Supreme Court of India — 1954

80 reported judgments.

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AKHLAKALI HAYATALLI versus THE STATE OF BOMBAY. — [1954] 1 S.C.R. 435
ALLAHABAD BANK LTD. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL. — [1954] 1 S.C.R. 195
ANGLO-FRENCH TEXTILE CO. LTD versus COMMISSIONER OF INCOME-TAX, MADRAS. — [1954] 1 S.C.R. 523
BABURAO SHANTARAM MORE versus THE BOMBAY HOUSING BOARD AND ANOTHER. — [1954] 1 S.C.R. 572
BISWAMBHAR SINGH versus THE STATE OF ORISSA AND ANOTHER — [1954] 1 S.C.R. 842
CENTRAL NATIONAL BANK LTD versus UNITED INDUSTRIAL BANK LTD. — [1954] 1 S.C.R. 391
CHAINRUP SAMPATRAM versus COMMISSIONER OF INCOME-TAX, WEST BENGAL. — [1954] 1 S.C.R. 211
CHATTURBHUJ VITHALDAS JASANI versus MORESHWAR PARASHRAM AND OTHERS. — [1954] 1 S.C.R. 817
CHILUKURI YENKATESWARLU versus CHILUKURI VENKATANARAYANA. — [1954] 1 S.C.R. 424
COMMISSIONER OF INCOME-TAX, BOMBAY CITY versus ROYAL WESTERN INDIA TURF CLUB LTD. — [1954] 1 S.C.R. 289
COMMISSIONER OF INCOME-TAX, BOMBAY CITY versus THE CENTURY SPINNING AND MANUFACTURING CO. LTD. — [1954] 1 S.C.R. 203
COMMISSIONER OF INCOME-TAX, MADRAS versus K. R. M. T. T. THIAGARAJA CHETTY & CO. — [1954] 1 S.C.R. 258
COMMISSIONER OF INCOME-TAX, WEST BENGAL versus A. W. FIGG}ES & CO., AND OTHERS. — [1954] 1 S.C.R. 171
COMMISSIONER OF INCOME-TAX. WEST BENGAL versus MESSRS .JEEWANLAL LTD. — [1954] 1 S.C.R. 189
COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY CITY versus MESSRS. BHOGILAL LAHERCHAND INCLUDING BATLIBOI & CO., BOMBAY — [1954] 1 S.C.R. 444
COOVERJEE B. BHARUCHA versus THE EXCISE COMMISSIONER AND THE CHIEF COMMISSIONER, AJMER, AND OTHERS. — [1954] 1 S.C.R. 873
D.R.MADHAVAKRISHNAIAH versus THE INCOME-TAX OFFICER, BANGALORE. — [1954] 1 S.C.R. 537
DALIP SINGH AND OTHERS versus STATE OF PUNJAB. — [1954] 1 S.C.R. 145
DEPUTY COMMISSIONER, HARDOI versus RAMA KRISHNA NARAIN AND OTHERS. — [1954] 1 S.C.R. 506
DUNICHAND HAKIM AND OTHERS versus DEPUTY COMMISSIONER (DEPUTY CUSTODIAN EVACUEE PROPERTY) — [1954] 1 S.C.R. 578
DWARKADAS SHRINIVAS OF BOMBAY versus THE SHOLAPUR SPINNING & WEAVING CO. LTD., AND OTHERS. — [1954] 1 S.C.R. 674
EBRAHIM VAZIR MAVAT versus THE STATE OF BOMBAY AND OTHERS. — [1954] 1 S.C.R. 933
HABEEB MOHAMMAD versus THE SLATE OF HYDERABAD. — [1954] 1 S.C.R. 475
HARMAN SINGH AND OTHERS versus REGIONAL TRANSPORT. AUTHORITY, CALCUTTA, AND OTHERS. — [1954] 1 S.C.R. 371
HEM RAJ versus THE STATE OF AJMER — [1954] 1 S.C.R. 1133
