LexThe REGISTRATION (BIHAR AMENDMENT) ACT, 2010
Bihar · state statute
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/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
88 88 /uni0906/uni0937/uni093E/uni0922 /uni0906/uni0937/uni093E/uni0922 /uni0906/uni0937/uni093E/uni0922 /uni0906/uni0937/uni093E/uni0922 + 11 11934 934 934 934 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) ))
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00 /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E 22 2292 92 92 92) ) ) ) /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E,, ,, /uni0936/uni0941/u092C/uni0935/uni093E/uni0930 /uni0936/uni0941/u092C/uni0935/uni093E/uni0930 /uni0936/uni0941/u092C/uni0935/uni093E/uni0930 /uni0936/uni0941/u092C/uni0935/uni093E/uni0930,, ,, 22 2299 99 /uni091C/uni0942/uni0928 /uni091C/uni0942/uni0928 /uni091C/uni0942/uni0928 /uni091C/uni0942/uni0928 2012 2012 2012 2012
fof/k foHkkx
———
vf/klwpuk,a
29 twu 2012
laŒ ,y0thŒ&1&03@2010@yst&333 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu; e]
ftlij egkefge jk"Vªifr fnukad 04 twu 2012 dkss vuq efr ns pqdsa gS] blds }kjk loZlk/kkj.k dh lwpuk ds f y;s
izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
fcuksn dqekj flUgk]
ljdkj ds lfpoA
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 29 /uni091C/uni0942/uni0928 2012
[fcgkj vf/kfu;e 11] 2012 ]
jftLVªhdj.k ¼fcgkj jftLVªhdj.k ¼fcgkj jftLVªhdj.k ¼fcgkj jftLVªhdj.k ¼fcgkj la’kks/ku½ la’kks/ku½ la’kks/ku½ la’kks/ku½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2010 ] 2010 ] 2010 ] 2010
fcgkj jkT; esa ykxw gksus ds fy, jftLVªhdj.k vf/kfu;e] 1908 fcgkj jkT; esa ykxw gksus ds fy, jftLVªhdj.k vf/kfu;e] 1908 fcgkj jkT; esa ykxw gksus ds fy, jftLVªhdj.k vf/kfu;e] 1908 fcgkj jkT; esa ykxw gksus ds fy, jftLVªhdj.k vf/kfu;e] 1908
dk la’kks/ku djus ds fy, dk la’kks/ku djus ds fy, dk la’kks/ku djus ds fy, dk la’kks/ku djus ds fy, vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;eAA AA
Hkkjr x.kjkT; ds bdlBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks % & Hkkjr x.kjkT; ds bdlBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks % & Hkkjr x.kjkT; ds bdlBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks % & Hkkjr x.kjkT; ds bdlBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks % &
11 11---- laf{kIr uke] foLrkj ,oa izkj laf{kIr uke] foLrkj ,oa izkj laf{kIr uke] foLrkj ,oa izkj laf{kIr uke] foLrkj ,oa izkjEHkA& EHkA& EHkA& EHkA& ¼1½ ;g vf/kfu;e jftLVªhdj.k ¼fcgkj la’kks/ku½ vf/kfu;e] 2010
dgk tk ldsxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rqjr izo`Ÿk gksxkA
22 22---- jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh /kkjk&8 dk izfrLFkkiuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&8 dk izfrLFkkiuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&8 dk izfrLFkkiuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&8 dk izfrLFkkiuA& jftLVªhdj.k
vf/kfu;e] 1908 ¼vf/kfu;e] 16] 1908½ dh /kkjk&8 fuEufyf[kr :i esa izfrLFkkfir dh tk,xh&
^^ ^^ ^^ ^^8& mi jftLVªhdj.k egkfujh{kd ,oa vU; inkf/kdkjh& ¼1½ jkT; ljdkj ,d ;k vf/kd mi
jftLVªhdj.k egkfujh{kd rFkk lgk;d jftLVªhdj.k egkfu jh{kd fu;qDr dj ldsxh rFkk ,sls
inkf/kdkfj;ksa ds dŸkZO;ksa dk fu/kkZj.k dj ldsxhA
¼2½ ,sls lHkh mi jftLVªhdj.k egkfujh{kd ,oa lgk;d j ftLVªhdj.k egkfujh{kd jftLVªhdj.k
egkfujh{kd ds v/khuLFk gksaxsA
¼3½ jkT; ljdkj ,sls inkf/kdkfj;ksa dks jftLVªhdj.k egkfujh{kd dh dqN ;k lHkh dŸkZO;ksa ds fuoZgu ds
fy, izkf/kd`r dj ldsxhA ** ** ** **
33 33---- jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh /kkjk&17 dh mi&/kkjk ¼1½ ds [kaM ¼?k½ dk jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&17 dh mi&/kkjk ¼1½ ds [kaM ¼?k½ dk jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&17 dh mi&/kkjk ¼1½ ds [kaM ¼?k½ dk jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&17 dh mi&/kkjk ¼1½ ds [kaM ¼?k½ dk
izfrLFkkiuA& izfrLFkkiuA& izfrLFkkiuA& izfrLFkkiuA& jftLVªhdj.k vf/kfu;e] 1908 dh /kkjk&17 dh mi&/kkjk ¼1½ dk [kaM ¼?k½ fuEufyf[kr :i esa
izfrLFkkfir fd;k tk,xk&
^^ ^^ ^^ ^^¼?k½ vpy laifŸk ds iês( ,oa ** ** ** **
44 44---- jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh /kkjk&18 dk la’kks/kuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&18 dk la’kks/kuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&18 dk la’kks/kuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&18 dk la’kks/kuA& ^^jftLVªhdj.k
