE ON JUDICIAL ACCOUNTABILITY versus UNION OF INDIA AND ORS. — [1991] 2 S.C.R. 741
SUBHASH KUMAR versus STATE OF BIHAR AND ORS. — [1991] 1 S.C.R. 5
SUJIR KESHAV NAYAK versus SUJIR GANESH NAYAK — [1991] SUPP. 3 S.C.R. 409
SURINDER SINGH SIBIA versus VIJA Y KUMAR SOOD — [1991] SUPP. 1 S.C.R. 467
SURJA AND OTHERS versus UNION OF INDIA AND ANR. — [1991] SUPP. 1 S.C.R. 116
SWADESH RANJAN SINHA. versus HARADEB BANERJEE — [1991] SUPP. 1 S.C.R. 245
T .P. SRIVASTAVA versus NATIONAL TOBACCO CO. OF INDIA LTD .. — [1991] SUPP. 1 S.C.R. 472
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. AND ANR. versus MUNICIPAL CORPORATION OF THE CITY OF THANE AND ORS. — [1991] SUPP. 2 S.C.R. 445
TEXMACO LTD. versus COLLECTOR OF CENTRAL EXCISE, CALCUTTA — [1991] 3 S.C.R. 323
THE COLLECTOR OF CENTRAL EXCISE, MADRAS versus M/S. M.M. RUBBER & CO. TAMIL NADU — [1991] 3 S.C.R. 862
THE JANATA DAL & ORS. ETC. versus H.S. CHOWDHARY & ORS. ETC. — [1991] 3 S.C.R. 752
THE MATTER OF: CAUVERY WATER DISPUTES TRIBUNAL versus - — [1991] SUPP. 2 S.C.R. 497
THOTA SESHARATHAMMA AND ANR. versus THOTA MANIKYAMMA (DEAD) BY LRS. AND ORS. — [1991] 3 S.C.R. 717
TOOLSIDASS JEWRAJ versus ADDITIONAL COLLECTOR OF CUSTOMS AND OTHERS — [1991] 1 S.C.R. 821
TRIBHOV AND AS HARIBHAI TAMBOLI versus GUJARAT REVENUE TRIBUNAL AND ORS. — [1991] 2 S.C.R. 802
TRIVENI SHANKAR SAXENA versus STATE OF UP. AND ORS. — [1991] SUPP. 3 S.C.R. 534
U.P. JUNIOR DOCTORS' ACTION COMMITTEE AND ORS. ETC. versus DR. B. SHEETAL NANDWANI AND ORS. ETC. — [1991] SUPP. 2 S.C.R. 384
U.P. STATE ROAD TRANSPORT CORPORATION AND ANR versus MOHD. ISMAIL AND ORS. — [1991] 2 S.C.R. 274
UJJAIN VIKAS PRADHIKARAN versus RAJ KUMAR JOHRI AND ORS. ETC. — [1991] SUPP. 2 S.C.R. 247
UNION CARBIDE CORPORATION ETC. ETC versus UNION OF INDIA ETC. ETC. — [1991] SUPP. 1 S.C.R. 381
UNION CARBIDE CORPORATION ETC. ETC. versus UNION OF INDIA ETC. ETC — [1991] SUPP. 1 S.C.R. 251
UNION OF INDIA & ORS. versus E.G. NAMBUDIRI — [1991] 2 S.C.R. 451
UNION OF INDIA AND ANOTHER ETC. ETC. versus ZORA SINGH ETC. ETC. — [1991] SUPP. 2 S.C.R. 478
UNION OF INDIA AND ANR. versus DEOKI NANDAN AGGARWAL — [1991] 3 S.C.R. 873
UNION OF INDIA AND ANR. versus MAJ. GEN. DAYANAND KHURANA — [1991] 3 S.C.R. 350
UNION OF INDIA AND ORS. ETC versus TEJRAM PARASHRAMJJ BOMBHATE AND ORS. ETC — [1991] 2 S.C.R. 685
UNION OF INDIA AND ORS. versus A. RADHAKRISHNAN AND ORS. — [1991] 3 S.C.R. 895
UNION OF INDIA AND OTHERS versus EX-CONSTABLE AMRIK SINGH — [1991] 1 S.C.R. 182
UNION OF INDIA ETC. ETC. versus K.V. JANKIRAMAN ETC. ETC. — [1991] 3 S.C.R. 790
UNION OF INDIA versus DR. M.G. DIGHE AND ORS. — [1991] 3 S.C.R. 776
UNION OF'. INDIA versus PURNA MUNICIPAL COUNCIL AND ORS. — [1991] SUPP. 1 S.C.R. 183
V. B. RANGARAJ versus V. B. GOPALAKRISHNAN AND ORS. — [1991] SUPP. 3 S.C.R. 1
VANIA SILK MILLS (P) LTD. versus COMMISSIONER OF INCOME-TAX, AHMEDABAD — [1991] 3 S.C.R. 577
VATTICHERUKURU VILLAGE PANCHAYAT AND ORS versus NORI VENKATARAMA DEEKSHITHULU AND ORS. — [1991] 2 S.C.R. 531
VIJAYA LAXMI SUGAR MILLS LTD. versus COMMISSIONER OF INCOME TAX, KANPUR — [1991] 3 S.C.R. 383
VINOD GURUDAS RAIKAR versus NATIONAL INSURANCE CO. LTD AND ORS. — [1991] 3 S.C.R. 912
WORKMEN REPRESENTED BY SECRETARY versus MANAGEMENT OF REPTAKOS BRETT. AND CO. LTD. AND ANR. — [1991] SUPP. 2 S.C.R. 129
Y. NARASIMHA RAO AND ORS. versus Y. VENKATA LAKSHMI AND ANR. — [1991] 2 S.C.R. 821
YOGENDRA PRASAD versus ADDL. REGISTRAR, CO-OP. SOCIETIES, BIHAR AND ORS. — [1991] SUPP. 1 S.C.R. 143
YUSUFBHAI NOORMOHMED NENDOLIYA versus STATE OF GUJARAT AND ANR. — [1991] SUPP. 1 S.C.R. 158