The BIHAR APPROPRIATION (No.-2) ACT, 2018

Bihar · state statute
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(/uni0938/glyph417/glyph55 पटन/glyph400 2/glyph65/glyph70 )  पटन/glyph400/glyph61 /uni092C/u0967धव/glyph400र/glyph61 28 /uni092E/uni093E/uni091A/glyph110 2018 
 
fof/k foHkkx 
——— 
vf/klwpuk,a 
28 ekpZ 2018 
laŒ ,y0th0&01&04@2018@18@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr  
vf/kfu;e] ftlij egkefge jkT;iky fnukad 28 ekpZ 2018  dks vuqefr ns pqds gSa] blds }kjk 
loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A 
 fcgkj&jkT;iky ds vkns'k ls] 
 lqjsUæ izlkn 'kekZ ] 
 ljdkj ds lfpoA =
 
 
 2 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61  28 /uni092E/uni093E/uni091A/glyph110 2018  
  [fcgkj vf/kfu;e 2] 2018⁄=
fcgkj fofu;ksx fcgkj fofu;ksx fcgkj fofu;ksx fcgkj fofu;ksx ¼la[ ¼la[ ¼la[ ¼la[;k&2½;k&2½;k&2½;k&2½    vf/kfu;e] 2018 vf/kfu;e] 2018 vf/kfu;e] 2018 vf/kfu;e] 2018    
fcgkj jkT; dh lafpr fuf/k esa ls 31 ekpZ 2019 dks l ekIr gksus okys o"kZ ds nkSjku 
lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kd`r djus ds fy, vf/kfu;e A  
 Hkkjr&x.kjkT; ds Hkkjr&x.kjkT; ds Hkkjr&x.kjkT; ds Hkkjr&x.kjkT; ds mugÙkjosamugÙkjosamugÙkjosamugÙkjosa    o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i  eao"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i eao"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i eao"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g s ;g s ;g s ;g 
vf/kfu;fer gks%& vf/kfu;fer gks%& vf/kfu;fer gks%& vf/kfu;fer gks%& 
11 11-- --    laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& ¼1½ ;g vf/kfu;e  fcgkj fofu;ksx ¼la[;k&2½ 
vf/kfu;e] 2018 dgk tk ldsxk A 
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A 
  ¼3½ ;g 01 vizhy 2018 ds izHkko ls izo`Ùk gksxkA 
 2 2 22-- -- 31 ekpZ 2019 dks lekIr 31 ekpZ 2019 dks lekIr 31 ekpZ 2019 dks lekIr 31 ekpZ 2019 dks lekIr gksus okys o"kZ ds fy, fcgkj  jkT; dh lafpr fuf/k esa ls gksus okys o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k es a ls gksus okys o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k es a ls gksus okys o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k es a ls 
dqy dqy dqy dqy 177533]28]58]000 ¼,d yk[k lrgÙkj gtkj ik¡p lkS rSarhl djksM+ vëkbZl yk[k vëkou 177533]28]58]000 ¼,d yk[k lrgÙkj gtkj ik¡p lkS rSar hl djksM+ vëkbZl yk[k vëkou 177533]28]58]000 ¼,d yk[k lrgÙkj gtkj ik¡p lkS rSar hl djksM+ vëkbZl yk[k vëkou 177533]28]58]000 ¼,d yk[k lrgÙkj gtkj ik¡p lkS rSar hl djksM+ vëkbZl yk[k vëkou 
gtkj½gtkj½gtkj½gtkj½    :i;s dh fudklhA& :i;s dh fudklhA& :i;s dh fudklhA& :i;s dh fudklhA& fcgkj jkT; dh lafpr fuf/k esa ls v uqlwph ds LrEHk&2 esa mfYyf[kr 
lsokvksa ds laca/k esa] 31 ekpZ 2019 dks lekIr gksus okys o"kZ ds Hkhrj 'kks/ku ds nkSjku vkus okys 
vusd Hkkjksa dh iwfrZ ds fy, vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k;ksa ls vuf/kd jkf'k;k¡] tks dqy 
177533]28]58]000 ¼,d yk[k lrgÙkj gtkj ik¡p lkS rSar hl djksM+ vëkbZl yk[k vëkou gtkj½ 
:i;s rd gksaxh] 'kksf/kr vkSj mi;ksftr dh tk ldsaxhA 
33 33-- -- fofu;ksx&A& fofu;ksx&A& fofu;ksx&A& fofu;ksx&A& bl vf/kfu;e }kjk ftu jkf'k;ksa dks fcgk j jkT; dh lafpr fuf/k esa ls 
'kksf/kr vkSj mi;ksftr djus dk izkf/kdkj fn;k x;k gS] mUgsa 31oha ekpZ 2019 dks lekIr gksus okys 
o"kZ ds laca/k esa vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fufeRr fofu;ksftr fd;k tk;sxk A 
    
