Bihar — state statutes

331 acts.

• The APPRENTICES (AMENDMENT) ACT, 2014
• The APPRENTICES ACT, 1961
• The Arms Act 1959.
• The Aryabhatta Knowledge University (Amendment) Act, 2013
• The Aryabhatta Knowledge University (Amendment) Act, 2015
• The BEEDI AND CIGAR WORKERS (CONDITIONS OF EMPLOYMENT) ACT, 1966
• The Bengal, Agra and Assam Civil Courts (Bihar Amendment) Act, 2013
• The BIHAR ADHIKAYI WAYAY ACT 2019
• The BIHAR ADVOCATES WELFARE FUND (AMENDMENT) Act, 2015
• The Bihar Advocates Welfare Fund (Amendment) Act, 2019
• The Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017
• The Bihar Agricultural and Rural Area Development Agency Act, 1978
• The Bihar Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977
• The Bihar Agricultural Income Tax (Repealing) Act, 1981
• The Bihar Agricultural Produce Markets (Validation) Act, 1982
• The Bihar Agricultural Service Act, 1982
• The BIHAR AGRICULTURAL UNIVERSITY (AMENDMENT) ACT, 2010
• The Bihar Agricultural University (Amendment) Act, 2015
• The Bihar Agricultural University (Repeal) Act 2016
• The BIHAR AGRICULTURAL UNIVERSITY ACT 2010
• The BIHAR AGRICULTURE LAND (CONVERSION FOR NON-AGRICULTURE PURPOSES) (AMENDMENT) ACT , 2012
• The Bihar Agriculture Land (Conversion for Non-Agriculture Purposes) (Amendment) Act, 2020.
• The BIHAR AGRICULTURE LAND (CONVERSION FOR NON-AGRICULTURE PURPOSES) ACT, 2010
• The BIHAR AGRICULTURE MARKET YARD LAND TRANSFER ACT, 2017
• The BIHAR ANIMAL SCIENCES UNIVERSITY ACT, 2016
• The BIHAR APARTMENT OWNERSHIP (AMENDMENT) ACT 2011
• The BIHAR APPROPRIATION (No.-2) ACT, 2018
• The BIHAR APPROPRIATION (No.-2) ACT, 2019
• The BIHAR APPROPRIATION (No.-2) ACT, 2020
• The BIHAR APPROPRIATION (No.-3) ACT, 2019
• The BIHAR APPROPRIATION (No.-4) ACT, 2019
• The BIHAR APPROPRIATION (VOTE ON ACCOUNT) ACT, 2019
• The BIHAR APPROPRIATION ACT, 2018
• The BIHAR APPROPRIATION ACT, 2019
• The BIHAR APPROPRIATION ACT, 2020
• The BIHAR APPROPRIATION EXCESS EXPENDITURE ACT, 2019
• The Bihar Bhoodan Yagna (Amendment) Act, 2016
• The BIHAR BHOODAN YAGNA ACT, 1954
• The Bihar Biofuel policy
• The BIHAR CLINICAL ESTABLISHMENT (Control and Regulation) (Repeal), Act, 2011
• The BIHAR CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2010
• The BIHAR CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2013
• The Bihar Co-operative Societies Act, 1935
• The BIHAR CO-OPERATIVE SOCIETY (AMENDMENT) Act, 2008
• The BIHAR CO-OPERATIVE SOCIETY (AMENDMENT) Act, 2009
• The BIHAR COACHING INSTITUTE (CONTROL & REGULATION) ACT, 2010
• The Bihar Combined Entrance Competitive Examination (Amendment) Act, 2013
• The Bihar Combined Entrance Competitive Examination (Amendment) Act, 2013
• The BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2008
• The BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2009
• The BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2010
• The BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2015
• The Bihar Contingency Fund (Hindi)
• The Bihar Contingency fund Act
• The Bihar Control of Crimes Act, 2024
• The BIHAR COOPERATIVE SOCIETIES (AMENDMENT) ACT, 2011
• The Bihar Delegated Legislation Provisions Act, 2013
• The BIHAR ELECTRICITY DUTY ACT, 2018
• The Bihar Elementary School Education Committee (Repeal) Act, 2019
• The Bihar Elementary School Education Committee Act, 2011
• The Bihar Emergency Cultivation & Irrigation Act, 1955
• The Bihar Ethonal Policy
• The Bihar Excise (Amendment) Act, 2016
• The Bihar Ferryghat Settlement and Management Act, 2023
• The BIHAR FINANCE ACT 2015
• The BIHAR FINANCE ACT 2018
• The BIHAR FINANCE ACT, 2010
• The BIHAR FINANCE ACT, 2013
• The BIHAR FINANCE ACT, 2014
• The Bihar Finance Act, 2015.