HIMMATLAL HARILAL MEHTA versus THE STATE OF MADHYA PRADESH AND OTHERS — [1954] 1 S.C.R. 1122
JAGADGURU GURUSHIDDASWAMI versus DAKSHINA MAHARASHTRA DIGAMBAR JAIN SABHA — [1954] 1 S.C.R. 235
JAGANNATH versus JASWANT SINGH AND OTHERS — [1954] 1 S.C.R. 892
K. C. GAJAPATI NARAYAN DEO AND OTHERS versus THE STATE OF ORISSA. — [1954] 1 S.C.R. 1
K.S. RASHID AND SON versus THE INCOME TAX INVESTIGATION COMMISSION, ETC. — [1954] 1 S.C.R. 738
KALYANPUR LIME WORKS LTD versus STATE OF BIHAR AND ANOTHER — [1954] 1 S.C.R. 958
KARNAL SINGH AND ANOTHER versus THE STATE OF PUNJAB — [1954] 1 S.C.R. 904
KEDAR NATH BAJORIA versus THE STATE OF WEST BENGAL. — [1954] 1 S.C.R. 30
KSHETR.A MOHAN-SANNYASI. CHARAN SADHUKHAN versus COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL. — [1954] 1 S.C.R. 268
LALA DURGA PRASAD AND ANOTHER versus LALA DEEP CHAND AND OTHERS. — [1954] 1 S.C.R. 360
M S SHERIFF versus THE STATE OF MADRAS AND OTHERS — [1954] 1 S.C.R. 1144
M. P. SHARMA AND OTHERS versus SATISH CHANDRA, DISTRICT MAGISTRATE, DELHI, AND OTHERS — [1954] 1 S.C.R. 1077
MAHANT SRI JAGANNATH RAMANUJ DAS AND ANOTHER versus THE STATE OF ORISSA AND ANOTHER — [1954] 1 S.C.R. 1046
MATHALONE versus BOMBAY LIFE ASSURANCE CO. LTD. — [1954] 1 S.C.R. 117
MESSRS. DWARKA PRASAD LAXMI NARAIN versus THE STATE OF UTTAR PRADESH AND TWO OTHERS. — [1954] 1 S.C.R. 803
MINERVA MILLS LTD versus THEIR WORKERS. — [1954] 1 S.C.R. 465
N. ARUNAOHALA MUDALIAR versus C. A. MURUGANATHA MUDALIAR, AND ANOTHER. — [1954] 1 S.C.R. 243
NATVARLAL PUNJABHAI AND ANOTHER versus DADUBHAI MANUBHAI AND OTHERS. — [1954] 1 S.C.R. 339
RAJ KRUSHNA BOSE versus BINOD KANUNGO AND OTHERS. — [1954] 1 S.C.R. 913
RAJ RAJENDRA MALOJIRAO SHITOLE versus THE STATE OF MADHYA BHARAT. — [1954] 1 S.C.R. 748
RAJA KULKARNI AND OTHERS versus THE STATE OF BOMBAY. — [1954] 1 S.C.R. 384
RAO SHIV BAHADUR SINGH AND ANOTHER versus THE STATE OF VINDHYA PRADESH — [1954] 1 S.C.R. 1098
RATILAL PANACHAND GANDHI versus THE STATE OF BOMBAY AND OTHERS — [1954] 1 S.C.R. 1055
S A VENKATARAMAN versus THE UNION OF INDIA AND ANOTHER — [1954] 1 S.C.R. 1150
SAHASW ATHI AMMAL AND ANOTHER versus RAJAGOPAL AMMAL — [1954] 1 S.C.R. 277
SARDAR INDRA SINGH AND SONS LTD. versus COMMISSIONER OF INCOME-TAX, WEST BENGAL. — [1954] 1 S.C.R. 167
SARDAR SOMA SINGH AND OTHERS versus THE STATE OF PEPSU AND UNION OF INDIA — [1954] 1 S.C.R. 955
SATYABRATA GROSE versus MUGNEERAM BANGUR & CO., AND ANOTHER. — [1954] 1 S.C.R. 310
