Supreme Court of India — 1993

397 reported judgments.

Open in Lexace

A. TRIPATHI AND ANR. ETC. ETC. versus J.P. GUPTA AND ORS. ETC. ETC. — [1993] 1 S.C.R. 20
A.M. KUNHIKOYA@ KOYA versus STTE OF KERALA — [1993] 2 S.C.R. 692
A.P. STATE ELECTRICITY BOARD AND ORS. versus SARADA FERRO ALLOYS LTD. — [1993] 2 S.C.R. 114
AHMEDABAD MANUFACTURING AND CALICO versus UNION OF INDIA AND ORS. — [1993] 1 S.C.R. 142
AIR VICE MARSHAL S.L. CHHABRA VSM (RETD.) versus UNION OF INDIA AND ANR. — [1993] 3 S.C.R. 669
AJAY AGARWAL versus UNION OF INDIA AND ORS — [1993] 3 S.C.R. 543
ALL INDIA IMAM ORGANISATION AND ORS. versus UNION OF INDIA AND ORS. — [1993] 3 S.C.R. 742
ALL INDIA JUDGES, ASSOCIATION AND ORS versus UNION OF INDIA AND ORS. — [1993] SUPP. 1 S.C.R. 749
AMRIK SINGH, SATNAM SINGH AND ANR. versus THE STATE OF RAJASTHAN — [1993] SUPP. 3 S.C.R. 996
ANAND S. BIJI versus STATE OF KERALA AND ORS. — [1993] 3 S.C.R. 337
ANIL KUMAR SAWHNEY versus GULSHAN RAI — [1993] SUPP. 3 S.C.R. 204
ANIL PHUKAN versus STATE OF ASSAM — [1993] 2 S.C.R. 389
ANWARI BASAWARAJ PATIL AND ORS. versus SIDDARAMAIAH AND ORS. — [1993] 1 S.C.R. 313
ANZAR AHMED versus STATE OF BIHAR AND ORS. — [1993] SUPP. 3 S.C.R. 434
ASHOK SOAP FACTORY AND ANR. versus MUNICIPAL CORPORATION OF DELHI AND ORS. — [1993] 1 S.C.R. 124
ASSOCIATED CEMENT COMPANY LTD. versus COMMISSIONER OF INCOME-TAX, BIHAR, PATNA AND ANR. — [1993] 2 S.C.R. 538
B. L. MANDAWAT AND ORS. versus UNION OF INDIA AND ORS — [1993] SUPP. 1 S.C.R. 575
B.K. INDUSTRIES AND ORS versus UNION OF INDIA AND OTHERS — [1993] 3 S.C.R. 51
BAKSHISH SINGH versus M/S DARSHAN ENGINEERING WORKS & ORS. — [1993] SUPP. 3 S.C.R. 178
BENGAL IRON CORPORATION AND ANR. versus COMMERCIAL TAX OFFICER AND ORS. — [1993] 3 S.C.R. 433
BHALINDER SINGH @ RAJU versus STATE OF PUNJAB — [1993] SUPP. 3 S.C.R. 989
BHARAT BEEDI WORKS (PRIVATE) LIMITED AND ANR. versus COMMISSIONER OF INCOME-TAX — [1993] 3 S.C.R. 606
BHASKAR GAJANAN KAJREKAR versus ADMINISTRATOR, DADRA AND NAGAR HAVEL! AND ORS. — [1993] 2 S.C.R. 60
BHEY RAM AND ORS. ETC. ETC. versus THE HARYANA STATE ELECTRICITY BOARD AND ORS. ETC. ETC. — [1993] SUPP. 2 S.C.R. 219
BHOJA @ BHOJA RAM GUPTA versus RAMESHWAR AGARWALA AND ORS. — [1993] 2 S.C.R. 369
BHUWNESHWAR SINGH versus UNION OF INDIA AND ORS. — [1993] SUPP. 2 S.C.R. 56
BISHAMBER DASS KOHLI (DEAD) BY LRS. versus SMT. SATYA BHALLA — [1993] 1 S.C.R. 171
BRACE TRANSPORT CORPORATION OF MONROVIA, BERMUDA versus ORIENT MIDDLE EAST LINES LTD., SAUDI ARABIA & ORS. — [1993] SUPP. 3 S.C.R. 227
BRIJ MOHAN AND ORS. versus STATE OF RAJASTHAN — [1993] SUPP. 3 S.C.R. 979
CAPT. VIRENDRA KUMAR, ADV. versus SH. SHIV RAJ PATIL, SPEAKER LOK SABHA — [1993] SUPP. 1 S.C.R. 443
CAPTAIN VIRENDER KUMAR versus UNION OF INDIA AND ORS. — [1993] SUPP. 1 S.C.R. 550
CENTRAL BOARD OF SECONDARY EDUCATION versus MS. VINEETA MAHAJAN AND ANR. — [1993] SUPP. 3 S.C.R. 387
CENTRAL COOPERATIVE CONSUMERS, STORE versus LABOUR COURT, H.P. AND ANR. — [1993] 3 S.C.R. 477
CENTRAL RAILWAY AUDIT STAFF ASSOCIATION AND OTHERS versus DIRECTOR OF AUDIT, CENTRAL RAILWAY AND OTHERS ETC. — [1993] 3 S.C.R. 296
CHAYA AND ORS. versus BAPUSAHEB AND ORS. — [1993] 1 S.C.R. 286
CHHATHU RAM AND ORS. ETC. ETC. versus COMMISSIONER OF INCOME TAX, BIHAR, PATNA AND ORS. — [1993] 2 S.C.R. 179
CHIEF ENGINEER AND SECRETARY, ENGINEERING A DEPARTMENT, U.T.CHANDIGARH versus KAMLESH BABOO ETC. ETC. — [1993] 2 S.C.R. 121
CHIRANJILAL SHRILAL GOENKA(DECEASED) THROUGH LR versus JAGJIT SINGH AND ORS. — [1993] 2 S.C.R. 454
CIT MADRAS AND ANR. versus DALMIA CEMENT (BHARAT) LTD. — [1993] SUPP. 2 S.C.R. 369
CIT, MADRAS versus BRAKES INDIA LTD. — [1993] 2 S.C.R. 993
COLLECTOR OF CENTRAL EXCISE ETC. ETC. versus NEOLI SUGAR FACTORY ETC. ETC. — [1993] 2 S.C.R. 758
COLLECTOR OF CENTRAL EXCISE versus M/S FUSEBASE ELTOTO LTD. — [1993] SUPP. 1 S.C.R. 315
COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA ETC. ETC. versus AMRITSAR TRANSPORT COMPANY PRIVATE LIMITED AND ANR. — [1993] 2 S.C.R. 874
COMMISSIONER OF INCOME TAX versus RAM KUMAR AGGARWAL AND BROS. — [1993] SUPP. 3 S.C.R. 502
COMMISSIONER OF INCOME TAX, CALCUTTA versus BRAITHWAITE AND CO. LTD. — [1993] 2 S.C.R. 187
COMMISSIONER OF INCOME TAX, MADRAS versus G.R. KARTHIKEYAN, COIMBATORE — [1993] 3 S.C.R. 328
COMMISSIONER OF INCOME TAX. BOMBAY versus INDIAN ENGINEERING AND COMMERCIAL CORPN. PVT. LTD. — [1993] 3 S.C.R. 86
