Supreme Court of India — 2016

588 reported judgments.

• "IN RE: THE PUNJAB TERMINATION OF AGREEMENT ACT, 2004" versus . — [2016] 11 S.C.R. 15
• A. AYYASAMY versus A. PARAMASIVAM & ORS. — [2016] 11 S.C.R. 521
• A. SATYANARAYANA REDDY AND OTHERS versus PRESIDING OFFICER, LABOUR COURT AND OTHERS — [2016] 5 S.C.R. 408
• A. SLVAPRAKASH versus STATE OF KERALA — [2016] 4 S.C.R. 429
• ABHIJIT PAWAR versus HEMANT MADHUKAR NIMBALKAR & ANR. — [2016] 9 S.C.R. 475
• ACC LTD. versus STATE OF KERALA — [2016] 4 S.C.R. 87
• AFCONS INFRASTRUCTURE LTD. versus NAGPUR METRO RAIL CORPORATION LTD. & ANR. — [2016] 3 S.C.R. 551
• AHMEDABAD MUNICIPAL CORPORATION versus GTL INFRASTRUCTURE LTD. & ORS. ETC. — [2016] 11 S.C.R. 172
• AIR CUSTOMS OFFICER IGI NEW DELHI versus PRAMOD KUMAR DHAMIJA — [2016] 2 S.C.R. 561
• AJAY ARJUN SINGH versus SHARADENDU TIWARI & OTHERS — [2016] 5 S.C.R. 151
• AJAY ARJUN SLNGH versus SHARADENDU TIWARI & OTHERS — [2016] 4 S.C.R. 555
• AJAY GUPTA versus RAJU @ RAJENDRA SINGH YADAV — [2016] 3 S.C.R. 225
• AJAY KUMAR SINGH versus THE FLAG OFFICER COMMANDING-IN-CHIEF & ORS. — [2016] 5 S.C.R. 957
• AL ISMAIL HAJ TOUR versus UNION OF INDIA — [2016] 3 S.C.R. 449
• ALAGAAPURAM R. MOHANRAJ & OTHERS versus TAMIL NADU LEGISLATIVE ASSEMBLY REP. BY ITS SECRETARY & ANOTHER — [2016] 6 S.C.R. 611
• ALAULI ANCHAL BOAT TRAFFIC COOPERATIVE SOCIETY LTD., PHULTORA AND ANR. versus STATE OF BIHAR AND ORS. — [2016] 2 S.C.R. 83
• ALIGARH DEVELOPMENT AUTHORITY versus MEGH SINGH & ORS. — [2016] 2 S.C.R. 759
• ALL INDIA POWER ENGINEER FEDERATION & ORS. versus SASAN POWER LTD. & ORS. ETC. — [2016] 9 S.C.R. 901
• AMAL KUMAR J HA versus STATE OF CHHATISGARH & ANR. — [2016] 2 S.C.R. 1060
• AMANULLAH AND ANR. versus STATE OF BIHAR AND ORS. — [2016] 2 S.C.R. 1027
• AMARSANG NATHAJI AS HIMSELF AND AS KARTA AND MANAGER versus HARDIK HARSHADBHAI PATEL AND OTHERS — [2016] 12 S.C.R. 80
• AMIN MERCHANT versus CHAIRMAN, CENTRAL BOARD OF EXCISE & REVENUE & ORS. — [2016] 4 S.C.R. 488
• ANANT PRAKASH SINHA @ ANANT SINHA versus STATE OF HARYANA & ANR. — [2016] 2 S.C.R. 128
• ANANTHESH BHAKTA REPRESENTED BY MOTHER USHA A.BHAKTA & ORS. versus NAYANA S. BHAKTA & ORS. — [2016] 12 S.C.R. 62
• ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION versus UNION OF INDIA & ORS. ETC. — [2016] 2 S.C.R. 1008
• ANIL KUMAR GUPTA versus UNION OF INDIA & ORS. — [2016] 5 S.C.R. 939
• ANIL@ BAWA versus STATE OF HARYANA — [2016] 3 S.C.R. 508
• ANITA INTERNATIONAL versus TUNGABADRA SUGAR WORKS MAZDOOR SANGH - AND OTHERS — [2016] 6 S.C.R. 635
• ANITA KUSHWAHA versus PUSHAP SUDAN — [2016] 9 S.C.R. 560
• ANITA THAKUR & ORS. versus GOVT. OF J & K & ORS. — [2016] 4 S.C.R. 50
• ANJAN DASGUPTA versus THE STATE OF WEST BENGAL & ORS. — [2016] 12 S.C.R. 90
• ANUBHAV KUMAR CHOUDHARY & ORS. versus UNION OF INDIA & ORS. — [2016] 2 S.C.R. 34
• ARJUN GOPALAND ORS versus UNION OF INDIA & ORS. — [2016] 11 S.C.R. 812
• ARUN DEV UPADHYAYA versus INTEGRATED SALES SERVICE LTD & ANR. — [2016] 7 S.C.R. 976
• ARVIND KUMAR versus STATE OF U.P. & ORS. — [2016] 9 S.C.R. 712
• ASHIQ HUSSAIN FAKTOO versus UNION OF INDIA & ORS. — [2016] 5 S.C.R. 884
• ASHOK KUMAR & ANR versus STATE OF BIHAR & ORS — [2016] 8 S.C.R. 815
• ASHOK KUMAR & ANR. ETC. versus STATE OF HARYANA — [2016] 1 S.C.R. 1084
• ASHOK KUMAR & ORS. versus UNION OF INDIA & ANR. — [2016] 9 S.C.R. 897
• ASHOK KUMAR GIRI versus GOVT. OF INDIA AND ORS. — [2016] 2 S.C.R. 960
• ASOKE KUMAR CHAUDHURI AND OTHERS versus KUNAL SAHA AND ANOTHER — [2016] 9 S.C.R. 227
• ASSOCIATION OF MANAGEMENTS OF UNAIDED PRIVATE MEDICAL & DENTAL COLLEGE & ANR. NTAL COLLEGE & ANR. versus UNION OF INDIA & ORS. (INTERLOCUTORY APPLICATION NO. 2) (FOR DIRECTIONS) — [2016] 3 S.C.R. 542
• AVTAR SINGH versus UNION OF INDIA & ORS. — [2016] 7 S.C.R. 445
• AXIS BANK versus SBS ORGANICS PRIVATE LIMITED AND ANOTHER — [2016] 2 S.C.R. 920
• B. BAL REDDY versus TEEGALA NARAYANA REDDY & ORS. — [2016] 4 S.C.R. 62
• B. H. KHAWAS versus UNION OF INOIA & OTHERS — [2016] 3 S.C.R. 773
• B. VIRUPAKSHAIAH versus STATE OF KARNATAKA AND ORS. — [2016] 2 S.C.R. 675
• B.A. UMESH versus REGISTRAR GENERAL, HIGH COURT OF KARNATAKA — [2016] 5 S.C.R. 438
• BABITA BADASARIA & ORS versus PATNA MUNICIPAL CORPORATION & ORS. — [2016] 2 S.C.R. 886
• BABITA LILA & ANOTHER versus UNION OF INDIA — [2016] 7 S.C.R. 604
• BACHPAN BACHAO ANDOLAN versus UNION OF INDIA & ORS. — [2016] 12 S.C.R. 154
• BAIJNATH & OTHERS versus STATE OF MADHYA PRADESH — [2016] 11 S.C.R. 764
• BAKSHI SECURITY AND PERSONNEL SERVICES PVT. LTD versus DEVKISHAN COMPUTED PVT. LTD. AND ORS. — [2016] 3 S.C.R. 310
• BALRAM YADAV . versus FULMANIYA YADAV — [2016] 2 S.C.R. 965
• BALVEER SINGH & ANR. versus STATE OF RAJASTHAN & ANR. — [2016] 2 S.C.R. 504
• BALWAN SINGH & ORS. versus LAND ACQUISITION COLLECTOR & ANR. — [2016] 2 S.C.R. 163
• BANGALORE DEVELOPMENT AUTHORITY versus N. JAYAMMA — [2016] 4 S.C.R. 583
• BENSON versus STATE OF KERALA — [2016] 8 S.C.R. 166
• BHAGWAN JAGANNATH MARKAD & ORS. versus STATE OF MAHARASHTRA — [2016] 5 S.C.R. 452
• BHAGWAN SAHAI AND ANR. versus STATE OF RAJASTHAN — [2016] 3 S.C.R. 533
• BHARAT ALUMINIUM COMPANY versus KAISER ALUMINIUM TECHNICAL SERVICES INC. — [2016] 1 S.C.R. 364
• BHARAT SANCHAR NIGAM LIMITED versus VODAFONE ESSAR GUJARAT LIMITED — [2016] 7 S.C.R. 746
• BHUPINDER SINGH BAWA versus ASHA DEVI — [2016] 7 S.C.R. 807
• BHUSHAN POWER & STEEL LIMITED versus MR. S.L. SEAL ADDL. SECRETARY (STEEL & MINES) GOVERNMENT OF ODISHA & ORS. — [2016] 11 S.C.R. 149
• BIHAR STATE ELECTRICITY BOARD & ORS. versus MIS. BHOLA RAM STEEL PVT. LTD. & ORS. — [2016] 1 S.C.R. 499
• BIJENDER @PAPU AND ANR. versus STATE OF HARYANA — [2016] 3 S.C.R. 513
• BISMILLAH BE (DEAD) BY LRS. versus MAJEED SHAH — [2016] 8 S.C.R. 719
• BOARD OF CONTROL FOR CRICKET IN INDIA versus CRICKET ASSOCIATION OF BIHAR & ORS. — [2016] 9 S.C.R. 819
• BOARD OF CONTROL FOR CRICKET versus CRICKET ASSOCIATION OF BIHAR & ORS. — [2016] 8 S.C.R. 606
• BOBBILI RAMAKRISHNA RAJU YADAV & ORS versus STATE OF ANDHRA PRADESH REP. BY ITS PUBLIC PROSECUTOR HIGH COURT OF A.P. HYDERABAD, A.P. & ANR. — [2016] 1 S.C.R. 103
• BRAJENDRA SINGH YAMBEM versus UNION OF INDIA AND ANR. — [2016] 6 S.C.R. 333
• BRIJ LAL versus STATE OF RAJASTHAN — [2016] 7 S.C.R. 176
• BUNGA DANIEL BABU versus MIS SRI VASUDEVA CONSTRUCTIONS & ORS. — [2016] 3 S.C.R. 293
• BUSSA OVERSEAS & PROPERTIES (P) LTD. & ANR. versus UNION OF INDIA & ANR. — [2016] 1 S.C.R. 266
