Supreme Court of India — 2012

620 reported judgments.

• A. NAWAB JOHN & ORS. versus V.N. SUBRAMANIYAM — [2012] 6 S.C.R. 369
• A. SHANMUGAM versus ARIYA KSHATRIYA RAJAKULA VAMSATHU MADALAYA NANDHAVANA PARIPALANAI SANGAM REPRESENTED BY ITS PRESIDENT ETC. — [2012] 4 S.C.R. 74
• A.V. PADMA & ORS. versus R. VENUGOPAL & ORS — [2012] 1 S.C.R. 437
• A.V.M. SALES CORPORATION versus M/S. ANURADHA CHEMICALS PVT. LTD. — [2012] 1 S.C.R. 318
• ABDUL NAWAZ versus STATE OF WEST BENGAL — [2012] 4 S.C.R. 560
• ABDUL REHMAN & ANR. versus MOHD. RULDU & ORS. — [2012] 8 S.C.R. 922
• ABSAR ALAM @ AFSAR ALAM versus STATE OF BIHAR — [2012] 1 S.C.R. 890
• ABUZAR HOSSAIN @ GULAM HOSSAIN versus STATE OF WEST BENGAL — [2012] 9 S.C.R. 244
• ACC LIMITED (FORMERLY KNOWN AS THE ASSOCIATED CEMENT CO. LTD.) versus GLOBAL CEMENTS LTD. — [2012] 6 S.C.R. 215
• ADARSH SHIKSHA MAHAVIDYALAYA AND OTHERS versus SUBHASH RAHANGDALE AND OTHERS — [2012] 2 S.C.R. 1
• AHMEDSAHEB (D) BY LRS. & ORS. versus SAYED ISMAIL — [2012] 6 S.C.R. 984
• AJAY KUMAR PARMAR versus STATE OF RAJASTHAN — [2012] 8 S.C.R. 970
• AJAY MAKEN versus ADESH KUMAR GUPTA & ANR. — [2012] 13 S.C.R. 192
• AJAY PANDIT @ JAGDISH DAYABHAI PATEL & ANR. versus STATE OF MAHARASHTRA — [2012] 10 S.C.R. 70
• AKHILESH YADAV ETC. ETC. versus VISHWANATH CHATURVEDI & ORS. — [2012] 13 S.C.R. 949
• AKIL@ JAVED versus STATE OF NCT OF DELHI — [2012] 13 S.C.R. 659
• AL JAZEERA STEEL PRODUCTS COMPANY SAOG versus MID INDIA POWER & STEEL LTD. — [2012] 4 S.C.R. 397
• ALAGUPANDI @ ALAGUPANDIAN versus STATE OF TAMIL NADU — [2012] 4 S.C.R. 342
• ALISTER ANTHONY PAREIRA versus STATE OF MAHARASHTRA — [2012] 1 S.C.R. 145
• ALOK KUMAR PANDIT versus STATE OF ASSAM & ORS. — [2012] 11 S.C.R. 87
• AMAR PAL SINGH versus STATE OF U.P. AND ANR. — [2012] 5 S.C.R. 1154
• AMIT KAPOOR versus RAMESH CHANDER & ANR. — [2012] 7 S.C.R. 988
• AMIT versus STATE OF UTTAR PRADESH — [2012] 1 S.C.R. 1009
• AMRIT BHANU SHALI & ORS. versus NATIONAL INSURANCE CO. LTD. & ORS. — [2012] 5 S.C.R. 207
• ANAND MOHAN versus STATE OF BIHAR — [2012] 10 S.C.R. 1
• ANEETA HADA versus M/S. GODFATHER TRAVELS & TOURS PVT. LTD. — [2012] 5 S.C.R. 503
• ANJU CHAUDHARY versus STATE OF U.P. & ANR. — [2012] 13 S.C.R. 901
• ANUP SARMAH versus BHOLA NATH SHARMA AND ORS. — [2012] 11 S.C.R. 360
• ARCHAEOLOGICAL SURVEY OF INDIA versus NARENDER ANAND AND OTHERS — [2012] 1 S.C.R. 260
• ARJUN versus STATE OF MAHARASHTRA — [2012] 5 S.C.R. 661
• ARUMUGAM versus STATE REP. BY INSP. OF POLICE — [2012] 6 S.C.R. 1026
• ARUNA RODRIGUES AND ORS. versus UNION OF INDIA AND ORS. — [2012] 4 S.C.R. 553
• ARUP DAS & ORS. versus STATE OF ASSAM & ORS. — [2012] 1 S.C.R. 445
• ARVIND GUPTA versus UNION OF INDIA AND ORS. — [2012] 8 S.C.R. 1058
• ARVINDKUMAR ANUPALAL PODDAR versus STATE OF MAHARASHTRA — [2012] 12 S.C.R. 299
• ASH MOHAMMAD versus SHIV RAJ SINGH @ LALLA BABU AND ANR. — [2012] 7 S.C.R. 584
• ASHA versus PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES & ORS. — [2012] 6 S.C.R. 876
• ASHOK KUMAR RATILAL PATEL versus UNION OF INDIA AND ANR. — [2012] 6 S.C.R. 545
• ASHOK KUMAR versus STATE OF UTTARAKHAND & ORS. — [2012] 13 S.C.R. 971
• ASHOK SADARANGANI & ANR. versus UNION OF !NOIA & ORS. — [2012] 3 S.C.R. 826
• ASHOK versus RAJENDRA BHAUSAHEB MULAK — [2012] 12 S.C.R. 463
• ASHRAFKHAN @ BABU MUNNEKHAN PATHAN versus STATE OF GUJARAT — [2012] 12 S.C.R. 1033
• ASHWANI KUMAR SAXENA versus STATE OF M.P. — [2012] 10 S.C.R. 540
• ASSAM URBAN WATER SUPPLY & SEW. BOARD versus SUBASH PROJECTS & MARKETING LTD. — [2012] 1 S.C.R. 403
• ATMARAM & ORS. versus STATE OF MADHYA PRADESH — [2012] 4 S.C.R. 529
• ATTAR SINGH versus STATE OF MAHARASHTRA — [2012] 13 S.C.R. 1213
• AVINASH SADASHIV BHOSALE (D) THR. LRS. versus UNION OF INDIA & ORS. — [2012] 9 S.C.R. 86
• AVISHEK GOENKA versus UNION OF INDIA & ANR. — [2012] 6 S.C.R. 1126
• AVISHEK GOENKA versus UNION OF INDIA AND ANR. — [2012] 4 S.C.R. 35
• AVISHEK GOENKA versus UNION OF INDIA AND ANR. — [2012] 5 S.C.R. 547
• AVTAR SINGH versus STATE OF HARYANA — [2012] 10 S.C.R. 790
• AYAAUBKHAN NOORKHAN PATHAN versus THE STATE OF MAHARASHTRA & ORS. — [2012] 10 S.C.R. 994
• AZIJA BEGUM versus STATE OF MAHARASHTRA & ANR. — [2012] 1 S.C.R. 195
• AZIM AHMAD KAZMI AND ORS. versus STATE OF U.P. & ANR. — [2012] 6 S.C.R. 960
• BABA TEK SINGH versus UNION OF INDIA & ORS. — [2012] 8 S.C.R. 724
• BABLA @ DINESH versus STATE OF UTTARAKHAND — [2012] 7 S.C.R. 477
• BABLE @ GURDEEP SINGH versus STATE OF CHATTISGARH TR.P.S.O.P. KURSIPUR — [2012] 6 S.C.R. 517
• BABY DEVASSY CHULLY @ BOBBY versus UNION OF INDIA & ORS. — [2012] 9 S.C.R. 515
• BALAJI GUNTHU DHULE versus STATE OF MAHARASHTRA — [2012] 7 S.C.R. 577
• BALIYA@ BAL KISHAN versus STATE OF M.P. — [2012] 8 S.C.R. 1154
• BANDEKAR BROTHERS PRIVATE LTD. ETC. versus M/S. V.G. QUENIM & ORS. — [2012] 5 S.C.R. 227
• BANGALORE CITY COOPERATIVE HOUSING SOCIETY LTD. versus STATE OF KARNATAKA AND OTHERS — [2012] 3 S.C.R. 295
• BANGALORE DEVELOPMENT AUTHORITY versus THE AIR CRAFT EMPLOYEES COOPERATIVE SOCIETY LTD. AND OTHERS — [2012] 4 S.C.R. 881
• BAR COUNCIL OF INDIA versus UNION OF INDIA — [2012] 6 S.C.R. 1094
• BAVO @ MANUBHAI AMBALAL THAKORE versus STATE OF GUJARAT — [2012] 1 S.C.R. 822
• BENARSI KRISHNA COMMITTEE AND ORS. versus KARMYOGI SHELTERS PVT. LTD. — [2012] 7 S.C.R. 1175
• BHAJJU @ KARAN SINGH versus STATE OF M.P. — [2012] 5 S.C.R. 37
• BHARAT ALUMINIUM CO. versus KAISER ALUMINIUM TECHNICAL SERVICE, INC. — [2012] 12 S.C.R. 327
• BHARAT HEAVY ELECTRICALS LTD. versus R.S. AVTAR SINGH & CO. — [2012] 10 S.C.R. 701
• BHARAT SONI ETC. versus STATE OF CHHATISGARH — [2012] 13 S.C.R. 541
• BHARTIYA SEVA SAMAJ TRUST TR. PRES. & ANR. versus YOGESHBHAI AMBALAL PATEL & ANR. — [2012] 7 S.C.R. 1054
• BHASKAR LAXMAN JADHAV & ORS. versus KARAMVEER KAKASAHEB WAGH EDUCATION SOCIETY & ORS. — [2012] 11 S.C.R. 767
• BHAU RAM versus JANAK SINGH & ORS. — [2012] 6 S.C.R. 1018
• BHAWNA GARG & ANR. versus UNIVERSITY OF DELHI & ORS. — [2012] 10 S.C.R. 512
• BHIMANNA versus STATE OF KARNATAKA — [2012] 7 S.C.R. 909
• BHOPAL GAS PEEDITH MAHILA UDYOG SANGATHAN & ORS. versus UNION OF INDIA & ORS. — [2012] 12 S.C.R. 947
• BHUPENDRA NATH HAZARIKA AND ANOTHER versus STATE OF ASSAM AND ORS. — [2012] 12 S.C.R. 587
• BHUSHAN KUMAR & ANR. versus STATE (NCT OF DELHI) & ANR. — [2012] 2 S.C.R. 696
• BHUSHAN POWER AND STEEL LTD. AND ORS. versus STATE OF ORISSA AND ANR. — [2012] 5 S.C.R. 16