SHIBBAN LAL SAKSENA versus THE STATE OF UTTAR PRADESH AND OTHERS. — [1954] 1 S.C.R. 418
SIDHESHW AR MUKHERJEE versus BHUBNESHWAR PRASAD NARAIN SINGH AND OTHERS — [1954] 1 S.C.R. 177
SIR KIKABHAI PREMCHAND versus COMMISSIONER OF INCOME TAX (CENTRAL), BOMBAY. — [1954] 1 S.C.R. 219
SOHAN PATHAK AND SONS versus COMMISSIONER OF INCOME-TAX, U.P. — [1954] 1 S.C.R. 158
SREE SREE ISHWAR SRIDHAR JEW versus SUSHILA BALA DASI AND OTHERS. — [1954] 1 S.C.R. 407
SRI SRI SRI KISHORE CHANDRA SINGH DEO versus BABU GANESH PRASAD BHAGAT AND OTHERS. — [1954] 1 S.C.R. 919
SRIMATI ORAMBA SUNDARI DASI versus SRI SRI ISWAR GOPAL JIEU — [1954] 1 S.C.R. 988
STATE OF TRAVANCORE-COCHIN AND OTHERS versus SHANMUGHA VILAS CASHEW NUT FACTORY AND OTHERS. — [1954] 1 S.C.R. 53
SUKHDEV SINGH SODHI versus THE CHIEF JUSTICE AND JUDGES OF THE PEPSU HIGH COURT — [1954] 1 S.C.R. 454
SULEMAN ISSA versus THE STATE OF BOMBAY — [1954] 1 S.C.R. 976
SURENDRA SINGH AND OTHERS versus THE STATE OF UTTAR PRADESH. — [1954] 1 S.C.R. 330
THE COMMISSIONER, HINDU RELIGIOUS ENDOWMENTS, MADRAS versus SRI LAKSHMINDRA THIRTHA SWAMIAR OF SRI SHIRUR MUTT. — [1954] 1 S.C.R. 1005
THE LIQUIDATORS OF PURSA LIMITED versus COMMISSIONER OF INCOME-TAX, BIHAR. — [1954] 1 S.C.R. 768
THE RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LTD. versus THE STATE OF ANDHRA — [1954] 1 S.C.R. 779
THE STATE OF BIHAR versus ABDUL MAJID — [1954] 1 S.C.R. 786
THE STATE OF RAJASTHAN versus NATH MAL AND MITHA MAL — [1954] 1 S.C.R. 982
THE STATE OF RAJASTHAN versus RAO MANOHAR SINGHJL — [1954] 1 S.C.R. 996
THE STATE OF RAJASTHAN versus THE MEWAR TEXTILE MILLS LTD, BHILWARA AND OTHERS — [1954] 1 S.C.R. 1129
THE STATE OF WEST BENGAL versus SHAIKH SERAJUDDIN BATLEY. UNION OF INDIA : INTERVENER — [1954] 1 S.C.R. 378
THE STATE OF WEST BENGAL versus MRS. BELA BANERJEE AND OTHERS — [1954] 1 S.C.R. 558
THE STATE OF WEST BENGAL versus SUBODH GOPALBOSE AND OTHERS — [1954] 1 S.C.R. 587
THE UNION OF INDIA versus MADAN GOPAL KABRA — [1954] 1 S.C.R. 541
THE VICE-CHANCELLOR, UTKAL UNIVERSITY AND OTHERS versus S. K. GHOSH AND OTHERS. — [1954] 1 S.C.R. 883
V.M SYED MOHAMMAD AND COMPANY versus THE STTE OF ANDHRA. — [1954] 1 S.C.R. 1117
WARYAM SINGH AND ANOTHER versus AMARNATH AND ANOTHER. — [1954] 1 S.C.R. 565
YUSUF ABDUL AZIZ versus THE STATE OF BOMBAY AND HUSSEINBHOY LALJEE. — [1954] 1 S.C.R. 930
ZAMINDAR OF ETTAYAPURAM versus THE STATE OF MADRAS — [1954] 1 S.C.R. 761