• C.B.I. BANK SECURITIES & FRAUD CELL versus RAMESH GELLI & ORS. — [2016] 11 S.C.R. 870
• C.I.T. & ANR versus MIS YOKOGAWA INDIA LTD — [2016] 9 S.C.R. 163
• CARDAMOM MARKETING CORPORATION AND ANR. versus STATE OF KERALA & ORS. — [2016] 7 S.C.R. 917
• CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS versus TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS — [2016] 9 S.C.R. 1
• CENTRAL BUREAU OF INVESTIGATION, BANK SECURITIES & FRAUD CELL versus RAMESH GELLI AND OTHERS — [2016] 1 S.C.R. 762
• CENTRAL COALFIELDS LIMITED & ANR. versus SLL-SML (JOINT VENTURE CONSORTIUM) & ORS. — [2016] 4 S.C.R. 890
• CENTRE FOR PUBLIC INTEREST LITIGATION versus UNION OF INDIA & ORS. — [2016] 2 S.C.R. 699
• CENTRE FOR PUBLIC LITIGATION versus UNION OF INDIA & ORS. — [2016] 9 S.C.R. 673
• CHAIRMAN & MANAGING DIRECTOR CENTRAL BANK OF INDIA & ORS. versus CENTRAL BANK OF INDIA SC/ST EMPLOYEES WELFARE ASSOCIATION & ORS. — [2016] 1 S.C.R. 540
• CHAIRMAN, ODISHA JOINT ENTRANCE EXAMINATION versus JASOBANTA NAYAK AND OTHERS — [2016] 1 S.C.R. 593
• CHAMOLI DISTRICT CO-OPERATIVE BANK LTD. THROUGH ITS SECRETARY/ MAHAPRANDHAK & ANR. versus RAGHUNATH SINGH RANA & ORS. — [2016] 7 S.C.R. 86
• CHANDRAKANT ADINATH UTTURE versus STATE OF MAHARASHTRA & OTHERS — [2016] 2 S.C.R. 193
• CHARANJIT KAUR versus BIKRAM SINGH & ANR. — [2016] 2 S.C.R. 157
• CHEVITI VENKANNA YADAV versus STATE OF TELANGANA AND ORS. — [2016] 7 S.C.R. 689
• CHIEF SECRETARY TO THE GOVT., CHENNAI TAMILNADU AND OTHERS ETC. versus ANIMAL WELFARE BOARD AND ANOTHER ETC. — [2016] 8 S.C.R. 477
• COMMERCIAL TAX OFFICER & ORS. versus STATE BANK OF INDIA & ANR. — [2016] 5 S.C.R. 704
• COMMISS"IONER OF INCOME TAX. MUMBAI versus AMITABH BACHCHAN — [2016] 3 S.C.R. 516
• COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD versus M/S. GUJARAT AMBUJA EXPORTS LIMITED — [2016] 4 S.C.R. 38
• COMMISSIONER OF CENTRAL EXCISE, MADRAS versus M/S. ADDISON & CO. LTD. — [2016] 9 S.C.R. 591
• COMMISSIONER OF CENTRAL EXCISE, PUNE versus HINDUSTAN NATIONAL GLASS AND INDUSTRIES LIMITED — [2016] 1 S.C.R. 250
• COMMISSIONER OF CENTRAL EXCISE, RAIGAD versus M/S. ISPAT METALLICS INDUSTRIES LTD. & ORS — [2016] 3 S.C.R. 766
• COMMISSIONER OF COMMERCIAL TAX, U.P. versus M/S OSWAL GREENTECH LIMITED — [2016] 5 S.C.R. 851
• COMMISSIONER OF COMMERCIAL TAX, U.P. versus M/S. A.R. THERMOSETS (PVT.) LTD. — [2016] 4 S.C.R. 724
• COMMISSIONER OF COMMERCIAL TAXES & ORS. versus M/S BAJAJ AUTO LTD. & ANR. — [2016] 7 S.C.R. 1008
• COMMISSIONER OF COMMERCIAL TAXES, THIRUVANANTHAPURAM, KERALA versus MIS K.T.C. AUTOMOBILES — [2016] 1 S.C.R. 994
• COMMISSIONER OF CUSTOMS versus MIS K. M. GANATRA & CO. — [2016] 1 S.C.R. 162
• COMMISSIONER OF INCOME TAX versus M/S. MEGHALAYA STEELS LTD. — [2016] 1 S.C.R. 952
• COMMISSIONER OF INCOME TAX, GUJARAT CENTRAL versus SAURASTHRA CEMENT & CHEM. INDUSTRIES LTD. — [2016] 4 S.C.R. 867
• COMMISSIONER OF INCOME TAX, KOCHI versus TRANS ASIAN SHIPPING SERVICES (P) LTD. — [2016] 3 S.C.R. 337
• COMMISSIONER, DELHI VALUE ADDED TAX versus M/S. ABB LTD. — [2016] 4 S.C.R. 600
• COMMISSIONER, M.P. HOUSING BOARD AND OTHERS versus M/S. MOHANLAL AND COMPANY — [2016] 3 S.C.R. 357
• COMMITTEE OF MANAGEMENT ANURAGI DEVI DEGREE COLLEGE & ANR. versus STATE OF U.P. & ANR. — [2016] 3 S.C.R. 198
• COMMON CAUSE versus UNION OF INDIA AND OTHERS — [2016] 2 S.C.R. 243
• D. SUDHAKAR versus STATE OF A.P. & ORS. — [2016] 2 S.C.R. 861
• DAMODAR LAL versus SOHAN DEVI AND OTHERS — [2016] 1 S.C.R. 607
• DARSHAN SINGH versus STATE OF PUNJAB — [2016] 1 S.C.R. 555
• DATTATRAYA BABURAO WALAWALKAR AND OTHERS versus SIDDHIVINAYAK CONSTRUCTION PRIVATE LIMITED AND OTHERS — [2016] 2 S.C.R. 905
• DELHI AGRJCULTURAL MARKETING BOARD versus HAKUMAT RAI — [2016] 3 S.C.R. 790
• DELHI DEVELOPMENT AUTHORITY versus ISLAMUDDIN & ORS. — [2016] 8 S.C.R. 729
• DELHI DEVELOPMENT AUTHORITY versus KENNETH BUILDERS & DEVELOPERS LTD. & ORS. — [2016] 3 S.C.R. 1126
• DELHI DEVELOPMENT AUTHORITY versus KUSHAM JAIN AND ANOTHER — [2016] 4 S.C.R. 751
• DELHI DEVELOPMENT AUTHORITY versus M/S. ANANT RAJ AGENCIES PVT. LTD. — [2016] 1 S.C.R. 787
• DELHI DEVELOPMENT AUTHORITY versus REENA SURI AND ORS. — [2016] 2 S.C.R. 396
• DELHI DEVELOPMENT AUTHORITY versus SUKHBIR SINGH & OTHERS — [2016] 5 S.C.R. 227
• DELHI SUBORDINATE SERVICES SELECTION BOARD versus PRAVEEN KUMAR — [2016] 12 S.C.R. 145
• DEPUTY COMMISSIONER OF COMMERCIAL TAXES (VIGILANCE) versus M/S HINDUSTAN LEVER LIMITED — [2016] 5 S.C.R. 635
• DEV RAJ versus STATE OF CHHATTISGARH — [2016] 3 S.C.R. 323
• DEVIKA BISWAS versus UNION OF INDIA & ORS. — [2016] 5 S.C.R. 773
• DEVINDER SINGH & ORS. versus STATE OF PUNJAB THROUGH CBI — [2016] 6 S.C.R. 295
• DHAL SINGH DEWANGAN versus STATE OF CHHATTISGARH — [2016] 8 S.C.R. 36
• DHARAM PAL versus STATE OF HARYANA & ORS. — [2016] 1 S.C.R. 194
• DHARIWAL INDUSTRIES LTD. versus KISHORE WADHWANI & ORS. — [2016] 5 S.C.R. 212
• DHEERAJ DEVELOPERS PRIVATE LIMITED versus DR. OM PRAKASH GUPTA AND OTHERS — [2016] 2 S.C.R. 29
• DILBAGH SINGH versus STATE OF PUNJAB — [2016] 7 S.C.R. 781
• DIRECTOR GENERAL OF INCOME TAX (ADMN.) & ANR. versus M/S. GTC INDUSTRIES LTD. & ANR. — [2016] 4 S.C.R. 1010
• DOKISEELA RAMULU versus SRI SANGAMESWARA SWAMY VARU & OTHERS — [2016] 8 S.C.R. 459
• DON AYENGIA versus THE STATE OF ASSAM & ANR — [2016] 1 S.C.R. 405
• DR. RINI JOHAR & ANR. versus STATE OF M.P. & ORS. — [2016] 5 S.C.R. 579
• DRAVYA FINANCE PVT. LTD. & ANR. versus S.K. ROY & ORS. — [2016] 5 S.C.R. 835
• EITZEN BULK A/S versus ASHAPURA MLNECHEM LTD. & ANR. — [2016] 2 S.C.R. 634
• EMPLOYEES STATE INSURANCE CORPORATION versus A. K. ABDUL SAMAD & ANR. — [2016] 2 S.C.R. 150
• ESSAR STEEL LTD. versus UNION OF INDIA & ORS. — [2016] 4 S.C.R. 326
• ESTATE OFFICER UT CHANDIGARH & ORS. versus M/S. ESYS INFORMATION TECHNOLOGIES PVT. LTD. — [2016] 2 S.C.R. 682
• ESTATE OFFICER, U.T. CHANDIGARH AND OTHERS versus RAJAN SOI AND OTHERS — [2016] 2 S.C.R. 160
• ETOILE CREATIONS versus SARL DANSET DECO — [2016] 3 S.C.R. 478
• EXTRA JUDICIAL EXECUTION VICTIM FAMILIES ASSOCIATION (EEVFAM) & ANR. versus UNION OF INDIA & ANR. — [2016] 4 S.C.R. 909
• G.T. VENKATASWAMY REDDY versus STATE TRANSPORT AUTHORITY & ORS. — [2016] 8 S.C.R. 1
• GAIL (INDIA) LTD. versus PETROLEUM AND NATURAL GAS REGULATORY BOARD & ORS. — [2016] 1 S.C.R. 525
• GAJANAN DASHRATH KHARATE versus STATE OF MAHARASHTRA — [2016] 2 S.C.R. 852
• GAYATHRI versus M. GIRISH — [2016] 4 S.C.R. 15