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
jkf'k dh vf/klhek ¼:i;s½  
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lajkT; dh lajkT; dh lajkT; dh lafpr fpr fpr fpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
01 d`f"k foHkkx 
jktLo 27,01,77,93,000 0 27,01,77,93,000 
iwath 48,00,00,000 0 48,00,00,000 
02 i'kq ,oa eRL; lalk/ku 
foHkkx  
jktLo 7,18,50,96,000 0 7,18,50,96,000 
iwath 0 0 0 
03 Hkou fuekZ.k foHkkx 
jktLo 7,66,93,42,000 0 7,66,93,42,000 
iwath 31,93,67,35,000 0 31,93,67,35,000 
04 eaf=eaMy lfpoky; foHkkx  
jktLo 3,55,17,84,000 0 3,55,17,84,000 
iwath 19,73,14,000 0 19,73,14,000 
05 jkT;iky lfpoky;  
jktLo 0 20,07,43,000 20,07,43,000  
iwath 0 0 0 
06 fuokZpu foHkkx 
jktLo 1,08,89,54,000 0 1,08,89,54,000 
iwath 0 0 0 
 3 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61  28 /uni092E/uni093E/uni091A/glyph110 2018  
 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
jkf'k dh vf/klhek ¼:i;s½  
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lajkT; dh lajkT; dh lajkT; dh lafpr fpr fpr fpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
07 fuxjkuh foHkkx  
jktLo 36,73,73,000 0 36,73,73,000 
iwath 0 0 0 
08 dyk] laLd`fr ,oa ;qok 
foHkkx  
jktLo 1,39,11,86,000 0 1,39,11,86,000 
iwath 0 0 0 
09 lgdkfjrk foHkkx  
jktLo 7,32,47,24,000 0 7,32,47,24,000 
iwath 74,03,75,000 0 74,03,75,000 
10 ÅtkZ foHkkx  
jktLo 44,42,55,11,000 0 44,42,55,11,000 
iwath 58,15,10,80,000 0 58,15,10,80,000 
11 fiNM+k oxZ ,oa vfrfiNM+k 
oxZ dY;k.k foHkkx  
jktLo 15,12,01,14,000 0 15,12,01,14,000 
iwath 12,50,00,000 0 12,50,00,000 
12 foÙk foHkkx  
jktLo 2,70,38,93,000 7,75,18,15,000 10,45,57,08,000  
iwath 44,50,00,000 0 44,50,00,000  
13 lwn Hkqxrku  
jktLo 0 1,07,63,49,64,000 1,07,63,49,64,000 
iwath 0 0 0 
14 _.k vnk;fx;ka 
jktLo 0 0 0 
iwath 0 73,26,41,24,000 73,26,41,24,000 
15 isa'ku  
jktLo 1,58,16,40,20,000 12,40,97,000 1,58,28,81,17,000  
iwath 0 0 0 
16 iapk;rh jkt foHkkx  
jktLo 99,54,39,55,000 0 99,54,39,55,000 
iwath 1,00,00,000 0 1,00,00,000 
17 okf.kT;&dj foHkkx  
jktLo 1,54,63,98,000 0 1,54,63,98,000 
iwath 0 0 0 
18 [kk| ,oa miHkksDrk laj{k.k 
foHkkx  
jktLo 13,47,07,21,000 0 13,47,07,21,000 
iwath 40,30,83,000 0 40,30,83,000 
19 i;kZoj.k ,oa ou foHkkx  
jktLo 3,58,03,89,000 0 3,58,03,89,000 
iwath 55,04,80,000 0 55,04,80,000 
 4 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61  28 /uni092E/uni093E/uni091A/glyph110 2018  
 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
jkf'k dh vf/klhek ¼:i;s½  
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lajkT; dh lajkT; dh lajkT; dh lafpr fpr fpr fpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
20 LokLF; foHkkx  
jktLo 66,98,59,24,000 0 66,98,59,24,000 
iwath 10,95,22,28,000 0 10,95,22,28,000 
21 f'k{kk foHkkx  
jktLo 3,16,85,53,73,000 0 3,16,85,53,73,000 
iwath 4,40,10,02,000 0 4,40,10,02,000 
22 x`g foHkkx  
jktLo 82,51,95,63,000 0 82,51,95,63,000 
iwath 3,63,69,99,000 0 3,63,69,99,000 
23 m|ksx foHkkx  
jktLo 6,07,94,37,000 0 6,07,94,37,000 