COMMISSIONER OF WEALTH TAX versus DR. KARAN SINGH AND OTHERS ETC. — [1993] 1 S.C.R. 569
COMMON CAUSE REGISTERED SOCIETY versus UNION OF INDIA AND ORS. — [1993] 1 S.C.R. 10
COUNCIL OF HOMEOPATHIC SYSTEM OF MEDICINE, PUNJAB AND ORS. versus SUCHINTAN AND ORS. — [1993] 3 S.C.R. 306
D. DASEGOWDA versus STATE OF KARNATAKA AND ORS. T.R. DHANANJA YA AND ORS. — [1993] 2 S.C.R. 54
D. DEVAJI versus K. SUDARSHANA RAO — [1993] SUPP. 3 S.C.R. 14
D.K. YADAV versus J.M.A. INDUSTRIES LTD. — [1993] 3 S.C.R. 930
D.S. DALAL versus STATE BANK OF INDIA AND ORS, — [1993] 2 S.C.R. 488
D.V. BAKSHI versus UNION OF INDIA AND ORS. — [1993] SUPP. 1 S.C.R. 200
DELHI DEVELOPMENT AUTHORITY versus H.C. KHURANA — [1993] 2 S.C.R. 1033
DESH BANDHU GUPTA versus N L. ANAND AND RAJINDER SINGH — [1993] SUPP. 2 S.C.R. 346
DEVI SINGH versus BOARD OF REVENUE FOR RAJASTHAN AND ORS. — [1993] SUPP. 3 S.C.R. 221
DEVIDAYAL ROLLING MILLS versus PRAKASH CHIMANLAL PARIKH AND ORS. — [1993] 2 S.C.R. 611
DHARAMPAL AND ORS . versus SMT. RAMSHRI AND ORS. — [1993] 1 S.C.R. 1
DHONDIRAM TATOBA KADAM versus RAMCHANDRA BALWANTRAO DUBAL — [1993] SUPP. 1 S.C.R. 419
DIGVIJAY MOTE versus UNION OF INDIA AND ORS. — [1993] SUPP. 1 S.C.R. 553
DISTRICT MAGISTRATE AND ANR. versus R. KUMARAVEL — [1993] SUPP. 1 S.C.R. 478
DR. H. MUKHERJEE AND ORS. versus UNION OF INDIA AND ORS. — [1993] SUPP. 2 S.C.R. 529
DR. KASHINATH G. JALMI AND ANR. ETC. ETC. versus SPEAKER AND ORS. — [1993] 2 S.C.R. 820
DR. M.A. HAQUE AND ORS. versus UNION OF INDIA AND ORS. — [1993] 2 S.C.R. 1
DR. M.S. MUDHOL AND ANR. versus SHRI S.D. HALEGKAR AND ORS. — [1993] SUPP. 1 S.C.R. 115
DR. NANDJEE SINGH versus P.G. MEDICAL STUDENTS ASSOCIATION AND ORS. — [1993] 3 S.C.R. 909
DR. S.K. KHANNA AND ORS. ETC. ETC. versus STATE OF HARYANA AND ORS. ETC. ETC. — [1993] SUPP. 3 S.C.R. 645
DWARKA PRASAD versus STATE OF UTTAR PRADESH — [1993] 2 S.C.R. 70
EMIL WEBBER versus COMMISSIONER OF INCOME TAX, V AND M, NAGPUR — [1993] 2 S.C.R. 27
EMPLOYEES STATE INSURANCE CORPORATION versus R.K. SWAMY AND ORS. ETC. — [1993] SUPP. 3 S.C.R. 461
EMPWYEES STATE INSURANCE CORPORATION versus HOTEL KALPAKA INTERNATIONAL — [1993] 1 S.C.R. 219
ENGLISH MEDIUM STUDENTS PARENT ASSOCIATION versus STATE OF KARNATAKA AND ORS. — [1993] SUPP. 3 S.C.R. 934
EXCISE COMMISSIONER, KARNATAKA AND ANR. versus V. SREEKANTA — [1993] 2 S.C.R. 267
FEDERATION OF DIRECTLY APPOINTED OFFICERS OF INDIAN RAILWAY.ANO OL'HERS EJC. ETC. versus UNION OF INDIA AND ORS. — [1993] 3 S.C.R. 1018
FERRO ALLOYS CORPN. LTD. AND ORS. versus A.P. STATE ELECTRICITY BOARD AND ORS — [1993] 3 S.C.R. 199
FOOD CORPORATION OF INDIA AND ORS versus E. KUTTAPPAN — [1993] 3 S.C.R. 1028
FOOD CORPORATION OF INDIA AND ORS. versus JAGANNATH DUTTA AND ORS. — [1993] 2 S.C.R. 497
FOREST RANGE OFFICER AND ORS. versus P.MOHAMMED ALI AND ORS. — [1993] 3 S.C.R. 497
G. ANNAMALIA PILLAI versus DISTRICT REVENUE OFFICER AND ORS. — [1993] 2 S.C.R. 397
G.L. HOTELS LTD. ETC. versus T.C. SARIN AND ANR. — [1993] SUPP. 1 S.C.R. 808
G.S. VENKAT AND ORS. ETC. ETC. versus GOVERNMENT OF ANDHRA PRADESH AND ORS. — [1993] SUPP. 1 S.C.R. 292
G.T.N TEXTILES LTD. AND ANR. ETC. ETC. versus ASSISTANT DIRECTORS, R.O.T. COMMR. AND ORS. ETC. ETC. — [1993] 2 S.C.R. 403
G1JLRAJ SINGH GREWAL versus DR. HARBANS SINGH AND ANR. — [1993] 1 S.C.R. 149
GADAKH YASHWANTRAO KANKARRAO versus E.V. ALIAS BALASAHEB VIKHE PATIL AND ORS. — [1993] SUPP. 3 S.C.R. 731
GAINDA RAM AND ORS. ETC. versus M.C.D. TOWN HALL AND ORS. ETC. — [1993] 3 S.C.R. 704
GANDHI GRAH NIRMAN SAHKARI SAMITI LTD. ETC. ETC. versus STATE OF RAJASTHAN AND ORS. — [1993] 2 S.C.R. 788
GAUNTER EDWIN KIRCHER versus STATE OF GOA, SECRETARIAT, PANAJI, GOA — [1993] 2 S.C.R. 337
GAURI SHANKAR GAUR AND ORS. ETC. versus STATE OF U.P. AND ORS. — [1993] SUPP. 1 S.C.R. 667
GOKARAJU VENKATANARASA RAJU versus STATE OF ANDHRA PRADESH — [1993] SUPP. 1 S.C.R. 737
GOUTAM KUNDU versus STTE OF WEST BENGAL AND ANR. — [1993] 3 S.C.R. 917
GOVERNMENT OF ANDHRA PRADESH ETC. ETC. versus P. DILIP KUMAR AND ANR. ETC. ETC. — [1993] 1 S.C.R. 435
GUJARAT HOUSING BOARD ENGINEERS ASSOCIATION AND ANR. versus STATE OF GUJARAT AND ORS. — [1993] SUPP. 3 S.C.R. 638
GULZARA SINGH AND ORS. versus STATE OF PUNJAB AND ORS. — [1993] 3 S.C.R. 645
GURU AMARJIT SINGH versus RATTAN CHAND AND ORS. — [1993] SUPP. 1 S.C.R. 523
GURUCHARAN KOERI AND ORS. versus BIBI SHAMSUNISSA — [1993] SUPP. 1 S.C.R. 416
H.H. SIR RAMA VARMA (DEAD) BY L.RS. versus COMMISSIONER OF INCOME-TAX, KERALA — [1993] SUPP. 3 S.C.R. 512