• GIRISH RAGHUNATH MEHTA versus INSPECTOR OF CUSTOMS AND ANOTHER — [2016] 5 S.C.R. 204
• GOA FOUNDATION & ANR. versus STATE OF GOA & ANR. — [2016] 1 S.C.R. 1025
• GOLLA RAJANNA ETC. ETC. versus THE DIVISIONAL MANAGER AND ANOTHER, ETC. ETC. — [2016] 9 S.C.R. 469
• GOVINDASWAMY versus STATE OF KERALA — [2016] 9 S.C.R. 342
• GOVT. OF BIHAR AND ORS. ETC. ETC. versus DAYANAND SINGH ETC. ETC. — [2016] 8 S.C.R. 803
• GOVT. OF NCT OF DELHI AND ANOTHER versus MAHENDER SINGH AND OTHERS — [2016] 6 S.C.R. 986
• GOVT. OF NCT OF DELHI AND ANR. versus ANAND ARYA AND ORS. — [2016] 1 S.C.R. 1011
• GREATER NOLDA IND. DEV. AUTHORITY versus SAVJTRI MOHAN (DEAD) THROUGH LRS. & ORS. — [2016] 3 S.C.R. 187
• GREAVES COTTON LIMITED versus UNITED MACHINERY AND APPLIANCES. — [2016] 12 S.C.R. 193
• GUJARAT MARITIME BOARD versus L&T INFRASTRUCTURE DEVELOPMENT PROJECTS LTD. AND ANOTHER — [2016] 8 S.C.R. 692
• GUJARAT URJA VIKAS NIGAM LIMITED versus EMCO LIMITED & OTHERS — [2016] 1 S.C.R. 857
• GUJARAT URJA VIKAS NIGAM LIMITED versus TARINI INFRASTRUCTURE LTD. & ORS. — [2016] 5 S.C.R. 990
• GUJARAT URJA VIKAS NIGAM LTD. versus ESSAR POWER LIMITED — [2016] 5 S.C.R. 101
• GULSHERA KHANAM versus AFTAB AHMAD — [2016] 5 S.C.R. 393
• GURCHARAN SINGH versus STATE OF PUNJAB — [2016] 8 S.C.R. 741
• GURPAL SINGH versus STATE OF PUNJAB — [2016] 8 S.C.R. 139
• GYANESHWAR SHYAMAL versus STATE OF WEST BENGAL — [2016] 2 S.C.R. 419
• H.D. SIKAND (D) THROUGH LRS. versus CENTRAL BUREAU OF INVESTIGATION AND ANR. — [2016] 9 S.C.R. 205
• H.P. STATE ELECTRICITY BOARD LTD. versus MARESH DAHIYA — [2016] 9 S.C.R. 879
• HAMANT YASHWANT DHAGE versus STATE OF MAHARASHTRA AND OTHERS — [2016] 2 S.C.R. 997
• HARBEER SINGH versus SHEESHPAL & ORS. — [2016] 8 S.C.R. 380
• HARDEI versus STATE OF U.P. — [2016] 2 S.C.R. 881
• HARIJAN BHALA TEJA versus STATE OF GUJARAT — [2016] 2 S.C.R. 203
• HARPAL SINGH @ CHHOTA versus STATE OF PUNJAB — [2016] 8 S.C.R. 334
• HARSH KUMAR SHARMA, IFS versus STATE OF PUNJAB & ANR. — [2016] 9 S.C.R. 495
• HARSHITA BHASIN versus STATE OF WEST BENGAL & ORS — [2016] 9 S.C.R. 510
• HARYANA STATE & ANR. versus GRAM PANCHAYAT VILLAGE KALEHRI — [2016] 3 S.C.R. 159
• HDFC SECURITIES LTD. & ORS. versus STATE OF MAHARASHTRA & ANR. — [2016] 8 S.C.R. 968
• HEMANT MADHUSUDAN NERURKAR versus STATE OF JHARKHAND AND ANOTHER — [2016] 2 S.C.R. 1052
• HIGH COURT OF PUNJAB & HARYANA & ORS. versus JAGDEV SINGH — [2016] 6 S.C.R. 781
• HINA versus UNION OF INDIA & ORS. — [2016] 1 S.C.R. 1115
• HINDUSTAN LEVER LTD. versus STATE OF KARNATAKA — [2016] 4 S.C.R. 250
• HINDUSTAN UNILEVER LTD. versus STATE OF RAJASTHAN & ANR. — [2016] 2 S.C.R. 401
• HIRAL P. HARSORA AND ORS. versus KUSUM NAROTTAMDAS HARSORA AND ORS. — [2016] 9 S.C.R. 515
• IDBI TRUSTEESHIP SERVICES LTD. versus HUBTOWN LTD. — [2016] 11 S.C.R. 660
• INDIAN MACHINERY COMPANY versus M/S. ANSAL HOUSING & CONSTRUCTION LTD. — [2016] 3 S.C.R. 489
• INDIRA DEVI AND ORS. versus STATE OF HIMACHAL PRADESH — [2016] 3 S.C.R. 568
• INDRANI WAHI versus REGISTRAR OF COOP. SOCIETIES & ORS. — [2016] 4 S.C.R. 307
• INTERNATIONAL CONFEDERATION OF SOCIETIES OF AUTHORS AND COMPOSERS (CISAC) versus ADITYA PANDEY & ORS. — [2016] 6 S.C.R. 728
• ITC LIMITED GURGAON versus COMMISSIONER OF LT. (TDS) DELHI — [2016] 3 S.C.R. 23
• J. ASHOKA versus UNIVERSITY OF AGRICULTURAL SCIENCES & ORS. — [2016] 11 S.C.R. 81
• J. K. LAKSHMI CEMENT LTD. versus COMMERCIAL TAX OFFICER, PALI — [2016] 5 S.C.R. 261
• J. RAMESH KAMATH & ORS. versus MOHANA KURUP & ORS. — [2016] 3 S.C.R. 103
• JABAL C. LASHKARI & ORS. versus OFFICIAL LIQUIDATOR & ORS. — [2016] 2 S.C.R. 541
• JAGATJIT INDUSTRIES LIMITED versus THE INTELLECTUAL PROPERTY APPELLACE BOARD & ORS. — [2016] 1 S.C.R. 808
• JAGDISH NARAIN SHUKLA versus STATE OF U. P. AND OTHERS — [2016] 5 S.C.R. 360
• JAGDISH versus STATE OF HARYANA — [2016] 3 S.C.R. 166
• JAIDEV INDER SINGH versus AMRITSAR IMPROVEMENT TRUST — [2016] 2 S.C.R. 992
• JAMNADAS versus STATE OF M.P. — [2016] 5 S.C.R. 599
• JAMSHED ANSARI versus HIGH COURT OF JUDICATURE AT ALLAHABAD AND ORS. — [2016] 4 S.C.R. 111
• JAYA BISWAL & ORS. versus BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE — [2016] 1 S.C.R. 299
• JAYAM & CO. versus ASSISTANT COMMISSIONER & ANR. — [2016] 6 S.C.R. 787
• JEEJA GHOSH & ANR. versus UNION OF INDIA & ORS. — [2016] 4 S.C.R. 638
• JINDAL STAINLESS LTD. & ANR versus STATE OF HARYANA & ORS — [2016] 10 S.C.R. 1
• JOINT SECRETARY, POLITICAL DEPARTMENT, GOVERNMENT OF MEGHALAYA, MAIN SECRETARIAT, SHILLONG versus HIGH COURT OF MEGAHALAYA THROUGH ITS REGISTRAR, SHILLONG — [2016] 2 S.C.R. 376
• JORSINGH GOVIND VANJARI versus DIVISIONAL CONTROLLER MAHARASHTRA, STATE ROAD TRANSPORT CORPORATION, JALGAON DIVISION, JALGAON — [2016] 11 S.C.R. 219
• JOSE @ PAPPACHAN versus THE SUB-LNSPECTOR OF POLICE, KOYILANDY & ANOTHER — [2016] 8 S.C.R. 115
• JUSTICE (RETD.) MARKANDEY KATJU versus THE LOK SABHA & ANR. — [2016] 11 S.C.R. 621
• K.S. JOSEPH versus PHILIPS CARBON BLACK LTD. & ANR. — [2016] 2 S.C.R. 914
• K.S. SANJEEV (DEAD) BY LRS. ETC. ETC. versus STATE OF KERALA AND ANR. — [2016] 4 S.C.R. 635
• K.V. PRAKASH BABU versus STATE OF KARNATAKA — [2016] 11 S.C.R. 509
• KADAMANIAN @ MANIKANDAN versus STATE REPRESENTED BY INSPECTOR OF POLICE — [2016] 4 S.C.R. 513
• KAIL LTD. (FORMERLY KITCHEN APPLIANCES- INDIA LTD.) versus STATE OF KERALA REPRESENTED THRGH. JT. COMMR. (LAW) — [2016] 5 S.C.R. 865
• KALA @ CHANDRAKALA versus STATE THROUGH INSPECTOR OF POLICE — [2016] 3 S.C.R. 797
• KALIDAS CHUNLLAL PATEL (DEAD) BY L.RS. versus SAVITABEN & ORS. — [2016] 4 S.C.R. 840
• KARMA DORJEE & ORS versus UNION OF INDIA AND ORS — [2016] 9 S.C.R. 968
• KEDAR MISHRA versus THE STATE OF BIHAR & ORS. — [2016] 3 S.C.R. 1
• KEDAR NATH YADAV versus STATE OF WEST BENGAL & ORS. — [2016] 11 S.C.R. 263
• KHOKAN GIRI @ MADHAB versus STATE OF WEST BENGAL — [2016] 9 S.C.R. 759
• KHURS!DA BEGUM (D) BY LRS. & ORS. versus MOHAMMAD FAROOQ (D) BY LRS. & ANR. — [2016] 1 S.C.R. 484
• KULWINDER PAL SINGH AND ANR. versus STATE OF PUNJAB AND ORS. — [2016] 4 S.C.R. 439
• KUNAPAREDDY @ NOOKALA SHANKA BALAJI versus KUNAPAREDDY SWARNA KUMAR! & ANR. — [2016] 2 S.C.R. 608
• KUNDAN LAL & ANR. versus KAMRUDDIN & ANR. — [2016] 11 S.C.R. 99
• KUSUM HARILAL SONI versus CHANDRLKA NANDLAL MEHTA AND ANR. — [2016] 2 S.C.R. 389
• L. GOWRAMMA (D) BY LR. versus SUNANDA (D) BY LRS. & ANR. — [2016] 1 S.C.R. 256