iwath 14,10,00,000 0 14,10,00,000 
24 lwpuk ,oa tulaidZ foHkkx  
jktLo 2,35,08,83,000 0 2,35,08,83,000 
iwath 0 0 0 
25 lwpuk izkoSf/kdh foHkkx  
jktLo 1,75,13,66,000 0 1,75,13,66,000 
iwath 60,00,00,000 0 60,00,00,000 
26 Je lalk/ku foHkkx  
jktLo 7,21,97,05,000 0 7,21,97,05,000 
iwath 20,00,01,000 0 20,00,01,000 
27 fof/k foHkkx  
jktLo 8,87,20,29,000 0 8,87,20,29,000 
iwath 0 0 0 
28 mPp U;k;ky;  
jktLo 0 1,55,27,01,000 1,55,27,01,000  
iwath 0 0 0 
29 [kku ,oa HkwrRo foHkkx  
jktLo 51,44,44,000 0 51,44,44,000 
iwath 0 0 0 
30 vYila[;d dY;k.k foHkkx  
jktLo 1,97,76,35,000 0 1,97,76,35,000 
iwath 2,40,00,00,000 0 2,40,00,00,000 
31 lalnh; dk;Z foHkkx  
jktLo 1,92,74,000 0 1,92,74,000 
iwath 0 0 0 
32 fo/kku eaMy  
jktLo 1,75,24,66,000 1,14,34,000 1,76 ,39 ,00 ,000  
iwath 0 0 0 
 5 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61  28 /uni092E/uni093E/uni091A/glyph110 2018  
 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
jkf'k dh vf/klhek ¼:i;s½  
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lajkT; dh lajkT; dh lajkT; dh lafpr fpr fpr fpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
33 lkekU; iz'kklu foHkkx  
jktLo 6,39,95,64,000 6,19,06,000 6,46 ,14 ,70 ,000  
iwath  0 0 0 
34 fcgkj yksd lsok vk;ksx  
jktLo 0 24,45,78,000 24,45,78,000  
iwath 0 0 0 
35 ;kstuk ,oa fodkl foHkkx  
jktLo 5,71,42,05,000 0 5,71,42,05,000 
iwath 12,48,26,52,000 0 12,48,26,52,000 
36 yksd LokLF; vfHk;a=.k 
foHkkx  
jktLo 9,06,92,33,000 0 9,06,92,33,000 
iwath 21,25,84,00,000 0 21,25,84,00,000 
37 xzkeh.k dk;Z foHkkx  
jktLo 12,02,57,45,000 0 12,02,57,45,000 
iwath 93,05,97,00,000 0 93,05,97,00,000 
38 e| fu"ks/k] mRikn ,oa 
fuca/ku foHkkx  
jktLo 1,84,75,23,000 0 1,84,75,23,000 
iwath 0 0 0 
39 vkink izca/ku foHkkx  
jktLo 12,18,15,36,000 0 12,18,15,36,000 
iwath 2,00,00,000 0 2,00,00,000 
40 jktLo ,oa Hkwfe lq/kkj 
foHkkx  
jktLo 7,01,46,28,000 0 7,01,46,28,000 
iwath 27,95,23,000 0 27,95,23,000 
41 iFk fuekZ.k foHkkx  
jktLo 14,15,91,83,000 0 14,15,91,83,000 
iwath 54,73,21,00,000 0 54,73,21,00,000 
42 xzkeh.k fodkl foHkkx  
jktLo 1,53,20,03,62,000 0 1,53,20,03,62,000 
iwath 1,51,01,00,000 0 1,51,01,00,000 
43 foKku ,oa izkoSf/kdh foHkkx  
jktLo 1,50,56,86,000 0 1,50,56,86,000 
iwath 94,00,00,000 0 94,00,00,000 
44 
vuqlwfpr tkfr ,oa 
vuqlwfpr tutkfr   dY;k.k 
foHkkx  
jktLo 13,82,44,46,000 0 13,82,44,46,000 
iwath 4,00,00,000 0 4,00,00,000 
45 xUuk m|ksx foHkkx  
jktLo 1,22,89,91,000 0 1,22,89,91,000 
iwath 0 0 0 
 6 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61  28 /uni092E/uni093E/uni091A/glyph110 2018  
 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
jkf'k dh vf/klhek ¼:i;s½  
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lajkT; dh lajkT; dh lajkT; dh lafpr fpr fpr fpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
46 i;ZVu foHkkx  
jktLo 45,44,74,000 0 45,44,74,000 
iwath 1,08,01,21,000 0 1,08,01,21,000 
47 ifjogu foHkkx  
jktLo 79,69,08,000 0 79,69,08,000 