HANSRAJ H. JAIN versus STATE OF MAHARASHTRA AND ORS. — [1993] SUPP. 1 S.C.R. 216
HARBANS LAL versus COLLECTOR OF CENTRAL EXCISE & CUSTOMS, CHANDIGARH — [1993] SUPP. 1 S.C.R. 131
HARENDRA NATH MANDAL versus STATE OF BIHAR — [1993] 2 S.C.R. 137
HARI SINGH versus STATE OF HARYANA — [1993] 3 S.C.R. 61
HARJIT SINGH AND ORS. versus UNION OF INDIA AND ORS. — [1993] SUPP. 3 S.C.R. 1008
HARPAL SINGH CHAUHAN AND ORS. ETC. versus STATE OF U.P. — [1993] 3 S.C.R. 969
HEERA PRASAD versus STATE BANK OF INDIA AND OTHERS — [1993] 2 S.C.R. 160
HINDALCO INDUSTRLES LTD. versus UNION OF INDIA AND ORS. — [1993] SUPP. 3 S.C.R. 964
HINDUSTAN LEVER AND ORS. versus HINDUSTAN LEVER MAZDOOR SABHA AND ORS. — [1993] SUPP. 2 S.C.R. 540
HINDUSTAN PAPER CORPN. LTD. ETC. ETC. versus STATE OF KERALA AND OTHERS — [1993] 2 S.C.R. 655
HINDUSTAN PETROLEUM CORPORATION versus OKHA GRAM PANCHAYAT AND OTHERS — [1993] SUPP. 2 S.C.R. 502
HIS HIGHNESS MAHARAJA PRATAP SINGH versus HER HIGHNESS MAHARANI SAROJINI DEVI AND ORS. — [1993] SUPP. 1 S.C.R. 607
HOME SECRETARY, U.T. OF CHANDIGARH AND ANR versus DARSHJIT SINGH GREWAL AND ORS. — [1993] SUPP. 1 S.C.R. 321
HUCHAPPA YELLAPPA RADDER AND ANR. versus NINGAPPA BHEEMAPPA TALAWAR — [1993] 3 S.C.R. 779
I. MANILAL SINGH versus DR. H. BOROBABU SINGH AND ANR. — [1993] 1 S.C.R. 769
INACIO MARTINS DECEASED THROUGH LRS. versus NARA YAN HARI NAIK AND ORS. — [1993] 2 S.C.R. 1015
INDER SINGH AND ORS. ETC. ETC. versus UNION OF INDIA — [1993] 3 S.C.R. 371
INDIAN OIL CORPORATION versus CONSUMER PROTECTION COUNCIL, KERALA AND ANR. — [1993] SUPP. 3 S.C.R. 884
INDUSTRIAL FINANCE CORPORATION AND ORS. versus OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA AND ANR. ETC. ETC. — [1993] 1 S.C.R. 1063
J. & K. PUBLIC SERVICE COMMISSION, ETC. versus DR. NARINDER MOHAN AND ORS. ETC. ETC. — [1993] SUPP. 3 S.C.R. 900
J.S. JADHAV versus MUSTAFA HAJI MOHAMED YUSUF AND OTHERS — [1993] 2 S.C.R. 1006
JAENENDRA KUMAR PHOOLCHAND DAFTARI versus RAJENDRA RAMSUKH MISHRA — [1993] SUPP. 3 S.C.R. 891
JAGDISH CHANDER BHATIA versus LACHHMAN DAS BHATIA — [1993] 1 S.C.R. 51
JAGTAR SINGH versus DIRECTOR, CENTRAL BUREAU OF INVESTIGATION AND ORS. — [1993] 3 S.C.R. 77
JAI SHANKAR PRASAD versus STATE OF BIHAR AND ORS. — [1993] 2 S.C.R. 517
JAIN EXPORTS PVT. LTD. AND ANR. versus UNION OF INDIA AND ORS. — [1993] SUPP. 1 S.C.R. 185
JAJODIA (OVERSEAS) PVT. LTD. versus THE INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD. — [1993] 1 S.C.R. 229
JARNAIL SINGH AND ANR. ETC. versus STATE OF HARYANA — [1993] 1 S.C.R. 260
JATTU RAM versus HAKAM SINGH AND ORS. — [1993] SUPP. 2 S.C.R. 321
JAWAHAR LAL WALI versus STATE OF JAMMU AND KASHMIR AND ORS. — [1993] 2 S.C.R. 218
JODHA RAM (DEAD) BY LRS. versus FINANCIAL COMMISSIONER, HARYANA AND ORS. — [1993] SUPP. 3 S.C.R. 169
JOGINDER SINGH WASU versus THE STATE OF PUNJAB — [1993] SUPP. 3 S.C.R. 486
JUNAGADH NAGARPALIKA versus STATE OF GUJARAT AND ORS. — [1993] 2 S.C.R. 803
JYOTENDRASINHJI versus S.L. TRIPATHI AND ORS. — [1993] 2 S.C.R. 938
K. KRISHNA IYER versus STATE OF KERALA AND ANR. — [1993] 2 S.C.R. 707
K. NARAYANAN AND OTHERS versus STATE OF KARNATAKA AND ORS. — [1993] SUPP. 2 S.C.R. 105
K. PARAMESWARAN PILLAI(DEAD) versus K. SUMATHI@ JESIS JESSIE JACQUILINE & ANR. — [1993] SUPP. 2 S.C.R. 173
K.B. HANDICRAFTS EMPORIUM AND ORS. ETC. versus STATE OF HARYANA AND ORS. — [1993] 3 S.C.R. 454
K.P. TIWARI versus STATE OF MADHYA PRADESH — [1993] SUPP. 3 S.C.R. 497
KAKA JOGINDER SINGH ALIAS DHARTI PAKAD versus K.R. NARAYANAN VICE PRESIDENT OF INDIA — [1993] SUPP. 1 S.C.R. 245
KAPILDEO SINGH AND ORS. versus STATE OF BIHAR — [1993] 3 S.C.R. 1
KARAMCHAND PREMCHAND PVT. LTD. versus COMMISSIONER OF INCOME TAX, GUJARAT — [1993] 2 S.C.R. 109
KARUPPASWAMY AND OTHERS versus C. RAMAMURTHY — [1993] SUPP. 1 S.C.R. 121
KIKAR SINGH versus STATE OF RAJASTHAN — [1993] 3 S.C.R. 696
KISHUN SINGH AND ORS. versus STATE OF BIHAR — [1993] 1 S.C.R. 31
KKM NAIR AND ORS. versus UNION OF INDIA AND ORS. — [1993] 2 S.C.R. 906
KRISHI UTPADAN MANDI SAMIT! AND ANR. ETC. versus SHANKAR INDUSTRIES AND ORS. ETC — [1993] 1 S.C.R. 1037
KUNDULA BALA SUBRAHMANYAM AND ANR. versus STATE OF ANDHRA PRADESH — [1993] 2 S.C.R. 666
LALJI KHIMJI AND ORS. versus STATE OF GUJARAT — [1993] 1 S.C.R. 366
LAXMAN MAROTRAO NAVAKHARE versus KESHAVRAO S/O EKNATHSA TAPAR — [1993] 2 S.C.R. 167