• BIHAR PUBLIC SERVICE COMMISSION versus SAIYED HUSSAIN ABBAS RIZWI & ANR. — [2012] 11 S.C.R. 1032
• BIHAR STATE GOVERNMENT SECONDARY SCHOOL TEACHERS ASSOCIATION versus BIHAR EDUCATION SERVICE ASSOCIATION & ORS. — [2012] 11 S.C.R. 50
• BIMAL KUMAR & ANOTHER versus SHAKUNTALA DEBI & OTHERS — [2012] 2 S.C.R. 195
• BIPROMASZ BIPRON TRADING SA versus BHARAT ELECTRONICS LIMITED (BEL) — [2012] 5 S.C.R. 743
• BISHNUPADA SARKAR & ANR. versus STATE OF WEST BENGAL — [2012] 6 S.C.R. 230
• BOARD OF TRUSTEES OF MARTYRS MEMORIAL TRUST AND ANOTHER versus UNION OF INDIA AND OTHERS — [2012] 9 S.C.R. 215
• BRAJENDRASINGH versus STATE OF MADHYA PRADESH — [2012] 3 S.C.R. 599
• BRIJ MOHAN LAL versus UNION OF INDIA & ORS. — [2012] 5 S.C.R. 305
• BRIJESH MAVI versus STATE OF NCT OF DELHI — [2012] 6 S.C.R. 803
• BUDHADEV KARMASKAR versus STATE OF WEST BENGAL — [2012] 7 S.C.R. 881
• BUDHI SINGH versus STATE OF H.P. — [2012] 11 S.C.R. 848
• BURDWAN CENTRAL COOPERATIVE BANK LTD. versus ASIM CHATTERJEE & ORS. — [2012] 1 S.C.R. 390
• BUSI KOTESWARA RAO & ORS. versus STATE OF A.P. — [2012] 9 S.C.R. 1046
• C. SHAKUNTHALA & ORS. versus H.P. UDAYAKUMAR & ANR. — [2012] 2 S.C.R. 1056
• C.K. JAFFER SHARIEF versus STATE (THROUGH CBI) — [2012] 10 S.C.R. 1079
• C.N. RAMAPPA GOWDA versus C.C. CHANDREGOWDA (DEAD) BY LRS. & ANR. — [2012] 5 S.C.R. 453
• CANTONMENT BOARD, JAMMU & ORS. versus JAGAT PAL SINGH CHEEMA — [2012] 6 S.C.R. 1192
• CATHOLIC SYRIAN BANK LTD. versus COMMISSIONER OF INCOME TAX, THRISSUR — [2012] 4 S.C.R. 739
• CENTRAL BUREAU OF INVESTIGATION versus AMITBHAI ANIL CHANDRA SHAH AND ANOTHER — [2012] 8 S.C.R. 945
• CENTRAL BUREAU OF INVESTIGATION, HYDERABAD versus K. NARAYANA RAO — [2012] 9 S.C.R. 54
• CENTRE FOR PUBLIC INTEREST LITIGATION AND OTHERS versus UNION OF INDIA AND OTHERS — [2012] 3 S.C.R. 147
• CESC LTD. versus CHIEF POST MASTER GENERAL & ORS. — [2012] 5 S.C.R. 1055
• CHAIRMAN & CEO, NOIDA & ANR. versus MANGE RAM SHARMA (D) THR. LRS & ANR. — [2012] 8 S.C.R. 719
• CHAIRMAN, LIC OF INDIA & ORS. versus A. MASILAMANI — [2012] 11 S.C.R. 35
• CHANDI PRASAD UNIYAL AND ORS. versus STATE OF UTTARAKHAND AND ORS. — [2012] 7 S.C.R. 307
• CHANDRA KUMAR CHOPRA versus UNION OF INDIA AND OTHERS — [2012] 5 S.C.R. 1029
• CHANDRADHOJA SAHOO versus STATE OF ORISSA AND OTHERS — [2012] 9 S.C.R. 1158
• CHANDRAKALA TRIVEDI versus STATE OF RAJASTHAN & ORS. — [2012] 2 S.C.R. 959
• CHAUGULE versus BHAGWAT — [2012] 3 S.C.R. 1031
• CHHANGA SINGH AND ANR. versus UNION OF INDIA AND ANR. — [2012] 4 S.C.R. 275
• CHLORO CONTROLS (I) P. LTD. versus SEVERN TRENT WATER PURIFICATION INC. AND ORS. — [2012] 13 S.C.R. 402
• CICILY KALLARACKAL versus VEHICLE FACTORY — [2012] 8 S.C.R. 95
• CIPLA LTD. versus UNION OF INDIA & ORS. — [2012] 11 S.C.R. 102
• COAL MINES P.F. COMMR. THR. BOARD OF TRUSTEE versus RAMESH CHANDRA JHA — [2012] 2 S.C.R. 887
• COLLECTOR, DISTT. GWALIOR AND ANOTHER versus CINE EXHIBITORS P. LTD. AND ANOTHER — [2012] 2 S.C.R. 932
• COLUMBIA SPORTSWEAR COMPANY versus DIRECTOR OF INCOME TAX, BANGALORE — [2012] 7 S.C.R. 187
• COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II versus M/S. OSNAR CHEMICAL P. LTD. — [2012] 2 S.C.R. 1035
• COMMISSIONER OF CENTRAL EXCISE, MUMBAI versus M/S. FIAT INDIA (P) LTD. & ANR. — [2012] 12 S.C.R. 975
• COMMISSIONER OF CENTRAL EXCISE, NEW DELHI versus M/S. CONNAUGHT PLAZA RESTAURANT (P) LTD., NEW DELHI — [2012] 11 S.C.R. 365
• COMMISSIONER OF CENTRAL EXCISE, VADODARA versus GUJARAT NARMADA VALLEY FERTILIZERS COMPANY — [2012] 9 S.C.R. 1100
• COMMISSIONER OF INCOME TAX-II versus M/S. KRISHI UTPADAN MANDI SAMITI — [2012] 8 S.C.R. 934
• COMMNR. OF CENTRAL EXCISE, FARIDABAD versus M/S FOOD & HEALTHCARE SPECIALITIES & ANR. — [2012] 1 S.C.R. 908
• COMMON CAUSE versus UNION OF INDIA AND ORS. — [2012] 4 S.C.R. 521
• COURT ON ITS OWN MOTION versus UNION OF INDIA & ORS. — [2012] 13 S.C.R. 1093
• COX & KINGS LTD. versus INDIAN RLY. CATERING & TOURISM CORPORATION LTD. & ANR. — [2012] 7 S.C.R. 19
• D. SUDHAKAR & ORS. versus D.N. JEEVARAJU & ORS. — [2012] 2 S.C.R. 327
• D. SUDHAKAR & ORS. versus D.N. JEEVARAJU & ORS. — [2012] 2 S.C.R. 330
• DAHARI & ORS. versus STATE OF U.P. — [2012] 8 S.C.R. 1219
• DARBARA SINGH versus STATE OF PUNJAB — [2012] 7 S.C.R. 541
• DARSHAN LAL NAGPAL (DEAD) BY L.RS. versus GOVERNMENT OF NCT OF DELHI AND OTHERS — [2012] 2 S.C.R. 595
• DAYAL SINGH & ORS. versus STATE OF UTTARANCHAL — [2012] 10 S.C.R. 157
• DEEPA T.HOMAS & ORS. versus MEDICAL COUNCIL OF INDIA & ORS. — [2012] 3 S.C.R. 11
• DEEPAK @ WIRELESS versus STATE OF MAHARASHTRA — [2012] 7 S.C.R. 484
• DEEPAK KHINCHI versus STATE OF RAJASTHAN — [2012] 5 S.C.R. 568
• DEEPAK KUMAR ETC. versus STATE OF HARYANA AND ORS. ETC. — [2012] 4 S.C.R. 819
• DELHI RACE CLUB LTD. versus UNION OF INDIA AND ORS. — [2012] 8 S.C.R. 1
• DENEL (PROPRIETARY LIMITED) versus GOVT. OF INDIA, MINISTRY OF DEFENCE — [2012] 2 S.C.R. 897
• DEOKI PANJHIYARA versus SHASHI BHUSHAN NARAYAN AZAD & ANR. — [2012] 11 S.C.R. 825
• DESIYA MURPOKKU DRAVIDA KAZHAGAM & ANR. versus THE ELECTION COMMISSION OF INDIA — [2012] 3 S.C.R. 1084
• DEVINDER @ KALA RAM & ORS. versus THE STATE OF HARYANA — [2012] 9 S.C.R. 792
• DEVINDER SINGH NARULA versus MEENAKSHI NANGIA — [2012] 7 S.C.R. 372
• DIPAK KUMAR MUKHERJEE versus KOLKATA MUNICIPAL CORPORATION AND OTHERS — [2012] 10 S.C.R. 757
• DIPAK SHUBHASHCHANDRA MEHTA versus C.B.I. AND ANR. — [2012] 3 S.C.R. 278
• DIRECTOR GENERAL OF POSTS & ORS. versus K. CHANDRASHEKAR RAO — [2012] 12 S.C.R. 795
• DR. MEHMOOD NAYYAR AZAM versus STATE OF CHATTISGARH AND ORS. — [2012] 8 S.C.R. 651
• DR. MOHAMMAD KHALIL CHISTI versus STATE OF RAJASTHAN — [2012] 13 S.C.R. 777
• DR. MRS. NUPUR TALWAR versus C.B.I., DELHI & ANR. — [2012] 1 S.C.R. 31
• DR. SUBRAMANIAN SWAMY versus DR. MANMOHAN SINGH AND ANOTHER — [2012] 3 S.C.R. 52
• DR. SUNIL CLIFFORD DANIEL versus STATE OF PUNJAB — [2012] 7 S.C.R. 1100
• DROPTI DEVI & ANR. versus UNION OF INDIA & ORS. — [2012] 6 S.C.R. 307
• ENVIRONMENT & CONSUMER PROTECTION FOUNDATION versus DELHI ADMINISTRATION & ORS. — [2012] 8 S.C.R. 1060
• EX-HAV. SATBIR SINGH versus THE CHIEF OF THE ARMY STAFF, NEW DELHI & ANR. — [2012] 9 S.C.R. 1001
• FAIZA CHOUDHARY versus STATE OF JAMMU AND KASHMIR AND ANR. — [2012] 7 S.C.R. 528
• FOOD CORPORATION OF INDIA & ORS. versus BHARTIYA KHADYA NIGAM KARMCHARI SANGH & ANR. — [2012] 1 S.C.R. 230
• GAJOO versus STATE OF UTTARAKHAND — [2012] 7 S.C.R. 1033