iwath 43,00,00,000 0 43,00,00,000 
48 uxj fodkl ,oa vkokl 
foHkkx  
jktLo 44,13,58,67,000 0 44,13,58,67,000 
iwath 0 0 0 
49 Tky lalk/ku foHkkx  
jktLo 10,42,46,44,000 0 10,42,46,44,000 
iwath 24,54,91,70,000 0 24,54,91,70,000 
50 y?kq ty lalk/ku foHkkx  
jktLo 3,74,98,74,000 0 3,74,98,74,000 
iwath 1,55,40,00,000 0 1,55,40,00,000 
51 lekt dY;k.k foHkkx  
jktLo 66,46,23,90,000 0 66,46,23,90,000 
iwath 1,93,58,22,000 0 1,93,58,22,000 
;ksx jktLo ;ksx jktLo ;ksx jktLo ;ksx jktLo  125524,46,11,000  11758,22,38,000  137282,68,49,000  
;ksx iwath;ksx iwath;ksx iwath;ksx iwath    32924,18,85,000  7326,41,24,000  40250,60,09,000  
egk;ksx egk;ksx egk;ksx egk;ksx  158448,64,96,000  19084,63,62,000  177533,28,58,000  
 fcgkj&jkT;iky ds vkns'k ls] 
 lqjsUæ izlkn 'kekZ ] 
 ljdkj ds lfpoA 
28 ekpZ 2018 
laŒ ,y0th0&01&04@2018@19@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk 
fnukad 28 ekpZ 2018 dks vuqer fcgkj fofu;ksx ¼la[;k&2½ vf/kfu;e] 2018    dk fuEufyf[kr vaxzsth vuqokn 
fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd ;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds  
[kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A    
 fcgkj&jkT;iky ds vkns'k ls] 
 lqjsUæ izlkn 'kekZ ] 
 ljdkj ds lfpoA 
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[Bihar Act 2, 2018] 
THE  BIHAR APPROPRIATION (No.-2) ACT, 201 8 
AN 
ACT 
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN A MOUNT FROM 
AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES 
DURING THE YEAR ENDING OF THE THIRTY FIRST DAY OF MARCH, 2019. 
Be it enacted by the Legislature of the State of Bi har in the sixty ninth year of the Republic 
of India as follows:- 
 1. Short title, extent and commencement.— (1) This Act may be called the Bihar 
Appropriation (No.-2) Act, 2018. 
(2) It shall extend to the whole of the state of  Bihar. 
(3) It shall  come into force with effect  from 1st  April 2018. 
2. Withdrawal of Rs. 177533,28,58,000 (One Lakh sevent y seven Thousand five Hundred 
thirty three Crore twenty eight Lakh fifty eight Th ousand) out of  the Consolidated Fund of the State 
of Bihar for the year ending on the 31st March 2019.—From and out of the Consolidated Fund of the 
Bihar, there may be paid and applied amount not exc eeding those mentioned in column 6 of the 
Schedule amounting in the aggregate to the sum of   Rs. 177533,28,58,000 (One Lakh seventy seven 
Thousand five Hundred thirty three Crore twenty eig ht Lakh fifty eight Thousand), only towards 
defraying the several charges which will come in co urse of payment during the year ending on the 
thirty first day of March 2019, in respect of the services specified in column-2 of the Schedule. 
3. Appropriation.— The amount authorized to be paid and applied from and out of the 
Consolidated Fund of the State of Bihar by this Act  shall be appropriated for and in respect of the 
services and purposes mentioned in the Schedule in relation to the year ending on the thirty first day  
of March,2019. 
 