LAXMI BAI SADASHIV DATE versus ANNAPPA SIDAPPA NARGUDE & ORS. — [1993] SUPP. 3 S.C.R. 215
LT. COL. SURINDER KUMAR DUTT AND ORS. versus SHAKTI COOPERATIVE HOUSE BUILDING LTD. AND ORS. — [1993] 1 S.C.R. 427
LUCKNOW DEVELOPMENT AUTHORITY versus M.K. GUPTA — [1993] SUPP. 3 S.C.R. 615
M. DAYANAND REDDY versus A.P. INDUSTRIAL INFRASTRUCTURE CORPORATION LTD. AND ORS. — [1993] 2 S.C.R. 629
M. JANARDHAN AND ORS. versus STATE OF ANDHRA PRADESH AND ORS. — [1993] SUPP. 3 S.C.R. 845
M.S.P NADAR SONS, VIRUDHU NAGAR versus COMMISSIONER OF INCOME TAX (CENTRAL), MADRAS — [1993] 3 S.C.R. 446
M/S CHAHAL ENGINEERING CONSTRUCTION CO. versus IRRIGATION DEPARTMENT, PUNJAB, SIRSA — [1993] SUPP. 1 S.C.R. 449
M/S KISHAN LAL LAKSHMI CHAND AND ORS. versus STATE OF HARYANA AND ORS. — [1993] SUPP. 1 S.C.R. 433
M/S. GOBIND PERSHAD JAGDISH PERSHAD versus NEW DELHI MUNICIPAL COMMITTEE — [1993] SUPP. 1 S.C.R. 237
M/S. LAXMI VIDEO THEATERS AND OTHERS versus STATE OF HARYANA AND OTHERS — [1993] SUPP. 1 S.C.R. 159
M/S. REGAL VIDEO versus STATE OF HARYANA AND OTHERS — [1993] SUPP. 1 S.C.R. 164
MADAN MOHAN AND ANOTHER versus KRISHAN KUMAR SOOD — [1993] 1 S.C.R. 107
MAHARASHTRA TUBES LTD. versus STATE INDUSTRIAL AND INVESTMENT CORPORATION OF MAHARASHTRA LTD. AND ANR. — [1993] 1 S.C.R. 340
MAJOR GENERAL B.M. BHATTACHARJEE (RETD.)ANOTHER versus RUSSEL ESTATE CORPORATION AND ANR. — [1993] 1 S.C.R. 750
MALA SINGH versus THE FINANCIAL COMMISSIONER AND OTHERS — [1993] SUPP. 3 S.C.R. 407
MANAGING DIRECTOR, ECIL, HYDERABAD ETC. ETC. versus B. KARUNAKAR AND ORS. ETC. ETC. — [1993] SUPP. 2 S.C.R. 576
MANI RAM versus STATE OF RAJASTHAN — [1993] 2 S.C.R. 849
MANIYARI MADHVAN versus SUB-INSPECTOR OF POLICE AND ORS. — [1993] SUPP. 2 S.C.R. 406
MEDICAL COUNCIL OF INDIA versus SILAS NELSON AND ORS. — [1993] 3 S.C.R. 787
MINERAL AND METAL TRADING CORPORATION versus R. C. MISHRA AND ORS. — [1993] 3 S.C.R. 12
MODI INDUSTRIES LTD. versus STATE OF UTTAR PRADESH AND ORS. — [1993] SUPP. 3 S.C.R. 281
MOHAMMED ANIS versus UNION OF INDIA AND ORS. — [1993] SUPP. 1 S.C.R. 263
MOHD. ASLAM ALIAS KUYIAN versus STATE OF U.P. — [1993] 2 S.C.R. 444
MOTI RAM versus PARAM DEV AND ANR. — [1993] 2 S.C.R. 250
MR. JOHN D'SOUZA versus EDWARD ANI — [1993] SUPP. 3 S.C.R. 1016
MRS. ASHA KAUL AND ANR. versus STATE OF JAMMU AND KASHMIR AND ORS. — [1993] 3 S.C.R. 94
MRS. REKHA CHATURVEDI versus UNIVERSITY OF RAJASTHAN AND ORS. — [1993] 1 S.C.R. 186
MS. LILY THOMAS, ADVOCATE versus SPEAKER, LOK SABHA AND OTHERS — [1993] SUPP. 1 S.C.R. 791
MUKUND LAL BHANDARI AND ORS. versus UNION OF INDIA AND ORS. — [1993] 3 S.C.R. 891
MULLAPUDI VENKATA KRISHNA RAO versus VEDULASURYANARAYANA — [1993] 2 S.C.R. 346
N.P.V. RAMASWAMY UDAYAR ETC. versus ALL LNDIA SUBSCRLBER ASSOCIATION AND OTHERS ETC. — [1993] 3 S.C.R. 903
NAGARMAL BAIJNATH versus COMMISSIONER OF INCOME TAX — [1993] 2 S.C.R. 645
NANDYAL CO-OP. SPINNING MILLS LTD .. versus K.V. MOHAN RAO — [1993] 2 S.C.R. 280
NARENDRA KUMAR AND ANR. ETC. versus DHARAM DUTT AND ANR. ETC. — [1993] 2 S.C.R. 413
NARPATCHAND A BHANDARI versus SHANTILAL MOOLSHANKAR JANI AND ANR. — [1993] 2 S.C.R. 471
NATHU RAM versus STATE OF HARYANA — [1993] SUPP. 3 S.C.R. 415
NATIONAL FEDERATION OF BLIND versus UNION PUBLIC SERVICE COMMISSION AND OTHERS — [1993] 2 S.C.R. 556
NAVALSHANKAR ISHWARLAL DAVE AND ANR. versus STATE OF GUJARAT AND ORS. — [1993] 3 S.C.R. 676
NAVIN CHEMICALS MFG. AND TRADING CO. LIMITED versus COLLECTOR OF CUSTOMS — [1993] SUPP. 2 S.C.R. 326
OFFICIAL TRUSTEE OF TAMIL NADU versus UDAVUMKARANKAL AND ORS. — [1993] 1 S.C.R. 380
OM NARAIN AGARWAL AND ORS. ETC. versus NAGAR PALIKA SHAHJAHANPUR AND ORS. ETC. — [1993] 2 S.C.R. 34
OM PRAKASH AND ORS. versus SMT. SUNHARI DEVI AND ORS. — [1993] 2 S.C.R. 144
ORISSA .STATE ELECTRICITY BOARD versus ORISSA TILES LIMITED — [1993] 2 S.C.R. 860
OSWAL AGRO MILLS LTD. versus COLLECTOR OF CENTRAL EXCISE AND ORS. — [1993] 3 S.C.R. 378
P. MURUGESAN AND OTHERS versus STATE OF TAMIL NADU AND OTHERS — [1993] 1 S.C.R. 405
P.M. BAYAS versus UNION OF INDIA AND ORS. — [1993] 2 S.C.R. 567
PALGHAT JILA THANDAN SAMUDAYA SAMRAKSHA SAMITHI AND ANR. versus STATE OF KERALA AND ANR. — [1993] SUPP. 3 S.C.R. 872
PANCHU GOPAL BOSE versus BOARD OF TRUSTEES FOR PORT OF CALCUTTA — [1993] 3 S.C.R. 361
PANNI LAL versus RAJINDER SINGH AND ANR. — [1993] 3 S.C.R. 589
PARSINNI (DEAD) BY L.RS. AND ORS. versus SUKHI AND ORS. — [1993] SUPP. 2 S.C.R. 315
