/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
23 23 23 23 /uni092D/uni093E/u093F /uni092D/uni093E/u093F /uni092D/uni093E/u093F /uni092D/uni093E/u093F 1933 1933 1933 1933 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) ))
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00 /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E 508 508 508 508) ) ) ) /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E,, ,, /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930, , , , 14 14 14 14 /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C/uni0930/uni0930 /uni0930/uni0930 20 20 20 2011 11 11 11
fof/k foHkkx
&&&&&&&&&
vf/klwpuk,a
14 flrEcj 2011
la0 ,y0th0&1&19@2011@yst% 173 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu; e]
ftlij jkT;iky fnukad 10 flrEcj] 2011 dks vuqefr ns pqdsa gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds
fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
[fcgkj vf/kfu;e 16] 2011 ]
fcgkj deZpkjh p;u vk;ksx ¼la'kks/ku½ vf/kfu;e] 2011
izLrkouk%&fcgkj deZpkjh p;u vk;ksx vf/kfu;e] 2002 ¼f cgkj vf/kfu;e&7] 2002½ [fcgkj deZpkjh
p;u vk;ksx ¼la'kks/ku½ vf/kfu;e] 2007 ¼fcgkj vf/kfu;e 26] 2007½ }k jk ;Fkkla'kksf/kr ] esa la'kks/ku djus ds
fy, vf/kfu;eA
Hkkjr x.kjkT; ds cklBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer
gks] ;Fkk&
1- laf{kIr uke] foLrkj ,oa izkjEHkA &¼1½ ;g vf/kfu;e fcgkj deZpkjh p;u vk;ksx ¼la 'kks/ku½
vf/kfu;e] 2011 dgk tk ldsxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rqjar izo`Ùk gksxkA
2- fcgkj vf/kfu;e 7] 2002 dh /kkjk&3 dh mi&/kkjk ¼1 ½ dk izfrLFkkiuA&mDr vf/kfu;e
dh /kkjk&3 dh mi&/kkjk ¼1½ fuEufyf[kr }kjk izfrLFkkfir dh tk;sxh%&
^^¼1½ fcgkj deZpkjh p;u vk;ksx dk xBu ,d v/;{k ,oa jkT; ljdkj }kjk ;Fkk fu/kkZfjr la[;k esa
lnL;ksa dks feykdj gksxkA^^
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 14 /uni093F/uni0938/uni0924/g224 /uni092C /uni0930 2011
3- fcgkj vf/kfu;e 7] 2002 dh /kkjk&5 dk izfrLFkkiuA &mDr vf/kfu;e dh /kkjk&5
fuEufyf[kr }kjk izfrLFkkfir dh tk;sxh%&
^^5- lsok,W@laoxZ@in ftuds fy, fu;qfDr gsrq vk;ksx vuq'kalk dj ldsxkA& vk;ksx]
fu;ekoyh esa ;Fkkizko/kkfur #- 4800 ¼pkj gtkj vkB lkS #i;s½ xzsM&is ¼le;≤ ij ;Fkk iqujhf{kr½ ls de
xzsM&is okys] jkT; ljdkj ,oa blds {ks=h; dk;kZy;ksa ds v/khu lHkh lkekU;@rduhdh@xSj rduhdh
lsokvksa@laoxksZ@inksa ij fu;qfDr gsrq vuq'kalk dj ldsxkA^^
4- fcgkj vf/kfu;e 7] 2002 dh /kkjk&9 dh mi&/kkjk ¼2 ½ dk izfrLFkkiuA&mDr vf/kfu;e
dh /kkjk&9 dh mi&/kkjk ¼2½ fuEufyf[kr }kjk izfrLFkkfir dh tk;sxh%&
^^¼2½ vk;ksx ds v/;{k] vk;ksx ds lnL;ksa esa ls fd lh ,d lnL; dks ijh{kk fu;a=d ds mÙkjnkf;Ro
,oa vU; lnL;ksa esa ls fdlh ,d lnL; dks iz'kklfud 'kk[kk ds mÙkjnkf;Ro lkSai ldsaxkA^^
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
14 flrEcj 2011
la0 ,y0th0&1&19@2011@174@yst%A —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj jkT;iky }kjk
fnukad 10 flrEcj] 2011 dks vuqer fcgkj deZpkjh p;u vk;ksx ¼la'kks/ku½ vf/kfu;e] 2011 dk
fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdk j ls blds }kjk izdkf'kr fd;k tkrk gS] ftls
Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/kh u mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r
ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
[Bihar Act 16, 2011]
BIHAR STAFF SELECTION COMMISSION (AMENDMENT) ACT, 2011
AN
ACT
Preamble :—To amend the Bihar staff selection commission Ac t 2002 (Bihar
Act 7, 2002) as amended by Bihar staff selection co mmission (Amendment) Act
2007 (Bihar Act 26, 2007).
Be it enacted by the legislature of state of Bihar in the sixty two year of the
Republic of India as follows:-
1. Short title extent and commencement .—(1) This Act may shall be called the
Bihar Staff Selection commission (Amendment) Act 2011.
(2) It shall extend to whole of the state of Bihar.
(3) It shall come into force at once.
2. Substitution of sub-section (1) of section-3 of Bih ar Act 7, 2002 .—Sub-
section (1) of section -3 of the said Act shall be substituted by the following:-
“(i) Bihar staff selection commission shall be con stituted consisting of a
chairman and number of members as determined by the State Government."
3. Substitution of section- 5 of Bihar Act 7, 2002 .—Section -5 of the said Act
shall be substituted by the following:-
“5. Services/Cadre/Posts/for which The commission m ay recommend for
appointment:—The commission may recommend for appoi ntments to all
General/Technical/non technical services/ cadres/ p osts under the State Government and
its field offices having grade-pay less than Rs.480 0 grade pay (Rs four thousand eight
hundred) (as revised from time to time) and as provided in the Rules.’’
4. Substitutions of sub-section (2) of section 9 of th e said Act .—Sub-section (2)
of section 9 of the said Act shall be substituted by the following:—
3
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923), 14 /uni093F/uni0938/uni0924/g224 /uni092C/uni0930 2011
“(2) The Chairman of the Commission may entrust the responsibilities of the
Controller of the Examinations to any one of the me mbers and the responsibilities of the
Administrative Section to any one of the other members”
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 508-571 +400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.