 
 
 
 
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Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and 
purposes to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by 
the 
Bihar Legislative 
Assembly  
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
01 Agriculture Department  
Revenue  27,01,77,93,000 0 27,01,77,93,000 
Capital  48,00,00,000 0 48,00,00,000 
02 Animal and Fisheries 
Resource Department 
 
Revenue  7,18,50,96,000 0 7,18,50,96,000 
Capital  0 0 0 
03 Building Construction 
Department 
 
Revenue  7,66,93,42,000 0 7,66,93,42,000 
Capital  31,93,67,35,000 0 31,93,67,35,000 
04 Cabinet Secretariat 
Department 
 
Revenue  3,55,17,84,000 0 3,55,17,84,000 
Capital  19,73,14,000 0 19,73,14,000 
05 Secretariat of the 
Governor 
 
Revenue  0 20,07,43,000 20,07,43,000  
Capital  0 0 0 
06 Election Department  
Revenue  1,08,89,54,000 0 1,08,89,54,000 
Capital  0 0 0 
07 Vigilance Department  
Revenue  36,73,73,000 0 36,73,73,000 
Capital  0 0 0 
08 Art, Culture and Youth 
Department 
 
Revenue  1,39,11,86,000 0 1,39,11,86,000 
Capital  0 0 0 
09 Co-operative 
Department 
 
Revenue  7,32,47,24,000 0 7,32,47,24,000 
Capital  74,03,75,000 0 74,03,75,000 
10 Energy Department  
Revenue  44,42,55,11,000 0 44,42,55,11,000 
Capital  58,15,10,80,000 0 58,15,10,80,000 
11 BC and MBC Welfare 
Department 
 
Revenue  15,12,01,14,000 0 15,12,01,14,000 
Capital  12,50,00,000 0 12,50,00,000 
12 Finance Department  
Revenue  2,70,38,93,000 7,75,18,15,000 10,45,57,08,000  
Capital  44,50,00,000 0 44,50,00,000  
13 Interest Payment  
Revenue  0 1,07,63,49,64,000 1,07,63,49,64,000 
Capital  0 0 0 
14 Repayment of Loans  
Revenue  0 0 0 
Capital  0 73,26,41,24,000 73,26,41,24,000 
15 Pension  
Revenue  1,58,16,40,20,000 12,40,97,000 1,58,28,81,17,000  
Capital  0 0 0 
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Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and 
purposes to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by 
the 
Bihar Legislative 
Assembly  
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
16 Panchayati Raj 
Department 
Revenue  99,54,39,55,000 0 99,54,39,55,000 
Capital 1,00,00,000 0 1,00,00,000 
17 Commercial Tax 
Department 
 
Revenue  1,54,63,98,000 0 1,54,63,98,000 
Capital  0 0 0 
18 Food and Consumer 
Protection Department
 
Revenue  13,47,07,21,000 0 13,47,07,21,000 
Capital  40,30,83,000 0 40,30,83,000 
19 Environment and Forest 
Department 
 
Revenue  3,58,03,89,000 0 3,58,03,89,000 
Capital  55,04,80,000 0 55,04,80,000 
20 Health Department  
Revenue  66,98,59,24,000 0 66,98,59,24,000 
Capital  10,95,22,28,000 0 10,95,22,28,000 
21 Education Department  
Revenue  3,16,85,53,73,000 0 3,16,85,53,73,000 
Capital  4,40,10,02,000 0 4,40,10,02,000 
22 Home Department  
Revenue  82,51,95,63,000 0 82,51,95,63,000 
Capital  3,63,69,99,000 0 3,63,69,99,000 
23 Industries Department  
Revenue  6,07,94,37,000 0 6,07,94,37,000 
Capital  14,10,00,000 0 14,10,00,000 
24 Information and Public 
Relation Department 
 
Revenue  2,35,08,83,000 0 2,35,08,83,000 
Capital  0 0 0 
25 Information Technology 
Department 
 
Revenue  1,75,13,66,000 0 1,75,13,66,000 
Capital  60,00,00,000 0 60,00,00,000 
26 Labour Resource 
Department 
 
Revenue  7,21,97,05,000 0 7,21,97,05,000 
Capital  20,00,01,000 0 20,00,01,000 
27 Law Department  
Revenue  8,87,20,29,000 0 8,87,20,29,000 
Capital  0 0 0 
28 High Court of Bihar  
Revenue  0 1,55,27,01,000 1,55,27,01,000  
Capital  0 0 0 
29 Mines and Geology 
Department 
 