• GAYTRI BAJAJ versus JITEN BHALLA — [2012] 8 S.C.R. 1142
• GEETA MEHROTRA & ANR. versus STATE OF U.P. & ANR. — [2012] 9 S.C.R. 641
• GENERAL OFFICER COMMANDING versus CBI AND ANR — [2012] 5 S.C.R. 599
• GHANSHYAM DASS GUPTA versus MAKHAN LAL — [2012] 8 S.C.R. 153
• GIAN SINGH versus STATE OF PUNJAB & ANOTHER — [2012] 8 S.C.R. 753
• GIRIMALLAPPA versus THE SPECIAL LAND ACQUISITION OFFICER M & MIP & ANR — [2012] 6 S.C.R. 975
• GIRISH CHANDRA GUPTA versus M/S UTTAR PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LTD. & ORS. — [2012] 11 S.C.R. 287
• GIRISH RAMCHANDRA DESHPANDE versus CEN. INFORMATION COMMR. & ORS. — [2012] 8 S.C.R. 1097
• GOVINDARAJU@ GOVINDA versus STATE BY SRIRAMAPURAM P.S. & ANR. — [2012] 5 S.C.R. 67
• GUDU RAM versus STATE OF HIMACHAL PRADESH — [2012] 9 S.C.R. 1069
• GULZAR AHMED AZMI & ANR. versus UNI.ON OF INDIA & ORS. — [2012] 9 S.C.R. 287
• GURCHARAN SINGH versus SURJIT SINGH AND ANR. — [2012] 11 S.C.R. 459
• GURGAON GRAMIN BANK versus SMT. KHAZANI & ANR. — [2012] 8 S.C.R. 225
• GURMAIL SINGH versus STATE OF PUNJAB & ANR. — [2012] 13 S.C.R. 517
• GURMINDER SINGH KANG versus SHIV PRASAD SINGH & ORS. — [2012] 11 S.C.R. 240
• GURPAL SINGH versus HIGH COURT OF JUDICATURE FOR RAJASTHAN — [2012] 11 S.C.R. 126
• GURU BASAVARAJ @ BEENE SETTAPPA versus STATE OF KARNATAKA — [2012] 8 S.C.R. 189
• GWALIOR SUGAR CO. LTD. & ANR. versus ANIL GUPTA AND ORS. — [2012] 9 S.C.R. 974
• H.P.HOUSING & URBAN DEVT.AUTH.& ANR versus RANJIT SINGH RANA — [2012] 2 S.C.R. 427
• HARADHAN DAS versus STATE OF WEST BENGAL — [2012] 13 S.C.R. 981
• HARDEEP KAUR versus MALKIAT KAUR — [2012] 2 S.C.R. 478
• HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. versus MAWASI & ORS. ETC.ETC. — [2012] 6 S.C.R. 237
• HEAD MASTER, LAWRENCE SCHOOL LOVEDALE versus JAYANTHI RAGHU & ANR. — [2012] 2 S.C.R. 492
• HEINZ INDIA PVT. LTD. & ANR. versus STATE OF U.P. & ORS. — [2012] 3 S.C.R. 898
• HINDUSTAN COPPER LTD. versus MONARCH GOLD MINING CO. LTD. — [2012] 9 S.C.R. 293
• HIRALAL PANDEY AND ORS. versus STATE OF U.P — [2012] 3 S.C.R. 1066
• HORIL versus KESHAV & ANR. — [2012] 3 S.C.R. 1
• HUIDROM KONUNGJAO SINGH versus STATE OF MANIPUR & ORS. — [2012] 5 S.C.R. 1173
• HUKUM CHAND GUPTA versus DIRECTOR GENERAL, ICAR & ORS. — [2012] 8 S.C.R. 831
• IMTIYAZ AHMAD versus STATE OF UTTAR PRADESH & ORS. — [2012] 1 S.C.R. 779
• IN RE : NETWORKING OF RIVERS versus . — [2012] 1 S.C.R. 1118
• IN RE: RAMLILA MAIDAN INCIDENT DT.4/5.06.2011 versus HOME SECRETARY, UNION OF INDIA & ORS. — [2012] 4 S.C.R. 971
• INDRA KUMAR PATODIA & ANR. versus RELIANCE INDUSTRIES LTD. AND ORS. — [2012] 13 S.C.R. 129
• IQBAL ABDUL SAMIYA MALEK versus STATE OF GUJARAT — [2012] 8 S.C.R. 1012
• ISHWARDAS ROHANI versus ALOK MISHRA & ORS. — [2012] 13 S.C.R. 285
• J. SAMUEL AND OTHERS versus GATTU MAHESH AND OTHERS — [2012] 1 S.C.R. 295
• JAGAN SINGH (DEAD) THROUGH LRS. versus DHANWANTI & ANR. — [2012] 2 S.C.R. 303
• JAGROOP SINGH versus STATE OF PUNJAB — [2012] 7 S.C.R. 91
• JAI PRAKASH SINGH versus THE STATE OF BIHAR & ANR. ETC. — [2012] 5 S.C.R. 1
• JAINENDRA SINGH versus STATE OF U.P. TR. PRINL. SEC. HOME & ORS. — [2012] 6 S.C.R. 1047
• JASVIR KAUR versus STATE OF PUNJAB — [2012] 9 S.C.R. 1057
• JAYESH DHANESH GORAGANDHI versus MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS. — [2012] 12 S.C.R. 727
• JAYRAJSINH DIGVIJAYSINH RANA versus STATE OF GUJARAT AND ANR. — [2012] 6 S.C.R. 534
• JEETU @ JITENDERA & ORS. versus STATE OF CHHATTISGARH — [2012] 13 S.C.R. 161
• JEEVAN CHANDRABHAN IDNANI & ANR. versus DIVISIONAL COMMISSIONER, KONKAN BHAVAN & ORS. — [2012] 3 S.C.R. 32
• JEEWAN & ORS. versus STATE OF UTTARAKHAND — [2012] 11 S.C.R. 985
• JEGANNATHAN versus RAJU SIGAMANI & ANR. — [2012] 3 S.C.R. 1003
• JIK INDUSTRIES LIMITED & ORS. versus AMARLAL V. JUMANI AND ANOTHER — [2012] 3 S.C.R. 114
• JILE SINGH versus STATE OF U.P. & ANR. — [2012] 1 S.C.R. 201
• JITENDER KUMAR versus STATE OF HARYANA — [2012] 4 S.C.R. 408
• JITENDRA NATH SINGH versus THE OFFICIAL LIQUIDATOR & ORS. — [2012] 13 S.C.R. 339
• JITU PATNAIK versus SANATAN MOHAKUD & ORS. — [2012] 2 S.C.R. 258
• JODHBIR SINGH versus STATE OF PUNJAB — [2012] 11 S.C.R. 230
• JOSHNA GOUDA versus BRUNDABAN GOUDA & ANR. — [2012] 1 S.C.R. 464
• JUGENDRA SINGH versus STATE OF U.P. — [2012] 6 S.C.R. 193
• K. SURESH versus NEW INDIA ASSURANCE CO. LTD. AND ANR — [2012] 11 S.C.R. 414
• K.B. NAGUR M.D. (AYU.) versus UNION OF INDIA — [2012] 1 S.C.R. 1023
• KAMALBAI SINKAR versus STATE OF MAHARASHTRA & ORS. — [2012] 6 S.C.R. 1011
• KANPUR DEVELOPMENT AUTHORITY THR. VICE CHAIRMAN versus SHEO PRAKASH GUPTA & ANR. — [2012] 8 S.C.R. 163
• KANWAR SINGH MEENA versus STATE OF RAJASTHAN & ANR. — [2012] 10 S.C.R. 847
• KAPIL MUNI KARWARIYA versus CHANDRA NARAIN TRIPATHI — [2012] 1 S.C.R. 956
• KASHMIR KAUR & ANR. versus STATE OF PUNJAB — [2012] 11 S.C.R. 802
• KATHI BHARAT VAJSUR & ANR. versus STATE OF GUJARAT — [2012] 5 S.C.R. 850
• KAVITA SOLUNKE versus STATE OF MAHARASHTRA AND ORS. — [2012] 7 S.C.R. 251
• KESRI COMMISSARIAT & OTHERS versus MINISTRY OF FOOD AND CIVIL SUPPLIES, GOVT. OF MAHARASHTRA, MUMBAI & ANR. — [2012] 3 S.C.R. 1010
• KISHAN CHAND versus STATE OF HARYANA — [2012] 11 S.C.R. 1010
• KISHOR KUMAR & ORS. versus PRADEEP SHUKLA & ORS. — [2012] 2 S.C.R. 251
• KISHORE SAMRITE versus STATE OF U.P. & ORS. — [2012] 9 S.C.R. 733
• KOTAK MAHINDRA BANK LTD. versus HINDUSTAN NATIONAL GLASS & IND. LTD. AND ORS. — [2012] 13 S.C.R. 697
• KRISHAN LAL versus FOOD CORPORATION OF INDIA & ORS. — [2012] 3 S.C.R. 571
• KRISHAN LAL versus STATE OF RAJASTHAN & ANR. — [2012] 11 S.C.R. 220
• KRISHAN versus STATE OF HARYANA — [2012] 13 S.C.R. 880
• KRISHI UPAJ MANDI SAMITI, NARSINGHPUR versus M/S. SHIV SHAKTI KHANSARI UDYOG AND OTHERS — [2012] 10 S.C.R. 416
• KRISHNAPPA & ORS. versus STATE OF KARNATAKA BY BABALESHWARA POLICE STATION — [2012] 6 S.C.R. 1068
• KRUSHNAKANT B. PARMAR versus UNION OF INDIA & ANR. — [2012] 3 S.C.R. 484
• KUKAPALLI MOHAN RAO versus STATE OF A.P. — [2012] 9 S.C.R. 1086
• KUMAR ETC. ETC. versus KARNATAKA INDUSTRIAL COOP. BANK LTD. & ANR. — [2012] 9 S.C.R. 1117
• KUMARI SHAIMA JAFARI versus IRPHAN @ GULFAM AND ORS. — [2012] 11 S.C.R. 792
• KUNAL MAJUMDAR versus STATE OF RAJASTHAN — [2012] 8 S.C.R. 706
• KUNJUMON @ UNNI versus STATE OF KERALA — [2012] 9 S.C.R. 1032
• KURIA & ANR. versus STATE OF RAJASTHAN — [2012] 10 S.C.R. 570
