The Bihar State Public Library and Information Centre (Amendment) Act, 2012

        
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[Bihar Act 9, 2012] 
Bihar State Public Library and Information Centre (Amendment) Act, 2012 
AN 
ACT  
To amend the Bihar State Public Library and Information centre Act, 2008  
Be it enacted by the legislature of Bihar in the Si xty third year of the Republic of 
India as follows:- 
1. Short title, extent and commencement.—  (1) This Act may be called the Bihar 
State Public Library and Information Centre (Amendment) Act, 2012 
(2) It shall extend to whole of the state of Bihar.  
(3) It shall come into force from the date of its publication in the official Gazette.  
2. Amendment of Section-4 of the Bihar State Public Li brary and Information Centre 
Act, 2008  (Bihar Act 17 of 2008).—   In section- 4 of The Bihar State Public Library a nd 
Information Centre Act, 2008 (Bihar Act 17 of 2008)  the words “and Vice Chairman” shall 
be deleted.   
 3 
 
/g466/uni092C/uni0939/uni093E/uni0930 गज/uni091F (अ/uni0938/uni093E/uni0927/uni093E/uni0930ण), 25  ebZ 2012  
 3. Addition of a new section – 4 A in The Bihar State Public Library and Information 
Centre Act , 2008 (Bihar Act 17 of 2008).—  After section-4 of The Bihar State Public 
Library and Information Centre Act, 2008 (Bihar Act  17 of 2008), the following new 
section- 4A shall be added:  
“4 A  – The post of Chairman of The Bihar State Public Li brary and Information 
Centre Authority shall be honorary but he will be e ntitle for all the facilities 
decided by the State Government.” 
4. Amendment of the section-5 of The Bihar State Publi c Library and    Information 
Centre Act, 2008 (Bihar Act 17 of 2008).— In Section-5 of The Bihar State Public Library 
and Information Centre Act, 2008 (Bihar Act 17 of 2 008) the words “and Vice- Chairman” 
shall be deleted.  
 By order of the Governor of Bihar, 
 VINOD KUMAR SINHA, 
 Secretary to the Government. 
———— 
अ/uni0927ी/g162क, /uni0938/uni093F/uni091Aव/uni093E/uni0932/uni092F म/uni0941/u093Fण/uni093E/uni0932/uni092F, 
/g466/uni092C/uni0939/uni093E/uni0930, प/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924 /uni090Fव/uni0902 म/uni0941/g465/u093F/uni0924/uni0964  
/g466/uni092C/uni0939/uni093E/uni0930 गज/uni091F (अ/uni0938/uni093E/uni0927/uni093E/uni0930ण) 220 म571व400म/uni0921/g5470/uni091F/g5470पी0/uni0964 
Website: http://egazette.bih.nic.in 

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