Revenue  51,44,44,000 0 51,44,44,000 
Capital  0 0 0 
30 Minorities Welfare 
Department 
 
Revenue  1,97,76,35,000 0 1,97,76,35,000 
Capital  2,40,00,00,000 0 2,40,00,00,000 
31 Parliamentary Affairs 
Department 
 
Revenue  1,92,74,000 0 1,92,74,000 
Capital  0 0 0 
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Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and 
purposes to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by 
the 
Bihar Legislative 
Assembly  
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
32 Legislature  
Revenue  1,75,24,66,000 1,14,34,000 1,76,39,00,000  
Capital 0 0 0 
33 General Administration 
Department 
 
Revenue  6,39,95,64,000 6,19,06,000 6,46,14,70,000  
Capital  0 0 0 
34 Bihar Public Service 
Commission 
 
Revenue  0 24,45,78,000 24,45,78,000  
Capital  0 0 0 
35 
Planning and 
Development 
Department 
 
Revenue  5,71,42,05,000 0 5,71,42,05,000 
Capital  12,48,26,52,000 0 12,48,26,52,000 
36 
Public Health 
Engineering 
Department 
 
Revenue  9,06,92,33,000 0 9,06,92,33,000 
Capital  21,25,84,00,000 0 21,25,84,00,000 
37 Rural Works 
Department 
 
Revenue  12,02,57,45,000 0 12,02,57,45,000 
Capital  93,05,97,00,000 0 93,05,97,00,000 
38 
Prohibition, Excise and 
Registration 
Department 
 
Revenue  1,84,75,23,000 0 1,84,75,23,000 
Capital  0 0 0 
39 Disaster Management 
Department 
 
Revenue  12,18,15,36,000 0 12,18,15,36,000 
Capital  2,00,00,000 0 2,00,00,000 
40 Revenue and Land 
Reforms Department 
 
Revenue  7,01,46,28,000 0 7,01,46,28,000 
Capital  27,95,23,000 0 27,95,23,000 
41 Road Construction 
Department 
 
Revenue  14,15,91,83,000 0 14,15,91,83,000 
Capital  54,73,21,00,000 0 54,73,21,00,000 
42 Rural Development 
Department 
 
Revenue  1,53,20,03,62,000 0 1,53,20,03,62,000 
Capital  1,51,01,00,000 0 1,51,01,00,000 
43 Science and 
Technology Department 
 
Revenue  1,50,56,86,000 0 1,50,56,86,000 
Capital  94,00,00,000 0 94,00,00,000 
44 SC & ST Welfare 
Department 
 
Revenue  13,82,44,46,000 0 13,82,44,46,000 
Capital  4,00,00,000 0 4,00,00,000 
45 Sugar Industries 
Department 
 
Revenue  1,22,89,91,000 0 1,22,89,91,000 
Capital  0 0 0 
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Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and 
purposes to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by 
the 
Bihar Legislative 
Assembly  
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
46 Tourism Department  
Revenue  45,44,74,000 0 45,44,74,000 
Capital  1,08,01,21,000 0 1,08,01,21,000 
47 Transport Department 
Revenue  79,69,08,000 0 79,69,08,000 
Capital 43,00,00,000 0 43,00,00,000 
48 
Urban Development 
and Housing 
Department 
Revenue  44,13,58,67,000 0 44,13,58,67,000 
Capital  0 0 0 
49 Water Resources 
Department 
 
Revenue  10,42,46,44,000 0 10,42,46,44,000 
Capital  24,54,91,70,000 0 24,54,91,70,000 
50 Minor Water Resource 
Department 
 
Revenue  3,74,98,74,000 0 3,74,98,74,000 
Capital  1,55,40,00,000 0 1,55,40,00,000 
51 Social Welfare 
Department 
 
Revenue  66,46,23,90,000 0 66,46,23,90,000 
Capital 1,93,58,22,000 0 1,93,58,22,000 
Total Revenue  125524,46,11,000  11758,22,38,000  137282,68,49,000  
Total Capital     32924,18,85,000  7326,41,24,000  40250,60,09,000  
Grand Total  158448,64,96,000  19084,63,62,000  177533,28,58,000  
 
 By order of the Governor of Bihar, 
 SURENDRA PRASAD SHARMA, 
 Secretary  to the Government. 
———— 
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Website: http://egazette.bih.nic.in  
 

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