PARVEEN JINDAL AND ORS. ETC. ETC. versus STATE OF HARYANA AND ORS. — [1993] 2 S.C.R. 353
PARVEJ AKTAR AND ORS. versus UNION OF INDIA AND ORS. — [1993] 1 S.C.R. 803
PATHAN MURTAZAKHAN DADAMKHAN AND ORS. versus JATHAN PIRKHAN AMDUMIYAN (DEAD) BY LRS. — [1993] 2 S.C.R. 578
PAVITRI DEVI AND ANR. versus DARBARI SINGH AND ORS. — [1993] SUPP. 2 S.C.R. 162
PHOOL CHAND BAJRANG LAL AND ANR. versus INCOME TAX OFFICER AND ANR. — [1993] SUPP. 1 S.C.R. 28
PRABHUDA YAL AND OTHERS versus STATE OF MAHARASHTRA — [1993] 3 S.C.R. 878
PRAFULLA KUMAR SWAIN ETC. ETC. versus PRAKASH CHANDRA MISRA AND ORS. — [1993] 1 S.C.R. 241
PRAKASH CHAND SACHDEVA versus STATE AND ANOTHER — [1993] SUPP. 3 S.C.R. 952
PRAKASH COTION MILLS PVT. LTD. versus COMMISSIONER OF INCOME TAX (CENTRAL) BOMBAY — [1993] 2 S.C.R. 983
PRINTERS HOUSE PVT. LTD. versus MST. SAIDAN(DECEASED) BY L.R. — [1993] SUPP. 3 S.C.R. 296
PRITHVICHAND RAM CHAND SABLOK versus S.Y. SHINDE — [1993] 3 S.C.R. 729
PROF. SUMER CHAND versus UNION OF INDIA AND ORS. — [1993] SUPP. 2 S.C.R. 123
PULIN BEHARI LAL versus MAHADEB DUTTE AND ORS. — [1993] 1 S.C.R. 472
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION CHANDIGARH THROUGH ITS SECRETARY. versus STATE OF PUNJAB AND ORS. — [1993] SUPP. 3 S.C.R. 915
PVT PHILIP versus P. NARASIMHA REDDY AND ORS. — [1993] SUPP. 1 S.C.R. 100
R. VIJAY KUMAR AND ORS. versus THE COMMISSIONER OF EXCISE AND ORS. — [1993] SUPP. 3 S.C.R. 607
R.C. POUDYAL AND ANR. ETC. ETC. versus UNION OF INDIA AND ORS. ETC. ETC. — [1993] 1 S.C.R. 891
R.K.JAIN versus UNION OF INDIA AND ORS. — [1993] 3 S.C.R. 802
R.S.D.V. FINANCE CO. PVT. LTD. versus VALLABH GLASS WORKS LTD. — [1993] 1 S.C.R. 455
RADHEY SHYAM KHEMKA AND ANR. ETC. versus STATE OF BIHAR AND ANR. ETC. — [1993] 2 S.C.R. 699
RAGHU SEEDS AND FARMS AND OTHERS ETC. versus THE UNION OF INDIA AND ORS. ETC. — [1993] SUPP. 3 S.C.R. 480
RAGHUNATHRAO GANPATRAO ETC. ETC. versus UNION OF INDIA — [1993] 1 S.C.R. 480
RAJA VIDEO PARLOUR AND ORS. ETC. versus STATE OF PUNJAB AND ORS . ETC. — [1993] SUPP. 1 S.C.R. 149
RAJASTHAN HOUSING BOARD AND ORS. ETC. ETC. versus KISHAN AND ORS. ETC. ETC. — [1993] 1 S.C.R. 269
RAJASTHAN ROLLER FLOUR MILLS ASSOCIATION AND ANR. ETC. ETC. versus STATE OF RAJASTHAN AND ORS. — [1993] SUPP. 2 S.C.R. 72
RAM ASREY versus STATE OF UTTAR PRADESH — [1993] 3 S.C.R. 582
RAM CHAND AND ORS. versus UNION OF INDIA AND ORS. — [1993] SUPP. 2 S.C.R. 558
RAMA KANT PANDEY versus UNION OF INDIA — [1993] 1 S.C.R. 786
RAMCHANDRA GANPAT SHINDE AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [1993] SUPP. 1 S.C.R. 589
RAMESH KUMAR versus STATE OF BIHAR AND ORS. — [1993] SUPP. 1 S.C.R. 472
RAMESHWAR DAYAL versus BANDA (DEAD) THROUGH HIS LRS. AND ANR. — [1993] 1 S.C.R. 198
RAO NARAIN SINGH (DEAD) BY L.RS. versus UNION OF INDIA — [1993] 2 S.C.R. 969
RATAN CHANDRA SAMMANTA AND ORS. versus UNION OF INDIA AND ORS. — [1993] 3 S.C.R. 751
RATTAN LAL SHARMA versus MANAGING COMMITTEE, DR. HARI RAM (CO-EDUCATION)HIGHER SECONDARY SCHOOL AND ORS. — [1993] 3 S.C.R. 863
RAVI RAMAN PRASAD AND ANR. versus STATE OF BIHAR AND OTHERS — [1993] 1 S.C.R. 393
RAYMOND WOOLLEN MILLS LTD. versus M.R.T.P. COMMISSIONS AND ANR. — [1993] 2 S.C.R. 127
RENUSAGAR POWER CO. LTD. ETC. versus GENERAL ELECTRIC CO. ETC. — [1993] SUPP. 3 S.C.R. 22
ROSILINE GEORGE versus UOI & ORS. — [1993] SUPP. 3 S.C.R. 141
ROYAL HATCHARIES PVT. LTD. ETC. ETC. versus STATE OF ANDHRA PRADESH AND ANR. ETC. ETC. — [1993] SUPP. 3 S.C.R. 368
S. GANAPATHY AND ORS. versus AIR INDIA AND ANR. — [1993] 3 S.C.R. 1006
S. NAGARAJ AND ORS. versus STATE OF KARNATAKA AND ANR. — [1993] SUPP. 2 S.C.R. 1
S. SARKAR & ORS. versus R.D. KRISTON, CHAIRMAN RLY. BOARD, RAIL BHAWAN, NEW DELHI AND ORS. — [1993] 3 S.C.R. 756
S. V ASUDEVETC. ETC. versus STATE OF KARNATAKA AND ORS. — [1993] 2 S.C.R. 715
S.J. PANDE versus P.K. BALAKRISHNAN — [1993] 3 S.C.R. 460
S.K. SAHA AND ANR. ETC. versus PREM PRAKASH AGARWAL AND ORS. ETC. — [1993] SUPP. 3 S.C.R. 832
S.P. CHENGALVARAYA NAIDU (DEAD) BY L.RS. versus JAGANNATH (DEAD) BY L.RS. AND ORS — [1993] SUPP. 3 S.C.R. 422
S.S. GREWAL versus STATE OF PUNJAB AND ORS. — [1993] 3 S.C.R. 593
S.V. CHANDRA PANDIAN AND ORS. versus S.V. SIVALINGA NADAR AND ORS. — [1993] 1 S.C.R. 58
SABARKANTHA ZILLA KHARID V. SANGH LTD versus COMMISSIONER OF INCOME TAX — [1993] SUPP. 1 S.C.R. 484
SALEM COOPERATIVE CENTRAL BANK LIMITED versus COMMISSIONER OF INCOME TAX, MADRAS — [1993] 2 S.C.R. 997