• LAHU KAMLAKAR PATIL AND ANR. versus STATE OF MAHARASHTRA — [2012] 9 S.C.R. 1173
• LALITA KUMARI versus GOVERNMENT OF U.P. & OTHERS — [2012] 1 S.C.R. 1066
• LAVESH versus STATE (NCT OF DELHI) — [2012] 7 S.C.R. 469
• LAXMAN versus THE STATE OF MAHARASHTRA — [2012] 8 S.C.R. 910
• LEE KUN HEE & ORS. versus STATE OF U.P. & ORS. — [2012] 4 S.C.R. 287
• LOKESH SHIVAKUMAR versus STATE OF KARNATAKA — [2012] 1 S.C.R. 896
• M. SARVANA @ K.D. SARAVANA versus STATE OF KARNATAKA — [2012] 6 S.C.R. 592
• M.C. GUPTA versus CENTRAL BUREAU OF INVESTIGATION, DEHRADUN — [2012] 7 S.C.R. 455
• M.R. PRABHAKAR AND OTHERS versus CANARA BANK AND OTHERS — [2012] 8 S.C.R. 1072
• M.T. ENRICA LEXIE & ANR. versus DORAMMA & ORS. — [2012] 4 S.C.R. 174
• M/S ACG ASSOCIATED CAPSULES PVT. LTD. versus THE COMMISSIONER OF INCOME TAX, CENTRAL-IV, MUMBAI — [2012] 2 S.C.R. 401
• M/S BEST SELLERS RETAIL (INDIA) PVT. LTD. versus M/S ADITYA BIRLA NUVO LTD. & ORS. — [2012] 5 S.C.R. 834
• M/S FLEX ENGINEERING LIMITED versus COMMISSIONER OF CENTRAL EXCISE, U.P — [2012] 1 S.C.R. 209
• M/S H.D.F.C. versus GAUTAM KUMAR NAG & ORS. — [2012] 1 S.C.R. 430
• M/S HOTEL ASHOKA (INDIAN TOUR.DEV.COR.LTD.) versus ASSISTANT COMMISSIONER OF COMMERCIAL TAXES &ANR. — [2012] 1 S.C.R. 808
• M/S IFB INDUSTRIES LTD. versus STATE OF KERALA — [2012] 4 S.C.R. 802
• M/S INDIAN OIL CORPORATION LTD. versus COMMISSIONER OF CENTRAL EXCISE, VADODARA — [2012] 2 S.C.R. 965
• M/S NEW HORIZON SUGAR MILLS LTD. versus GOVT. OF PONDICHERRY TH. ADDL. SEC. & ANR. — [2012] 8 S.C.R. 874
• M/S PAYAL VISION LTD. versus RADHIKA CHOUDHARY — [2012] 7 S.C.R. 1160
• M/S PURBANCHAL CABLES & CONDUCTORS PVT. LTD versus ASSAM STATE ELECTRICITY BOARD & ANOTHER — [2012] 6 S.C.R. 905
• M/S SALORA INTERNATIGNAL LTD. versus COMMISSIONER OF CENTRAL EXCISE, NEW DELHI — [2012] 7 S.C.R. 963
• M/S THAKKER SHIPPING P. LTD. versus COMMISSIONER OF CUSTOMS (GENERAL) — [2012] 9 S.C.R. 930
• M/S TOPMAN EXPORTS versus COMMISSIONER OF INCOME TAX, MUMBAI — [2012] 4 S.C.R. 684
• M/S VIRGO INDUSTRIES (ENG.) P.LTD. versus M/S.VENTURETECH SOLUTIONS P.LTD. — [2012] 7 S.C.R. 933
• M/S. A.B.N.A. AND ORS. versus THE MANAGING DIRECTOR, M/S. U.P.S.I.D.C. LIMITED, KANPUR & ANR. — [2012] 4 S.C.R. 280
• M/S. DSR STEEL (P) LTD. versus STATE OF RAJASTHAN & ORS. — [2012] 5 S.C.R. 583
• M/S. LADLI CONSTRUCTION CO. (P) LTD. versus PUNJAB POLICE HOUSING CORPN. LTD. AND ORS. — [2012] 4 S.C.R. 780
• M/S. LAXMI DYECHEM versus STATE OF GUJARAT & ORS. — [2012] 11 S.C.R. 466
• M/S. MICHIGAN RUBBER (INDIA) LTD. versus THE STATE OF KARNATAKA & ORS. — [2012] 8 S.C.R. 128
• M/S. MICRO HOTEL P. LTD. versus M/S. HOTEL TORRENTO LIMITED & ORS. — [2012] 8 S.C.R. 233
• M/S. NAGARJUNA CONSTN. CO. LTD. versus GOVERNMENT OF INDIA & ANR. — [2012] 10 S.C.R. 1064
• M/S. NARNE CONSTRUCTION P. LTD. ETC. ETC. versus UNION OF INDIA AND ORS. ETC. — [2012] 4 S.C.R. 574
• M/S. NATIONAL SEEDS CORPORATION LTD. versus M. MADHUSUDHAN REDDY AND ANOTHER — [2012] 2 S.C.R. 1065
• M/S. OPTIEMUS INFRACOM LTD. ETC. versus M/S. ISHAN SYSTEMS PVT. LTD. & ANR. — [2012] 6 S.C.R. 1089
• M/S. PUSHPA SAHAKARI AVAS SAMITI LTD. versus M/S. GANGOTRI SAHAKARI AVAS S. LTD. AND ORS. — [2012] 2 S.C.R. 648
• M/S. REAL ESTATE AGENCIES versus GOVT. OF GOA & ORS. — [2012] 8 S.C.R. 278
• MAA VAISHNO DEVI MAHILA MAHAVIDYALAYA versus STATE OF U.P. & ORS. — [2012] 13 S.C.R. 810
• MADALA VENKATA NARSIMHA RAO versus STATE OF A.P. — [2012] 11 S.C.R. 951
• MADHU versus STATE OF KERALA — [2012] 2 S.C.R. 986
• MAHARASHTRA STATE BOARD OF WAKFS versus SHAIKH YUSUF BHAI CHAWLA & ORS. — [2012] 5 S.C.R. 1014
• MAHESH CHANDRA VERMA & ORS. versus STATE OF JHARKHAND & ORS. — [2012] 9 S.C.R. 6
• MAHESHWARI PRASAD & ORS. versus STATE OF JHARKHAND & ORS. — [2012] 2 S.C.R. 708
• MANGAL AMUSEMENT PARK (P) LTD. & ANR. versus STATE OF MADHYA PRADESH & OTHERS — [2012] 10 S.C.R. 388
• MANGANI LAL MANDAL versus BISHNU DEO BHANDARI — [2012] 1 S.C.R. 527
• MANHARIBHAI MULJIBHAI KAKADIA & ANR. versus SHAILESHBHAI MOHANBHAI PATEL & ORS. — [2012] 8 S.C.R. 1015
• MANINDERJIT SINGH BITTA versus UNION OF INDIA & ORS. — [2012] 1 S.C.R. 874
• MANO DUTT & ANR. versus STATE OF U.P. — [2012] 3 S.C.R. 686
• MANOHAR S/O MANIKRAO ANCHULE versus STATE OF MAHARASHTRA AND ANR — [2012] 12 S.C.R. 850
• MANUBHAI RATILAL PATEL TR. USHABEN versus STATE OF GUJARAT & ORS. — [2012] 8 S.C.R. 993
• MARGRET ALMEIDA & ORS. ETC. ETC. versus THE BOMBAY CATHOLIC CO-OPERATIVE HOUSING SOCIETY LTD. & ORS. ETC. ETC. — [2012] 2 S.C.R. 366
• MARGRET ALMEIDA & ORS., ETC. ETC. versus BOMBAY CATHOLIC COOP. HOUSING SOCIETY LTD. & ORS. — [2012] 2 S.C.R. 395
• MARIA MARGARIDA SEQUERIA FERNANDES AND OTHERS versus ERASMO JACK DE SEQUERIA(DEAD) THROUGH L.RS. — [2012] 3 S.C.R. 841
• MARKIO TADO versus TAKAM SORANG & ORS. — [2012] 4 S.C.R. 661
• MARUTI NIVRUTTI NAVALE versus STATE OF MAHARASHTRA & ANR. — [2012] 7 S.C.R. 979
• MATHAI SAMUEL AND ORS. versus EAPEN EAPEN (DEAD) BY LRS. AND ORS. — [2012] 10 S.C.R. 1098
• MAULANA MOHD. AMIR RASHADI versus STATE OF U.P. & ANR. — [2012] 1 S.C.R. 311
• MD. SAHABUDDIN & ANR. versus STATE OF ASSAM — [2012] 8 S.C.R. 1193
• MEDHA KOTWAL LELE AND OTHERS versus UNION OF INDIA — [2012] 9 S.C.R. 895
• MEDICAL COUNCIL OF INDIA versus JSS MEDICAL COLLEGE & ANR. — [2012] 1 S.C.R. 136
• MEDICAL COUNCIL OF INDIA versus RAMA MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE, KANPUR & ANR. — [2012] 6 S.C.R. 449
• MEHRAWAL KHEWAJI TRUST (REGO.), FARIDKOT & ORS. versus STATE OF PUNJAB & ORS. — [2012] 4 S.C.R. 24
• MINERALS & METALS TRADING CORPORATION OF INDIA LTD. versus OCEAN KNIGH MARITIME CO. LTD. AND OTHERS — [2012] 3 S.C.R. 965
• MIS DAKSHIN SHELTERS PVT. LTD. versus GEETA S. JOHARI — [2012] 3 S.C.R. 540
• MODERN DENTAL COLLEGE AND RESEARCH CENTRE AND OTHERS versus STATE OF MADHYA PRADESH & ORS. — [2012] 2 S.C.R. 685
• MOHAMED IBRAHIM AND ORS. versus VINAYAKA MISSION UNIVERSITY AND ORS. — [2012] 3 S.C.R. 550
• MOHAMMED AJMAL MOHAMMAD AMIR KASAB @ ABU MUJAHID versus STATE OF MAHARASHTRA — [2012] 8 S.C.R. 295
• MOHAN SONI versus RAM AVTAR TOMAR AND ORS. — [2012] 2 S.C.R. 921
• MOHD. AYUB & ANR. versus MUKESH CHAND — [2012] 1 S.C.R. 12
• MOHD. HUSSAIN @ JULFIKAR ALI versus THE STATE (GOVT. OF NCT) DELHI — [2012] 10 S.C.R. 480
• MOHD. HUSSAIN @ JULFIKAR ALI versus THE STATE (GOVT. OF NCT) DELHI — [2012] 1 S.C.R. 64
• MONNET ISPAT & ENERGY LTD. versus UNION OF INDIA AND ORS. — [2012] 7 S.C.R. 644