• L. NARAYANA SWAMY versus STATE OF KARNATAKA & ORS. — [2016] 5 S.C.R. 683
• LALITA RAMESH LASE & ORS. versus JAIRAJ KANTILAL SONAWALA & ORS. — [2016] 8 S.C.R. 185
• LALITESHWAR PRASAD SINGH & ORS. versus S. P. SRIVASTAVA (D) THR. LRS. — [2016] 11 S.C.R. 1
• LANCO ANPARA POWER LIMITED versus STATE OF UTTAR PRADESH & ORS. — [2016] 5 S.C.R. 731
• LARSEN & TOUBRO LIMITED versus ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES & ANR. — [2016] 4 S.C.R. 739
• LIC OF INDIA AND OTHERS versus KRISHNA MURARI LAL ASTHANA AND ANOTHER ETC. — [2016] 1 S.C.R. 837
• LIFE CONVICT LAL SINGH @ MANJEET SINGH versus STATE OF PUNJAB & ANR. — [2016] 4 S.C.R. 839
• LILAWATI AGARWAL ETC. versus THE STATE OF JHARKHAND ETC. — [2016] 2 S.C.R. 292
• LOK PRAHARI versus STATE OF U.P. & ORS. — [2016] 4 S.C.R. 1026
• LOK PRAHARI THR. ITS GNRL. SECY, S N SHUKLA versus STATE OF UP AND ORS — [2016] 8 S.C.R. 363
• LOKESH KATARA AND ANR. versus HONBLE HIGH COURT OF GUJARAT — [2016] 9 S.C.R. 983
• LUDOVICO SAGRADO GOVEIA versus CIRILA ROSA MARIA PINTO AND ORS. — [2016] 6 S.C.R. 440
• M. K. INDRAJEET SINHJI COTTON P.LTD. versus NARMADA COTTON COOP. SPG. MILLS LTD. & ORS. — [2016] 2 S.C.R. 357
• M. S. KAZI versus MUSLIM EDUCATION SOCIETY & ORS. — [2016] 4 S.C.R. 80
• M.C. MEHTA versus UNION OF INDIA & ORS. — [2016] 7 S.C.R. 962
• M/S ALCON ELECTRONICS PVT. LTD. versus CELEM S.A. OF FOS 34320 ROUJAN, FRANCE & ANR. — [2016] 8 S.C.R. 577
• M/S BOORUGU MAHADEV & SONS & ANR. versus SIRIGIRI NARASING RAO & ORS. — [2016] 1 S.C.R. 530
• M/S CENTROTRADE MINERALS & METAL INC. versus HINDUSTAN COPPER LTD. — [2016] 9 S.C.R. 83
• M/S COLGATE PALMOLIVE (INDIA) LTD. versus COMMISSIONER OF CUSTOMS, PATNA — [2016] 5 S.C.R. 1013
• M/S GANGOTRI ENTERPRISES LTD. versus UNION OF INDIA & ORS. — [2016] 2 S.C.R. 1074
• M/S GUJARAT STATE FERTILIZERS & CHEMICALS LTD.&ANR. versus COMMISSIONER OF CENTRAL EXCISE — [2016] 11 S.C.R. 755
• M/S HARISH CHANDRA & COMPANY versus STATE OF U.P. THR. SUPERINTENDING ENGINEER — [2016] 8 S.C.R. 773
• M/S MADRAS PETROCHEM LTD. & ANR versus BIFR& ORS. — [2016] 11 S.C.R. 419
• M/S MANUELSONS HOTELS PRIVATE LIMITED versus STATE OF KERALA & OTHERS — [2016] 3 S.C.R. 718
• M/S RAVI PRAKASH REFINERIES (P) LTD. versus STATE OF KARNATAKA — [2016] 5 S.C.R. 565
• M/S SHANTI CONDUCTORS (P) LTD. ANR. versus ASSAM STATE ELECTRICITY BOARD & ORS. — [2016] 6 S.C.R. 362
• M/S SHOBIKAA IMPEX PVT. LTD. AND ANR. versus CENTRAL MEDICAL SERVICES SOCIETY AND ORS. — [2016] 5 S.C.R. 319
• M/S UMESH GOEL versus HIMACHAL PRADESH COOPERATIVE GROUP HOUSING SOCIETY LTD. — [2016] 6 S.C.R. 703
• M/S. ANSAL HOUSING AND CONSTRUCTION LIMITED versus STATE OF UTTAR PRADESH AND OTHERS — [2016] 2 S.C.R. 893
• M/S. BHARAT FABRICATORS & ORS. versus SPL. COURT UNDER A.P. LAND GRABBING (PROHIBITION) ACT & ORS. — [2016] 3 S.C.R. 760
• M/S. CASIO INDIA CO. PVT. LTD. versus STATE OF HARYANA — [2016] 2 S.C.R. 791
• M/S. ELECTRO OPTICS (P) LTD. versus STATE OF TAMIL NADU — [2016] 3 S.C.R. 500
• M/S. EMM ENN ASSOCIATES versus COMMANDER WORKS ENGINEER & ORS. — [2016] 5 S.C.R. 503
• M/S. GALADA POWER AND TELECOMMUNICATION LTD. versus UNITED INDIA INSURANCE CO. LTD. AND ANOTHER ETC. — [2016] 4 S.C.R. 69
• M/S. HCL LNFOSYSTEM LTD. versus CENTRAL BUREAU OF INVESTIGATION — [2016] 8 S.C.R. 755
• M/S. KOTHARI INDUSTRIAL CORPORATION LTD. versus TAMIL NADU ELECTRICITY BOARD & ANR. — [2016] 1 S.C.R. 564
• M/S. MADURA COATS LIMITED versus M/S. MODI RUBBER LTD. & ANR. — [2016] 4 S.C.R. 615
• M/S. NORTHERN COALFIELD LTD. versus HEAVY ENGINEERING CORP. LTD. & ANR. — [2016] 5 S.C.R. 69
• M/S. NORTHERN MINERALS LTD. & ORS. versus RAJASTHAN GOVT. & ANR. — [2016] 2 S.C.R. 622
• M/S. SHASUN CHEMICALS AND DRUGS LTD. versus COMMISSIONER OF INCOME TAX-II, CHENNAI — [2016] 8 S.C.R. 73
• M/S. SHINHAN APEX CORPORATION versus MIS. EURO APEX B.V. — [2016] 2 S.C.R. 37
• M/S. SPORTS & LEISURE APPAREL LTD. versus COMMISSIONER OF CENTRAL EXCISE, NOIDA — [2016] 4 S.C.R. 7
• M/S. SUNDARAM FINANCE LIMITED versus NOORJAHAN BEEVI AND ANOTHER — [2016] 3 S.C.R. 420
• M/S. SURYACHAKRA POWER CORPORATION LIMITED versus ELECTRICITY DEPARTMENT, REP. BY ITS SUPERINTENDING ENGINEER, PORT BLAIR AND OTHERS — [2016] 8 S.C.R. 108
• M/S. V. L. S. FINANCE LTD. versus S. P. GUPTA AND ANR. — [2016] 1 S.C.R. 623
• M/S. WELSPUN PROJECTS LTD. (FORMERLY KNOWN AS M/S. MSK PROJECTS INDIA LTD.) versus DIRECTOR, STATE TRANSPORT, PUNJAB AND ANR. — [2016] 8 S.C.R. 410
• MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION versus MANOJ KUMAR & ANR. — [2016] 4 S.C.R. 225
• MADINA BEGUM & ANR. versus SHIV MURTI PRASAD PANDEY & ORS. — [2016] 5 S.C.R. 92
• MAHANADI COALFIELDS LTD. & ORS. versus M/S. DHANSAR ENGINEERING CO. PVT. LTD. & ANR. — [2016] 7 S.C.R. 127
• MAHANAGAR TELEPHONE NIGAM LTD. versus M/S. APPLIED ELECTRONICS LTD. — [2016] 11 S.C.R. 227
• MAHARAO BHIM SINGH OF KOTA THR.MAHARAO BRIJ RAJ SINGH, KOTA versus COMMISSIONER OF INCOME-TAX, RAJASTHAN-11, JAIPUR — [2016] 11 S.C.R. 193
• MAHAVIR SINGH versus STATE OF MADHYA PRADESH — [2016] 8 S.C.R. 394
• MAHESHWAR PERI & OTHERS versus HIGH COURT OF JUDICATURE AT ALLAHABAD THROUGH REGISTRAR GENERAL — [2016] 3 S.C.R. 213
• MAHIMAN SINGH versus STATE OF UTTARAKHAND — [2016] 3 S.C.R. 173
• MAHIPAL SINGH RANA, ADVOCATE versus STATE OF UTTAR PRADESH — [2016] 4 S.C.R. 184
• MALATI SARDAR versus NATIONAL INSURANCE COMPANY LIMITED & ORS. — [2016] 1 S.C.R. 601
• MANBHAR DEVI AGARWAL versus THE STATE OF RAJASTHAN & ORS. — [2016] 11 S.C.R. 739
• MANGANESE ORE INDIA LTD. versus STATE OF M.P. & ORS. — [2016] 11 S.C.R. 780
• MANINDERJIT SINGH BITTA versus VIJAY CHHIBBER & ORS. — [2016] 7 S.C.R. 934
• MANOJ KUMAR SHARMA & ORS. versus STATE OF CHHATTISGARH & ANR. — [2016] 7 S.C.R. 154
• MD. ZAMIL AHMED versus STATE OF BLHAR AND ORS. — [2016] 2 S.C.R. 341
• MEARS GROUP INC. versus FERNAS INSAAT A.S. — [2016] 11 S.C.R. 872
• MEDICAL COUNCIL OF INDIA versus CHRISTIAN MEDICAL COLLEGE VELLORE & ORS. — [2016] 2 S.C.R. 872
• MEDICAL COUNCIL OF INDIA versus JSS MEDICAL COLLEGE & ANR. — [2016] 1 S.C.R. 509
• MEDICAL COUNCIL OF INDIA versus KALINGA INSTITUTE OF MEDICAL SCIENCES (KIMS) & ORS. — [2016] 4 S.C.R. 403
• MEDICAL COUNCIL OF INDIA versus V.N. PUBLIC HEALTH & EDUCATIONAL TRUST & ORS. — [2016] 2 S.C.R. 364
• MESSER HOLDINGS LTD. versus SHYAM MADANMOHAN RUIA & OTHERS — [2016] 5 S.C.R. 1
• MIRZA ALI RAZA & ORS. versus STATE OF BIHAR & ORS. — [2016] 2 S.C.R. 837