SALIL DUTTA versus T.M. AND M.C. PRIVATE LTD. — [1993] 1 S.C.R. 794
SARASWATI AND ORS. versus LACHANNA (DEAD) THROUGH LRS. — [1993] SUPP. 3 S.C.R. 927
SARBIR SINGH versus STATE OF PUNJAB — [1993] 1 S.C.R. 1027
SARDAR SINGH versus STATE (DELHI ADMINISTRATION, DELHI) — [1993] 2 S.C.R. 65
SARU SMELTING(P) LTD. versus COMMISSIONER OF SALES TAX, LUCKNOW — [1993] 3 S.C.R. 719
SARVA SHRAMIK SANGH, BOMBAY versus INDIAN HUME PIPE CO. LTD. AND ANR. — [1993] 1 S.C.R. 1050
SATENDRA PRASAD JAIN AND OTHERS versus STATE OF U.P. AND OTHERS — [1993] SUPP. 2 S.C.R. 336
SATYANARAIN BAJORIA AND ANR. versus RAMNARAIN TIBREWAL AND ANR. — [1993] SUPP. 2 S.C.R. 225
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED versus THE UNION OF INDIA AND ANR. — [1993] SUPP. 3 S.C.R. 841
SECRETARY TO THE GOVERNMENT OF ORISSA versus LAXMIKANTE NANDA AND ORS. — [1993] SUPP. 3 S.C.R. 700
SH. RAMESHWAR MANJHI (DECEASED) THROUGH B HIS SON SH. LAKHIRAM MANJHI versus THE MANAGEMENT OF SANGRAMGARH COLLIERY AND ORS. — [1993] SUPP. 3 S.C.R. 668
SHAHAL H. MUSALIAR AND ANR. ETC. ETC. versus STATE OF KERALA AND ORS. ETC. ETC. — [1993] SUPP. 1 S.C.R. 649
SHANKAR VIDEO AND ANR. versus THE STATE OF MAHARASHTRA AND ORS. — [1993] SUPP. 1 S.C.R. 169
SHEELA BARSE versus UNION OF INDIA AND ANR. — [1993] SUPP. 1 S.C.R. 561
SHIROMANI GURUDWARA PRABANDHAK COMMITIEE, AMRITSAR versus MIHAN SINGH (DEAD) REP. BY BABA BANTA SINGH — [1993] SUPP. 1 S.C.R. 141
SHIV KUMAR CHADHA versus MUNICIPAL CORPORATION OF DELHI AND ORS. — [1993] 3 S.C.R. 522
SHRI DEVENDRA MANAGEMENT TRAINEES AND ORS. versus PUNJAB NATIONAL BANK — [1993] SUPP. 3 S.C.R. 855
SHRI GOVIND PRASAD versus SH. R.G. PRASAD AND ORS. — [1993] SUPP. 3 S.C.R. 555
SHRI MALAPRABHA CO-OP. SUGAR FACTORY LTD. versus UNION OF INDIA AND ANR. — [1993] SUPP. 2 S.C.R. 415
SHRI YOVAN, INDIA CEMENTS EMPLOYEES UNION AND ANR. versus THE MANAGEMENT OF INDIA CEMENTS LTD. AND ORS. — [1993] SUPP. 3 S.C.R. 381
SHRIRAM CHITS AND INVESTMENT (P) LTD. versus UNION OF INDIA AND ORS. — [1993] SUPP. 1 S.C.R. 54
SHRIYANS PRASAD JAIN (DEAD) BY LRS. versus INCOME TAX OFFICER AND ORS. — [1993] SUPP. 2 S.C.R. 279
SHYAM NANDAN PRASAD AND ORS. versus STATE OF BIHAR AND ORS. — [1993] SUPP. 1 S.C.R. 533
SIRAJ AHMAD SIDDIQUI versus SHRI PREM NATH KAPOOR — [1993] SUPP. 2 S.C.R. 254
SMT DEOKABAI versus UTTAM — [1993] SUPP. 1 S.C.R. 409
SMT. ATIA MOHAMMADI BEGUM versus STATE OF U.P. AND ORS. — [1993] 2 S.C.R. 295
SMT. CHAND DHAWAN versus JAWAHARLAL DHAWAN — [1993] 3 S.C.R. 954
SMT. CHANDRAKALA TRIVEDI versus DR. S.P. TRIVEDI — [1993] SUPP. 1 S.C.R. 796
SMT. NILABATI BEHERA ALIAS LAUT BEHERA (THROUGH THE SUPREME COURT LEGAL AID COMMITTEE) versus STATE OF ORISSA AND ORS. — [1993] 2 S.C.R. 581
SMT. PARKASH KAUR versus SMT. SANDHOORAN AND ANR. — [1993] 2 S.C.R. 897
SMT. PRERNA AND ANR. versus M.P. STATE ROAD TRANSPORT CORPORATION AND OTHERS — [1993] 1 S.C.R. 321
SMT. RENU MULLICK versus UNION OF INDIA AND ANR. — [1993] SUPP. 3 S.C.R. 825
SMT. SARIFABIBI MOHMED IBRAHIM AND ORS. versus COMMISSIONER OF INCOME TAX, GUJARAT — [1993] SUPP. 2 S.C.R. 264
SMT. VANKA RADHAMANOHARI versus VANKE VENKATA REDDY AND ORS. — [1993] 3 S.C.R. 287
SRI AMIR AHMAD AND ORS. versus RAM NIWAS AGRAWAL AND ORS. — [1993] SUPP. 3 S.C.R. 815
SRIKANTA DATTA NARASIMHARAJA WODIYAR versus ENFORCEMENT OFFICER, MYSORE — [1993] 3 S.C.R. 508
ST. JOHN'S TEACHER TRAINING INSTITUTE(FOR WOMEN), MADURAI versus STATE OF TAMIL NADU AND ORS. — [1993] 3 S.C.R. 985
STANDARD TRIUMPH MOTOR CO. LTD. versus COMMISSIONER OF INCOME TAX, MADRAS — [1993] 2 S.C.R. 96
STATE OF ANDHRA PRADESH ETC. ETC. versus M. LAKSHMI DEVI ETC. ETC. — [1993] 1 S.C.R. 179
STATE OF ARUNACHAL PRADESH versus KHUDIRAM CHAKMA — [1993] 3 S.C.R. 401
STATE OF BIHAR AND ANR. versus MADAN MOHAN SINGH AND ORS. — [1993] SUPP. 3 S.C.R. 242
STATE OF BIHAR versus THE SECRETARIAT ASSISTANT SUCCESSFUL EXAMINEES UNION 1986 AND ORS. — [1993] SUPP. 3 S.C.R. 134
STATE OF GUJARAT versus A.C. SHAH AND OTHERS — [1993] 2 S.C.R. 383
STATE OF HARYANA AND ANR. versus MANOJ KUMAR AND ANR. — [1993] SUPP. 3 S.C.R. 521
STATE OF HARYANA AND ORS. versus KARNAL CO-OP. FARMERS SOCIETY LIMITED ETC. ETC. — [1993] 2 S.C.R. 193
STATE OF HARYANA AND ORS. versus SANT LAL AND ANR. — [1993] SUPP. 2 S.C.R. 238
STATE OF HARYANA versus S.M. SHARMA AND ORS. — [1993] 3 S.C.R. 280
STATE OF HIMACHAL PRADESH versus RAGHUBIR SINGH — [1993] 2 S.C.R. 17
STATE OF KARNATAKA versus SUNAGAR BROS. — [1993] 3 S.C.R. 81