• MP RURAL ROAD DEVELOPMENT AUTHORITY & ANR. versus M/S. L.G. CHAUDHARY ENGINEERS & CONT. — [2012] 2 S.C.R. 162
• MRUDUL M. DAMLE & ANR. versus C.B.I. NEW DELHI — [2012] 5 S.C.R. 919
• MS. MAYAWATI versus UNION OF INDIA & ORS. — [2012] 7 S.C.R. 33
• MSR LEATHERS versus S. PALANIAPPAN & ANR. — [2012] 9 S.C.R. 165
• MST. PARAM PAL SINGH THROUGH FATHER versus M/S NATIONAL INSURANCE CO. & ANR. — [2012] 13 S.C.R. 1232
• MUKUT BIHARI & ANR. versus STATE OF RAJASTHAN — [2012] 6 S.C.R. 710
• MULCHAND KHANUMAL KHATRI versus STATE OF GUJARAT & ORS. — [2012] 2 S.C.R. 586
• MUNAGALA YADAMMA versus STATE OF A.P. & ORS. — [2012] 1 S.C.R. 26
• MUNICIPAL CORPORATION OF GREATER MUMBAI versus THOMAS MATHEW & ORS. — [2012] 5 S.C.R. 218
• MUNISH MUBAR versus STATE OF HARYANA — [2012] 9 S.C.R. 193
• MUNNA KUMAR UPADHYAYA @ MUNNA UPADHYAYA versus THE STATE OF ANDHRA PRADESH THROUGH PUBLIC PROSECUTOR, HYDERABAD, ANDHRA PRADESH — [2012] 6 S.C.R. 611
• MURUGESAN AND ORS. versus STATE THROUGH INSPECTOR OF POLICE — [2012] 13 S.C.R. 1
• MUSTAFA SHAHADAL SHAIKH versus THE STATE OF MAHARASHTRA — [2012] 7 S.C.R. 560
• N. SURESH versus YUSUF SHARIFF & ANR. — [2012] 5 S.C.R. 118
• N.C. DAS versus GAUHATI HIGH COURT THR. REGISTRAR & ORS. — [2012] 1 S.C.R. 128
• N.K. BAJPAI versus UNION OF INDIA AND ANR. — [2012] 2 S.C.R. 433
• N.V. SUBBA RAO versus STATE, THROUGH INSPECTOR OF POLICE, CBI/SPE,VISAKHAPATNAM, A.P. — [2012] 12 S.C.R. 701
• NAGESH versus STATE OF KARNATAKA — [2012] 5 S.C.R. 872
• NAND KUMAR VERMA versus STATE OF JHARKHAND & ORS. — [2012] 1 S.C.R. 504
• NARAIN PANDEY versus PANNALAL PANDEY — [2012] 11 S.C.R. 752
• NARAYAN MANIKRAO SALGAR versus STATE OF MAHARASHTRA — [2012] 8 S.C.R. 170
• NARENDER KUMAR versus STATE (NCT) OF DELHI — [2012] 6 S.C.R. 148
• NARENDRA CHAMPAKLAL TRIVEDI versus STATE OF GUJARAT — [2012] 6 S.C.R. 165
• NARSING PRASAD versus ANIL KUMAR JAIN & ORS. — [2012] 5 S.C.R. 177
• NATIONAL BANK OF OMAN versus BARAKARA ABDUL AZIZ & ANR. — [2012] 11 S.C.R. 500
• NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANOTHER versus VENUS PUBLIC EDUCATION SOCIETY AND OTHERS — [2012] 10 S.C.R. 919
• NATIONAL COUNCIL FOR TECH. EDU. & ANR. versus VAISHNAV INST. OF TECH. & MGT. — [2012] 2 S.C.R. 856
• NATIONAL INSURANCE COMPANY LTD. versus BALAKRISHNAN & ANOTHER — [2012] 12 S.C.R. 565
• NAZMA versus JAVED @ ANJUM — [2012] 9 S.C.R. 826
• NEEL KUMAR @ ANIL KUMAR versus THE STATE OF HARYANA — [2012] 5 S.C.R. 696
• NEW INDIA ASSURANCE CO. LTD. versus GOPALI & ORS. — [2012] 6 S.C.R. 834
• NITIN GUNWANT SHAH versus INDIAN BANK & ORS. — [2012] 10 S.C.R. 38
• NTPC LIMITED versus ANSALDO CALDAIE BOILERS INDIA P. LTD. & ANR. — [2012] 1 S.C.R. 966
• NUPUR TALWAR versus CENTRAL BUREAU OF INVESTIGATION & ANR. — [2012] 6 S.C.R. 723
• OFFICE OF THE CHIEF POST MASTER GENERAL & ORS. versus LIVING MEDIA INDIA LTD. & ANR. — [2012] 1 S.C.R. 1045
• OM KR. DHANKAR versus STATE OF HARYANA & ANR. — [2012] 1 S.C.R. 1160
• OM PRAKASH & ORS. versus STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF HOME, RANCHL-I & ANR. — [2012] 9 S.C.R. 125
• OM PRAKASH ASATI versus STATE OF U.P. & ORS. — [2012] 1 S.C.R. 246
• OM PRAKASH versus STATE OF RAJASTHAN AND ANR. — [2012] 5 S.C.R. 237
• OMA @ OMPRAKASH AND ANR. versus STATE OF TAMIL NADU — [2012] 13 S.C.R. 740
• ONKAR & ANR. versus STATE OF U.P. — [2012] 2 S.C.R. 1164
• ORIENTAL INSURANCE COMPANY LTD. versus SURENDRA NATH LOOMBA AND OTHERS — [2012] 9 S.C.R. 1007
• P. SANJEEVA RAO versus THE STATE OF A.P. — [2012] 6 S.C.R. 787
• P.A. MOHAMMED RIYAS versus M.K. RAGHAVAN & ORS. — [2012] 4 S.C.R. 56
• PARA SEENAIAH & ANR. versus STATE OF ANDHRA PRADESH & ANR. — [2012] 5 S.C.R. 942
• PARAS NATH RAI AND OTHERS versus STATE OF BIHAR AND ORS. — [2012] 10 S.C.R. 732
• PARSHAVANATH CHARITABLE TRUST & ORS. versus ALL INDIA COUNCIL FOR TECH. EDU & ORS. — [2012] 11 S.C.R. 1057
• PATASI DEVI versus STATE OF HARYANA & ORS. — [2012] 7 S.C.R. 387
• PATHAN HUSSAIN BASHA versus STATE OF A.P. — [2012] 7 S.C.R. 290
• PHOOL KUMARI versus OFFICE OF THE SUPERINTENDENT CENTRAL JAIL, TIHAR, NEW DELHI AND ANR. — [2012] 7 S.C.R. 951
• POLAMURI CHANDRA SEKHARARAO @ CHINNA@ BABJI versus STATE OF A.P. — [2012] 6 S.C.R. 581
• PONNALA LAKSHMALAH versus KOMMURI PRATAP REDDY & ORS. — [2012] 6 S.C.R. 851
• POOJA RANA versus STATE OF HARYANA & ORS. — [2012] 7 S.C.R. 905
• PRADEEP KUMAR SHARMA versus U.P.F.C. RAJPUR ROAD, DEHRADUN & ORS. — [2012] 9 S.C.R. 863
• PRADIP KUMAR versus UNION OF INDIA AND ORS. — [2012] 9 S.C.R. 1141
• PRAKASH CHANDRA versus NARAYAN — [2012] 5 S.C.R. 444
• PRAMOD BHANUDAS SOUNDANKAR versus STATE OF MAHARASHTRA — [2012] 11 S.C.R. 199
• PRATAPBHAI HAMIRBHAI SOLANKI versus STATE OF GUJARAT AND ANOTHER — [2012] 9 S.C.R. 561
• PRAVEEN PRADHAN versus STATE OF UTTRANCHAL & ANR. — [2012] 8 S.C.R. 1129
• PRAVIN GADA AND ANOTHER versus CENTRAL BANK OF INDIA AND OTHERS — [2012] 13 S.C.R. 611
• PREMJI NATHU versus STATE OF GUJARAT AND ANOTHER — [2012] 3 S.C.R. 1042
• PRICE WATERHOUSE COOPERS PVT. LTD. versus COMMISSIONER OF INCOME TAX, KOLKATA-1 AND ANR. — [2012] 8 S.C.R. 849
• PRIYA GUPTA AND ANR. versus ADDL. SECY. MINISTRY OF HEALTH AND FAMILY WELFARE AND ORS. — [2012] 12 S.C.R. 818
• PRIYA GUPTA versus STATE OF CHHATISHGARH & ORS — [2012] 5 S.C.R. 768
• PROMODE DEY versus STATE OF WEST BENGAL — [2012] 3 S.C.R. 887
• PUBLIC UNION FOR CIVIL LIBERTIES versus STATE OF TAMIL NADU & ORS. — [2012] 9 S.C.R. 579
• PUDHU RAJA & ANR. versus STATE, REP. BY INSPECTOR OF POLICE — [2012] 8 S.C.R. 740
• PUNJAB URBAN PLANNING & DEV. AUTHORITY & ORS. versus RAGHU NATH GUPTA & ORS. — [2012] 8 S.C.R. 118
• PURNO AGITOK SANGMA versus PRANAB MUKHERJEE — [2012] 11 S.C.R. 585
• PURUSHOTTAM DAS BANGUR & ORS. versus DAYANAND GUPTA — [2012] 9 S.C.R. 944
• PUSHPANJALI SAHU versus STATE OF ORISSA & ANR. — [2012] 8 S.C.R. 727
• R. MOHAJAN & ORS. versus SHEFALI SENGUPTA & ORS. — [2012] 3 S.C.R. 974
• R. MOHAN versus A.K. VIJAYA KUMAR — [2012] 7 S.C.R. 1
• R.C. CHANDEL versus HIGH COURT OF M.P. & ANR. — [2012] 7 S.C.R. 205
• R.K. ANAND versus REGISTRAR, DELHI HIGH COURT — [2012] 10 S.C.R. 1090
• RADHAKRISHNA NAGESH versus STATE OF ANDHRA PRADESH — [2012] 11 S.C.R. 1114
• RAHEJA UNVIERSAL LIMITED versus NRC LIMITED & ORS. — [2012] 3 S.C.R. 388
• RAI SANDEEP @ DEEPU versus STATE OF NCT OF DELHI — [2012] 6 S.C.R. 1153
• RAJ PAUL SINGH & ANR. versus STATE THROUGH P.S. MUSHEERABAD, HYDERABAD — [2012] 8 S.C.R. 1203