• MIS GANAPATHY & CO., BANGALORE versus THE COMMISSIONER, INCOME TAX BANGALORE — [2016] 1 S.C.R. 187
• MIS RAHMAN INDUSTRIES PVT. LTD versus STATE OF LJ.P. AND OTHERS — [2016] 1 S.C.R. 112
• MIS. ALKALI MANUFACTURERS ASSN. OF INDIA versus DESIGNATED AUTHORITY, D.A.D.A.S. & ORS. — [2016] 1 S.C.R. 117
• MIS. SCIEMED OVERSEAS INC. versus BOC INDIA LIMITED & ORS. — [2016] 1 S.C.R. 151
• MODERN DENTAL COLLEGE & RESEARCH CENTER & ANR. versus STATE OF MADHYA PRADESH AND ORS. INTERLOCUTORY APPLICATION NO. 83 OF 2015 — [2016] 3 S.C.R. 575
• MODERN DENTAL COLLEGE AND RESEARCH CENTRE & ORS. versus STATE OF MADHYA PRADESH & ORS. — [2016] 3 S.C.R. 579
• MOHAMMAD SADIQUE versus DARBARA SINGH GURU — [2016] 4 S.C.R. 372
• MOHAMMED ZUBAIR CORPORAL NO. 781467-G versus UNION OF INDIA & ORS. — [2016] 9 S.C.R. 111
• MOHD. HASHIM versus STATE OF UP & ORS. — [2016] 9 S.C.R. 953
• MOHD. JALEES ANSARI AND OTHERS versus CENTRAL BUREAU OF INVESTIGATION — [2016] 8 S.C.R. 247
• MONTECARLO LTD. versus NTPC LTD. — [2016] 8 S.C.R. 224
• MRS. SANTOSH SINGH versus UNION OF INDIA & ANR. — [2016] 5 S.C.R. 761
• MUDDASANI SAROJANA versus MUDDASANI SAROJANA — [2016] 2 S.C.R. 655
• MUKARRAB ETC. versus STATE OF U.P. — [2016] 8 S.C.R. 557
• MUKHTIAR SINGH versus STATE OF PUNJAB — [2016] 4 S.C.R. 995
• MUKUL SHARMA versus ORION INDIA (P) LTD. THROUGH ITS MANAGING DIRECTOR — [2016] 2 S.C.R. 666
• MUKUND DEWANGAN versus ORIENTAL INSURANCE CO. LTD. ETC. — [2016] 3 S.C.R. 1075
• MULIN SHARMA versus STATE OF ASSAM AND OTHERS — [2016] 2 S.C.R. 753
• MUMTAZ @ MUNTYAZ versus STATE OF U.P. (NOW UTTARAKHAND) — [2016] 3 S.C.R. 434
• MUNICIPAL CORPORATION OF DELHI versus NORTH DELHI POWER LTD. (NOW TATA POWER DELHI DISTRIBUTION LTD.) AND ANR. — [2016] 9 S.C.R. 633
• MUTHURAMALINGAM & ORS. versus STATE REP. BY INSP. OF POLICE — [2016] 5 S.C.R. 30
• MUTHURAMALINGAM & ORS. versus STATE REPRESENTED BY INSPECTOR OF POLICE — [2016] 8 S.C.R. 594
• N. VENKATESHAPPA versus MUNEMMA & ORS. — [2016] 2 S.C.R. 973
• NABAM REBIA, AND BAMANG FELIX versus DEPUTY SPEAKER AND OTHERS — [2016] 6 S.C.R. 1
• NAGABHUSHANAMMAL (D) BY LRS. versus C. CHANDIKESWARAL!NGAM — [2016] 2 S.C.R. 19
• NAGARPALIKA THAKURDWARA versus KHALIL AHMED & ORS. — [2016] 7 S.C.R. 912
• NANDKISHOR SAVALARAM MALU (DEAD) THROUGH LRS. versus HANUMANMAL G. BIYANI (D) THR. LRS. & ORS. — [2016] 7 S.C.R. 813
• NANDRAM versus M/S. GARWARE POLYSTER LTD. — [2016] 2 S.C.R. 672
• NANKAUNOO versus STATE OF U.P. — [2016] 4 S.C.R. 627
• NARAYAN versus BABASAHEB & ORS. — [2016] 2 S.C.R. 948
• NARAYANAPPA (D) BY LRS. versus B.S. RAMASWAMY (D) BY LRS. & ORS. — [2016] 3 S.C.R. 783
• NARENDRA versus K. MEENA — [2016] 5 S.C.R. 840
• NASHIK WORKERS UNION versus HINDUSTAN AERONAUTICS LIMITED — [2016] 1 S.C.R. 973
• NASIK MUNICIPAL CORP. versus M/S. R.M. BHANDARI & ANR. — [2016] 2 S.C.R. 174
• NATHIYA versus STATE REP. BY INSPECTOR OF POLICE, BAGAYAM POLICE STATION, VELLORE — [2016] 8 S.C.R. 835
• NATIONAL BUILDING CONSTRUCTION CORPORATION LTD AND ORS. versus KHOSMENDIR SINGH GAHUNIA AND ORS. — [2016] 7 S.C.R. 992
• NATIONAL CAMPAIGN ON DALIT HUMAN RIGHTS & ORS. versus UNION OF INDIA & ORS. — [2016] 9 S.C.R. 122
• NAVJOT SINGH SIDHU versus OM PARKASH SONI & ORS. — [2016] 6 S.C.R. 766
• NIDHI KAIM versus STATE OF MADHYA PRADESH & OTHERS ETC. — [2016] 7 S.C.R. 822
• P. M. ABUBAKAR versus STATE OF KARNATAKA AND ORS. — [2016] 11 S.C.R. 103
• PALLAV SHETH versus CANARA BANK — [2016] 2 S.C.R. 272
• PANKAJ versus STATE OF RAJASTHAN — [2016] 5 S.C.R. 816
• PANKAJAKSHI (DEAD) THROUGH LRS. & OTHERS versus CHANDRIKA & OTHERS — [2016] 3 S.C.R. 1018
• PARAG BHATI (JUVENILE) THR. LEGAL GUARDIAN- MOTHER-SMT. RAJNI BHAT! versus STATE OF UTTAR PRADESH AND ANR. — [2016] 2 S.C.R. 1089
• PARDEEP SHARMA versus CHIEF ADMINISTRATOR HARYANA URBAN DEV. AUTHORITY & ANR — [2016] 1 S.C.R. 586
• PATEL RAVJIBHAI BHULABHAJ (D) THR. LRS. versus RAHEMANBHAI M .. SHAIKH (D) THR. LRS. & ORS. — [2016] 2 S.C.R. 1002
• PEPSICO INDIA HOLDING P. LTD. versus GROCERY MARKET & SHOPS BOARD & ORS. — [2016] 2 S.C.R. 305
• PEPSU ROAD TRANSPORT CORPORATION, PATIALA THROUGH ITS MANAGING DIRECTOR & ANR. versus S. K. SHARMA & ORS. — [2016] 4 S.C.R. 24
• POOJA PAL versus UNION OF INDIA AND ORS. — [2016] 11 S.C.R. 560
• POWER GRID CORPORATION OF INDIA LTD. versus PUNJAB STATE POWER CORPORATION LTD. AND OTHERS — [2016] 2 S.C.R. 116
• PRABHAKAR VITHAL GHOLVE versus STATE OF MAHARASHTRA — [2016] 2 S.C.R. 595
• PRABHU CHAWLA versus STATE OF RAJASTHAN & ANR. — [2016] 4 S.C.R. 281
• PRAFUL SUDHAKAR PARAB versus STATE OF MAHARASHTRA — [2016] 4 S.C.R. 95
• PRAGATI MAHILA SAMAJ & ANR. versus ARUN & ORS. — [2016] 3 S.C.R. 243
• PRAKASH NAGARDAS DUBAL SHAHA versus SOU. MEENA PRAKASH DUBAL SHAH & ORS. — [2016] 2 S.C.R. 969
• PRAMOD JAIN AND OTHERS versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2016] 9 S.C.R. 178
• PRATAP SINGH YADAV versus HARYANA URBAN DEVELOPMENT AUTHORITY & ANR. — [2016] 8 S.C.R. 827
• PRATIBHA RAMESH PATEL versus UNION OF INDIA AND ORS. — [2016] 2 S.C.R. 896
• PREM SAGAR MANOCHA versus STATE (NCT OF DELHI) — [2016] 1 S.C.R. 34
• PRESIDENT, VIDYA PRASARAK SAMITHI, RAMDURG versus DEPUTY COMMISSIONER, BELGAUM DISTRICT & ORS. — [2016] 8 S.C.R. 735
• PRINCIPAL SECRETARY, GOVERNMENT OF KARNATAKA AND ANOTHER versus RAGINI NARAYAN AND ANOTHER — [2016] 8 S.C.R. 790
• PRIVATE LIMITED versus THE WORKMEN OF NARENDRA & COMPANY — [2016] 1 S.C.R. 597
• PUNJAB & SIND BANK versus PUNJAB BREEDERS LTD. & ANOTHER — [2016] 2 S.C.R. 876
• PUNJAB STATE WAREHOUSING CORP. versus BHUSHAN CHANDER & ANR. — [2016] 4 S.C.R. 537
• R. RACHAIAH versus HOME SECRETARY, BANGALORE — [2016] 3 S.C.R. 379
• R. RAJASHEKAR AND ORS. versus TRINITY HOUSE BUILDING CO-OPERATIVE SOCIETY AND ORS. — [2016] 4 S.C.R. 763
• R. VENKATA RAMUDU & ANOTHER ETC versus STATE OF A.P & OTHERS — [2016] 5 S.C.R. 972
• R.K. ROJA versus U.S. RAYUDU AND ANOTHER — [2016] 3 S.C.R. 221
• R.R. PAREKH versus HLGH COURT OF GUJARAT & ANR. — [2016] 5 S.C.R. 906
• RAGHAVENDRA SWAMY MUTT versus UTTARADI MUTT — [2016] 3 S.C.R. 11
• RAJ KUMAR versus DIRECTOR OF EDUCATION & ORS. — [2016] 1 S.C.R. 697
• RAJA AND OTHERS versus STATE OF KARNATAKA — [2016] 9 S.C.R. 615
• RAJEEV KUMAR GUPTA & OTHERS versus UNION OF INDIA & OTHERS — [2016] 3 S.C.R. 407
• RAJENDER BANSAL & ORS. versus BHURU (D) THR. LRS. & ORS. — [2016] 9 S.C.R. 800
• RAJENDER SINGH versus GOVT. OF N.C.T. OF DELHI & ORS. — [2016] 2 S.C.R. 981