• The BIHAR FINANCE ACT, 2018
• The Bihar Finance Service (Recruitment by Selection) (Repeal) Act, 2016
• The BIHAR FIRE SERVICE ACT, 2014
• The Bihar Fiscal Responsibility and Budget Management (Amendment) Act, 2010
• The Bihar Fiscal Responsibility and Budget Management (Amendment) ACT, 2020
• The Bihar Fiscal Responsibility and Budget Management (Amendment) ACT, 2020
• The Bihar Fiscal Responsibility and Budget Management Act, 2006
• The Bihar Fiscal Responsibility and Budget Management Act, 2006 Hindi
• The Bihar Fiscal Responsibility and Budget Management(Amendment) Act, 2016
• The BIHAR FISH JALKAR MANAGEMENT ACT 2006
• The BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2018
• The BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2019
• The BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2020
• The Bihar Goods and Services Tax (Amendment) Act, 2020
• The BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2021
• The Bihar Goods and Services Tax (Second Amendment) Act, 2020
• The BIHAR GOODS AND SERVICES TAX (SECOND AMENDMENT) ACT, 2020
• The BIHAR GOODS AND SERVICES TAX ACT, 2017
• The BIHAR GOSHALA ACT, 1950
• The Bihar Government Premises (Rent Recovery and Eviction) Act, 1956
• The BIHAR HINDU RELIGIOUS TRUST (AMENDMENT) ACT, 2013
• The Bihar Industrial Area Development Authority (Amendment) Act, 2017
• The Bihar Industrial Area Development Authority Act, - 1974
• The BIHAR INDUSTRIAL ESTABLISHMENTS (NATIONAL AND FESTIVAL HOLIDAYS AND CASUAL LEAVE) Act, 1976
• The Bihar Industrial Investment Promotion Act, 2016
• The BIHAR INTEGRATED CHECK-POST AUTHORITY ACT, 2011
• The BIHAR IRRIGATION ACT,1997
• The BIHAR KHADI & VILLAGE INDUSTRIES ACT 1956
• The bihar laghu udyami yojna
• The BIHAR LAND DISPUTES RESOLUTION (AMENDMENT) ACT, 2010
• The Bihar Land Disputes Resolution (Amendment) Act, 2012
• The Bihar Land Disputes Resolution (Amendment) Act, 2013
• The Bihar Land disputes Resolution (Amendment) Act, 2015
• The Bihar Land Disputes Resolution Act, 2009
• The Bihar Land Mutation (Amendment) Act, 2012
• The Bihar Land Mutation (Amendment) Act- 2021
• The Bihar Land Mutation ACT, 2011
• The BIHAR LAND MUTATION LAW (AMENDMENT) ACT, 2017
• The Bihar Land Reforms (Fixation of ceiling and Acquisition of Surplus Land) (Amendment) Act, 2016
• The Bihar Land Reforms (fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 2006
• The BIHAR LAND REFORMS (FIXATION OF CEILING AREA AND ACQUISITION OF SURPLUS LAND) (AMENDMENT) ACT, 2009
• The Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 2019
• The Bihar Land Reforms Act, 1950
• The Bihar Land Tribunal Act, 2009
• The BIHAR LANGUAGE OF LAWS ACT, 1955
• The BIHAR LEGISLATURE (PAY, ALLOWANCES AND PENSION OF MEMBERS) (AMENDMENT) ACT, 2017
• The Bihar Logistic Policy
• The Bihar Lokayukta (Amendment) Act, 2012
• The Bihar Lokayukta Act, 2011
• The BIHAR MEDICAL (AMENDMENT) ACT, 2017
• The BIHAR MEDICAL SERVICE INSTITUTION AND PERSON PROTECTION (AMENDMENT) ACT, 2014
• The Bihar Medical Service Institution and Person Protection Act, 2011
• The BIHAR MOLASSES (CONTROL) ACT, 1947
• The BIHAR MOLASSES (CONTROL) ACT, 1947
• The BIHAR MOTOR SPIRIT AND HIGH SPEED DIESEL OIL DEALERS LICENCING (AMENDMENT) ORDER, 2016
• The Bihar Motor Transport Vehicles Toll Act, 1992
• The BIHAR MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2016
• The BIHAR MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2018
• The BIHAR MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2019
• The Bihar Motor Vehicle Taxation (Amendment) Act. 2019
• The Bihar Motor Vehicle Taxation Act, 1994.