• RAJAN PUROHIT & ORS. versus RAJASTHAN UNIVERSITY OF HEALTH SCIENCE & ORS. — [2012] 11 S.C.R. 299
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION versus PRESIDENT, RAJASTHAN ROADWAYS UNION & ANOTHER — [2012] 7 S.C.R. 1139
• RAJENDRA PRALHADRAO WASNIK versus THE STATE OF MAHARASHTRA — [2012] 2 S.C.R. 225
• RAJENDRA PRASAD BAGARIA versus PHARMACY COUNCIL OF STATE OF RAJASTHAN & ANR. — [2012] 1 S.C.R. 836
• RAJENDRA PRATAPRAO MANE & ORS. versus SADASHIVRAO MANDALIK K.T.S.S.K. LTD. & ORS. — [2012] 5 S.C.R. 131
• RAJESH AWASTHI versus NAND LAL JAISWAL & ORS. — [2012] 10 S.C.R. 883
• RAJESH BHATNAGAR versus STATE OF UTTARAKHAND — [2012] 5 S.C.R. 895
• RAJESH TALWAR versus C.B.I. & ORS. — [2012] 4 S.C.R. 841
• RAJOO @ RAMAKANT versus STATE OF MADHYA PRADESH — [2012] 6 S.C.R. 1182
• RAJU @ BALACHANDRAN & ORS. versus STATE OF TAMIL NADU — [2012] 11 S.C.R. 109
• RAJU JHURANI versus M/S GERMINDA PVT. LTD. — [2012] 7 S.C.R. 279
• RAJVIR SINGH versus SECRETARY, MINISTRY OF DEFENCE & OTHERS — [2012] 4 S.C.R. 718
• RAKESH KAPOOR versus STATE OF HIMACHAL PRADESH — [2012] 13 S.C.R. 148
• RAKHAL DEBNATH versus STATE OF WEST BENGAL — [2012] 7 S.C.R. 513
• RAM ASHISH DIXIT versus CHAIRMAN PURVANCHAL GRAMIN BANK LIMITED AND ANR. — [2012] 13 S.C.R. 332
• RAM CHANDRA BHAGAT versus STATE OF JHARKHAND — [2012] 10 S.C.R. 1050
• RAM DHAN versus STATE OF U.P. AND ANR. — [2012] 3 S.C.R. 1059
• RAM DHARI JINDAL MEMORIAL TRUST versus UNION OF INDIA AND OTHERS — [2012] 2 S.C.R. 525
• RAM KARAN GUPTA versus J.S. EXIM LTD. AND ORS. — [2012] 12 S.C.R. 683
• RAM KISHUN AND ORS. versus STATE OF U.P. AND ORS. — [2012] 6 S.C.R. 105
• RAM VISWAS versus THE STATE OF MADHYA PRADESH — [2012] 9 S.C.R. 1110
• RAMACHANDRAN versus STATE OF KERALA — [2012] 9 S.C.R. 919
• RAMDAS BANSAL (D) versus KHARAG SINGH BAID & ORS. — [2012] 4 S.C.R. 583
• RAMESH AHLUWALIA versus STATE OF PUNJAB & ORS. — [2012] 12 S.C.R. 315
• RAMESH CHILWAL @ BOMBAYYA versus STATE OF UTTARAKHAND — [2012] 6 S.C.R. 558
• RAMESH HARIJAN versus STATE OF U.P. — [2012] 6 S.C.R. 688
• RAMESHBHAI DABHAI NAIKA versus STATE OF GUJARAT & OTHERS — [2012] 2 S.C.R. 104
• RAMESHKUMAR AGARWAL versus RAJMALA EXPORTS PVT. LTD. & ORS. — [2012] 3 S.C.R. 992
• RAMNARESH & ORS. versus STATE OF CHHATTISGARH — [2012] 3 S.C.R. 630
• RAMPAL SINGH versus STATE OF UP — [2012] 7 S.C.R. 160
• RANJAN DWIVEDI versus C.B.I., THROUGH THE DIRECTOR GENERAL — [2012] 7 S.C.R. 329
• RASHMI AJAY KR. KESHARWANI & ANR. versus AJAY KR. KESHARWANI AND ORS. — [2012] 4 S.C.R. 1153
• RASHMI REKHA THATOI & ANR. versus STATE OF ORISSA & ORS. — [2012] 5 S.C.R. 674
• RASHTRIYA ISPAT NIGAM LTD. versus M/S. DEWAN CHAND RAM SARAN — [2012] 4 S.C.R. 1
• RATNAGIRI GAS & POWER PVT. LTD. versus RDS PROJECTS LTD. & ORS. — [2012] 9 S.C.R. 690
• RATTAN BAI & ANR. versus RAM DASS & ORS. — [2012] 1 S.C.R. 855
• RATTAN LAL (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES versus S.N. BHALLA & ORS. — [2012] 8 S.C.R. 100
• RATTIRAM & ORS. versus STATE OF M. P. THROUGH INSPECTOR OF POLICE — [2012] 3 S.C.R. 496
• RAVI KAPUR versus STATE OF RAJASTHAN — [2012] 10 S.C.R. 229
• RAVI YASHWANT versus DISTRICT COLLECTOR, RAIGAD AND ORS. — [2012] 3 S.C.R. 775
• RE: SPECIAL REFERENCE N0.1 OF 2012 versus -- — [2012] 9 S.C.R. 311
• REBEKA MINZ AND ORS. versus DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ANR. — [2012] 7 S.C.R. 381
• REGIONAL PROVIDENT FUND COMMISSIONER versus THE HOOGHLY MILLS CO. LTD. & ORS. — [2012] 1 S.C.R. 363
• REGISTRAR GENERAL, PATNA HIGH COURT versus PANDEY GAJENDRA PRASAD & ORS. — [2012] 5 S.C.R. 994
• RESEARCH FOUNDATION FOR SCIENCE, TECHNOLOGY AND NATURAL RESOURCE POLICY versus UNION OF INDIA & ORS. — [2012] 6 S.C.R. 1039
• RESEARCH FOUNDATION FOR SCIENCE, TECHNOLOGY AND NATURAL RESOURCE POLICY versus UNION OF INDIA & ORS. — [2012] 6 S.C.R. 489
• REV. MOTHER MARYKUTTY versus RENI C. KOTTARAM & ANOTHER — [2012] 9 S.C.R. 530
• RITESH SINHA versus THE STATE OF UTIAR PRADESH & ANR. — [2012] 11 S.C.R. 683
• ROHITASH KUMAR & ORS. versus OM PRAKASH SHARMA & ORS. — [2012] 13 S.C.R. 47
• ROHTASH versus STATE OF HARYANA — [2012] 6 S.C.R. 62
• ROY FERNANDES versus STATE OF GOA AND ORS. — [2012] 1 S.C.R. 477
• RUSHIKESH TANAJI BHOITE versus STATE OF MAHARASHTRA & ORS. — [2012] 2 S.C.R. 640
• SABEEHA FAIKAGE & ORS. versus UNION OF INDIA & ORS. — [2012] 10 S.C.R. 862
• SADHUPATI NAGESWARA RAO versus STATE OF ANDHRA PRADESH — [2012] 6 S.C.R. 1143
• SAEED ZAKIR HUSSAIN MALIK versus STATE OF MAHARASHTRA & ORS. — [2012] 7 S.C.R. 235
• SAHABUDDIN & ANR. versus STATE OF ASSAM — [2012] 13 S.C.R. 1067
• SAHADEVAN & ANR. versus STATE OF TAMIL NADU — [2012] 4 S.C.R. 366
• SAHARA INDIA REAL ESTATE CORP. LTD. & ORS. versus SECURITIES & EXCHANGE BOARD OF INDIA & ANR. — [2012] 12 S.C.R. 256
• SAHARA INDIA REAL ESTATE CORPORATION LIMITED & ORS. versus SECURITIES AND EXCHANGE BOARD OF INDIA & ANR. — [2012] 12 S.C.R. 1
• SAJEESH BABU K. versus N.K. SANTHOSH & ORS. — [2012] 9 S.C.R. 849
• SALAUDDIN AHMED & ANR. versus SAMTA ANDOLAN — [2012] 7 S.C.R. 402
• SALIM GULAB PATHAN versus STATE OF MAHARASHTRA THROUGH SHO — [2012] 5 S.C.R. 930
• SAMAJ PARIVARTAN SAMUDAYA & ORS. versus STATE OF KARNATAKA &ORS. — [2012] 5 S.C.R. 1074
• SAMPATH KUMAR versus INSPECTOR OF POLICE, KRISHNAGIRI — [2012] 2 S.C.R. 289
• SANDEEP versus STATE OF U.P. — [2012] 5 S.C.R. 952
• SANDESH ALIAS SAINATH KAILASH ABHANG versus STATE OF MAHARASHTRA — [2012] 13 S.C.R. 1049
• SANGEET & ANR. versus STATE OF HARYANA — [2012] 13 S.C.R. 85
• SANGEETABEN MAHENDRABHAI PATEL versus STATE OF GUJARAT AND ANR. — [2012] 3 S.C.R. 1155
• SANJEEV KUMAR SAMRAT versus NATIONAL INSURANCE CO. LTD. AND OTHERS — [2012] 13 S.C.R. 174
• SANTOSH DEVI versus NATIONAL INSURANCE COMPANY LTD. AND OTHERS — [2012] 3 S.C.R. 1178
• SAROJ SCREENS PVT. LTD. versus GHANSHYAM AND OTHERS — [2012] 5 S.C.R. 141
• SASIKUMAR & ANR. versus STATE OF KERALA — [2012] 9 S.C.R. 1061
• SATBIR @ LAKHA versus STATE OF HARYANA — [2012] 9 S.C.R. 675
• SATHYA NARAYANAN versus STATE REP. BY INSPECTOR OF POLICE — [2012] 10 S.C.R. 950
• SATISH BATRA versus SUDHIR RAWAL — [2012] 9 S.C.R. 662
• SATISH MEHRA versus STATE OF N.C.T. OF DELHI & ANR. — [2012] 11 S.C.R. 1
• SATYAPRATA SAHOO & ORS. versus STATE OF ORISSA & ORS. — [2012] 10 S.C.R. 204
• SAYED DARAIN A.HSAN @ DARAIN versus STATE OF WEST BENGAL & ANR. — [2012] 2 S.C.R. 546