• RAJENDRA KUMAR MESHRAM versus VANSHMANI PRASAD VERMA AND ANR. — [2016] 9 S.C.R. 74
• RAJU DEVADE versus STATE OF MAHARASHTRA — [2016] 3 S.C.R. 818
• RAKESH KUMAR & ETC. ETC. versus UNITED INDIA INSURANCE COMPANY LTD. & ORS. ETC. ETC. — [2016] 3 S.C.R. 237
• RAM AUTAR & ORS. versus STATE OF U.P. — [2016] 7 S.C.R. 790
• RAM LAXMAN versus STATE OF RAJASTHAN — [2016] 2 S.C.R. 123
• RAM NARESH RAWAT versus SRI ASHWINI RAY & ORS. — [2016] 9 S.C.R. 141
• RAM RATI versus MANGE RAM (D) THROUGH LRS. AND ORS. — [2016] 2 S.C.R. 9
• RAM SARAN VARSHNEY AND OTHERS versus STATE OF UTTAR PRADESH AND ANOTHER — [2016] 1 S.C.R. 468
• RAMAKANT DWIVEDI versus RAFIQ AHMAD & ORS. — [2016] 1 S.C.R. 571
• RAMBRAKSH @ JALIM versus STATE OF CHHATTISGARH — [2016] 2 S.C.R. 599
• RAMESH AND OTHERS versus STATE OF HARYANA — [2016] 8 S.C.R. 936
• RAMESH CHANDRA BHANDARI versus RAM SINGH SALAL — [2016] 1 S.C.R. 520
• RAMESH KUMAR @BABLA versus STATE OF PUNJAB — [2016] 2 S.C.R. 867
• RAMESH RAJAGOPAL versus DEVI POLYMERS PRIVATE LIMITED — [2016] 4 S.C.R. 527
• RAMESH VERMA (D) TR. LRS. versus LAJESH SAXENA (D) BY LRS & ANR. — [2016] 11 S.C.R. 210
• RAMINDER SINGH versus STATE OF PUNJAB & ANR. — [2016] 5 S.C.R. 310
• RAMVILAS (DEAD) THR. LRS. & ANR. versus KARIM KHAN & ANR. — [2016] 9 S.C.R. 742
• RANDHIR @ RANDHIR PAL & ORS. versus STATE OF HARYANA — [2016] 5 S.C.R. 827
• RANVEER SINGH versus STATE OF U.P. THROUGH SECY. & ORS. — [2016] 4 S.C.R. 130
• RASHTRIYA !SPAT NIGAM LTD. versus M/S. PRATHYUSHA RESOURCES & INFRA PRIVATE LIMITED AND ANR. — [2016] 2 S.C.R. 80
• RASHTRIYA COLLIERY MAZDOOR SANGH, DHANBAD versus EMPLOYERS IN RELATION TO MANAGEMENT OF KENDUADIH COLLIERY OF MIS BCCL & ORS. — [2016] 9 S.C.R. 220
• RATTI RAM versus UNION OF INDIA AND ANOTHER — [2016] 2 S.C.R. 989
• RAVINDRA RAMCHANDRA WAGHMARE versus INDORE MUNICIPAL CORPORATION & ORS. — [2016] 9 S.C.R. 373
• RE- INHUMAN CONDITIONS IN 1382 PRISONS (JI) versus . — [2016] 7 S.C.R. 1001
• RE-INHUMAN CONDITIONS IN 1382 PRISONS versus RE-INHUMAN CONDITIONS IN 1382 PRISONS — [2016] 1 S.C.R. 1090
• REENA BANERJEE & ANR. versus GOVT. OF NCT OF DELHI & ORS. — [2016] 11 S.C.R. 824
• RELIANCE GENERAL INSURANCE CO. LTD. versus SHASHI SHARMA & ORS. — [2016] 6 S.C.R. 488
• REPRESENTED BY ITS PRINCIPAL SECRETARY & ORS. versus STATE OF TAMIL NADU — [2016] 9 S.C.R. 835
• RICHA MISHRA versus STATE OF CHHATTISGARH AND ORS. — [2016] 1 S.C.R. 316
• RISHABH CHAND JAIN & ANOTHER versus GINESH CHANDRA JAIN — [2016] 2 S.C.R. 334
• ROBUST HOTELS PVT. LTD. & ORS. versus EIH LIMITED & ORS. — [2016] 8 S.C.R. 437
• ROYAL WESTERN INDIA TURF CLUB LTD. versus E.S.I. CORPORATION & ORS. — [2016] 1 S.C.R. 1045
• S.P.S. RATHORE versus C.B.I. & ANR. — [2016] 5 S.C.R. 335
• SADDIK @ LALO GULAM HUSSEIN SHAIKH & ORS. versus STATE OF GUJARAT — [2016] 5 S.C.R. 421
• SADHU SARAN SINGH versus STATE OF U.P. AND ORS. — [2016] 1 S.C.R. 913
• SAHAKARI MANDALI LTD. AND ORS. versus DETHALI GOPALAK VIVIDH KARYAKARI — [2016] 9 S.C.R. 866
• SAHYADRI CO-OPERATIVE CREDIT SOCIETY LTD. versus THE STATE OF MAHARASHTRA AND OTHERS — [2016] 2 S.C.R. 347
• SAI BHASKAR IRON LTD. versus A.P. ELECTRICITY REGULATORY COMMISSION & ORS. — [2016] 6 S.C.R. 995
• SALAM SAMARJEET SINGH versus HIGH COURT OF MANIPUR AT IMPHAL.& ANR. — [2016] 9 S.C.R. 771
• SAMPELLY SATYANARAYANA RAO versus INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED — [2016] 6 S.C.R. 531
• SANKALP CHARITABLE TRUST AND ANR. versus UNION OF INDJA AND ORS. — [2016] 3 S.C.R. 547
• SANTOSH DEVI versus UNION OF INDIA. & ORS. — [2016] 4 S.C.R. 417
• SARDAR NIRMAL SINGH (DEAD) THR. LRS. versus BHATIA SAFE WORKS & ANR. — [2016] 2 S.C.R. 183
• SARLA PERFORMANCE FIBERS LIMITED ETC. versus COMMISSIONER OF CENTRAL EXCISE, SURAT-II — [2016] 7 S.C.R. 201
• SAROJ AGARWALLA (DEAD) THR. LR ABHISHEK AGRAWALLA versus YASHEEL JAIN — [2016] 5 S.C.R. 876
• SASAN POWER LIMITED versus NORTH AMERICAN COAL CORPORATION INDIA PRIVATE LIMITED — [2016] 6 S.C.R. 809
• SATISH KUMAR versus KARAN SINGH AND ANOTHER — [2016] 11 S.C.R. 614
• SATISH SHETTY versus STATE OF KARNATAKA — [2016] 3 S.C.R. 145
• SATYA PAL ANAND versus STATE OF M.P. & ORS. — [2016] 12 S.C.R. 26
• SATYENDRA KUMAR & ORS. versus RAJ NATH DUBEY & ORS. — [2016] 4 S.C.R. 391
• SAVELIFE FOUNDATION & ANR. versus UNION OF INDIA & ANR. — [2016] 2 S.C.R. 45
• SAYYED RATANBHAI SAYEED (D) TH. LRS. & ORS. versus SHIRDI NAGAR PANCHAYAT & ANR. — [2016] 11 S.C.R. 476
• SECRETARY, TAMILNADU PUBLIC SERVICE COMMISSION versus A.B. NATARAJAN & ORS. ETC. — [2016] 5 S.C.R. 221
• SECURITIES & EXCHANGE BOARD OF INDIA versus BURREN ENERGY INDIA LTD. & ORS. — [2016] 8 S.C.R. 101
• SECURITIES AND EXCHANGE BOARD OF INDIA versus GAURAV VARSHNEY & ANR. — [2016] 7 S.C.R. 1
• SECURITIES AND EXCHANGE BOARD OF INDIA versus KISHORE R. AJMERA — [2016] 1 S.C.R. 1118
• SECURITIES AND EXCHANGE BOARD OF INDIA versus M/S. OPEE STOCK-LINK LTD. & ANR. — [2016] 4 S.C.R. 171
• SEKHAR SUMAN VERMA versus THE SUPERINTENDENT OF N.C.B. & ANR. — [2016] 4 S.C.R. 809
• SENIOR DIVISIONAL COMMERCIAL MANAGER & ORS versus S.C.R. CATERERS, DRY FRUITS, FRUIT JUICE STALLS WELFARE ASSOCIATION & ANR. — [2016] 1 S.C.R. 447
• SHAHID KHAN versus STATE OF RAJASTHAN — [2016] 2 S.C.R. 284
• SHAJL K. JOSEPH versus V. VLSWANATH & ORS. — [2016] 2 S.C.R. 65
• SHAKUNTALA YADAV AND OTHERS versus STATE OF HARYANA AND OTHERS — [2016] 2 S.C.R. 406
• SHAKUNTLA DEVI versus STATE OF H.P. AND OTHERS — [2016] 2 S.C.R. 144
• SHAMA versus STATE OF HARYANA — [2016] 11 S.C.R. 857
• SHARAT BABU DIGUMARTI versus GOVT. OF NCT OF DELHI — [2016] 8 S.C.R. 1015
• SHELKH SINTHA MADHAR @ JAFFER @ SINTHA ETC versus STATE REP. BY INSPECTOR OF POLICE — [2016] 2 S.C.R. 936
• SHRI VIMAL KISHOR SHAH & ORS. versus MR. JAYESH DINESH SHAH & ORS. — [2016] 7 S.C.R. 102
• SHYAM LAL versus DEEPA DASS CHELA RAM CHELA GARIB DASS — [2016] 5 S.C.R. 893
• SHYAM PAL versus DAYAWATL BESOYA & ANR. — [2016] 8 S.C.R. 419
• SIDDHARTH CHATURVEDI versus SECURITIES AND EXCHANGE BOARD OF INDIA — [2016] 2 S.C.R. 412
• SITA RAM versus BALBIR @ BALI . — [2016] 8 S.C.R. 984
• SMT. B. NARASAMMA versus DEPUTY COMMISSIONER COMMERCIAL TAXES KARNATAKA & ANR. — [2016] 7 S.C.R. 760
• SOMASUNDARAM @ SOMU versus STATE REP. BY DY. COMM. OF POLICE — [2016] 7 S.C.R. 263
• SRI AUROBJNDO ASHRAM TRUST AND ORS. versus R. RAMANATHAN AND ORS. — [2016] 1 S.C.R. 74
• SRI MAIREMBAM PRITHVIRAJ @ PR!THVIRAJ SINGH . versus SHRI PUKHREM SHARATCHANDRA SINGH — [2016] 9 S.C.R. 687