STATE OF KARNATKA versus KRISHNAJI SRINIVAS KULKARNI AND ORS. — [1993] SUPP. 3 S.C.R. 971
STATE OF KERALA versus JOSEPH ANTONY — [1993] SUPP. 3 S.C.R. 531
STATE OF MAHARASHTRA versus DR. BUDHIKOTA SUBHARAO — [1993] 2 S.C.R. 300
STATE OF MAHARASHTRA versus DR. BUDHIKOTA SUBHARAO — [1993] 2 S.C.R. 311
STATE OF MAHARASHTRA versus DR. BUDHIKOTA SUBHARAO — [1993] 2 S.C.R. 329
STATE OF ORISSA AND ORS. ETC. versus SUKANTI MOHAPATRA AND ORS. ETC. — [1993] 2 S.C.R. 505
STATE OF ORISSA versus MD. FAKIRUDDIN AND DR. (MRS.) GIRISHABALA MOHANTY — [1993] SUPP. 3 S.C.R. 269
STATE OF PUNJAB AND ORS. versus BRIGADIER SUKHJIT SINGH — [1993] 3 S.C.R. 944
STATE OF PUNJAB AND ORS. versus RENUKA SINGLA AND ORS. — [1993] SUPP. 3 S.C.R. 866
STATE OF PUNJAB versus VISHKARMA AND CO: ETC. — [1993] 1 S.C.R. 761
STATE OF RAJASTHAN AND ORS. ETC. ETC. versus SHRI SHYAM LAL JOSHI AND ORS. ETC. ETC. — [1993] SUPP. 3 S.C.R. 682
STATE OF U.P. AND ANR. versus SYNTHETICS AND CHEMICALS LTD. AND ANR. — [1993] 2 S.C.R. 291
STATE OF UP AND ANR. versus LABH CHAND — [1993] 1 S.C.R. 878
STATE OF UTTAR PRADESH AND ORS. versus SHEOPAT RAI AND ORS. — [1993] SUPP. 2 S.C.R. 136
STATE OF WEST BENGAL AND ORS. versus MADAN MOHAN SEN AND ORS. — [1993] 1 S.C.R. 397
STATE OF WEST BENGAL AND ORS. ETC. ETC. versus AGHORE NATH DEY AND ORS. ETC. ETC. — [1993] 2 S.C.R. 919
STATE OF WEST BENGAL AND ORS. versus SUBURBAN AGRICULTURE DAIRY & FISHERIES PVT. LTD. AND ANR. — [1993] 3 S.C.R. 481
STATE OF WEST BENGAL ETC. ETC. versus RATAN BEHARI DEY AND ORS. — [1993] SUPP. 1 S.C.R. 514
STATE OF WEST BENGAL versus FALGUNI DUTTA AND ANOTHER — [1993] 3 S.C.R. 570
STATE OF WEST BENGAL versus GAURANGALAL CHATTERJEE — [1993] 3 S.C.R. 640
STATE OF WEST BENGAL versus NATIONAL BUILDERS — [1993] SUPP. 3 S.C.R. 251
STATE OF WEST BENGAL versus SAILENDRA NATH SEN — [1993] 3 S.C.R. 343
STATE OF WEST BENGAL versus SINGELL TEA AND AGRICULTURAL INDUSTRIES LIMITED AND ORS. — [1993] 2 S.C.R. 879
STATE OF WEST BENGAL versus SRI ORILAL JAISWAL AND ANR. — [1993] SUPP. 2 S.C.R. 461
STEEL AUTHORITY OF INDIA LIMITED AND OTHERS. versus SALEM STAINLESS STEEL SUPPLIERS AND ORS. — [1993] SUPP. 3 S.C.R. 578
STERLING COMPUTERS LIMITED ETC. versus M & N PUBLICATIONS LIMITED AND ORS. — [1993] 1 S.C.R. 81
STRIDEWELL LEATHERS (P) LTD. AND ORS. versus BHANKERPUR SIMBHAOLI BEVERAGES (P) LTD. AND ORS. — [1993] SUPP. 2 S.C.R. 645
SUBHASH PHOTOGRAPHICS ETC. versus UNION OF INDIA AND ORS. — [1993] 3 S.C.R. 654
SUBODH KUMAR GUPTA versus SHRIKANT GUPTA AND ORS. — [1993] SUPP. 1 S.C.R. 660
SUBRAN @ SUBRAMANIAN AND ORS. versus STATE OF KERALA — [1993] 2 S.C.R. 84
SUBRAN AND ORS. versus STATE OF KERALA — [1993] SUPP. 1 S.C.R. 512
SUKUMAR MUKHERJEE ETC. ETC. versus STATE OF WEST BENGAL AND ANR. — [1993] SUPP. 1 S.C.R. 339
SULOCHANA AMMA versus NARAYANAN NAIR — [1993] SUPP. 2 S.C.R. 520
SUPREME COURT ADVOCATES-ON-RECORD ASSOCIATION AND ANR. versus UNION OF INDIA — [1993] SUPP. 2 S.C.R. 659
SURENDER KUMAR GARG versus STATE OF UTTAR PRADESH — [1993] 3 S.C.R. 900
SURENDRA PAL SINGH versus THE BOARD OF REVENUE FOR RAJASTHAN AND ORS. — [1993] 3 S.C.R. 722
SURINDER PAL JAIN versus DELHI ADMINISTRATION — [1993] 2 S.C.R. 226
SURJIT KAUR versus GARJA SINGH AND ORS. — [1993] SUPP. 3 S.C.R. 428
SVENSKA HANDELSBANKEN versus MIS INDIAN CHARGE CHROME AND ORS. — [1993] SUPP. 3 S.C.R. 323
SYSTOPLC LABORATORIES (PVT.) LTD. ETC. ETC. versus DR. PREM GUPTA AND ORS. ETC. ETC. — [1993] SUPP. 2 S.C.R. 385
T. VELAYUDHAN ACHARI AND ANR. versus UNION OF INDIA AND OTHERS — [1993] 1 S.C.R. 832
T.M. BALAKRISHNA MUDALIAR versus M. SATY ANARA YANA RAO AND OTHERS — [1993] 2 S.C.R. 888
T.S. THIRUVENGADAM versus THE SECRETARY TO GOVT. OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF EXPENDITURE, NEW DELHI AND ORS. — [1993] 1 S.C.R. 1078
T.V. NATARAJ AND ORS. ETC. versus STATE OF KARNATAKA AND ORS. ETC. — [1993] SUPP. 3 S.C.R. 957
TARUN BHARAT SANGH, ALWAR versus UNION OF INDIA AND OTHERS — [1993] 3 S.C.R. 21
TEJ NARAIN TIW ARY versus STATE OF BIHAR AND ORS. — [1993] 2 S.C.R. 11
TEKCHAND versus COMPETENT AUTHORITY — [1993] 2 S.C.R. 864
THE C.L.T., GUJARAT-I, AHMEDABAD versus THE AHMEDABAD COTTON MFG. CO. LTD. & ORS. — [1993] SUPP. 3 S.C.R. 392
THE CHANCELLOR AND ANR. versus DR. BIJYANANDA KAR AND ORS. — [1993] SUPP. 3 S.C.R. 599
THE COMMISSIONER OF INCOME TAX, ORISSA versus N.C. BUDHARAJA & COMPANY AND ANR. ETC. ETC. — [1993] SUPP. 2 S.C.R. 185