• SAYED MOHD. AHMED KAZMI versus STATE, GNCTD & ORS. — [2012] 9 S.C.R. 836
• SELVAM versus THE STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE — [2012] 9 S.C.R. 628
• SEVA LAL versus SRI KANT & ORS. — [2012] 9 S.C.R. 1
• SHAHEJADKHAN MAHEBUBKHAN PATHAN versus STATE OF GUJARAT — [2012] 8 S.C.R. 1177
• SHAILENDRA BHARDWAJ & OTHERS versus CHANDRA PAL & ANOTHER — [2012] 10 S.C.R. 1125
• SHAMBHU PRASAD SHARMA versus SHRI CHARANDAS MAHANT & ORS. — [2012] 6 S.C.R. 356
• SHANMUGHAN versus STATE OF KERALA — [2012] 1 S.C.R. 411
• SHANTI DEVI versus STATE OF RAJASTHAN — [2012] 9 S.C.R. 226
• SHANTIBHAI J. VAGHELA AND ANR. versus STATE OF GUJARAT AND ORS. — [2012] 12 S.C.R. 544
• SHEORAJ SINGH AHLAWAT & ORS. versus STATE OF UTTAR PRADESH & ANR. — [2012] 10 S.C.R. 1034
• SHOBHAN SINGH KHANKA versus THE STATE OF JHARKHAND — [2012] 2 S.C.R. 663
• SHREE SHYAM AGENCY versus UNION OF INDIA & OTHERS — [2012] 9 S.C.R. 805
• SHREEJITH L. versus DEPUTY DIRECTOR (EDUCATION) KERALA & ORS. — [2012] 6 S.C.R. 427
• SHUDHAKAR versus STATE OF M.P. — [2012] 7 S.C.R. 128
• SHYAM BABU versus STATE OF U.P. — [2012] 8 S.C.R. 255
• SHYAMAL GHOSH versus STATE OF WEST BENGAL — [2012] 10 S.C.R. 95
• SINNAMANI & ANR. versus G. VETTIVEL AND ORS. — [2012] 4 S.C.R. 513
• SMT. BADAMI (DECEASED) BY HER L.R. versus BHALI — [2012] 6 S.C.R. 75
• SMT. K. LAKSHMI versus STATE OF KERALA & ORS. — [2012] 3 S.C.R. 581
• SOCIETY FOR UN-AIDED P.SCHOOL OF RAJASTHAN versus U.O.I. & ANR. — [2012] 2 S.C.R. 715
• SOMAN versus STATE OF KERALA — [2012] 11 S.C.R. 1155
• SONU SARDAR versus STATE OF CHHATISGARH — [2012] 3 S.C.R. 558
• SPEAKER HARYANA VIDHAN SABHA versus KULDEEP BISHNOI & ORS. — [2012] 10 S.C.R. 672
• SPECIAL OFFICER, COMMERCE, NORTH EASTERN ELECTRICITY COMPANY OF ORISSA (NESCO) & ANR. versus M/S RAGHUNATH PAPER MILLS PRIVATE LIMITED & ANR. — [2012] 13 S.C.R. 71
• SR. DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LTD. THROUGH POA HOLDERS & ANR. versus ASHOK SHANKARLAL GWALANI — [2012] 9 S.C.R. 1125
• SRI BHAGWAN versus STATE OF U.P. — [2012] 12 S.C.R. 774
• SRI DEBENDRANATH NANDA versus SHRI CHANDRA SHEKHAR KUMAR — [2012] 11 S.C.R. 22
• SRI MARCEL MARTINS versus M. PRINTER & ORS. — [2012] 5 S.C.R. 480
• STATE BANK OF INDIA AND OTHERS versus PALAK MODI AND ANOTHER — [2012] 12 S.C.R. 628
• STATE OF A.P. & ORS. versus D. RAGHUKUL PERSHAD (D} BY LRS & ORS. — [2012] 6 S.C.R. 1176
• STATE OF BIHAR & ANR. versus ARVIND KUMAR & ANR. — [2012] 7 S.C.R. 117
• STATE OF GUJARAT & ANOTHER versus MANOHARSINHJI PRADYUMANSINHJI JADEJA — [2012] 11 S.C.R. 507
• STATE OF GUJARAT & ORS. versus ARVINDKUMAR T. TIWARI & ANR. — [2012] 7 S.C.R. 1072
• STATE OF GUJARAT & OTHERS versus ESSAR OIL LIMITED AND ANOTHER — [2012] 2 S.C.R. 1127
• STATE OF GUJARAT AND ANR. versus GUJARAT REVENUE TRIBUNAL BAR ASSOCIATION AND ANR. — [2012] 10 S.C.R. 816
• STATE OF HARYANA & ANR. versus KARTAR SINGH (D) THROUGH LRS. — [2012] 11 S.C.R. 162
• STATE OF HARYANA AND ORS. versus VIJAY SINGH AND ORS. — [2012] 10 S.C.R. 356
• STATE OF HARYANA versus SHAKUNTLA AND ORS. — [2012] 5 S.C.R. 276
• STATE OF KERALA & ANR. versus P.V. MATHEW (DEAD) BY L.RS. — [2012] 2 S.C.R. 673
• STATE OF KERALA & ORS. versus M/S. MAR APPRAEM KURI CO. LTD. & ANR. — [2012] 4 S.C.R. 448
• STATE OF KERALA AND OTHERS versus THE TRIBAL MISSION — [2012] 7 S.C.R. 502
• STATE OF KERALA versus E.T.ROSE LYND & ORS. — [2012] 1 S.C.R. 1001
• STATE OF M.P. & ANR. versus RAM PRAKASH SINGH & ANR. — [2012] 1 S.C.R. 54
• STATE OF M.P. versus AYUB KHAN — [2012] 7 S.C.R. 427
• STATE OF M.P. versus RAKESH KOHLI & ANR. — [2012] 6 S.C.R. 661
• STATE OF MADHYA PRADESH & ANR. versus BHERU SINGH & ORS. — [2012] 1 S.C.R. 535
• STATE OF MADHYA PRADESH & ORS. versus KU. SANDHYA TOMAR & ANR. — [2012] 11 S.C.R. 839
• STATE OF MADHYA PRADESH versus SURENDRA KORI — [2012] 8 S.C.R. 858
• STATE OF MAHARASHTRA THROUGH CBI, ANTI CORRUPTION BRANCH, MUMBAI versus BALAKRISHNA DATTATRYA KUMBHAR — [2012] 9 S.C.R. 601
• STATE OF N.C.T. OF DELHI versus AJAY KUMAR TYAGI — [2012] 8 S.C.R. 208
• STATE OF ORISSA & ORS. versus UJJAL KUMAR BURDHAN — [2012] 2 S.C.R. 512
• STATE OF PUNJAB versus BALWINDER SINGH AND ORS. — [2012] 1 S.C.R. 45
• STATE OF PUNJAB versus DALBIR SINGH — [2012] 4 S.C.R. 608
• STATE OF PUNJAB versus GIAN CHAND & ORS. — [2012] 11 S.C.R. 1100
• STATE OF RAJASTHAN AND ORS. versus AANJANEY ORGANIC HERBAL PVT. LTD — [2012] 7 S.C.R. 1148
• STATE OF RAJASTHAN versus DARSHAN SINGH @ DARSHAN LAL — [2012] 6 S.C.R. 18
• STATE OF RAJASTHAN versus DR. RAJKUMAR AGARWAL & ANR. — [2012] 7 S.C.R. 319
• STATE OF RAJASTHAN versus MOHAN LAL & ORS. — [2012] 2 S.C.R. 564
• STATE OF RAJASTHAN versus VINOD KUMAR — [2012] 6 S.C.R. 1
• STATE OF U.P. & ORS. versus AMBRISH TANDON & ANR. — [2012] 1 S.C.R. 422
• STATE OF U.P. & ORS. versus ASHOK KUMAR NIGAM — [2012] 13 S.C.R. 265
• STATE OF U.P. versus MUNESH — [2012] 9 S.C.R. 545
• STATE OF U.P. versus SANJAY KUMAR — [2012] 7 S.C.R. 359
• STATE OF UTTARAKHAND & ORS versus GURU RAM DAS EDUCATIONAL TRUST SOCIETY — [2012] 7 S.C.R. 1133
• STATE OF UTTARAKHAND (PREVIOUSLY STATE OF UTTAR PRADESH) versus MOHAN SINGH & OTHERS — [2012] 8 S.C.R. 686
• STATE TR. P.S. LODHI COLONY, NEW DELHI versus SANJEEV NANDA — [2012] 12 S.C.R. 881
• SUBHASH KRISHNAN versus STATE OF GOA — [2012] 10 S.C.R. 271
• SUBHASH POPATLAL DAVE versus UNION OF INDIA AND ANR. — [2012] 7 S.C.R. 61
• SUBRAMANIAN SWAMY versus A. RAJA — [2012] 11 S.C.R. 873
• SUBRAMANIAN versus STATE OF TAMIL NADU & ANR. — [2012] 1 S.C.R. 985
• SUBULAXMI versus M.D., TAMIL NADU STATE TRANSPORT CORPORATION — [2012] 9 S.C.R. 962
• SUDEVANAND versus STATE THROUGH CBI — [2012] 2 S.C.R. 139
• SUDHAKAR versus STATE OF MAHARASHTRA — [2012] 8 S.C.R. 1169
• SUGAR MILLS ASSOCIATION & ORS . versus STATE OF UTTAR PRADESH & ORS. — [2012] 1 S.C.R. 352
• SUKHDEV SINGH versus STATE OF HARYANA — [2012] 11 S.C.R. 964
• SUMIT TOMAR versus THE STATE OF PUNJAB — [2012] 11 S.C.R. 404
• SUNIL KUMAR versus STATE OF HARYANA — [2012] 5 S.C.R. 184
• SUPER CASSETTES INDUSTRIES LTD. versus MUSIC BROADCAST PVT. LTD. — [2012] 4 S.C.R. 209
• SUPREME COURT BAR ASSOCIATION & ORS versus B.D. KAUSHIK — [2012] 4 S.C.R. 235
• SUPREME COURT BAR ASSOCIATION & ORS. versus B.D. KAUSHIK — [2012] 7 S.C.R. 287
• SUPREME COURT BAR ASSOCIATION & ORS. versus B.D. KAUSHIK — [2012] 6 S.C.R. 999
• SURAJIT SARKAR versus STATE OF WEST BENGAL — [2012] 13 S.C.R. 634