• SRIKANT ROY & ORS. versus STATE OF JHARKHAND & ORS. — [2016] 11 S.C.R. 58
• STANDARD CHARTERED BANK versus STATE OF MAHARASHTRA AND OTHERS ETC. — [2016] 4 S.C.R. 288
• STAR SPORTS INDIA PVT. LTD. versus PRASAR BHARTI & ORS. — [2016] 3 S.C.R. 118
• STATE BANK OF INDIA & ORS. versus NEELAM NAG — [2016] 5 S.C.R. 278
• STATE BANK OF INDIA & ORS. versus NEELAM NAG & ANR. — [2016] 8 S.C.R. 436
• STATE BANK OF INDIA versus SANTOSH GUPTA AND ANR. ETC. — [2016] 9 S.C.R. 985
• STATE BANK OF PATIALA versus MUKESH JAIN & ANR. — [2016] 8 S.C.R. 427
• STATE OF A.P. versus PATCHIMALA VIGNESWARUDU@ VIGGANNA @ GANAPATHI — [2016] 1 S.C.R. 66
• STATE OF ASSAM versus RAMEN DOWARAH — [2016] 1 S.C.R. 179
• STATE OF BIHAR versus RAJBALLAV PRASAD@ RAJBALLAV PP. YADAV@ RAJBALLABH YADAV — [2016] 9 S.C.R. 652
• STATE OF GUJARAT & ANR. versus LAL SINGH @ MANJIT SINGH & ORS. — [2016] 4 S.C.R. 816
• STATE OF GUJARAT & ORS. versus NIRMALABEN S. MEHTA & ANR. ETC. — [2016] 4 S.C.R. 140
• STATE OF GUJARAT versus JAYRAJBHAI PUNJABHAI VARU — [2016] 3 S.C.R. 265
• STATE OF H.P. & ORS. versus RAJESH CHANDER SOOD ETC. ETC. — [2016] 6 S.C.R. 851
• STATE OF HARYANA versus EROS CITY DEVELOPERS PVT. LTD. AND OTHERS — [2016] 1 S.C.R. 242
• STATE OF HARYANA versus HUSSAIN — [2016] 3 S.C.R. 181
• STATE OF HARYANA versus RAM MEHAR & OTHERS ETC. ETC. — [2016] 5 S.C.R. 172
• STATE OF HIMACHAL PRADESH versus SANJAY KUMAR @ SUNNY — [2016] 9 S.C.R. 237
• STATE OF HLMACHAL PRADESH versus RAJIV JASSI — [2016] 2 S.C.R. 468
• STATE OF JAMMU AND KASHMIR & ORS versus DISTRICT BAR ASSOCIATION, BANDIPORA — [2016] 12 S.C.R. 106
• STATE OF JAMMU AND KASHMIR versus VICHAR KRANTI INTERNATIONAL & ANR. — [2016] 9 S.C.R. 750
• STATE OF JHARKHAND & ORS. versus M/S CWE-SOMA CONSORTIUM — [2016] 4 S.C.R. 157
• STATE OF JHARKHAND & ORS. versus TATA STEEL LTD. & ORS. — [2016] 1 S.C.R. 931
• STATE OF KARNATAKA versus COMMON CAUSE AND ORS. ETC. ETC. — [2016] 2 S.C.R. 902
• STATE OF KARNATAKA versus DATTARAJ & OTHERS — [2016] 2 S.C.R. 570
• STATE OF KARNATAKA versus STATE OF TAMIL NADU & ORS. — [2016] 8 S.C.R. 499
• STATE OF KERALA & ORS. versus M/S. KERALA RARE EARTH & MINERALS LIMITED & ORS. — [2016] 5 S.C.R. 515
• STATE OF M.P. versus UDAIBHAN — [2016] 1 S.C.R. 1080
• STATE OF M.P. & ANR. versus RAJVEER SINGH & ORS. — [2016] 2 S.C.R. 1047
• STATE OF MADHYA PRADESH & ORS. versus MIS. RUCHI PRINTERS — [2016] 3 S.C.R. 538
• STATE OF MADHYA PRADESH versus GOLOO RAIKWAR AND ANR. — [2016] 2 S.C.R. 277
• STATE OF MADHYA PRADESH versus MARICO INDUSTRIES LTD. — [2016] 7 S.C.R. 899
• STATE OF MAHARASHTRA & ORS. versus ANITA & ANR. ETC. — [2016] 4 S.C.R. 882
• STATE OF MAHARASHTRA versus SYED UMAR SAYED ABBAS & ORS. — [2016] 2 S.C.R. 583
• STATE OF PUNJAB & ANR. versus BRIJESHWAR SINGH CHAHAL & ANR. — [2016] 4 S.C.R. 685
• STATE OF PUNJAB & ORS. versus JAGJIT SINGH & ORS. — [2016] 7 S.C.R. 350
• STATE OF PUNJAB & ORS. versus M/S. SHREYANS INDUS LTD. ETC. — [2016] 1 S.C.R. 896
• STATE OF RAJASTHAN & ANR. versus M/S. DEEP JYOTI COMPANY & ANR. — [2016] 2 S.C.R. 1
• STATE OF RAJASTHAN AND ORS. versus GOTAN LIME STONE KHANJI UDYOG PVT. LTD. AND ANR. — [2016] 1 S.C.R. 216
• STATE OF RAJASTHAN versus FIROZ KHAN @ ARIF KHAN — [2016] 2 S.C.R. 694
• STATE OF RAJASTHAN versus JAG RAJ SINGH @ HANSA — [2016] 4 S.C.R. 451
• STATE OF RAJASTHAN versus LBS B.ED. COLLEGE AND ORS. — [2016] 5 S.C.R. 298
• STATE OF RAJASTHAN versus MOHINUDDIN JAMAL ALVI & ANR. — [2016] 2 S.C.R. 649
• STATE OF RAJASTHAN versus RAM KAILASH ALIAS RAM VILAS — [2016] 1 S.C.R. 49
• STATE OF U P AND ORS versus ALL U P CONSUMER PROTECTION BAR ASSOCIATION — [2016] 8 S.C.R. 851
• STATE OF U.P. & ORS. versus DR. DINESH SINGH CHAUHAN — [2016] 6 S.C.R. 571
• STATE OF U.P. & ORS. versus RAVINDRA KUMAR SHARMA & ORS. — [2016] 2 S.C.R. 845
• STATE OF U.P. AND ORS. versus Z.U. ANSARI — [2016] 6 S.C.R. 956
• STATE OF UTTAR PRADESH AND OTHERS versus DHIRENDRA PAL SINGH — [2016] 9 S.C.R. 463
• STATE OF UTTARAKHAND & ORS. versus RAJIV BERRY & ORS. — [2016] 5 S.C.R. 140
• STATE OF WEST BENGAL AND OTHERS versus CALCUTTA CLUB LIMITED — [2016] 6 S.C.R. 748
• STATE OF- UTTAR PRADESH AND OTHERS versus SUBHASH CHANDRA JAISWAL AND OTHERS — [2016] 12 S.C.R. 131
• STATE THROUGH CBI, CHENNAI versus V. ARUL KUMAR — [2016] 2 S.C.R. 486
• STATE THROUGH CBL/ACB, HYDERABAD A.P. versus DHARMANA PRASED RAO — [2016] 2 S.C.R. 591
• STATE THROUGH LOKAYUKTA POLICE, RAICHUR versus C. N. MANJUNATH — [2016] 11 S.C.R. 805
• STATE TRADING CORPN. INDIA LTD. versus NEW DELHI MUNICIPAL COUNCIL — [2016] 1 S.C.R. 492
• SUBHAN TOURS & TRAVEL SERVICES versus UNION OF INDIA — [2016] 2 S.C.R. 768
• SUBRAMANIAN SWAMY versus UNION OF INDIA, MINISTRY OF LAW & ORS. — [2016] 3 S.C.R. 865
• SUBRAYA M.N. versus VITTALA M.N. & ORS. — [2016] 5 S.C.R. 924
• SUDHAKARAN versus CORP. OF TRIVANDRUM & ANR. — [2016] 4 S.C.R. 1043
• SUDHIR CHAUDHARY ETC. ETC. versus STATE (NCT OF DELHI) — [2016] 7 S.C.R. 927
• SUDIP KR. SEN @ BILTU versus STATE OF WEST BENGAL & ORS. — [2016] 1 S.C.R. 616
• SUJATHA RAVI KIRAN @ SUJATASAHU versus STATE OF KERALA & ORS. — [2016] 3 S.C.R. 492
• SUKHRAM versus STATE OF HIMACHAL PRADESH — [2016] 3 S.C.R. 254
• SULEKHAN SINGH & CO. & ORS. versus STATE OF U.P. & ORS. — [2016] 1 S.C.R. 91
• SUNIL KUMAR KORI & ANR. versus GOPAL DAS KABRA & ORS. ETC. — [2016] 5 S.C.R. 374
• SUPREME COURT WOMEN LAWYERS ASSOCIATION versus UNION OF INDIA & ANR. — [2016] 1 S.C.R. 207
• SURENDER @ KALA versus STATE OF HARYANA — [2016] 1 S.C.R. 174
• SURESH CHAND GAUTAM versus STATE OF UTTAR PRADESH & ORS. — [2016] 1 S.C.R. 727
• SURESH NARAYAN KADAM & ORS. versus CENTRAL BANK OF INDIA & ORS. — [2016] 1 S.C.R. 1071
• SURINDERJIT SINGH MAND & ANR. versus STATE OF PUNJAB & ANR. — [2016] 5 S.C.R. 653
• SURJEET SINGH BHAMRA versus BANK OF INDIA & ORS. — [2016] 1 S.C.R. 879
• SUSANTA DAS & ORS. versus STATE OF ORISSA — [2016] 1 S.C.R. 137
• SWAMI ACHYUTANAND TIRTH & ORS. versus UNION OF INDIA & ORS. — [2016] 4 S.C.R. 849
• SWARAJ ABHIYAN - (I) versus UNION OF INDIA & ORS. — [2016] 9 S.C.R. 257
• SWARAJ ABHIYAN - (II) versus UNION OF INDIA & ORS. — [2016] 9 S.C.R. 295
• SWARAJ ABHIYAN - (ILL) versus UNION OF INDIA & ORS. — [2016] 9 S.C.R. 311
• SWARAJ ABHIYAN - (IV) versus UNION OF INDIA & ORS. — [2016] 9 S.C.R. 331
• SYEDA RAHIMUNNISA versus MALAN BL (DEAD) BY L.RS. & ANR. ETC. — [2016] 6 S.C.R. 512