THE COMMITTEE OF MANAGEMENT OF PANCHAIYAPPA'S TR UST versus OFFICIAL TRUSTEE OF MADRAS AND ANOTHER — [1993] SUPP. 3 S.C.R. 710
THE ENTERTAINMENT TAX OFFICER versus AMBAE PICTURE PALACE — [1993] SUPP. 3 S.C.R. 453
THE MANAGEMENT OF RESERVE BANK OF INDIA, NEW DELHI versus SHRI BHOPAL SINGH PANCHAL — [1993] SUPP. 3 S.C.R. 586
THE RUBY SALES AND SERVICES (P) LTD. AND ANR. versus STATE OF MAHARASHTRA AND ORS. — [1993] SUPP. 3 S.C.R. 473
THE SECRETARY AND COMMISSIONER, HOME DEPARTMENT AND ORS. versus R. KIRUBAKARAN — [1993] SUPP. 2 S.C.R. 376
THE STATE BANK OF INDIA versus SHRI YUMNAM GOURAMANI SINGH — [1993] SUPP. 1 S.C.R. 309
THE STATE OF KARNATAKA AND ORS. ETC. ETC. versus B.V. THIMMAPPA AND ORS. ETC. ETC. — [1993] SUPP. 1 S.C.R. 712
THE UNION TERRITORY OF PONDICHERRY AND ORS. versus P.V. SURESH ETC. ETC. AND ORS. — [1993] SUPP. 2 S.C.R. 487
TMA PAI FOUNDATION AND ORS. versus STATE OF KARNATAKA AND ORS. — [1993] SUPP. 3 S.C.R. 117
TRIBHOVANDAS BHIMJI ZAVERI versus UNION OF INDIA AND ORS. — [1993] SUPP. 2 S.C.R. 207
U.P. FINANCIAL CORPORATION versus GEM CAP (INDIA) PVT. LTD. AND ORS. — [1993] 2 S.C.R. 149
UMESH CHAND GANDHI versus 1 ST ADDL. DIST. AND SESSIONS JUDGE AND ANR. — [1993] SUPP. 2 S.C.R. 514
UNION OF INDIA AND ANR. versus AMRIK SINGH AND ORS. — [1993] SUPP. 3 S.C.R. 261
UNION OF INDIA AND ANR. versus BRIJ FERTILIZERS PVT. LTD. — [1993] 3 S.C.R. 760
UNION OF INDIA AND ORS versus HINDUSTAN DEVELOPMENT CORPN. AND ORS — [1993] 3 S.C.R. 128
UNION OF INDIA AND ORS. versus ALANG SHIP BREAKERS PVT. LTD., BHA VNAGAR AND ORS. — [1993] SUPP. 2 S.C.R. 48
UNION OF INDIA AND ORS. versus C.L. VERMA — [1993] 1 S.C.R. 1044
UNION OF INDIA AND ORS. versus DR. GYAN PRAKASH SINGH — [1993] SUPP. 2 S.C.R. 551
UNION OF INDIA AND ORS. versus HINDUSTAN DEVELOPMENT CORPN. AND ORS. ETC. ETC. — [1993] 3 S.C.R. 108
UNION OF INDIA AND ORS. versus I.T.C. LIMITED — [1993] SUPP. 1 S.C.R. 272
UNION OF INDIA AND ORS. versus JALYAN UDYOG AND ANR. — [1993] SUPP. 2 S.C.R. 293
UNION OF INDIA AND ORS. versus K. K. DHAWAN — [1993] 1 S.C.R. 296
UNION OF INDIA AND ORS. versus P.C. MISRA — [1993] SUPP. 2 S.C.R. 96
UNION OF INDIA AND ORS. versus S.L. ABBAS — [1993] 3 S.C.R. 427
UNION OF INDIA AND ORS. versus SHRI DULAL DUTI — [1993] 1 S.C.R. 853
UNION OF INDIA AND ORS. versus SHRI PURNENDU MUKHOPADHYAY AND ORS. — [1993] SUPP. 1 S.C.R. 496
UNION OF INDIA AND OTHERS versus R. REDDAPPA AND ANOTHER — [1993] SUPP. 1 S.C.R. 503
UNION OF INDIA ETC. versus G.K. SANGAMESHWAR AND ORS. ETC. — [1993] SUPP. 1 S.C.R. 1
UNION OF INDIA versus B. JAYARAMAN AND ORS. — [1993] 3 S.C.R. 712
UNION OF INDIA versus HARNAM SINGH — [1993] 1 S.C.R. 862
UNION OF INDIA versus KEWAL KUMAR — [1993] 3 S.C.R. 45
UNION OF INDIA versus KOLLUNI RAMAIAH AND ORS. — [1993] SUPP. 3 S.C.R. 694
UNION OF INDIA versus S. DHARMALINGAM — [1993] SUPP. 3 S.C.R. 446
UNION OF INDIA versus SHER SINGH AND ORS. — [1993] 1 S.C.R. 326
UNITED BANK OF INDIA versus THE OFFICIAL LIQUIDATOR AND ORS. — [1993] SUPP. 3 S.C.R. 1
UNITED SALT WORKS AND INDUSTRIES LTD. versus NATIONAL INSURANCE CO. LTD AND ORS. — [1993] 2 S.C.R. 425
UNIVERSAL RADIATORS, COIMBATORE versus COMMISSIONER OF INCOME TAX, TAMIL NADU — [1993] 2 S.C.R. 775
UNNI KRISHNAN, J.P. AND ORS. ETC. IRRC versus STATE OF ANDHRA PRADESH AND ORS. ETC. ETC. — [1993] 1 S.C.R. 594
UPENDRA PRADHAN AND OTHERS versus STATE OF ORISSA AND OTHERS — [1993] 3 S.C.R. 475
USHA K. PILLAI versus RAJ. K. SRINIVAS AND ORS. — [1993] 3 S.C.R. 467
V. BHAGAT versus MRS. D. BHAGAT — [1993] SUPP. 3 S.C.R. 796
V. BHASKER RAO AND ORS. versus STATE OF A.P. AND ORS. — [1993] 2 S.C.R. 547
V.K.SOOD versus SECRETARY, CIVIL AVIATION AND ORS. — [1993] 3 S.C.R. 772
VARKEY CHACKO versus COMMISSIONER OF INCOME TAX — [1993] SUPP. 1 S.C.R. 800
VARKEY JOSEPH versus STATE OF KERALA, REPRESENTED BY THE CIRCLE INSPECTOR OF POLICE PUTHENCRUZM, KERALA — [1993] 3 S.C.R. 390
VEB DEUTRFRACHT SEEREEDEREI ROSTOCK (D.S.R. LINES)DEPARTMENT OF THE GERMAN DEMOCRATIC REPUBLIC versus NEW CENTRAL JUTE MILLS CO. LTD. AND ANR. — [1993] SUPP. 3 S.C.R. 659
VENKATESHWARA THEATRE versus STATE OF ANDHRA PRADESH AND ORS. — [1993] 3 S.C.R. 616
VIPIN KUMAR versus ROSHAN LAL ANAND AND ORS. — [1993] 2 S.C.R. 640
WELLMAN (INDIA) PVT. LTD. versus THE EMPLOYEES STATE INSURANCE CORPORATION — [1993] SUPP. 3 S.C.R. 568
YASHWANT SINGH KOTHARI ETC. ETC. versus STATE BANK OF INDORE AND ORS. — [1993] 1 S.C.R. 208