• The BIHAR MOTOR VEHICLES TAXATION (AMENDMENT) ACT, 2016
• The BIHAR MUNICIPAL (AMENDMENT) ACT, 2009
• The Bihar Municipal (Amendment) Act, 2011
• The Bihar Municipal (Amendment) Act, 2011
• The Bihar Municipal (Amendment) Act, 2013
• The Bihar Municipal (Amendment) Act, 2016
• The BIHAR MUNICIPAL (AMENDMENT) ACT, 2020
• The Bihar Non Government Secondary School (Taking over Management and Control) (Amendment) Act 2011.
• The BIHAR OFFICIAL LANGUAGE (AMENDMENT) ACT, 1957
• The BIHAR OFFICIAL LANGUAGE ACT, 1950
• The BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2009
• The BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2010
• The Bihar Panchayat Raj (Amendment) Act, 2011
• The Bihar Panchayat Raj (Amendment) Act, 2014
• The Bihar Panchayat Raj (Amendment) Act, 2014
• The Bihar Panchayat Raj (Amendment) Act, 2015
• The Bihar Panchayat Raj (Amendment) Act, 2016
• The BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2017
• The BIHAR PANCHAYAT RAJ ACT, 2006
• The Bihar Police (Amendment) Act, 2014
• The BIHAR POLICE ACT, 2007
• The Bihar Police Sub-ordinate Services Commission Act, 2016
• The Bihar Preservation And Improvement of Animals Act, 1955
• The Bihar prevention of Beggary Act, 1951
• The BIHAR PREVENTION OF DEFACEMENT OF PROPERTY (AMENDMENT), ACT, 2010
• The Bihar Private Schools ( Fee Regulation) Act, 2019
• The Bihar Private Universities Act, 2013
• The Bihar Private University (Amendment) Act, 2017
• The Bihar Prohibition and Excise (Amendment and Validation) Act, 2020
• The Bihar Prohibition and Excise (Amendment) Act, 2018
• The BIHAR PROHIBITION AND EXCISE (AMENDMENT) ACT, 2022
• The BIHAR PROHIBITION AND EXCISE ACT, 2016
• The Bihar Protection of Interest of Depositors (In Financial Establishments) (Amendment) Act, 2013
• The Bihar Protection of Interest of Depositors (In Financial Establishments) (Amendment) Act, 2017
• The Bihar Public Land Encroachment (Amendment) Act, 2012
• The Bihar Public Works Contracts Disputes Arbitration Tribunal (Amendment) Act, 2020.
• The BIHAR REGIONAL AREA DEVLOPMENT AUTHORITY ACT 1974
• The Bihar Repeal of Laws (Which are no longer needed or relevant) Act, 2016.
• The Bihar Right to Public Grievance Redressal (Amendment) Act, 2020
• The BIHAR RIGHT TO PUBLIC GRIEVANCE REDRESSAL ACT, 2015
• The BIHAR RIGHT TO PUBLIC SERVICES ACT, 2011
• The BIHAR SCHOOL EXAMINATION BOARD (AMENDMENT) ACT 2010.
• The BIHAR SCHOOL EXAMINATION BOARD (AMENDMENT) ACT 2011
• The Bihar School Examination Board (Amendment) Act, 2019
• The BIHAR SCHOOL EXAMINATION BOARD ACT, 2019
• The Bihar Secretariat service, Act 2007
• The BIHAR SELF SUPPORTING CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2010.
• The Bihar self- Supporting Co- operative societies (Amendment) ACT, 2008
• The BIHAR SELF-SUPPORTING CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2013
• The Bihar Self-Supporting Cooperative Societies Act, 1996
• The BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2015
• The BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2016
• The BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2019
• The BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2021
• The BIHAR SETTLEMENT OF TAXATION DISPUTES ACT, 2024
• The Bihar Shops & Establishments Act, 1953
• The Bihar Special Courts (Amendment) Act, 2022
• The BIHAR SPECIAL COURTS ACT, 2009
• The BIHAR SPECIAL SECURITY GROUP (AMENDMENT) ACT, 2010
• The Bihar Special Security Group (Amendment) Act, 2017
• The Bihar Special Survey and Settlement (Amendment) Act, 2012
• The BIHAR SPECIAL SURVEY AND SETTLEMENT (AMENDMENT) ACT, 2017
• The Bihar Special Survey and Settlement Act, 2011
• The BIHAR SPORTS (REGISTRATION, RECOGNITION AND REGULATION OF SPORTS ASSOCIATIONS) ACT, 2013
• The BIHAR STAFF SELECTION COMMISSION (AMENDMENT) ACT, 2011
• The Bihar Startup Policy 2022
• The Bihar State Archaeology & Museum Service Rules, 2014
• The Bihar State Art and Culture Service Rules, 2014
• The Bihar State Commission for Women Act, 1999
• The Bihar State Election Authority Act, 2008
• The BIHAR STATE HIGHER EDUCATION COUNCIL Act, 2018
• The Bihar State Infrastructure Development Enabling Act, 2006
• The Bihar State Mela Authority (Amendment) Act, 2012
• The Bihar State Mela Authority Act, 2008
• The Bihar State Minorities Commision Act
• The Bihar State Minorities Commission Amendment ACT 2024
• The Bihar State Public Library and Information Centre (Amendment) Act, 2012
• The Bihar State Public Records Act, 2014
• The Bihar State Street Vendors (Protection of livelihood and regulation of trade) (Repeal) Act, 2016.