vf/kfu;e] 1908 dh /kkjk&18 dk [kaM ¼x½ foyksfir fd;k tk,xkA**
55 55---- jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh /kkjk&28 dk la’kks/kuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&28 dk la’kks/kuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&28 dk la’kks/kuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&28 dk la’kks/kuA& jftLVªhdj.k
vf/kfu;e] 1908 dh /kkjk&28 esa fuEufyf[kr ijUrqd tksM+k tk,xk&
^^ ^^ ^^ ^^ ijUrq ,sls nLrkost ftyk eq[;ky; ds voj fuca/kd] ft ldk dk;kZy; fuca/kd ds dk;kZy; ds lkFk
lekesfyr fd;k x;k gS vkSj ftlds ftyk ds {ks=kf/kdkj esa nLrkost esa of.kZr laiw.kZ lEifŸk vofLFkr
gks] Hkys gh og ,d ;k ,d ls vf/kd mi ftys esa vofLF kr gks] ds le{k Hkh miLFkkfir fd, tk
ldsaxsA ** ** ** **
66 66---- jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh /kkjk&30 dk la’kks/kuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&30 dk la’kks/kuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&30 dk la’kks/kuA& jftLVªhdj.k vf/kfu;e] 1908 ¼vf/kfu;e&16] 1908½ dh / kkjk&30 dk la’kks/kuA& ^^ ^^ ^^ ^^jftLVªhdj.k
vf/kfu;e] 1908 dh /kkjk&30 dk dks"Bd lfgr vad ^^ ^^ ^^ ^^¼1½** ** ** ** foyksfir fd;k tk,xkA** ** ** **
fcgkj&jkT;iky ds vkns'k ls]
fcuksn dqekj flUgk]
ljdkj ds lfpoA
———
29 twu 2012
laŒ ,yŒthŒ&1&03@2010@334@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jk"Vªifr }kjk
fnukad 4 twu 2012 dks vuqer jftLVªhdj.k ¼fcgkj la'k ks/ku½ vf/kfu;e] 2010 dk fuEufyf[kr vaxzsth vuqokn
fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPnsn&348 ds [kaM
¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kÑr ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
fcuksn dqekj flUgk]
ljdkj ds lfpoA
3 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 29 /uni091C/uni0942/uni0928 2012
[Bihar Act 11, 2012]
REGISTRATION (BIHAR AMENDMENT) ACT, 2010
AN
ACT
TO AMEND THE REGISTRATION ACT, 1908
IN ITS APPLICATION TO THE STATE OF BIHAR
Be it enacted by the Legislature of the State of Bi har in the sixty one year of the Republic of
India as follows: --
1. Short title, extent and commencement.— ( 1) This Act may be called the Registration
(Bihar Amendment) Act, 2010.
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come into force at once.
2. Substitution of Section-8 of Registration Act, 1908 (Act 16, 1908).— Section-8 of the
Registration Act, 1908 shall be substituted as follows: -
“8- Deputy Inspector General of Registration and Oth er Officers- (1) the State Government
may also appoint one or more Deputy Inspector Gener al of Registration and Assistant
Inspector General of Registration and may prescribe the duties of such officers.
(2) Every such Deputy Inspector General of Registra tion and Assistant Inspector General
of Registration shall be subordinate to the Inspector General of Registration.
(3) The State Government may also authorise such of ficers to perform all or some of the
duties of Inspector General of Registration. ”
3. Substitution of clause (d) of sub-section (1) of Se ction-17 of Registration Act, 1908 (Act
16, 1908). -- Clause (d) of sub-section (1) of Section-17 shall be substituted as follows: --
“(d) leases of immovable property; and ”
4. Amendment of clause (c) of Section-18 of Registrati on Act, 1908 (Act 16, 1908).—
“Clause (c) of Section 18 shall be deleted.”
5. Amendment of Section-28 of the Registration Act, 1908 (Act 16, 1908).— In Section-28 of
the Registration Act, 1908 the following proviso shall be added as follows: --
“Provided that such documents may also be presented in the office of the sub-registrar of the
district headquarters whose office has been amalgamated with the office of Registrar under
Section-7 and within whose district the whole of th e property to which such document
relates is situate irrespective of its being situat ed in one or more sub-districts of the
district. ”
6. Amendment of Section-30 of the Registration Act, 19 08 (Act 16, 1908).-– “Bracket along
with figure “(1)” of Section-30 of Registration Act, 1908 shall be deleted. ”
By order of the Governor of Bihar,
BINOD KUMAR SINHA,
Secretary to the Government.
————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 292-571+400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in