• SYSCON CONSULTANTS P. LTD. versus M/S. PRIMELLA SANITARY PROD. P. LTD. AND OTHERS — [2016] 6 S.C.R. 456
• T. KOCHA versus STATE OF KERALA & ORS. — [2016] 3 S.C.R. 368
• T.S. DAS AND ORS. versus UNION OF INDIA AND ANR. — [2016] 6 S.C.R. 541
• TALAULICAR & SONS P. LTD. versus UNION OF INDIA & ANR. — [2016] 3 S.C.R. 856
• TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD. (TANGEDCO) REP. BY ITS CHAIRMAN MANAGING DIRECTOR AND ANR. ETC. versus CSEPDI - TRISHE CONSORTIUM, REP. BY ITS MANAGING DIRECTOR & ANR. — [2016] 7 S.C.R. 495
• TARA SFNGH & ORS. versus UNION OF INDIA & ORS. — [2016] 3 S.C.R. 278
• TATTU LODHI@ PANCHAM LODHI versus STATE OF MADHYA PRADESH — [2016] 3 S.C.R. 561
• TEKAN ALIAS TEKRAM versus STATE OF MADHYA PRADESH (NOW CHHATTISGARH) — [2016] 1 S.C.R. 1059
• THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, BANGALORE versus AYILI STONE INDUSTRIES ETC. ETC. — [2016] 11 S.C.R. 129
• THE CENTRAL PROVIDENT FUND COMMISSIONER, NEW DELHI AND ORS. versus LALA J.R. EDUCATION SOCIETY AND ORS. — [2016] 5 S.C.R. 406
• THE ELECTRICITY DEPARTMENT, REP. BY ITS SUPERINTENDING ENGINEER, PORT BLAIR AND ANR. versus MIS SURYACHAKRA POWER CORPORATION LIMITED — [2016] 9 S.C.R. 68
• THE MANAGEMENT OF TNSTC (COIMBATORE) LTD. versus M.CHANDRASEKARAN — [2016] 4 S.C.R. 266
• THE MANAGER, VKNM VOCATIONAL HIGHER 'SECONDARY SCHOOL versus THE STATE OF KERALA AND OTHERS ETC. — [2016] 1 S.C.R. 343
• THE POWER GRID CORPORATION OF INDIA LIMITED versus CENTURY TEXTILES & INDUSTRIES LIMITED & ORS. — [2016] 11 S.C.R. 41
• THE STATE INFORMATION COMMISSION & ANR. versus THE STATE INFORMATION COMMISSION & ANR. — [2016] 1 S.C.R. 413
• THE STATE OF TAMILNADU REP. BY ITS SECRETARY HOME, PROHIBITION & EXCISE DEPT & ORS. versus K. BALU & ANR. — [2016] 11 S.C.R. 244
• TIN PLATE DEALERS ASSOCIATION PVT. LTD. & ORS. versus SATISH CHANDRA SANWALKA & ORS. — [2016] 8 S.C.R. 145
• TMT. KASTHURI RADHAKRISHNAN & ORS. versus M. CHINNIYAN & ANR. — [2016] 1 S.C.R. 18
• U. SUBHADRAMMA & ORS. versus STATE OF A.P. REP. BY PUB. PROSECUTOR & ANR. — [2016] 3 S.C.R. 469
• U.P.S.R.T.C. versus KM. MAMTA & ORS — [2016] 2 S.C.R. 71
• UCO BANK AND ANR. versus DIPAK DEBBARMA & ORS. — [2016] 11 S.C.R. 723
• UDDAR GAGAN PROPERTIES LTD. versus SANT SINGH & ORS. — [2016] 2 S.C.R. 214
• UNION OF !NOIA & ANR. versus HBL NIFE POWER SYSTEMS LTD. — [2016] 1 S.C.R. 576
• UNION OF INDIA & ANR. versus M/S INDUSIND BANK LTD. & ANR. — [2016] 11 S.C.R. 700
• UNION OF INDIA & ANR. versus M/S MEGHMANI ORGANICS LTD. & ORS. — [2016] 9 S.C.R. 353
• UNION OF INDIA & ANR. versus PREMCO-DKSPL (JV) & ORS. — [2016] 3 S.C.R. 484
• UNION OF INDIA & ORS. versus DEVJEE MISHRA — [2016] 8 S.C.R. 84
• UNION OF INDIA & ORS. versus DILER SINGH — [2016] 4 S.C.R. 473
• UNION OF INDIA & ORS. versus M/S. CIPLA LTD. & ANR. — [2016] 7 S.C.R. 523
• UNION OF INDIA & ORS. versus M/S. HAMDARD (WAQF) LABORATORIES — [2016] 3 S.C.R. 744
• UNION OF INDIA & ORS. versus SALEENA — [2016] 1 S.C.R. 373
• UNION OF INDIA & ORS. versus VISHAV PRIYA SINGH — [2016] 5 S.C.R. 473
• UNION OF INDIA AND ANR. versus LT. COL. P.K. CHOUDHARY AND ORS. — [2016] 2 S.C.R. 426
• UNION OF INDIA versus K.V. LAKSHMAN & ORS. — [2016] 5 S.C.R. 622
• UNION OF INDIA versus M/S. AMBLCA CONSTRUCTION — [2016] 2 S.C.R. 810
• UNION OF INDIA versus MOHANLAL & ANR. — [2016] 1 S.C.R. 651
• UNION OF INDIA versus RAJASTHAN HIGH COURT & ORS. — [2016] 8 S.C.R. 705
• UNITED INDIA INSURANCE CO. LTD. versus LEISURE WEAR EXPORTS LTD. — [2016] 4 S.C.R. 799
• UNITED INDIA INSURANCE CO. LTD. versus MIS ORIENT TREASURES PVT. LTD. — [2016] 1 S.C.R. 1
• USMANGANJADAMBHAIVAHORA versus STATE OF GUJARAT & ANR. — [2016] 1 S.C.R. 56
• UTTAM versus SAUBHAG SINGH & ORS. — [2016] 2 S.C.R. 100
• V. SEJAPPA versus THE STATE BY POLICE INSPECTOR LOKAYUKTA, CHITRADURGA — [2016] 2 S.C.R. 525
• V. VASANTHAKUMAR versus H.C. BHATIA AND ORS. — [2016] 5 S.C.R. 51
• V. VENKATA PRASAD & ORS. versus HIGH COURT OF A.P. & ORS. — [2016] 3 S.C.R. 834
• VATSALA SHENOY versus JOINT COMMISSIONER OF INCOME TAX — [2016] 12 S.C.R. 1
• VEERENDRA KR. GAUTAM AND OTHERS versus KARUNA NIDHAN UPADHYAY AND OTHERS — [2016] 7 S.C.R. 223
• VELUGUBANTI HARI BABU versus PARVATHINI NARASIMHA RAO & ANR. — [2016] 3 S.C.R. 228
• VENKATESH CONSTRUCTION COMPNAY versus KARNATAKA VIDYUTH KARKHANE LIMITED (KAVIKA) — [2016] 1 S.C.R. 511
• VERHOEVEN, MARIE-EMMANUELLE versus UNION OF INDIA & ORS. — [2016] 3 S.C.R. 48
• VIDEOCON INDUSTRIES LTD. & ANR. versus STATE OF MAHARASHTRA & ORS. — [2016] 2 S.C.R. 741
• VIJAY KUMAR MISHRA AND ANR. versus HIGH COURT OF JUDICATURE AT PATNA AND ORS. — [2016] 3 S.C.R. 806
• VIJAY LATKA & ANR. versus STATE OF HARYANA & ORS. — [2016] 2 S.C.R. 764
• VIJAY PRAKASH JARATH versus TEJ PRAKASHJARATH — [2016] 2 S.C.R. 91
• VIJAY SHANKAR MISHRA versus UNION OF INDIA & ORS. — [2016] 12 S.C.R. 200
• VIKAS SANKHALA & ORS. ETC. versus VIKAS KUMAR AGARWAL & ORS. ETC. — [2016] 7 S.C.R. 639
• VIKAS YADAV versus STATE OF U.P. AND ORS. ETC. ETC. — [2016] 8 S.C.R. 872
• VIPINCHANDRA VADILAL BAVISHI (D) BY LRS. AND ANOTHER versus STATE OF GUJARAT AND OTHERS — [2016] 1 S.C.R. 283
• VIRENDER KHULLAR versus AMERICAN CONSOLIDATION SERVICES LTD. & ORS. — [2016] 4 S.C.R. 504
• VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY versus S.S. NAIDU & ORS. — [2016] 4 S.C.R. 1
• VISHAL N. KALSARIA versus BANK OF INDIA & ORS. — [2016] 1 S.C.R. 419
• VISHRAM @ PRASAD GOVEKAR & ORS. versus SUDESH GOVEKAR (D) BY LRS. & ORS. — [2016] 12 S.C.R. 174
• VISVESVARAYA TECHNOLOGICAL UNIVERSITY versus ASSISTANT COMMISSIONER OF INCOME TAX — [2016] 4 S.C.R. 362
• VIVEK BATRA versus UNION OF INDIA AND OTHERS — [2016] 8 S.C.R. 177
• VIVEK NARAYAN SHARMA versus UNION OF INDIA — [2016] 7 S.C.R. 798
• VIVEK SINGH versus STATE OF U.P. & ANR. — [2016] 4 S.C.R. 276
• VLS FINANCE LTD. & ANR. versus COMMISSIONER OF INCOME TAX & ANR. — [2016] 3 S.C.R. 390
• VOHRA SADIKBHAI RAJAKBHAI & ORS. versus STATE OF GUJARAT & ORS. — [2016] 2 S.C.R. 772
• VOLUNTARY HEALTH ASSOCIATION OF PUNJAB versus UNION OF INDIA AND OTHERS — [2016] 8 S.C.R. 192
• WORKMEN RASTRIYA COLLIERY MAZDOOR SANGH versus BHARAT COKING COAL LTD. & ANR. — [2016] 9 S.C.R. 736
• YATIN NARENDRA OZA versus KHEMCHAND RAJARAM KOSHTI & ORS. — [2016] 4 S.C.R. 756
• YOGESH SINGH versus MAHABEER SINGH & ORS. — [2016] 7 S.C.R. 713
• ZORAWAR SINGH AND ANR. versus GURBAX SINGH BAINS AND ORS. — [2016] 8 S.C.R. 848

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