• The BIHAR STATE STREET VENDORS (PROTECTION OF LIVELIHOOD AND REGULATION OF TRADE) ACT, 2012
• The Bihar State Universities (Amendment and Validation) Act, 2012
• The Bihar State Universities (Amendment) Act , 2016
• The BIHAR STATE UNIVERSITIES (AMENDMENT) ACT, 2013
• The Bihar State Universities (Amendment) Act, 2015
• The Bihar State Universities (Amendment) Act, 2016
• The Bihar State University (Amendment) Act, 2013
• The Bihar State University (Amendment) Act, 2017
• The Bihar State University (Amendment) Act, 2017
• The Bihar State University (Amendment) Act, 2017
• The Bihar State University Service Commission (Amendment) Act, 2018
• The Bihar State University Service Commission Act, 2017
• The BIHAR STATE WATER AND SEWAGE BOARD (REPEAL) ACT, 2017
• The Bihar Sugarcane (Regulation of Supply and Purchase) Act. 1981
• The BIHAR TAX ON PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS ACT, 2011
• The BIHAR TAXATION LAW (AMENDMENT AND VALIDATION) ACT, 2017
• The BIHAR TAXATION LAW (AMENDMENT) ACT, 2020
• The BIHAR TAXATION LAW AMENDMENT ACT, 2017
• The BIHAR TAXATION LAWS (RELAXATION OF PERIOD OF LIMITATION PROVISIONS) ACT, 2020
• The Bihar Technical Service Commission (amendment) Act, 2019
• The Bihar Technical Staff Selection Commission (Amendment) Act, 2018
• The Bihar Technical Staff Selection Commission Bill 2014
• The BIHAR TENANCY (AMENDMENT) ACT, 2017
• The Bihar Udyog Seva sambhag
• The BIHAR UNDERGROUND PIPELINES (ACQUISITION OF RIGHT OF USER IN LAND) ACT, 2011
• The BIHAR UNIVERSITY OF HEALTH SCIENCES ACT, 2021
• The BIHAR URBAN PLANNING AND DEVELOPMENT ACT, 2012
• The Bihar Value Added Tax (Amendment and Validation) Act, 2015
• The BIHAR VALUE ADDED TAX (AMENDMENT) ACT, 2008
• The BIHAR VALUE ADDED TAX (AMENDMENT) ACT, 2010
• The BIHAR VALUE ADDED TAX (AMENDMENT) ACT, 2011
• The Bihar Value Added Tax (Amendment) Act, 2012
• The BIHAR VALUE ADDED TAX ACT, 2016
• The BIHAR VALUE ADDED TAX(AMENDMENT) ACT, 2016
• The BODHGAYA TEMPLE (AMENDMENT) ACT 2013
• The Bodhgaya Temple Act 1949
• The BOILERS ACT, 1923
• The BONDED LABOUR SYSTEM (ABOLITION) ACT, 1976
• The BUILDING AND OTHER CONSTRUCTION WORKERS (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1996
• The Carriage by Road Act, 2007
• The Chanakya National Law University (Amendment) Act, 2012
• The CHILD AND ADOLESCENT (PROHIBITION AND REGULATION) ACT, 1986
• The CHILD LABOUR (PROHIBITION AND REGULATION) AMENDMENT ACT, 2016
• The Chota Nagpur Tenancy Act, 1908
• The Chota Nagpur Tenure-Holder s Rent Account Act, 1929
• The Companies Act
• The CONTRACT LABOUR (REGULATION AND ABOLITION) (BIHAR AMENDMENT) ACT, 2020
• The Contract Labour (Regulation and Abolition) Act, 1970
• The Court Fees (Bihar Amendment) ACT, 2008
• The COURT FEES (BIHAR AMENDMENT) ACT, 2010
• The COURT-FEES ACT, 1870
• The DIGHA ACQUIRED LAND SETTLEMENT ACT., 2010
• The District Clerk Cadre Manual 2007
• The Dowry Prohibition (Bihar Amendment) (Repeal) Act, 2018
• The ELECTRICITY (SUPPLY) ACT, 1948
• The ELECTRICITY ACT, 2003
• The ELECTRICITY REGULATORY COMMISSIONS ACT, 1998
• The EMPLOYEES’ PROVIDENT FUNDS AND MISCELLANEOUS PROVISIONS ACT, 1952
• The EMPLOYEES’ STATE INSURANCE ACT, 1948
• The EMPLOYEE’S COMPENSATION ACT, 1923
• The EMPLOYMENT EXCHANGES (COMPULSORY NOTIFICATION OF VACANCIES)
• The Enacted under ARTICLE 162 of THE INDIAN CONSTITUTION
• The Enacted under ARTICLE 309 of THE INDIAN CONSTITUTION
• The EQUAL REMUNERATION ACT, 1976
• The Explosive Substances Act, 1908
• The Export Promotion Policy, 2024
• The FACTORIES ( BIHAR AMENDMENT) ACT, 2020
• The FACTORIES ACT, 1948
• The Handloom
• The In exercise of powers conferred by proviso of Act 309 of the Constitution of India.