• SURENDRA AND OTHERS versus STATE OF U.P. — [2012] 1 S.C.R. 1168
• SURESH & ORS. versus STATE OF MADHYA PRADESH — [2012] 10 S.C.R. 1157
• SURESH SAKHARAM NANGARE versus THE STATE OF MAHARASHTRA — [2012] 7 S.C.R. 1186
• SURINDER KUMAR versus STATE OF PUNJAB — [2012] 9 S.C.R. 1019
• SURINDER SINGH BRAR AND OTHERS ETC.ETC. versus UNION OF INDIA AND OTHERS — [2012] 12 S.C.R. 1077
• SUSANTA GHOSH versus STATE OF WEST BENGAL — [2012] 1 S.C.R. 829
• SUSHILA TIWARY AND OTHERS versus ALLAHABAD BANK AND OTHERS — [2012] 6 S.C.R. 561
• SYED AHMED versus STATE OF KARNATAKA — [2012] 7 S.C.R. 887
• T.N. GODAVARMAN THIRUMALPAD versus UNION OF INDIA & OTHERS — [2012] 1 S.C.R. 923
• T.N. GODAVARMAN THIRUMULPAD versus UNION OF INDIA & OTHERS — [2012] 3 S.C.R. 460
• TAMIL NADU WAKF BOARD versus SYED ABDUL QUADER & ORS. — [2012] 8 S.C.R. 1211
• TARA CHAND & ORS. versus GRAM PANCHAYAT JHUPA KHURD & ORS. — [2012] 10 S.C.R. 974
• TEHRI HYDRO DEV. CORPN. LTD.& ANR. versus JAI PRAKASH ASSO. LTD. — [2012] 8 S.C.R. 813
• TEJAS CONSTRUCTIONS & INFRASTRUCTURE PVT. LTD. versus MUNICIPAL COUNCIL, SENDHWA & ANR. — [2012] 4 S.C.R. 190
• THE ACCOUNTANT GENERAL, M.P. versus S.K. DUBEY & ANR. — [2012] 3 S.C.R. 720
• THE CHIEF COMMISSIONER, CENTRAL EXCISE AND CUSTOMS, LUCKNOW & ORS. versus PRABHAT SINGH — [2012] 11 S.C.R. 209
• THE CHURCH OF CHRIST CHARITABLE TRUST & EDUCATIONAL CHARITABLE SOCIETY, REPRESENTED BY ITS CHAIRMAN versus M/S PONNIAMMAN EDUCATIONAL TRUST REPRESENTED BY ITS CHAIRPERSON/ MANAGING TRUSTEE — [2012] 6 S.C.R. 404
• THE DEPUTY INSPECTOR GENERAL OF POLICE & ANR. versus S. SAMUTHIRAM — [2012] 11 S.C.R. 174
• THE ORIENTAL INSURANCE CO. LTD. versus SIBY GEORGE & ORS. — [2012] 6 S.C.R. 1079
• THE REGISTRAR, RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BANGALORE versus G. HEMLATHA AND OTHERS. — [2012] 8 S.C.R. 157
• THE SECRETARY, MIN.OF DEFENCE & ORS. versus PRABHASH CHANDRA MIRDHA — [2012] 6 S.C.R. 182
• THE SECRETARY, MINISTRY OF HEALTH & FAMILY WELFARE, GOVERNMENT OF MAHARASHTRA versus S.C. MALTE & ORS. — [2012] 13 S.C.R. 230
• THE STATE OF KARNATAKA & ORS. versus VIVEKANANDA M. HALLUR & ORS. — [2012] 11 S.C.R. 249
• THE STATE OF MAHARASHTRA & ORS. ETC.ETC. versus SAEED SOHAIL SHEIKH ETC. ETC. — [2012] 11 S.C.R. 916
• THE STATE OF MAHARASHTRA versus VISHWANATH MARANNA SHETTY — [2012] 9 S.C.R. 873
• THOTI MANOHAR versus STATE OF ANDHRA PRADESH — [2012] 5 S.C.R. 1129
• TUKARAM KANA JOSHI & ORS. THR. POWER OF ATTORNEY HOLDER versus M.I.D.C. & ORS. — [2012] 13 S.C.R. 29
• TULSHIRAM SAHADU SURYAWANSHI & ANR. versus STATE OF MAHARASHTRA — [2012] 7 S.C.R. 1083
• U. SREE versus U. SRINIVAS — [2012] 11 S.C.R. 256
• U.P. POWER CORPORATION LTD. versus RAJESH KUMAR & ORS. — [2012] 4 S.C.R. 118
• UCO BANK & ORS. versus SUSHIL KUMAR SAHA — [2012] 9 S.C.R. 611
• UNION OF INDIA & ANR. versus SHASHANK GOSWAMI & ANR. — [2012] 6 S.C.R. 98
• UNION OF INDIA & ANR. versus TALWINDER SINGH — [2012] 5 S.C.R. 437
• UNION OF INDIA & ORS. versus DINESH PRASAD — [2012] 11 S.C.R. 440
• UNION OF INDIA & ORS. versus MADHU E.V. & ANR. — [2012] 5 S.C.R. 470
• UNION OF INDIA & ORS. versus N.R. PARMAR & ORS. — [2012] 13 S.C.R. 555
• UNION OF INDIA & ORS. versus RAFIQUE SHAIKH BHIKAN & ANR. — [2012] 5 S.C.R. 715
• UNION OF INDIA AND ORS. versus BRIGADIER P.S. GILL — [2012] 2 S.C.R. 571
• UNION OF INDIA AND OTHERS versus S. SRINIVASAN — [2012] 6 S.C.R. 34
• UNION OF INDIA THROUGH GENERAL MANAGER NORTHERN RAILWAYS versus CHAIRMAN, UP STATE ELECTRICITY BOARD & ORS. — [2012] 2 S.C.R. 416
• UNION OF INDIA versus IBRAHIM UDDIN & ANR. — [2012] 8 S.C.R. 35
• UNION OF INDIA versus MOHANLAL & ANR. — [2012] 6 S.C.R. 823
• UNION TERRITORY OF LAKSHADWEEP & ORS. versus SEASHELLS BEACH RESORT & ORS. — [2012] 5 S.C.R. 1108
• UNITED INDIA INSURANCE CO. LTD. versus LAXMAMMA & ORS. — [2012] 5 S.C.R. 261
• V. CHANDRASEKARAN & ANR. versus THE ADMINISTRATIVE OFFICER & ORS. — [2012] 10 S.C.R. 603
• V.D. BHANOT versus SAVITA BHANOT — [2012] 1 S.C.R. 867
• V.K. NASWA versus HOME SECRETARY, U.O.I. AND ORS. — [2012] 2 S.C.R. 912
• V.K. SASIKALA versus STATE REP. BY SUPERINTENDENT OF POLICE — [2012] 10 S.C.R. 641
• V.S. KANODIA ETC. ETC. versus A.L.MUTHU (D) THR. LRS. & ANR — [2012] 6 S.C.R. 570
• VADLAKONDA LENIN versus STATE OF ANDHRA PRADESH — [2012] 10 S.C.R. 1135
• VASANTI BHAT versus PREMLATA AGARWAL & ANR. ETC. — [2012] 10 S.C.R. 1148
• VASANTI DUBEY versus STATE OF MADHYA PRADESH — [2012] 1 S.C.R. 330
• VICE CHANCELLOR, GURU GHASIDAS UNIVERSITY versus CRAIG MCLEOD — [2012] 7 S.C.R. 270
• VIDUR IMPEX AND TRADERS PVT. LTD. AND OTHERS versus TOSH APARTMENTS PVT. LTD. AND OTHERS — [2012] 10 S.C.R. 307
• VIJAY KUMAR KAUL AND OTHERS versus UNION OF INDIA AND OTHERS — [2012] 6 S.C.R. 128
• VIJAY SINGH versus STATE OF DELHI — [2012] 7 S.C.R. 434
• VIJAY SINGH versus STATE OF U.P. & ORS. — [2012] 2 S.C.R. 875
• VIKAS KALRA versus THE COMMISSIONER OF INCOME TAX-VIII, NEW DELHI — [2012] 3 S.C.R. 273
• VILAS PANDURANG PAWAR & ANR. versus STATE OF MAHARASHTRA & ORS. — [2012] 8 S.C.R. 270
• VILLAGE PANCHAYAT, CALANGUTE versus THE ADDITIONAL DIRECTOR OF PANCHAYAT-II AND ORS. — [2012] 6 S.C.R. 277
• VINAY TYAGI versus IRSHAD ALI @ DEEPAK & ORS. — [2012] 13 S.C.R. 1005
• VINAYAK KASHINATH SHILKAR versus DY. COLLECTOR & COMPETENT AUTHORITY AND OTHERS — [2012] 2 S.C.R. 219
• VINOD KAPOOR versus STATE OF GOA & ORS. — [2012] 8 S.C.R. 1089
• VIPUL SHITAL PRASAD AGARWAL versus STATE OF GUJARAT & ANR. — [2012] 9 S.C.R. 987
• VISHWANATH S/O SITARAM AGRAWAL versus SAU. SARLA VISHWANATH AGRAWAL — [2012] 7 S.C.R. 607
• VISMAY DIGAMBAR THAKARE versus RAMCHANDRA SAMAJ SEWA SAMITI AND ORS. — [2012] 3 S.C.R. 771
• VODAFONE INTERNATIONAL HOLDINGS B.V. versus UNION OF INDIA & ANR. — [2012] 1 S.C.R. 573
• VOLTAS LIMITED versus TEHSILDAR, THANE & ORS. — [2012] 12 S.C.R. 514
• WINSTON TAN & ANR. versus UNION OF INDIA & ANR. — [2012] 8 S.C.R. 1107
• Y.K. SINGLA versus PUNJAB NATIONAL BANK & ORS. — [2012] 13 S.C.R. 1189
• YANAB SHEIKH@ GAGU versus STATE OF WEST BENGAL — [2012] 13 S.C.R. 1150
• YOGENDRA PRATAP SINGH versus SAVITRI PANDEY & ANR. — [2012] 5 S.C.R. 192
• YOGRAJ INFRAS. LTD. versus SSANG YONG ENG. & CONSTRN. CO. LTD. & ANR. — [2012] 1 S.C.R. 456
• YUMMAN ONGBI LEMBI LEIMA versus STATE OF MANIPUR & ORS. — [2012] 1 S.C.R. 1
• ZELIA M. XAVIER FERNANDES E. GONSALVES versus JOANA RODRIGUES AND ORS. — [2012] 3 S.C.R. 258

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