• The In exercise of powers conferred under the prviso to Article-309 of the Constitution of india
• The INDIAN ELECTRICITY ACT, 1910
• The INDIAN STAMP (BIHAR AMENDMENT) ACT, 2013
• The Indian Stamp (Bihar-Amendment)-Act-1991
• The Indian Stamp Act, 1899
• The INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES ACT, 1984
• The Industrial Disputes (Bihar Amendment) Act, 2018
• The INDUSTRIAL DISPUTES (BIHAR AMENDMENT) ACT, 2020
• The INDUSTRIAL DISPUTES ACT, 1947
• The INDUSTRIAL EMPLOYMENT (STANDING ORDERS) ACT, 1946
• The Industry Extenction Officer Cadre Manual 2015
• The INTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1979
• The Leather & Textile Policy
• The MATERNITY BENEFIT ACT, 1961
• The MEDICAL TERMINATION OF PREGNANCY ACT, 1971
• The Mental Health Care Act, 2017
• The Mines & Minerals Development Act, 1957
• The MINIMUM WAGES ACT, 1948
• The MMUY
• The Motor Transport Workers Act, 1961
• The Motor Vehicles Act, 1988.
• The NALANDA OPEN UNIVERSITY (AMENDMENT) ACT, 2013
• The National Highway Authority of India Act, 1988.
• The National Security Act 1980.
• The National Security Guard Act 1986.
• The NBFC Act 2002 & Rules 2004
• The Patna University (Amendment and Validation) Act, 2012
• The Patna University (Amendment) Act, 2013
• The PATNA UNIVERSITY (AMENDMENT) ACT, 2013
• The Patna University (Amendment) Act, 2017
• The Patna University (Amendment) Act, 2017
• The PAYMENT OF BONUS ACT, 1965
• The Payment of Gratuity Act, 1972
• The PAYMENT OF WAGES ACT, 1936
• The Place Of Worship Act 1991.
• The Prevention Of Damage To Public Property Act 1984.
• The PREVENTION OF DEFACEMENT OF PROPERTY ACT, 1987
• The Prisons Act 1894.
• The Probation of Offenders Act, 1958.
• The RANCHI DISTRICT TANA BHAGAT RAIYATS AGRICULTURAL LANDS RESTORATION ACT, 1947.
• The REGISTRATION (BIHAR AMENDMENT) ACT, 2010
• The Registration ACT 1908
• The SALES PROMOTION EMPLOYEES (CONDITIONS OF SERVICE) ACT, 1976
• The SANTHAL PARGANAS TENANCY (SUPPLEMENTARY PROVISIONS) ACT, 1949
• The SOCIETIES REGISTRATION ACT, 1860
• The SPECIAL MARRIAGE ACT, 1954
• The SRIMATI RADHIKA SINHA INSTITUTE AND SACHIDANAND SINHA LIBRARY (REQUISITION AND MANAGEMENT) ACT, 2015
• The This Act may be called the Bihar Finance Act, 2014.
• The TRADE UNIONS ACT, 1926
• The University of Nalanda (Repeal) Act 2010
• The WORKING JOURNALISTS AND OTHER NEWSPAPER EMPLOYEES (CONDITIONS OFSERVICE) AND MISCELLANEOUS PROVISIONS ACT, 1955

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